Case Index

Title
Date
A H BHIWINDIWALA AND CO Vs. R B LAKSHMAN DASS MOHAN LAL AND SONS LTD
January 29, 1954
ABDUL HAMID Vs. FATIMA BEGUM
October 13, 1954
AMBIKA PRASAD AND ANOTHER Vs. SHEO DAYAL AND ANOTHER
April 6, 1954
AMBIKA UPADHAYA Vs. NAKCHED UPADHAYA
September 16, 1954
ANGNU Vs. MAHABIR
July 27, 1954
ASGHAR Vs. UTTAR PRADESH GOVT
February 26, 1954
ASHTBHUJA SINGH Vs. BOARD OF REVENUE ALLAHABAD
February 11, 1954
AUTAR SINGH Vs. STATE
January 20, 1954
AVRIL ELLEN SMITH Vs. REGINALD FRANK SMITH
February 5, 1954
AZIZ JAHAN BEGAM Vs. SARDAR SINGH AND SABIR HUSAIN
September 14, 1954
AZIZ KHAN Vs. STATE
February 10, 1954
AZMAT ULLAH Vs. CUSTODIAN EVACUEE PROPERTY U P LUCKNOW
December 21, 1954
B RAM LAL Vs. STATE
July 20, 1954
B RATAN CHAND Vs. KALAWATI
December 16, 1954
BABA BAIJ NATH DAS Vs. SRI RAM CHARAN DAS
July 20, 1954
BABA PAWAN DAS Vs. UTTAR PRADESH GOVERNMENT
November 25, 1954
BABBU Vs. STATE
March 26, 1954
BABU RAM Vs. CO-OPERATIVE SEEDS STORE
January 12, 1954
BADRI PRASAD Vs. STATE
January 4, 1954
BADRUL ISLAM Vs. SUNNI CENTRAL BOARD OF WAQF U P LUCKNOW
January 21, 1954
BAIJ NATH DAS Vs. SRI RAM CHARAN DAS
July 22, 1954
BAIJ NATH L Vs. COMMISSIONER OF INCOME TAX
April 15, 1954
BALBIR SINGH Vs. STATE
November 1, 1954
BALDEO Vs. STATE
February 4, 1954
BALDEO AND OTHERS Vs. THE STATE THROUGH DHANI RAM AND ANOTHER
January 4, 1954
BALRAM MISIR Vs. RAM RATAN MISIR
October 22, 1954
BANARSI DAS Vs. CANE COMMR U P LUCKNOW
October 20, 1954
BANARSI DAS Vs. STATE OF UTTAR PRADESH
August 24, 1954
BANKEY BEHARI LAL Vs. LALA BABU RAJA BABU
September 14, 1954
BASESHWAR DAYAL Vs. BHAGWATI DEVI
January 13, 1954
BASIST SINGH Vs. SM MAHARAJI
December 9, 1954
BASTI SUGAR MILLS CO LTD Vs. STATE OF UTTAR PRADESH
February 10, 1954
BHAGIRATHI Vs. STATE
October 12, 1954
BHAGWAN DASS Vs. L PYARE LAL
September 21, 1954
BHARAT BHUSHAN Vs. P C SAXENA
October 20, 1954
BHARGAVA K P Vs. COMMISSIONER OF INCOME TAX
April 12, 1954
BHOLA PRASAD Vs. SRIMATI JAGPALA
September 1, 1954
BHOPAL TRADING CO Vs. COMMISSIONER OF INCOME TAX
December 17, 1954
BHULAN LAL Vs. STATE
July 27, 1954
BIJAI BAHADUR Vs. STATE
February 19, 1954
BIKRAM SINGH Vs. SUMNEHRA
January 4, 1954
BIPAT RAM Vs. STATE
January 4, 1954
Bipat Ram and another Vs. The State
March 9, 1954
BRAHMA METAL AND GENERAL ENGINEERING FACTORY Vs. BAHADUR SINGH
October 15, 1954
BRIJ KISHORE LAL Vs. SATNARAIN LAL
January 5, 1954
BRIJ MOHAN DIXIT Vs. GOBARDHAN
April 30, 1954
BRIJENDRA SWARUP Vs. ELECTION TRIBUNAL AT LUCKNOW
September 27, 1954
