Case Index

Title
Date
A G PANDU RAO Vs. COLLECTOR OF MADRAS
March 4, 1954
A KRISHNAIYYA Vs. DOMINION OF INDIA
October 29, 1954
A KRISHNAMURTHI Vs. STATE
January 25, 1954
A M K M K MUTHUKARUPPAN CHETTIAR Vs. S S HABIB MOHAMED ROWTHER
July 7, 1954
A P S KARUPPAIAH NADAR Vs. SPECIAL DY COLLECTOR FOR LAND ACQUISITION VIRUDHUNAGAR AND
December 7, 1954
A R BALAKRISHNAN Vs. COMMISSIONER OF INCOME TAX MADRAS
March 9, 1954
A S KRISHNA Vs. STATE OF TAMIL NADU
May 7, 1954
A S KRISHNA Vs. STATE
July 26, 1954
A S SOCHA GOWDER Vs. STATE
October 14, 1954
A V SREENIVASALU NAIDU Vs. V K NATARAJA GOUNDAN
November 12, 1954
A VEDACHALA MUDALIAR Vs. DIVISIONAL ENGINEER HIGHWAYS SAIDAPET MADRAS
May 7, 1954
A VEERABHADRAN CHETTIAR Vs. E V RAMASWAMI NAICKER
October 13, 1954
ABBU ALIAS KATTI ALIAS MUNISWAMI Vs. STATE OF TAMIL NADU
March 4, 1954
ABDUL HAMEED SAIT Vs. PROVIDENT INVESTMENT CO LTD
February 22, 1954
AHMED HUSSAIN Vs. SAIDANI BI
April 12, 1954
AKKIRATH MUNDANAT MANAKKAL THUPPAN NAMBUDIRI Vs. A P KUTTI SANKARA MENON OFFICIAL LIQUIDATOR OF THE MALAYALEE
July 28, 1954
AMBAL BAGYAM Vs. RAMAYYA PADAYACHI
July 8, 1954
AMINA UMMA B M Vs. INCOME TAX OFFICER
March 16, 1954
ANTHONI AND OTHERS Vs. STATE
April 2, 1954
APPA RAO Vs. SALEM MOTORS AND SALEM RADIOS AND ELECTRICALS
November 11, 1954
ARUNACHALA MUDALI Vs. MARAGATHAMMAL
August 6, 1954
ARUNACHALATHAMMAL Vs. T KARAGASABAPATHI PILLAI
September 28, 1954
ASST COLLECTOR OF CUSTOMS CENTRAL EXCISE, KANDAMANGALAM Vs. KRISHNA PILLAI
November 26, 1954
AZIZUDDIN AND CO Vs. UNION OF INDIA UOI CENTRAL GOVT OWNING THE SOUTH INDIAN
September 24, 1954
B M AMINA UMMA Vs. INCOME TAX OFFICER KOZHIKODE
March 16, 1954
B MONAPPA Vs. R S RAMAPPA AND ANOTHER
December 8, 1954
B N RAMAKRISHNA NAIDU Vs. STATE
September 14, 1954
B S VENKATARAMA AYYAR Vs. K T KUPPUSWAMI AYYAR
November 30, 1954
B V GAM INTESTATE DECEASED Vs. STATE
February 3, 1954
B.V. SUBBAMMA Vs. STATE
February 25, 1954
BALAKRISHNA INDUSTRIAL WORKS Vs. C S VENKATACHARI
February 4, 1954
BALAKRISHNAN A R Vs. COMMISSIONER OF INCOME TAX
March 9, 1954
BHASKARAN THIRUMULPAD Vs. KAVUNNI THIRUMULPAD
January 28, 1954
BHAVANI KUDAL CO-OPERATIVE URBAN BANK LTD Vs. B R VENKATAPATI NAIDU
August 13, 1954
BOMMISETTY RAMAYAMMA Vs. STATE OF TAMIL NADU
