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Case Index
Title
Date
ABDUL HALIM MIA Vs. SUB DIVISIONAL OFFICER KATWA
April 24, 1964
ABDUL KHALEQUE Vs. MEDASWAR HOSSAIN
December 18, 1964
ABDUL SAMAD BEPARI Vs. MANASHA CHARAN BAKSHI
November 20, 1964
ABHOY CHARAN MUKHERJEE Vs. DIRECTOR OF POSTAL SERVICES CITY AND MAILS OFFICE OF THE POST MASTER GENERAL
June 22, 1964
ABU BOKKAR MOLLA Vs. MOKSED ALI PEADA
August 8, 1964
ADDITIONAL COLLECTOR OF CUSTOMS Vs. SOHANLAL BAHL
November 25, 1964
AHMED G H ARIFF Vs. COMMISSIONER OF WEALTH TAX
December 4, 1964
AIR CARRYING CORPORATION Vs. SHIBENDRA NATH BHATTACHARYA
March 25, 1964
AIRWAYS INDIA LTD Vs. COMMISSIONER OF INCOME TAX
December 10, 1964
AJIT KUMAR GUREY Vs. STATE OF WEST BENGAL
July 8, 1964
ALBERT DAVID LTD Vs. UNION OF INDIA
July 16, 1964
ALI AHMAD Vs. ELECTORAL REGISTRATION OFFICER
April 24, 1964
ALKAH AND CHEMICAL CORPORATION OF INDIA LTD Vs. SEVENTH INDUSTRIAL TRIBUNAL
August 14, 1964
AMIYA BALA DEBI Vs. CHITRALEKHA CHOUDHURANI
December 8, 1964
AMULLYA CHARAN ADHIKARY Vs. ANNADA CHARAN GHOSH
September 22, 1964
ARATI PAUL Vs. REGISTRAR HIGH COURT ORIGINAL SIDE
August 26, 1964
ASWINI KUMAR RATH Vs. DIRECTOR OF PUBLIC INSTRUCTION
September 28, 1964
B K DHAR PRIVATE LTD Vs. UNION OF INDIA
March 20, 1964
B N ELIAS AND CO PRIVATE LTD Vs. FIFTH INDUSTRIAL TRIBUNAL OF WEST BENGAL
August 28, 1964
B. W. NOBES & CO. LTD. Vs. INLAND REVENUE COMMISSIONERS
November 26, 1964
BABULAL TAILOR Vs. SREE SREE CHANDA PRABHUJI MAHARAJ
January 17, 1964
BADAL BHATTACHARYA Vs. SUB DIVISIONAL MAGISTRATE ALIPORE
June 17, 1964
BAGSU DEVI BAFNA Vs. COMMISSIONER OF INCOME TAX
July 6, 1964
BAJRANG JUTE MILLS LTD Vs. LALCHAND DUGAR
February 11, 1964
BALAI LAL PAL Vs. STATE OF WEST BENGAL
December 8, 1964
BALARANI KALI Vs. JAGANNATH KALI
January 29, 1964
BANGSHIDHAR BYSACK Vs. CORPORATION OF CALCUTTA
July 23, 1964
BANK OF COMMERCE LTD Vs. ARUN KUMAR CHOWDHURY
June 1, 1964
BANKIM CH DATTA Vs. COMMISSIONER OF INCOME TAX
December 10, 1964
BANKIM CHANDRA BANERJEE Vs. DISTT PANCHAYAT OFFICER
July 10, 1964
BASANTA KUMAR PARAMANIK Vs. BIBEKEHUSAN
June 2, 1964
BEHARI LAL MITTER Vs. SARAL KUMAR GHOSE
July 8, 1964
BENARASI SHA Vs. LAKSHMI RANI DEY SARKAR
September 18, 1964
BENGAL LUXMI COTTON MILLS LTD Vs. STATE
September 22, 1964
BEPIN BEHARI DAS Vs. ZONAL MANAGER EASTERN ZONE LIFE INSURANCE CORPORATION OF INDIA
March 19, 1964
BEST AND CO Vs. ADDITIONAL COLLECTOR OF CUSTOMS
December 18, 1964
BHUPAT HIRACHAND Vs. CHOONILAL CHUNDER
September 22, 1964
