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Case Index
Title
Date
A B NANJAPPA Vs. SPECIAL LAND ACQUISITION OFFICER CITY IMPROVEMENT TRUST BOARD BANGALORE
September 21, 1964
A MANJUNDAPPA Vs. SONNAPPA
January 31, 1964
ABDUL WAHEEDKHAN PATHAN SOUDHAGAR Vs. RENY CHARLES PEVY AND
September 4, 1964
ADAMSAB USMANSAB KANAKYA Vs. GURUSHINDDAYYA LINGAYYA
April 10, 1964
ANTHAPPA BHANDARY Vs. POOVU
June 26, 1964
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. SITARAMA UDUPA
December 17, 1964
B HSHANKAR SINGH Vs. PABDUL AZEEZ
January 29, 1964
B MOHINDEEN HAJEE SONS Vs. CHAIRMAN MANGALORE PORT TRUST BOARD
January 29, 1964
BALIAH K Vs. COMMISSIONER OF INCOME TAX
March 12, 1964
BANGALORE WOOLLEN COTTON AND SILK MILLS COMPANY LTD Vs. ITS WORKMEN AND
October 23, 1964
BASAVARAJAPPA A G Vs. STATE OF MYSORE
January 30, 1964
BHEEMA RAO Vs. VENKAT RAO
February 7, 1964
C ABDUL AZIZ Vs. MYSORE STATE TRANSPORT APPELLATE TRIBUNAL AT BANGALORE
December 9, 1964
C JABBARCHAND Vs. C OLIVER
October 21, 1964
C N NATARAJ Vs. VTH INCOME TAX OFFICER BANGALORE
April 8, 1964
C NKRISHNA MURTHY Vs. ABDUL SUBBAN AND
May 6, 1964
C R GOWDA Vs. MYSORE REVENUE APPELLATE TRIBUNAL
February 5, 1964
C.N. Nataraj Vs. Fifth Income Tax Officer, City Circle II, Bangalore
April 8, 1964
CENTURY CLUB Vs. STATE OF MYSORE AND
November 12, 1964
CHANDRA SPINNING AND WEAVING MILLS LTD Vs. STATE OF MYSORE
July 17, 1964
CHANDRASEKHARA PAI Vs. TOWN CO OPERATIVE BANK LTD
July 15, 1964
CHIKKA VENKATAPPA Vs. PAPANNA
November 20, 1964
COFFEE BOARD BANGALORE Vs. JANAB DADA HAJI IBRAHIM HALARI
March 31, 1964
COMMISSIONER OF INCOME TAX Vs. VAN INGEN H B
February 12, 1964
COMMISSIONER OF INCOME TAX MYSORE Vs. H BVAN INGEN
February 12, 1964
COMMISSIONER OF INCOME TAX MYSORE Vs. K DKAMAT AND CO
January 21, 1964
COMMISSIONER OF WEALTH TAX MYSORE Vs. MYSORE COMMERCIAL UNION LTD
December 4, 1964
COMMISSIONER OF WEALTH TAX MYSORE AT BANGALORE Vs. YESHWANT RAO GHORPADE
November 18, 1964
D MUNIRANGAPPA Vs. AMIDAYALA VENKATAPPA
December 18, 1964
DAMODHAR RAO Vs. BHIMA RAO
November 20, 1964
DASAPPA Vs. JOGIAH
March 13, 1964
DASAPPA AND Vs. STATE OF MYSORE
September 18, 1964
DASSAPPA Vs. STATE OF MYSORE
September 18, 1964
DCAWASJI AND CO Vs. STATE OF MYSORE
July 6, 1964
DUGGAMMA Vs. GANESHAYYA
February 28, 1964
EMPLOYEES STATE INSURANCE CORPORATION Vs. M A H SIDDIQUE
May 25, 1964
FAKIRAPPA GANGAPPA MADLI Vs. STATE OF MYSORE
December 10, 1964
G N SARWADE Vs. STATE OF MYSORE
July 9, 1964
G RJAYARAMA REDDY Vs. COMMISSIONER OF INCOME TAX MYSORE
February 10, 1964
GEORGE DA COSTA Vs. COLLECTOR OF ESTATE DUTY MYSORE
November 17, 1964
GOVINDAPPA TIRAPPA HORAKERI Vs. INSPECTOR GENERAL OF REGISTRATION AND COMMR OF STAMPS
April 24, 1964
H A K RAO Vs. COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
July 2, 1964
H M KUMARASWAMY Vs. T P R RUDRARADHYA
August 6, 1964
HUTTI GOLD MINES COMPANY Vs. RATNAM
February 27, 1964
In Re: M. Gangadhariah Vs.
