Case Index

Title
Date
ABHEY KUMAR Vs. FAQIR CHAND LAW
May 7, 1954
AJIT SINGH Vs. MAHA (MAHAN) NAND
September 2, 1954
AJMER SINGH Vs. STATE
May 20, 1954
ALL INDIA ANGLO INDIAN ASSOCIATION Vs. R A MASSEY
April 2, 1954
AMAR SINGH BAKHTAWAR SINGH Vs. STATE
June 17, 1954
AMARNATH RADHA RAM Vs. SM MALAN
August 12, 1954
AMMAR AHMED KHAN Vs. UNION OF INDIA
April 21, 1954
ATMA SINGH Vs. MOHAN LAL
November 3, 1954
BANTA SINGH BHAGWAN SINGH Vs. SHAMA JAIMAL
April 5, 1954
BAWA BACHITTAR SINGH Vs. ELECTION COMMISSION
May 5, 1954
BHAG SINGH Vs. KARTARA
May 4, 1954
BHAGAT SINGH HIRA SINGH Vs. STATE OF PATIALA
March 30, 1954
BHAGWANA Vs. PRITAM KAUR
October 21, 1954
BHARPUR SINGH Vs. STATE
May 25, 1954
BRAHMUN Vs. BALAM ALIAS BALMUKAND
December 27, 1954
BRAHMWATI Vs. SHAMBHU NATH
September 9, 1954
BRITISH MEDICAL STORES Vs. L BHAGIRATH MAL
August 26, 1954
BUDH SINGH Vs. MST ATC
September 22, 1954
CENTRAL BANK OF INDIA LTD Vs. RAM SARUP KHANNA
March 25, 1954
CHARAN DASS AND OTHERS Vs. SHADIRAM
October 21, 1954
CHAUDHRI RAMBHAJ Vs. PUNJAB STATE
January 2, 1954
CHEMICAL INDUSTRIES LTD Vs. HINDUSTAN COMMERCIAL BANK LTD
March 17, 1954
COMMISSIONER OF INCOME TAX Vs. GAJJA NAND GOBIND RAM
November 24, 1954
COMMISSIONER OF INCOME TAX Vs. RANJIT SINGH S B
December 9, 1954
COMMISSIONER OF INCOME TAX Vs. PARTAP SINGH S
October 15, 1954
COMMISSIONER OF INCOME-TAX DELHI Vs. TEJA SINGH
November 4, 1954
COURT ON BEHALF OF STATE Vs. PUBLISHER, PURSHARTHI GAZETTE, ROHTAK
May 12, 1954
COX AND KINGS AGENTS LTD Vs. PHOENIX OIL CO INDIA LTD
February 16, 1954
CROWN FLOUR MILLS DELHI Vs. STATE OF PUNJAB
November 8, 1954
CUSTODIAN OF EVACUEE PROPERTY PUNJAB JULLUNDUR Vs. KIDAR NATH ADVOCATE ROHTAK
April 23, 1954
DALMIA DADRI CEMENT COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 28, 1954
DALMIA JAIN AIRWAYS LTD Vs. SAROJ RANI
March 24, 1954
DAMAN SINGH PRABHU DAYAL Vs. MAKTUL KAUR
October 15, 1954
DEBI Vs. DESA RAMJI LAL
May 14, 1954
DES RAJ Vs. RAM SINGH
July 7, 1954
DEVA SHARMA Vs. SETH LAXMI NARAIN GADDODIA
September 14, 1954
DEVI CHAND Vs. STATE
October 15, 1954
DEVI CHAND Vs. GURDIT SINGH
November 3, 1954
DEVI RAM DEEP CHAND Vs. STATE
February 1, 1954
DHARAM PAL Vs. JAGADHRI THATERA CO OPERATIVE SOCIETY
July 8, 1954
DOGAR RAM Vs. SMALL TOWN COMMITTEE, SAMRALA
July 19, 1954
