Case Index

Title
Date
A A MUTHUSWAMY RAJA Vs. KADAYANALLUR UNION COUNCIL
August 25, 1964
A C AIYATHURAI CHETTIAR Vs. MUNICIPAL COUNCIL KUMBAKONAM
April 22, 1964
A D THIAGARAJA PILLAI Vs. COMMISSIONER OF INCOME TAX
April 2, 1964
A K HANBEEN MOHAMED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
August 12, 1964
A K M PANDIYAN CHETTIAR Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE TIRUCHIRAPALLI
March 10, 1964
A LAKSHMANAN MADRAS Vs. COMMISSIONER OF INCOME-TAX MADRAS
January 3, 1964
A M ABDUL RAHMAN ROWTHER AND CO Vs. COMMISSIONER OF INCOME-TAX MADRAS
December 15, 1964
A M CHENGALVAROYA CHETTY Vs. COLLECTOR OF MADRAS
March 6, 1964
A M SAFIULLA AND COMPANY Vs. STATE OF MADRAS
August 27, 1964
A MOHAMMED ZACHERIA AND COMPANY Vs. STATE OF MADRAS
April 15, 1964
A P ISMAIL ROWTHER Vs. MYNOON BIVI
October 28, 1964
A R HUSSAIN KHAN Vs. REGISTER OF COMPANIES MADRAS
August 7, 1964
A SOMASUNDARA REDDIAR Vs. K M S ROADWAYS P LTD
January 8, 1964
A.L. PARTHASARATHI MUDALIAR Vs. VENKATA KONDIAH CHETTIAR
June 25, 1964
A.P. SUBRAMANIA GOUNDER Vs. K. KANDASWAMI
March 19, 1964
ABDUL HAMID SAHIB Vs. RAHMAT BI
December 3, 1964
ABDUL MAZID AND ANR. Vs. I.M. YACOUB
March 24, 1964
ABDUL RAHAMAN ROWTHER AND CO A M Vs. COMMISSIONER OF INCOME TAX
December 15, 1964
ADAM K M Vs. COMMISSIONER OF INCOME TAX
July 16, 1964
ADVOCATE GENERAL MADRAS Vs. S SUNDARAM
January 30, 1964
ADVOCATE GENERAL OF MADRAS Vs. S V THONTHI CHAKKAMPATTI MADURAI DT
September 17, 1964
AKBERALLY ESUFALLY Vs. COMMISSIONER OF INCOME TAX
December 15, 1964
AKILANDAMMAL Vs. S BALASUBRAMANIA IYER
August 7, 1964
AMARCHAND SOBHACHAND Vs. COMMISSIONER OF INCOME TAX
September 11, 1964
AMIRTHAMMAL Vs. K MARIMUTHU
August 29, 1964
ANAMALAIS BUS TRANSPORTS P Vs. TIRUPPUR KARURTRANSPORTS P LTD
September 11, 1964
ANDONISSAMY PILLAI ALIAS TAMBIDORAI PILLAI Vs. REV. MOTHER GABRIEL MARIE
February 7, 1964
APPAVOO PILLAI Vs. COMMISSIONER OF INCOME TAX
August 17, 1964
ARAVAMUDA AYYANGAR R Vs. COMMISSIONER OF POLICE
August 27, 1964
ATHAYEE Vs. STATE
July 2, 1964
ATMAKUR VENKATASUBBIAH CHETTY Vs. THIRUPURASUNDARI AMMAL
March 20, 1964
AYYA PILIAL Vs. MANICKAM PILLAI
August 12, 1964
AYYAVOO ACCUSED Vs. STATE OF TAMIL NADU
January 8, 1964
AZESHABI Vs. SAPRAKARA KATHOONBI
October 23, 1964
B T PANI Vs. STATE
August 7, 1964
B V BHATTA Vs. STATE OF MADRAS
September 11, 1964
BAGIAMMAL Vs. KAMALAMMAL
August 21, 1964
BALASUBRAMANIA REDDI Vs. NARAYAN REDDIAR
March 10, 1964
BENGAL CORPORATION PRIVATE LIMITED Vs. STATE OF MADRAS
September 29, 1964
BHOORMAL PREMCHAND Vs. COLLECTOR OF CUSTOMS MADRAS
June 23, 1964
BOMBAY COMPANY PRIVATE LIMITED Vs. STATE OF MADRAS
June 22, 1964
BRAHMAYYA AND CO OFFICIAL LIQUIDATORS HANUMAN BANK Vs. V S RAMASWAMI AIYAR
October 21, 1964
BURMAH SHELL OIL STORAGE AND DISTRIBUTING CO OF INDIA Vs. STATE OF MADRAS
December 14, 1964
C S PARTHASARATHY Vs. C S SRINIVASAN
January 31, 1964
C. LAKSHMANA IYER Vs. PUBBI SETTI SETHAMMA AND ANR.
January 15, 1964
C.M. SIVARAM Vs. V.S. JAYARAM MUDALIAR
December 16, 1964
CALCUTTA DYEING AND BLEACHING WORKS MADRAS Vs. STATE OF MADRAS
July 20, 1964
