Case Index

Title
Date
(SIC)CHOTTALAL OTHAMCHAND Vs. ARAKKA(SIC)MBIL PADMANABHA SHENOI
March 2, 1954
A. KUNJU MOIDEEN KUNJU Vs. STATE OF TRAVANCORE COCHIN
October 27, 1954
A. NEELAKANTA IYER Vs. STATE OF TRAVANCORE-COCHIN AND OTHERS
July 16, 1954
ABDUL REHIMAN KUNJU Vs. STATE
August 18, 1954
ABDUL SATHAR SAIT Vs. KUNJU VARKEY
March 12, 1954
ABU BACKER ADAM SAIT AND ORS. Vs. ADVOCATE GENERAL OF TR. COCHIN STATE AND ORS.
January 4, 1954
ACHUTHAN Vs. RENT CONTROLLER TRICHUR
December 7, 1954
ACHUTHAN PILLAI Vs. FR CYRIAE J MATTATHIL
January 30, 1954
AIYAPPANKUTTY Vs. MATHAI
December 23, 1954
AIYAPPANKUTTY Vs. MATHOO MATHAI & OTHERS
September 23, 1954
ALEXANDER Vs. KOCHU CHANDA PILLAI
January 18, 1954
AMBA THAMPURATTI Vs. KERALA VARMA THAMPURAN
February 2, 1954
AMMAL NADACHI Vs. KOPILLAN NADAR
July 12, 1954
APPAVU NADAR Vs. DANIEL NADAR
July 13, 1954
ARULAN ISREAL Vs. STATE
August 20, 1954
ARUMUKHAM Vs. THANUMALAYA ARAYAR
January 4, 1954
ASYA UMMA KUNJU Vs. MOHAMMED KUNJU
January 29, 1954
ATHINARAYANA PERUMAL NADAR Vs. THANGAPPAZHAM NADACHI
December 8, 1954
AVARONI SIPPORA Vs. GOPALAN P K
July 9, 1954
AYYANPERUMAL PILLAI Vs. OOMMEN
November 12, 1954
BALAKRISHNA PILLAI Vs. GOURIKUTTY AMMA
August 18, 1954
BANK OF KOOTHATTUKULAM Vs. ITTEN THOMAS
January 22, 1954
BHAGEERATHI PILLAI Vs. PRABHAKARAN
March 26, 1954
BHAGEERATHI PILLAI Vs. SOTHI NADAR
August 11, 1954
BRAHMANAND BHOOTHI SWAMIAR Vs. THOMMI
October 20, 1954
C N NAMBOORI Vs. C K MANI
March 17, 1954
C. CHERIYANKUNJU Vs. T.C. STATE AND OTHERS
July 30, 1954
CHACKO Vs. KOTTAYAM BANK LTD
September 27, 1954
CHACKO Vs. STATE
February 4, 1954
CHACKO Vs. PUNNEN
February 16, 1954
CHACKO Vs. VARGHESE
July 2, 1954
CHAITHU MOHAMMED ASANAR PILLAI Vs. N. ABDUR RAHIMAN SAHIB
December 21, 1954
CHAKKI AMMA Vs. SUNDARA IYER
August 4, 1954
CHEERU Vs. ARAVANTHI
February 10, 1954
COLUMBUS Vs. NARAYANAN
July 14, 1954
DAMODARAN PILLAI Vs. STATE
April 2, 1954
DAVUD Vs. YUSUFF
October 19, 1954
DEVADAS SILAS Vs. ESAKKI DEVIANA
October 13, 1954
DEVAKI Vs. KOCHUNARAYANAN ELAYATH
June 8, 1954
DEVAKI AMMA Vs. RAMACHANDRA KAMMATHI
October 28, 1954
FERNANDEZ Vs. STATE
November 24, 1954
GANESHA PAI Vs. KESAVA PAI
December 20, 1954
GNANSIKHAMONY NADAR Vs. STATE
