Case Index

Title
Date
A F FERGUSON CO Vs. LALIT MOHAN GHOSH
August 13, 1954
AJIT KUMAR CHAKRAVARTY Vs. SARBA MANGALA DEVI
April 9, 1954
AMARENDRA NATH CHAKRABARTY Vs. STATE OF BIHAR
November 15, 1954
AMARNATH BIHARI Vs. UMA SHANKER BAHADUR
May 25, 1954
ANDU MUSHAR Vs. STATE
December 21, 1954
ARJUN PRASAD Vs. CENTRAL BANK OF INDIA LIMITED
November 8, 1954
AVADHESH KUMAR Vs. STATE OF BIHAR
November 4, 1954
AWADH BIHARI THAKUR Vs. STATE OF BIHAR
January 21, 1954
AWADHBIHARI SINGH Vs. SHEOSHANKAR PANDEY
August 27, 1954
BABI DHERAJ KUARI Vs. LAL TRIBHUBAN NATH SAH DEO
February 12, 1954
BABULAL MANDAL Vs. SM ABALA BALA DASYA
March 17, 1954
BADRIDAS BANSIDHAR Vs. COMMISSIONER OF INCOME TAX
February 17, 1954
BAIJNATH PRASAD Vs. JANG BAHADUR SINGH
November 26, 1954
BANWARILAL RAJGARHIA Vs. CLOTH CONTROLLER
February 23, 1954
BENIMADHO LAL Vs. BIHAR SCHOOL EXAMINATION BOARD
January 6, 1954
BHAGWAN DAS Vs. SM DULARI JAISWAL
August 16, 1954
BHAGWAT SHARMA Vs. BAIJNATH SHARMA
April 28, 1954
BHARAT BANK LTD Vs. SHEOJI PRASAD
January 8, 1954
BHIMRAJ BANSIDHAR Vs. COMMR OF INCOME TAX
February 22, 1954
BHIMRAJ BANSIDHAR Vs. COMMISSIONER OF INCOME TAX
February 22, 1954
BHOLANATH CHAKRAVARTY Vs. GIRISH CHANDRA CHAKRAVARTY
March 16, 1954
BHUBNESHWAR NARAYAN SINGH Vs. LOKENATH DHANDHANIA
January 25, 1954
BINOY BHUSAN Vs. STATE OF BIHAR
January 14, 1954
BIRENDRA NATH GUHA AND CO Vs. STATE OF BIHAR
February 23, 1954
BIRENDRANATH GUHA AND COMPANY Vs. STATE OF BIHAR
February 23, 1954
BISHESHWAR SINGH Vs. COMMISSIONER OF INCOME TAX
November 15, 1954
BRIJ BHUKAN KALWAR Vs. S
August 17, 1954
CHAMPA KUER Vs. JAGARNATH PRASAD SINGH
February 10, 1954
CHUNILAL RASTOGI Vs. COMMISSIONER OF INCOME TAX
October 19, 1954
CHUNILAL TICAMCHAND COAL COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
March 2, 1954
COMMISSIONER OF INCOME TAX Vs. RANCHI ELECTRIC SUPPLY COMPANY LIMITED
April 22, 1954
COMMISSIONER OF INCOME TAX Vs. SANICHAR SAH BHIM SAH
November 4, 1954
COMMISSIONER OF INCOME TAX Vs. MEGHU SAO JHANDHU SAO
September 27, 1954
COMMISSIONER OF INCOME TAX Vs. P DAROLIA AND SONS
December 8, 1954
D D KAPOOR Vs. COMMISSIONER OF INCOME TAX
November 4, 1954
D D KAPOOR AND G DALMIA Vs. COMMR OF INCOME TAX
December 6, 1954
DEITY RAGHUBAR JEW TRUSTEE RAJA S P SINGH DEO Vs. COMMR OF INCOME TAX
August 3, 1954
DHARAMNATH PRASAD Vs. SURJI DEVI
February 12, 1954
DISTRICT BOARD OF BHAGALPUR Vs. PROVINCE OF BIHAR
June 22, 1954
DOMINION OF INDIA NOW KNOWN AS Vs. MOTIHARI MUNICIPALITY
May 10, 1954
DWARIKADASJI Vs. STATE OF BIHAR
July 21, 1954
DWARKA PRASAD Vs. UNION OF INDIA
February 11, 1954
E H CHRISTIAN Vs. HARI PRASAD
March 17, 1954
EARNEST JOHN WHITE Vs. KATHELEEN OLIVE WHITE (NE
July 21, 1954
FULBASIA BANIAN Vs. G P AGARWALA
September 23, 1954
GAJANAND RAJGORIA Vs. UNION OF INDIA
March 16, 1954
GAYA PRASAD KHANDELWAL Vs. COMMISSIONER OF INCOME TAX
November 12, 1954
GOBARDHANDAS JAGANNATH Vs. COMMISSIONER OF INCOME TAX
October 21, 1954
