Case Index

Title
Date
ADMINISTRATOR, CORPORATION OF LAHORE Vs. MANGAL SEN
November 16, 1944
AZIM KHAN AND ANR Vs. EMPEROR
December 19, 1944
B N KASHYAP Vs. EMPEROR
April 20, 1944
BABU RAM ALIAS BISHAN SARUP Vs. SHAFI-UL-ZAMAN AND ANR
January 11, 1944
BALDEV MITTER BIJLI AND ORS Vs. EMPEROR
February 16, 1944
BASHESHAR NATH AND CO, DELHI Vs. COMMISSIONER OF INCOME-TAX, PUNJAB
April 14, 1944
BHAI JAI KISHEN SINGH Vs. PEOPES BANK OF NORTHERN INDIA (IN LIQUIDATION) THROUGH BHAGWATI SHANKAR, OFFICIAL LIQUIDATOR
February 4, 1944
CAPTAIN A W MEADS Vs. IMPERATOR
May 3, 1944
CH KIDAR NATH AND ORS Vs. MIAN SARAJ-UD-DIN
December 18, 1944
CHARITABLE GADODIA SWADESHI STORES Vs. COMMISSIONER OF INCOME-TAX
March 7, 1944
CHARITABLE GADODIA SWADESHI STORES Vs. COMMISSIONER OF INCOME-TAX PUNJAB
March 7, 1944
CHAUDHARY BHAGAT RAM Vs. MAJOR P T JAMES
March 17, 1944
CO-OPERATIVE COMMISSION SHOP LTD, CHAK JHUMRA THROUGH CHAUDHARI GHULAM HAIDER, PRESIDENT OF SHOP Vs. UDHAM SINGH AND ORS
January 19, 1944
DAL CHAND AND SONS Vs. COMMISSIONER OF INCOME-TAX, PUNJAB
February 29, 1944
DAULA Vs. AMAR SHING AND ORS
April 18, 1944
DHANPAT MAL-TEK CHAND Vs. EMPEROR
May 2, 1944
DINSHAW FRAMJEE Vs. LAL CHAND
February 3, 1944
DOST MOHAMMAD S/O AHMED Vs. EMPEROR
June 27, 1944
DR LABH SINGH Vs. KEHR SINGH AND ANR
July 7, 1944
DR P N SETH Vs. EMPEROR
May 12, 1944
DUDLEY WHIGHAM NORRIS Vs. MARGARET NORIS
October 30, 1944
E G MEKANA Vs. E C GODFERT
April 25, 1944
EMPEROR Vs. SANTA SINGH S/O MULA SINGH
March 30, 1944
EMPEROR Vs. M AND ORS
February 2, 1944
EMPEROR Vs. RALLA RAM
January 4, 1944
EMPEROR Vs. MOHD YUSAF AND ORS
February 14, 1944
EMPEROR Vs. LAL BAKHSH S/O JALLA
October 4, 1944
EXECUTORS OF THE ESTATE OF LALA SHANKAR SHAH Vs. COMMISSIONER OF INCOME-TAX
March 16, 1944
FAIZ MOHAMMAD Vs. CHAUDHARY FAJAR ALI KHAN AND ANR
February 21, 1944
FIRM JOG DHIAN JIWAN DAS THROUGH L JOG DHIAN Vs. RAM KAUR AND ANR
December 3, 1944
FIRM RAM SINGH GOPAL SINGH THROUGH RAM SINGH AND ANR Vs. FIRM ABDULLAH HABIB ULLAH THROUGH GHULAM MOHI-UD-DIN
April 12, 1944
HAJI ABDUL RAZAK Vs. S ALI BAKHSH AND ANR
July 12, 1944
HAJI GHULAM MOHAY-UD-DIN Vs. LAL CHAND KHOSLA
May 24, 1944
HARI RAM GOPI NATH Vs. COMMISSIONER OF INCOME-TAX, PUNJAB
March 1, 1944
HARI SINGH Vs. KHAN MOIN-UD-DIN KHAN AND ORS
January 11, 1944
HARI SINGH S/O MANGAL SINGH AND ORS Vs. EMPEROR
March 16, 1944
