Case Index

Title
Date
A A JARIWALA Vs. STATE OF GUJARAT
November 19, 1964
A A JARIWALA AND BROS Vs. STATE OF GUJARAT
November 16, 1964
ACHARYA D V PANDE Vs. COMMISSIONER OF INCOME TAX
September 16, 1964
ADAM ASMAL ABHRAM DADABHAI Vs. HIRALAL CHIMANLAL THAKORE
April 10, 1964
AHER HARSUR DESA Vs. PINJAR JHINA GOLAN
January 14, 1964
AHMEDABAD MILLOWNERS ASSOCIATION THE Vs. I G THAKORE PRESIDENT INDUSTRIAL COURT
April 30, 1964
AHMEDABAD MUNICIPAL CORPORATION AHMEDABAD Vs. JHAVERI KESHAVLAL LALLUBHAI
August 11, 1964
AHMEDABAD SARANGPUR MILLS CO LTD Vs. I G THAKORE
October 17, 1964
AHMEDABAD SILK FACTORY PRIVATE LIMITED THE Vs. COMMISSIONER OF SALES TAX AHMEDABAD
November 12, 1964
AMBALAL JIVABHAI PATEL Vs. INCOME TAX OFFICER
February 27, 1964
AMBUBHAI SOMABHAI PATEL Vs. KAPILABEN MULSHANKER VYAS
July 20, 1964
AMRITLAL GOKALDAS MEHTA Vs. STATE OF BOMBAY
April 6, 1964
ANANDILAL HARILAL PATEL Vs. ADDITIONAL SPECIAL LAND ACQUISITION OFFICER AHMEDABAD
July 17, 1964
ARUNA MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
August 18, 1964
BAI CHANCHAL WD O KABHAI ALIAS KALIDAS KRISHNARAM DECEASED SUBSTITUTED Vs. GANPATRAM JADAVJI THAKER
March 4, 1964
BAI KAILAS GOURI WD O ISHWARLAL RANCHHODLAL Vs. PATEL SHANABHAI NATHABHAI
January 10, 1964
BAI KAMLA WD O JUGALDAS JAMNADAS Vs. B R MANE PATIL COMPETENT AUTHORITY AHMEDABAD
November 25, 1964
BAPALAL KHUSHALIDAS GOSALIA Vs. R PRASAD COLLECTOR OF CENTRAL EXCISE BARODA
March 11, 1964
BARODA TRADERS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 29, 1964
C GOKALDAS AND CO Vs. STATE OF GUJARAT
November 16, 1964
CHANDA WD O MANJULAL VADILAL Vs. RAMANLAL MANJULAL PATEL
January 13, 1964
CHANDRAKUNVERBA Vs. RANDHIRSINHJI CHANDRASINHJI
July 16, 1964
CHARITY COMMISSIONER OF BOMBAY Vs. CHANDRAKANT HARMANDAS
July 30, 1964
CHELARAM HASOMAL Vs. STATE OF GUJARAT
November 20, 1964
CHHITABHAI UKABHAI Vs. NAGINLAL MANCHHARAM DAVE
July 3, 1964
CHIMANLAL B. JOSHI Vs. NAGRASHNA (M.N.), SECOND LABOUR COURT, AHMEDABAD
October 23, 1964
CHIMANLAL BHOGILAL PANCHANI Vs. CHANDANBEN MANCHAND SHAH
August 11, 1964
CHUNILAL HARAKCHAND Vs. STATE OF GUJARAT
November 24, 1964
COLLECTOR OF MEHSANA THE Vs. BHARAT VIJAY MILLS LIMITED
March 2, 1964
COMMISIONER OF INCOME TAX Vs. BAI VINA
October 22, 1964
COMMISSIONER OF INCOME TAX Vs. SHANTILAL PUNJABHAI
October 1, 1964
COMMISSIONER OF INCOME TAX Vs. SANDESH LIMITED
October 7, 1964
COMMISSIONER OF INCOME TAX Vs. VORA L H
September 18, 1964
COMMISSIONER OF INCOME TAX Vs. TEJAJI FARASRAM KHARAWALA LIMITED
September 6, 1964
COMMISSIONER OF WEALTH TAX Vs. NEW RAJPUR MILLS LIMITED
October 27, 1964