CEMENT DISTRIBUTORS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
January 22, 1964
CHATTANATHA KARAYALAR Vs. STATE OF MADRAS
October 9, 1964
CHIDAMBARA GOUNDAR Vs. K C SENNIAPPA GOUNDER
July 15, 1964
CHIDAMBARESWARA SIVAGAMI AMBIGAI TEMPLE Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
September 29, 1964
CHINNAKOLANDAI GOUNDER Vs. THANJI GOUNDER
October 30, 1964
COMMERCIAL TAX OFFICER SALEM Vs. METTUR CHEMICAL AND INDUSTRIAL CORPORATION
September 30, 1964
COMMISSIONER OF INCOME TAX Vs. ADMINISTRATOR TO THE ESTATE OF L D MILLER
September 10, 1964
COMMISSIONER OF INCOME TAX Vs. GOPALAKRISHNA KONE E M
July 17, 1964
COMMISSIONER OF INCOME TAX Vs. DURAI PILLAI A M
April 2, 1964
COMMISSIONER OF INCOME TAX Vs. TIRUNELVELI MOTOR BUS SERVICE COMPANY PRIVATE LIMITED
January 8, 1964
COMMISSIONER OF INCOME TAX Vs. VEERASWAMI NAINAR
January 3, 1964
COMMISSIONER OF INCOME TAX Vs. MAHALAKSHMI TEXTILE MILLS LIMITED
March 12, 1964
COMMISSIONER OF INCOME TAX Vs. VENUGOPALA REDDIAR R
December 28, 1964
COMMISSIONER OF INCOME-TAX MADRAS Vs. R VENUGOPALA REDDIAR SRIRANGAM
December 28, 1964
COMMISSIONER OF INCOME-TAX MADRAS Vs. ARCOT DHANASEKHARA NIDHI LTD
December 16, 1964
COMMISSIONER OF INCOME-TAX MADRAS Vs. P VEERASWAMI NAINAR BUS OWNER AND THE MILL OWNER GINJEE
January 3, 1964
COMMISSIONER OF INCOME-TAX MADRAS Vs. A M DURAI PILLAI KANCHEEPURAM
April 2, 1964
COMMISSIONER OF INCOME-TAX MADRAS Vs. E M GOPALAKRISHNA KONE MADURAI
July 17, 1964
COMMISSIONER OF INCOME-TAX MADRAS Vs. ADMINISTRATOR TO THE ESTATE OF L D MILLER DEED MADRAS
September 10, 1964
COMMISSIONER OF WEALTH TAX Vs. VENKATESA MILLS LIMITED
December 1, 1964
COMMISSIONER OF WEALTH TAX Vs. SRIMATHI MARTINAMMAL MACHADO
July 24, 1964
COMMISSIONER OF WEALTH TAX MADRAS Vs. SRI VENKATESA MILLS LTD
December 1, 1964
COMMISSIONER OF WEALTH-TAX MADRAS Vs. MARTINAMMAL MACHADO
July 24, 1964
CONTROLLER OF ESTATE DUTY Vs. GURUSWAMI MUDALIAR
March 26, 1964
CONTROLLER OF ESTATE DUTY MADRAS Vs. ESTATE OF LATE DR GURUSWAMI MUDALIAR
March 26, 1964
CONTROLLER OF ESTATE DUTY MADRAS Vs. ESTATE OF LATE DR GURUSWAMI MUDALIAR
December 1, 1964
CUMBUM ROADWAYS P Vs. SOMU TRANSPORTS P LTD
May 1, 1964
D E KASISAH Vs. N T ENGINEER
April 2, 1964
D KEETHALINGAM AND CO VIJAYAPURAM Vs. S M BALASUBRAMANIAM
July 22, 1964
D R MEHTA Vs. TIN PLATE DEALERS ASSOCIATION LTD
April 7, 1964
D SREENIVASAPPA Vs. STATE OF MADRAS
June 24, 1964
DAILY CALENDAR SUPPLYING BUREAU SIVAKASI Vs. UNITED CONCERN
January 16, 1964
DALMIA CEMENT BHARAT LIMITED Vs. STATE
February 28, 1964
DEIVASENATHIPATHI PILLAI Vs. VISALAKSHI ACHI
February 1, 1964
DEPUTY COMMISSIONER OF COMMERCIAL TAXES COIMBATORE DIVISION COIMBATORE Vs. NEEDLE INDUSTRIES INDIA PRIVATE LIMITED
June 22, 1964
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADRAS DIVISION MADRAS Vs. NATIONAL ENGINEERING COMPANY MADRAS PRIVATE LIMITED
July 6, 1964
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADURAI DIVISION MADURAI Vs. MADURA KNITTING COMPANY
June 24, 1964
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADURAI DIVISION MADURAI Vs. R Y NADAR AND COMPANY