February 4, 1954
BOOLOGAM NAIDU Vs. JAGANNATH
July 20, 1954
C S RAJAGOPALA AYYAR Vs. STATE OF MADRAS
May 7, 1954
CARDAMOM MARKETING COMPANY LIMITED Vs. STATE OF MADRAS
March 24, 1954
CENTRAL BROKERS Vs. RAMNARAYANA PODDAR AND CO
April 15, 1954
CHANDRAMOULESWARA OIL CO KURNOOL Vs. STATE OF TAMIL NADU
March 25, 1954
CHAPARALA KRISHNA BRAHMAM Vs. GUDURU GOVARDHANAIAH
February 3, 1954
CHELLU Vs. MUNICIPAL COUNCIL PALGHAT
October 28, 1954
CHENCHU GANGI REDDI Vs. STATE OF ANDHRA
March 23, 1954
CHENNAPPA CHETTY Vs. OFFICIAL RECEIVER SALEM
July 19, 1954
CHINNASWAMI CHETTIAR Vs. P SUNDARAMMAL
August 6, 1954
CHINNASWAMI REDDIAR Vs. K KUPPUSWAMY S I OF POLICE KATTUPUTHUR
December 8, 1954
CHITRAPUR SUBBAYYAMMA Vs. CHITRAPUR BUCHI VENKAYYA
March 22, 1954
CHITTOORY VENKATARAJU Vs. THEMMANA SATHIRAJU
March 9, 1954
COLLECTOR OF CUSTOMS MADRAS Vs. LALA GOPIKISSEN GOKULDASS
August 20, 1954
COMMITTEE OF MANAGEMENT OF INSTITUTION KNOWN AS Vs. PRESIDENT OF BOARD OF COMMRS FOR HINDU RELIGIOUS
March 4, 1954
CORPORATION OF MADRAS Vs. M KOTHANDAPANI NAIDU
September 8, 1954
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS Vs. A KRISHNAMURTHI CHARTERED ACCOUNTANT
January 25, 1954
CV RM RAMASWAMI CHETTIAR Vs. AK RM M CT CHIDAMBARAM CHETTIAR
April 23, 1954
D K RAJA Vs. P S KUMARASWAMI RAJA
August 3, 1954
D RAJIAH Vs. INSPECTOR OF MUNICIPAL COUNCILS AND LOCAL BOARDS MADRAS
December 6, 1954
D RAMASWAMI PROPRIETOR THE COURT PRESS JOB BRANCH SALEM Vs. STATE OF MADRAS
March 19, 1954
DEPUTY COMMERCIAL TAX OFFICER TRIPLICANE DIVISION MOUNT Vs. COSMOPOLITAN CLUB
July 30, 1954
DEPUTY COMMISSIONER OF COMMERCIAL TAXES COIMBATORE DIVISION Vs. M KRISHNASWAMI MUDALIAR AND SONS VELLORE
January 7, 1954
DEPUTY COMMISSIONER OF COMMERCIAL TAXES COIMBATORE DIVISION Vs. LAKSHMI SARASWATHI MOTOR SERVICE GUDIYATTAM
January 7, 1954
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADRAS DIVISION MADRAS Vs. C M SWAMY AND CO HIDES AND SKINS MERCHANTS MADRAS
January 11, 1954
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADRAS DIVISION MADRAS Vs. W H BRADY AND CO LTD
January 5, 1954
DHANAPALA CHETTIAR Vs. MINOR KRISHNA CHETTIAR
July 19, 1954
DHIRAJLAL VITHALJI Vs. DY CUSTODIAN OF EVACUEE PROPERTY SOUTH KANARA MANGALORE
