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Case Index
Title
Date
A NARAYANAN KUTTY MENON Vs. ELAYAT SEKHARA MENON
January 31, 1964
A P K KALIAPPA NADAR Vs. KATHAYEE COTTON MILLS LTD
June 15, 1964
A S BAVA Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE COCHIN
June 30, 1964
A T MENON ALIAS THEYYUNNI MENON Vs. A R MENON ALIAS RAMUNNI MENON
September 14, 1964
A THANGAL KUNJU MUSALIAR Vs. DISTRICT COLLECTOR AND EX-OFFICIO TAX RECOVERY OFFICER
July 30, 1964
A V THOMAS AND CO Vs. COMMISSIONER OF INCOME-TAX KERALA ERNAKULAM
July 30, 1964
A. THOMAS AND CO. LTD. Vs. COMMISSIONER OF INCOME TAX, KERALA
March 30, 1964
ABDUL KHADER KUNJU ISMAIL ROWTHER Vs. AMEEN MYTHEEN KUNJU ROWTHER
May 25, 1964
ABDUL RAHIMAN Vs. IYPE
December 22, 1964
ABDUL WAHAB ROWTHER Vs. PAZHANIMALA
July 1, 1964
ABDULLA MUSALIAR Vs. KUNHIPAKKI ALIAS SIDDIQUE AMI ALI
December 11, 1964
ABHIMANYU Vs. KUMARU
October 7, 1964
ABRAHAM ALIAS ACHUTHEN Vs. STATE OF KERALA
February 14, 1964
ABRAHAM VARGHESE Vs. STATE OF KERALA
July 17, 1964
ACHAMMA Vs. KOCHUPILLAI AMMA
October 20, 1964
ACHUTHA MENON Vs. NARAYANA MENON
March 19, 1964
ACHUTHAN NAIR Vs. PADMANABHAN NAIR
August 14, 1964
ADVOCATE GENERAL KERALA Vs. KUNCHACKO
December 23, 1964
ADVOCATE GENERAL KERALA STATE ERNAKULAM Vs. T V JOHN
May 25, 1964
AGRICULTURAL CO OPERATIVE SOCIETY CHENNITHALA Vs. SREEDHARA KURUP
December 3, 1964
AHAMMAD ALIAS KUNHU Vs. ACHUTHA MENON
August 3, 1964
AHAMMED KANNU Vs. MOHAMMED KUNJU
December 4, 1964
ALAVIKUTTY Vs. SALMI
November 10, 1964
ALDO MARIA PATRONI Vs. E C KESAVAN
October 1, 1964
ALEY Vs. VAPPU KAKKARU
February 6, 1964
AMMEDKUTTY MOOPAN Vs. MADHAVAN
December 3, 1964
AMMUKUTTY KUNJAMMA Vs. IKKAVAMMA
September 22, 1964
ANDRU Vs. MOIDU
September 1, 1964
APPIKUNJU MEERASAYU Vs. MEERAN PILLAI
September 14, 1964
APPU Vs. KOCHUNNY NAIR
July 16, 1964
APPU ALIAS RAMAN Vs. MARY
March 25, 1964
APPUKUTTAN Vs. GOPALA PILLAI AND ANOTHER
August 2, 1964
APPUKUTTAN KASABA Vs. STATE OF KERALA
August 20, 1964
APPUKUTTAN NAIR Vs. STATE OF KERALA
December 23, 1964
APUKUTTAN NAIR Vs. STATE OF KERALA
December 23, 1964
ASHIA UMMAL Vs. VASANTHI
June 11, 1964
ASIATIC GOVERNMENT SECURITY FIRE AND GENERAL ASSURANCE CO., LTD. Vs. SCINDIA STEAM NAVIGATION CO., LTD., BOMBAY
December 15, 1964
ASMA BEEVI Vs. COMMISSIONER MUNICIPAL COUNCIL ERNAKULAM
December 15, 1964
ASSAINAR HAJI Vs. KRISHNAN NAMBIAR
June 22, 1964
AVIRAH OUSEPH Vs. KARTHIYAYANI AMMA AMMUKUTTY AMMA PUTHEN