BHUSAN CHANDRA PAUL Vs. BENGAL COAL CO LTD
December 7, 1964
BHUTNATH DAS Vs. STATE OF WEST BENGAL
June 4, 1964
BIBHUTI BHUSHAN BANK Vs. SADHAN CHANDRA SHEET
March 10, 1964
BIJOY BALLAV KUNDU Vs. TAPETI RANJAN KUNDU
December 17, 1964
BIMAL DAS GUPTA Vs. COLLECTOR OF CUSTOMS
January 3, 1964
BISWANATH AGARWALLA Vs. DHAPU DEBI JAJODIA
April 24, 1964
BOKARO AND RAMGUR LTD Vs. STATE OF BIHAR
March 10, 1964
BOMBAY BELTING CO Vs. SEW PUJAN SINGH
September 16, 1964
BRAHMANANDA SHARMA Vs. GAJAPATI NATH DEY
June 19, 1964
C I T CENTRAL CALCUTTA Vs. UNION COMPANY LTD
November 30, 1964
CHAIRMAN PANIHATI MUNICIPALITY Vs. SECRETARY PANIHATI MUNICIPAL LABOUR WELFARE UNION
September 11, 1964
CHANAI MONDAL Vs. STATE
July 3, 1964
CHANDMULL PANNALAL Vs. COMMISSIONER OF INCOME TAX
December 8, 1964
CHANDRA NATH MUKHERJEE Vs. TUSHARIKA DEVI
September 21, 1964
CHARTERED BANK Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CALCUTTA
April 8, 1964
CHATURBHUJ SOHANLAL Vs. CLIVE MILLS CO LTD
January 28, 1964
CHAYAHAHI MUKHERJEE Vs. ASST SECRETARY LAND AND LAND REVENUE DEFT REQUISITION BRANCH STATE OF WEST BENGAL
March 26, 1964
CHIRANJILAL SEKSARIA Vs. NAND KISHORE SAREF
February 27, 1964
CHUNILAL DUTTA Vs. PURNA LAXMI PAL
March 9, 1964
CLIVE MILLS CO LTD Vs. STATE
March 26, 1964
COMMISSIONER OF INCOME TAX Vs. NETHERLANDS STEAM NAVIGATION CO LTD
February 11, 1964
COMMISSIONER OF INCOME TAX Vs. ALLAHABAD BANK LTD
July 30, 1964
COMMISSIONER OF INCOME TAX CALCUTTA Vs. PARBUTTY CHARAN LAW
June 12, 1964
COMMISSIONER OF INCOME TAX CENTRAL Vs. STANDARD VACUUM OIL CO LTD
November 24, 1964
COMMISSIONER OF INCOME-TAX (CENTRAL), CALCUTTA Vs. GOBINDLAL BANGUR
February 3, 1964
COMMISSIONER OF WAKFS Vs. AYESA BIBI
August 20, 1964
CORPORATION OF CALCUTTA Vs. IMDIA EXCHANGE LTD
December 16, 1964
CORPORATION OF CALCUTTA Vs. SUPERINTENDENT ORPHANGANJ MARKET
April 29, 1964
CORPORATION OF CALCUTTA Vs. NARESH CHANDRA CHATTERJEE
May 25, 1964
D N MUKHERJEE Vs. JATINDRA NATH BHADURI
August 7, 1964
D S JAIN Vs. MEGHAMALA ROY
February 28, 1964
DALHOUSIE PROPERTIES LTD Vs. EASTERN JAPAN TRADING CO
March 26, 1964
DEO CHAND SINGH Vs. SHAH MOHAMMAD
November 17, 1964
DHARINDHAR GUIN Vs. NETAI CHANDRA HALDAR
January 30, 1964
DINO BANDHU NAYAK Vs. D MITRA
June 18, 1964
DIRECTOR OF SUPPLIES AND DISPOSALS Vs. MEMBER BOARD OF REVENUE
November 26, 1964
DOONGARSHI DAS Vs. STATE
February 6, 1964
DULAL CHAND BHAR Vs. CERTIFICATE OFFICEH 24 PARGANAS
January 21, 1964
DULICHAND KHERIA Vs. COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS
May 27, 1964
