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Case Index
Title
Date
A N TENDULKAR Vs. C F MATHIAS
August 27, 1964
ABDUL MOHAMAD AGRA Vs. PETER LEO DMELLO
January 31, 1964
ADINATH TIRTHANKAR JAIN MANDIR Vs. SHANTAPPA DADA MADNAIK
June 26, 1964
AHMED ABDUL Vs. H K SEHGAL
April 20, 1964
AMARCHAND JALAN Vs. COMMISSIONER OF INCOME TAX
March 20, 1964
AMBALAL CHIMANLAL CHOKSHI Vs. STATE OF MAHARASHTRA
September 22, 1964
AMICHAND VALANJI Vs. G B KOTAK
October 6, 1964
AMRITLAL AND CO PRIVATE LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION AT BOMBAY
February 6, 1964
ANINHA DCOSTA Vs. PARVATIBAI M THAKUR
November 25, 1964
ATMARAM LAXMAN Vs. STATE OF MAHARASHTRA
July 24, 1964
ATMARAM MAHADEO GHOSALE Vs. STATE OF MAHARASHTRA
February 21, 1964
AWANTIKABAI DINKAR UJAGARE Vs. V.T. JAGTAP
February 11, 1964
AZAM SHAH Vs. M R TRIBUNAL
April 18, 1964
B K JOBANPUTRA Vs. B S KALEKAR
August 28, 1964
BANK SILVER COMPANY Vs. EMPLOYEES STATE INSURANCE CORPORATION BOMBAY
January 30, 1964
BANOO JAL DARUWALLA Vs. JAL C DARUWALLA
April 23, 1964
BOMBAY CYCLE AND MOTOR AGENCY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 30, 1964
BOMBAY GAS COMPANY LTD Vs. KULKARNI R N
June 24, 1964
BURMAH SHELL REFINERIES LIMITED Vs. RAMAN A V ITO
March 24, 1964
CHAPSIBHAI DHANJIBHAI Vs. PURSHOTTAM MOTILAL
March 4, 1964
COMMERCIAL CREDIT CORPORATION Vs. STATE OF MAHARASHTRA
August 28, 1964
COMMISSIONER OF INCOME TAX Vs. JAGANNATH NARSINGDAS
April 9, 1964
COURT RECEIVER Vs. COMMISSIONER OF INCOME TAX
April 27, 1964
DAMAYANTI G CHANDIRAMANI Vs. S VANEY
September 16, 1964
DATTATRAYA KRISHNA JANGAM Vs. JAIRAM GANESH GORE
September 4, 1964
DEOLAL SITARAM THAKRE Vs. K.M. GALAT PATIL
February 12, 1964
DEONATH DUNDHNATH MISHRA Vs. STATE OF MAHARASHTRA
September 18, 1964
DHONDU SHAMRAO POLAKHARE Vs. MAHARASHTRA REVENUE TRIBUNAL
March 13, 1964
DINKAR TUKARAM GAJARE Vs. PREMCHAND UTTAMCHAND PAGARIYA
October 28, 1964
EKNATH SHANKAR LONKAR Vs. GORAKH KRISHNA PATIL
January 30, 1964
FORBES FORBES CAMPBELL AND CO LTD Vs. MAHANAND SHARMA
August 25, 1964
GANESH NARAYAN Vs. COMMISSIONER NAGPUR DIVISION NAGPURAND
August 10, 1964
GANGABAI TOKARSY Vs. GAURISHANKAR CHHINTARMAL GUPTA
November 27, 1964
GOPIKISHAN AGARWAL Vs. DISTRICT JUDGE, BHANDARA
October 6, 1964
GORAKH TULJI MAHALE Vs. THE STATE OF MAHARASHTRA
July 28, 1964
HARIBHAU Vs. MAHARASHTRA RENENUE TRIBUNAL
February 27, 1964
HARINAGAR SUGAR MILLS LTD Vs. M W PARDHAN
December 14, 1964
HIRA MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
April 17, 1964
HIRJI KALYANJI WADERA Vs. STATE OF MAHARASHTRA
July 28, 1964
IN RE: THE SHOLAPUR SPINNING AND WEAVING CO. LTD. Vs.