September 15, 1964
DEPUTY INSPECTOR GENERAL OF POLICE COIMBATORE Vs. P AMALANATHAN
April 30, 1964
DEVI PRESS Vs. REGIONAL PROVIDENT FUND COMMISSIONER MADRAS
March 9, 1964
DURAISWAMY REDDIAR Vs. CHIDAMBARA REDDIAR
March 24, 1964
E M FORSTER Vs. A N PARASURAM
January 9, 1964
EAST ASIATIC CO I P Vs. WORKMEN EMPLOYED IN E A C I P LTD
August 28, 1964
EAST ASIATIC COMPANY INDIA PRIVATE LIMITED Vs. THEIR WORKMEN
August 28, 1964
ELLAPPAN Vs. T R SITARAMIAH
April 7, 1964
EVANGELICAL LITERATURE SERVICE Vs. COMMISSIONER OF COMMERCIAL TAXES BOARD OF REVENUE MADRAS
April 2, 1964
EXECUTIVE ENGINEER CONSTRUCTION MADRAS Vs. T L THYAGARAJAN
January 17, 1964
F K HASHEEB AND COMPANY Vs. STATE OF MADRAS
August 19, 1964
F ROSE MARY CARPENTRY WORKS COIMBATORE Vs. STATE OF MADRAS
August 10, 1964
G APPASWAMY CHETTIAR Vs. R SARANGAPANI CHETTIAR
April 10, 1964
GANGA BAYEE Vs. P G KRISHNA RAO
April 15, 1964
GENERAL COMMERCIAL CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
April 30, 1964
GOVINDASWAMI Vs. STATE
July 16, 1964
GUMANMAL PROPRIETOR SHA CHANDANMAL GUMANMAL Vs. GREENFIELD CO
January 24, 1964
GUNNA J KRISHNAN Vs. G K RENGACHARI
April 16, 1964
H D RAJAH Vs. COMMISSIONER OF INCOME-TAX MADRAS
September 22, 1964
H H NAEEMS AND COMPANY Vs. ADDITIONAL COMMERCIAL TAX OFFICER V NORTH MADRAS CITY
December 11, 1964
HAJI SHEIKH IBRAHIM SAHIBS PRIVATE TRUST TANJORE Vs. MADRAS STATE WAKF BOARD MADRAS
March 5, 1964
HANUMANTHAPPA AND SONS R Vs. COMMISSIONER OF INCOME TAX
April 10, 1964
HOECHEST PHARMACEUTICALS LIMITED Vs. UNION OF INDIA
December 11, 1964
IN RE: BHOOPATHY Vs. STATE
January 8, 1964
IN THE MATTER OF: N. THIRUPATHISWAMI CHETTI OFFICIAL ASSIGNEE, MADRAS Vs. N. VENKAYYA MINOR BY GUARDIAN K.T. SESHAIAH
January 8, 1964
INDIAN STEEL ROLLING MILLS LIMITED Vs. COMMERCIAL TAX OFFICER
October 30, 1964
J K M YACOB ROWTHER SONS METTYPALAYAM Vs. UNION OF INDIA
March 6, 1964
J. MOHAMMAD HANIFA Vs. TAHSILDAR, THIRUTHURAIPOONDI, TANJORE DT.
March 30, 1964
JOINT OFFICIAL LIQUIDATORS KANNIKA BANK Vs. RAMAMIRTHAMMAL
September 4, 1964
K C P LIMITED Vs. STATE OF MADRAS
October 22, 1964
K CHANDRAN Vs. STATE
April 7, 1964
K J LINGAM Vs. STATE OF MADRAS
August 19, 1964
K M ADAM MADRAS Vs. COMMISSIONER OF INCOME TAX MADRAS
July 16, 1964
K MOHAMAD ADAM SAHIB Vs. COMMISSIONER OF INCOME-TAX MADRAS
July 16, 1964
K MOHAMED SHERIFF Vs. P S MOHAMED THASIM SAHIB
January 6, 1964
K N NANNIER Vs. KRISHNAVENI AMMAL
January 2, 1964
K O MOHAMED SULAIMAN AND COMPANY Vs. STATE OF MADRAS
August 28, 1964
K P SITARAM AND COMPANY Vs. STATE OF MADRAS
September 30, 1964
K PERUMAL Vs. CHITHANATHAN
November 18, 1964
K R SUNDARACHARY Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE MADURAI
March 31, 1964
K S FIRM Vs. COMMISSIONER OF INCOME TAX
September 3, 1964
K S GOPALAN Vs. COMMISSIONER OF INCOME TAX MADRAS
September 17, 1964
