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Case Index
Title
Date
A KRISHNA RAO Vs. STATE OF ORISSA
September 22, 1954
A.K.JOSHI AND COMPANY, IN RE. Vs. .
October 25, 1954
ABDUL ZIKAR ABAL HAJI MUSA Vs. THE COMMISSIONER OF INCOME TAX
September 3, 1954
AKULANANDA ROUT Vs. STATE
January 13, 1954
ASHALATA PANIGRAHIANI Vs. ANAND DAL BEHERA
April 9, 1954
BABRAK KHAN Vs. A. SHAKOOR MOHAMMAD
September 10, 1954
BABULAL AGARWALA Vs. VIJAYA STORES FIRM
December 2, 1954
BABULAL AGARWALLA Vs. PROVINCE OF ORISSA
January 21, 1954
BAINA PAIDA Vs. INDRAMANI PAIDA
July 6, 1954
BALAKRISHNA KAR Vs. H K MAHATAB
February 9, 1954
BALARAM JENA AND ANR. Vs. RASANANDA SAHANI AND ORS. AND
September 14, 1954
BALKRISHNA PRAHARAJ Vs. PRIYA NATH PRAHARAJ
October 19, 1954
BANAMALI DALBEHURA Vs. SRIMATI RATNAMANI DEI AND ORS.
January 12, 1954
BANAMALI MAHAPATRA AND ORS. Vs. CHIRAVURI NARAYAN RAJU AND ANR.
July 28, 1954
BANAMALI MOHAPATRA AND ORS. Vs. CHIRIVURI VENKAYAMMA AND ORS.
March 22, 1954
BANAMALI MOHPATRA AND ORS. Vs. TEDEPALLI SIVARAMMAYYA AND ANR.
August 11, 1954
BANSHIDHAR NAIK Vs. ANANTA PADHAN AND ORS.
September 15, 1954
BANSIDHAR MOHANTI Vs. COMMISSIONER OF INCOME TAX
September 20, 1954
BANSIDHAR ONKARMALL Vs. THE PRESIDENT, INCOME TAX APPELLATE TRIBUNAL AND TWO ORS.
September 10, 1954
BASU BEHERA Vs. DOMBARU BEHERA
March 30, 1954
BASUDEV PRASAD MODI Vs. SPECIAL OFFICER, DISTRICT BOARD
November 9, 1954
BHAGABAN ALIAS JATADHARI PRATIHARIOO Vs. JAGANNATH PRATIHARI AND ORS.
September 2, 1954
BHAGAWATI PRASAD RAMSHANKAR Vs. COMMISSIONER OF INCOME TAX
November 19, 1954
BHAGBAN SAHU Vs. DASARATHI SAHU
January 12, 1954
BHARAT SABAIGRASS LIMITED Vs. COLLECTOR OF COMMERCIAL TAXES
November 15, 1954
BHIKARI BEHERA AND ANR. Vs. DHARAMANANDA NATIA AND ORS.
April 14, 1954
BIHARI CHARAN MOHAPATRA AND ORS. Vs. SRI RADHAGOBIND JIEW THAKUR AND ORS.
April 6, 1954
BIRDHI CHAND Vs. DOMINION OF INDIA
November 24, 1954
BISWAMBAR SINGH Vs. COLLECTOR OF AGRICULTURAL INCOME TAX OFFICER
November 15, 1954
CHAIRMAN MUNICIPALITY OF BALASORE Vs. MAHAMMAD ABDUL SATTAR KHAN
February 16, 1954
CHAIRMAN, BALASORE MUNICIPALITY Vs. KHITINDRANATH GHOSE
September 6, 1954
CHAIRMAN, MUNICIPALITY OF BALASORE Vs. MOULVI MAHAMMAD ABDUL SATTAR KHAN
February 8, 1954
CHINNARI LAKSHMANA MURTY Vs. BANKO DAS
December 19, 1954
DAMODAR MOHANTY Vs. UTKAL UNIVERSITY
September 6, 1954
DAYANIDHI RATH Vs. B S MOHANTY
November 12, 1954
DOLGOVIND MAHAPATRA Vs. ANATHBANDHU NAIK
February 26, 1954
DULHABH SETH Vs. BHARAT SETH
January 27, 1954
EKADASI SAHU Vs. HARI SANKAR SINGH AND ORS.
November 2, 1954
ENDUMURN NAGAYA BOITHARU Vs. POTAJU RAGHUNATH BOITHARU AND ANR.
February 12, 1954
FAKIR NATH Vs. KRUSHNACHANDRA NATH AND
January 28, 1954
FAKIRNATH Vs. KRUSHNACHANDRA NATH
January 23, 1954
GANESH LAL AND ANR. Vs. KASINATH DAS AND ORS.
