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Case Index
Title
Date
A HAJEE ABDUL SHUKOOR AND CO Vs. STATE MADRAS
May 7, 1964
A P KRISHNAXWAMI NAIDU R MUTHUSWAMI GOUNDER K KANDI GOUNDER ADVOCATE GENERAL FOR THE STATE OF MADHYA PRADESH S T A K PARAVATHAMMAL ADVOCATE GENERAL LOR THE STATE OF MADHYA PRADESH GURUVIAH NAIDU Vs. STATE OF MADRAS
March 9, 1964
A VENKATA SUBBARAO THE FIRM OF PERUMBALLA SUBBARAO AND Vs. STATE OF ANDHRA PRADESH
December 14, 1964
ABDUL SATTAR HAJI IBRAHIM PATEL Vs. STATE OF GUJARAT
February 17, 1964
ADDITIONAL INCOME TAX OFFICER CUDDAPAH Vs. A THIMAYYA A RANGANTHAM
November 9, 1964
ADMINISTRATOR GENERAL OF WEST BENGAL P N TAGORE Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
October 6, 1964
AFNAR CHAND BUTAIL Vs. UNION OF INDIA
March 11, 1964
AFRAHIM SHEIKH Vs. STATE OF WEST BENGAL
January 7, 1964
AMALGAMATED ELECTRICITY COMPANY LIMITED Vs. N S BATHENA
March 30, 1964
AMBA PRASAD Vs. MOHABOOB ALI SHAH
April 17, 1964
AMIN LAL Vs. HUNNA MAL
September 26, 1964
AMRIT BANASPATI COMPANY LIMITED Vs. STATE OF UTTAR PRADESH
July 27, 1964
ANDHRA PRADESH STATE ROAD TRANS PORT CORPORATION HYDERABAD Vs. SATYANAYANA TRANSPORTS PRIVATE LTD
October 5, 1964
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. INCOME TAX OFFICER B I B WARD HYDERABAD
March 5, 1964
ANUP SINGH Vs. ABDUL GHANI LACHMAN SINGH M L A
August 14, 1964
ASSOCIATED BANKING CORPORATION OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY
October 22, 1964
ASSOCIATED CEMENT COMPANY LIMITED Vs. P N SHARMA
December 9, 1964
AVTAR SINGH Vs. STATE OF PUNJAB
August 25, 1964
B BASAVALIGAPPA Vs. D MUNICHINNAPPA
September 23, 1964
B N TEWARI Vs. UNION OF INDIA
December 10, 1964
B RAJAGOPALA NAIDU Vs. STATE TRANSPORT APPELLATE TRIBUNAL MADRAS
March 5, 1964
BALMUKAND Vs. KAMLA WATI
January 27, 1964
BALRNUKAND Vs. DISTRICT MAGISTRATE DELHI
August 17, 1964
BANARASI DASS Vs. WEALTH TAX OFFICER SPL CIRCLE MEERUT
December 8, 1964
BANARSI DEBI LUXMI NIWAS MOODY Vs. INCOME TAX OFFICER DISTRICT IV CALCUTTA:INCOME TAX OFFICER DISTRICT IV CALCUTTA
March 31, 1964
BASANT KUMAR SARKAR JANKINATH BANERJEE SITARAM SHAW Vs. EAGLE ROLLING MILLS LIMITED:KUMARDHUBI ENGINEERING WORKS LIMITED:KUMARDHUBI FIRE CLAY AND SILICA WORKS LIMITED
February 26, 1964
BASHIRUDDIN ASHRAF Vs. BIHAR SUBAI SUNNI MAJLIS AWAQF
November 23, 1964
BASMATI DEVI SINCE DECEASED AND AFTER DEATH HER LEGAL REPRESENTATIVES Vs. CHAMRU SAO
April 3, 1964
BEN GORM NILGIRI PLANTATIONS CO CONOOR NILGIRIS Vs. SALES TAX OFFICER SPECIAL CIRCLE ERNAKULAM
April 10, 1964
BHARAT FIRE AND GENERAL INSURANCE LIMITED NEW DELHI Vs. COMMISSIONER OF INCOME TAX NEW DELHI
April 2, 1964
BHIKHI LAL Vs. TRIBENI
November 18, 1964
BIHARI LAL BATRA Vs. CHIEF SETTLEMENT COMMISSIONER RURAL PUNJAB CHANDIGARH
March 12, 1964
BIREN DUTTA MOHAN CHAUDBURY MOHAN CHAUDHURY RAMAKANTA ACHARYA AND MAKHAN DATTA RAKHAL RAJKUMAR AGHORE ON BEHALF OF 10 DETENUES Vs. CHIEF COMMISSIONER OF TRIPURA IN ALL THE APPEALS :THE CHIEF COMMISSIONER TRIPURA IN ALL THE PETITIONS
July 23, 1964
BISHUN NARARIN MISRA Vs. STATE OT UTTAR PRADESH
October 7, 1964
BISHWESHWAR DAYAL SINHA Vs. UNIVERSITY OF BIHAR
April 24, 1964
BISWANATH PRASAD BISWANATH PRASAD Vs. UNION OF INDIA :NA TIONAL COAL DEVELOPMENT CORPORATION PRIVATE LIMITED
August 14, 1964
BOARD OF REVENUE UTTAR PRADESH Vs. RAI SAHEB SIDHNATH MEHROTRA
November 26, 1964
BOMBAY STEAM NAVIGATION CO 1953 PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY
October 21, 1964
BOMBAY STEEL ROLING MILLS LTD Vs. KHEMCHAND RAJKUMAR STEL MILLS AND PAHORPUR YARDS LABOUR UNION
March 26, 1964
BONDADA GAJAPATHI RAO Vs. STATE OF ANDHRA PRADESH
March 16, 1964
BRAHMA NAND PURI Vs. NELD PURI SINCE DECESED
November 24, 1964
BRAJLAL MANILAL AND CO Vs. UNION OF INDIA
March 10, 1964
BRIJ MOHAN SINGH Vs. PRIYA BRAT NARAIN SINHA
February 5, 1964
BRITISH INDIA CORPORATION Vs. ITS WORKMEN
October 29, 1964