DOMINION OF INDIA (NOW UNION OF INDIA) Vs. AMAR SINGH
August 17, 1954
DR. DEO PARKASH GUPTA Vs. SHRI SURRINDER PERSHAD
October 6, 1954
DUNI CHAND RAM DASS DECREE HOLDER Vs. IBRAHIM
April 21, 1954
DURGA PERSHAD Vs. SHRIMATI BIMLA DEVI
December 10, 1954
DWARKA DASS RAMESHWAR GOENKA Vs. BRIJMOHAN RAMESHWAR DASS
November 29, 1954
FIRM MUNNA LAL RAUNAQ RAM OF NABHA Vs. LACHHMANDASS DEVRAJ
August 27, 1954
FRONTIER BANK LTD , NEW DELHI Vs. PARKASH VATI
August 18, 1954
G S JOSHI Vs. SUB CHANDER JAIN
March 12, 1954
GENERAL AGENCIES INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
October 22, 1954
GIRJA SINGH Vs. DALIP SINGH
October 19, 1954
GITA RAM KALSI Vs. PRITHVI SINGH
July 20, 1954
GODHA SINGH JABRA SINGH Vs. DISTRICT MAGISTRATE FEROZEPORE
December 7, 1954
GORDHAN DASS Vs. GOVERNOR GENERAL IN COUNCIL
September 21, 1954
GREAT AMERICAN INSURANCE CO LTD Vs. ATTAR SINGH
April 23, 1954
GURAN DITTA MAL Vs. BANNA MAL
December 24, 1954
GURCHARAN SINGH JODH SINGH Vs. CHAIRMAN DELHI IMPROVEMENT TRUST NEW DELHI
April 23, 1954
HAKIM HARI RAM Vs. SANTA RAM
August 13, 1954
HARI KISHAN Vs. STATE
May 17, 1954
HARI SINGH Vs. COMMISSIONER
May 31, 1954
HEM CHAND Vs. SHRIMATI SHAM DEVI
March 11, 1954
HIRA SINGH HARNAM SINGH Vs. PUNJAB STATE
August 4, 1954
INCOME TAX OFFICER Vs. BIRDHI CHAND GIRDHARI LAL
March 10, 1954
INDER SAIN L LACHMAN DASS Vs. PIARE LAL CHARANJI LAL
April 22, 1954
INDER SINGH ANUP SINGH Vs. HARBANS SINGH ANUP SINGH
June 18, 1954
INDIAN INCOME TAX ACT AND INDO EUROPEAN MACHINERY CO Vs. STATE
October 14, 1954
INDO EUROPEAN MACHINERY CO Vs. COMMISSIONER OF INCOME TAX
October 14, 1954
ISHER SINGH GROVER Vs. UNION OF INDIA UOI
December 9, 1954
J M MESSEY Vs. CUSTODIAN EVACUEE PROPERTY PUNJAB SIMLA
September 23, 1954
JAGAT SINGH Vs. STATE
May 27, 1954
JAGDISH RAI JAIN Vs. UNION OF INDIA
December 29, 1954
JAMIA MILIA ISLAMIA, DELHI Vs. PRITHI RAJ
May 13, 1954
JAMIA MILLIA ASLAMIA Vs. SRI PRITHI RAJ
December 8, 1954
JANGIR SINGH AND OTHERS Vs. MIT SINGH AND OTHERS
November 18, 1954
JANKI PARSHAD Vs. CUSTODIAN EVACUEE PROPERTY JULLUNDUR
October 15, 1954
JAWALA PARSHAD Vs. KISHORI LAL
August 9, 1954
JOGINDER SINGH WARYAM SINGH Vs. DIRECTOR RURAL REHABILITATION PEPSU
April 6, 1954
JOINT SECRETARY TO THE GOVERNMENT OF INDIA MINISTRY Vs. A C KAHER
November 11, 1954