July 20, 1954
GANESH PRASAD SAMAL Vs. THE STATE
September 8, 1954
GANGADHAR ROUT Vs. SUBHASHINI BEWA
September 24, 1954
GAUDU NILAMANI DORA Vs. SANSANPURI MALIKERJUNO AND ORS.
February 16, 1954
GOBINDA LENKA AND ORS. Vs. BHIMA NAIK
August 13, 1954
GOKUL SANDHA Vs. THE STATE
August 23, 1954
GOPASUNDAR SABATHO Vs. CHUNILAL
September 10, 1954
H NAIK OFFICIAL LIQUIDATOR PURI BANK LTD Vs. KANHU CHARAN DAS
March 29, 1954
HADIBANDHU ROUTRAI Vs. MRINALINI CHATTERJI
August 11, 1954
HARI JENA AND ORS. Vs. SRI BIRESWAR CHATTERJI AND
November 23, 1954
HARI MOHARANA Vs. THE STATE
December 7, 1954
HIRA DEI Vs. BODHI SAHU
January 27, 1954
INDRAMANI PADHI AND ORS. Vs. KELUNI DIBYA
November 30, 1954
ISWAR DAS Vs. ABHIRAM MOHANTY
March 1, 1954
JADU BAL AND FOUR ORS. Vs. THE STATE
July 19, 1954
JAGANNATH BEHERA AND ORS. Vs. RAJA HARI HARA SINGH MARDARAJ BHRAMARABARA ROY
September 7, 1954
JAGANNATH JEE Vs. MOHAN MAHARANA AND ORS.
April 9, 1954
JAGANNATH PATNAIK Vs. SRI PITAMBAR BHUPATI HARICHANDAN MOHAPATRA
February 26, 1954
JAGATGURU SANKARACHARYA BHARATI TIRTHA KRISHNA SWAMY Vs. BHAGABAT DISOI
August 30, 1954
K VENKATARATNAM PATRO Vs. FATIMA BIBI
March 11, 1954
KANDHA RAIGURU Vs. SADI RAMAMURTY
April 27, 1954
KARINI RAJA RAO Vs. KARINI CHIRANJEEVULU SINCE DEAD
September 13, 1954
KHATRA NAIKA Vs. AKHULA DAS AND ORS.
March 22, 1954
KISANLAL SARAF Vs. THE STATE
July 19, 1954
KONCHADA PURUSOTTAM AND ORS. Vs. GOBINDA CHANDRA MOHAPATRA
October 28, 1954
LACHMINARAYAN MODI Vs. COMMISSIONER OF INCOME TAX
September 15, 1954
MADAN GOPAL RUNGTA Vs. STATE OF ORISSA
December 1, 1954
MADAN SAHU AND ORS. Vs. SUNAKAR NAIK
August 18, 1954
MADHAB BEHERA Vs. THE STATE OF ORISSA AND ORS.
November 19, 1954
MAHAMMAD KHAN Vs. DUKHULAL DAS AND ANR.
October 24, 1954
MANANANDA MOHANTI Vs. GULBADANI MOHANTY AND ORS.
March 4, 1954
MANGAL CHANDRA DAN Vs. STATE
September 6, 1954
MARKARIDA CHARAN SENAPATI Vs. BISWANATH DUTTA AND ANR.
February 12, 1954
MIRZA YUSUF BAIG Vs. THE STATE OF ORISSA AND 3 ORS.
October 19, 1954
MST. RUPA GAUNTIANI AND ANOTHER Vs. MST. SRIYABATI
November 2, 1954
MUKUNDA PRADHAN Vs. KRUPASINDHU PANDA
March 30, 1954
N V JAGANNADHAYYA Vs. RAMANATHA MOHAPATRA
August 12, 1954
NANAKRAM DAS Vs. NAGARMAL
April 6, 1954
NARASINGHA ALIAS ARJUN PATNAIK AND ANR. Vs. NITYANANDA MANDHATA PATNAIK
October 19, 1954
NIRANJAN SAMAL Vs. TIRILOCHAN KUAR
December 17, 1954
NITYA MATARI AND ORS. Vs. BHUTANATH MISRA AND ORS.
September 8, 1954
NITYA NANDA MANDHATA PATNAIK Vs. BINAYAK SAHU
November 3, 1954
NUR KHAN AND ORS. Vs. CHHAKU KHAN AND ORS.
