Case Index

Title
Date
ABBIREDDIGARI RAMI REDDI Vs. ATLA ROSAMMA
December 17, 1954
Adapa Hanumantha Rao Vs. STATE
December 14, 1954
ADDANKI RAMANAMMA Vs. RAMAVARAPU ANTHAMMA
November 17, 1954
ADDANKI VENKATA RUKMINIAMMA Vs. CHILAKAMARTHI KRISHNAMURTHY
September 21, 1954
AGNOIHOTHRAM VIJAYA SARATHI ACHARYA Vs. MASULIPATAM MUNICIPAL COUNCIL
August 20, 1954
AHMED S Vs. STATE
April 2, 1954
ANANT REDDY Vs. STATE OF HYDERABAD
May 7, 1954
ANKAM MADHAVA RAO Vs. ANDHRA STATE GOVERNMENT KURNOOL
December 15, 1954
ANNE VIRARAGHAVAYYA Vs. ALAPATI GOPALA RAO
August 25, 1954
Atra Veeraswamy Reddi Vs. Soma Ramayya
December 3, 1954
BADDURI CHANDRA REDDY Vs. PAMMI RAMI REDDY
August 27, 1954
BALABHADRA NARAYUDU Vs. STATE OF ANDHRA
August 26, 1954
BATCHU CHINA VENKATRAYUDU AND OTHERS Vs. PERURI SITHARATHAMMA
July 7, 1954
BATHINI SYAM PRASAD, BEING MINOR BY NEXT FRIEND B. ANANDARAMAYYA Vs. BATHINI MASTANAMMA
August 18, 1954
BETTINI RANGAYYA Vs. BETTINI SESHARATHNAM
July 7, 1954
BILLA MASTHAN Vs. STATE
September 14, 1954
Boya Burranna Vs. STATE
August 17, 1954
BOYA BURRANNA Vs. STATE
April 12, 1954
CHINTA LAKSHMINARASAYYA Vs. LAGHUVARAPU PAPAYYA
October 21, 1954
CHUNDURU VENKATA SUBRAHMANIYAM Vs. STATE
December 17, 1954
COMMISSIONER OF INCOME TAX Vs. D B R MILLS LIMITED
February 16, 1954
CONNABATULA SATYA RAO Vs. STATE
July 15, 1954
DADI ABDUL GAFFOOR Vs. STATE
October 22, 1954
DAVULURI VENKATA HANUMANTHA RAO Vs. KASINADHUNI CHENGALVARAYUDU
July 30, 1954
DESIRAJU VENKATAKRISHNA SARMA Vs. STATE
October 29, 1954
DIRISALA TIRCPATI RAYUDU Vs. YERRA VENKATCSWARLU
August 17, 1954
DIRISENA VENKATA JANAKAMMA Vs. DIRISENA VENKATESWARA LIAO
December 23, 1954
Dirisena Venkata Janikamma Vs. Dirisena Venkateswara Rao
December 3, 1954
DODDA SUBBAREDDI Vs. SUNTURU GOVINDAREDDI
September 10, 1954
DODDIPATLA KAMESWARA RAO Vs. TARAMETLA SOMANNA
January 30, 1954
DODDIPATLA KAMESWARA RAO AND OTHERS Vs. TARAMETLA SOMANNA AND OTHERS
August 30, 1954
DOREDLA CHINA KOTAYYA Vs. SUB COLLECTOR OF BEZWADA REFERRING OFFICER
December 15, 1954
Dubagunta Subramanyam Vs. Kanukollu Bhavanarayana Rao
August 3, 1954
E.M.P. MUNUSWAMI MUDALI AND OTHERS Vs. G.R. KANNIAH NAIDU AND OTHERS
July 8, 1954
ELURI KRISHNAMURTHY Vs. ELURI SURYAKANTAMMA
September 24, 1954
G CHINNA KONDA REDDY Vs. EAST ASIATIC COMPANY INDIA LIMITED
August 5, 1954
GODUGUNEESI PADMANABHACHARI Vs. ANNAMRAJU SITHAPATHIRAO AND OTHERS
August 5, 1954
GOGINENI RAMAKRISHNAYYA (DIED) AND OTHERS Vs. V. VIRARAGHAVAYYA
July 20, 1954
GOLLA KESANNA AND ANOTHER Vs. BELDARI RAMASWAMI AND OTHERS