October 23, 1964
IRON AND STEEL INDUSTRIAL CO OPERATIVE SOCIETY LTD Vs. STATE OF MYSORE
December 15, 1964
IYENGAR B V N Vs. STATE OF MYSORE
March 12, 1964
J A DAIMET Vs. STATE OF MYSORE
August 3, 1964
J A DALMET Vs. STATE OF MYSORE
July 3, 1964
J DEVAIAH Vs. NAGAPPA
April 14, 1964
J K SHARMA Vs. K S RAMACHANDRA SETTY
September 22, 1964
JAVALI V K Vs. STATE OF MYSORE
March 24, 1964
JAVARAYI GOWDA Vs. SPL LAND ACQUISSITION OFFICER
October 10, 1964
JAVARAYI GOWDA Vs. SPECIAL LAND ACQUISITION OFFICER MANDYA
November 6, 1964
JAYARAMA REDDY G R Vs. COMMISSIONER OF INCOME TAX
February 10, 1964
K HAJEE KAHADER BACHA SAHIB AND SONS OF ORS Vs. COMMERCIAL TAX OFFICER II CIRCLE BANGALORE
July 27, 1964
K SIDDEGOWDA Vs. PARVATHAMMA
December 16, 1964
K. Hajee Khader Bacha Sahib and others Vs. Commercial Tax Officer, II Circle, Bangalore and others
July 27, 1964
KADETHOTADA GULAPPA BASAPPA Vs. ELECTION OFFICER
December 18, 1964
KBALIAH AND Vs. COMMISSIONER OF INCOME TAX MYSORE
March 12, 1964
KEMPIAH Vs. GIRIGAMMA
June 3, 1964
KHAJEE KHADER BACHA SAHIB Vs. COMMERCIAL TAX OFFICER II CIRCLE BANGALORE
July 27, 1964
KISHTA BAI Vs. MARTHAND RAO
September 18, 1964
KRISHNA FLOUR MILLS LTD Vs. COMMISSIONER OF INCOME TAX MYSORE
June 24, 1964
KRISHNA MURTHY Vs. STATE OF MYSORE
June 9, 1964
KRISHNAPUR MUTT UDIPI Vs. P GOPALAKRISHNAYYA
July 2, 1964
LUCY MARY AGENES SALDANAH Vs. LAND ACQUISITION OFFICER
April 14, 1964
M A MOHAMED BASHA Vs. WORKMEN OF TANNERY WORKERS ASSOCIATION
March 4, 1964
M AMOHAMAD BASHA TANNERY Vs. THEIR WORKMEN
March 4, 1964
M K PARAMESHWARA IYER Vs. MANAGEMENT OF MYSORE MACHINERY MANUFACTURERS LTD
June 17, 1964
M LAKSHMAMMA Vs. CONTROLLER OF ESTATE DUTY
February 17, 1964
M LNARASIMHIAH SETTY Vs. AGRICULTURAL INCOME TAX OFFICER CHIKMAGALUR
April 9, 1964
M MUNISWAMIAH AND SONS Vs. E K GOVINDA RAJ
November 11, 1964
M P KAVERAPPA Vs. D SAKONAYYA SETTY
June 2, 1964
M RAMAIAH Vs. STATE OF MYSORE
June 16, 1964
M SUBBANNA NAIK Vs. STATE OF MYSORE
November 26, 1964
M. Subbanna Naik and others Vs. The State of Mysore and others
November 26, 1964
MADANLAL DHARIWAL Vs. BHERULAL
September 24, 1964
MADAPPA Vs. MUDUMALLAMMA
December 1, 1964
MADHU Vs. STATE OF KARNATAKA
November 25, 1964
MADRAS BANGALORE TRANSPORT COMPANY Vs. MADRAS BANGALORE TRANSPORT COMPANY WORKERS UNION
February 25, 1964
MADURAI MUDALIAR AND SONS Vs. COMMISSIONER OF COMMERCIAL TAXES MYSORE