September 2, 1954
GOODS OF REGINALD PHILIP ROISSIER Vs. STATE
March 4, 1954
GOPALA PILLAI Vs. STATE
September 17, 1954
GOPALA PILLAI Vs. SANKARA IYER
August 9, 1954
GOPALAKRISHNA IYER Vs. UNIVERSITY OF TRAVANCORE
March 15, 1954
GOPALAN Vs. PAILY MAPPALA
March 2, 1954
GOPALAN NAIR Vs. KARTHIYANI AMMA
March 5, 1954
GOPI PILLAI Vs. STATE
March 29, 1954
GOURI AMMA Vs. YOHANNAN
July 21, 1954
GOURI KUNJAMMA Vs. KALU AMMA
September 2, 1954
GOVINDA MENON RAMAN MENON Vs. KRISHNA PILLAI KESAVA PILLAI
August 24, 1954
GOVINDA PANICKER Vs. K. BALAKRISHNA MARAR AND ANOTHER
July 9, 1954
GOVINDA PANICKER KESAVA PANICKER Vs. GOVINDA PILLAI VELAYUDHAN PILLAI
November 10, 1954
GOVINDA PILLAI Vs. STATE
October 29, 1954
GOVINDA PILLAI Vs. KOCHUKOCHI MUTHALAI
March 30, 1954
GOVINDA WARRIER Vs. SANKARA KURUP
January 8, 1954
GOVINDANKUTTY MENON Vs. BALAKRISHNA MARAR
September 7, 1954
HARI HARAN Vs. STATE
October 8, 1954
IBRAHIM Vs. MOOSA
April 2, 1954
ITTUNDAN Vs. STATE
February 10, 1954
JANAKI AMMA Vs. PADMANABHAN NAIR
November 8, 1954
JANAKI PILLAI Vs. RAMAN PILLAI
August 3, 1954
JAYAMUTHU NATAN Vs. PONNUMUTHU NATAN
November 11, 1954
JOHN Vs. STATE
September 27, 1954
JOSEPH Vs. EATHAMMA
July 26, 1954
JOSEPH Vs. KALLIYANI
January 18, 1954
JOSHUA Vs. JACOB
August 23, 1954
KALIAPPA CHETTIAR AND SONS Vs. CURRIMBHOY LALJEE SAJUN AND CO
March 8, 1954
KALLIYANI AMMA Vs. ICHIKUTTY AMMA
December 2, 1954
KANAKKU SHANMUGHOM PILLAI Vs. CHITHAMBARATHANU MUDALIAR
September 22, 1954
KARTHIYANI AMMA Vs. NEELAKANTAN
October 28, 1954
KASI IYER Vs. COMMISSIONER OF INCOME TAX
July 19, 1954
KESAVA IYER Vs. MAHARAJA PILLAI
August 4, 1954
KESAVA PANICKER Vs. STATE
March 18, 1954
KESAVA PILLAI Vs. GOVINDAN NAIR
February 24, 1954
KESAVA SARMA Vs. SAINUBA KUNJU
January 28, 1954
KESAVAN Vs. SAROJINI
March 23, 1954
KOCHU BHAGAVATHI Vs. CHINNA APPI
October 14, 1954
KOCHU MOHAMMED Vs. GOPALA PILLAI
June 29, 1954
KOCHUKUNJU Vs. STATE
March 19, 1954
KRISHNA KURUP Vs. KRISHNA KURUP
March 1, 1954
KRISHNA MENON Vs. DEVASIA
April 2, 1954
KRISHNA PAI Vs. THRINETHRAN VALIYATHAMPRAKKAL
January 15, 1954
KRISHNA PILLAI PARAMESWARAN PILLAI Vs. ANANTHU AMMA BHAGAVATHI AMMA
December 14, 1954
KRISHNA RAO Vs. MUNICIPAL SALES TAX OFFICER