September 22, 1954
GOWKANAPALLE THIPPA REDDY Vs. BALARANI REDDIGARI SOMA REDDI
November 10, 1954
GUNTAKA HUSSENAIAH Vs. BUSETTI YERRAIAH
August 18, 1954
GURAJADA VIJAYA LAKSHMAMMA Vs. YARLAGADDA PADMANABHAN
November 25, 1954
GUTHA HARIHARABRAHMAN Vs. DODDAPPANENI JANIKIRAMAIAH CHATAPARRU
September 15, 1954
HIRANAND RAMSOOK FIRM Vs. PROVINCE OF MADRAS NOW ANDHRA
July 30, 1954
Immidi Satyanarayana Vs. STATE
November 25, 1954
IN RE ALIA NAGESWARA RAO Vs. STATE
November 23, 1954
IN RE NARSI DAYABHAI Vs. STATE
September 16, 1954
IN RE, ROY MUSALA HANUMANTHU AND TEN OTHERS Vs. STATE
November 1, 1954
IN RE, SOMISETTI PICHIAH Vs. STATE
October 13, 1954
IN RE, V. BAPANAIAH AND OTHERS Vs. STATE
September 17, 1954
IN RE: KOLAVENNU VENKAYYA Vs. STATE
September 30, 1954
INDIAN LEAF TOBACCO DEVELOPMENT LIMITED Vs. K KOTAYYA
November 18, 1954
JANNI BIBI Vs. MOHAMMAD ABDUL RAHAMAN
October 28, 1954
K LAKSHMIKANTAYYA Vs. M NAGAYYA DIED
December 23, 1954
K RANGARAJU Vs. ILLAPAVALURI SITARAMAYYA
October 19, 1954
KALATHOORU RAGHAVAREDDI Vs. KALATHOORU VENKATAREDII
September 8, 1954
Kanamarlapudi Venkateswarlu Vs. Syed Karim Saheb
December 13, 1954
KANCHETI RAMAKRISHNAYYA Vs. MANDADI NARASAYYA AND OTHERS
August 5, 1954
KAPILAVAYI SATYANARAYANA AND OTHERS Vs. THE BEZWADA MUNICIPALITY
August 13, 1954
Karasani Pedakotireddy Vs. Karasani Chinna Veerareddi
December 9, 1954
Karri Venkata Narasayamma and Kunche Mahalakshmamma Vs. Tentapati Venkata Rattamma and Karri Latchamma
December 17, 1954
KATAM VEERAYYA Vs. GODELA SUBBAMM
October 14, 1954
KATRAGADDA SREERAMAMMA Vs. OFFICIAL RECEIVER GUNTUR
November 23, 1954
KATTRAGADDA RATHIAH Vs. DEBINENI SANTHAMMA
August 27, 1954
KHAGUM KHAN Vs. MOHAMMAD ALI SAHIB
September 22, 1954
KHALANDAR SAHEB Vs. STATE
October 29, 1954
KOMANDURI SRINIVASA RAGHAVACHARYULU Vs. POLAVARAPU VENKATASWAMY AND ANOTHER
August 12, 1954
KOMMU VENKADU Vs. CANDRAKOTA SUBBARAMAIAH
August 11, 1954
KOMPELLA RAMAMURTHY Vs. KOMPELLA VENKATASUBBARAYUDU
July 15, 1954
KONDAPANENI RAGHAVAIAH Vs. INGUVA LAKSHMINARAYANA
September 15, 1954
Konduru Adam alias Ramanaiah Vs. STATE
December 2, 1954
Koosampudi Sundara Ramaraju Vs. Yendluru Ramachandraiah
November 17, 1954
KORUPULU APPALANIDU Vs. VAKARAMAMURTHY
September 15, 1954
Kotipalli Ramamurty Vs. Ravi Narasimham
November 23, 1954
KOTTA PULLAYYA, 1ST Vs. GRANDHI VEERARAGHAVAMMA AND ANOTHER,
August 4, 1954
KUPPAGIRI ATCHAMMA Vs. JAKKI REDDI KOTI REDDI
November 18, 1954
Kurapati Lakshmikantayya Vs. Madamanchi Nagayya
December 3, 1954
M S NANDO Vs. BHARAT GOWDO
August 18, 1954