July 30, 1954
DHIRAJLAL VITTALJI Vs. THE DEPUTY CUSTODIAN OF EVACUEE PROPERTY
July 13, 1954
DUPADA MADAPPA Vs. ALAMPALLI ATHMARAMAYYA SETTI
February 12, 1954
E DORAISWAMI Vs. BRIJLAL CHOUDHURY
July 7, 1954
E R CHIDAMBARAM CHETTIAR Vs. RAJAMBAL AMMAL
December 16, 1954
E V SRINIVASACHARIAR Vs. SRIRANGAM JANOPAKARA BANK LIMITED
April 14, 1954
EAST ASIATIC COMPANY INDIA LIMITED MADRAS Vs. STATE OF MADRAS
May 5, 1954
EAST INDIA INDUSTRIES MADRAS LTD Vs. INDUSTRIAL TRIBUNAL FORT ST GEORGE MADRAS
November 5, 1954
EAST INDIA MATCH FACTORY Vs. STATE OF MADRAS
April 14, 1954
ERANKI NARASIMHAM Vs. PENUMUTCHU ATCHAYYA
January 8, 1954
ERIMMAL EBRAHIM HAJEE Vs. COLLECTOR OF MALABAR
March 23, 1954
ERIMMAL EBRAHIM HAJEE Vs. COLLECTOR OF MALABAR
July 23, 1954
ESSOR ENGINEERING WORKS Vs. COLLECTOR OF MADRAS
November 18, 1954
ESTATE OF SARADAMBAL AMMAL Vs. STATE
November 1, 1954
ETHIRAJAN Vs. STATE
April 1, 1954
G N MURTHY Vs. COMMISSIONER FOR WORKMENS COMPENSATION MADRAS
February 25, 1954
G S SANTHAJI RAO Vs. B CHINNAYYA SETHI
April 15, 1954
G SUBRAMANIA AYYAR Vs. SECRETARY DEVAKOTTAI CO OPERATIVE URBAN BANK LTD
February 16, 1954
GANAPATHY RAJA VALIA RAJA OF EDAPALLY SIVAROOPAM Vs. COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
May 4, 1954
GANNAN DUNKERLEY AND CO MADRAS LTD Vs. STATE OF MADRAS
April 5, 1954
GENERAL COMMERCIAL CORPORATION LIMITED Vs. STATE
May 6, 1954
GENERAL COMMERCIAL CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX MADRAS
May 6, 1954
GEORGE SWAMIDOSS JOSEPH Vs. HARRIETT SUNDARI EDWARD
August 6, 1954
GURUVAYUR DEVASWOM TRUSTEES T.M. KRISHNAN NAMBUDIRIPAD AND ANR. Vs. V. KUTTIKRISHNA MENON
March 28, 1954
GURUVIAH NAIDU AND CO IN RE Vs. STATE
February 12, 1954
GURUVIAH NAIDU AND COMPANY Vs. STATE OF TAMIL NADU
February 12, 1954
H BHUJANGA BALLAL Vs. ANTONY JUJE LOUIS
July 15, 1954
HAJEE MOHAMED HAJEE MOOSA SAIT, PLAINTIFF Vs. GLOBE THEATRES LTD
May 14, 1954
HASENBHOY JETHA BOMBAY Vs. NEW INDIA CORPORATION LTD
February 23, 1954
HAYLES EDITOR OF THE MAIL Vs. STATE
August 27, 1954
HIS HOLINESS SRI VISHWOTHAMA THIRTHA SWAMIAR OF SODE MUTT, UDIPI, MINOR BY NEXT FRIEND P.S. CHARYA AND ORS. Vs. THE STATE OF MADRAS REPRESENTED BY THE COLLECTOR OF SOUTH KANARA AND ORS.