April 21, 1964
INDIAN HUME PIPE COMPANY LIMITED Vs. C D MOREY
October 14, 1964
JAGANNATH SONU PARKAR Vs. STATE
August 10, 1964
JAMNADAS Vs. COMMISSIONER OF WEALTH TAX
November 13, 1964
JOBANPUTRA B K Vs. KALELKAR B S
August 28, 1964
JOSEPHINE MATHEW CONCESSIO Vs. SOWR LANGDYA KINI
February 20, 1964
KALA BHIKA BARIA Vs. STATE OF MAHARASHTRA
November 16, 1964
KAMALABAI HARJIVANDAS PAREKA Vs. T B DESAID
August 7, 1964
KASAMBHAI MOHAMMADBHAI Vs. MAHARASHTRA REVENUE TRIBUNAL, NAGPUR AND OTHERS
March 27, 1964
KASHABA DAJI SHINDE Vs. M.V. HINGE
December 10, 1964
KESARDEO BAIJNATH Vs. NATHMAL KISANALAL
October 22, 1964
KEWALRAM GHANA SHYAMDAS Vs. RAM MANOHARDAS KALYANDAS
October 23, 1964
KHANCHAND POKARDAS Vs. HARUMAL D VARMA
March 20, 1964
KUDILAL GOVINDRAM SEKSARIA Vs. COMMISSIONER OF INCOME TAX
April 15, 1964
KURBAN HUSSEIN MOHAMEDALLI RANGAWALLA Vs. STATE OF MAHARASHTRA
December 15, 1964
LAKSHMIPAT CHORARIA Vs. STATE
January 17, 1964
LAXMAN DAMODHAR ZOTING Vs. SHAMRAO VISHWANATH JAWADE
September 12, 1964
LAXMAN PADMA BHAGAL Vs. STATE OF MAHARASHTRA
December 22, 1964
LAXMIBAI AND OTHERS Vs. RAMRAO MHATARJI AND OTHERS
October 21, 1964
LIFE INSURANCE CORPORATION OF INDIA Vs. BOMBAY MUNICIPAL CORPORATION
November 10, 1964
M W PRADHAN Vs. PANCHAL ENGINEERING WORKS
August 5, 1964
MADHAVRAO TATYASAHEB GHATGE Vs. COLLECTOR DISTRICT KOLHAPUR
August 10, 1964
MADHYA PRADESH STATE CO OPERATIVE BANK LTD Vs. P D DALAL
November 30, 1964
MAHADEO SUBHANJI ADEKAR Vs. AKAJI UNDERSA UMATHE
March 4, 1964
MAHARASHTRA STATE ELECTRICITY BOARD Vs. INDUSTRIAL TRIBUNAL BOMBAY
February 24, 1964
MANIBHAI TULSIBHAI PATEL Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
April 29, 1964
MATHURADAS B MOHTA Vs. COMMISSIONER OF INCOME TAX
July 24, 1964
MOHAMMAD ILYAS ALVI Vs. STATE OF MAHARASTRA
August 7, 1964
NAGPUR HOTEL OWNERS ASSOCIATION Vs. STATE OF MAHARASHTRA
November 10, 1964
NARAYAN NATHUJI Vs. BRIJMOHAN HARIDAS AND ANOTHER
November 19, 1964
NARAYANLAL BANSILAL Vs. VENKATRAO ANANT PAI
October 8, 1964
NARENDRA SING BHASIN Vs. S N LIMAYA
September 17, 1964
NARESH SHRIDHAR MIRAJKAR Vs. TARKUNDE
November 9, 1964
NATIONAL RAYON CORPORATION LIMITED Vs. BAHMANI G R ITO
March 19, 1964
NAVA SAMAJ LIMITED Vs. REGISTRAR OF COMPANIES
December 9, 1964
NAVINCHANDRA JETHABHAI Vs. MOOLCHAND SADARAM GINDODIYA
December 11, 1964
NEW ERA AGENCIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
April 21, 1964
POHOOMAL BROS SILK SHOP Vs. COMMISSIONER OF INCOME TAX
April 3, 1964
POONA ELECTRIC SUPPLY CO LTD Vs. STATE OF MAHARASHTRA
December 3, 1964
POPAT RAGHO PATIL Vs. DAMU SHANKAR PATIL
June 17, 1964
PRALHAD BAIDAS CHAUDHARI Vs. CHIEF EXECUTIVE OFFICER ZILLA PARISHAD DHULIA
October 20, 1964
RAGHUVANSHI MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
April 2, 1964
RAMCHANDRA NAGORAO KULLARWAR Vs. MAHARASHTRA REVENUE TRIBUNAL, NAGPUR AND OTHERS
March 19, 1964
RAMDAS CHIMNA Vs. PRALHAD DEORAO
March 13, 1964
RAMNIWAS KANAILAL Vs. SHENDE S P ITO
June 17, 1964
S H MOTOR TRANSPORT CO Vs. MOTILAL
February 4, 1964
SADRUDDIN SULEMAN JHAVERI Vs. J H PATWARDHAN
July 31, 1964
SECONDARY SCHOOL CERTIFICATE EXAMINATION BOARD MAHARASHTRA STATE AT POONA Vs. PRATIBHA GANPATRAO DESHMUKH
April 20, 1964
SHANKARLAL DHONDIRAM Vs. COMMISSIONER OF INCOME TAX
April 13, 1964
SHANTABAI Vs. VISHNUPANT ATMARAM KULKARNI
July 13, 1964
SHRI KESHEORAJ DEO SANSTHAN KARANJA Vs. BAPURAO DEOBA
February 14, 1964
SOCIETY OF SERVANTS OF GOD Vs. MAJOR HANMANTRAO NARAYANRAO JAGTAP
November 26, 1964
SOHANLAL PAHLADRAI VAID Vs. STATE OF MAHARASHTRA
February 3, 1964
STATE OF BOMBAY Vs. SHIVABALAK GAURISHANKAR DUBE
August 31, 1964
STATE OF MAHARASHTRA Vs. SHANKAR DNYANOBA GAMBHIRE
March 24, 1964
STATE OF MAHARASHTRA Vs. SHEOSHANKAR BACHHOORAM PANDE
February 11, 1964
STATE OF MAHARASHTRA Vs. GORAKH FULAJI MAHALE
July 28, 1964
STATE OF MAHARASHTRA Vs. SHAVAKSHAW RATANJI DEBOO
September 1, 1964
STATE OF MAHARASHTRA Vs. HIRAMAN PUNJA VIDHATE
August 24, 1964
THAKORAJI MAHARAJ DHARMASHALA TRUST Vs. RAM MANOHARDAS
October 23, 1964
TRIBUWANDAS GULABCHAND NAGPUR Vs. STATE OF MAHARASHTRA
August 12, 1964
VIJAYKUMAR TUKARAM Vs. GOKULCHAND SURAJMAL GAJBI
August 26, 1964
Y N KILLEDAR Vs. S S MALPATHAK
March 23, 1964
ZADBA Vs. MAHARASHTRA REVENUE TRIBUNAL
March 11, 1964
ZAHIRABI Vs. SHAIKH IMAM
January 29, 1964