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Case Index
Title
Date
AHMED SHAH Vs. MUDASSIR SHAH
March 30, 1944
AHMEDABAD MUNICIPALITY Vs. KALYANBHAI
March 17, 1944
ALL INDIA GROUNDNUT SYNDICATE LTD Vs. STATE
August 9, 1944
ALL INDIA SPINNERS ASSN Vs. COMMISSIONER OF INCOME-TAX
June 27, 1944
AMRATLAL Vs. LAND ACQUISITION OFFICER
February 16, 1944
AMRATLAL AMARCHAND Vs. MULJI SAVCHAND
August 24, 1944
ARDESHIR DADABHOY BARIA Vs. DADABHOY RUSTOMJEE BARIA
August 24, 1944
BAI KEVLI Vs. DALSUKHRAM SAKARCHAND
January 31, 1944
BAI LILAVANTI Vs. VADILAL PURSHOTTAMDAS
November 14, 1944
BAI SHEVANTIBAI Vs. JANARDHAN RAGHUNATH WARICK
May 22, 1944
BANK OF BARODA Vs. PANJAB NATIONAL BANK
May 18, 1944
BELGAUM BANK LD Vs. BANDO RAGHUNATH
September 1, 1944
BHIKAJI RAMCHANDRA SHIMPI Vs. AJAGARALLY SARAFALLY BOHORI
June 29, 1944
BHIMAPPASAHEB GIREPPASAHEB Vs. RAMAPPA BALAPPA
February 23, 1944
BISHUN SINGH Vs. THAKURJI MANGLA NAIN
October 17, 1944
COMMISSIONER OF INCOME TAX Vs. GREAT EASTERN LIFE INSURANCE COMPANY LIMITED
October 6, 1944
COMMISSIONER OF INCOME-TAX Vs. EKBAL AND CO
September 14, 1944
COMMISSIONER OF INCOME-TAX Vs. K M MADAN
November 3, 1944
COMMISSIONER OF INCOME-TAX Vs. BIPIN SILK MILLS LTD
November 3, 1944
COMMISSIONER OF INCOME-TAX Vs. GREAT EASTERN LIFE INSURANCE CO LTD
October 6, 1944
DAULATRAO MALOJIRAO Vs. GOVERNMENT OF BOMBAY
March 17, 1944
DHANJISHAW RATTANJI KARANI Vs. BOMBAY MUNICIPALITY
September 18, 1944
DHONDO KHANDO Vs. WAMAN BALWANT
January 4, 1944
DINSAB KASIMSAB Vs. MAHAMAD HUSSEN DINSAB
October 6, 1944
DISTRICT SCHOOL BOARD OF BELGAUM Vs. MOHAMAD MULLA
August 7, 1944
EMPEROR Vs. VITHAL TUKARAM
August 3, 1944
EMPEROR Vs. ANANT NARAYAN KULKARNI
July 17, 1944
EMPEROR Vs. ABDUL WAHAB KAMRUDDIN
August 15, 1944
EMPEROR Vs. LESLIE GWILT
August 10, 1944
EMPEROR Vs. WASANT WAMAN BAPAT
October 12, 1944
EMPEROR Vs. KHWAJA NAZIR AHMED
October 17, 1944
EMPEROR Vs. BENOARI LAL SARMA
November 6, 1944
EMPEROR Vs. ANNAJI BALKRISHNA BARVE
September 21, 1944
EMPEROR Vs. MHATARJI BHAU PATIL
September 13, 1944
EMPEROR Vs. CHIMANLAL SANKALCHAND
September 13, 1944
EMPEROR Vs. ABDULLA MAHOMED
September 12, 1944
EMPEROR Vs. BUDHABHAI SAKARBHAI
January 19, 1944
EMPEROR Vs. SADASHIV NARAYAN BHALERAO