K S NARASIMHACHARI Vs. INDO COMMERCIAL BANK LTD
March 10, 1964
K S SUBRAMANIA IYER Vs. MYLAPORE HINDU PERMANENT FUND LTD
December 1, 1964
K S SUNDARAMAYYAR Vs. K JAGADEESAN
February 14, 1964
K YEGNASANKARANARAYANA IYER Vs. GOVERNMENT OF MADRAS
August 12, 1964
KALIAMMAL Vs. ANDIAMMAL
December 4, 1964
KAMALA BAI Vs. T R RATHNAVELU MUDALIAR
April 28, 1964
KANNAN DEVAN HILLS PRODUCE COMPANY LIMITED Vs. STATE OF MADRAS
December 9, 1964
KARAIKAL CASTINGS AND ROLLING MILLS AND THE KARAIKAL METAL Vs. GOVERNMENT OF PONDICHERRY
September 11, 1964
KARUPPAN Vs. PONNARASU AMBALAM
August 26, 1964
KARUPPU UDAYAR Vs. STATE OF MADRAS
April 15, 1964
KASTURI Vs. COMMISSIONER OF INCOME TAX MADRAS
March 8, 1964
KASTURI AND SONS LIMITED Vs. COMMISSIONER OF INCOME TAX
July 8, 1964
KHIVRAJ CHORDIA Vs. G MANIKLAL BHATTAD
December 16, 1964
KISHENLAL ROOPCHAND AND COMPANY Vs. GOVERNMENT OF MADRAS
July 22, 1964
KM N N S N SUBRAMANIAN Vs. COMMISSIONER OF INCOME TAX MADRAS
January 9, 1964
KOLANDAVEL GOUNDER AND ANOTHER Vs. CHINNAPPAN AND OTHERS.
October 9, 1964
KRISHNAMURTI S Vs. CHIEF ENGINEER [THROUGH PERSONNEL OFFICER STAFF SOUTHERN RAILWAY]
October 21, 1964
KRISHNASWAMI NAICKER Vs. STATE
July 28, 1964
KUMARASWAMI GOUNDER Vs. JOINT COLLECTOR COIMBATORE
December 10, 1964
KUPPURAJU Vs. ASST PUBLIC PROSECUTOR GRADE 1
September 4, 1964
LAKSHMANAN A Vs. COMMISSIONER OF INCOME TAX
January 3, 1964
LENOX PHOTO MOUNT MANUFACTURING COMPANY MADURAI Vs. LABOUR COURT MADURAI
December 17, 1964
LIFE INSURANCE CORPORATION OF INDIA BOMBAY Vs. PARVATHAVARDHINI AMMAL
January 29, 1964
LILLY WHITE Vs. R MUNUSWAMI
December 11, 1964
LIQUIDATOR DELTA PLANTATION COMPANY LIMITED Vs. STATE OF MADRAS
July 7, 1964
LIQUIDATOR, DELTA PLANTATION COMPANY LIMITED Vs. STATE OF MADRAS
March 7, 1964
M A ABDUL RAHIM AND MOHAMED IBRAHIM AND CO PERNAMBUT Vs. DEPUTY COMMERCIAL TAX OFFICER GUDIYATTAM
October 21, 1964
M A AND SONS Vs. MADRAS OIL AND SEEDS EXCHANGE LTD
August 11, 1964
M ABDUL HAMEED SAHIB Vs. STATE OF MADRAS
August 26, 1964
M AYYASWAMI NADAR Vs. STATE OF MADRAS
September 30, 1964
M CHETTIAPPAN Vs. INCOME TAX OFFICER
March 27, 1964
M K K R MUTHUKARUPPAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX MADRAS
September 15, 1964
M S VADIVELU MUDALIAR Vs. N S RAJABADA MUDALIAR
February 6, 1964
M U VARGHESE Vs. STATE OF MADRAS
August 3, 1964
M V SUNDARA UDDAYAR Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF INDUSTRIES LABOUR
February 19, 1964
M. MOHANARANGIAH CHETTY Vs. OFFICIAL ASSIGNEE, MADRAS
March 30, 1964
MAIL Vs. OBALD C
March 23, 1964
MAIMUNNISSA BIBI Vs. M S N N ABUDUL JABBAR
February 5, 1964
MANAGEMENT OF GANDHIBAN BUS SERVICE CHINGLEPUT Vs. PRESIDING OFFICER LABOUR COURT
February 12, 1964
MANAGEMENT OF JAWAHAR MILLS Vs. INDUSTRIAL TRIBUNAL MADRAS
March 10, 1964
MANAGEMENT, MURUGALLI ESTATE, HARDYPEL POST Vs. INDUSTRIAL TRIBUNAL, MADRAS AND ANR.