June 23, 1964
MAHADEVAYYA VEERABHADRAYYA HIREMATH Vs. STATE OF MYSORE
October 23, 1964
MATHEW PHILIPS Vs. P O KOSHY
November 10, 1964
MOHAMED GHOUSE Vs. STATE
August 7, 1964
MOHAMMAD ABDUL AZIZ Vs. STATE OF MYSORE
November 23, 1964
MOHANLAL NAGARCHAND GUJAR Vs. GOPAL SAKHARAM BELEKAR
June 12, 1964
MOUNT CORPORATION Vs. DIRECTOR OF INDUSTRIES AND COMMERCE
April 14, 1964
MYSORE MACHINERY MANUFACTURERS LTD Vs. ASSISTANT COMMISSIONER OF LABOUR AND CONCILIATION OFFICER
August 12, 1964
MYSORE SILK WASTE MERCHANTS AND REELERS ASSOCIATION Vs. OFFICIAL LIQUIDATOR AND
March 26, 1964
MYSORE SPUN SILK MILLS LTD Vs. STATE
January 1, 1964
N R REVENNA Vs. T V MALLAPPA
September 1, 1964
NABDUL SUBHAN SAHEB AND SONS Vs. MYSORE SALES TAX APPELLATE TRIBUNAL BANGALORE AND
November 2, 1964
NANDAPPA PARAMANNA Vs. SHIDGOUDA NINGAPPA
March 23, 1964
NANJIAH SETTY Vs. COMMISSIONER OF GIFT TAX
March 11, 1964
NANJUNDAPPA B N Vs. STATE OF MYSORE
July 17, 1964
NARAYANA MURTHY SRINIVASA MURTHY Vs. STATE OF MYSORE AND
July 14, 1964
NEMINATH APPAYYA HANAMANNANAVAR Vs. JAMBOORAO SATAPPA KOCHERI
August 20, 1964
NEWSPAPER PUBLISHER PRIVATE LTD Vs. THEIR WORKMEN
December 14, 1964
NPEER SAHIB Vs. COMMISSIONER OF INCOME TAX MYSORE
March 4, 1964
OMPRAKASH DHAWAN Vs. SANTOSH KUMARI
September 3, 1964
P BHUVANESWARIAH Vs. STATE OF MYSORE
September 28, 1964
P CHANNAPPA Vs. MYSORE REVENUE APPELLATE TRIBUNAL BANGALORE
October 6, 1964
P MMURUGAPPA MUDALIAR RATHINA MUDALIAR AND SONS Vs. RAJU MUDALIAR P
September 18, 1964
PADMANABHA B M Vs. STATE OF MYSORE
June 18, 1964
PAKIRA BHANDARY Vs. DEVU BHANDARY
December 17, 1964
PANDURANGA K Vs. STATE OF MYSORE
July 24, 1964
PARAMESHWARA AYYAR M K Vs. MYSORE MACHINERY MANUFACTURERS LTDAND
June 17, 1964
PARWATAWWA Vs. CHANNAWWA
June 26, 1964
PCHANNAPPA Vs. MYSORE REVENUE APPELLATE TRIBUNAL
October 6, 1964
PEER SAHIB N Vs. COMMISSIONER OF INCOME TAX
March 4, 1964
PODDAR MARTIN MINING AND MINERALS LTD Vs. STATE OF MYSORE
January 30, 1964
PURUSHOTTAM GANAPATH MEHATA Vs. RAJARAM DHONCICHAND SHAHA
January 17, 1964
RAJUBANDI VENKAIAH RAMIAH Vs. COMMISSIONER OF INCOME TAX
September 4, 1964
RALLIS INDIA LIMITED Vs. STATE OF MYSORE
July 17, 1964
RAMACHARYA NARAYANA CHARYA BURLI Vs. STATE OF MYSORE
March 13, 1964
RAMAYYA MDISTRICT STATISTICAL OFFICER KOLAR Vs. STATE OF MYSORE AND
June 16, 1964
S J DHARMACHAND Vs. SHA SAKALCHAND BABULAL JAIN
March 13, 1964
