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Case Index
Title
Date
A. TARINI Vs. STATE
November 7, 1964
A. VENKATA RAO Vs. STATE OF ORISSA AND ORS.
January 7, 1964
ADHIKARI NARAYANAMMA Vs. ADHIKARI THABITINAIDU
March 31, 1964
AJIT KUMAR ROY Vs. STATE OF ORISSA
March 11, 1964
AMBAI MAJHI Vs. STATE
October 23, 1964
AMBARISH MISRA Vs. STATE OF ORISSA
January 14, 1964
ANNAPURNA DEI Vs. NABAKISHORE SINGH
September 21, 1964
ARJUN PADHY Vs. STATE OF ORISSA
August 11, 1964
ATMACOORI RAMAMURTY Vs. STATE
February 27, 1964
B KURMANAIKULU Vs. DISTRICT MECHANICAL ENGINEER SOUTH EASTERN RAILWAY
April 14, 1964
BAIRAGI DAS Vs. SRI UDAY CHANDRA MAHATAB
December 22, 1964
BANAMALI MOHAPATRA Vs. BAJRA NAHAK
January 4, 1964
BANCHHANIDHI ONKARMAL Vs. COMMISSIONER OF INCOME-TAX
December 5, 1964
BANSHIDHAR ONKARMAL Vs. COMMISSIONER OF INCOME TAX
December 5, 1964
BANWARILAL BHOID Vs. P NEELKANTHAM
September 30, 1964
BASU D N Vs. STATE OF ORISSA
March 3, 1964
BATA BEHERA Vs. HRUDANANDA OHJA AND ORS.
March 2, 1964
BATAKRISHNA DAS ADHIKARI AND ORS. Vs. MALATI DAS ADHIKARINI AND ANR.
January 8, 1964
BHAGABAN DAS AND 7 ORS. Vs. THE STATE OF ORISSA
May 18, 1964
BHAGABAN PANDA Vs. BAIRAGI NAIK
January 3, 1964
BHAGABAT PATNAIK Vs. MADHUSUDHAN PANDA
April 28, 1964
BHAGIRATHI BURHIA Vs. STATE
September 30, 1964
BHAGIRATHI PADHAN Vs. ACHUTA PADHAN
December 15, 1964
BHAI RAMJI Vs. GOVINDA RANTAI
October 30, 1964
BHARAT PATI Vs. BRUNDABAN PANDA
January 3, 1964
BHIKARI RAM Vs. RAO AND
March 14, 1964
BHIKARILAL Vs. DIBYASINGH BRAHMA
November 5, 1964
BHOLANATH DAS Vs. THE STATE
November 13, 1964
BHOLANATH NAIK Vs. KRUPASINDHU NAIK
April 14, 1964
BIBHUTI BHUSAN DAS Vs. DIVISIONAL SUPDT S E RLY
March 4, 1964
BINAPANI DEI Vs. STATE OF ORISSA
May 6, 1964
BISHNU PUTEL Vs. BAJRA PUTEL
March 16, 1964
BISWANATH DAS AND ANR. Vs. JAGANNATH MISRA AND ANR.
January 2, 1964
BRAJA KISHORE DAS Vs. STATE OF ORISSA
December 16, 1964
BUDU GOUDA Vs. STATE
November 16, 1964
CHAITANYA NAIKO Vs. KANDHINO NAIKO
September 11, 1964
CHANDU AGASTI Vs. CHANDRABALI KALAR
August 3, 1964
CHINAI PRADHANA Vs. DHIRAMONI PRADHAN AND ORS.
January 30, 1964
COMMISSIONER OF INCOME TAX Vs. RUPSA RICE MILL
March 31, 1964
DAITARI DAS Vs. KULAMANI PANDA
March 23, 1964
DALAI RAMAN AND ANR. Vs. RADHAMOHAN SAMANTARAY AND ORS.
September 30, 1964
DANDAPANI SAHU Vs. KSHETRA SAHU
July 14, 1964
DAYANIDHI DHAR AND 5 ORS. Vs. DASARATHI DHAR
March 6, 1964
DEBANANDA DORA Vs. UNION OF INDIA
November 16, 1964
DEWAN CHAND Vs. STATE
September 22, 1964
DEWAN CHITRA BHANU SINGH RAI Vs. BALMUKUND SINGH RAI
January 8, 1964
DHUBAL DHARUA Vs. SARTUKA DHARUA AND ORS.
