Case Index

Title
Date
ABDUL GANI AND ORS. Vs. SETTLEMENT OFFICER AND ORS.
April 27, 1954
ABDUL WAHED AND ANOTHER Vs. ANSAR ALI AND ANOTHER
September 8, 1954
AKBAR ULLA AND ORS. Vs. FARMAJ ULLA
August 6, 1954
AMAR PRASAD BARAU Vs. THE STATE OF ASSAM AND ORS.
May 6, 1954
ASHUTOSH BHATTACHERJEE Vs. STATE OF TRIPURA
May 3, 1954
ASSOCIATED BANK OF TRIPURA LTD. (IN LIQUIDATION) Vs. SONATAN GOPE
February 10, 1954
AYUB ALI Vs. HARINARAYAN KANU & ANOTHER
December 13, 1954
AZIZUL HAQUE AND ORS. Vs. RAMDHARI RAM KUNIA AND ORS.
July 14, 1954
BARMURA LALUNG AND ANR. Vs. JARA SINGH HAZARIKA
July 16, 1954
BIR BAHADUR Vs. STATE
May 21, 1954
BULBULI BORTHAKUR Vs. ASSAM PUBLIC SERVICE COMMISSION
December 1, 1954
COLLECTOR OF DARRANG Vs. PHANI BHUSAN BOSE
April 23, 1954
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. JNANENDRA NATH SAIKIA, A.C.A., CHARTERED ACCOUNTANTS
May 20, 1954
DAMBARUDHAR BARUA Vs. CHAIRMAN, LOCAL BOARD AND ORS.
July 27, 1954
DEBENDRA CHANDRA PALIT Vs. GIRINDRA KUMAR PAL
July 7, 1954
DHARMESWAR KALITA Vs. UNION OF INDIA (UOI) AND ANR.
July 21, 1954
E. MUHON SINGH Vs. MANIPUR STATE
March 26, 1954
GANESH GOGOI Vs. STATE
April 9, 1954
GAUHATI UNIVERSITY Vs. SAILESH RANJAN DEB
May 14, 1954
GIRIBALA CHOUDHURY AND ORS. Vs. USHANGINI DEBI
December 6, 1954
GOPAL DAS Vs. STATE OF ASSAM AND ANR.
June 15, 1954
GOPAL KRISHNA DEB AND OTHERS Vs. JAGADINDRA KISHORE DEV BARMA AND OTHERS
September 7, 1954
GUMANTA MOHAN DEB Vs. ABDUL KARIM MIA
May 5, 1954
HANUMAN PRASAD AGARWALLA Vs. RABINDRALAL BARUA AND ANR.
July 6, 1954
HARAN CHANDRA LAHKAR Vs. KRISHNA KANTA DAS
August 25, 1954
HIRANMOY BHATTACHERJEE AND ANR. Vs. STATE OF ASSAM AND ANR.
May 31, 1954
HOLIRAM GAONBURA Vs. REMESWAR DAS
July 14, 1954
J.C. MEDHI, REGISTRAR, ASSAM HIGH COURT Vs. FRANK MORAES, RESIDENT EDITOR, THE TIMES OF INDIA AND ORS.
April 27, 1954
JAGADINDRA KISHORE DEV BARMA Vs. ARDHENDU PAL
March 11, 1954
JAGADISH PRASAD KHAKALIA Vs. FIRM JESRAJ TALAKCHAND LALCHAND
June 14, 1954
JAMSER ALI Vs. STATE OF TRIPURA
January 11, 1954
JEWAN SINGH AND ORS. Vs. MANDALAL AGARWALLA AND ORS.
March 31, 1954
JIBANRAM JESRAJ FIRM AND ORS. Vs. DASURAM MIRJAMAL FIRM
December 22, 1954
JULIA ALIAS ABDUR RAHMAN Vs. STATE
June 17, 1954
KALI KANTA CHOUDHURY AND ORS. Vs. STATE OF ASSAM AND ORS.
May 26, 1954
KANTA PROSAD SINGH AND ORS. Vs. STATE TRANSPORT AUTHORITY AND ORS.
June 15, 1954
KAPILDEORAM BAIJNATH PROSAD Vs. J.K. DAS AND ORS.
March 1, 1954
KHAGESH CHANDRA Vs. CHANDRA KANTA BARUA AND ANR.
March 26, 1954
KINARAM DAS Vs. STATE
May 20, 1954
LAL MOHAN GHOSH Vs. RAMANATH SHAHA AND OTHERS
August 5, 1954
MADHAB CHANDRA DAS AND ORS. Vs. REGIONAL TRANSPORT AUTHORITY AND ORS.
May 14, 1954
MANIPUR STATE Vs. LAISRAM BOKUL SINGH,
March 31, 1954
MANIPUR STATE Vs. LAISRAM BOKUL SINGH
July 29, 1954
MOHAMMAD SABED ALI Vs. THULESVAR BORAH
May 28, 1954
MST. SULOCHANA BHUMIZ AND ORS. Vs. BHAT KURMI
July 27, 1954
MT. LADI AGARWALLANI AND ANR. Vs. KEOLRAJ SETHI
November 22, 1954
N. PURKAYASTHA AND ANR. Vs. UNION OF INDIA (UOI)
July 20, 1954
N.C. BOSE Vs. PROBODH DUTTA GUPTA
December 23, 1954
NARENDRA GOSWAMI Vs. STATE
July 20, 1954
PARAKINKAR CHAKMA Vs. STATE OF TRIPURA
December 16, 1954
PRASANNA KACHARI AND ORS. Vs. DEWAN GARJAN ALI
March 30, 1954
PUTUL CHANDRA BORA Vs. STATE
July 28, 1954
RAJAB ALI Vs. STATE
April 5, 1954
RAM KRISHNA RUHIDAS AND ANOTHER Vs. MUHAMMED MAHAHAR
August 4, 1954
S.K. DAS Vs. DISTRICT MAGISTRATE
July 13, 1954
SAGOLSEM INDRAMANI SINGH AND ORS. Vs. STATE OF MANIPUR
May 26, 1954
SAIFUDDIN SEKH Vs. MST. SONEKA BIBI
August 5, 1954
SARBESWAR BARDOLOI Vs. U.K. GOHAIN, JUDGE, INDUSTRIAL TRIBUNAL AND ANR.
December 23, 1954
SMT. BIDYA SUNDARI SAHA AND OTHERS Vs. ROHIDASH BAIRAGI AND OTHERS
December 17, 1954
SMT. MONORAMA SINGH Vs. SMT. BENODINI DEVI AND OTHERS
November 24, 1954
STATE Vs. ALI HAFIZ MIA AND ORS.
September 30, 1954
STATE Vs. MOHANLAL SUTADIYA
July 21, 1954
STATE Vs. NARAMUDDIN AHMED
April 6, 1954
STATE OF ASSAM Vs. INDRA BHUYAN
April 27, 1954
SURESH KARMAKAR Vs. SEKH ISHU
August 7, 1954
TIRTHA BAHADUR BHOJAL Vs. STATE
July 27, 1954
U MISTIR WALLANG NONGSEH Vs. KA EPHREBAN WALLANG NONGSEH
May 25, 1954
U. RAM LATO Vs. THE STATE
December 6, 1954
USHA RANJAN BANIK Vs. COLLECTOR OF CENTRAL EXCISE & LAND CUSTOMS, SHILLONG
March 8, 1954
ZARATON NESSA AND ORS. Vs. FAIZUR RAHMAN AND ORS.
December 23, 1954