March 4, 1964
AYISSU Vs. AHAMMAD
July 15, 1964
AYYAN GOVINDAN Vs. AYYAN KUNJAN
January 10, 1964
BALAKRISHNA WARRIER Vs. SREEDHARA WARRIER
August 12, 1964
BALAN Vs. GOPALAN NAIR
October 7, 1964
BAPPANI RAI Vs. THYAMPANNA RAI
July 21, 1964
BEEVI Vs. PAREED
December 17, 1964
BHADRAKALI LAKSHMI Vs. VELAPPAN NAIR
January 6, 1964
BHARGAVAN Vs. HALIMA BIVI
June 23, 1964
BHARGAVI AMMA Vs. SANTHAKUMAR
February 21, 1964
BHASKARA PILLAI Vs. STATE OF KERALA
June 1, 1964
BHASKARAN PILLAI Vs. NARAYANAN AAAN
November 11, 1964
BHASKARAN PILLAI Vs. MATHEW
November 9, 1964
C K SIVASANKARAN PANICKER Vs. BANK OF KERALA LTD
September 11, 1964
C S RAMAKRISHNA IYER Vs. KOOLIMUTTAM KARUPPA UDAYYARS SON SUPPAYYA UDAYAR AND
October 20, 1964
CALICUT TILE CO FEROKE Vs. CIT KERALA
August 31, 1964
CATHOLIC BANK OF INDIA LTD Vs. CIT
August 10, 1964
CHACKO Vs. MATHAI
October 1, 1964
CHACKO CHACKO KAITHAKUTTU VEEDU Vs. BOARD OF REVENUE STATE OF KERALA
July 20, 1964
CHANDRAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL
November 13, 1964
CHANDY CHERIYAN Vs. TRAVANCORE GENERAL BANK LTD
December 23, 1964
CHELLAMMA Vs. RAMAN PILLAI
November 13, 1964
CHELLAPPAN Vs. JACOB
March 23, 1964
CHERUKUTTY MATTUVAYIL CHANDUKUTTY Vs. THOYALI KURINHOLI ARJUNAN
September 22, 1964
CHITHRARU JATHAVEDAN NAMBOORIPAD Vs. GOPALA PILLAI CHANDRASEKHARAN NAIR
August 4, 1964
CIT KERALA Vs. ESTATE OF LATE C. CHERUTTY
August 12, 1964
CITY CORPORATION OF TRIVANDRUM Vs. RAMA IYER
November 18, 1964
COMMISSIONER MUNICIPAL COUNCIL MATTANCHERRY Vs. MALABAR STEAMSHIP COMPANY LTD
March 4, 1964
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. PERUNAD PLANTATIONS LIMITED
July 17, 1964
COMMISSIONER OF AGRICULTURAL INCOME TAX, KERALA Vs. PERUNAD PLANTATIONS LTD.
March 17, 1964
COMMISSIONER OF INCOME TAX Vs. COCHIN ELECTRIC COMPANY LIMITED
August 6, 1964
COMMISSIONER OF INCOME TAX Vs. OUCHTERLONY VALLEY ESTATES 1938 LIMITED
August 13, 1964
COMMISSIONER OF INCOME TAX Vs. WOODLAND ESTATES LIMITED
August 18, 1964
COMMISSIONER OF INCOME TAX Vs. P K VEERAN
March 17, 1964
COMMISSIONER OF WEALTH TAX Vs. TRAVANCORE COCHIN CHEMICALS PRIVATE LIMITED
March 9, 1964
COMMISSIONER OF WEALTH TAX KERALA Vs. TRAVANCORE RAYONS LTD
March 4, 1964
COMMISSIONER OF WEALTH TAX KERALA Vs. HARRISON AND CROSSFIELD LTD
July 9, 1964
COMMISSIONER OF WEALTH TAX KERALA ERNAKULAM Vs. TRAVANCORE CEMENTS LTD
July 20, 1964
COMMISSIONER OF WEALTH-TAX, KERALA, Vs. FERTILISERS AND CHEMICALS, TRAVANCORE LIMITED.