DAHYALAL AMRATLAL BHAGAT Vs. BAI MADHUKANTA
June 22, 1964
DARSHAN SURENDRA PAREKH Vs. COMMISSIONER OF EXPENDITURE TAX
October 26, 1964
DHRANGADHRA TRADING COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
October 8, 1964
DIGVERENDRASINHJI OF BANSDA H H Vs. COMMISSIONER OF INCOME TAX
August 21, 1964
DOSHIBAI KHANNA Vs. SANDHI SULEMAN GULMAMAD
December 12, 1964
F Y KHAMBHATY Vs. COMMISSIONER OF INCOME TAX
October 20, 1964
FIRM OF FAKIRBHAI KARSANJI Vs. GULABBHAI KHANDUBHAI DESAI
January 7, 1964
GIRASIA LAKHUBHA PATHUBHA Vs. STATE OF GUJARAT
September 22, 1964
GIRDHARLAL GHELABHAI Vs. CIT
August 22, 1964
GIRDHARLAL LALJIBHAI Vs. M N NAGRASHNA
January 8, 1964
GOSWAMI MAHARAJ GOVINDRAIJI RANCHHODLALJI MAHARAJ Vs. COMMISSIONER INCOME TAX GUJARAT
August 27, 1964
GOSWAMI MAHARAJ RANCHHODRAIJI GOVINDLALJI Vs. COMMISSIONER OF INCOME TAX
August 27, 1964
GOVINDLAL BHIKHABHAI Vs. STATE OF GUJARAT
June 26, 1964
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT AUTHORITY
July 20, 1964
H H IQBAL MOHMAD KHAN Vs. CONTROLLER OF ESTATE DUTY GUJARAT AHMEDABAD
February 19, 1964
H H MAHARAJASAHEB DIGVERENDRASINGHJI Vs. COMMISSIONER OF INCOME TAX
August 22, 1964
HARIPRASAD RAGHURAM DAVE Vs. STATE OF GUJARAT
August 28, 1964
HATIMA EBRAHIM Vs. ISABAI ABDUL KARIM
August 13, 1964
HAZRAT PIRMOHAMED SHAH SAHEB ROJA COMMITTEE Vs. COMMISSIONER OF INCOME TAX GUJARAT
September 25, 1964
HIMATSINGH BADHARSING Vs. STATE OF GUJARAT
February 13, 1964
HIRALAL HARJIVANDAS Vs. STATE OF GUJARAT
March 6, 1964
HIRALAL HIMATLAL SHAH Vs. BANSILAL CHHAGANLAL SHAH
August 19, 1964
HIRALAL VALLABHRAM Vs. SHETH KASTURBHAI LALBHAI
June 18, 1964
IBRAHIM ISABHAI Vs. UNION OF INDIA
April 9, 1964
INDUPRASAD DEVSHANKER BHATT Vs. J P JANI INCOME TAX OFFICER
December 15, 1964
ISMAIL AHMED Vs. STATE OF GUJARAT
January 21, 1964
ISMAIL RASUL SHAIKH Vs. STATE OF GUJARAT
January 9, 1964
JAMNADAS CHHOTALAL DESAI Vs. C L NANGIA DEPUTY COLLECTOR CENTRAL EXCISE
July 31, 1964
JANSATTA KARYALAYA Vs. COMMISSIONER OF INCOME TAX GUJARAT
August 19, 1964
JAWAHARLAL GULABCHAND Vs. SURAT DAIRY COMPANY LIMITED
February 21, 1964
JAYANTILAL PURSHOTTAMDAS Vs. STATE OF GUJARAT
February 6, 1964
JAYANTILAL RUPCHAND SHAH Vs. STATE OF GUJARAT
October 1, 1964
JAYANTILAL TRAMBAKLAL PATEL Vs. B M GANDHI THE SALES TAX OFFICER RECOVERY BRANCH
December 4, 1964
JOSHI KANTILAL VADILAL Vs. MEHTA GIRDHARLAL DAYARAM
January 30, 1964
KADI MUNICIPALITY Vs. NEW CHHOTALAL MILLS COMPANY LTD
July 27, 1964
KAJAJI RAMJI Vs. STATE OF GUJARAT
January 20, 1964
KALUBHAI KESRISINGH MAHIDA Vs. STATE OF GUJARAT
November 26, 1964
KESARICHAND AMRUTLAL SHAH Vs. SAKARCHAND MANEKCHAND CHANDIALI