June 23, 1964
MANIAN NATESAN AND CHANDRAN NATESAN Vs. CONTROLLER OF ESTATE DUTY MADRAS
December 14, 1964
MANICKA GOUNDER Vs. ARUNACHALA GOUNDER
January 24, 1964
MARUDANAYAGAM PILLAI Vs. SOLA PILLAI
April 28, 1964
MERLA JAGANNAYAKULU Vs. PRESIDING OFFICER LABOUR COURT MADRAS
September 8, 1964
METTUPALAYAM COONOOR SERVICE P Vs. NILGIRI MOTOR TRANSPORT 1947 P LTD
April 24, 1964
METTUR SANDALWOOD OIL CO METTUR DAM Vs. STATE OF MADRAS
July 8, 1964
MOHAMMAD ADAM SAHIB K Vs. COMMISSIONER OF INCOME TAX
July 16, 1964
MOHD ISMAIL KHIZER HUSSAIN AND CO Vs. STATE OF MADRAS
April 27, 1964
MOKKASAMY Vs. STATE
March 12, 1964
MOOLJEE RAMJEE Vs. DEPUTY COMMISSIONER COMMERCIAL TAXES MADURAI DIVISION
July 2, 1964
MOTIMUL SOWCAR Vs. VISALAKSHI AMMAL
December 8, 1964
MUHAMMAD ISMAIL Vs. PATHAM BIVI AMMAL (DIED) AND ORS.
March 27, 1964
MURUGADASS Vs. STATE OF MADRAS
February 27, 1964
MUTHAYYA ODAYAR S Vs. AGRICULTURAL INCOME TAX OFFICER
January 1, 1964
MUTHIAH CHETTIAR VD M RM M RM Vs. COMMISSIONER OF INCOME TAX
August 21, 1964
MUTHUKARUPPAN CHETTIAR M K K R Vs. COMMISSIONER OF INCOME TAX
September 16, 1964
MUTHUSWAMI Vs. STATE
August 4, 1964
MYLASWAMI PANDARAM Vs. MUTHAMMAL
January 24, 1964
N B DEVARAJ Vs. V N WILT
August 10, 1964
N C PADMANABHAN Vs. S SRINIVASAN
April 7, 1964
N NAGANATHA IYER Vs. COMMISSIONER OF INCOME-TAX MADRAS
September 18, 1964
N S KANTAN Vs. INCOME TAX OFFICER AGRL
August 11, 1964
N SELVARADJALOU CHETTY AND CO INDIA MADRAS Vs. COMMISSIONER OF INCOME-TAX MADRAS
January 8, 1964
N SELVARAJULU CHETTY AND COMPANY INDIA Vs. COMMISSIONER OF INCOME TAX
January 8, 1964
N SP N NAGAPPA CHETTIAR FIRM MADURAI Vs. COMMISSIONER OF INCOME-TAX MADRAS
April 9, 1964
N V NATARAJAN Vs. STATE
April 1, 1964
N VAITHILINGAM CHETTIAR Vs. S N LAKSHMANA NADAR
April 15, 1964
N. PALANICHAMI NADAR Vs. GOMATHINAYAGAM PILLAI AND ORS.
December 17, 1964
N.K.T. SIVALINGAM CHETTIAR Vs. THE COMMISSIONER OF INCOME TAX
January 9, 1964
NABISHA BEGUM Vs. ARUMUGA THEVAR
December 17, 1964
NACHIAPPAN Vs. P R MUTHIAH AMBALAM
September 10, 1964
NADESSIN Vs. BHARATHI MILLS
February 25, 1964
NAFISA ZAHARA BEGUM Vs. CORPORATION OF MADRAS
December 31, 1964
NAGANATHA IYER N Vs. COMMISSIONER OF INCOME TAX
September 18, 1964
NAGAPPA CHETTIAR FIRM N SP N Vs. COMMISSIONER OF INCOME TAX
April 9, 1964
NATESAN TRANSPORT (PTE) LTD , TIRUCHI Vs. TANJORE MOTOR TRADERS (PTE) LTD, TANJORE AND ANOTHER
April 22, 1964
NATESAN TRANSPORTS (P) LTD. JAYANKONDACHALAPURAM Vs. TANJORE MOTOR TRADES (P) LTD. THANJAVUR AND ANR.