July 27, 1964
DINABANDHU BEHERA Vs. BISUNI BEHERA
March 5, 1964
DUKHI DEI Vs. STATE
August 26, 1964
DULA DEI Vs. JADI BEWA
October 31, 1964
DWARIKA PRASAD SHARMA Vs. STATE OF ORISSA
April 27, 1964
EKADAS PATRA AND 8 ORS. Vs. THE STATE
April 8, 1964
GANESH CHANDRA MISRA Vs. ARTATRANA MISRA
May 6, 1964
GANGA DEVI Vs. KRUSHNA PRASAD SHARMA
October 22, 1964
GOPAL CHANDRA RATH Vs. NISAMANI DEVI AND 5 ORS.
December 9, 1964
GOPAL SAHU Vs. RAJU MISHRA
November 20, 1964
GOVINDA CHANDRA PRADHAN Vs. S D O SADAR
September 29, 1964
GOVINDA SABAT Vs. STATE OF ORISSA
January 8, 1964
GUNDICHA ROUTHO Vs. ESWARA RAUTHO
October 27, 1964
HADU SAHU Vs. STATE
August 11, 1964
HAREKRUSHNA SAHOO Vs. KSHETRA BARA
January 3, 1964
HARIBANDHU MOHANTY Vs. HAREKRUSHNA BEHERA
January 8, 1964
HARIBUX GOURI SANKAR FIRM Vs. SUBHAKARAN TULSIRAM
December 17, 1964
HINDUSTHAN STEEL Vs. WORKERS OF REFRACTORIES DEPARTMENT HINDUSTHAN STEEL LTD
April 30, 1964
JAGABANDHU BISWAL Vs. GOLEKHA DEHURY
February 22, 1964
JAGABANDU BEHERA Vs. SUBDIVISIONAL OFFICER AND ANR.
March 11, 1964
JAGADANANDA MISRA Vs. THE STATE
March 11, 1964
JAGANNATH BUKSHI Vs. THE DISTRICT MAGISTRATE GANJAM AND 2 ORS.
March 10, 1964
JASODA SAHUANI Vs. SATYABHAMA SAHUANI
May 7, 1964
JNANENDRA NATH DAS Vs. STATE OF ORISSA
April 9, 1964
JOGENDRA KHUNTIA Vs. STATE OF ORISSA
October 27, 1964
JOGI NAHAK Vs. STATE
September 4, 1964
KAHNEI PANDA Vs. BISWAMBAR MALLIK AND ANR.
November 26, 1964
KAILASH CHANDRA MOHANTO Vs. RAJKISHORE MOHANTO
March 5, 1964
KALANDI BEHERA Vs. STATE
March 11, 1964
KANDIA JANI ALIAS MUDULI Vs. THE STATE
July 29, 1964
KANDURI MISRA Vs. SAHADEB KUNDA
March 25, 1964
KAPILA DANTA AND ORS. Vs. DASA DANTA AND ANR.
May 2, 1964
KEDARNATH KAR Vs. THE STATE
November 6, 1964
KELEI MALLIK Vs. STATE OF ORISSA
July 8, 1964
KESHAB PRADHAN Vs. THE STATE
February 27, 1964
KHANDESWAR CHAMPATI Vs. GOKULANANDA JENA
May 8, 1964
LAKSHMIDHAR PATEL AND TWO ORS. Vs. TEJRAJ PATEL
February 27, 1964
LALA RAM CHANDRA SINGH Vs. SASIBALA DEVI
January 17, 1964
MADHAB PADHAN AND ORS. Vs. PATELEI THAKURANI AND ORS.
October 1, 1964
MADHUSUDHAN MOHAPATRA Vs. GOBIND SABAT
July 8, 1964
MAHADEB PANDA Vs. STATE OF ORISSA
February 26, 1964
MAHADEB PRASAD GUPTA Vs. STATE
March 25, 1964
MAHAPATRA BHANDAR Vs. COMMISSIONER OF INCOME-TAX
December 4, 1964
MAKARDHWAJA JENA Vs. MAHAKALAPARA LIQUIDATED SOCIETY REPRESENTED BY ANTHBANDHU SAHU AND ORS.
January 20, 1964
MANDHATA SAHU Vs. BHIKARI SAHU
September 12, 1964
MANU BISWAL Vs. LATA BISWALANI
July 27, 1964
MANU PUJHARI Vs. STATE OF ORISSA
August 3, 1964
METAKI KHADANGANI Vs. ADIKONDO PODHANO
October 22, 1964
MINA DEI Vs. ABDHUT BISWAL
March 6, 1964
MOHAMMED ABU AHMED Vs. COLLECTOR OF CUTTACK AND ORS.