M. GNANAMANI Vs. GOVERNOR OF ANDHRA REPRESENTED BY THE CHIEF SECY. TO GOVT. OF ANDHRA
August 31, 1954
M. SUBBARAYUDU AND ORS. Vs. THE STATE
December 6, 1954
MADDI SUDARSANAM Vs. BOROGU VISWANADHAM BROTHERS
September 17, 1954
MADDU VENKATA SUBBAIAH Vs. ALANE ADINARAYANA
August 4, 1954
MADHWAPATHI VENKATAKRISHNA RAO Vs. PANDITHA NARASUBHAI
July 8, 1954
MAGUNTA KOTA REDDY (DIED) AND OTHERS Vs. POTHULA CHENDRASEKHARA REDDY
September 20, 1954
MAHAJUNNISA AND OTHERS Vs. RAJAH VENKATARAMACHANDRA APPA RAO BAHADUR ZAMINDAR GARU
September 10, 1954
MALLAYYA Vs. TALARI TRIPPANNA
September 15, 1954
MANCHINENI VENKAYYA Vs. MANCHINENI SESHAYYA
August 2, 1954
MANDALIKA VENKATASUBBA RAO Vs. ALLA ANNAPURNAMMA
November 23, 1954
MANDAPAKA SUDARASANA RAO Vs. CHALLA NARASIMHAM NAIDU
July 13, 1954
MANIKONDA SATYANARAYANA Vs. STATE
September 20, 1954
MATHURI SURYANJANEYALU Vs. THUMMALASETTO VENKATESWARLU
November 4, 1954
MOHAMMAD GHOUSE Vs. STATE OF ANDHRA
November 19, 1954
MOHD SHAMSUDDIN Vs. NOOR JAHAN BEGUM
December 6, 1954
MOHD SULEMAN Vs. STATE
September 24, 1954
MOOL CHAND C Vs. COMMISSIONER OF INCOME TAX
December 10, 1954
MUMMIDI REDDI PAPANNAGARI YELLA REDDY Vs. SALLA SUBBI REDDY
July 16, 1954
Municipal Commissioner Vs. J N Eranna Rao
November 5, 1954
MUNICIPAL COUNCIL RAJAMUNDRY Vs. SIMHADRI RANGANAYAKALU
October 19, 1954
MURAGANI RAMALINGAM Vs. KONDAPALLI GURUMURTHY REDDY
December 16, 1954
MYLAPURAM KRISHNA REDDI (DIED) AND OTHERS Vs. THOTTA YAGANTI REDDI AND ELEVEN OTHERS
September 28, 1954
NARUSU SEETHARAMAIAH AND OTHERS Vs. KUNDURTHI BHASKARANARAYANA
September 20, 1954
P SOWRAYYA LIMITED Vs. SUNDARAGIRI ABDUL KHADER SAHEB
September 24, 1954
PADMARAJU SUBBA RAJU Vs. PADMARAJU KONETI RAJU
November 25, 1954
PANNALAL LAHOTI Vs. STATE OF HYDERABAD
March 22, 1954
PATHIKONDA GOPALA RAO Vs. NAGIRI PEDDA KITAMMA
December 2, 1954
Pathuri Venkateswarlu being minor Vs. Damacharla China Raghavulu
October 20, 1954
PEDDINTI GOPALACHARYULU Vs. RUDRAVEERANNA
November 19, 1954
Penuboyina Gengamma Vs. Penuboyina Venkanna
November 24, 1954
PISUPATI RAMA RAO Vs. TADEPALLI PAPAYYA
September 22, 1954
Pokala Ranganaikamma Vs. Madireddi Venkatachalapathi Rao
November 24, 1954
POLE SAMABHANNA Vs. STATE
February 11, 1954
POLINEDI HANUMAYYA (DIED) AND THREE OTHERS Vs. ADDANKI SRINIVASA RAO
November 26, 1954
PRAKASA REDDI Vs. JONNALA PITCHAREDDI
August 27, 1954
PUBLIC PROSECUTOR Vs. SHAIK DASTAGIRI
November 3, 1954
PULAVARTHI SREERAMAMURTHI Vs. PULAVARTHI LAKSHMIKANTHAM
November 8, 1954
PULLATA LAKSHMINARAYAN Vs. BAKKIDA RAMANNA AND ORS.
