Case Index

Title
Date
COMMISSIONER OF INCOME TAX Vs. LACHMI NARAIN BHADANI
February 3, 1944
COMMISSIONER OF INCOME TAX Vs. RAJA SRI SRI KALYANI PRASAD DEO
December 14, 1944
DANBY E C Vs. COMMISSIONER OF INCOME TAX
February 3, 1944
FAZAL DHALA Vs. COMMISSIONER OF INCOME TAX
February 3, 1944
JAGDISH CHANDRA DEO DHABAL DEB Vs. DHANPATI SINGH DEB
February 15, 1944
JUTHARAM JANKIDAS Vs. COMMISSIONER OF INCOME TAX
February 15, 1944
KHAN BAHADUR M HABIBUR RAHMAN Vs. COMMISSIONER OF INCOME TAX
December 14, 1944
LAKSHMI DAIJI Vs. COMMISSIONER OF INCOME TAX
February 15, 1944
MAKSUDAN RAM Vs. EMPEROR
February 8, 1944
PROVINCE OF BIHAR Vs. LAL CHOUDHURY P C
February 15, 1944
PROVINCE OF BIHAR Vs. DALIP NARAIN SINGH
March 6, 1944
RAMENDRA KUMAR Vs. BRAJAMOHAN
February 2, 1944
RAMKISHORE PRASAD Vs. EMPEROR
October 27, 1944
ZAINUDDIN HUSSAIN MIRZA Vs. COMMISSIONER OF INCOME TAX
February 15, 1944