May 26, 1964
OOMAYAN Vs. STATE
March 18, 1964
P ANSARI DORAISWAMY Vs. UNION TERRITORY OF PONDICHERRY ADMINISTRATION LOCALE
February 25, 1964
P BALAKRISHNA MUDALIAR Vs. STATE OF MADRAS
September 21, 1964
P K K RATHINASWAMI CHETTIAR Vs. REVENUE DIVISIONAL OFFICER TANJORE
August 7, 1964
P K MOHAMMED YUSUF ROWTHER Vs. ABDUL RAZACK
July 17, 1964
P M BATCHA AND COMPANY Vs. STATE OF MADRAS
August 31, 1964
P ORR AND SONS PRIVATE Vs. COLLECTOR OF CUSTOMS MADRAS
May 1, 1964
P PUTHOORVANA RAWTHER DINDIGUL Vs. STATE OF MADRAS
August 4, 1964
P RAMARATHNAM Vs. STATE
February 14, 1964
P S J MANICKAVASAGAM Vs. CHANDRAMATHI DAYAMANI MANICKAVASAGAM
March 20, 1964
PACHAKUTTY THONDAMPIRIAR Vs. STATE
October 1, 1964
PALANIAPPA CHETTIAR Vs. S A CHIDAMBARAM CHETTIAR
July 30, 1964
PALANISWAMY Vs. STATE
July 31, 1964
PALANITHURAI MUDIKONDAR Vs. VEERAPPA THEVAR
August 19, 1964
PALGHAT MUNICIPAL COUNCIL Vs. NATIONAL MOTOR WORKS LTD
October 5, 1964
PARAMAYAN Vs. STATE
August 12, 1964
PERIATHAMBI MUDALIAR Vs. SPECIAL TAHSILDAR L A PLANNING SCHEME COIMBATORE AND
August 18, 1964
PHIPSON AND CO P Vs. GOVERNMENT OF MADRAS
April 9, 1964
PONA KARUPPAN AMBALAM Vs. S V K KARUPPAN AMBALAM
August 7, 1964
PROJECTION OF INDIA PICTURES Vs. STATE OF MADRAS
July 27, 1964
PROPRIETOR, Vs. PRESIDING OFFICER,
December 17, 1964
PROPRIETORS OF ASSOCIATED PUBLISHERS MADRAS P Vs. C THEOBALD
March 23, 1964
PUBLIC PROSECUTOR Vs. PALANISAMI NADAR
March 18, 1964
PUBLIC PROSECUTOR Vs. M SAMBAING MUDALIAR
April 14, 1964
PUBLIC PROSECUTOR Vs. BASHEER SAHIB
September 7, 1964
PUBLIC PROSECUTOR Vs. P. RAMASWAMY NADAR
January 31, 1964
R HANUMANTHAPPA AND SONS Vs. COMMISSIONER OF INCOME-TAX COIMBATORE NOW MADRAS
April 10, 1964
R KALYANASUNDARAM PILLAI Vs. M N PALANIAPPA MUDALIAR AND SONS
December 15, 1964
R L SAHNI AND CO Vs. UNION OF INDIA
January 6, 1964
R NANDALAL AND COMPANY Vs. GOVERNMENT OF MADRAS
August 5, 1964
R SUBRAMANIA IYER Vs. THANGAMMAL
April 3, 1964
R V N CHANDRASEKARA CHETTY Vs. KAKUMANI ADIKESAVALU CHETTYS CHARITIES
November 6, 1964
RADHAKRISHNAN REDDIAR Vs. VENKATESAN CHETTIAR
February 7, 1964
RAHIM TRANSPORT PVT Vs. STATE TRANSPORT APPELLATE TRIBUNAL MADRAS
September 14, 1964
RAJAGOPAL Vs. STATE OF PONDICHERRY
July 2, 1964
RAJAIAH ODAYAR Vs. PANCHAPAKESA IYER
January 31, 1964
RAJAMAL Vs. STATE
January 29, 1964
RAMADOSS Vs. MUNIAMMAL
July 30, 1964
RAMASWAMI CHETTIAR Vs. VENKATAMMAL
April 21, 1964
RAMASWAMI NAIDU Vs. PETHU PILLAI
March 19, 1964
RAMASWAMY NADAR Vs. STATE
January 15, 1964
RAMASWAMY REDDIAR Vs. STATE
July 16, 1964
RATHAMANI Vs. STATE
April 30, 1964
RICHARDSON AND CRUDDAS LIMITED Vs. STATE OF MADRAS
July 28, 1964
RISHIKESAVAN NAIDU Vs. S SRINIVASA REDDIAR