BRITISH INDIA STEAM NAVIGATION CO LIMITED EVERETT ORIENT LINE INCORPORATED EVERETT ORIENT LINE INCORPORATED EVERETT ORIENT LINE INCORPORATED EVERETT ORIENT LINE INCORPORATED SHIPPING CORPORATION OF INDIA LIMITED Vs. JASJIT SINGH ADDITIONAL COLLECTOR OF CUSTOMS CALCUTTA:S VENKATESAN ADDITIONAL COLLECTOR OF CUSTOMS CALCUTTA:JASJIT SINGH ADDITIONAL COLLECTOR OF CUSTOMS CALCUTTA:THE COLLECTOR OF CUSTOMS CALCUTTA:S VENKATESAN A
February 3, 1964
BUILDERS SUPPLY CORPORATION Vs. UNION OF INDIA
November 30, 1964
BUJARANG JUTE MILLS LIMITED GUNTUR Vs. STATE OF ANDHRA PRADESH
February 6, 1964
BURHANPUR TAPTI MILLS LIMITED Vs. BURHANPUR TAPTI MILLS MAZDOOR SANGH
November 5, 1964
C CHANNABASAVAIH Vs. STATE OF MYSORES IN ALL PETITIONS
September 28, 1964
C PERIASWAMI GOUNDER SWAMINA THA ANDI SUNDARESA AYYAR Vs. SUNDARESA AYYARSWAMINATHA ANDISUNDARAM AYYARPERIASWAMI GOUNDANC PERIASWAMI GOUNDER
July 31, 1964
C RAJAGOPALACHARI Vs. CORPORATION OF MADRAS
March 3, 1964
C S ROWJEE Vs. STATE OF ANDHRA PRADESH
January 29, 1964
C V K RAO Vs. DANTU BHASKARA RAO
May 4, 1964
CENTRAL BANK OF INDIA LIMITED AMRISTAR Vs. HARTFORD FIRE INSURANCE COMPANY LIMITED
September 11, 1964
CHANDRASHEKHAR MALLESHAPPA SHANTAGIRI G S RAMASWAMY Vs. INSPECTOR GENERAL OF POLICE MYSORE STATE BANGALORE:INSPECTOR GENERAL OF POLICE MYSORE STATE BANGALORE
January 21, 1964
CHHABILDAS TRIBHUVANDAS SHAH Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
September 21, 1964
CHITTOORI SUBBANNA Vs. KUDAPPA SUBBANNA
December 18, 1964
CINEMA THEATRES Vs. THEIR WORKMEN
March 26, 1964
CIRDHARILAL BANSIDHAR Vs. UNION OF INDIA
March 6, 1964
COLLECTOR DY COMMISSIONER SULTANPUR Vs. RAJA JAGDISH PRATAP SAHI
November 5, 1964
COLLECTOR OF KAMRUP Vs. KAMAKHYA RAM BAROOAH UMAKANTA GOSWAMI AND SUSHILA BALA DEVI
September 11, 1964
COMMISSIONE OF INCOME TAX MADRAS O V R SV SR ARUNACHALAM CRETTAR Vs. V MR P FIRM MUAR O R M O M A M CHIDAMBARAM CHETTIAR THE COMMISSIONER OF INCOME TAX MADRAS O RM SP SV FIRM
October 26, 1964
COMMISSIONER OF AGRICULTURAL INCOME TAX HYDERABAD Vs. RAJA RATAN GOPAL
September 21, 1964
COMMISSIONER OF INCOME TAX Vs. KALYANMAL MILLS LIMITED
April 17, 1964
COMMISSIONER OF INCOME TAX Vs. DAULATRAM RAWATMULL
March 26, 1964
COMMISSIONER OF INCOME TAX BIHAR Vs. DALMIA INVESTMENT COMPANY LIMITED
March 13, 1964
COMMISSIONER OF INCOME TAX BOMBAY CITY L BOMBAY Vs. CHUGANDAS AND CO BOMBAY
July 29, 1964
COMMISSIONER OF INCOME TAX DELHI AND RAJASTHAN Vs. RAO THAKUR NARAYAN SINGH AJMER
October 30, 1964
COMMISSIONER OF INCOME TAX DELHI AND RAJASTHAN NEW DELHI IN BOTH APPEALS Vs. ANANT RAO B KAMAT IN BOTH THE APPEALS
May 8, 1964
COMMISSIONER OF INCOME TAX GUJARAT Vs. ASHOKBHAI CHIMANBHAI
October 20, 1964
COMMISSIONER OF INCOME TAX GUJARAT Vs. A ABDUL RAHIM AND CO BARODA
November 4, 1964
COMMISSIONER OF INCOME TAX GUJARAT Vs. KESHAVLAL LALLUBHAI PATEL
November 9, 1964
COMMISSIONER OF INCOME TAX KERALA Vs. MALAYALAM PLANTATION LTD
April 10, 1964
COMMISSIONER OF INCOME TAX KERALA AND COIMBATORE Vs. L W RUSSEL
April 1, 1964
COMMISSIONER OF INCOME TAX KERALA AND COIMBATORE Vs. P KRISHNA WARRIAR
April 29, 1964
COMMISSIONER OF INCOME TAX M P NAGPUR Vs. SWADESHI COTTON AND FLOUR MILLS PVT LTD
July 17, 1964
COMMISSIONER OF INCOME TAX MADHYA PRADESH NAGPUR AND BHANDARA NAGPUR Vs. SWADESHI COTTON AND FLOUR MILLS PRIVATE LTD
April 17, 1964
COMMISSIONER OF INCOME TAX MADRAI Vs. AJAX PRODUCTS LIMITED
October 8, 1964
COMMISSIONER OF INCOME TAX MADRAS Vs. INDIAN BANK LTD
October 26, 1964
COMMISSIONER OF INCOME TAX MADRAS Vs. A KRISHNASWAMI MUDALIAR
April 16, 1964
COMMISSIONER OF INCOME TAX MADRAS Vs. A GAJAPATHY NAIDU MADRAS
April 16, 1964
COMMISSIONER OF INCOME TAX MADRAS Vs. M GANAPATHI MUDALIAR
April 27, 1964
COMMISSIONER OF INCOME TAX MADRAS Vs. AMRUTANJAN LTD
April 28, 1964
COMMISSIONER OF INCOME TAX MADRAS Vs. SIVAKASI MATCH EXPORTING CO SIVAKASI
April 29, 1964