March 26, 1954
KRISHNAN Vs. SUBRAMONIA IYER
February 1, 1954
KRISHNAN KUTTAN Vs. CHACKO
June 7, 1954
KUMARAN NAMBOODIRI Vs. COCHIN DEVASWOM BOARD
July 27, 1954
KUNJAN NADAR Vs. STATE
September 20, 1954
KUNJI AMMA Vs. PADMANABHA PILLAI
December 2, 1954
KUNJI THOMMAN Vs. KUNJI MARAKAR ALIKUNJI
July 13, 1954
KUNJIKRISHNAN MUNDAN Vs. CHIEF SECRETARY
January 29, 1954
KUNJIPPU Vs. INCOME TAX OFFICER
July 26, 1954
KUNJU MEETHIAN KOCHU MOHAMMED Vs. NARAYANA PILLAI GOPALA PILLAI
June 26, 1954
KUNJU MOIDEEN KUNJU Vs. STATE
October 10, 1954
KUNJUNNI PILLAI Vs. BHASKARAN PILLAI
March 24, 1954
KUNJUVAREED Vs. RADHALEKSHMI NAITHIYAMMA
September 7, 1954
LEKSHMI Vs. SIVA PILLAI
February 16, 1954
LILLY MERCILIN LEWIS Vs. CHANJI NANI
March 2, 1954
LUKKA ULAHANNAN Vs. TRAVANCORE-COCHIN STATE
September 16, 1954
M. RAMASWAMY REDDIAR Vs. THE STATE OF TRAVANCORE-COCHIN AND ANR.
July 30, 1954
MADHAVA IYER Vs. STATE
March 25, 1954
MALANKARA RUBBER PRODUCE CO LTD Vs. COMMISSIONER OF AGRL I T
September 3, 1954
MALLAYYAN CHETTIAR Vs. KRISHNA PILLAI
December 2, 1954
MARIASOOSA Vs. STATE
August 27, 1954
MARIE FERNANDEZ Vs. MADHAVI
March 23, 1954
MATHAI Vs. STATE
November 10, 1954
MATHEW Vs. KURUVILLA
August 16, 1954
MATHEW MATHEW Vs. OUSEPH KURUVILA
August 16, 1954
MATHUNNI MATHEW Vs. MATHUNNI CHANDY
March 25, 1954
MEERAN ROWTHER Vs. STATE
October 29, 1954
MICHAEL NADAR Vs. SUBRAMONIA NADAR
September 27, 1954
MOHAMMED KUNJU ASYA UMMA KUNJU Vs. MOIDEENKUNJU MOHAMMAD KUNJU
August 18, 1954
MUHAMMED KANNU MYTHEEN KATTUVAVA Vs. SUBRAMONIA PILLAI VELAYUDHAN PILLAI
December 13, 1954
MUNICIPALITY OF QUILON Vs. GEORGE
July 2, 1954
MYTHEEN HANEEFA Vs. STATE
October 12, 1954
NAINA Vs. CHACKO
March 23, 1954
NANU DIVAKARAN Vs. VELUMPI NANI
August 24, 1954
NARAYANA IYER Vs. KOLAPPAN ACHARI
March 17, 1954
NARAYANA IYER Vs. ABRAHAM
January 28, 1954
NARAYANA PILLAI BALAKRISHNA PILLAI Vs. STATE
January 4, 1954
NARAYANA SHENOI Vs. YESODABAI
March 1, 1954
NARAYANAN Vs. GOVINDAN
June 22, 1954
NARAYANAN Vs. GOVINDA MENON
June 25, 1954
NARAYANAN Vs. DEVASWOM BOARD TRAVANCORE
March 29, 1954
NARAYANAN Vs. NARAYANI
October 11, 1954
NARAYANAN NAIR GOVINDAN NAIR Vs. KARAYANAN NAIR NARYANAN NAIR AND ORS.
