Case Index

Title
Date
ABDUL GAFOOR Vs. SENSMAL
October 19, 1954
ABDUL REHMAN KHAN Vs. STATE
November 12, 1954
AJMER MUNICIPAL COMMITTEE Vs. JETHANAND WADHUMAL
May 15, 1954
ALLADIN Vs. KARIMBUX AND OTHERS
April 7, 1954
AMAR CHAND Vs. SHANKARI
May 11, 1954
AMAR SINGH MADHO SINGH Vs. STATE OF RAJASTHAN
August 23, 1954
AMARCHAND Vs. SUKHRAM
March 16, 1954
AMI KAUR Vs. BANSI
January 7, 1954
AMIRCHAND Vs. VAID RAMCHANDRA
May 3, 1954
ARJUN Vs. STATE OF RAJASTHAN
November 16, 1954
ASHKARAN Vs. SANTOK CHAND
March 9, 1954
ASSANDAS Vs. NATHIRMAL
February 19, 1954
ATRAJ Vs. STATE
August 9, 1954
BADAMI Vs. ANAND BHANWAR BANK
April 30, 1954
BADHAVA SINGH Vs. CHARAN SINGH
March 1, 1954
BADRA Vs. STATE
January 20, 1954
BAJRANGLAL Vs. STATE
November 26, 1954
BALA Vs. STATE
May 13, 1954
BALDEVI Vs. RAMNATH
November 22, 1954
BALGOVIND Vs. MAHADEVA
December 3, 1954
BALKISHAN Vs. JUGRAJ
April 30, 1954
BANA RAM Vs. RENT CONTROLLER JAIPUR
August 6, 1954
BANARSI BAI Vs. GHISOOLAL
August 6, 1954
BANARSILAL Vs. SHRI BHAGWAN
July 14, 1954
BANEYSINGH Vs. GANGASAHAI
April 2, 1954
BANSILAL Vs. KALYAN
January 8, 1954
BANTA SINGH Vs. STATE
February 11, 1954
BANWARILAL Vs. NATHULAL
February 10, 1954
BARKATALI Vs. CUSTODIAN GENERAL OF EVACUEE PROPERTY OF INDIA
January 18, 1954
BARKATALI Vs. GIRDHARI SINGH
September 22, 1954
BASTIMAL Vs. LEHRIRAM
April 2, 1954
BEGUM FEJUN Vs. STATE
April 22, 1954
BEGUM FEJUN Vs. STATE
December 23, 1954
BEOPARIA Vs. STATE OF AJMER
July 30, 1954
BHAGWAT SINGH Vs. STATE OF RAJASTHAN
January 18, 1954
BHAGWATILAL Vs. STATE
January 28, 1954
BHAIRON LAL Vs. BHAGWAT DUTT THAKUR COLLECTOR KOTAH
September 29, 1954
BHAWANISHANKER Vs. ROOPSHANKER
July 16, 1954
BHIKAMCHAND Vs. STATE OF RAJASTHAN
July 27, 1954
BHONREYLAL Vs. RAM SINGH
August 30, 1954
BHOOR DAN Vs. HEMA
December 16, 1954
BHURA Vs. MURARDAN
October 23, 1954
BIJAILAL Vs. STATE
February 23, 1954
BIRBAL Vs. THAMMAN SINGH
December 2, 1954
BIRDHICHAND Vs. STATE
February 18, 1954
BISHNA Vs. STATE
July 19, 1954
BITHALDAS Vs. CHANDRATAN
October 8, 1954
BRIJMOHAN Vs. THAKURJI SHRI RANJIT BEHARIJI
February 10, 1954
CHANDRA BHAN AND OTHERS Vs. MISRIMAL AND OTHERS
August 30, 1954
CHATUREY Vs. HIRA
December 17, 1954
CHAUTH MAL Vs. JINSI
December 9, 1954
CHHAJIA Vs. BOARD OF REVENUE RAJASTHAN
February 19, 1954
CHHITAR Vs. PARSADI
June 23, 1954
CHHOTA Vs. STATE OF RAJASTHAN
November 25, 1954
CHIEF ENGINEER B AND R JAIPUR Vs. HARBANS SINGH
July 15, 1954