COMMISSIONER OF INCOME TAX MADRAS Vs. EXPRESS NEWSPAPERS LTD
May 7, 1964
COMMISSIONER OF INCOME TAX MADRAS Vs. KUMBAKONAM MUTUAL BENEFIT FUND LIMITED
May 7, 1964
COMMISSIONER OF INCOME TAX MADRAS Vs. K H CHAMBER MADRAS
November 9, 1964
COMMISSIONER OF INCOME TAX MADRAS Vs. M K STREMANN
November 9, 1964
COMMISSIONER OF INCOME TAX MADRAS Vs. S RAMAN CHETTIAR
October 27, 1964
COMMISSIONER OF INCOME TAX MADRAS IN ALL APPEALS Vs. BAGYALAKSHMI AND CO UDAMALPET IN ALL THE APPEALS
November 4, 1964
COMMISSIONER OF INCOME TAX MADRAS IN ALL APPEALS Vs. ANDHRA CHAMBER OF COMMERCE MADRAS IN ALL THE APPEALS
October 1, 1964
COMMISSIONER OF INCOME TAX PUNJAB IN BOTH APPEALS Vs. R D AGGARWAL AND CO
October 6, 1964
COMMISSIONER OF INCOME TAX PUNJAB JAMMU AND KASHMIR AND HIMACHAL PRADESH PATIALA Vs. PUNJAB DISTILLING INDUSTRIES LTD
March 24, 1964
COMMISSIONER OF INCOME TAX U P LUCKNOW Vs. NAINITAL BANK LIMITED
September 25, 1964
COMMISSIONER OF INCOME TAX U P LUCKNOW Vs. KANPUR COAL SYNDICATE KANPUR
April 30, 1964
COMMISSIONER OF SALES TAX CUTTACK ORISSA Vs. BRIJRAJ RAMESHWAR
November 4, 1964
COMMISSIONER OF SALES TAX U P Vs. BIJLI COTTON MILLS HATHRAS U P
March 20, 1964
COMMISSIONER OT INCOME TAX MADRAS COMMISSIONER OT INCOME TAX MADRAS Vs. MIR MOHAMMAD ALI:ARUNA MILLS LTD
April 24, 1964
COMMISSIONER QUILON MUNICIPALITY Vs. HARRISIONS AND CROSFIELD LIMITED
October 5, 1964
CORPORATION OF CALCUTTA Vs. LIBERTY CINEMA
December 14, 1964
D S CHELLAMMAL ANNI Vs. MASANAN SAMBAN
March 13, 1964
DAHYABHAI CHHAGANBHAI THAKKAR Vs. STATE OF GUJARAT
March 19, 1964
DAYA RAMA Vs. SHVAM SUNDARI
September 8, 1964
DEOCHAND Vs. SHIV HAM
August 25, 1964
DEPUTY CUSTODIAN EVACUEE PROPERTY NEW DELHI Vs. OFFICIAL RECEIVER OF THE ESTATE OF DAULAT RAM SURANA DELHI
September 3, 1964
DEVILAL MODI Vs. SALES TAX OFFICER RATLAM
October 7, 1964
DEVJI Vs. MAGAN LAL R ATHARANA
April 1, 1964
DHIRENDRA NATH GORAI IN C A NO 85 OF 1961 SUBAL CHANDRA NATH SAHA IN C A NO 86 OF 1961 Vs. SUDHIR CHANDRA GHOSHIN BOTH APPEALS :SUDHIR CHANDRA GHOSHIN BOTH APPEALS
March 4, 1964
DIVISIONAL SUPERINTENDENT NORTHERN RAILWAY, ALLAHABAD Vs. PUSHKAR DATT SHARMA
December 10, 1964
DUNLOP RUBBER CO INDIA LIMITED Vs. THEIR WORKMEN
November 17, 1964
FADDI Vs. STATE OF MADHYA PRADESH
January 24, 1964
FIRST ADDITIONAL INCOME TAX OFFICER KOZHIKODE Vs. SUSEELA SADANANDAN
October 29, 1964
FIRST ADDITIONAL WEALTH TAX OFFICER KOZHIKODE Vs. KHAN BAHADUR MAMMED KEYI
February 17, 1964
G M TALANG Vs. SHAW WALLACE AND CO LIMITED
March 24, 1964
GAMINI KRISHNAYYA Vs. GURAZA SESHACHALAM
August 31, 1964
GILHNDERS ARBUTHNOT AND COMPANY LIMITED Vs. COMMISSIONER OF INCOUIE TAX CALCUTTA
May 1, 1964
GODAVARI SHAMRAO PARULEKAR SHAMRAO VISHNU PARULEKAR PRAHLAD KRISHNA KURANE Vs. STATE OF MAHARASHTRA
January 29, 1964
GOVERNMENT OF ANDHRA PRADESH Vs. GUNTUR TOBACCOS LTD
November 18, 1964
GRAMOPHONE COMPANY LTD Vs. WOKMEN OF GRAMOPHONE COMPQNY LTD
March 31, 1964
GULABCHAND CHHOTALAL PARIKH Vs. STATE OF GUJARAT
December 14, 1964
GULRAJ SINGH Vs. MOTA SINGH
March 13, 1964
GURBUX SINGH Vs. BHOORALAL
April 22, 1964
GURDATTA MAL Vs. STATE OF UTTAR PRADESH
February 5, 1964
GURDEV SINGH SIDHU Vs. STATE OF PUNJAB
April 1, 1964
GWALIOR RATON SILK MANUFACTURING WEAVING CO LIMITED Vs. STATE OF MADHYA PRADESH
April 28, 1964
GYARSI BAI Vs. DHANSUKH LAL
November 18, 1964
H R S MURTHY H R S MURTHY Vs. COLLECTOR OF CHITTOOR:COLLECTOR OF CHITTOOR
February 4, 1964
HAMDARD DAWAKHANA WAKF DELHI Vs. UNION OF INDIA
November 23, 1964
HARI DAS Vs. STATE OF WEST BENGAL
March 16, 1964
HARICHARAN KURMI JOGIA HAJAM Vs. STATE OF BIHAR
February 3, 1964
HARISH CHANDRA Vs. STATE OF MADHYA PRADESH
September 24, 1964
HIMATSINGKA TIMBER LIMITED Vs. STATE OF ORISSA
October 26, 1964
HIND CONSTRUCTION AND ENGINEERING CO LIMITED Vs. THEIR WORKMEN
November 9, 1964
HINDUSTANI CONSTRUCTION CO LIMITED Vs. V S GAITONDE
December 10, 1964
HIRALAL PARBHUBHAI Vs. NAGINDAS ATNARNAM KHATRI