August 17, 1954
HOME INSURANCE CO LTD Vs. RAMNATH AND CO MADRAS
December 10, 1954
IJJANA BHOGAYYA Vs. ARTHAMUR DEVARAVADA PARAPATHI SANGAM LTD
January 12, 1954
IMAM SAHEB Vs. AMEER SAHIB
July 6, 1954
IMMADI MAHALAKSHMAMMA Vs. IMMADI VENKATACHALAMAYYA
February 26, 1954
IN RE: CORPORATION OF MADRAS REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, THE COMMISSIONER Vs. STATE
January 8, 1954
INDIA COFFEE AND TEA DISTRIBUTING CO LTD Vs. STATE OF MADRAS
April 26, 1954
INDIAN COFFEE BOARD BATLAGUNDU Vs. STATE OF MADRAS
April 14, 1954
INDIAN LEAF TOBACCO DEVELOPMENT COMPANY LIMITED Vs. STATE OF MADRAS NOW ANDHRA
April 14, 1954
IVATURI SAMBASIVA RAO Vs. STATE OF TAMIL NADU
April 6, 1954
JAGANNATH Vs. PERUMAL NAIDU
July 15, 1954
K ARUMUGHAM NAICKER Vs. TIRUVALLUVA NAINAR TEMPLE
March 26, 1954
K G RANGASWAMI CHETTIAR AND CO Vs. K R ESWARAMURTHY GOUNDAR
April 15, 1954
K KARNAN Vs. RAMESWARAM CO OPERATIVE STORES LTD
February 26, 1954
K M ABBU CHETTIAR Vs. HYDERABAD STATE BANK
January 29, 1954
K M RAJAGOPALAN Vs. STATE OF MADRAS
March 30, 1954
K MUTHUVADIVELU Vs. REGIONAL TRANSPORT OFFICER, VELLORE, NORTH ARCOT DT AND ANOTHER
May 7, 1954
K NAGARATHNAMMAL Vs. S IBRAHIM SAHEB
December 3, 1954
K P VAIDYANATHA IYER Vs. STATE OF MADRAS
January 12, 1954
K S GOPALACHARIAR Vs. D KRISHNAMACHARIAR
August 5, 1954
K SANKARAN NAIR Vs. NALLACHERI GOVINDAN NAMBIAR
August 5, 1954
K T CHERIAN Vs. STATE
March 12, 1954
K V NARASIMHA RAO ADMINISTRATOR APPOINTED Vs. STATE OF TAMIL NADU
February 9, 1954
K. MARAPPA GOUNDER, K.M.S. BUS SERVICE Vs. THE CENTRAL ROAD TRAFFIC BOARD AND ORS.
July 14, 1954
KALIAPERUMAL Vs. STATE OF TAMIL NADU
June 17, 1954
KALLETI MUNUSWAMI SETTI Vs. MUPPIRALA JAGANNADHAM
April 23, 1954
KANA NAVANNA NAVANNA NARAYANAPPA NAIDU Vs. REVENUE DIVISIONAL OFFICER SIVAKASI
August 11, 1954
KANNAPPA CHETTIAR Vs. KANDASWAMI PILLAI
July 23, 1954
KANYAKAPARAMESWARI GINNING AND GROUNDNUT OIL MILL CONTRACTORS COMPANY Vs. STATE OF MADRAS
April 8, 1954
KARRI VENKAYYAMMA Vs. GOLUGURI TIRAPAYYA
April 21, 1954
KATRAGADDA CHINA RAMAYYA Vs. CHIRUVELLA VENKANRAJU
February 23, 1954
KAVERI AND ORS. Vs. GANGA RATNA AND ORS.
August 12, 1954
KHAJANA LAKSHMANA RAO Vs. REVENUE DIVISIONAL OFFICER RANIPET
January 15, 1954
KHYRUNNISSA BEGUM Vs. STATE OF TAMILNADU
November 11, 1954
KISHANLAL ROOPCHAND AND CO Vs. INDIAN DOMINION
September 28, 1954
KODIA GOUNDAR Vs. VELANDI GOUNDAR
September 24, 1954
KUNALA BAPAIAH Vs. VEDANTAM SUBBARAO
February 4, 1954
KUNHI KALANTHAN Vs. P MADHAVI AMMA
May 3, 1954
KUPPANNA GOUNDAN Vs. PALANI AMMAL
November 11, 1954
KUPPUSWAMI GOUNDAR Vs. K MUTHUSWAMI GOUNDAN
March 22, 1954
KUPPUSWAMI VANNIAR Vs. STATE
September 6, 1954
KURIVALLI LINGAYYA SETTY Vs. SITHARAM AGARWALA
April 28, 1954
KUTTUVA S THULASI AMMAL Vs. R M K RAMACHANDRA NAIDU
September 10, 1954
L BAPPU AYYAR Vs. RENGANAYAKI
July 22, 1954
LAKAMARAJU SEETHARAMARAJU Vs. LAKAMARAJU SIVARAMARAJU
April 6, 1954
LAKSHMI AMMAL S Vs. COMMISSIONER OF INCOME TAX
August 5, 1954
LAKSHMINARAYANA RAO K Vs. STATE OF MADRAS
April 1, 1954
LOUIS DREYFUS AND COMPANY LIMITED Vs. STATE OF MADRAS
March 18, 1954
M A RAMASWAMI THEVAR Vs. MADRAS HINDU RELIGIOUS ENDOWMENTS BOARD
May 3, 1954
M D KRISHNAMURTHY DIRECTOR TRIPLICANE URBAN CO OPERATIVE Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES MADRAS AND
January 27, 1954
M K RANGANATHAN Vs. GOVT OF MADRAS
September 24, 1954
M S GANESAN Vs. STATE
August 13, 1954
M VENAHANARASIMHAM Vs. STATE OF MADRAS
November 4, 1954
M.O. ABDUL RAHIM ROWTHER AND ORS. Vs. SWAMINATHA ODAYAR AND ORS.