DURGA PROSAD MORE Vs. ASSTT REGISTRAR OF COMPANIES W B
July 2, 1964
EAST KAJORIA COLLIERIES PRIVATE LTD Vs. STATE
June 17, 1964
EASTERN RAILWAY EMPLOYEES CONGRESS Vs. GENERAL MANAGER EASTERN RAILWAY
December 10, 1964
GANESH CHANDRA MUKHERJEE Vs. BHARGABI DEBI
December 8, 1964
GANESH CHANDRA SAHA Vs. JIW RAJ SOMANI
April 10, 1964
GHASILAL TODI Vs. BISWANATH KERWAL
April 22, 1964
GIFT TAX OFFICER K WARD Vs. KASTUR CHAND JAIN
March 16, 1964
GODABARI DEBI GANERIWALLA Vs. NAND KISHORE BAGARIA
May 21, 1964
GOLAM RASUL Vs. SUPDT OF POLICE
September 1, 1964
GOPAL CHANDRA SADHUKHAN Vs. SHEIKH JAMSED
February 12, 1964
GOPAL JALAN AND CO Vs. SINGHANIA BROS
November 10, 1964
GOPI KRISHNA DAS Vs. ANIL BOSE
July 23, 1964
GOUR CHANDRA GARAI Vs. STATE
February 4, 1964
GOURIBALA JANA Vs. NITYANANDA JANA
January 9, 1964
GUIRAM SANTRA Vs. LAKSHMI DASSI
May 25, 1964
GULAM RASUL Vs. CALCUTTA DOCK LABOUR BOARD
August 5, 1964
GURDAYAL BERLIA Vs. COMMISSIONER OF INCOME TAX
January 10, 1964
GURUDAS PANDA Vs. KUCHAL PROSAD MAITY
April 20, 1964
HANUMAN ESTATE (PRIVATE) LTD Vs. COMMISSIONER OF INCOME TAX
December 3, 1964
HARBANSLAL MALHOTRA AND SONS PRIVATE LTD Vs. INCOME TAX OFFICER
June 10, 1964
HARE KRISHNA DAS Vs. HAHNEMANN PUBLISHING CO LTD
November 27, 1964
HARI CHARAN BAJORIA Vs. MANAKMALL LODHA
May 27, 1964
HARIDAS MUNDHRA Vs. INDIAN CABLE CO LTD
July 10, 1964
HEM CHANDRA KAR BISHNUPUR Vs. COMMISSIONER INCOME-TAX, WEST BENGAL
February 12, 1964
HEMLATA SAHA Vs. STADMED PRIVATE LTD
June 5, 1964
HIRALAL GHOSH Vs. JATINDRA NATH CHAKRAVORTY
May 16, 1964
HIRALAL RAM KUMAR Vs. SAINTHIA ANCHAL PANCHAYAT
March 2, 1964
HITENDRA CHAKDRA CHOUDHURY Vs. STATE OF WEST BENGAL
November 18, 1964
IMPERIAL CHEMICAL INDUSTRIES INDIA PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX
September 28, 1964
INDIAN AIRLINES CORPORATION Vs. MADHURI CHOWDHURI
May 27, 1964
INDIAN STEEL AND WIRE PRODUCTS LTD Vs. D N ROY
July 1, 1964
INDRA SINGH Vs. COMMISSIONER OF INCOME-TAX
May 10, 1964
INDUSTRIAL GASES LIMITED Vs. COMMISSIONER OF INCOME TAX
February 7, 1964
INSURANCE ASSOCIATION OF INDIA Vs. STATE OF WEST BENGAL
April 17, 1964
JATIN CHAKRAVORTY Vs. JUSTICE HIMANSU KUMAR BOSE
June 25, 1964
JATINDRA NATH DAS ON BEHALF OF DETENU GUNINDRA NATH DAS Vs. DISTRICT MAGISTRATE HOWRAH
June 26, 1964
JATINDRA NATH MALIK Vs. SUSHILENDRA NATH PALIT
January 1, 1964
JATINDRA NATH MALIK Vs. SUSHILENDRA NATH PALIT
September 15, 1964
JEEWANLAL Vs. COMMISSIONER OF INCOME TAX
August 18, 1964
JEEWANLAL 1929 LTD Vs. COMMERCIAL TAX OFFICER
December 9, 1964