GOBIND LAL NAKPHOPHA Vs. ADMINISTRATOR GENERAL OF BIHAR
September 15, 1954
GOPAL CHOUDHARY Vs. SUNDARI
November 19, 1954
GOPAL PRASAD Vs. STATE
March 11, 1954
GOPI NATH PANDEY Vs. BHUKHAN
September 6, 1954
GURUDEVA NARAYAN SRIVASTAVA Vs. STATE OF BIHAR
October 19, 1954
HAKIM SYED SHAH KHURSHED ALI Vs. COMMR OF TIRHUT DIVISION
December 13, 1954
HARGOBIND SINGH Vs. RAMBARAN PASWAN
January 14, 1954
INDERDEO RAI Vs. DEOKARAN RAI
August 6, 1954
ISHWAR MAHTON Vs. SITARAM KUMAR
March 26, 1954
JAGANNATH PRASAD Vs. BADIUL MULK KHAN
January 14, 1954
JAMALPUR ARYA SAMAJ Vs. D RAM
January 21, 1954
JETHMUL BHOJRAJ Vs. HARBANS NARAIN SINGH
June 17, 1954
JYOTI NARAYAN Vs. BRIJNANDAN SINHA
January 12, 1954
K P SINHA Vs. AFTABUDDIN
November 12, 1954
KALI PRASAD SINGH Vs. COMMISSIONER OF INCOME TAX
July 30, 1954
KALI PRASAD SINGH Vs. COMMISSIONER OF INCOME TAX
December 9, 1954
KAMAKSHYA NARAIN SINGH Vs. COMMR OF INCOME TAX
August 25, 1954
KAMDAR BROTHERS Vs. COMMISSIONERS OF INCOME TAX
September 27, 1954
KAMDAR BROTHERS OF JHARIA Vs. COMMISSIONER OF INCOME TAX
September 27, 1954
KAMESHWAR SINGH SIR Vs. COMMISSIONER OF INCOME TAX
May 4, 1954
KAMLA SINGH Vs. STATE
December 23, 1954
KAROO SINGH Vs. UJAGIR SINGH
April 8, 1954
KAVIRAJ BASUDEVANAND Vs. RAGHUBIR SARAN RASTOGI
January 18, 1954
KEDARNATH KHETAN Vs. JAINARAIN RAM LUNDIA
May 15, 1954
KHIMJI WALJI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
March 17, 1954
KRISHNA BEHARI LALL Vs. KEDAR NATH OJHA
February 19, 1954
KRISHNA OJHA MUKHTEAR Vs. STATE OF BIHAR
August 24, 1954
LAL BEHARI GORAIN Vs. ISHWAR GORAIN
January 20, 1954
LEGAL REMEMBRANCER Vs. ATUL CHANDRA GHOSE
September 1, 1954
MAHADEO PRASAD Vs. DEVA SHARAN SINHA
April 30, 1954
MAHADEV PRASAD ROY Vs. S N CHATTERJEE
January 22, 1954
MAHARAJ KUMAR KAMAL SINGH Vs. COMMISSIONER OF INCOME TAX
April 1, 1954
MAHARAJ KUMAR KAMAL SINGH Vs. COMMISSIONER OF INCOME TAX
April 7, 1954
MAHARANI KANAK KUMARI SAHIBA Vs. COMMISSIONER OF INCOME TAX
August 20, 1954
MAHASUKHRAM MADANLAL Vs. COMMISSIONER OF INCOME TAX
April 8, 1954
MAHENTH HARIHAR GIR Vs. COMMISSIONER OF INCOME-TAX
March 1, 1954
MANINDRANATH DASH Vs. COMMISSIONER OF INCOME TAX
July 21, 1954
MD YASIN Vs. STATE
January 27, 1954
MD YUSUF Vs. NARAYAN GHOSH
January 28, 1954
MINERAL DEVELOPMENTLTD Vs. UNION OF INDIA
February 16, 1954
MOHAMMAD ALI ISMAIL Vs. BALDEO SINGH
May 5, 1954
MOHAN SINGH Vs. BINDU
February 12, 1954
MONGHYR ELECTRIC SUPPLY COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 29, 1954
MURLIDHAR MADANLAL Vs. COMMISSIONER OF INCOME TAX
April 29, 1954
NAGENDRA MAHTO Vs. STATE
March 15, 1954
NAKSHED BHAGAT Vs. JIREKHAN SAH
September 20, 1954
NARHARI GIR Vs. STATE
November 8, 1954
NATHMAL SRINIWAS Vs. COMMISSIONER OF INCOME TAX
August 3, 1954
NIL MADHAB PATNAIK Vs. STATE
August 12, 1954
PANCHANAND JHA Vs. SURENDRA MISRA
August 12, 1954
PANNALAL MAHESHWARI Vs. STATE OF BIHAR
July 14, 1954
PHULCHAND SAH Vs. DINKAR PRASAD
August 18, 1954