BRITISH INDIA CORPORATION LTD Vs. GOVT OF UTTAR PRADESH
March 5, 1954
BUDDHU AND OTHERS Vs. PYAREY LAL
April 28, 1954
CENTRAL DISTILLERY AND CHEMICAL WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
November 23, 1954
CH HARPAL SINGH Vs. LALA HIRA LAL
November 25, 1954
CH. INDER PRASAD AND OTHERS Vs. STATE
March 9, 1954
CHAND Vs. DHUNDI RAM MATHURI
February 25, 1954
CHANDER BHAN AGARWAL Vs. SALES TAX OFFICER II AGRA
January 12, 1954
CHANDRA SHEKHAR SINGH AND ANOTHER Vs. THR AMAR SINGH AND OTHERS
March 8, 1954
CHANDRAWATI Vs. L SURAJ NARAIN
September 1, 1954
CHHANGA Vs. STATE
June 4, 1954
CHITTAR MAL Vs. STATE
August 1, 1954
CHUNNOO Vs. STATE
August 2, 1954
CHUNNOO AND OTHERS Vs. STATE
July 29, 1954
COMMISSIONER OF INCOME TAX Vs. SHRIMATI SINGARI BAI
February 23, 1954
CUSTODIAN OF EVACUEE PROPERTY U P LUCKNOW SUBSTITUTED FOR QAZI RAHIM ILAHI Vs. HAMIDUDDIN
August 3, 1954
DATA RAM AND OTHERS Vs. HARI SINGH AND 9 OTHERS
July 28, 1954
DAULAT RAM SINGH Vs. SWAMI DAYAL
April 2, 1954
DAYAL SINGH AND ANR. Vs. STATE
December 9, 1954
DEBI SAHAI Vs. GANGA SAHAI
March 15, 1954
DEORIA SUGAR MILLS LTD Vs. GOVT OF U P
February 10, 1954
DEOTA DIN Vs. GUR PRASAD
December 20, 1954
DEVENDAR KUMAR BHARTI Vs. MAHANTA RAGHURAJ BHARTI
November 3, 1954
DEVI PRASAD Vs. CHAIRMAN OF THE COURT OF ELECTION TRIBUNAL GORAKHPUR
November 19, 1954
DHANI RAM Vs. RAM DEI
August 17, 1954
DHANWANTI Vs. STATE
March 5, 1954
DHONDHEY PRASAD Vs. SEWAK
January 12, 1954
DIN DAYAL Vs. SHEO PRASAD
February 10, 1954
DR. RAMJAS RAI Vs. MUNSHI AND OTHERS
February 26, 1954
DURGA DIN Vs. RANI UDAI KUNWAR
January 8, 1954
DURGA PRASAD Vs. STATE
July 27, 1954
F S ABDULQAYUM Vs. MANINDRA LAND AND BUILDING CORPN LTD
November 16, 1954
FAQIRA Vs. STATE
August 26, 1954
FIRM KAMTA PRASAD JAGANNATH PRASAD Vs. GULZARI LAL
October 12, 1954
GAINDA LAL Vs. RAM SINGH
July 27, 1954
GAJE SINGH AND OTHERS Vs. SABAL SINGH AND OTHERS
February 23, 1954
GAJODHAR Vs. SYED MOHAMMAD HUSSAIN AND OTHERS
July 28, 1954
GAMBHIR KUMARI Vs. BISHAMBHAR NATH SONI
July 5, 1954
GANGA BAKHSH SINGH Vs. MADHO SINGH
December 22, 1954
GANGA PRASAD Vs. LALA SOHAN LAL AND OTHERS
July 15, 1954
GAYA DIN Vs. MST. SUNDARA
April 13, 1954
GEORGIANS G MARKS GIDEON Vs. EDWARD NATHNIAL GIDEON AND SM RAM PYARI
September 17, 1954
GHISSU Vs. HASHIM ALI
January 20, 1954
GHULAM HUSAIN Vs. DISTRICT MAGISTRATE FATEHPUR
July 26, 1954
GOPAL DAS Vs. PARBHAWATI DEVI
March 23, 1954
GOPAL JI Vs. SHREE CHAND
June 9, 1954
GREZO A Vs. COMMISSIONER OF INCOME TAX
April 13, 1954
GULAB AND OTHER Vs. STATE
March 31, 1954
