Case Index

Title
Date
AMAR NATH Vs. JAI DAYAL
June 30, 1954
AZIZ Vs. NARO
November 16, 1954
BANSI LAL Vs. MOHI RAM
August 16, 1954
BASANTI Vs. PHOLO
December 31, 1954
DEBNU Vs. STATE
July 15, 1954
DISTRICT CO OPERATIVE SOCIETY LTD Vs. KHEM CHAND
March 16, 1954
FATTA Vs. GULABI
April 27, 1954
GIAN CHAND MADHOK Vs. STATE
July 16, 1954
JAI CHAND RAI Vs. STATE OF PUNJAB
December 14, 1954
JIWANAND Vs. RAM KISHAN
August 28, 1954
KANAHAYA Vs. KUNDAN
June 24, 1954
LAGNU Vs. SURMI
August 5, 1954
LATURIA Vs. PANCHKU
November 24, 1954
MADHO Vs. CHANCHOO
November 9, 1954
MADHO RAM VAID Vs. MANOHAR LAL
July 17, 1954
MAGNA Vs. STATE
May 5, 1954
MANDIR SHRI DEOTA JAKH Vs. SHESHI RAM
July 28, 1954
MAST RAM Vs. BASANT RAM
August 20, 1954
MAST RAM Vs. STATE OF HIMACHAL PRADESH
September 24, 1954
MELA RAM Vs. AMAR NATH
May 8, 1954
MOOLRAJ Vs. STATE OF HIMACHAL PRADESH
November 27, 1954
NARAIN DAS Vs. STATE
July 26, 1954
PAMMA RAM Vs. CHET RAM
June 25, 1954
RAGHUNATH Vs. KHINDU
August 4, 1954
RAMANAND Vs. KRISHAN CHAND
January 25, 1954
RAMDAYAL CHUNILAL YADAVA Vs. LT GOVERNOR
September 20, 1954
RAMDITTA Vs. DHANI RAM
November 23, 1954
RAMESH CHANDRA Vs. STATE OF HIMACHAL PRADESH
December 22, 1954
RATTAN SINGH Vs. SARDOOL
March 20, 1954
SANT RAM Vs. PARAS RAM
August 3, 1954
SHIV SINGH Vs. RAMJI DAS
December 24, 1954
SHOBHANU Vs. KISHNU
August 20, 1954
SHRIDHAR Vs. STATE
May 7, 1954
SOBHA SINGH Vs. JAI SINGH
January 16, 1954
SOHANLAL Vs. STATE OF HIMACHAL PRADESH
June 8, 1954
STATE Vs. PURAN CHAND
December 4, 1954
State of H. P., through Narsingh Dass, Govt. Advocate, Bilaspur Vs. Sohan Singh
July 24, 1954
STATE OF HIMACHAL PRADESH Vs. SOHAN SINGH
July 24, 1954
STATE OF HIMACHAL PRADESH Vs. SRI RAGHUNANDAN LAL GUPTA
April 14, 1954
STATE OF HIMACHAL PRADESH Vs. CHANDAN LAL
December 14, 1954
TOTA RAM Vs. STATE
January 18, 1954