July 2, 1954
NARAYANAN NEELAKUTTY AND OTHERS Vs. KRISHNAN VENKI AND OTHERS
July 26, 1954
NARAYANAN PANDALA Vs. SANKUNNI PANDALA
October 20, 1954
NEELAKANTAN Vs. RAMAKRISHNA PILLAI
July 8, 1954
NEELAKANTAN NAIR Vs. NANGELI AMMA
November 10, 1954
NEELAKANTAN NAMBOORI Vs. PAILY
January 4, 1954
OMANA PILLAI Vs. RAMAKRISHNA PILLAI
February 2, 1954
OOMMEN Vs. JACOB
July 8, 1954
OTHAMCHAND SAIT Vs. PADMANABHA SHENOI
March 2, 1954
OUSEPH Vs. VARKEY
July 19, 1954
OUSEPH MATHAI Vs. STATE
July 5, 1954
OUSEPH OUSEPH Vs. SOURIYAR THOMMAN AND ORS.
March 3, 1954
P.C. VAREED Vs. GOPALBAI BABUBAI PATEL RAMBAI GOPALBAI PATEL
February 18, 1954
P.K. MUNDAN Vs. THE STATE
January 29, 1954
P.M. PHILIP S/O MATHAI Vs. THE STATE
January 6, 1954
PADMANABHA PANICKER Vs. CHANDRAMATHI AMMA
June 16, 1954
PADMANABHA PANICKER Vs. KOCHUPILLA NAIR
January 28, 1954
PAPPATHI AMMAL Vs. SIVAGANNAM PILLAI
February 26, 1954
PARAMESWARAN NAMBURI Vs. NARAYANA PILLAI
April 1, 1954
PARAMESWARAN PILLAI Vs. RAMAKRISHNA PILLAI
August 20, 1954
PHILIPPOSE ALIAMMA Vs. EAPEN OUSEPH
February 25, 1954
PONNU PILLAI Vs. STATE
November 11, 1954
PUSHKARAN Vs. RAMAKRISHNAN NAIR
June 25, 1954
R S A KASI IYER Vs. STATE
October 4, 1954
R VASU NAIR Vs. TRAVANCORE-COCHIN STATE
March 26, 1954
RAJAPPAN PILLAI Vs. BHOOTHALINGAM PILLAI
September 7, 1954
RAJAVARAMA THAMPAN Vs. MATHAI
December 6, 1954
RAMA PANICKER Vs. RAMA PANICKER
February 24, 1954
RAMACHANDRAN NAIR Vs. MARIAM OUSEPH
June 7, 1954
RAMACHANDRAN NAIR Vs. GOVINDAN
September 29, 1954
RAMAKRISHNA IYER Vs. STATE
February 12, 1954
RAMAKRISHNA MENON Vs. STATE
September 17, 1954
RAMAN PILLAI Vs. MATHEWS
March 25, 1954
RAMASWAMI GOUNDER Vs. MEERA LEBBA
February 2, 1954
RAMAYYA KOUNDAN Vs. PECHI AMMAL KOUNDACHI
July 30, 1954
RANCHOD DAS JIVANDAS Vs. B. MADHAVA SHENOI & CO.
February 2, 1954
RE Vs. KURIAN THOMAS KASEESA V STATE
January 8, 1954
RENCHORD DAS JEEVANDAS Vs. SHAH HEERALAL CHAPAI
March 18, 1954
RETNAKARAN Vs. STATE
July 30, 1954
RETNAKARAN Vs. STATE
November 12, 1954
REV FR JOSEPH Vs. STATE
January 12, 1954
S. NARAYANA PILLAI AND ANR. Vs. THE STATE OF TRAVANCORE-COCHIN AND ANR.
February 22, 1954
SABARI PERUMAL PILLAI Vs. DISTRICT COLLECTOR QUILON
November 4, 1954
SANTHILAL & CO., TRICHUR Vs. COMMR. OF INCOME TAX, MYSORE ETC.