GUR DAYAL Vs. STATES
January 8, 1954
H P KHANDEWAL Vs. STATE OF UTTAR PRADESH
February 4, 1954
HAFIZUDDIN Vs. GOVERNOR-GENERAL OF INDIA IN COUNCIL
May 7, 1954
HAKIM SINGH AND ANOTHER Vs. NATIN AND ANOTHER AND MST. HAWAN KUER
September 30, 1954
HANNU Vs. STATE
August 16, 1954
HAR DAYAL SINGH Vs. RAM UJAGAR DUBE
October 18, 1954
HARDEO SINGH AND OTHERS Vs. MS. KAUSHILLA KUNWAR
April 8, 1954
HARISH CHANDRA BAJPAI Vs. TRILOKI SINGH
September 27, 1954
HASEEN FATIMA Vs. ASST CUSTODIAN EVACUEE PROPERTY
July 22, 1954
HASHIM ULLAH Vs. STATE OF UTTAR PRADESH
September 22, 1954
HIRA LAL Vs. CHAMPA
September 24, 1954
HUBRAJ SINGH Vs. RAMA DASI KUER
March 29, 1954
ISHWARI PRASAD Vs. REGISTRAR UNIVERSITY OF ALLAHABAD
October 29, 1954
J K CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX
November 22, 1954
JADDU KOERI Vs. DEEP CHAND KOERI
October 21, 1954
JAGANNATH PRASAD Vs. STATE OF U P
March 22, 1954
JAGANNATH SINGH Vs. TIRLOKI SINGH
July 19, 1954
JAGDISH PRASAD MATHUR Vs. UNITED PROVINCES GOVERNMENT
November 8, 1954
JAI KARAN AND ORS. Vs. STATE
December 1, 1954
JAI LAL Vs. STATE
January 18, 1954
JANG BAHADUR Vs. DIST MAGISTRATE BANARAS
January 4, 1954
JASWANT RAM Vs. L. KISHEN CHAND
January 21, 1954
JETHMAL PARASRAM Vs. COMMR OF INCOME TAX DELHI EAST PUNJAB AND AJMER-MERWARA
November 22, 1954
JUGGILAL KAMLAPAT COTTON SPINNING AND WEAVING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
December 17, 1954
JWALA PRASAD Vs. STATE OF UTTAR PRADESH
May 4, 1954
KALAP NATH SINGH Vs. SHYAMA NAND
October 12, 1954
KALEY Vs. STATE
April 5, 1954
KALI CHARAN Vs. STATE
August 30, 1954
KALPA Vs. SITA RAM
September 22, 1954
KANPUR OIL MILLS HARRIESGANJ Vs. JUDGE APPEALS SALES TAX KANPUR RANGE KANPUR
August 26, 1954
KANPUR OIL MILLS HARRISGANJ Vs. JUDGE APPEALS SALES TAX KANPUR RANGE KANPUR
August 28, 1954
KAPILDEO UPADHYA Vs. STATE
January 5, 1954
KASTOOR CHAND GUPTA Vs. STATE OF UTTAR PRADESH
February 9, 1954
KEDAR NATH AND OTHERS Vs. SWAMI GANGA NAND THROUGH STATE
October 18, 1954
KESAR SUGAR WORKS LTD Vs. UNION OF INDIA UOI
May 7, 1954
KRISHNA CHANDRAJI Vs. SHYAM BEHARI LAL
October 21, 1954
KUMARI SAROJ RAWAT Vs. SECRETARY BAR COUNCIL HIGH COURT
April 30, 1954
KUNJ BEHARI Vs. SHIA COLLEGE LUCKNOW
March 12, 1954
KUNJLAL NAWAL BIHARI Vs. COMMISSIONER OF INCOME-TAX U P LUCKNOW
December 17, 1954
KUNWAR MAN SINGH Vs. LAL DHARAM MOORAT SINGH
October 13, 1954
L PARMESHWARI DAS Vs. COLLECTOR OF BULANDSHAHR
August 11, 1954
L RAM SARUP Vs. GINDOO
April 29, 1954
L. JAININDRA PRASAD JAIN Vs. SYED KAZIM ALI AND ANOTHER
September 28, 1954