March 14, 1964
COMMISSIONER QUILON MUNICIPALITY Vs. MALAYALAM PLANTATIONS LTD
October 8, 1964
COMMISSIONER TELLICHERRY MUNICIPALITY Vs. GOPALAN NAIR
August 20, 1964
DAMODARAN Vs. CHANDU
September 18, 1964
DEPUTY COMMISSIONER OF AGRL INCOME TAX AND SALES TAX SOUTH Vs. TRAVANCORE RUBBER AND TEA CO LTD
June 10, 1964
DHARMAPOSHANAM COMPANY Vs. COMMISSIONER OF INCOME TAX
August 18, 1964
EBRAHIM RAWTHER Vs. BATCHA RAWTHER
March 3, 1964
EDUMBAN CHETTIAR CHOCKALINGOM CHETTIAR Vs. RAMALAKSHMI PICHAMMA
January 22, 1964
ELIXIR PLANTATIONS LIMITED Vs. COMMISSIONER OF INCOME TAX
June 9, 1964
ENOCH PHARMA Vs. STATE OF KERALA
July 29, 1964
ENOCH PHARMA Vs. STATE OF KERALA
October 9, 1964
EXECUTIVE AUTHORITY OF VILAKUDY PANCHAYAT Vs. JANARDHANA RO
May 22, 1964
FANCY CROCKERIES Vs. COLLECTOR OF CUSTOMS
November 17, 1964
FOOD INSPECTOR ALLEPPY MUNICIPALITY Vs. SREEDHARAN NAIR
November 18, 1964
FOOD INSPECTOR CALICUT CORPORATION Vs. P NARAYANAN
July 2, 1964
FOOD INSPECTOR TRICHUR MUNICIPALITY TRICHUR Vs. O D PAUL
August 14, 1964
FRANCIS ROZARIO Vs. VICTORIA PEREIRA
October 12, 1964
G CHANDRASEKHARA PILLAI Vs. K KARTHIKEYAN
April 2, 1964
GANGADHARAN PILLAI Vs. STO 1ST CIRCLE ERNAKULAM
July 23, 1964
GANGADHARAN PILLAI Vs. STO RESERVE ERNAKULAM
July 30, 1964
GENERAL SECRETARY PALAI CENTRAL BANK EMPLOYEES Vs. OFFICIAL LIQUIDATOR PALAI CENTRAL BANK LTD
September 24, 1964
GEORGE Vs. MARIAM ALIAS MARY
August 3, 1964
GEORGE Vs. ATHIMATTAM RUBBER CO LTD
March 5, 1964
GEORGE THOMAS Vs. MALAYALAM PLANTATIONS LTD
June 23, 1964
GOODLAND PLANTATIONS PRIVATE Vs. STATE BANK OF TRAVANCORE
August 20, 1964
GOODLAND PLANTATIONS PRIVATE LTD Vs. SBT
August 29, 1964
GOPALA PANIKKAR Vs. KUNHIKUTTY PIZHARASYAR
November 4, 1964
GOPALAKRISHNA PANICHER Vs. GEORGE SAKARIA & OTHERS
July 30, 1964
GOPALAN Vs. STATE OF KERALA
December 2, 1964
GOVINDAN NAMBOOTHIRI Vs. EASWARAN NAMBOODIRI
November 20, 1964
HEALTH INSPECTOR BADAGARA MUNICIPALITY Vs. PUZHAKKAL KELAPPAN
June 19, 1964
HEALTH INSPECTOR SHERTHALAI MUNICIPAL COUNCIL Vs. ANANDA NAIKKEN
June 30, 1964
IBRAHIMKUTTY MATHER Vs. KESAVA KAMMATH
January 21, 1964
IDICULA MATHAI Vs. GEEVARGHESE SKARIA
March 18, 1964
INCOME TAX OFFICER Vs. SWAMY SATCHIDANAND
June 30, 1964
INCOME TAX OFFICER ALLEPPEY Vs. S VEERIAH REDDIAR
January 15, 1964
INDIA PEPPER AND SPICE TRADE ASSOCIATION Vs. COMMISSIONER OF INCOME TAX
March 12, 1964
ISMAIL AND CO MATTANCHERRY Vs. STATE OF KERALA
July 24, 1964
ITO ALLEPPEY Vs. VEERIAH REDDIAR
January 15, 1964
ITTIRAVI NAMBOODIRI Vs. KRISHNANKUTTY MENON
April 2, 1964
ITTYCHERIA Vs. VARGHESE
June 25, 1964
JAMEELA BEEVI Vs. ANTONY NETTO
December 1, 1964
JATHAVEDAN NAMBOODIRIPAD Vs. CHANDRASEKHARAN NAIR
August 4, 1964
JOHN PANACHIKKAL Vs. STATE OF KERALA
August 20, 1964
JOSEPH Vs. THE F.A.C.T LTD. ALWAYE
September 29, 1964
JOSEPH Vs. SCARIA
August 20, 1964
JOSEPH Vs. PARAMESWARAN PILLAI
September 22, 1964
JOSEPH Vs. JOSEPH
February 21, 1964
JOSEPH Vs. RTA KOTTAYAM
February 26, 1964
JOSEPH VARKEY Vs. KSEB
February 19, 1964
K B KALIKUTTY Vs. COMMISSIONER OF INCOME-TAX KERALA
September 17, 1964
K C ANTONY Vs. STO ERNAKULAM
June 3, 1964
K C IBRAHIMKUTTY MATHAR Vs. JOSEPHINE
September 10, 1964
K GOPALA PILLAI Vs. STATE OF KERALA
December 17, 1964
K K WARRIER Vs. STATE OF KERALA
August 6, 1964
K N THANKAM Vs. STATE OF KERALA
November 16, 1964
K P MATHEN PANICKER Vs. ITO QUILON
September 7, 1964