February 4, 1954
MADDELA YERRA CHANNUGADU Vs. STATE OF TAMIL NADU
February 11, 1954
MAHALAKSHMI TEXTILE MILLS LTD Vs. STATE OF MADRAS
March 19, 1954
MAHAMMAD SULTAN Vs. STATE
February 3, 1954
MALABAR ROADWAY SERVICE KOZHIKODE Vs. STATE OF MADRAS
July 12, 1954
MALICK CHEMICAL WORKS Vs. UNION OF INDIA UOI OWNING THE NORTHERN RLY
August 3, 1954
MAMMED BEARY Vs. STATE
July 16, 1954
MANAGEMENT OF ODEON CINEMA MADRAS Vs. WORKERS OF SAGAR TALKIES
May 4, 1954
MANIPUZHA ILLATH SANKARAM NAMBOODIRI Vs. MANIPUZHA ILLATH MADHAYAN NAMBOODIRI
September 23, 1954
MEENAKSHI MILLS LIMITED Vs. STATE OF MADRAS
April 5, 1954
METHA BROS Vs. SECRETARY COMMERCIAL TAXES BOARD OF REVENUE CHEPAUK
July 21, 1954
METTUR CHEMICAL AND INDUSTRIAL CORPORATION LTD Vs. THEIR WORKERS
October 13, 1954
MINOR RAMCHANDRA VELAYUTHA THEVAR Vs. SEENIATHAL ALIAS PIRAMA RAKKASAMUTHU AMMAL
March 5, 1954
MOGALLAPALLI ANDALAMMA Vs. CHINNI VENKATACHALAM CHETTI
January 5, 1954
MOHANASUNDARAM Vs. NEELAMBAL
November 4, 1954
MUNIAMMAL Vs. P M RANGANATHA NAYAGAR
October 11, 1954
MUNIAN Vs. KESAVA PANDITHAN
October 29, 1954
MURA MOHIDEEN Vs. V O A MOHOMED
November 3, 1954
MURUGAN AND CO TUTICORIN Vs. STATE OF MADRAS
March 18, 1954
MUTHU VELU Vs. STATE OF MADRAS
February 19, 1954
MUTHUKANNI MUDALIAR Vs. ANDAPPA PILLAI
September 10, 1954
N M RAYALOO IYER Vs. COMMISSIONER OF INCOME TAX
January 11, 1954
N P R SUBBIAH AMBALAM Vs. S S P RAMASWAMI CHETTIAR
January 27, 1954
N SWAMINATHA IYER Vs. BRAHMAYYA AND CO OFFICIAL LIQUIDATORS HANUMAN BANK LTD
July 12, 1954
N V VAIDYANATHA AYYAR Vs. INDIAN BANK LTD
December 10, 1954
NAGAPPA CHETTIAR PL SP NK Vs. COMMISSIONER OF INCOME TAX
August 27, 1954
NAGARATHNAMMAL Vs. D VEERARAGHAVAN
January 28, 1954
NARAYANA CHETTY Y Vs. INCOME TAX OFFICER
March 5, 1954
NATESA THEVAR Vs. VAIRAVAN SERVAIGARAN
April 28, 1954
NOOKIAH Vs. STATE OF TAMIL NADU
February 22, 1954
P A RAJU CHETTIAR Vs. STATE OF MADRAS
September 20, 1954
P K MURUGAN Vs. VALLABHAN KANTAN STYLED KUNHANUNNI
July 9, 1954
P KONDIAH Vs. STATE OF TAMIL NADU
March 23, 1954
P M HEGDE Vs. STATE
April 30, 1954
P V BHEEMASENA RAO Vs. SIRGIRI PEDA YELLA REDDI
January 8, 1954
P V LAKSHMI AMMAL Vs. STATE OF MADRAS
February 26, 1954
P V S VENCATACHELLUM Vs. P V S KABALAMURTHY PILLAI
May 3, 1954
P V SUBBA RAJA Vs. S S NARAYANA RAJA
March 31, 1954
P. KRISHNA BHATTA AND ORS. Vs. MUNDILA GANAPATHI BHATTA (DIED) AND ORS.
July 15, 1954
P. SARASWATHI BAI Vs. P.T. VARADARAJULU NAICKER AND ORS.
December 6, 1954
P.J. FRANCIS Vs. P.J. VERGHESE AND ORS.