April 30, 1964
MOHAN NAIKO AND ORS. Vs. SRI SRI SRI BALAJI MAHAPRABHU
January 14, 1964
MULIA MAHARANA Vs. NARAYAN PATRA
March 20, 1964
N N SOOR Vs. STATE OF ORISSA
April 9, 1964
NAKULA BARIK Vs. STATE
December 23, 1964
NALHA BALABANTRA Vs. STATE
April 8, 1964
NALU SAHU Vs. STATE
March 3, 1964
NANIGOPAL CHAKRAVARTY Vs. RENUBALA CHAKRAVARTY
October 22, 1964
NARADA BHARATA REDDY Vs. SUNKURU MUKUNDA RAO
October 23, 1964
NICHOLAS KHADIA Vs. THE STATE
October 1, 1964
NILABATI PADHIANI Vs. PIRABATI PADHIANI
April 30, 1964
NOWRANGLAL AGARWALA Vs. STATE OF ORISSA
May 7, 1964
NOWRANGLAL AGARWALA Vs. STATE OF ORISSA REPRESENTED BY THE COMMISSIONER OF SALES TAX
May 5, 1964
P. SHANTILAL AND CO. Vs. RAMDAYAL UMRAOLAL
November 26, 1964
PADMA CHARAN MOHAPATRA Vs. SUPERINTENDENT OF POLICE CUM TAXING AUTHORITY OF PHULBANI
January 8, 1964
PADMALAV MISHRA Vs. SRIMATI FULA DEI AND ANR.
October 23, 1964
PADMANAV THATOI Vs. STATE OF ORISSA AND ORS.
March 4, 1964
PADMANAVA SINGH DEO Vs. RAJKISHORI DEVI
December 22, 1964
PAKULU MAJHI AND ORS. Vs. SUBHADRA BHOTRUNI
May 1, 1964
PALUNI DEI Vs. RATHI MALLICK
October 27, 1964
PANCHEI BEWA Vs. BANCHHANIDHI PADHAN
July 13, 1964
PITEI BEJA ALIAS PITABAS BEJA Vs. THE STATE OF ORISSA
September 12, 1964
PRANNATH SAMANTARAI Vs. BHAGIRATHI SAHOO
December 16, 1964
PURNA CHANDRA DAS Vs. CHANDRAMANI DIBYA
November 26, 1964
RAGHUNATH MOHAPATRA AND ANR. Vs. INSPECTOR OF FACTORIES
December 4, 1964
RAGHUNATH SAHU Vs. BHIMSEN NAIK
July 24, 1964
RAIMON HO Vs. STATE
March 26, 1964
RAJESWARI PRASAD Vs. THE STATE
September 30, 1964
RAJKISHORE MOHANTY Vs. NIRANJAN MOHANTY
March 6, 1964
RAJKUMAR LAKSHMINARAYAN BHANJA DEO Vs. COMMISSIONER OF INCOME TAX
October 26, 1964
RAKHAL CHANDRA MOHAPATRA Vs. DAYANIDHI PATRA AND ORS.
November 9, 1964
RAM KUMAR AND TWO ORS. Vs. ANGUDA GOUNTIA
March 14, 1964
RAMCHANDRA BIHARILAL FIRM Vs. MATHURAMOHAN NAIK
January 15, 1964
RAMCHANDRA NAHAKA Vs. BHARAT RANA
April 25, 1964
RANJIT SINGH Vs. STATE
December 1, 1964
RAO AND SONS Vs. COMMISSIONER OF INCOME TAX
December 5, 1964
RASI DEI Vs. BIKAL MAHARANA
April 30, 1964
RATNAKAR DAS Vs. ARAKHITA SWAIN
October 23, 1964
RATNAKAR SAHU Vs. UNION OF INDIA
April 22, 1964
REMA NAIK Vs. STATE
May 6, 1964
RUKMINI BAI RATHOR Vs. COMMISSIONER OF WEALTH TAX
April 25, 1964
SACHIDANANDA PATNAIK Vs. G P AND CO
March 16, 1964
SADASIB SAHU Vs. PUNTIMONI BEWA AND ORS.