K SARVOTHAMA SRINIVASA SHENOY AND CO Vs. DEPUTY CAIT AND SALES TAX KOZHIKODE
September 10, 1964
K V MATHAI Vs. DIRECTOR OF PANCHAYATS
November 11, 1964
KADAR Vs. DY SUPDIT OF POLICE KASARAGOD
October 22, 1964
KALIKUTTY Vs. COMMISSIONER OF INCOME TAX KERALA
September 17, 1964
KALU AMMA Vs. AMMUKUTTY AMMA
January 6, 1964
KALYANIKUTTY AMMA Vs. RAVUNNI NAIR
October 9, 1964
KANAKAMBAL Vs. LAKSHMIKUTTY AMMA
June 23, 1964
KANAN DEVAN HILLS PRODUCE CO Vs. WORKMEN OF THE KANNAN DEVAN HILLS PRODUCE CO LTD
July 13, 1964
KANNAN Vs. KANNAN
January 29, 1964
KANNAN NAIR Vs. KELU NAIR
March 17, 1964
KARTHIAYANI Vs. RAGHAVAN PILLAI
December 18, 1964
KARTHIAYINI AMMA Vs. VASUDEVAN PILLAI
January 13, 1964
KASIM Vs. LUCY KOCHUVAREED
January 28, 1964
KERALA STATE ELECTRICITY BOARD Vs. STATE
July 21, 1964
KESAVA PILLAI Vs. UZHUTHIRARU
March 13, 1964
KHALID Vs. LAKSHMI
December 17, 1964
KILIMANNI ABU Vs. STATE OF KERALA
February 7, 1964
KOCHAPPU Vs. AMMU AMMA
June 19, 1964
KOCHU Vs. STATE OF KERALA
September 18, 1964
KOCHUKUNJI ALIAS LAZAR Vs. VARGHESE
January 7, 1964
KOYAMMANKUTTY Vs. INCOME TAX OFFICER FOURTH ADDITIONAL
September 17, 1964
KRISHNA IYER Vs. ADDITIONAL INCOME TAX OFFICER
August 14, 1964
KRISHNA IYER Vs. RAMAKRISHNA IYER
February 20, 1964
KRISHNA PILLAI Vs. SIVARAMA PILLAI
November 30, 1964
KRISHNADAS Vs. AMMU POOJARI
September 11, 1964
KRISHNAMMA Vs. PARUKUTTY AMMA
January 9, 1964
KRISHNAN NAIR Vs. STATE OF KERALA
November 17, 1964
KRISHNAN NAMBOODIRI Vs. NARAYANAN NAMBOODIRI
October 21, 1964
KRISHNAN NAMBOOTHIRI Vs. PARAMESWARA MENON
January 14, 1964
KUMARAN Vs. PADMANABHAN
January 7, 1964
KUNHAPPA KURUP Vs. MADHAVI AMMA
September 30, 1964
KUNHAYU Vs. STATE OF KERALA
December 18, 1964
KUNHI BEAKY Vs. KUNHAMBU NAIR
September 18, 1964
KUNHIKRISHNAN NAMBIAR Vs. GOVINDAN NAMBIAR
November 23, 1964
KUNHIPALY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
September 15, 1964
KUNHIRAMAN NAMBIAR Vs. REGIONAL TRANSPORT AUTHORITY CALICUT
January 8, 1964
KUNJAN KELU Vs. SANKARAN RAMAKRISHNAN
September 23, 1964
KUNJANNAM Vs. STATE OF KERALA
February 19, 1964
KUNJIKKOYA Vs. NOOHUKUNJU IBRAHIM KUTTY
January 17, 1964
KUNJUKRISHNAN CHANNAR Vs. RAMAKRISHNAN CHANNAR
September 21, 1964
KUNJUKRISHNAN NADAR Vs. SPEAKER KERALA LEGISLATIVE ASSEMBLY
January 21, 1964
KUNJUNNI PILLAI Vs. ANTONY SEBASTIAN
February 19, 1964
KURIAKOSE Vs. KURIYAN
September 28, 1964
KUTHUKUTTY KUNHALIS SON KUNHALAVI MUSALIAR Vs. PAKKATH ENUS SON ABDULLA
March 17, 1964
KUTTEN Vs. UMAMAHESWARAN
January 30, 1964
KUTTIALIKUTTY MARAKKARS DAUGHTER KIZHAKKINIYAKATH Vs. KOZHISSERI PALERI ITTOLI AMMA
July 20, 1964
KUTTY SAHIB Vs. COMMISSIONER OF GIFT TAX
July 24, 1964
KUTTY SAHIB Vs. COMMISSIONER OF GIFT-TAX, KERALA
March 24, 1964
LAKSHMI Vs. SANKUNNI
June 3, 1964
LAKSHMI CHIT FUND PRIVATE LTD Vs. OFFICIAL LIQUIDATOR PALAI CENTRAL BANK LTD
December 8, 1964
LAKSHMI PILLAI PARVATHI PILLAI Vs. PURUSHOTHAMA PAI
October 23, 1964
LEELAMMA OOMMEN Vs. OOMMEN
June 18, 1964
LOUIS Vs. KPSC
October 21, 1964
M APPUKUTTY Vs. SALES TAX OFFICER SPL CIRCLE I KOZHIKODE
December 23, 1964
M K AHAMED Vs. STATE OF KERALA
August 14, 1964
M K RAPAI Vs. JOHN
May 18, 1964
M KUNJUKRISHNAN NADAR Vs. HONBLE SPEAKER KERALA LEGISLATIVE ASSEMBLY TRIVANDRUM AND
January 23, 1964
MADHAVAN Vs. STATE OF KERALA
January 30, 1964
MADHAVAN Vs. ORIENT UNION BANK LTD
September 7, 1964
MADHAVAN Vs. THE ORIENT UNION BANK LTD.