HARKISHAN SINGH Vs. EMPEROR
April 3, 1944
HOMI RUSTOMJI PARDIVALA Vs. SUB-INSPECTOR BAIG AND ORS
March 21, 1944
HUKAM CHAND TEK CHAND Vs. COMMISSIONER OF INCOME-TAX PUNJAB
February 22, 1944
I M LALL Vs. SECRETARY OF STATE
March 27, 1944
ILAHI BAKHSH THROUGH MUNSHI KHAN Vs. UMAR BAKHSH UNDER GUARDIANSHIP OF MT AISHAN AND ORS
May 19, 1944
IN RE: LACHMAN DAS C/O THE INDIAN WOOLLEN TEXTILE MILLS Vs. STATE
April 18, 1944
INAYAT MASIH Vs. MT DHANI W/O INAYAT MASIH AND ANR
February 7, 1944
INDER REPRESENTED BY ARJAN AND ANR Vs. MUKHTAR MINOR S/O RAI SINGH AND ORS
November 13, 1944
JAI KISHEN Vs. RAM LAL GUPTA
January 3, 1944
JAN MOHAMMAD Vs. P N RAZDON AND ORS
March 28, 1944
JOT RAM ALIAS MULA Vs. MOLAR AND ORS
December 1, 1944
K B SHEIKH MOHAMMAD NAQI Vs. COMMISSIONER OF INCOME-TAX, PUNJAB
March 14, 1944
KAHAN CHAND AND KISHAN CHAND Vs. COMMISSIONER OF INCOME-TAX, PUNJAB
March 7, 1944
KARNAIL SINGH ALIAS BACHAN AND ANR Vs. NAUNIHAL SINGH AND ORS
December 24, 1944
KARTAR SINGH SARDAR JIT SINGH Vs. IMPERATOR
April 12, 1944
KEHAR SINGH Vs. ATTAR SINGH AND ORS
April 10, 1944
KHAWJA NAZIR AHMAD Vs. EMPEROR
January 27, 1944
KISHAN CHAND KHANNA AND SONS, IN RE Vs. STATE
March 1, 1944
KULJAS RAI AND ORS Vs. PALA SINGH AND ORS
October 5, 1944
L HIRA LAL, IN RE Vs. STATE
March 23, 1944
LACHHMAN DAS MEHR CHAND Vs. THE INCOME-TAX APPELLATE TRIBUNAL, DELHI
February 15, 1944
LACHHMAN DAS, IN RE Vs. STATE
April 18, 1944
LALA JAGAT PERSHAD AND ORS Vs. DISTRICT BOARD
May 2, 1944
LALA MAHA DEO AND ORS Vs. RANBIR SINGH AND ORS
January 16, 1944
MADHORI SARAN AND ORS Vs. THE COLLECTOR AND ORS
September 28, 1944
MAHANT BRAHMA NAND Vs. SHREE SANATAN DHARAM SABHA
April 3, 1944
MAHBUB ALI AND ANR Vs. B BISHEN SINGH
June 23, 1944
MAHOMED JAMIL Vs. SAUDAGAR SINGH AND ANR
November 13, 1944
MIRAN BAKHSH AND ORS Vs. EMPEROR
November 21, 1944
MIRZA AHMAD JAN Vs. KH GHULAM HASSAN
January 12, 1944
MOHAMMAD AFZAL MINOR THROUGH FATHER NOOR MOHAMMAD Vs. GHULAM MOHAMMAD ALIAS GAMAN AND ORS
April 20, 1944
MOHAMMAD KHAN Vs. EMPEROR
May 23, 1944
MOHAMMAD KHAN S/O NUR HASSAN Vs. EMPEROR
February 3, 1944
MOHD ASHRAF AND ORS MINORS THROUGH SAID AHMAD Vs. BUTA MAL AND ORS
January 15, 1944
MT QAISAR JAHAN BEGUM AND ANR Vs. COURT OF WARDS, DELHI, THROUGH DEPUTY COMMISSIONER AND ORS
November 13, 1944
MT SARDARAN Vs. SHIV LAL AND ORS
March 13, 1944
MT UMAT-UL-HAFIZ Vs. TALIB HUSSAIN