August 3, 1964
KESHAVLAL GIRDHARLAL GANDHI Vs. PATEL VITHALBHAI SHANKARBHAI DECEASED HIS HEIRS BAI SURAJ
April 2, 1964
KHURESHI IBRAHIM AHMEDA Vs. AHMED HAJI KHANMAHOMAD
June 19, 1964
KUMBHAR MUSA ALIB Vs. STATE OF GUJARAT
June 29, 1964
LALJIMAL PREMSUKHDAS Vs. B K KOMBRABAIL DIV SUPERINTENDENT WR
October 1, 1964
LAXMANDAS SEJRAM Vs. COMMISSIONER OF INCOME TAX
September 4, 1964
M DADUBHAI AND CO Vs. C C TRIVEDI
November 27, 1964
MAFATLAL MANILAL SHAH Vs. C C SHAH
August 18, 1964
MAGANLAL HARIBHAKTI Vs. GIRIRAJ A PARIKH
December 7, 1964
MANILAL BHUKHANDAS CHEVLI Vs. INDUSTRIAL COURT GUJARAT
February 5, 1964
MANILAL MAGANLAL Vs. STATE OF GUJARAT
November 9, 1964
MARSDEN SPG CO LTD Vs. L V POL SUPDT CENTRAL EXCISE TEX AHMEDABAD
November 18, 1964
MEHRAMANSINHJI ALIAS MAHAMMED MASOOD JALULLUDDIN THAKORE Vs. STATE OF BOMBAY NOW GUJARAT
August 14, 1964
MEHTA JIVANLAL VASANTJI Vs. TRUTEES OF GAYATRI MANDIR
September 16, 1964
MER VAS DEVA Vs. STATE OF GUJARAT
May 1, 1964
MOHANLAL MAGANLAL Vs. SAVITABEN alias SHANTABEN
September 15, 1964
MOHANLAL MEGANLAL Vs. SAVITABEN
September 15, 1964
MOHMADMIYA KASAMMIYA Vs. INDUSTRIAL COURT GUJARAT
March 17, 1964
MULU LAXMAN Vs. STATE OF GUJARAT
April 6, 1964
MUNICIPAL CORPORATION AHMEDABAD Vs. PREMCHAND MAHASUKHRAM
April 29, 1964
NATHALAL DHANJIBHAI Vs. MAJUMDAR K P ITO
December 11, 1964
NATWARLAL VITHALDAS PATEL Vs. MUNICIPALITY OF VADNAGAR
October 23, 1964
NAVANAGAR TRANSPORT AND INDUSTRIES LIMITED Vs. M M PARIKH INCOME TAX OFFICER
February 21, 1964
PANDYA MANUBHAI MULJIBHAI ALIAS HIMATLAL Vs. UMRETH TOWN MUNICIPALITY
January 20, 1964
PAREKH RAMNIKLAL GORDHANDAS Vs. JAISWAL MATHURLAL SHANKERLAL
August 27, 1964
PARMAR TEJA KAMA Vs. GADHECHA MANILAL SHAVCHAND
July 7, 1964
PATEL KANCHANBHAI MANGALBHAI Vs. MANEKLAL MAGANLAL GANDHI
March 24, 1964
PATEL PRATAPSINH HIRABHAI Vs. PANCHMAHALS DISTRICT PANCHAYAT GODHRA
October 21, 1964
PATEL RAGHAV NATHA Vs. G F MANKODI COMMISSIONER RAJKOT
July 27, 1964
PIRBHAI JANUBHAI SHAIKH Vs. B R MANEPATIL COLLECTOR OF AHMEDABAD
December 10, 1964
PRABHUDAS JAGJIVANDAS Vs. INCOME TAX OFFICER
February 25, 1964
PRABHUDAS RAMJI Vs. COMMISSIONER OF INCOME TAX
October 16, 1964
PUNJA MAVA Vs. STATE OF GUJARAT
April 15, 1964
PURSHOTTAM ALIAS GAGUBHAI LADHABHAI Vs. STATE OF GUJARAT
August 31, 1964
RAJKUNVERBA WD O JADEJA PRATAPSINHJI KHANJI Vs. RANDHIRSINHJI KALYANSINHJI
April 6, 1964
RAMAN A AND COMPANY Vs. INCOME TAX OFFICER
December 18, 1964
RAMGOPAL AND SONS Vs. SALES TAX OFFICER
November 27, 1964
RAMPRASAD DALSUKHRAM SONI Vs. SOMABHAI KACHARABHAI MAKWANA
February 6, 1964
RASIKLAL CHIMANLAL NAGRI Vs. COMMISSIONER OF WEALTH TAX