DALJEET SINGH Vs. BOARD OF REVENUE
November 8, 1954
DALURAM Vs. RAMESHWAR
September 8, 1954
DAULAT SINGH Vs. STATE OF RAJASTHAN
March 16, 1954
DAULATRAM Vs. BHOMRAJ
December 23, 1954
DEWA Vs. BHELIA
May 14, 1954
DHANNA Vs. HARI SINGH
December 23, 1954
DHANNA Vs. CHANDRA
September 7, 1954
DHANNALAL Vs. STATE
August 4, 1954
DHOKAL SINGH Vs. RIDHMAL
November 1, 1954
DHULA Vs. HARLAL
December 16, 1954
DINDAYAL Vs. BASUDEO
October 15, 1954
DULICHAND Vs. STATE
August 23, 1954
DUNGARMAL Vs. S D M RATANGARH
August 23, 1954
DURJAN SINGH Vs. STATE
April 27, 1954
FIRM SIRILAL MANGILAL Vs. SUGANCHAND
December 23, 1954
GADDAR Vs. STATE
January 21, 1954
GANESHILAL Vs. RAMGOPAL
July 13, 1954
GANGABUX Vs. AYODHYAPRASAD
March 22, 1954
GENERAL MOTOR BUS SERVICE TONK Vs. REGIONAL TRANSPORT AUTHORITY JAIPUR
July 28, 1954
GEORGE ANTHONY MONTERIO Vs. STATE
December 10, 1954
GHASI Vs. GIRDHARI
December 14, 1954
GHASI LAL BAGORIA Vs. MUNICIPAL BOARD GANGAPUR CITY
November 16, 1954
GIDHA Vs. PYARE LAL
May 13, 1954
GIRRAJ PRASAD Vs. SHRIMATI DHAKAN BAI
September 20, 1954
GORDHAN Vs. KISHAN LAL
May 6, 1954
GORDHAN LAL Vs. NATHU LAL
August 27, 1954
GOSWAMI SHRI BALLABHLALJI MAHARAJ Vs. STATE OF RAJASTHAN
January 8, 1954
GOVERDHANLAL Vs. BAKHTAWARLAL
March 1, 1954
GOVINDRAM Vs. LEKHU
March 8, 1954
GULAB SHANKAR Vs. RAM NARAIN
July 19, 1954
GUMANMAL Vs. SHAMBHULAL
January 19, 1954
GURUBUX RAI Vs. AMAN SINGH
November 19, 1954
GURUBUX SINGH Vs. STATE
October 8, 1954
GYARSI Vs. STATE
August 30, 1954
HAJI ABDUL GHAFOOR Vs. STATE OF RAJASTHAN
April 5, 1954
HAR PRASAD Vs. UNION OF INDIA
February 18, 1954
HARLAL Vs. JAINDRA SINGH
September 10, 1954
HARMUKH Vs. KANHAIYALAL
August 9, 1954
HARNARAIN Vs. MOOL CHAND
August 31, 1954
HARPRASAD Vs. REVENUE BOARD RAJASTHAN
April 13, 1954
HAVJI Vs. BADA
March 26, 1954
HEERA Vs. UDAIRAM
March 2, 1954
HEERALAL Vs. MAHADEO
February 2, 1954
HEMSINGH Vs. MOTISINGH
November 30, 1954
HIRAGIR Vs. HEMRAJ
December 22, 1954
HUKAM CHAND Vs. STATE
June 18, 1954
HUKUM SINGH MILAP SINGH Vs. STATE OF AJMER
January 8, 1954
INDER SINGH Vs. STATE OF RAJASTHAN
January 29, 1954
ISMAIL Vs. HANSRAJ AND ANOTHER,
November 26, 1954
JAILAL Vs. BADRI LAL
December 16, 1954
JAISINGH Vs. TAHSILDAR NEEM KA THANA
March 2, 1954
JAMNALAL Vs. SHANKER SINGH
November 3, 1954
JAMNALAL Vs. DEO CHAND
November 5, 1954
JAWANING Vs. STATE
December 21, 1954
JAWANMAL Vs. KANTILAL
September 15, 1954
JEEWAN ALI Vs. BHURI LAL