JIBAN KRISHNA MUKHERJEE Vs. NEW BEERBHUM COAL CO LTD
May 27, 1964
JITENDRA NATH ROY Vs. MAHESWARI BOSE
August 6, 1964
JOTI MAJUMDAR Vs. GIRIJA BHUSAN ROY
April 7, 1964
JYOTISH CHANDRA DAS Vs. DHANANJOY BAG
April 30, 1964
KALA MIAH Vs. S C ROY
March 19, 1964
KALAWATI DEVI HARLALKA Vs. COMMISSIONER OF INCOME TAX
December 8, 1964
KALIPADA DAWN Vs. COMMISSIONERS OF THE VISHNUPUR MUNICIPALITY
May 21, 1964
KANAI LAL PAUL Vs. CORPORATION OF CALCUTTA
July 8, 1964
KANSAR ALI Vs. SAUKAT ALI
February 11, 1964
KANUNGO AND CO Vs. COLLECTOR OF CUSTOMS
July 21, 1964
KARTICK CHANDRA CHANAD Vs. AMAU KUMAR DUTTA
April 24, 1964
KASHI NATH PATHAK Vs. KITU RAJWAR
March 20, 1964
KAZI KHURSHID BAKHT Vs. ASST CONTROLLER AND CONTROLLER OF EXAMINATIONS CALCUTTA UNIVERSITY
January 20, 1964
KEDAR NATH PARSOTTAMDAS AND CO PRIVATE LTD Vs. AMIN CHAND PAYARELAL
June 19, 1964
KINKAR RAY Vs. STATE
December 22, 1964
KIRON DEVI SINGHEE Vs. CMMISSINER OF INCOME-TAX WEST BENGAL
July 8, 1964
KRISHNA KALI MALLIK Vs. BABULAL SHAW
March 2, 1964
LAKSIMIPATI HAZRA Vs. RAJENDRA NATH PYNE
September 28, 1964
LAL MOHAMMAD BISWAS Vs. EMAJUDDIN BISWAS
February 14, 1964
LALIT MOHAN DEY Vs. SATADALBASINI DASI
March 16, 1964
LILABATI KANJILAL Vs. THE STATE
August 14, 1964
LOHAR VALLEY TEA CO LTD Vs. STATE
May 4, 1964
M K BHIMANI Vs. KESHAB CHANDRA BASU
November 25, 1964
M L BOSE AND CO PRIVATE LTD Vs. STATE OF WEST BENGAL
July 7, 1964
MADANLAL JAJODIA Vs. INCOME TAX OFFICER
July 23, 1964
MAHAL CHAND SETHIA Vs. STATE OF WEST BENGAL
September 2, 1964
MAHENDRA PRATAP RAMACHANDRA Vs. COMMERCIAL TAX OFFICER
September 24, 1964
MAKHAN LAL GORE Vs. STATE
May 6, 1964
MAKHAN LAL SEN Vs. DIRECTOR OP PANCHAYATS GOVERNMENT OF WEST BENGAL
July 13, 1964
MANAGING DIRECTOR ASSANSOL ELECTRIC CO LTD Vs. ASSANSOL MUNICIPALITY
March 4, 1964
MANGALA PROSAD Vs. V J MANERIKAR
January 3, 1964
MANGAT RAI GUPTA Vs. COLLECTOR OF C EX , CALCUTTA
July 10, 1964
MANICKLAL SEN Vs. ADDITIONAL COLLECTOR OF CUSTOMS
August 5, 1964
MANNALAL RATANLAL Vs. COMMISSIONER OF INCOME TAX
February 5, 1964
MATHURA MOHAN GASWAMI Vs. JYOTIRMOY CHOWDHURY
November 11, 1964
MD BASHIR Vs. ABDUL FAZL SIDDIQUI
December 8, 1964
METALLIZING CORPORATION (PRIVATE) LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 13, 1964
METRO GENERAL TRADERS Vs. COMMISSIONER THE CORPORATION OF CALCUTTA
September 28, 1964
MOHANLAL SHRILAL MOHATA A FIRM Vs. UNION OF INDIA
August 24, 1964
MOHINI MOHAN CHAKRAVARTTY Vs. MOHANLAL THALIA
March 16, 1964
MOOLJEE SICKA AND CO Vs. SECOND ADDL INCOME TAX OFFICER DIST VI