November 10, 1964
RAYMA JUSAB ALIMAMAD Vs. STATE OF GUJARAT
September 14, 1964
S TAJBHAI AND SONS Vs. STATE OF GUJARAT
November 18, 1964
SAKARLAL NARANLAL Vs. COMMISSIONER OF INCOME TAX GUJARAT AHMEDABAD
September 1, 1964
SAMPATRAJ CHHOGALALJI Vs. V S PATEL SALES TAX OFFICER
December 4, 1964
SARASWATI OIL MILLS Vs. STATE OF GUJARAT
November 14, 1964
SARASWATIBEN LALLUBHAI PARIKH Vs. KANTILAL PURSHOTTAM PATEL
February 3, 1964
SATUBHA K VAGHELA Vs. SAYLA TALUKA PANCHAYAT
October 6, 1964
SAYAJI MILLS LTD Vs. STATE OF GUJARAT
November 30, 1964
SEHJATKHAN JUMMAKHAN Vs. STATE OF GUJARAT
July 14, 1964
SHAH JAYANTILAL BAPULAL Vs. THAKORE BHARATSINH DAMANSINH
September 27, 1964
SHANKERLAL LALLUBHAI SINCE DECASED Vs. BAI JIVKOR
December 15, 1964
SHASHIBALA NAVNITLAL Vs. COMMISSIONER OF INCOME TAX
September 12, 1964
SHETH MOHANLAL GANPATRAM Vs. SAYAJI JUBILEE COTTON AND JUTE MILLS COMPANY LIMITED
February 18, 1964
SHIVABHAI CHHOTABHAI Vs. RAVJIBHAI MOTIBHAI
September 25, 1964
SINDHU RESETTLEMENT CORPORATION LTD., ADIPUR Vs. THAKORE
June 30, 1964
STATE OF BOMBAY NOW THE STATE OF GUJARAT Vs. ISHWARLAL NANDLAL MAULA
February 25, 1964
STATE OF GUJARAT Vs. AMRUTLAL PRABHUDAS
January 21, 1964
STATE OF GUJARAT Vs. RAMESHBHAI PARMANAND SHAH
January 17, 1964
STATE OF GUJARAT Vs. HEMANG PRAMESHRAI DESAI
January 17, 1964
STATE OF GUJARAT Vs. GANDHI JAYANTILAL SANKALCHAND
January 11, 1964
STATE OF GUJARAT Vs. M A PLEADER
June 24, 1964
STATE OF GUJARAT Vs. MUNIRUDDIN SHABHUDDIN
August 5, 1964
STATE OF GUJARAT Vs. CHAMPAKLAL SOMABHAI SONI
August 17, 1964
STATE OF GUJARAT Vs. CHHOTALAL PITAMBARDAS
November 20, 1964
STATE OF GUJARAT Vs. UMEDRAM LALLUBHAI
November 23, 1964
STATE OF GUJARAT Vs. TAMAKUWALA AND SONS
November 19, 1964
STATE OF GUJARAT Vs. AMBALAL VITHALDAS
October 23, 1964
STATE OF GUJARAT Vs. PATEL KALIDAS NARANBHAI
December 18, 1964
SUBODHCHANDRA HIMATLAL Vs. I G THAKORE PRESIDENT INDUSTRIAL COURT GUJARAT
November 30, 1964
SWASTIK OIL MILLS Vs. STATE OF GUJARAT AHMEDABAD
October 21, 1964
SWASTIK TEXTILE TRADING COMPANY LIMITED Vs. UNION OF INDIA
November 16, 1964
TARAMATI PRANLAL SHAH Vs. ADDL DISTRICT MAGISTRATE KUTCH
February 14, 1964
THAKKAR KALYANJI KHESTI Vs. THAKKAR LILADHAR CHHAGANLAL DECEASED HENCE HIS HEIRS
August 12, 1964
THAKORE SAHEBKHANJI HEMATKHANJI Vs. STATE OF GUJARAT
July 17, 1964
THAKRANI GULABKUNVERBA Vs. STATE OF GUJARAT
August 27, 1964
UMRAOMIYA AKBARMIYA MALEK Vs. BHULABHAI MATHURBHAI PATEL
July 28, 1964
VAHIWATDARS OF AMBAJI TEMPLE Vs. COMMISSIONER OF INCOME TAX
October 13, 1964
VAJSI DEVA MEHR Vs. STATE OF GUJARAT
April 15, 1964