February 14, 1964
HOCHTIEF GAMMON Vs. INDUSTRIAL TRIBUNAL BHUBANESHWAR ORISSA
April 1, 1964
HUKUMCHAND MILLS LIMITED Vs. STATE OF MADHYA PRADESH
February 20, 1964
HYDERABAD CHEMICAL AND PHARMACEUTICAL WORKS LIMITED BRIGHT CHEMICALS AND PHARMACEUTICALS SHETTYS PHARMACEUTICALS AND BIOLOGICALS LIMITED NATH LABORATORIES BIOLOGICAL PRODUCTS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
March 20, 1964
I K JOSEPH AUGUSTHI GEORGE THOMAS KOTTUKAPALLY K GEORGE JOSEPH Vs. M A NARAYANAN:M A NARAYANAN:M A NARAYANAN
March 11, 1964
IBRAHIM Vs. STATE OF RAJASTHAN
March 24, 1964
IDOL OF THAKURJI SHRI GOVIND DEOJI MAHARAJ JAIPUR Vs. BOARD OF REVENUE RAJASTHAN AJMER
August 24, 1964
INCOME TAX OFFICER A WARD SITAPUR Vs. MURNDHAR BHAGWAN DAS
January 29, 1964
INCOME TAX OFFICER KOLAR CIRCLE KOLAR Vs. SEGHU BUCHIAH SETTY
March 11, 1964
INCOME TAX OFFICER SPECIAL INVESTIGATION CIRCLE " A " NAGPUR Vs. J B MANGHARAM AND CO
April 28, 1964
INDIA GENERAL NAVIGATION AND RAILWAY COMPANY, LIMITED Vs. THEIR WORKMEN
November 4, 1964
INDIAN COPPER CORPORATION LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES BIHAR PATNA
October 19, 1964
INDO CHINA STEAM NAVIGATION COMPANY LIMITED INDO CHINA STEAM NAVIGATION COMPANY LIMITED Vs. JASJIT SINGH ADDITIONAL COLLECTOR OF CUSTOMS CALCUTTA
February 3, 1964
INDORE MALWA UNITED MILLS LIMITED GWALIOR Vs. STATE OF MADHYA PRADESH
October 1, 1964
ISHAR SINGH Vs. SARWAN SINGH
September 30, 1964
J DALMIA Vs. COMMISSIONER OF INCOME TAX NEW DELHI
April 1, 1964
J K COTTON SPINNING AND WEAVING MILLS CO LIMITED Vs. SALES TAX OFFICER KANPUR
October 28, 1964
JAGADGURU KARI BASAVA RAJENDRASWAMI OF GOVIMUTT Vs. COMMISSIONER OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS HYDERABAD
May 8, 1964
JAGDEV SINGH SIDHANTI Vs. PRATAP SINGH DAULTA
February 12, 1964
JAGDISH CHANDRA GUPTA Vs. KAJARIA TRADERS INDIA LIMITED
April 29, 1964
JAIPURIA BROTHERS LIMITED Vs. STATE OF UTTAR PRADESH
October 21, 1964
JASHWAIITRAI MALUKCHAND Vs. ANANDILAL BAPALAL
December 7, 1964
JOHN DOUGLAS KEITH BROWN Vs. STATE OF WEST BENGAL
December 11, 1964
JUGGANKHAN Vs. STATE OF MADHYA PRADESH
August 10, 1964
JYOTI PRAKASH MITTER Vs. HONBLE JUSTICE H K BOSE CHIEF JUSTICE OF HIGH COURT CALCUTTA
November 9, 1964
K C THOMAS 1ST INCOME TAX OFFICER MAR KET WARD BOMBAY Vs. VASANT HIRALAL SHAH
January 29, 1964
K HUTCHI GOWER Vs. RICOBDOS FATHAIHMULL AND CO
July 24, 1964
K J NATHAN Vs. S V MARUTHI RAO
February 11, 1964
K JOSEPH AUGUSTHI Vs. OFFICIAL LIQUIDATOR PALAI CENTRAL BANK LTD
March 11, 1964
K L JOHAR AND CO Vs. DEPUTY COMMERCIAL TAX OFFICER COIMBATORE III
November 10, 1964
K NARASIMHIAH Vs. H C SINGRI GOWDA
April 1, 1964
K S RASHID AND SON MAT SAIDA BEGUM SAID AHMAD K S RASHID AHMAD BHAWANI PRASAD GIRDHAR LAL K S RASHID AND SON IN ALL PETITIONS Vs. INCOME TAX OFFICER:INCOME TAX OFFICER:INCOME TAX OFFICER:INCOME TAX OFFICER:THE INCOME TAX OFFICER:INCOME TAX OFFICER
February 18, 1964
K V NARAYANASWAMI IYER Vs. K V RAMAKRISHNA IYER
March 26, 1964
KANUIRNUKKALA KRISHNAMURTHY Vs. STATE OF ANDHRA PRADESH
March 23, 1964
KANWAR SINGH Vs. DELHI ADMINISTRATION
August 5, 1964
KAPUR CHAND Vs. B S GREWAL FINANCIAL COMMISSIONER PUNJAB CHANDIGARH
November 6, 1964
KARAMSHI JETHABHAI SOMAYYA Vs. STATE OF BOMBAY NOW MAHARASHTRA
March 3, 1964
KARAN SINGH Vs. STATE OF MADHYA PRADESH
November 4, 1964
KASHIRAM AGGARWALLA Vs. UNION OF INDIA
October 6, 1964
KASTURI LAL RALIA KAM JAIN Vs. STATE OF UTTAR PRADESH
September 29, 1964
KAUAALAMMAL Vs. VENKATALAKSHMI AMMAL
September 23, 1964
KAVIRAJ PANDIT DURGA DUTT SHARMA IN BOTH THE APPEALS Vs. NAVARATNA PHARMACEUTICAL LABORATORIES IN BOTH THE APPEALS
October 20, 1964
KAYS CONSTRUCTION CO PRIVATE LIMITED Vs. STATE OFUTTAR PRADESH
November 26, 1964
KETTLEWELL BULLEN AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX CALCUTTA
May 1, 1964
KIL KOTAGIRI TEA AND COFFEE ESTATES COMPANY LIMITED Vs. STATE OF KERALA