March 5, 1964
MOORE AVENUE PROPERTIES P LTD Vs. COMMISSIONER OF INCOME TAX
June 11, 1964
MUGNEERAM BANGUR AND CO Vs. COMMISSIONER OF INCOME TAX (CENTRAL), CALCUTTA
December 14, 1964
MUNESHWAR RAM Vs. SECOND LAND ACQUISITION COLLECTOR
November 9, 1964
MURALIDHAR GARODIA Vs. STATE
March 18, 1964
MURARI MOHAN GHOSE Vs. ZONAL MANAGER EASTERN ZONE LIFE INSURANCE CORPORATION OF INDIA
February 20, 1964
NALINI BEHARI SINGHA, UKHARA Vs. COMMISSIONER OF INCOME-TAX, WEST BANGAL, CALCUTTA
December 2, 1964
NANALAL M VARMA AND CO GUNNIES P LTD Vs. GORDHANDAS JERAMBHAI
May 22, 1964
NANDA RANI DASSI Vs. BADI BALA DEBI
March 10, 1964
NANI GOPAL MUKHERJEE Vs. STATE OF WEST BENGAL
June 17, 1964
NARAINDAS DAULATRAM KRIPALINI Vs. NEW INDIA ASSURANCE CO LTD
November 24, 1964
NARSINGHDAS BAGREE Vs. INCOME TAX OFFICER B WARD DIST 1 1 CALCUTTA
June 10, 1964
NATIONAL AND GRINDLAYS BANK LTD Vs. TIKAM CHAND DAGA
April 16, 1964
NATIONAL TOBACCO CO OF INDIA LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
January 3, 1964
NEMAI ADAK Vs. STATE
April 17, 1964
NEW CALCUTTA BINDERS Vs. SUSHILA BALA DASSI
July 30, 1964
NEW INDIA ASSURANCE CO LTD Vs. DALMIA IRON AND STEEL LTD
May 19, 1964
NEW STANDARD COAL CO PVT LTD Vs. STATE
August 25, 1964
ORIENT TRADING CO LTD Vs. COMMISSIONER OF INCOME TAX
March 20, 1964
PABAN CHANDRA MAJUMDAR Vs. DULAL GHOSH
November 25, 1964
PANNALAL KISHANLAL Vs. OSAKA SHOSEN KAISHA
June 26, 1964
PARMESHWARILAL GANERIWALA Vs. REKOLS AND CO
April 16, 1964
PARRYS CALCUTTA EMPLOYEES UNION Vs. PARRY AND CO LTD
December 23, 1964
PARTABMULL RAMESHWAR Vs. FULCHAND KANAHIYALAL AND CO
February 28, 1964
PATAL SUNDARI DEBI Vs. ASHIDHARINI DEBYA
June 26, 1964
PHANINDRA KUMAR SENYAL Vs. STATE OF WEST BENGAL
August 18, 1964
PRABHAT MILLS STORES CO LTD Vs. COMMISSIONER OF INCOME TAX
January 22, 1964
PRAFULLA KUMAR NIOGY Vs. NILRATAN GHOSH
January 30, 1964
PRATIMA ROUTH Vs. HRIDAY RANJAN ROUTH
March 23, 1964
PRATIVA CHANDRA ROY Vs. HEM CHANDRA NASKAR
January 31, 1964
PURNA CHANDRA BANDOPADHAYA Vs. GOURI PADA MUKHOPADHAYA
September 28, 1964
RABI NARAYAN UPADHYAYA Vs. KANAK PROVA DEBI
February 7, 1964
RAGHUNATH BANERJEE Vs. DIVISIONAL MECHANICAL ENGINEER (C. AND W.), EASTERN RAILWAY
November 11, 1964
RAM CHANDRA PAUL Vs. TITAGHUR PAPER MILLS KANKINARRAH
August 7, 1964
RAM DHARI SINGH Vs. CORPORATION OF CALCUTTA
September 28, 1964
RAM KISHORE SEN Vs. UNION OF INDIA
November 17, 1964
RAM SUBHAK OJHA Vs. COMMISSIONER OF POLICE
December 4, 1964
RAMESHWAR DAGA Vs. STATE OF WEST BENGAL
May 5, 1964