July 9, 1964
MADHAVAN PILLAI Vs. EBRAHIM
February 4, 1964
MAHOMAD IBRAHIM HUSSAIN SAIT Vs. KERALA WAKF BOARD ERNAKULAM
March 10, 1964
MAMMATHU Vs. KATHIJUMMA UMMA
June 10, 1964
MAMMU Vs. STATE OF KERALA
December 21, 1964
MAMOO Vs. ASYA
December 7, 1964
MANAVALLABHAN KARNAMULPAD Vs. STATE OF KERALA
November 19, 1964
MANAVIKRAMAN ALIAS CHERIYA KUNHUNNI RAJAH THE ZAMORIN RAJAH OF CALICUT Vs. COLLECTOR OF KOZHIKODE
June 23, 1964
MARIAM Vs. NARAYANAN THRATHAR NAMBOORIPAD
July 3, 1964
MARIYAN Vs. STATE OF KERALA
March 10, 1964
MARKOSE Vs. STATE OF KERALA
December 15, 1964
MATHAI Vs. STATE OF KERALA
July 23, 1964
MATHAI Vs. STATE OF KERALA
June 2, 1964
MATHAI Vs. MANI
August 8, 1964
MATHAI AND ORS. Vs. MANI
August 6, 1964
MATHOO PHILLIP Vs. MATHOO OUSEPH
January 8, 1964
MATTANCHERRY MUNICIPAL COUNCIL Vs. PERUMAL CHETTIAR
September 4, 1964
MAYANKANAKATH MUTHAMODKUTTY HAJI Vs. EDASSERI MOIDEENKUTTY
February 3, 1964
MEERANNAN MARIA UMMA Vs. CHACKO CHACKO
July 3, 1964
MEERASAHIB MUHAMMED KUNJU Vs. PADMANABHA IYER HARIHARA IYER
July 3, 1964
MOHAMMAD ISMAIL ROWTHAR Vs. VELAYUDHAN
August 12, 1964
MOIDEEN Vs. STATE OF KERALA
June 20, 1964
MOIDEEN HAJI Vs. KADIR
July 28, 1964
MOIDU Vs. FOOD INSPECTOR ERNAKULAM MUNICIPALITY
December 31, 1964
MOIDU Vs. INCOME TAX OFFICER
August 20, 1964
MUHAMMAD Vs. KUNHABDULLA
October 6, 1964
MUHAMMAD KUNHI Vs. ANDRADE AND LOBO
July 15, 1964
MUHAMMAD PATHUMMAL Vs. PADMANABHA PILLAI
December 11, 1964
MUHAMMED Vs. GOVARDHANLAL
December 4, 1964
MUHAMMED KUNJU Vs. SARAMMA
March 12, 1964
MULLAVEETTIL SAIDUMAMMAD'S CHILDREN ABDURAHIMAN Vs. MUNDOLI AYIDRU'S SON ALIKOYA
July 1, 1964
MUTHUKUMARASWAMY IYER Vs. STATE OF KERALA
January 31, 1964
N A PAUL Vs. CIT
July 20, 1964
N RAMACHANDRA IYER Vs. THOMAS MATHAI
December 22, 1964
N T PATEL AND CO Vs. DEPUTY CAIT AND ST
March 16, 1964
NANDAKUMARAN Vs. PRINCIPAL GOVT VICTORIA COLLEGE PALGHAT
October 7, 1964
NANGELI NANGIAR Vs. GOPALA SARMA
March 25, 1964
NARAYANA GUPTAN Vs. MADHAVA MENON
February 4, 1964
NARAYANA KURUP PARAMESWARA KURUP Vs. N VASUDEVA KURUP
January 29, 1964
NARAYANA MENON Vs. DEVASSY
March 24, 1964
NARAYANA MURTHI Vs. STATE OF KERALA
February 21, 1964
NARAYANA PILLAI Vs. REGISTRAR UNIVERSITY OF KERALA
August 12, 1964
NARAYANA PILLAI Vs. STATE OF KERALA
December 15, 1964
NARAYANA SHENOI Vs. OFFICIAL RECEIVER ALLEPPEY
October 26, 1964
NARAYANA TRANSPORTS CALICUT Vs. REGIONAL TRANSPORT AUTHORITY CALICUT
March 24, 1964
NARAYANAN Vs. MURALIDHARA MARAR
March 20, 1964
NARAYANAN Vs. STATE OF KERALA
June 26, 1964
NARAYANAN Vs. STATE OF KERALA
January 29, 1964
NARAYANAN NAMBIAR Vs. AMBU KUNHI
August 3, 1964
NARAYANAN NAMBUDIRI Vs. PADMANABHA PILLAI