L. JAMNA PRASAD Vs. BISHESHWAR DAYAL AND ANOTHER
March 5, 1954
L. RISHI RAM Vs. L. RAM RATAN LAL AND OTHERS
September 10, 1954
LACHMI Vs. SOMAROO
November 3, 1954
LAKHAN SINGH Vs. GIRDHARI
July 14, 1954
LAKSHMI DEVI SUGAR MILLS LTD Vs. U P GOVERNMENT
March 29, 1954
LAKSHMIDHAR Vs. RAM PRASAD AND ANOTHER
February 25, 1954
LAL MOHAN BANERJI Vs. THE MUNICIPAL BOARD THROUGH ITS CHAIRMAN
February 12, 1954
LALA JAMUNA PRASAD Vs. SARDA PRASAD
October 15, 1954
LALA RAJ KISHORE Vs. DISTRICT BOARD OF SEHARANPUR
May 4, 1954
LATIF-UN-NISSA Vs. KHAIR-UN-NISSA
September 22, 1954
MAHABIR PRASAD NIRANJANLAL Vs. COMMISSIONER OF INCOME TAX
December 17, 1954
MAHADEO PRASAD Vs. SHEO DASS
November 22, 1954
MAHANT INDRA NARAIN DAS Vs. MAHANT GANGA RAM DAS
September 6, 1954
MAHANT RAGHUBAR PRASAD Vs. COMMISSIONER OF INCOME TAX
April 14, 1954
MAHENDRAPAL Vs. STATE
September 10, 1954
MALKHAN Vs. MAHAR CHAND
September 23, 1954
MAMANCHAND FAKIRCHAND Vs. STATE OF U P
April 14, 1954
MANI SHANKER Vs. NIRANJAN SWARUP
August 23, 1954
MAQSOOD KHAN Vs. STATE
April 23, 1954
MATA BHIKH Vs. BAIJ NATH
October 12, 1954
MAZHARUDDIN Vs. RAMJI MAL
September 28, 1954
MEWA RAM Vs. DEO PRAKASH MINOR
July 16, 1954
MEWA RAM RAM CHARAN Vs. UNITED PROVINCES
January 21, 1954
MIRZA MEHDI HUSAIN Vs. SIKANDAR NAWAB
December 6, 1954
MITHAI LAL Vs. STATE
April 13, 1954
MOHAMMAD HANEEF Vs. COMMISSIONER OF INCOME TAX
November 17, 1954
MOHAMMAD SABIR ALI Vs. TAHIR ALI
February 22, 1954
MOHAMMAD SIDDIQUI Vs. STATE OF U P
July 21, 1954
MOHAN LAL Vs. BHUDEVI
March 17, 1954
MOHD KARRAR ALI Vs. STATE OF U P
July 22, 1954
MOHD MATIN KIDWAI Vs. DISTRICT EXECUTIVE ENGINEER N E RLY IZATNAGAR
October 18, 1954
MOHD WASI Vs. BACHCHAN SAHIB
September 30, 1954
MOOL CHANDRA JAIN Vs. JAGDISH CHANDRA JOSHI
August 24, 1954
MST. BHAGVVATI DEVI Vs. SARDAR BALWANT SINGH
September 16, 1954
MST. RAM JITTA AND OTHERS Vs. SAKTOO
July 22, 1954
MUKHTAR SINGH Vs. BOARD OF REVENUE U P AT ALLAHABAD
January 12, 1954
MUNICIPAL BOARD HARDOI Vs. STATE
April 8, 1954
MURARI LAL SOLAN Vs. STATE
October 12, 1954
MURRU Vs. THE STATE THROUGH SHEO KUMAR AND OTHERS
April 26, 1954
MURRU Vs. STATE
May 4, 1954
MUSHTAQ Vs. STATE
January 15, 1954
NABI BAKHSH Vs. CHAUBEY PUTTU LAL
April 1, 1954
NAIM SINGH Vs. TIKAM SINGH
August 19, 1954
NAJIB KHAN Vs. STATE
January 27, 1954
NAN Vs. ZAMINDAR
January 28, 1954
NANAK CHAND Vs. STATE OF UTTAR PRADESH
December 3, 1954
NANKU AND OTHERS Vs. STATE
January 13, 1954
NARAIN DASS Vs. STATION COMMANDER (ALSO KNOWN AS STATION STAFF OFFICER) AND ORS.