RAMPIYARI KHEMKA Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
March 19, 1964
RANENDRA NATH NEOGY Vs. UNION OF INDIA
September 11, 1964
RANI BALA DEBI Vs. KAMAL KRISHNA NATH
December 17, 1964
RATANLAL SINGHANIA Vs. M M SETHI
December 9, 1964
REBARANI SEN GUPTA Vs. ASHIT SEN GUPTA
June 25, 1964
ROYAL NEPAL AIRLINE CORPORATION Vs. MONORAMA MEHER SINGH LEGHA
September 11, 1964
RUNGTA SONS LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
January 28, 1964
RUNGTA SONS P LTD Vs. COMMISSIONER OF INCOME TAX
December 17, 1964
RUPCHAND MAHATO Vs. CHARUBALA MAHATANI
December 18, 1964
S J BANERJEE Vs. COMMISSIONERS OF THE MUNICIPALITY OF KALIMPONG
August 7, 1964
S K RUNGTA AND CO JUTE AND SEEDS Vs. NAWAL KISHORE DEBI PROSAD
April 20, 1964
S N BANERJEE, ASSTT COLLR OF CUS , CALCUTTA Vs. JIBAN HIRANAND HIRA
July 1, 1964
S P GOSWAMI ALIAS SAKTI PADA GOSWAMI Vs. GENERAL MANAGER SOUTH EASTERN RLY
July 30, 1964
SAILESH CHANDRA CHAKRABORTTI Vs. SASHI COOMAR BANERJEE
July 27, 1964
SAMBHUNATH AUDDY Vs. TARAK NATH AUDDY
May 5, 1964
SANKAR LAL SHAH Vs. SUPRINTENDENT GUN AND SHELL FACTORY COSSIPORE
November 25, 1964
SARAL KUMAR CHATTERJEE Vs. MADHUSUDAN AUDDY
March 20, 1964
SATADAL BASINI DASI Vs. LALIT MOHAN DEY
March 16, 1964
SATISH CHANDRA CHAKRABARTY Vs. SUBRATA MAJUMDAR
June 24, 1964
SATISH CHANDRA DAS Vs. STATE OF WEST BENGAL
August 4, 1964
SATKARI CHATTERJI Vs. COMMISSIONER OF POLICE
August 5, 1964
SEKH NURUL ISLAM Vs. ESRAIL MUNSHI
January 28, 1964
SEKHAR CHANDRA LAW Vs. GAYA PRASAD SHAW
December 1, 1964
SEN MAHASAY Vs. CORPORATION OF CALCUTTA
August 20, 1964
SEN MAHASAY Vs. CORPORATION OF CALCUTTA
April 20, 1964
SETH KERORIMALL Vs. UNION OF INDIA
March 6, 1964
SHAFFIUDDIN Vs. GOPAL CHANDRA BANERJEE
December 10, 1964
SHAIK MD SHAFFI BARRY Vs. INCOME TAX OFFICER
July 7, 1964
SHAIKH ABBAS ALI MONDAL Vs. ADMINISTRATOR GENERAL OF WEST BENGAL
February 6, 1964
SHALAGRAM JHAJHARIA Vs. NATIONAL CO LTD
February 13, 1964
SHELLAC INDUSTRIES LTD Vs. THEIR WORKMEN
December 16, 1964
SHEWLAL AGARWAL Vs. STATE OF WEST BENGAL
September 28, 1964
SHREE HANUMAN COTTON MILLS Vs. TATA AIR CRAFT LTD
January 29, 1964
SHYAMNAGAR TIN FACTORY PRIVATE LTD Vs. SNOW WHITE FOOD PRODUCT CO LTD
June 22, 1964
SIBANI RANI DUTTA Vs. BALAI CHANDRA DUTTA
April 27, 1964
SIDHESWAR SEN Vs. APPELLATE COMMITTEE
December 8, 1964
SINGER MANUFACTURING CO Vs. REGISITRAR OF TRADE MARKS
August 25, 1964
SINGER MANUFACTURING CO Vs. REGISTRAR OF TRADE MARKS
August 24, 1964
SK DIDAR KHAN Vs. STATE
March 4, 1964
SNOW WHITE FOOD PRODUCT PVT LTD Vs. SOHANLAL BAGLA