January 21, 1964
NELLIYIL KUNHALI HAJI Vs. STATE OF KERALA
November 20, 1964
NIDHEERI CHACKO Vs. OUSEPH
August 19, 1964
OUSEPH MANI Vs. STATE OF KERALA
September 11, 1964
OUSEPH SKARIA OF NADUVILAPARAMBIL Vs. CHERIAN JOSEPH OF POOPPALLIL
November 5, 1964
P C KUNHIKRISHNAN NAMBIAR Vs. STATE OF KERALA
July 30, 1964
P GOVINDA PILLAI Vs. V G N PADMANABHA PILLAI
November 6, 1964
P K MANI Vs. P J MATHAI
September 17, 1964
P K SARASWATHI AMMAL Vs. P S KRISHNA IYER
April 2, 1964
P K VARGHESE AND SONS Vs. SALES TAX OFFICER SPECIAL CIRCLE ERNAKULAM
July 13, 1964
P KANNAN KUNHIMANGALAM Vs. FOOD INSPECTOR CANNANORE MUNICIPALITY
June 5, 1964
P KUNHIKRISHNAN NAIR Vs. STATE OF KERALA
July 10, 1964
P S SUBRAMANIAN Vs. S S VENKITADRI IYER
July 16, 1964
P V DEVASIA Vs. STATE OF KERALA
December 3, 1964
P.K. NAIR Vs. STATE OF KERALA
January 31, 1964
PACHI AMMA Vs. KATHIJA UMMAL
March 19, 1964
PADMANABHA PILLAI KRISHNA PILLAI Vs. DAMODARAN VASUDEVAN
January 10, 1964
PADMANABHAN GOPALAN Vs. RAMAN SEKHARAN
September 10, 1964
PADMANABHAN NAIR Vs. RAGHAVAN NAIR
November 4, 1964
PAPPU Vs. EVANS
October 19, 1964
PARAMESWARAN Vs. REVENUE DIVISIONAL OFFICER PALGHAT
September 11, 1964
PARAMESWARAN NAIR Vs. STATE OF KERALA
June 10, 1964
PARAMESWARAN NAMPPORI Vs. VARKI
July 29, 1964
PARVATHI ANTHARJ ANAM Vs. PARAMESWARAN NAMBOORI
December 14, 1964
PAULOSE Vs. KUNJUNNY
November 20, 1964
PAVU AMMA Vs. MAYAKUTTY
March 19, 1964
PAZHANAN Vs. VISWANATHA PATTAR PATTAMALY
May 22, 1964
PERUMAL PILLAI Vs. VENKITESWARA IYER
December 22, 1964
POONU Vs. ACHUTHAN
March 17, 1964
POPULAR BANK LTD Vs. SAINUBA BEEVI
October 19, 1964
PRABHAKARAN Vs. MADHAVAN
January 3, 1964
PREMAJAM Vs. UNIVERSITY OF KERALA
February 21, 1964
PROVIDENT FUND INSPECTOR ERNAKULAM Vs. B PAUL ABRAO
December 21, 1964
PROVIDENT FUND INSPECTOR QUILON Vs. KERALA JANATHA PRINTERS AND PUBLISHERS P LTD
July 27, 1964
PULIKKOTTIL THARAPPAN Vs. PERUMBULLI MANAKKAL PURUSHOTHAMAN NAMBUDIRI
September 28, 1964
PUNNAKKAL KONNUS DAUGHTER AMMU Vs. THEKKEKARA KUNHUNNIS SON KRISHNAN
July 23, 1964
R SOURI RAJALU NAIDU Vs. KOTHANDARAMA NAIDU
February 19, 1964
RAGHAVA KURUP Vs. STATE OF KERALA
July 2, 1964
RAJA RAJA VARMA Vs. GOPALA IYER
September 30, 1964
RAJAN Vs. THOMAS
August 17, 1964
RAJAPPA MENON Vs. UNION GOVERNMENT RAILWAY ADMINISTRATION
July 14, 1964
RAJASEKHARAN NAIR TRIVANDRUM Vs. CITY CORPORATION OF TRIVANDRUM
December 18, 1964
RAJU Vs. STATE OF KERALA
September 11, 1964
RAMA KRISHNAN THAMBI Vs. STATE OF KERALA
November 16, 1964
RAMA WARRIER Vs. STATE OF KERALA
December 23, 1964
RAMACHANDRAN PILLAI Vs. STATE OF KERALA
November 24, 1964
RAMAKRISHNAN EZHUTHACHAN Vs. STATE OF KERALA