March 26, 1954
JETHMAL Vs. AMBSINGH
November 26, 1954
JHABARMAL Vs. UNION OF INDIA
February 5, 1954
JIWIBAI Vs. MESSERS LAXMICHAND ABASBHAI
August 30, 1954
JOHRI Vs. MANNALAL
November 30, 1954
JUBAR MAL Vs. STATE
August 26, 1954
KAJODMAL Vs. BALURAM
January 18, 1954
KALU Vs. MAMOTI SAHAI
March 20, 1954
KALYA Vs. STATE
July 6, 1954
KAMAL SINGH Vs. STATE
August 12, 1954
KANA Vs. STATE
August 23, 1954
KANARAM Vs. BAG SINGH
September 6, 1954
KANHAIYA Vs. STATE
December 23, 1954
KANHAIYALAL AZAD Vs. DISTRICT MAGISTRATE
October 8, 1954
KANWARLAL Vs. STATE
March 5, 1954
KASTOORCHAND Vs. MOTILAL
September 8, 1954
KEDARNATH Vs. SITARAM
September 17, 1954
KESHAVA RAI Vs. STATE
June 16, 1954
KESRILAL Vs. MATHURALAL
March 1, 1954
KHAIRULLAH Vs. NAZIR SHAH
October 13, 1954
KHATOON Vs. BHONRI
March 8, 1954
KISHAN LAL Vs. KHACHERA
December 24, 1954
KISHAN LAL Vs. SOHANLAL AND OTHERS
September 10, 1954
KISHANDAS Vs. PARASRAM
March 22, 1954
KISHANLAL Vs. SOHANLAL
September 19, 1954
KISHEN LAL L R OF MOHANLAL Vs. SOHANLAL
January 18, 1954
KISHNA Vs. HEMA
March 25, 1954
KISHNA Vs. GHEESA
August 5, 1954
KUNDAN Vs. MOOLCHAND
December 3, 1954
LAKSHMAN PURI Vs. MOTIPURI
August 12, 1954
LALCHAND Vs. LABURA
August 6, 1954
LALCHAND Vs. CHAMPALAL
December 3, 1954
LAXMICHAND Vs. STATE OF RAJASTHAN
November 24, 1954
LAXMILAL Vs. ONKARLAL
April 30, 1954
LAXMINARAIN Vs. STATE
November 17, 1954
LILA Vs. STATE
July 8, 1954
LOHRE Vs. PEDDI
August 17, 1954
MADHO RAI Vs. MOHAMMED UMAR
July 16, 1954
MADHOSINGH Vs. STATE OF RAJASTHAN
January 13, 1954
MADHOSINGH Vs. UNION OF INDIA
November 2, 1954
MAHARAJ AMAR SINGHJI Vs. SHRI CHAND
September 20, 1954
MAHARAJA SHRI UMAID MILLS LTD Vs. INDUSTRIAL TRIBUNAL JAIPUR
September 15, 1954
MAHARAJA SHRI UMAID MILLS LTD Vs. STATE OF RAJASTHAN
April 9, 1954
MALCAHND Vs. STATE OF RAJASTHAN
November 30, 1954
MALCHAND Vs. STATE
August 11, 1954
MAN SINGH Vs. SURJA RAM
August 19, 1954
MANAK CHAND Vs. KEWAL CHAND
March 22, 1954
MANAKLAL Vs. MADANLAL
February 5, 1954
MANDANSING Vs. RAGHUNATHSINGH
August 12, 1954
MANGLIA Vs. SHYAMLAL
September 25, 1954
MEGHRAJ Vs. STATE OF RAJASTHAN
July 22, 1954
MILAP CHAND Vs. DWARKA DAS
April 22, 1954
MISRIMAL Vs. BALWANT SINGH
January 13, 1954
MISRIMAL Vs. HAZARIMAL
December 1, 1954
MOHANLAL Vs. CHIMANLAL
August 14, 1954
MOHD AHMED Vs. PANNA LAL
March 31, 1954
MOOLCHAND Vs. SHYAMDAL
August 25, 1954
MOTI BAI Vs. STATE
August 4, 1954
MOTI BAI Vs. STATE
June 21, 1954