October 6, 1944
MUHAMMAD TAQI, ADVOCATE Vs. M A GHANI, ADVOCATE
October 2, 1944
MULTAN ELECTRIC SUPPLY CO, LTD, IN RE Vs. STATE
April 12, 1944
MUNSHI Vs. DAULAT RAM AND ORS
January 26, 1944
MUSA JI LUKMAN JI Vs. DURGA DASS
October 24, 1944
NAGIN SINGH AND ORS Vs. L JAGAN NATH AND ANR
May 3, 1944
OFFICIAL LIQUIDATOR, UNIVERSAL BANK, LTD (IN LIQUIDATION) Vs. M U QURESHI
November 15, 1944
P D KHOSLA, IN RE Vs. STATE
April 10, 1944
PANIPAT ELECTRIC SUPPLY CO LTD Vs. MUNICIPAL COMMITTEE
February 4, 1944
PRITHVI RAJ AND ANR, MINORS UNDER GUARDIANSHIP OF MT TEHL KAUR Vs. D C RALLI AND ORS
October 4, 1944
PUNJAB GOVERNMENT THROUGH COLLECTOR Vs. L BAIJ NATH AND ORS
November 24, 1944
RADHA KISHEN CHANAN RAM Vs. SRI MANDI DABWALI BROSS LTD THROUGH ATAL KISHEN
May 16, 1944
RAHMAN THROUGH RANGRAO Vs. SURAJ MAL AND ORS
November 22, 1944
RAKHU AND ANR Vs. EMPEROR
January 20, 1944
RAM CHAND S/O GILLO MALL AND ANR Vs. EMPEROR
May 29, 1944
RUP LAL MEHRA Vs. EMPEROR
December 20, 1944
S DILBAGH SINGH Vs. EMPEROR
April 27, 1944
SADHU SINGH AND ORS, MINORS UNDER GUARDIANSHIP OF MOTHER, MT AMAR KAUR Vs. FIRM KAHAN SINGH AND SOMAN SINGH THROUGH SOMAN SINGH
April 27, 1944
SAHIB DITTA MAL AND ORS Vs. MOHRA MAL
October 6, 1944
SARDAR SINGH Vs. RELU AND ORS
March 3, 1944
SAT NARAIN GURWALA Vs. HANUMAN PARSHAD AND ANR
December 7, 1944
SETH GURMUKH SINGH AND ANOTHER Vs. COMMISSIONER OF INCOME-TAX, PUNJAB
April 10, 1944
SH ABDUL RAHMAN Vs. COMMISSIONER OF INCOME-TAX
February 29, 1944
SHEIKH HAJI WAHID-UD-DIN THROUGH M SHARAFAT ALI, MUKHTAR-I-AM Vs. LALA MAKHAN LAL AND ANR
June 28, 1944
SHER MOHD Vs. EMPEROR
November 20, 1944
SIMPALAX MANUFACTURING CO, LTD Vs. ALLA-UD-DIN
June 12, 1944
SOHNA MAL-CHET RAM Vs. AHMED DIN
October 17, 1944
SUKH DAYAL AND ANR Vs. FIRM GOBINDA MAL NAND LAL THROUGH L NARINJAN DAS AND ORS
February 18, 1944
SUKH LAL DECEASED REPRSENTAL BY HARDWARI AND ORS MONORS, THROUGH MT AN KAUR AND ANR Vs. MAMCHAND AND ANR
October 3, 1944
SULTAN ALIAS SULLAH S/O RAJAB ALI Vs. EMPEROR
November 15, 1944
SURINDAR NATH Vs. RAM SARUP AND ORS
March 13, 1944
TEJA SINGH S/O BAKHSHISH SINGH Vs. EMPEROR
August 24, 1944
THE TRIBUNE TRUST, LAHORE Vs. COMMISSIONER OF INCOME-TAX, PUNJAB
March 23, 1944
TULSI RAM Vs. EMPEROR
March 2, 1944
VIR BHAN AND ANR Vs. SHAM SINGH, ETC
April 19, 1944
ZAFAR HUSSAIN Vs. MT AKBARI BEGUM
March 31, 1944