October 23, 1964
KOTHAMASU KANAKARATHANIMA Vs. STATE OF ANDHRA PRADESH
January 23, 1964
KULTAR SINGH Vs. MAKHTIAR SINGH
April 17, 1964
KUMARANAND Vs. BRIJ MOHAN LAL
August 24, 1964
KUNWAR TRIVIKRAM NARAIN SINGH Vs. STATE OF UTTAR PRADESH
September 25, 1964
KURBAN HUSSAIN MOHAMEDALLI RANGAWALLA Vs. STATE OF MAHARASHTRA
December 15, 1964
KURBAN HUSSEIN MOHAMEDALLI RANGAWALLA Vs. STATE OF MAHARASHTRA
December 13, 1964
KYLASA SARABHAIAH Vs. COMMISSIONER OF INCOME TAX HYDERABAD
December 1, 1964
LABOUR COMMISSIONER MADHYA PRADESH Vs. BURHANPUR TAPTI MILLS LIMITED
March 25, 1964
LACHMAN UTAMCHAND KIRPALANI Vs. MEENA ALIAS MOTA
August 14, 1964
LALJI HARIDAS Vs. R H BHATT
August 5, 1964
LALJI HARIDAS Vs. STETE OF MAHARASHTRA
February 7, 1964
LAXMI DEVI Vs. MUKAND KAN WAR
October 9, 1964
LIFE INSURANCE CORPORATION OF INDIA Vs. S V OAK
September 29, 1964
M N CLUBWALA Vs. FIDA HUSSAIN SAHEB
February 3, 1964
MADEMSETTY SATYANARAYANA Vs. G YELLOJI RAO
November 24, 1964
MAHANT NARAYANA DASJEE VARU THE BOARD OF TRUSTEES THE TIRUMALAI TIRUPATHI DEVASTHANAM Vs. BOARD OF TRUSTEES THE TIRUMALAI TIRUPATHI DEVASTHANAM MAHANT NARAYANA DASJEE VARU
September 10, 1964
MAHARAJ KUMAR TOKENDRA BIR SINGH Vs. SECRETARY TO THE GOVERNMENT OF INDIA MINISTRY OF HOME AFFAIRS
March 23, 1964
MAHENDRA MANILAL NANAVATI Vs. SUSHILA MAHENDRA NANAVATI
March 18, 1964
MAHIJIBHAI MOHANBHAI BAROT Vs. PATEL MANIBHAI GOKALBHAI
December 11, 1964
MALAYALAM PLANTATIONS LIMITED QUILON Vs. DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX SOUTH ZONE QUILON
March 20, 1964
MALLAPPA BASAPPA DESAI Vs. MALLAPPA VIRABHADRAPPA DESAI
August 26, 1964
MANAGEMENT OF BOMBAY CO PRIVATE LIMITED COCHIN Vs. WORKMEN OF BOMBAY CO PRIVATE LTD
March 25, 1964
MANAGEMENT OF D G DEWAN MOHIDEEN SAHIB AND SONS IN C A NO 721 OF 63 JANAB S AHMED HUSSAIN AND SONS IN C A NO 791 OF 63 Vs. SECRETARY UNITED BEEDI WORKERS UNION SALEM IN BOTH THE APPEALS :SECRETARY UNITED BEEDI WORKERS UNION SALEM IN BOTH THE APPEALS
April 6, 1964
MANAGEMENT OF DELHI TRANSPORT UNDERTAKING Vs. INDUSTRIAL TRIBUNAL DELHI
October 30, 1964
MANAGEMENT OF HINDUSTAN COMMERCIAL BANK LIMITED KANPUR Vs. BHAGWAN DASS
November 30, 1964
MANAGEMENT OF MURUGAN MILLS LIMITED Vs. INDUSTRIAL TRIBUNAL MADRAS ANOTHER
November 11, 1964
MANIPUR ADMINISTRATION MANIPUR Vs. THOKCHOM BIRA SINGH
March 11, 1964
MARA Vs. NIKKO ALIAS PUNJAB KAUR
March 24, 1964
MASALTI MUNGA RAM BHAGWATI CHANDAN SINALI LAXMI PRASAD Vs. STATE OF UTTAR PRADESH
May 4, 1964
MATIULLAH SHEIKH Vs. STATE OF WEST BENGAL
March 3, 1964
MEMON ABDUL KARIM HAJI TAYAB CENTRAL CUTLERY STORES VERAVAL Vs. DEPUTY CUSTODIAN GENERAL NEW DELHI
February 19, 1964
MISRILAL PARASMAL Vs. H P SADASIVIAH
March 20, 1964
MITHOO SHAHANI MITHOO SHAHANI Vs. UNION OF INDIA
March 10, 1964
MODI SPINNING AND WEAVIG MILLS CO LIMITED Vs. COMMISSIONER OF SALES TAX PUNJAB
October 5, 1964
MOHAMMAD QUASIM LARRY Vs. MUHAMMAD SAMSUDDIN
March 24, 1964
MOHAMMAD SULAIMAN Vs. MOHAMMAD AYUB
December 9, 1964
MOHANSINGH Vs. BHANWARLAL
October 3, 1964
MOTOR TRANSPORT CONTROLLER MAHARASHTRA STATE BOMBAY 18 Vs. PROVINCIAL RASHTRIYA MOTOR KAMGAR UNION NAGPUR
April 3, 1964
MUGNEERAM BANGUR AND CO PRIVATE LIMITED Vs. GURBACHAN SINGH
December 16, 1964
MUKUND DEO DEAD Vs. MAHADU
August 31, 1964
MUNICIPAL BOARD MANGLAUR Vs. MAHADEOJI MAHARAJ
November 24, 1964
MUNICIPAL COUNCIL KHURAI Vs. KAMAL KUMAR
December 18, 1964
MUNSHI RAM Vs. COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS
March 18, 1964
MURARILAL SINCE DECEASED AND ALTER HIS DEATH HIS NEWLY SUBSTITUTED LEGAL REPRESENTATIVES UMEDI LAL Vs. DEVKARAN SINCE DECEASED AND AFTER HIS DEATH HIS LEGAL REPRESENTATIVES JAGAN PRASAD
May 8, 1964
MURTI DUSADHIN Vs. MOHAMMAD MIR KHAN
August 11, 1964
N B JEEJEEBHOY Vs. ASSISTANT COLLECTOR THANA PRANT THANA
October 5, 1964
N RAGHAVENDRA RAO Vs. DEPUTY COMMISSIONER SOUTH KANARA MANGALORE