November 2, 1954
NARAIN DEAD AND AFTER HIM HIS SON REOTINANDAN Vs. FAQIR CHAND
September 21, 1954
NARAIN DEVI Vs. HAKIM MOHD AMIN
March 12, 1954
NARMADA SHANKAR Vs. DAN PAL SINGH AND OTHERS
August 6, 1954
NARSINGH DAS Vs. MIAN SAFIULLAH SHA
August 24, 1954
NASRULLAH Vs. STATE
May 21, 1954
NAUBAT Vs. THE STATE
January 8, 1954
NAWABZADA MOHD. LIAQAT AL1 KHAN, (SINCE DECEASED) AND AFTER HIS DEATH VILAYAT ALI KHAN AND OTHERS AND THE CUSTODIAN EVACUEE PROPERTIES, U.P. Vs. HAJI ABDUL GHANI,
October 12, 1954
NAZIR KHAN Vs. STATE,
July 12, 1954
NET RAM AND OTHERS Vs. JAGBIR SINGH AND 4 OTHERS AND MST. TIRBENI AND 2 OTHERS
October 12, 1954
NEWSPAPERS LTD Vs. STATE INDUSTRIAL TRIBUNAL U P ALLAHABAD
January 6, 1954
NISAR AHMAD Vs. STATE
September 24, 1954
NIWAS Vs. ELECTION TRIBUNAL AT LUCKNOW
November 24, 1954
OM PRAKASH Vs. STATE
December 23, 1954
OM PRAKASH Vs. SM TAHERA BEGAM
December 22, 1954
OM PRAKASH, Vs. SM. TAHERA BEGAM AND OTHERS,
December 1, 1954
ONKAR MAL Vs. RAM SARUP
April 28, 1954
ONKAR SINGH Vs. RAMESHWAR MINOR
July 27, 1954
PANNA LAL Vs. PT. DEBI DAYAL BHATT
December 21, 1954
PARMA NAND Vs. SM CHHIMMAWATI
April 28, 1954
PATESHWARI AND OTHERS Vs. STATE
February 5, 1954
PHOOL KUER Vs. MANOHAR MAL
October 12, 1954
PHUDKI Vs. STATE
June 15, 1954
PIAREY LAL Vs. STATE THROUGH SHIVA BALAK
January 7, 1954
PRAMESH CHANDRA GUPTA Vs. REGISTRAR HIGH COURT OF JUDICATURE AT ALLAHABAD
December 17, 1954
PRATAP AND ANOTHER Vs. STATE
February 9, 1954
PT BALMUKAND Vs. VEER CHAND
February 12, 1954
PURSHOTTAM SINGH Vs. STATE
October 11, 1954
PURUSHOTTAM CHANDRA Vs. STATE OF UTTAR PRADESH
August 26, 1954
RADHA KISHAN ANANDESHWAR Vs. COMMR OF SALES TAX U P LUCKNOW
January 20, 1954
RADHA RAMAN Vs. STATE OF UTTAR PRADESH
May 3, 1954
RAGHUBAR DAYAL Vs. SARRAFA CHAMBER
February 18, 1954
RAGHUBIR Vs. GOVT OF U P LUCKNOW
May 3, 1954
RAHAS BEHARI PANDAY Vs. STATE
September 2, 1954
RAHMAT ALI FATEHULLAH Vs. CALCUTTA NATIONAL BANK LTD
November 11, 1954
RAI SAHIB THAKUR SOHAN SINGH JANGPANGI AND ORS. Vs. KUNWAR TIKENDRA BAHADUR PAL MINOR THROUGH GUARDIAN, COURTS OF WARDS
November 2, 1954
RAJ RANI SEKHRI Vs. U P GOVT
February 23, 1954
RAJA BALDEO DAS BIRLA Vs. COMMISSIONER OF INCOME TAX
November 18, 1954
RAJA RAM Vs. MADHO PRASAD
February 10, 1954
RAM ADHAR Vs. STATE
February 5, 1954
RAM ADHAR Vs. DISTRICT BOARD OF ALLAHABAD
September 24, 1954