January 10, 1964
SREE NARAYAN GHOSH Vs. COLLECTOR OF CUSTOMS
February 27, 1964
STANDARD GENERAL ASSURANCE CO LTD Vs. STATE
May 15, 1964
STAR CO LTD Vs. COMMISSIONER OF INCOME TAX
February 17, 1964
STATE Vs. RAGHU RAM
January 31, 1964
STATE Vs. DEBABRATA BANDOPADHYAY DIST MAGISTRATE NADIA
April 24, 1964
STATE OF WEST BENGAL Vs. RAJAT KANTI SARMADHIKARY
July 20, 1964
STATE OF WEST BENGAL Vs. BHUTNATH CHATTERJEE
September 23, 1964
STATE OF WEST BENGAL Vs. SUBHAS CHANDRA SEN
August 12, 1964
STATE OF WEST BENGAL Vs. B CHAKRABORTY AND CO P LTD
March 6, 1964
SUBODH KUMAR DHAR RAY Vs. STATE ON FIRST INFORMATION REPORT OF RAJENDRA LAL
March 11, 1964
SUBODH KUMAR TALUKDAR Vs. TINCOWRIE SEN
March 18, 1964
SUBRAMANIA VISHWANATH PILLAI Vs. INDO WORLD TRADING CO LTD
September 11, 1964
SUDHANGSHU KUMAR SAHA Vs. PRAVALATA NANDY
May 19, 1964
SUDHANSU KUMAR AICH Vs. KANGAL CHANDRA MAITY
December 10, 1964
SUDHIR KUMAR MONDAL Vs. ABHOY PADA SAHA
July 31, 1964
SUKHDEVI KUMAR BIBI Vs. NAWAL KISHORE BHARGAVA
February 26, 1964
SUKHRAJI BHUJ Vs. CALCUTTA STATE TRANSPORT CORPORATION
November 19, 1964
SUKUMAR CHATTERJEE Vs. KIRAN CHANDRA MITTER
February 26, 1964
SUKUMAR DUTTA Vs. GOURI SANKAR SARMA
August 3, 1964
SUMITRA DEBI JALAN Vs. SATYA NARAYAN PRAHLADKA
March 26, 1964
SUNIL KRISHNA PAUL Vs. COMMISSIONER OF INCOME TAX
February 17, 1964
SURAVI MUKHERJEE Vs. STATE
August 26, 1964
SURAYA PROPERTIES PRIVATE LTD Vs. BIMALENDU NATH SARKAR
March 20, 1964
SURENDRA NATH SINHA ROY Vs. STATE OF WEST BENGAL
September 28, 1964
SURENDRANATH PAUL Vs. UNION OF INDIA
April 29, 1964
SURJIT SINGH ATWAL Vs. UNION OF INDIA
June 12, 1964
T SANJEEVI Vs. STATE OF WEST BENGAL
November 9, 1964
TANGAIL TEXTILES LTD Vs. UNION OF INDIA
February 17, 1964
TARINI KUMAR Vs. CHIEF COMMERCIAL SUPERINTENDENT EASTERN RAILWAY
September 18, 1964
TEJMAN Vs. D P ANAND
April 29, 1964
TEXTILES AND YARN P LTD Vs. INDIAN NATIONAL STEAMSHIP CO LTD
January 29, 1964
TRICK Vs. REGENT OIL CO. LTD.
June 8, 1964
UMAKANTA MUKHERJEE Vs. SATYA CHARAN BASU
July 28, 1964
UPENDRANATH BORAL Vs. DULALCHAND SEN
December 16, 1964
VIDYASAGAR COTTON MILLS LTD. Vs. MT. NAZMUNNESSA BEGUM
January 22, 1964
VYAPAR MANDAL LTD Vs. COMMISSIONER OF INCOME TAX
July 8, 1964
WOMENS CO OPERATIVE INDUSTRIAL HOME LTD Vs. REGISTAREM CO OPERATIVE SOCILETIES WEST BENGAL
December 14, 1964
YUDHISTHIR KUMAR DUTT Vs. COMMISSIONER OF THE CORPORATION OF CALCUTTA
September 11, 1964
ZEENUTINNESSA BEGUM Vs. NAWAB SYED WARIS ALI MEERZA SAHEB BAHADUR
November 24, 1964