March 31, 1964
N VAJRAPANI NAIDU Vs. NEW THEATRES CARNATIC TALKIES LIMITED
March 4, 1964
NAINI GOPAL LAHIRI Vs. STATE OF UTTAR PRADESH
May 8, 1964
NAROTTAM KISHORE DEB VARMAN Vs. UNION OF INDIA
March 6, 1964
NAROTTAMDAS Vs. STATE OF MADHYA PRADESH
April 21, 1964
NAVNIT LAL C JAVERI Vs. K K SEN APPELLATE ASSISTANT COMMISSIONER OF INCOME TAX BOMBAY
October 28, 1964
NEW ASIATIC INSURANCE COMPANY LIMITED Vs. PESSUMAL DHANAMAL ASWANI
April 24, 1964
NILRATAN SIRCAR Vs. LAKSHMI NARAYAN RAM NIWAS
April 14, 1964
OFFICIAL LIQUIDATOR THE POPULAR BANK LIMITED Vs. K MADHAVA NAIK
August 17, 1964
OFFICIAL RECEIVER KANPUR Vs. ABDUL SHAKOOR
September 11, 1964
OUCHTERLONEY VALLEY ESTATES LIMITED Vs. STATE OF KERALA
October 23, 1964
OUSEPH POULO SINCE DECEASED AND AFTER HIM HIS LEGAL REPRESENTATIVES Vs. CATHOLIC UNION BANK LTD
April 15, 1964
P C WADHWA Vs. UNION OF INDIA
August 27, 1964
P VAJRAVELU MUDALIAR MOST REV DR L MATHIAS Vs. SPECIAL DEPUTY COLLECTOR FOR LAND ACQUISITION WEST MADRAS
October 5, 1964
PANDYAN INSURANCE CO LIMITED MADURAI Vs. COMMISSIONER OF INCOME TAX MADRAS
September 29, 1964
PARI CHINNA KRISHNA MOORTHY S RAGHUNATHAM AND SONS Vs. STATE OF ORISSAS:THE SALES TAX OFFICER GANJAM
March 12, 1964
PATEL CHUNIBHAI DAJIBHA Vs. NARAYANRAO KHANDERAO JAMBEKAR ANOTHER
December 3, 1964
PATNA ELECTRIC SUPPLY COMPANY LTD Vs. WORKMEN PATNA ELECTRIC SUPPLY COMPANY LTD
April 2, 1964
PENTAKOTA SRIRAMULU Vs. CO OPERATIVE MARKETING SOCIETY LTD
August 18, 1964
PENTAPATI CHINA VENKANNA Vs. PENTAPATI BANGARARAJU
January 20, 1964
PENU BALAKRISHNA IYER Vs. ARIYA M RAMASWAMI IYER
March 6, 1964
POONA CITY MUNICIPAL CORPORATION Vs. DATTATRAYA NAGESH DEODHAR
May 5, 1964
POTTI LAKSHMI PERUMALLU Vs. POTTI KRISHNAVENAMMA
August 13, 1964
POWARI TEA ESTATE Vs. BARKATAKI
November 4, 1964
PR AL M M ANNAMALAI CHETTIAR Vs. COMMISSIONER OF INCOME TAX MADRAS
October 26, 1964
PRAVIN CHANDRA MODY Vs. STATE OF ANDHRA PRADESH
September 15, 1964
PRESIDENT OF INDIA Vs. LILY ISABEL THOMAS
January 14, 1964
PUNJABRAO Vs. D P MESHRAM
October 26, 1964
R ABDUL QUADER AND CO Vs. SALES TAX OFFICER 2ND CIRCLE HYDERABAD
February 21, 1964
R CHITRALEKHA VENKATESUBBA REDDY Vs. STATE OF MYSORE
January 29, 1964
R K AGARWALLA Vs. STATE OF WEST BENGAL
September 18, 1964
R L ARORA Vs. STATE OF UTTAR PRADESH
February 14, 1964
R RATILAL AND CO Vs. NATIONAL SECURITY ASSURANCE CO LTD
December 16, 1964
RADHA KISHAN BHATIA Vs. UNION OF INDIA
November 23, 1964
RADHEY SHYAM SHARMA Vs. POST BLASTER GENERAL CENTRAL CIRCLE NAGPUR
March 23, 1964
RAFIQUENNESSA MOHAMMAD WAHEDULLA Vs. LAL BAHADUR CHETRI SINCE DECEASED AND AFTER HIM HIS LEGAL REPRESEN TATIVES:MOHAMMAD ABDUL HANAID
February 14, 1964
RAGHUNATH SINGH Vs. STATE OF M P
July 30, 1964
RAJ KUMAR NARSING PRATAP SINGH DEO Vs. STATE OF ORISSA
March 9, 1964
RAJA BIRA KISHORE DEB HEREDITARY SUPERINTENDENT JAGANNATH TEMPLE P 0 AND DISTRICT PURI Vs. STATE OF ORISSA
March 5, 1964
RAJA MOHAMMAD AMIR AHMAD KHAN Vs. MUNICIPAL BOARD OF SITAPUR
December 3, 1964
RAM KISSEN SINHA SAMBHU NATH PAL DHARAMRAJ TEWARY Vs. DIVISIONAL FOREST OFFICER BANKURA STATE OF WEST BENGAL
August 4, 1964
RAM SEWAK YADAV Vs. HUSSAIN KAMIL KIDWAI
January 17, 1964
RAM SHARAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE AJMER
March 16, 1964
RAMACHANDRA NARASIMHA KULKARNI Vs. STATE OF MYSORE
April 1, 1964
RAMANBHAI ASHABHAI PATEL Vs. DABHI AJITKUMAR FULSINJI
October 9, 1964
RAMCHANDRA RAMBUX Vs. CHAMPABAI
February 17, 1964
RAMESH R SARAIYA BHARAT KUMAR R SARAIYA MRS PADMAVATI R SARAIYA DR PRATAP R SARAIYA IN THE COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY 2 RAMESH R SARAIYA BHARAT KUMAR R SARAIYAPADMAVATI R SARAIVADR PRATAP R SARAIYA
September 22, 1964
RAMKARANDAS RADHAVALLABH Vs. BHAGWANDAS DWARKADAS
November 20, 1964
RAMNIKIAL PITAMBARDAS MEHTA Vs. INDRADAMAN AMRATLAL SHETH
April 28, 1964
RAMRATAN Vs. STATE OF BIHAR
September 22, 1964