MUNICIPAL BOARD BUNDI Vs. KALYAN
August 27, 1954
NAHARSINGH Vs. STATE OF RAJASTHAN
November 11, 1954
NAND KISHORE Vs. RAM RATAN
August 2, 1954
NANDKISHORE Vs. BRIJBEHARI
March 24, 1954
NARAIN Vs. STATE
March 17, 1954
NARAIN Vs. ADMINISTRATOR MUNICIPAL COMMITTEE
February 12, 1954
NARAIN Vs. ISRA
September 30, 1954
NARENDRA SINGH AND SHAMBHU SINGHJI Vs. S S DEEDWANIA
April 29, 1954
NATHU LAL Vs. RAMDEO
August 25, 1954
NAURANG RAI Vs. GANPAT RAI
August 12, 1954
NAWAL SINGH Vs. STATE
October 15, 1954
NIHAL SINGH Vs. KALYAN SINGH
January 29, 1954
NITYANAND Vs. STATE
December 9, 1954
OCHA Vs. STATE
June 11, 1954
PANCHAYAT KHATRIAN BARAN Vs. BHANWAR LAL
August 30, 1954
PANNA LAL Vs. NAND KISHORE
March 1, 1954
PANNALAL Vs. BHONREYLAL
March 10, 1954
PEMA LALA Vs. STATE OF AJMER
June 23, 1954
PHOOLCHAND Vs. TARACHAND
December 23, 1954
POONAM CHAND Vs. MOTILAL
August 23, 1954
POONAMCHAND Vs. JAWARILAL
July 28, 1954
PRABHU DAYAL Vs. BHURA MAL
November 19, 1954
PRABHU DAYAL Vs. BHAGWAN SAHAI
May 15, 1954
PRABUDA Vs. STATE OF RAJASTHAN
April 27, 1954
PRASADI Vs. BHAIRON
August 7, 1954
PREM BALLABH Vs. STATE OF RAJASTHAN
March 31, 1954
PT RAM PRASAD Vs. UNION OF INDIA
February 18, 1954
PUNJA Vs. RAMLAL
August 30, 1954
RAM CHANDRA Vs. RAM HANS
February 19, 1954
RAM DEEN Vs. SHEO PRASAD
August 30, 1954
RAM LAXMAN Vs. STATE OF RAJASTHAN
April 30, 1954
RAM NARAIN Vs. STATE
June 9, 1954
RAM NARAIN Vs. BOARD OF REVENUE
November 22, 1954
RAM SINGH Vs. RAGHUNATH SINGH
May 6, 1954
RAMCHANDRA Vs. MUNICIPAL BOARD BHARATPUR
April 24, 1954
RAMCHANDRA Vs. PANNALAL
February 2, 1954
RAMDAYAL Vs. MAJI DEVDIJI
August 31, 1954
RAMDEO Vs. STATE OF RAJASTHAN
September 29, 1954
RAMESHWAR Vs. RAMESHWAR
January 28, 1954
RAMESHWAR Vs. SAGARLAL
February 17, 1954
RAMJI LAL Vs. STATE
July 30, 1954
RAMJILAL Vs. MUNICIPAL BOARD BHADRA
December 14, 1954
RAMLAL Vs. STATE
December 20, 1954
RAMLAL Vs. KALURAM
November 8, 1954
RAMLAL Vs. JAGAN NATH
August 23, 1954
RAMLAL Vs. STATE
March 5, 1954
RAMNIWAS Vs. RATANLAL
April 29, 1954
RAMSINGH Vs. JIWANLAL
April 27, 1954
RAMSINGH Vs. CUSTODIAN RAJASTHAN
April 21, 1954
RANG RAJ Vs. GRAM PANCHAYAT KHINWEL
April 23, 1954
RATAN SINGH Vs. JASRAJ
April 30, 1954
RATANLAL Vs. BHAIRONDAN
February 19, 1954
RATANLAL Vs. STATE
November 15, 1954
RAWAL ZORAWAR SINGH Vs. GANESHMAL
February 15, 1954
REHMAN Vs. STATE
August 27, 1954
REWA CHAND Vs. STATE
February 22, 1954
REWA SHANKER Vs. MANGILAL