January 28, 1964
SADHUCHARAN PATRI Vs. SUDARSHAN PATRI
March 31, 1964
SAJJAN DAS Vs. STATE
March 24, 1964
SAKU MAJHI Vs. THE STATE OF ORISSA
September 18, 1964
SARAT CHANDRA ROUTRAI Vs. PURI MUNICIPALITY
November 7, 1964
SAUNTI JENA Vs. SACHIDANANDA PATNAIK AND ORS.
July 13, 1964
SECRETARY MARKET COMMITTEE Vs. JHARI SAHU
November 20, 1964
SHRI M.K.C. RAO Vs. ALI MOHAMMED AND ORS.
August 11, 1964
SHYAMSUNDAR SINGH Vs. THE STATE
March 24, 1964
SIBA ALIAS SIBA PRASAD ROUT AND 3 ORS. Vs. KAILASH CHANDRA JENA
October 22, 1964
SISIR KUMAR DE Vs. STATE OF ORISSA
March 11, 1964
SITA DEI Vs. DAITARY MOHANTY
April 10, 1964
SOMNATH SAHU Vs. STATE OF ORISSA
March 11, 1964
SRI BASUDEB MOHAPATRA Vs. NAI DEI AND ORS.
September 17, 1964
SRIBATCHA PADHANO AND AFTER HIM BAURI PADHAN AND ORS. Vs. NARASU NAIK AND ORS.
November 23, 1964
SRIBATSA PANDA Vs. SITARAM PADHI
September 12, 1964
STATE Vs. J.M. MEDIRATTA AND 2 ORS.
December 10, 1964
STATE Vs. BIDYADHAR ROUT
December 5, 1964
STATE Vs. RAMCHANDRA BHOI
November 17, 1964
STATE Vs. SATYANARAYAN
November 18, 1964
STATE Vs. SK USMAN
November 28, 1964
STATE Vs. SK KORBAN KHAN
November 30, 1964
STATE Vs. RAGHUNATH SAHU
November 12, 1964
STATE OF ORISSA Vs. UDAYA PADHAN
November 16, 1964
STATE OF ORISSA Vs. BASUDEB DAS
November 26, 1964
STATE OF ORISSA Vs. BISRAM PATEL
December 9, 1964
STATE OF ORISSA Vs. KHETRA MOHAN SINGH
December 9, 1964
STATE OF ORISSA Vs. SABU DALBEHERA AND ANR.
December 7, 1964
STATE OF ORISSA Vs. RAJKISHORE SINGH SAMANTA AND THREE ORS.
September 28, 1964
STATE OF ORISSA Vs. AJOYA KUMAR PADHEE
July 30, 1964
STATE OF ORISSA Vs. NILKANTHA SAHU AND ANR.
September 12, 1964
STATE OF ORISSA Vs. ABDUS SOVAN KHAN
November 17, 1964
STATE OF ORISSA Vs. GOPALJI AND 16 ORS.
September 19, 1964
STATE OF ORISSA Vs. D BAHINIPATI
August 24, 1964
STATE OF ORISSA Vs. PHULCHAND AGARWALLA AND ANR.
September 21, 1964
STATE OF ORISSA Vs. KAUSHALYA DEI
July 30, 1964
STATE OF ORISSA Vs. CHAKRADHAR BEHERA
March 11, 1964
STATE OF ORISSA Vs. PITAMBAR PATRA
January 16, 1964
STATE OF ORISSA Vs. JAGABANDHU DOMB AND ANR.
July 22, 1964
SUDHAKAR DAS Vs. DAYANIDHI SIC
September 25, 1964
SUPERINTENDENT MINES AND QUARRIES BISRA STONO LIME CO Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
May 5, 1964
SURENDRA BISOI Vs. STATE
September 3, 1964
THE STATE Vs. BATAKRISHNA MAHANTO
December 1, 1964
TULSIRAM SANGANARIA Vs. ANNI BAI
April 22, 1964
UDAYA DALAI Vs. STATE
March 6, 1964
UNION OF INDIA Vs. RAGHUNATHRAI RAMKUMAR
February 21, 1964
UNION OF INDIA Vs. MADHUSUDAN SAHU
January 15, 1964
UNION OF INDIA Vs. CUTTACK CYCLE SUPPLY AND CO
April 7, 1964
UPENDRANATH MAHAKUD Vs. B.N. SADANGI AND ORS.
March 2, 1964
WILLIAM JACKS AND CO Vs. STATE OF ORISSA
April 22, 1964
WILLIAM JACKS CO Vs. STATE OF ORISSA
April 16, 1964