RAM ADHAR AND 21 OTHERS Vs. THE DISTRICT BOARD OF ALLAHABAD THROUGH ITS PRESIDENT AND ANOTHER
July 12, 1954
RAM AUTAR Vs. STATE
July 6, 1954
RAM BHAROSEY Vs. LACHMANDAS
January 21, 1954
RAM CHANDER Vs. MOHAN LAL TEWARI
January 13, 1954
RAM CHARAN Vs. DEVENDRA KUMAR
January 29, 1954
RAM DASS Vs. BOARD OF REVENUE U P ALLAHABAD
January 22, 1954
RAM KISHORE JAISWAL Vs. B KAVINDRA NARAIN
October 12, 1954
RAM LAKHAN LAL Vs. ADDL COMMR GORAKHPUR
March 11, 1954
RAM LAL SINGH Vs. STATE
April 12, 1954
RAM MANOHAR LOHIA Vs. SUPDT CENTRAL PRISON FATEHGARH
August 27, 1954
RAM NATH Vs. MANNA
January 4, 1954
RAM PAL AND OTHERS Vs. THE STATE
October 12, 1954
RAM PRASAD Vs. BANWARI
November 19, 1954
RAM RAKSHPAL Vs. AMRIT DHARA PHARMACY LTD
March 4, 1954
RAM SAROOP Vs. BOARD OF REVENUE UTTAR PRADESH ALLAHABAD
April 7, 1954
RAM SARUP AND ORS. Vs. STATE
September 17, 1954
RAM SEWAK Vs. ELECTION TRIBUNAL
October 18, 1954
RAM SHANKAR Vs. SHYAMA
January 5, 1954
RAM SURAT SINGH Vs. RAM MURAT SINGH
December 14, 1954
RAM UDIT Vs. SHYAM KALI
February 5, 1954
RAMA SHANKER TEWARI Vs. STATE
February 10, 1954
RAMDEO SINGH Vs. STATE
January 13, 1954
RAMDITI KHARBANDA Vs. COLLECTOR ALLAHABAD
March 9, 1954
RAMESHWAR PRASAD Vs. MST. RAM PIARI AND ANOTHER
February 25, 1954
RANI RAJ RAJESHWARI DEVI Vs. STATE OF U P
March 30, 1954
RANVIR SINGH Vs. DIST INSPECTOR OF SCHOOLS ALLAHABAD
March 17, 1954
RASOOL Vs. RAMZAN ALI
January 4, 1954
REKH CHAND NOP CHAND Vs. GOVERNOR-GENERAL IN COUNCIL
January 7, 1954
REOTI DEVI Vs. PT BHAGWAN DAYAL
May 7, 1954
ROHAN SINGH Vs. BADRI PRASAD
December 15, 1954
S M JAFFRY Vs. STATE
August 24, 1954
SADI RAM GANGA PRASAD Vs. COMMISSIONER OF INCOME TAX
November 23, 1954
SAHEB SINGH AND ORS. Vs. STATE
November 1, 1954
SALIG RAM Vs. TARAWATI
January 7, 1954
SALIK RAM UPADHIA Vs. B JAI GOPAL SINGH
November 24, 1954
SAMPAT RAM Vs. BABOO LAL
July 16, 1954
SARASWATI DEVI Vs. STATE
May 26, 1954
SATWATI Vs. KALI SHANKER
September 13, 1954
SESSIONS JUDGE MEERUT Vs. F S FANTHOME CITY MAGISTRATE MEERUT
September 6, 1954
SETH BANARSI DAS Vs. THE CANE COMMISSIONER, UTTAR PRADESH, LUCKNOW AND ANOTHER
October 1, 1954
SHABD SARAN Vs. HAJI MOHD
January 13, 1954
SHAKOOR AND ANR. Vs. STATE
October 12, 1954
SHAMBHU NATH Vs. HARI SHANKAR LAL
January 5, 1954
SHANKAR BUX SINGH AND ANOTHER Vs. JAGDAMBA BUX SINGH
April 9, 1954
SHANKAR LAL Vs. STATE
July 30, 1954