RANCHHOD LAL Vs. STALE OF MADHYA PRADESH
November 27, 1964
RANI RATNAPROVA DEVI BAJA SANKAR PRATAP SINGH DEO MAHINDRA BAHADUR PAT RANI SAHEBA OF KEONJHAR MAHARAJA RAJINDER NARAYAN SINGH DEO RAJA BHANUGANGA TRIBHUBEN DEB MAHARAJA PRATAP KESHARI DEO RAJA T M H MAHAPATRA BAJA BIR UDIT PRATAP SHEKHAR DEO Vs. STATE OF ORISSA
January 23, 1964
RANJIT D UDESHI Vs. STATE OF MAHARASHTRA
August 19, 1964
RANJIT SINGH MAJOR NOW LT COL MICHEAL A R SKINNER Vs. STATE OF PUNJAB
August 20, 1964
RATTAN LAL Vs. STATE OF PUNJAB
April 10, 1964
RAZA BULAND SUGAR CO LIMITED RAMPUR Vs. MUNICINAL BOARD RAMPUR
October 30, 1964
REGIONAL PROVIDENT FUNDS COMMISNIOR PUNJAB Vs. SHIBU METAL WORKS
November 9, 1964
ROSHAN LAL Vs. STATE OF PUNJAB
December 3, 1964
ROSHAN LAL GAUTHAM Vs. STATE OF UTTAR PRADESH
October 26, 1964
RUPCHAND GUPTA Vs. RAGHUVANSHI PRIVATE LIMITED
April 15, 1964
S M KARIM Vs. BIBI SAKINA
February 14, 1964
S S GADGIL Vs. LAL AND CO
April 30, 1964
S VARADARAJAN Vs. STATE OF MADRAS
September 9, 1964
SAJJAN SINGH HARNAM SINGH PRITHVI SINGH BRIJ MOHAN LAL R KRISHNASWAMY GOUNDER K RAJAGOPAL Vs. STATE OF RAJASTHAN STATE OF PUNJAB UNION OF INDIA
October 30, 1964
SANT RAM Vs. LABH SINGH
April 15, 1964
SARAN MOTOR PVT LTD Vs. VISHWANATH
March 31, 1964
SARDAR GOVINDRAO Vs. STATE OF MADHYA PRADESH
October 6, 1964
SARJU PRASAD Vs. STATE OF BIHAR
August 20, 1964
SHAM LAL NARULA Vs. COMMISSIONER OF INCOME TAX PUNJAB JAMMU AND KASHMIR HIMACHAL PRADESH AND PATIALA
April 9, 1964
SHANKAR BABAJI SAVANT Vs. SAKHARAM VITHOBA SALUNKHE
December 9, 1964
SHANKARLAL KACHARABHAI OTHERS Vs. STATE OF GUJARAT
September 21, 1964
SHEOPAL SINGH Vs. RAM PRATAP
August 28, 1964
SHIV PRASAD CHUNI LAL JAIN PYARELAL ISHWARDAA KAPOOR Vs. STATE OF MAHARASHTRA
February 26, 1964
SHIVAGOUDA RAVJI PATIL Vs. CHANDRAKANT NEELKANTH SADAGE
May 8, 1964
SHYAM BEHARI Vs. STATE OF MADHYA PRADESH
February 3, 1964
SILLA CHANDRA SEKHARAM Vs. RAMCHANDN SAHU
April 24, 1964
SIN SURASAIBALINI DEBI Vs. PHANINDRA MOHAN MAJUMDAR
October 31, 1964
SITA RAM JHUNJHUNWALLA Vs. BOMBAY BULLION ASSOCIATION LIMITED
November 25, 1964
SOMCHAND SANGHVI Vs. BIBHUTI BHUSAN CHAKRAVARTY
January 21, 1964
SONI VALLABHDAS LILADHAR SONI NARANDAS NAGJIBHAI Vs. ASSISTANT COLLECTOR OF CUSTOMS JAMNAGAR
January 27, 1964
SPECIAL OFFICER RENT REDUCTION BOARD OF REVENUE ANDHRA PRADESH Vs. KATRAGADDA LAKSMINADHA RAO NAIDU
September 9, 1964
STANDARD MILLS COMPANY LIMITED Vs. M RAMALINGAM
November 17, 1964
STATE OF ANDHRA PRADESH Vs. H ABDUL BAKHI AND BROS
April 8, 1964
STATE OF ANDHRA PRADESH Vs. HOOSINBHOY SONS AND CO
April 3, 1964
STATE OF ASSAM Vs. AJIT KUMAR SARMA
October 27, 1964
STATE OF GUJARAT Vs. KANSARA MANILAL BHIKHALAL
April 7, 1964
STATE OF GUJARAT Vs. VORA FIDDALI BADRUDDIN MITHIBARWALA:VORA HAKIMUDDIN TAYABALI AMTHANIWALA:VORA FIDDALI BADRUDDIN MITHIBARWALA:MEHTA KANTILAL CHANDULAL:PATHAN ABBASKHAN AHMEDKHAN
January 30, 1964
STATE OF KERALA Vs. K M CHARIA ABDULLA AND CO
October 5, 1964
STATE OF M.P. Vs. BILASPUR CO-OPERATIVE BANK LTD
August 31, 1964
STATE OF MADHYA PRADESH Vs. SIRAJUDDIN KHAN
April 22, 1964
STATE OF MADHYA PRADESH Vs. BHAILAL BHAI:BHIKABHAI:CHHAGANBHAI:GOVINDBHAI:RATILAL:BHIKABHAI:SHIVABHAI:RAICHANDBHAI:HAZARILAL:MAGANBHAI:SANABHAI:MANSUKHLAL:KASTURCHAND:VENIBHAI:KALIDAS:CHHOTABHAI DEAD AFTER HIM DHAI BEN:AMARCHAND:BHAILAL BHAI:KHODABHAI A
January 20, 1964
STATE OF MADHYA PRADESH Vs. BHOPAL SUGAR INDUSTRIES LIMITED
February 19, 1964
STATE OF MADRAS Vs. G J COELHO
April 30, 1964
STATE OF MADRAS Vs. G SUNDARAM
October 9, 1964
STATE OF MADRAS SPECIAL TEHSILDAR NO 1 LAND ACQUISITION LIGNITE PROJECT AT VRIDDACHALAM Vs. D NAMASIVAYA MUDALIAR N S KARUPPIAH NADAR KRISHNA NAIR BHAVANI AMMAL MOHAMAD KASIM ROWTHER M SAVARIMUTHU ZACHRIAS PADAYACHI
March 3, 1964
STATE OF MAHARASHTRA Vs. SHIVABALAK GAURISHANKAR DUBE
August 31, 1964
STATE OF MAHARASHTRA Vs. R B CHOUDHARI
April 15, 1964