April 30, 1954
P.SUBBIAH MOOPPANAR Vs. S.S.VENKATARAMA AYYANGAR
April 29, 1954
PADMARAJU KONETIRAJU Vs. PADMARAJU SUBBARAJU
February 2, 1954
PALACE THEATRE Vs. LABOUR APPELLATE TRIBUNAL OF INDIA
February 26, 1954
PAYACHI ETATHIL KRISHNAN ATIYDTI Vs. CHANDERAKKARAN KIZHAKKE VEETIL KANNAN
August 31, 1954
PERUMAL Vs. STATE
January 6, 1954
PERUMAL CHETTI Vs. PROVINCE OF MADRAS
October 29, 1954
PERUMALSWAMI CHETTIAR Vs. RAJAMMAL
November 3, 1954
PL PN SUBRAMANIAN CHETTIAR Vs. P L P N KUMARAPPA CHETTIAR
July 29, 1954
PL SP NK NAGAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX MADRAS
August 27, 1954
PRESIDENCY TALKIES LIMITED Vs. FIRST ADDITIONAL INCOME TAX OFFICER
January 22, 1954
PROVINCE STATE OF MADRAS Vs. I S AND C MACHADO A REGISTERED FIRM OF GENERAL MERCHANTS
December 17, 1954
PUBLIC PROSECUTOR Vs. G T KRISHNASWAMI NAIDU
February 9, 1954
PUBLIC PROSECUTOR Vs. M N GOVINDARAJA MUDALIAR
March 26, 1954
PUBLIC PROSECUTOR Vs. ANNAMALAI UDAYAN
August 18, 1954
PUBLIC PROSECUTOR Vs. E P VARKEY
July 30, 1954
PUBLIC PROSECUTOR Vs. KANNIAPPAN
November 19, 1954
PUBLIC PROSECUTOR Vs. D RAMASWAMI
August 31, 1954
PULAPPATTA KUTHIRAVATTATH KOTTAYIL NALLAPPADA NAIR Vs. CHAMI MANNADIAR
August 13, 1954
PUTHIYA VEETTIL CHANDANATHIL MUKKAYI Vs. THOTTATHI PARAMBIL PATHAVUMMA
August 3, 1954
R ANANTHANARAYANAN Vs. GENERAL MANAGER, SOUTHERN RAILWAY, MADRAS
December 3, 1954
R M K VENKATAPERUMAL NAIDU Vs. THIRUPPUVANAM PANCHAYAT BOARD THIRUPPUVANAM
July 23, 1954
R RAMIAH MOOPANAR Vs. GOVERNMENT OF MADRAS
January 20, 1954
R S SUBBIAH CHETTIAR Vs. SEERANGA CHETTIAR
October 15, 1954
R VENKATASUBBA REDDIAR Vs. REGISTRAR OF CO OPERATIVE SOCIETIES MADRAS
May 6, 1954
R VENKATASUBBA REDDIAR Vs. REGISTRAR CO OPERATIVE SOCIETIES MADRAS
March 8, 1954
RADHAKRISHNA GROUNDNUT OIL MILL Vs. STATE OF MADRAS
April 7, 1954
RAJAGOPALA AYYANGAR Vs. STATE
December 15, 1954
RAJALAKSHMI AMMAL Vs. W JAMBULINGA MUDALIAR
September 6, 1954
RAJAMUTHUKOIL PILLAI Vs. PERIYASAMI NADAR
September 24, 1954
RAJU Vs. E V RAMASWAMI NAICKER
January 8, 1954
RAMAMURTHY Vs. PRESIDENT ATTUR CO OPERATIVE SOCIETY ATTUR
November 22, 1954
RAMANATHAN CHETTIAR Vs. VEERAPPA CHETTIAR AND OTHERS
August 12, 1954
RAMASWAMI NAICKER Vs. MINOR RANGANAYAGI
April 22, 1954
RAMASWAMY KONAR Vs. STATE OF TAMIL NADU
March 24, 1954
RAMAYYA THEVAR Vs. STATE OF TAMIL NADU
March 16, 1954
RANGALAL SOWCAR Vs. STATE OF TAMIL NADU
March 19, 1954
RANGASAMI GOUNDAN Vs. K R RANGAI GOUNDAR
July 14, 1954
RASIPURAM UNION MOTOR SERVICE LTD Vs. STATE OF MADRAS
May 7, 1954
RAVULA SUBBA RAO Vs. COMMISSIONER OF INCOME TAX
January 21, 1954
REGISTRAR OF COMPANIES Vs. P M HEGDE
April 30, 1954
REGISTRAR OF JOINT STOCK COMPANIES MADRAS Vs. DALMIA CEMENT BHARAT LTD
September 10, 1954
RM PM RANGANATHAN CHETTIAR Vs. CHINNA LAKSHMI ACHI
December 16, 1954
RUP LAL KAPUR Vs. STATE
November 24, 1954
S GOVIND SWAMINATHAN Vs. STATE
August 17, 1954
S LAKSHMI AMMAL Vs. COMMISSIONER OF INCOME TAX MADRAS
August 5, 1954
S N NAMASIVAYAN CHETTIAR Vs. STATE OF MADRAS
March 18, 1954
S R M AR S SP SATHAPPA CHETTIAR Vs. STATE OF TAMIL NADU
April 28, 1954
S T SULTAN AHMED ROWTHER Vs. STATE OF MADRAS
January 27, 1954
S.L. RAMANATHAN CHETTIAR Vs. DINASARI, LTD.