SHANKAR SAHAI Vs. THE STATE
August 5, 1954
SHANTI LAL Vs. MADAN LAL
May 7, 1954
SHEO KUMAR Vs. GYAN NATH RAINA
November 16, 1954
SHEO MANGAL Vs. RAM CHARAN
April 1, 1954
SHEO MURAR Vs. STATE
April 21, 1954
SHEO MURAR AND OTHERS Vs. STATE
April 27, 1954
SHEO NARAIN LAL L Vs. STATE OF U P
April 29, 1954
SHEO PRASAD Vs. DOMINION OF INDIA
January 11, 1954
SHIA CENTRAL BOARD OF WAQFS U.P. Vs. MIRZA MOHD. AKHTAR HUSAIN AND OTHERS
July 28, 1954
SHITAL PRASAD Vs. DEPUTY ACCOUNTANT GENERAL S R ACCOUNTANT GENERAL OFFICE ALLAHABAD
November 22, 1954
SHIVA NAND MISRA Vs. STATE THROUGH UDIT NARAIN & DAYANAND
July 30, 1954
SHRIMATI LOGESHRI Vs. STATE
September 3, 1954
SHYAMA CHARAN Vs. STATE
May 12, 1954
SITA RAM Vs. MOOL CHAND
January 22, 1954
SOBHA NATH Vs. RAM BARAN
February 25, 1954
SOHAM SINGH JANGPANGI Vs. KUNWAR TIKENDRA BAHADUR
November 2, 1954
SRI DULICHAND Vs. JUDICIAL MEMBERS, BOARD OF REVENUE, U.P. AND OTHER
August 5, 1954
STATE Vs. JAGDEO AND ORS.
December 17, 1954
STATE Vs. RAM AUTAR CHAUDHRY
October 1, 1954
STATE Vs. NIHAR RANJAN GUHA
October 1, 1954
STATE Vs. BHUGAWAN
September 1, 1954
STATE Vs. DALSINGAR SINGH
March 9, 1954
STATE Vs. RAM LAKHAN
January 13, 1954
STATE Vs. DEADLEY MISRA
June 9, 1954
STATE Vs. KRISHNA MURARI
November 26, 1954
STATE OF UTTAR PRADESH Vs. KAILASH
April 28, 1954
SUARSHAN LAL Vs. RAGHUNATH PRARAD AND ORS.
December 22, 1954
SUNDAR SINGH Vs. STATE
November 15, 1954
SUNDER KALI Vs. PATESHWARI PRASAD SINGH
April 5, 1954
SURAJ DEI Vs. GULAB DEI
October 11, 1954
SURAJ PRASAD Vs. JAGARNATH PD
October 12, 1954
SURENDRA NATH Vs. MANIK CHAND
March 12, 1954
SWADESHI BIMA CO LTD Vs. COMMISSIONER OF INCOME-TAX U P LUCKNOW
May 7, 1954
SWAMI HARIHARANAND SARASWATI Vs. JAILOR I C DIST JAIL BANARAS
March 24, 1954
SYED ALI ATHAR AND ORS. Vs. SYED KALBE HAIDER AND ORS.
November 4, 1954
SYED MUJTABA HUSAIN Vs. BUNIAD HUSAIN
March 9, 1954
T G JOG Vs. SRI RAM SARUP
May 7, 1954
TEJ BAHADUR SINGH Vs. STATE
May 3, 1954
TEJ BHAN MADAN Vs. GOVT OF INDIA
February 18, 1954
TH. MAKUND SINGH AND OTHER Vs. PANDIT DEBI SHANKAR AND OTHER
July 27, 1954
THAKUR Vs. STATE
September 30, 1954
THAKUR LAL Vs. MAHABIR PRASAD SHARMA
August 6, 1954
THE STATE Vs. BAJODHAR
February 26, 1954
UNNAO COMMERCIAL BANK LTD Vs. KAILASH NATH
January 27, 1954
VIBHUTI NARAIN SINGH Vs. IMPROVEMENT TRUST BENARAS
February 18, 1954
ZAHEER Vs. STATE
May 3, 1954