October 21, 1964
RAMAN KUNJUKRISHNAN Vs. RAMAN VISWANATHAN
February 3, 1964
RAMANKUTTY Vs. ITO ALLEPPEY
August 4, 1964
RAMASWAMI Vs. STO PONNANI
July 27, 1964
RAMASWAMY IYER Vs. SUPPALU AMMAL
August 31, 1964
RE Vs. FR JOSEPH V DISTRICT EDUCATIONAL OFFICER IRINJALAKUDA
December 21, 1964
REV MOTHER GENERAL Vs. PHILIP
September 23, 1964
REV. FR. JOSEPH Vs. D.E.O. IRINJALAKUDA & OTHERS
December 21, 1964
RODRIGUES Vs. RODRIGUES
February 4, 1964
S GOPALAN HEALTH ASSISTANT Vs. VARKEY JOB
June 5, 1964
S VELAPPAN Vs. STATE OF KERALA
February 7, 1964
SAITHU MOHAMMED Vs. MAMMI ABDUL KHADAR
February 21, 1964
SANKARA BHATTA Vs. RAMAYYA SHETTY
July 9, 1964
SANKARAN NAIR Vs. STATE OF KERALA
December 11, 1964
SANKARAN NAMBUDIRIPAD Vs. MOIDEEN
September 2, 1964
SANKARANARAYANA BHATTA Vs. AITO KSARAGOD
January 10, 1964
SANKARANARAYANAN Vs. KUNHIKRISHNAN
November 4, 1964
SARASWATHI AMMAL Vs. KRISHNA IYER
March 2, 1964
SBT Vs. SHAHUDEEN MUSALIYAR
June 23, 1964
SBT Vs. CHACKO LUKKA
September 7, 1964
SEVA SAMAJ Vs. DASA VISA SOROTHIA VANIK JANATHI SAMOOHAM
June 25, 1964
SEYEDALI ROWTHEN Vs. NHARAKKOT JUMMATH MOSQUE
September 2, 1964
SHEIK IBRAHIM SAHEB Vs. KESAVA KAMMATH
January 15, 1964
SIVARAMAKRISHNA IYER Vs. MOIDEEN SAHIB
February 5, 1964
SREE NARAYANA TRANSPORTS Vs. STATE OF KERALA
November 2, 1964
SREEDHARA MARAR RAMAN PILLAY Vs. STATE OF KERALA
August 14, 1964
ST MARTIN OIL MILLS Vs. DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS
September 1, 1964
STATE OF KERALA Vs. K K GOPINATHAN NAIR
July 31, 1964
STATE OF KERALA Vs. KANDA
July 10, 1964
STATE OF KERALA Vs. THARU ALIAS DAVIS
July 13, 1964
STATE OF KERALA Vs. M P ALI MEERANKUTTY
July 13, 1964
STATE OF KERALA Vs. KUNHAMBU NAIR
September 11, 1964
STATE OF KERALA Vs. BALAKRISHNA PILLAI
July 6, 1964
STATE OF KERALA Vs. SANKARAN NAMBIAR
May 21, 1964
STATE OF KERALA Vs. R JACOB MATHEW
April 3, 1964
STATE OF KERALA Vs. K KUNHIPACKY
March 3, 1964
STATE OF KERALA Vs. K MADHAVAN
March 9, 1964
STATE OF KERALA Vs. BALAKRISHNA MENON
February 24, 1964
STATE OF KERALA Vs. SREEDHARAN
February 7, 1964
STATE OF KERALA Vs. A S ARUMUGHASWAMY NADAR AND CO
February 6, 1964
STATE OF KERALA Vs. VELLUNGAN
January 24, 1964
SUBRAMANIAN CHETTIAR Vs. KRISHNAVENI AMMAL
July 10, 1964
SUBRAMONIA IYER Vs. LAKSHMI AMMAL
September 18, 1964
SUBRAN Vs. NARAYANA MENON
July 6, 1964
SULTAN PILLAI Vs. PERRUKANNU
July 20, 1964
SULTAN RAWTHER Vs. VAVOOKAN RAWTHER
December 7, 1964
SUMATHI AMMA Vs. KUNJULEKSHMI AMMA
September 16, 1964
SWAMI SACHITANAND Vs. SALES TAX OFFICER QUILANDI
February 21, 1964
SWAMINATHA IYER Vs. RAMACHANDRA KURUP
July 24, 1964
T M MOHAMMED Vs. STATE OF KERALA