STATE OF MAHARASHTRA Vs. MAYER HAM GEORGE
August 24, 1964
STATE OF MYSORE Vs. M H BELLARY
March 25, 1964
STATE OF MYSORE Vs. YADDALAM LAKSHMINARASIMHIAH SETTY AND SONS
November 10, 1964
STATE OF MYSORE Vs. KARNATAK COFFEE CO
November 10, 1964
STATE OF MYSORE Vs. MYSORE SILK HOUSE
November 10, 1964
STATE OF MYSORE KRISHNA KRISHNA AVADHANI Vs. I K N CHANDRASEKHARA K V JAYARAMA N S ASAWASTHANARAYANA RAO M R NARASIMHAMURTY M N SHESHAGIRI M S SUBARAVAPPAV K KULKARNIR U GAULAYIN C MUMTAZ AHMAD KHAN S S JAMBOTI T R WALVEKAMOHD
July 31, 1964
STATE OF ORISSA Vs. M A TULLOCH AND CO LTD
April 21, 1964
STATE OF PUNJAB Vs. MODERN CULTIVATORS
May 8, 1964
STATE OF RAJASTHAN Vs. LEELA JAIN
September 16, 1964
STATE OF RAJASTHAN Vs. KARAMCHAND THAPPAR AND BROS
October 9, 1964
STATE OF RAJASTHAN Vs. SHYAM LAL:RAM RICHPAL AGARWAL FIRM JANLAI PRASAD RAM NATH
March 12, 1964
STATE OF RAJASTHAN Vs. MUKAN CHAND
February 20, 1964
STATE OF UTTAR PRADESH Vs. AUDH NARAIN SINGH
March 9, 1964
STATE OF UTTAR PRADESH Vs. KARTAR SINGH
February 6, 1964
STATE OF UTTAR PRADESH Vs. SABIR ALI
March 24, 1964
STATE OF UTTAR PRADESH Vs. COLLECTOR SUJAN SINGH
April 15, 1964
STATE OF WEST BENGAL RAMAKRISHNA MISSION HOWRAH Vs. P N TALUKDAR ABDUL KADAI LASKAR
August 13, 1964
STETE OF GUJAIAT Vs. SHYAARIAL MOHANLAL CHOKSIMANUBHAI PATEL
December 14, 1964
SUBBARAO Vs. MEMBER ELECTION TRIBUNAL HYDERABAD
January 13, 1964
SUBHASH CHANDRA Vs. MUNICIPAL CORPORATION OF DELHI
September 25, 1964
SUGANMAL Vs. STATE OF MADHYA PRADESH
November 4, 1964
SUNIL KUMAR PAUL Vs. STATE OF WEST BENGAL
March 6, 1964
SURAJ RATTAN THIRANI Vs. AZAMABAD TEA COMPANY LIMITED
January 13, 1964
SUSHILA BALRAJ Vs. ARDHENDU BHUSHAN
March 18, 1964
T G SHIVACHARANA SINGH C I RAJOO NAIDU V SANJEEVAIAH G SRINIVASA RAO MOHAMED HAFEEZ KHAN H GOPINATH RAO E H MANOHAR SINGH M U LAXMAN B MOHAMMAD ASADULLAH K R SESHADRI IYENGAR K M A BAVOOF KHAN KUMMAJI RAO Vs. STATE OF MYSORE
March 13, 1964
TANSUKH RAI JAIN Vs. NILRATAN PRASAD SHAW
November 4, 1964
TATA ENGINEERING AND LOCOMOTIVE CO LIMITED AUTOMOBILE PRODUCTS OF INDIA STATE TRADING CORPORATION OF INDIA LIMITED Vs. STATE OF BIHAR MOHD SHARFUDDIN SALES TAX OFFICER BOMBAY COMMERCIAL TAX OFFICER
February 25, 1964
TATA OIL MILLS COMPANY LIMITED Vs. WORKMEN
March 31, 1964
TBE COIMMSSIONER OF INCOME TAX AND ORISSA PATNA Vs. RANI BHUNESHWARI KUER
April 28, 1964
TEMPLE SHRI RADHA KRISHNA Vs. RAMLAL BAIJLAL
December 14, 1964
THANSINGH NATHMAL ONKARMAL JAWALAPRASAD INDRACHAND PREMSUCH RAMDEO SATYANARAYAN INDRACHAND PREMSUCH SHEWPRATAP TANTIA Vs. SUPERINTENDENT OF TAXES DHUBRIIN ALL APPEALS :SUPERINTENDENT OF TAXES DHUBRIIN ALL APPEALS :SUPERINTENDENT OF TAXES DHUBRIIN ALL APPEALS :SUPERINTENDENT OF TAXES DHUBRIIN
February 4, 1964
THURUKANNI POMPIAH Vs. STATE OF MYSORE
September 25, 1964
TOWN MUNICIPAL COMMITTEE AMRAOTI TALIG Vs. RAMCHANDRA VASUDEO CHIMOTE
March 3, 1964
UGAR AHIR Vs. STATE OF BIHAR
March 6, 1964
UNDER ARTICLE 143 OF THE CONSTITUTION OF INDIA; IN THE MATTER Vs. PRESIDENT OF INDIA
September 30, 1964
UNION OF INDIA Vs. GWALIOR RAYON SILK MFG WVG CO LTD
April 28, 1964
UNION OF INDIA Vs. INDRA DEO KUMAR
January 27, 1964
UNION OF INDIA REPRESENTING THE UNION TERRITORY OF TRIPURA Vs. ABDUL JALIL
May 5, 1964
V K A RANGANATHA KONAR Vs. TIRUCHIRAPPALLI MUNICIPAL COUNCIL
December 18, 1964
V N VASUDEVA Vs. KIRORI MAL LUHARIWALA
January 9, 1964
V S RICE AND OIL MILLS Vs. STATE OF ANDHRA PRADESH
March 25, 1964
VASTULAL Vs. PAREEK COMMERCIAL BANK
August 27, 1964
VEGETABLE PRODUCTS LIMITED Vs. THEIR WORKMEN
November 9, 1964
VELJI RAGHAVJI PATEL Vs. STATE OF MAHARASHTRA
December 11, 1964
WORKMEN OF ASSAM MATCH COMPANY LIMITED Vs. PRESIDING OFFICER
October 27, 1964
WORKMEN OF BRITISH INDIA CORPORATION, LIMITED Vs. BRITISHINDIA CORPORATION, LIMITED
October 29, 1964
WORKMEN OF KETTLEWELL BULLEN AND CO LTD Vs. KETTLEWELL BULLEN AND CO LTD
April 3, 1964