SAFDAR HUSAIN MANAGING PARTNER JALEEL BEEDI WORKS SIRA Vs. ANANTHARAMAYYA H
June 17, 1964
SANGAPPA BASAPPA UPNAL Vs. STATE OF MYSORE
March 24, 1964
SAUNDATTI S B Vs. BIYAMMA
June 12, 1964
SAYED RASHIAMAD SYED ZAINUDDIN MOULVI Vs. STATE OF MYSORE
October 19, 1964
SEGU BUCHIAH SETTY Vs. INCOME TAX OFFICER
March 4, 1964
SHANKAR VITTAL MOTOR COLTD Vs. STATE OF MYSORE
April 24, 1964
SHIVARUDRAPPA GIRIMALLAPPA SABOJI Vs. KAPURCHAND MEGHAJI MARWADI
July 27, 1964
SIDDAPPA ADIVEPPA ROKHADI Vs. VENKATESH RAGHAVENDRA HUBBALLI
February 28, 1964
SREENIVASAYYA G V Vs. STATE OF MYSORE
September 8, 1964
STATE Vs. GANGAMMA A 4
December 17, 1964
STATE Vs. B CHIKKAVENKATAPPA
December 4, 1964
STATE Vs. KAMPU SHETTY
January 28, 1964
STATE Vs. DORAISWAMY
June 19, 1964
STATE OF MYSORE Vs. LAXMAN SHARANAPPA SHIRAGUPPA
March 26, 1964
STATE OF MYSORE Vs. M N VRAO
March 26, 1964
STATE OF MYSORE Vs. OFFICIAL LIQUIDATOR H C MYSORE
February 2, 1964
STATE OF MYSORE Vs. H CRAMASWAMY
February 26, 1964
STATE OF MYSORE Vs. HIBRAHIM SAHEB AND SONS
January 10, 1964
STATE OF MYSORE Vs. KOTI POOJARY
October 20, 1964
STATE OF MYSORE Vs. NARAYANA RAGHAVENDRA SHIRUR
August 20, 1964
STATE OF MYSORE Vs. MENSINAKAL S P
July 30, 1964
STATE OF MYSORE Vs. HANMANTH NAGAPPA GAVADA
July 31, 1964
STATE OF MYSORE Vs. MUGALIHAL S R
July 23, 1964
STATE OF MYSORE Vs. HANAMANT NAGAPPA GAVADA OF HATTARWAD
July 13, 1964
State of Mysore Vs. Narasimhe Gowda N.G. and others
November 20, 1964
SUBHASHINI K Vs. STATE OF MYSORE
December 9, 1964
SWASTI CASHEW INDUSTRIES PRIVATE LTD Vs. INDUSTRIAL TRIBUNAL
November 19, 1964
T B SRINIVASA RAO Vs. GULABCHAND KUNDANMAL
November 12, 1964
T C MALLESHAPPA Vs. FIRM OF SHA VEERCHAND PRATAPMAL
September 1, 1964
T P SRIDHARAN Vs. MANAGEMENT OF KEDUKAL ESTATE
October 21, 1964
T.P. Sridharan Vs. The Management of Kedukal Estate, and another
October 21, 1964
THOMAS DSOUZA Vs. STATE OF MYSORE
October 20, 1964
V R KELKAR Vs. STATE OF MYSORE
March 24, 1964
V.R. Kelkar Vs. The State of Mysore
March 24, 1964
VEERAPPA SHIDDALINGAPPA VIRUPATHI Vs. STATE OF MYSORE
March 13, 1964
VIRABHADRAPPA Vs. STATE OF MYSORE
August 7, 1964
WADI STONE MARKETING COMPANY PRIVATE LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND
September 15, 1964
WEST COAST PAPER MILLS LTD Vs. DEPUTY SUPERINTENDENT CEX DANDELI
January 28, 1964
ZAIBUNNISSA Vs. SOUTHERN RAILWAY
December 16, 1964