September 30, 1954
P. RAMAMNRTI AND ORS. ETC. ETC. Vs. DHUBA AND ORS. ETC. ETC.
September 29, 1954
PANCHANAN DAS Vs. PROVINCE OF ORISSA
October 28, 1954
PATTO PADHANUNI Vs. BHIKARI PADHANO
March 12, 1954
R K BALA Vs. COMMISSIONER OF INCOME TAX
November 19, 1954
RAGHUBIR PRASAD Vs. THE STATE
September 14, 1954
RAM CHANDRA BANSHIDHAR Vs. COMMISSIONER OF INCOME TAX
September 14, 1954
RAMDHAN DAS RAM KISSAN FIRM Vs. KISHORI CHAND GEOR FIRM
August 27, 1954
RIDHIKARAN RAMADHIN Vs. FRENCH MOTOR CAR COMPANY LTD
October 19, 1954
Rupa Gauntiani Vs. Sriyabati
February 11, 1954
S K GHOSH Vs. MAHESWAR DEHURI
August 12, 1954
SADAI DALAI, BANAMALI DALAI Vs. THE COMMISSIONER OF INCOME TAX
August 31, 1954
SADANANDA PANDA Vs. THE STATE OF ORISSA AND ORS.
November 19, 1954
SALEB KHAN Vs. MADAR SAHEB PIR
April 21, 1954
SANKARI NARASINGULU Vs. STATE
September 14, 1954
SANKIRTAN GOUNTIA Vs. MST. NURA DUMALUNI AND ANR.
March 26, 1954
SARAT KUMAR MOHANTY AND ORS. Vs. GOURHARI SAMANTARAY AND
August 4, 1954
SARBESWAR PADHAN Vs. RAI SAHEB GANESH CHANDRA AND ORS.
February 24, 1954
SEERAJUDDIN Vs. COMMISSIONER OF INCOME TAX
November 2, 1954
SHAIKH DILJAN AND ORS. Vs. MAHENDRA NAIK AND ORS.
October 19, 1954
SHIBA CHARAN NAIK AND ANR. Vs. THE STATE
December 9, 1954
SHRILAL SAGARMULL Vs. COMMISSIONER OF INCOME TAX
September 13, 1954
SHYAMANANDA MOHAPATRA Vs. GOPAL SAHU
March 22, 1954
SIMHADRI SAHU Vs. BALAJI PADHI
December 1, 1954
SITARAM DAS Vs. LOKANATH DAS AND ORS.
July 2, 1954
SITARAM KAMAL PRASAD Vs. THE COLLECTOR OF SALES TAX
November 1, 1954
SK KABIR Vs. NARAYANDAS LACHMAN DAS LTD
August 11, 1954
SK. HYDER ALI Vs. RAJKISHORE SAHU AND ORS.
September 8, 1954
SM MAHANI DASI Vs. PARESHNATH THAKUR
April 22, 1954
SPECIAL OFFICER, DISTRICT BOARD Vs. PARAMANANDA RATH
November 9, 1954
SRIMATI KELUNI DEI Vs. BATAKRISHNA KAR AND ORS.
December 6, 1954
SRIMATI SOUBHAGYA MANJARI DEVI Vs. NRUPA RAJ SINGH AND ANR.
November 16, 1954
SRISH CHANDRA BOSE, SECRETARY, CUTTACK MOTOR ASSOCIATION AND ANR. Vs. SUPERINTENDENT OF POLICE AND EX-OFFICIO REGISTERING AUTHORITY OF MOTOR VEHICLES
November 23, 1954
STATE Vs. EDITORS PRINTERS AND PUBLISHERS OF THE NEWSPAPERS
January 20, 1954
STATE Vs. ADILAKSHMI AMMA
February 15, 1954
STATE Vs. BISWANATH MOHAPATRA
November 8, 1954
STATE AT THE INSTANCE OF THE S D M TITIAGARH Vs. EDITOR PRINTER AND PUBLISHER OF MATRUBHUMI
September 23, 1954
STATE OF ORISSA Vs. A KRISHNA RAO
April 29, 1954
STATE OF ORISSA Vs. BANSHI NAYAK ACCUSED
January 20, 1954
SUBARNA SUNAMI Vs. KARTIKA KUDEI
March 9, 1954
T RANGANAYAKAMMA Vs. S R SUBUDHI
September 23, 1954
THE GOVERNOR GENERAL ALIAS THE DOMINION OF INDIA Vs. THE HARU SOAP WORKS (FIRM)
January 12, 1954
UDAYA NAIK Vs. LOKANATH NAIK
April 27, 1954
UPENDRANATH DAS Vs. ATAL BEHARI DAS
September 21, 1954
USTA MEHER AND ORS. Vs. SWAPNESWAR DAS AND ORS.
February 5, 1954
V GURUMURTY RAJU Vs. V NARASIMHA RAJU
March 5, 1954
V V RAMA RAO Vs. BHAVAN NARAYAN RAO
March 26, 1954