March 6, 1964
RUKMANI AMMAL Vs. P M CHANDRSEKHARA MUDALIAR
September 10, 1964
RUPCHAND FOMRA Vs. STATE OF TAMIL NADU
February 12, 1964
S A SYED GHOUSE Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
October 19, 1964
S CENNIAPPA MUDALIAR MADURAI Vs. COMMISSIONER OF INCOME-TAX MADRAS
April 30, 1964
S CHENNIAPPA MUDALIAR Vs. COMMISSIONER OF INCOME TAX
April 30, 1964
S GOPAL CHETTIAR Vs. COMMISSIONER OF INCOME TAX
September 18, 1964
S INDIAN ASSOCIATION Vs. YOUNG MENASSISTANT INSPECTOR OF LABOUR MADRAS
April 15, 1964
S KRISHNAMACHARI Vs. STATE OF MADRAS
January 3, 1964
S KRISHNAMURTHY Vs. CHIEF ENGINEER SOUTHERN RAILWAY P T MADRAS
October 21, 1964
S M N THANGASWAMI CHETTIAR MADURAI Vs. COMMISSIONER OF INCOME-TAX MADRAS
September 15, 1964
S MOHAMMAD SAMIULLA SAHIB AND COMPANY Vs. STATE OF MADRAS
June 30, 1964
S MUTHAYYA ODAYAR Vs. AGRICULTURAL INCOME TAX OFFICER MAYURAM
January 1, 1964
S N JAYARAMA AIYAR Vs. S RAJAGOPALAN
February 7, 1964
S R RAMAKRISHNAN Vs. AGRICULTURAL INCOME TAX OFFICER
August 4, 1964
S R RAMALINGAM Vs. STATE
April 1, 1964
S RENGASWAMY Vs. STATE OF TAMIL NADU
February 14, 1964
S T SHANMUGHAM Vs. STATE
July 13, 1964
S V M TRANSPORT PERIAKULAM Vs. STATE TRANSPORT APPELLATE TRIBUNAL
February 19, 1964
S VENKATARAMAN Vs. STATE OF MADRAS
September 22, 1964
SAMBANDAM PILLAI Vs. RAMASWAMI NAIDU
February 14, 1964
SANKARANARAYANA PILLAI Vs. RAMASWAMI PILLAI
December 19, 1964
SAPT TEXTILE PRODUCTS INDIA PRIVATE LIMITED BOMBAY 1 Vs. STATE OF MADRAS
August 28, 1964
SARASWATHI Vs. KRISHNIER
January 16, 1964
SHA KISHORILAL GENAJEE Vs. COLLECTOR OF CUSTOMS MADRAS
July 14, 1964
SHA MANUMAL MISRIMAL Vs. NATHA RUKMANI AMMAL
January 1, 1964
SHADIKHAN Vs. R H ROYAN
July 22, 1964
SHAIK KASIM Vs. SUPERINTENDENT OF POST OFFICES CHINGLEPUT DN
November 25, 1964
SHANMUGHA PERAYYAR Vs. STATE OF MADRAS
August 25, 1964
SINNAKARUPPA GOUNDER Vs. M KARUPPUSWAMI GOUNDER
August 3, 1964
SOUTHERN RAILWAY EMPLOYEES WORKSHOP CANTEEN Vs. DEPUTY COMMERCIAL TAX OFFICER TIRUCHIRAPALLI TOWN IV
November 6, 1964
SREE MEENAKSHI MILLS Vs. REGISTRAR OF COMPANIES MADRAS
December 18, 1964
SRI VARADARAJASWAMI TRANSPORTS PVT Vs. REGIONAL PROVIDENT FUND COMMISSIONER MADRAS
December 18, 1964
SRIRAM COTTON PRESSING FACTORY (P) LTD. Vs. K.E. NARAYANASWAMI NAIDU
August 7, 1964
STATE OF MADRAS Vs. BOMAS LIMITED
August 5, 1964
STATE OF MADRAS Vs. T NARAYANASWAMI NAIDU
August 11, 1964
STATE OF MADRAS Vs. M P V SUNDARARAMIER AND COMPANY
July 23, 1964
STATE OF MADRAS Vs. S SUBRAMANIA IYER
July 29, 1964
STATE OF MADRAS Vs. THIRU AROORAN SUGARS LIMITED
August 26, 1964
STATE OF MADRAS Vs. PATTAMMAL
September 2, 1964