June 24, 1954
SARA Vs. ANNAM
July 21, 1954
SEBASTIAN Vs. STATE
August 27, 1954
SHUMMUGHATHAI AMMAL Vs. DEVASSAHAYAM NADAR
March 1, 1954
SIVAGNANATHAMMAL Vs. SANKARAPANDIAN PILLAI
February 26, 1954
SREEKUMARAN KESAVAN NAMBOORI Vs. GOPALAN MADHAVAN
September 23, 1954
STANDARD MOTOR UNION LTD Vs. STATE
January 27, 1954
STATE Vs. NARAYANA IYER
March 16, 1954
STATE Vs. OUSEPH
July 16, 1954
STATE Vs. RAMAKRISHNA PILLAI
November 5, 1954
STATE Vs. ABDURAHIMAN
September 27, 1954
SUBRAMONIA IYER Vs. MARIA
August 6, 1954
SWARAJ MOTORS LTD Vs. MUNICIPAL COUNCIL ALWAYE
March 25, 1954
SYEDHAMIN Vs. MEETHAN MOHAMED
August 26, 1954
T GOVINDANKUTTY MENON Vs. THOMAS CHANDY
October 12, 1954
THARIATHU Vs. ACHUTHA KURUP
March 11, 1954
THOMA Vs. PARAMESWARA PANICKER
December 1, 1954
THOMMAN Vs. KONNUNNI
December 16, 1954
THOMMAS Vs. TRAVANCORE FORWARD BANK LTD
August 16, 1954
THOMMEN PYLI Vs. OUSEPH
January 29, 1954
TRAVANCORE BANK LTD Vs. ABRAHAM
October 1, 1954
TRAVANCORE DEVASWOM BOARD Vs. S. NEELACANTAN MOOTHATHU AND OTHERS
April 1, 1954
TRAVANCORE FORWARD BANK LTD. Vs. A. SUBBARAYA IYER
February 18, 1954
TRAVANCORE MINERALS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
August 26, 1954
TRAVANCORE-COCHIN STATE Vs. MADHAVAN
July 28, 1954
TRAVANCORE-COCHIN STATE Vs. CHACKO ALEXANDER AND ORS.
July 7, 1954
V K MENON Vs. TAHSILDAR
March 26, 1954
V.P. NARAYANA & SONS Vs. COMMR. OF INCOME TAX, MYSORE & C.
June 28, 1954
VANJIPUZHA CHIEF Vs. THOMMA
March 24, 1954
VANJIPUZHA MADHOM ESTATE Vs. PYLO
November 23, 1954
VAREED Vs. GOPALBAI PATEL
February 12, 1954
VARGHESE Vs. STATE
March 11, 1954
VARGHESE Vs. MATHAI VARGHESE
July 16, 1954
VARGHESE LUKKOSE Vs. STATE
November 3, 1954
VARIETH Vs. STATE
February 4, 1954
VARKEY Vs. STATE
March 26, 1954
VARKEY Vs. SALES TAX OFFICER
August 2, 1954
VARKEY Vs. STATE
June 9, 1954
VASUDEVAN NAMBOORIPAD Vs. STATE
March 29, 1954
VELAYUDHAN Vs. JOSEPH
August 26, 1954
VELAYUDHAN NADAR KUTTI NADAR Vs. STATE
July 23, 1954
VELLAYAN NADAR Vs. VARGHESE NADAR
March 31, 1954
VELU Vs. THANKAMMA
January 20, 1954
VELU PILLAI Vs. VASUDEVA KURUP
January 5, 1954
VISHNU NAMBUDIRI Vs. VENKITACHALAM IYER
June 7, 1954
WESTERN INDIA MATCH CO. LTD., BOMBAY Vs. MUNICIPAL COUNCIL ALLEPPEY AND ANOTHER
February 5, 1954
YOHANNAN Vs. VASUDEVAN CHAKKIYAR
March 11, 1954
YOVAN NADAR Vs. VARUVEL NADAR
December 2, 1954