October 7, 1954
SAHADEVAN Vs. STATE
July 23, 1954
SAIT BALUMAL DHARMDAS FIRM BANKERS Vs. GOLLAPUDI VENKATA CHELAPATHI RAO
May 7, 1954
SAMUEL STEPHEN RICHARD Vs. STELLA RICHARD
November 2, 1954
SANGA ROSI REDDY Vs. STATE OF TAMIL NADU
March 22, 1954
SAROJA Vs. STATE
September 24, 1954
SASIVARNAM Vs. S GNANASUNDARI KAMALAM
March 29, 1954
SHA THILOKCHAND POOSAJI Vs. CRYSTAL AND CO
September 24, 1954
SHANMUGAVELU PILLAI Vs. KARUPANNASWAMI PILLAI
May 2, 1954
SINNARU THEVAN Vs. NACHIAPPA CHETTIAR
July 5, 1954
SIVAKAMI AMMAL Vs. BANGARUSWAMI REDDI
February 5, 1954
SOUTH INDIA CO OPERATIVE INSURANCE SOCIETY LTD Vs. CORPORATION OF MADRAS
March 19, 1954
SOUTHERN RAILWAYS Vs. RAILWAY RATES TRIBUNAL
September 20, 1954
SREE MEENAKSHI MILLS LTD Vs. STATE OF MADRAS
April 5, 1954
SRI KAILASANATHASWAMI Vs. G KRISHNA AYYAR
August 27, 1954
SRIKAKULA CHINNA VENKATANARAYANA AND ORS. Vs. PANNAPATI ELIAS
February 26, 1954
SRINIVASA REDDIAR Vs. P KRISHNASWAMI REDDIAR
September 10, 1954
SRINIVASALU NAICKER Vs. STATE
August 3, 1954
ST ANTHONYS CHURCH Vs. KRISHNAVENI AMMAL
July 9, 1954
ST M R VR MURUGAPPA CHETTIAR Vs. PUDUKOTTAI CERAMICS LIMITED
August 16, 1954
STATE OF MADRAS Vs. K H CHAMBERS LTD
December 10, 1954
STATE OF MADRAS Vs. AZZARAM BRASS MANUFACTURERS ASSOCIATION
April 6, 1954
STATE OF MADRAS Vs. NALLAM JAGGIAH
April 19, 1954
STATE OF MADRAS Vs. EASTERN SUPPLIES LTD
March 17, 1954
STATE OF MADRAS Vs. RALLIS INDIA LTD
March 12, 1954
STATE OF MADRAS Vs. RALLI BROS LTD
March 24, 1954
STATE OF MADRAS Vs. MYSORE LACHIA SHETTY AND SONS LTD
March 22, 1954
STATE OF MADRAS Vs. GOVINDLAL
March 22, 1954
STATE OF MADRAS Vs. MARSHALL SONS AND CO INDIA LTD
March 24, 1954
STATE OF MADRAS Vs. RAMAKRISHNA RICE AND OIL MILLS ARAKANDANALLUR
January 20, 1954
STATE OF MADRAS Vs. SAYED ABDURAHIMAN BAFFAKKI THANGAL
January 8, 1954
STATE OF MADRAS Vs. N R KUPPUSWAMI GOUNDER AND SONS POLLACHI
January 7, 1954
STATE OF MADRAS Vs. POTHURI SRINIVASULU CHETTY
January 5, 1954
STATE OF MADRAS Vs. P G GOVINDASWAMY AND CO
January 5, 1954
STATE OF MADRAS IN RE Vs. STATE
January 6, 1954
STATE PROSECUTOR Vs. MYALAPPA AND CO
April 1, 1954
SUBBARAMA REDDIAR Vs. RAGHAVA REDDI
February 10, 1954
SUBHODHAYA PUBLICATIONS LTD Vs. C VASUDEVAN AND P S RAGHAVARAMA SASTRI
November 18, 1954
SUPPAN AMBALAGARAN Vs. NEELAMEGAM AND OTHERS
November 5, 1954
SWARNALINGAM CHETTIAR Vs. ASSISTANT LABOUR INSPECTOR KARAIKUDI
September 21, 1954
SWARNALINGAM CHETTIAR Vs. ASSISTANT INSPECTOR OF LABOUR KARAIKUDI
December 3, 1954
SYED DILAWAR HUSSAIN Vs. COLLECTOR OF MADRAS LAND ACQUISITION OFFICER MADRAS FIRST