STATE OF MADRAS Vs. TIRUCHENGODE CO OPERATIVE MARKETING SOCIETY LIMITED
August 19, 1964
STELLA PAKKIAM Vs. K P P RAJIAH RATNAM
March 13, 1964
SUBBAKKAL Vs. SUBBA GOUNDER
July 9, 1964
SUBRAMANIAN KM N N S N Vs. COMMISSIONER OF INCOME TAX
January 9, 1964
SUNDARAJAN A R Vs. A P CHALLIAPPAN
April 22, 1964
SUNDARAM RAMAN Vs. BHAYAVATHIAMMA SUBBAMMA
August 14, 1964
SURESH GOKULDAS AND ANOTHER Vs. EMPLOYEES STATE INSURANCE CORPORATION
January 29, 1964
SWAMI MOTOR TRANSPORTS P Vs. RAMAN AND RAMAN P LTD
March 10, 1964
SWASTIK AGENCY MADRAS Vs. MADRAS PORT TRUST
November 13, 1964
SYED KHAJA GULAM RASOOL Vs. K M BIJILI SAHIB
July 14, 1964
T CHENGALVARAYA CHETTIAR Vs. A NATARAJA CHETTIAR
May 1, 1964
T V RAMASWAMI CHETTIAR Vs. REGIONAL TRANSPORT OFFICER NILGIRIS
February 26, 1964
T. NAMBERUMAL CHETTY AND SONS Vs. STATE OF MADRAS REPRESENTED BY THE ACCOMMODATION CONTROLLER AND ORS.
January 24, 1964
T.M. ABDUL RAHIM AND CO. Vs. AHMED BASHA
July 1, 1964
THANGASWAMY CHETTIAR S M N Vs. COMMISSIONER OF INCOME TAX
September 15, 1964
THE ASSOCIATED CEMENT COMPANIES LTD. Vs. L.S. RAMAKRISHNA GOWDER
March 31, 1964
UMAR SAIT Vs. UNION OF INDIA
September 22, 1964
UMARBHAI CHANDBHAI Vs. UNION OF INDIA
September 22, 1964
UNION OF INDIA Vs. R N RAJAM IYER
January 3, 1964
UNION OF INDIA NEW DELHI Vs. COROMANDEL ENGINEERING CO MADRAS
November 30, 1964
V GOVINDASWAMI NAIDU Vs. ADDITIONAL COMMERCIAL TAX OFFICER COIMBATORE NORTH
September 23, 1964
V MANIOKA THEVAR Vs. STAR PLOUGH WORKS MELUR
December 1, 1964
V P CHAKRAVARTHI Vs. STATE
August 17, 1964
V R AYODHYA NAIDU Vs. STATE OF MADRAS
August 19, 1964
V.C.K. BUS SERVICE (P) LTD., COIMBATORE AND ANR. Vs. H.B. SETHNA AND ORS.
February 18, 1964
V.D. KUMARAPPAN Vs. L. SUPPIAH
March 30, 1964
VAISH PHARMACY Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX MADRAS
November 12, 1964
VALLIAMMAL Vs. STATE OF MADRAS
September 23, 1964
VANAGIRI SRI SELLIAMMAN AYYANAR UTHIRASOMASUNDARESWARAR Vs. RAJANGA ASARI
March 25, 1964
VASUDEV MUDALIAR Vs. CALEDONIAN INSURANCE CO
January 3, 1964
VE A VAIRAVAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX MADRAS
August 21, 1964
VELAYUDAM THANKAYYAN Vs. REV G W T TROWELL
December 30, 1964
VELUCHAMI THEVAR Vs. STATE
April 8, 1964
VENKATASWAMI NAICKER Vs. STATE
July 14, 1964
VISWANATHAM AND CO MADRAS Vs. STATE OF MADRAS
September 1, 1964
VITTALDAS JAGANNATHADAS Vs. REGIONAL PROVIDENT FUND COMMISSIONER MADRAS
September 11, 1964
VOORA RANGAMMA Vs. VOORA VENKATARAJALU CHETTY
March 17, 1964
WORKMEN EMPLOYED IN ROB ROY ESTATES COONOOR Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
April 27, 1964
ZACKRIA SONS PRIVATE LIMITED Vs. STATE OF MADRAS
July 28, 1964