May 22, 1964
TALENGALA NARAYANA BHATTA Vs. NARSIMHA BATTA
May 22, 1964
THANKAMMA Vs. UNNIAMMA ANTHARJANAM
January 1, 1964
THANKAMMA Vs. KUNJULAKSHMI
October 13, 1964
THANKAMMA AND ANOTHER Vs. UNNIAMA ANTHARJANAM AND OTHERS
January 30, 1964
THANKAPPAN Vs. ACCOMMODATION CONTROLLER AND TAHSILDAR ALLEPPEY
July 7, 1964
THAYILLATH VAMANAN NAMBUDIRI Vs. AMMARMANKANDIYIL NARAYANA KURUP
July 13, 1964
THOMAS JACOB Vs. CHERIAN
July 3, 1964
THOMAS KOCHUMATHU Vs. DISTRICT COLLECTOR ERNAKULAM
June 2, 1964
THOMMA VARKKI Vs. THOMAS JACOB
September 28, 1964
THOMMAN Vs. CATHOLIC SYRIAN BANK LTD
January 13, 1964
THRIVIKRAMA PAI Vs. FORT COCHIN MUNICIPALITY
September 9, 1964
TRACO ENTERPRISES PRIVATE LIMITED Vs. ALEXANDER PALATHINKEL
February 26, 1964
TRAVANCORE MINERALS LTD Vs. COMMISSIONER QUILON MUNICIPALITY
September 22, 1964
UMADEVI ANTHARJ ANAM Vs. IYPE MATHEW
November 16, 1964
UMMAR Vs. MEENAKSHI NEITHIAR AMMA
August 31, 1964
UNICHIRAKUTTY AMMA Vs. KRISHNAN NAIR
January 10, 1964
UNNIKRISHNA MENON Vs. SANKARA MENON
August 20, 1964
USMAN Vs. FOOD INSPECTOR KOZHIKODE CORPORATION
December 11, 1964
V C THOMAS Vs. DISTRICT JUDGE ALLEPPEY
October 1, 1964
V K NAMBOODIRI Vs. UNION OF INDIA
April 3, 1964
V K U MENON Vs. COMMISSIONER OF INCOME TAX
August 10, 1964
V RAMANANDA PRABHU Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE COCHIN
September 17, 1964
V V KRISHNA IYER SONS Vs. NEW ERA MANUFACTURING CO LTD
December 9, 1964
VALAYUDHAN Vs. GOKULAN
August 4, 1964
VARGHESE Vs. STATE OF KERALA
September 18, 1964
VARGHESE Vs. CARMAL COIR WORKS
January 20, 1964
VARGHESE Vs. CHACKO
January 22, 1964
VARGHESE POULOSE Vs. K I MATHEW
January 14, 1964
VARKEY Vs. KUNJURAMAN
November 18, 1964
VARKEY THOMMI Vs. STATE
September 24, 1964
VASU PILLAI Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
December 1, 1964
VASUDEVA KURUP Vs. AMMINI AMMA
March 6, 1964
VASUDEVA PUTHILLATHAYA Vs. KUNHIRAMA PUDUVAL
January 16, 1964
VASUDEVAN Vs. CHOYIKUTTY
August 20, 1964
VASUDEVAN Vs. KANDAN
February 25, 1964
VASUDEVAN NAIR Vs. BALAKRISHNA PILLAI
August 5, 1964
VASUDEVARU Vs. IDICHANDY OOMMEN
September 30, 1964
VELAYUDHAN PILLAI Vs. STATE OF KERALA
February 4, 1964
VELU Vs. BHARATHAN
November 30, 1964
VELUKUTTY Vs. NEELAKANTAN NAMBOODIRI
January 30, 1964
VENKITASUBRAMONIA IYER Vs. KRISHNA IYER
June 2, 1964
VENKITESWARA IYER HARIHARA IYER Vs. SKARIA JOSEPH OF PULIKUNNEL
September 30, 1964
VIJAYAN Vs. STATE OF KERALA
November 6, 1964
VITTAL PRABHU Vs. MADHAVA RAO
January 17, 1964
WEST COAST WEAVING ESTABLISHMENTS Vs. STATE OF KERALA
May 25, 1964
WORKMEN OF THE MODERN TILE AND CLAY WORKS FEROKE Vs. INDUSTRIAL TRUBUNAL KOZHIKODE
August 13, 1964