JUG LAL Vs. KARM SINGH
April 6, 1954
KAITHAL GRAIN AND BULLION EXCHANGE LTD , KAITHAL Vs. LACHHMAN DAS
July 30, 1954
KANPUR TEXTILE FINISHING MILLS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
November 15, 1954
KARTAR SINGH AND OTHERS Vs. NIRANJAN SINGH AND OTHERS
November 3, 1954
KAUR SINGH Vs. STATE
September 27, 1954
KAUSHAL KISHORE Vs. RAM DEV
May 11, 1954
KESAR SINGH Vs. STATE
June 8, 1954
KHANNA AND HARI RAJ Vs. VISHNU DATT
June 16, 1954
KIRPAL SINGH Vs. JOGINDER SINGH
September 2, 1954
KRISHAN DAYAL Vs. GENERAL MANAGER NORTHERN RAILWAY BARODA HOUSE NEW DELHI
June 17, 1954
KRISHEN KUMAR Vs. STATE
May 3, 1954
KULDIP SINGH Vs. STATE
September 20, 1954
L AMIN CHAND Vs. FIRM MADHO RAM BANWARI LAL
September 16, 1954
L GANGA RAM Vs. L RADHA KISHAN
June 23, 1954
LADHA RAM Vs. KHUSHI RAM
November 24, 1954
LAL SINGH DHANSINGH Vs. STATE
April 8, 1954
LALTA PARSHAD Vs. MST. BADAMI AND OTHERS
October 28, 1954
LETTERS PATENT APPEAL Vs. MAHANT BISHAMBAR DAS
September 16, 1954
MADHI RAM BANSI LAL Vs. DIVISIONAL FOREST OFFICER, NABHA AND OTHERS
December 20, 1954
MAHABIR ALIAS SINGH JI Vs. STATE
March 10, 1954
MAHARAJ JAGAT BAHADUR SINGH Vs. BADRI PARSHAD SETH
September 27, 1954
MAJOR U R BHAT Vs. UNION OF INDIA
November 12, 1954
MANGAL SINGH AND OTHERS Vs. BAJRANG BALI
October 18, 1954
MANOHAR LAL RATNA Vs. UNION OF INDIA
September 21, 1954
MELA Vs. LABHU
September 30, 1954
MOHINDAR SINGH Vs. HARBHAJAN KAUR
August 18, 1954
MOHINDAR SINGH Vs. STATE OF PEPSU AND ANOTHER
June 30, 1954
MONI RAM Vs. HARI CHAND
December 19, 1954
MOOL CHAND Vs. STATE
March 9, 1954
MOTI MAHAL THEATRES LTD Vs. SETH BABU LAL CHOKHANI
March 31, 1954
MUKANDI RAM CHUHAR MAL AND OTHERS Vs. ASA RAM, BASANT SINGH AND ANOTHER
June 3, 1954
MUNICIPAL COMMITTEE, LUDHIANA Vs. BHAGAT RAM
July 29, 1954
MUZAFFAR ALI KHAN Vs. L JAWANDA MAL LALA DITMAL
August 11, 1954
NAHAR SINGH Vs. SARJIT SINGH
March 23, 1954
NARAIN SINGH Vs. TEJA SINGH
July 21, 1954
NARSINGH DAS Vs. FIRM JOINT HINDU FAMILY KNOWN AS GOGAN RAM LACHMI NARAIN
May 5, 1954
NEW EGERTON WOOLLEN MILLS, DHARIWAL Vs. KHEM SINGH
October 29, 1954
NEWZEALAND INSURANCE CO LTD Vs. NAGPAL HOSIERY FACTORY AMRITSAR
September 9, 1954
NITMOCHINDER SINGH GURDIAL SINGH Vs. STATE OF PATIALA AND EAST PUNJAB STATES UNION
December 23, 1954