July 12, 1954
ROOP NARAIN AGARWAL Vs. STATE
April 21, 1954
RUDI Vs. RAM KUMAR
September 19, 1954
RUDI Vs. RAM KUMAR
September 10, 1954
SADARIA Vs. RAJASTHAN BOARD OF REVENUE
April 2, 1954
SAFIA BAI Vs. KARAN SINGH
March 16, 1954
SAHU BRIJRAJ SHARAN Vs. SAHU RAGHUNANDAN SHARAN
November 26, 1954
SAJJAN SINGH Vs. STATE OF RAJASTHAN
August 30, 1954
SAMPATRAJ Vs. POKAR
March 23, 1954
SARJEET SINGH Vs. KRIPAL SINGH
January 22, 1954
SATYA NARAIN Vs. BALCHAND
April 7, 1954
SAYED FAKARUDDIN SHAH Vs. HIRA
November 4, 1954
SETH GULABCHAND Vs. RADHEYSHIAM
March 31, 1954
SETH SURAJBHAN Vs. UNION OF INDIA
February 3, 1954
SEVARAM Vs. RUPA
December 3, 1954
SHAMBHU RAM Vs. KANHYA LAL
October 18, 1954
SHAMBHU RAM Vs. GURUDAYAL
February 10, 1954
SHEO NARAIN Vs. DAYA KISHAN
August 23, 1954
SHERIA Vs. STATE
December 6, 1954
SHIV KALYAN SINGH Vs. BHUR SINGH
January 13, 1954
SHIVKARAN Vs. SARSWATI
March 15, 1954
SHIVNATH SINGH Vs. STATE
February 5, 1954
SHIVNATH SINGH Vs. CHHAJYA
October 14, 1954
SHRI MALILAL Vs. ADVOCATE GENERAL RAJASTHAN
November 26, 1954
SHRI RAM Vs. RAM SWAROOP
December 13, 1954
SHRILAL Vs. GAJANAND
March 25, 1954
SIREMAL Vs. KANTILAL
April 22, 1954
SOBHAGMAL Vs. STATE
March 2, 1954
STATE Vs. BEEJAL
March 22, 1954
STATE Vs. SUKHLAL
February 15, 1954
STATE Vs. BANARSILAL
January 11, 1954
STATE Vs. GOPIKISHEN
April 28, 1954
STATE Vs. GULAB SINGH
April 8, 1954
STATE Vs. LUNI
April 13, 1954
STATE Vs. KESAR SINGH
July 1, 1954
STATE OF AJMER Vs. TEK CHAND TEJWANI
January 29, 1954
STATE OF RAJASTHAN Vs. MANPHOOL
August 23, 1954
STATE OF RAJASTHAN Vs. MANPHOOL
August 28, 1954
SUGANCHAND Vs. NARENDRA SINGH
January 8, 1954
SUJYA Vs. GANGLYA
December 21, 1954
SUNDER Vs. DEVILAL
September 22, 1954
SURAJ MAL Vs. SETH SITA RAM
August 20, 1954
SURENDRA KUMAR MITTAL Vs. UNIVERSITY OF RAJPUTANA
November 25, 1954
TAJ KHAN Vs. STATE
August 5, 1954
TAJ KHAN Vs. STATE
February 25, 1954
TEJ SINGH Vs. ELECTION TRIBUNAL JAIPUR
February 2, 1954
TEJARAM Vs. BHAIRON
August 11, 1954
THAKUR BHIMSINGH Vs. STATE OF RAJASTHAN
July 27, 1954
THAKUR MADHOSINGH Vs. STATE OF RAJASTHAN
June 13, 1954
THAKURJI SRIJI GOPINATHJI Vs. GUMANIRAN
January 11, 1954
THELA WORKERS UNION KOTAH Vs. MUNICIPAL BOARD OF KOTAH
August 6, 1954
UMA BULLABH Vs. SRI LAL
October 19, 1954
VIRDHICHAND Vs. ROOPCHAND
February 16, 1954
VISHNU DATTA Vs. STATE
November 4, 1954
YASODA Vs. AMAR NATH
July 30, 1954
YOGESH CHANDRA Vs. STATE OF RAJASTHAN
July 2, 1954