November 2, 1954
T A THANGAVELU CHETTIAR AND CO Vs. GOVT OF MADRAS
August 6, 1954
T ARUMUGA MUDALIAR Vs. STATE OF TAMILNADU
November 11, 1954
T C NICHODEMUS Vs. STATE
April 23, 1954
T G SUNDARAIYER Vs. K N BALUSAMI IYER AND ANOTHER
January 12, 1954
T K MOHAMED ZACKRIA AND CO TANNERS VANIAMBADI Vs. GOVT OF MADRAS
March 19, 1954
T K P RAJAGOPALA CHETTIAR Vs. A P S PALANI CHETTIAR
April 30, 1954
T K PARTHASARATHI NAIDU Vs. STATE
November 19, 1954
T KRISHNASWAMY CHETTY Vs. C THANGAVELU CHETTY
December 6, 1954
T MUTHAYA PILLAYAN Vs. COMMISSIONER MADRAS HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
May 4, 1954
T N SESHACHALAM NAIDU Vs. A VENKATACHALAM CHETTY
February 1, 1954
T P KUPPUSWAMI MUDALIAR Vs. POLITE PICTURES
September 3, 1954
T RAMANUJAM Vs. COMMISSIONER CORPORATION OF MADRAS
November 24, 1954
T S ANANTHANARAYANA IYER Vs. B MEENAKSHI AMMAL
November 2, 1954
T S RAMACHANDRA RAO Vs. STATE OF MADRAS
March 19, 1954
T SUBRAMANIA ACHARI Vs. STATE
October 12, 1954
T V PURUSHOTTAM AND COMPANY Vs. PROVISIONAL LIQUIDATORS SUBHODAYA PUBLICATIONS LIMITED
November 18, 1954
TATA IRON AND STEEL COMPANY LIMITED Vs. STATE OF MADRAS
April 14, 1954
THAHER UNNISSA BEGUM Vs. SHERFUNNISSA BEGUM
November 26, 1954
THAMBUSAMI REDDIAR ALIAS SEVARIMUTHU REDDIAR Vs. CHIDAMBARAM PILLAI
March 10, 1954
THE THIRUVADUTHURAI MUTT Vs. THE ESTATES ABOLITION TRIBUNAL AND ORS.
September 2, 1954
THIPPAREDDIGARI CHINNAKONDA REDDI Vs. SESHI REDDI
March 22, 1954
THOTA SESHAYYA Vs. MADABHUSHI VEDANTA NARASIMHACHARYULU
May 6, 1954
U R RAMASWAMI Vs. STATE
February 5, 1954
UNION OF INDIA Vs. KANAKARATHNAM M
December 17, 1954
V GOVINDAN Vs. E M GOPALAKRISHNA KONE
December 1, 1954
V M RAGHAVALU NAIDU Vs. COMMISSIONER OF INCOME TAX MADRAS
February 16, 1954
V NARASIMHACHARIAR Vs. EGMORE BENEFIT SOCIETY 3RD BRANCH LTD
November 16, 1954
V P MADHAVAN NAMBIAR Vs. CHALDEAN SYRIAN BANK LTD
September 2, 1954
V S SHANMUGHA MUDALIAR Vs. BOARD OF REVENUE MADRAS
July 16, 1954
V SRINIVASARAGHAVAN Vs. V SUNDARARAJAN
April 6, 1954
V TIRUPULISWAMY NAIDU Vs. STATE
May 4, 1954
V. SOUNDARYAMMAL Vs. A. LAKSHMINARAYANA RAO AND ANR.
February 5, 1954
V.C.THANI CHETTIAR Vs. DAKSHINAMURTHY MUDALIAR
September 20, 1954
VARADARAJULU NAIDU Vs. MASAYA BOYAN
April 14, 1954
VENUGOPAL Vs. STATE OF TAMIL NADU
January 27, 1954
WESTERN RLY BOMBAY Vs. RAILWAY RATES TRIBUNAL MADRAS
December 16, 1954
Y NARAYANA CHETTY Vs. INCOME TAX OFFICER NELLORE MAIN CIRCLE NELLORE
March 5, 1954
Y P CHAWLA Vs. INCOME TAX OFFICER NELLORE MAIN CIRCLE
March 5, 1954
ZAIBUNNISSA BEGUM Vs. STATE
November 11, 1954