P S NAGARANJAN Vs. ROBERT HOTZ
June 23, 1954
PAL SINGH SANTA SINGH Vs. STATE
August 13, 1954
PANDIT BROS Vs. COMMISSIONER OF INCOME TAX
March 24, 1954
PANNA LAL Vs. STATE OF DELHI
March 12, 1954
PARKASH TEXTILE MILLS LTD Vs. MANI LAL
October 4, 1954
PARMODH SINGH Vs. LABH SINGH MEHAR SINGH
May 11, 1954
PRABHATI Vs. DEWAK RAM
October 4, 1954
PREM NATH Vs. PT MANMOHAN NATH DAR
July 21, 1954
PREM PRAKASH DIXIT Vs. STATE OF PUNJAB
July 13, 1954
PRITAM SINGH Vs. STATE
April 1, 1954
PROF RAM KUMAR LUTHRA Vs. PUNJAB UNIVERSITY SOLAN
June 30, 1954
PROVINCE OF EAST PUNJAB Vs. LABHU RAM
September 8, 1954
PUNJAB COMMERCE BANK LTD Vs. BRIJ LAL MAHANDI RATTA
May 26, 1954
PUNJAB STATE Vs. SULEDEAR WAZIR CHAND CHOPRA
July 15, 1954
PUNJAB STATE Vs. BHAGAT SINGH WATTAN SINGH
November 29, 1954
PYARA SINGH MULLA Vs. STATE OF PUNJAB
July 28, 1954
RADHE SHAM ROSHAN LAL Vs. KUNDAN LAL MOHAN LAL
April 21, 1954
RAGHBIR SINGH Vs. SHRIMATI KARTAR KAUR
August 4, 1954
RAGHBIR SINGH Vs. PUNJAB STATE
May 18, 1954
RAJA RAM Vs. BRIJ LAL
August 4, 1954
RAJINDAR SINGH Vs. STATE
August 13, 1954
RAJINDER SINGH Vs. LABHU RAM MUNSHI RAM
August 25, 1954
RAJMAL PAHAR CHAND Vs. DOMINION OF INDIA
September 27, 1954
RAM GOPAL DULA SINGH Vs. SARDAR GURBUX SINGH JIWAN SINGH
December 27, 1954
RAM LOHIA Vs. MANNO
November 16, 1954
RAM PARSHAD Vs. PRABHU
August 12, 1954
RAM PIARA Vs. MUNICIPAL COMMITTEE HOSHIARPUR
October 4, 1954
RATTAN CHAND BIROO RAM Vs. L KHARAITI RAM NAND LAL
August 4, 1954
RATTAN LAL Vs. STATE OF PUNJAB
April 2, 1954
RATTAN LAL GULATI Vs. UNION OF INDIA
November 8, 1954
RIKHI RAM Vs. ALBELA
November 19, 1954
RURA RAM Vs. GURBACHNA JUDGMENT DEBTOR
June 9, 1954
S FATEH SINGH Vs. STATE OF PUNJAB
August 27, 1954
S GURSARAN SINGH Vs. PUNJAB STATE
July 2, 1954
S JOGINDRA SINGH Vs. SARDARNI CHATTAR KAUR
October 14, 1954
S KULDIP SINGH Vs. PUNJAB STATE
June 1, 1954
S MOHAN SINGH Vs. PATIALA AND EAST PUNJAB STATES UNION
February 22, 1954
S NIRANJAN SINGH Vs. JAGJIT SINGH
April 1, 1954
S RAGHBIR SINGH MILKHA SINGH JAT Vs. UNION OF INDIA UOI
July 20, 1954
S. MOHINDER SINGH Vs. STATE OF PATIALA AND EAST PUNJAB STATES UNION, PATIALA AND ANOTHER
November 22, 1954
SADHU RAM HARDWARI LAL Vs. PRINCIPAL, RAJINDRA COLLEGE
March 18, 1954
SANT RAM AND ANOTHER Vs. NAND LALL
December 17, 1954
SANTI Vs. SUDH RAM