PRASUN KUMAR CHATTERJEE Vs. GOVERNING BODY OF RAJA SIVAPRASAD COLLEGE
May 14, 1954
PREM MANJARI DEVI Vs. STATE OF BIHAR
August 24, 1954
RADHAKRISHNA BEHARI LAL Vs. COMMR OF INCOME TAX
February 15, 1954
RAGHURAI SINGH Vs. UNION OF INDIASITAPATI KUER
April 20, 1954
RAJA BAHADUR KAMAKSHYA NARAIN SINGH Vs. COMMISSIONER OF INCOME TAX
August 25, 1954
RAJA BAHADUR VISHWESWARA SINGH Vs. COMMISSIONER OF INCOME TAX
August 3, 1954
RAJENDRA PRASAD SINGH Vs. GOVERNOR GENERAL IN COUNCIL
August 31, 1954
RAJENDRA SINGH Vs. RAMGANIT SINGH
August 13, 1954
RAJPUT TRANSPORT CO Vs. COMMR OF INCOME TAX
October 19, 1954
RAJPUT TRANSPORT COMPANY Vs. COMMISSIONER OF INCOME TAX
October 19, 1954
RAM ANUGRAH RAUT Vs. GIRJA DEVI
May 6, 1954
RAM AVADH UPADHAYA Vs. JAMUNA PANDEY
January 6, 1954
RAM BILAS RAI Vs. RAMCHANDAR RAI
February 3, 1954
RAM KARAN SINGH Vs. BAIDKA SINGH
April 2, 1954
RAM LAL SINGH Vs. HARIHAR PRASAD SAH
January 25, 1954
RAM MANGAL PRASAD SHAHI Vs. ACHHAIBAR PRASAD SHAHI
August 16, 1954
RAM NARAIN PRASAD SINGH Vs. MANKI SINGH
July 7, 1954
RAMDHARI SINGH Vs. SALIGRAM SINGH
February 17, 1954
RAMESHWAR SINGH Vs. A N CHOUBEY
July 14, 1954
RAMKARAN SINGH Vs. SM PARBATI KUER
March 30, 1954
RISHI Vs. STATE OF BIHAR
November 17, 1954
S L BHARDWAJ Vs. CHIEF MEDICAL OFFICER EASTERN RAILWAY
April 19, 1954
SARJU SINGH Vs. RAMSAROOP SINGH
April 13, 1954
SASAMUSA SUGAR WORKSLTD Vs. STATE OF BIHAR
August 4, 1954
SASHI BHUSAN RAI Vs. BHUNESHWAR RAI
September 23, 1954
SIR KAMESHWAR SINGH Vs. COMMR OF INCOME TAX
May 4, 1954
SITALPUR SUGAR WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
March 17, 1954
SK MANSURI NIZAMUDDIN Vs. STATE
December 14, 1954
SOMAR PURI Vs. SHYAM NARAIN GIR
May 4, 1954
SPECIAL OFFICER PATNA CITY MUNICIPALITY Vs. SHAH KHAWJA SAHIB HUSSAN
January 28, 1954
STATE Vs. KUNJA BEHARI CHANDRA
April 29, 1954
STATE Vs. C P SINGH
August 19, 1954
STATE OF BIHAR Vs. A F A HAMID
April 8, 1954
STATE OF BIHAR Vs. S S MUKHERJEE
April 7, 1954
STATE OF BIHAR Vs. LALA MAHTO
April 23, 1954
STATE OF BIHAR Vs. RANI SONABATI KUMARI
June 30, 1954
STATE OF BIHAR Vs. SHEIKH SALAMAT
September 22, 1954
STATE OF BIHAR Vs. MAGNI LAL
October 20, 1954
STIPHAN SURIN Vs. PIARY MARKI
November 8, 1954
SUDHANSU KANTA ACHARYYA Vs. STATE OF BIHAR
January 13, 1954
SUKHDEODAS JALAN Vs. COMMISSIONER OF INCOME TAX
September 13, 1954
SURESH CHANDRA RAY Vs. EAST INDIAN RAILWAY
April 20, 1954
TEWARY M L Vs. COMMISSIONER OF INCOME TAX
September 1, 1954
TILOKCHAND BAJLA Vs. MOTILAL JHUNJHUNWALA
December 7, 1954
TRADERS AND MINERS LIMITED Vs. COMMISSIONER OF INCOME TAX
October 19, 1954
TRIJOGI NARAYAN SINGH Vs. KAMTA PRASAD
September 21, 1954
UNION OF INDIA Vs. AJODYA PRASAD
April 20, 1954
UNION OF INDIA Vs. LAKSHMI NARAIN
February 17, 1954
UNION OF INDIA Vs. NIVAS MAL BAIROGIYA
February 10, 1954
UNION OF INDIA AS OWNER OF E I RLY AND B N RLY Vs. BANSIDHAR MODI
July 29, 1954
VISHWESHWAR SINGH Vs. COMMR OF INCOME TAX
August 3, 1954
ZAKIR SADAGAR Vs. DOLEGOBIND GHOSE
December 21, 1954