August 2, 1954
PUVVADA VENKATASUBBAYYA Vs. KATARU VENKATASESHAGIRIRAO
November 23, 1954
PYDA VENKATANARAYANA Vs. THOTA RAMASWAMY
October 19, 1954
RAJAH OF VIJIANAGARAM Vs. REVENUE DIVISIONAL OFFICER
July 29, 1954
RAMARNURTHY Vs. RAVI NARASIMHAM
November 23, 1954
REFERENCE UNDER ESTATES ABOLITION ACT Vs. State
December 17, 1954
ROMAN CATHOLIC MISSION DEPRESSED TENANTS CO OPERATIVE SOCIETY AND Vs. NAYUDU KOTAYYA
August 31, 1954
Rupajee Ratnachand Vs. Commissioner of Income tax Madras
January 12, 1954
RUSHINGAPPA Vs. STATE
November 2, 1954
RYALI MACHARAYYA Vs. PALAKOLLU CHINTANNA
September 16, 1954
SABBARAPU VENKANNA Vs. POTHULA SIMHACHALAM
November 12, 1954
SAGGU SRINIVASA REDDI Vs. SAMINENI MOHAN NAIDU
August 25, 1954
SAMUDRALA SRINIVASACHARYULU Vs. MARRIPATI HANUMANTHA RAO
September 21, 1954
SATYANARAYAN SINGH Vs. STATE OF HYDERABAD
June 17, 1954
SEETHARAMAYYA J Vs. SARVA CHANDRAYYA
September 14, 1954
SETTY SATYANARAYANA Vs. SETTY KANNAYAMMA
September 13, 1954
SHIVAPPA Vs. HYDERABAD STATE
March 31, 1954
SRI VATSAVAYJ VENKATA SITARAMA VARMA Vs. PEDDA REDDI SATYAM
July 14, 1954
SRUGARAM APPANNA Vs. KADAGALA VENKANNA
October 12, 1954
STATE Vs. ABDUL HAFIZ
January 15, 1954
STATE Vs. VIKAR AHMED
February 1, 1954
STATE OF HYDERABAD Vs. C NATARAJAN
February 3, 1954
STATE OF HYDERABAD Vs. K B SWAMI GUPTA
September 23, 1954
SUNKESULA CHINNA BUDDE SAHEB Vs. RAJA SUBBAMMA
August 11, 1954
T MUNIRATHNAM REDDI Vs. STATE
November 30, 1954
TAKKOLU KRISHNA REDDY Vs. PULAPATHUR VENKATA SUBBIAH ALIAS LAZAR
August 12, 1954
TANGIRALA SOMASEKHARA RAO Vs. TANGIRALA LAKSHMINARASAMMA
July 8, 1954
TEKCHAND Vs. SABIR HUSAIN
November 25, 1954
THE BANK OF BAPATLA LTD. Vs. MANYAM BIBI
October 15, 1954
THELLAKULA JALAYYA Vs. NAMANA VENKATESWARA RAO
September 14, 1954
UMABAI Vs. LIMBAJI
June 14, 1954
V NAGABHUSHANAM Vs. V NAGENDRAMMA
November 15, 1954
Vaddadi Venkataswami Vs. Hanura Noor Mahammad Beegum
December 2, 1954
VALLURI NAGACHARI Vs. CHITTABHATHINA SUBBAMMA
November 5, 1954
VALLURU NARAYANA REDDY Vs. STATE
September 21, 1954
VELUGUBANTI VEERANNA Vs. BULUSU KAMA SASTRULU
December 3, 1954
VENKATA REDDY Vs. KOLANDARAREDDIGARI SANKARA REDDI
October 20, 1954
VENKATASUBBA REDDY Vs. STATE
November 10, 1954
VENKATASURYANARASIMHA RAO Vs. STATE
September 16, 1954
VENKAYALA JANAIAH Vs. BOARD OF REVENUE ANDHRA
August 27, 1954
VISHAKAPATNAM CO OPERATIVE MOTOR TRANSPORT SOCIETY LIMITED Vs. M SUBBA RAO
December 10, 1954
VISWANADHUNI VENKATAKONDAYYA Vs. ELECTION COMMISSIONER KANIGIR
December 16, 1954