June 15, 1954
SANTOKH SINGH Vs. BHAI SIRI RAM
March 31, 1954
SARDAR SUMPARAN SINGH Vs. NEW BANK OF INDIA LTD
January 14, 1954
SARUP SINGH Vs. BHAGWAN DASS
November 2, 1954
SATHIR SINGH Vs. RAJBIR SINGH
July 2, 1954
SATYA PAUL VIRMANI Vs. COMMR OF INCOME-TAX PUNJAB PEPSU AND HIMACHAL PRADESH
September 28, 1954
SAWAN SINGH Vs. STATE OF PUNJAB
November 4, 1954
SEWA SINGH Vs. TARA CHAND
October 1, 1954
SEWA SINGH GILL Vs. HIGHNESS MAHARAJA RAJBIR SINGH OF JIND
July 2, 1954
SHAM LAL L DOGARMAL Vs. OM PRAKASH L SANT RAM AGGARWAL
November 19, 1954
SHAM SINGH Vs. PAL SINGH
August 26, 1954
SHEIKH SARAJ-UD-DIN Vs. MOHAMMAD AZIM-UD-DIN, ETC
September 1, 1954
SHEO PARSHAD Vs. F MAJLIS RAM MURLI DHAR
April 21, 1954
SHEO PARSHAD Vs. SURAJ MAL ETC
April 1, 1954
SHIV RAM DASS UDASIN Vs. PUNJAB STATE
April 5, 1954
SHRI SHIV RAM DAS Vs. PUNJAB STATE
April 15, 1954
SHRIMATI LILA DEVI Vs. STATE OF PUNJAB
July 26, 1954
SITA RAM KALA RAM Vs. UNION OF INDIA UOI NEW DELHI
September 9, 1954
STATE Vs. ONKAR SINGH MAKHAN SINGH
August 5, 1954
STATE Vs. JAMNA DAS
June 9, 1954
STATE Vs. BHAGAT RAM SEHGAL
September 24, 1954
STATE OF DELHI Vs. S Y KRISHNASWAMY
June 7, 1954
SUDARSHAN Vs. L CHANAN RAM
September 8, 1954
SURRENDARA TRANSPORT AND ENGINEERING CO LTD Vs. STATE OF PUNJAB
March 29, 1954
TAPTON TEA COMPANY Vs. LIPTONS LTD
July 26, 1954
TATA OIL MILLS COMPANY LTD Vs. ASSESSING AUTHORITY SALES TAX AND ANOTHER
June 7, 1954
TEJO Vs. CHHAPE RAM
August 3, 1954
TELU RAM JAIN AND CO Vs. COMMR OF INCOME-TAX PUNJAB
September 29, 1954
THAN SINGH Vs. UNION OF INDIA
April 28, 1954
TIRATH SINGH NARAIN SINGH Vs. BACHITAR SINGH MIT SINGH
January 6, 1954
TRADERS BANK LTD Vs. BULLION AND GRAIN EXCHANGE LTD
September 30, 1954
UNION OF INDIA Vs. RAM CHAND BELI RAM
October 22, 1954
UNION OF INDIA Vs. DATA RAM
November 16, 1954
UNION OF INDIA Vs. ALLIED TRADING CO
December 6, 1954
UNION OF INDIA Vs. D S BAJAJ
March 31, 1954
UNION OF INDIA Vs. FIRM RALIA RAM RAJ KUMAR
July 2, 1954
UNION OF INDIA Vs. FIRM RALLA RAM RAJ KUMAR
March 2, 1954
UNION OF INDIA NEW DELHI Vs. MUNNA LAL MOOL RAJ
November 23, 1954
UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. BHAGAT SINGH
January 2, 1954
V S BAHAL Vs. S L KAPUR AND CO
November 16, 1954
WEBBING AND BELTING FACTORY LTD Vs. SALES TAX OFFICER
October 12, 1954