January 25, 1944
EMPEROR Vs. SHAIKH HASAN ABDUL KARIM AND AKBARKHAN ATTAMAHOMED
February 9, 1944
EMPEROR Vs. MERWAN KHODADAD
March 2, 1944
EMPEROR Vs. RAYANGOUDA LINGANGOUDA PATIL
February 21, 1944
EMPEROR Vs. GOMA RAMA
June 23, 1944
EMPEROR Vs. JERRY DSENA
June 22, 1944
EMPEROR Vs. HANSRAJ ASTAJI
March 31, 1944
EMPEROR Vs. NAMDEO MARGOO KAIKADI
March 29, 1944
EMPEROR Vs. IBRAHIM IBOO
March 30, 1944
EMPEROR Vs. SAVLIMIYA MIYABHAI
April 11, 1944
EMPEROR Vs. SHAIK HASAN ABDUL KARIM NO 2
April 13, 1944
EMPEROR Vs. KESHAV GOKHALE
April 21, 1944
EMPEROR Vs. CHAVADAPPA PUJARI
April 24, 1944
EMPEROR Vs. KESHAVLAL TRIBHUVANDAS PANCHAL
April 24, 1944
EMPEROR Vs. NANABHAI NAGINDAS
November 2, 1944
EMPEROR Vs. LAXMAN BHARMAJI
November 23, 1944
EMPEROR Vs. SHANKAR GANPAT PAWAR
November 24, 1944
FIDALLY USUFALLY Vs. BAI KRIPA
September 18, 1944
GEORGE BELL Vs. ROYAL WESTERN INDIA TURF CLUB LTD
December 8, 1944
GHELLA DAYAL Vs. COMMISSIONER OF INCOME-TAX
November 16, 1944
GOVERNMENT OF BOMBAY Vs. DASHRATH RAMNIVAS
December 5, 1944
GOVERNMMENT OF BOMBAY Vs. INCHYA FERNANDEZ
December 22, 1944
GOVIND BHAUSHET Vs. BHIKU MAHADEOSHET
January 18, 1944
GOVIND RAM Vs. MADAN GOPAL
November 22, 1944
GURUNATHAPPA DEEKAPPA Vs. DHARWAR MUNICIPALITY
August 3, 1944
HANMANTRAM RAMNATH Vs. COMMISSIONER OF INCOME-TAX
September 21, 1944
HARISCHANDRA KHUNDERRAO KOTHARE Vs. A B CRAIG
December 12, 1944
HARSHADLAL AMBALAL DESAI Vs. BAI ICHHA
July 7, 1944
HIMATMAL DEVCHAND Vs. ABDUL HAKKE
April 10, 1944
HIRJI LAXMIDAS Vs. FRANCIS FERNANDEZ
December 6, 1944
HIRJI VIRJI JANGBARI Vs. GOVERNMENT OF BOMBAY
August 11, 1944
HUBLI ELECTRICITY CO LTD Vs. GOVERNMENT OF BOMBAY
July 18, 1944
INSTITUTE OF RADIO TECHNOLOGY Vs. PANDURANG BABURAO
December 12, 1944
JANARDAN EKNATH Vs. GANESH SADASHIV
July 14, 1944
JANGUMIYA SULEMAN MADIWALE Vs. HASHAMSAHEB
March 13, 1944
JAYANTILAL JAMNADAS Vs. CHHAGANLAL NATHOOBHAI
September 11, 1944
JETHALAL NANSHAH MODI Vs. BACHU
November 17, 1944
JIVANLAL KANDAS Vs. RAMTUJI BHAIJI
March 6, 1944
JOHN NADJARIAN Vs. E F TRIST
June 23, 1944
K P DALAL Vs. R S JAMADAR
December 1, 1944
K R EASWARAMURTHI GOUNDAN Vs. KING-EMPEROR
February 23, 1944
KAIKHUSHROO TANTRA Vs. MEHERBAI TANTRA
November 17, 1944
KALLAWA SHIDLINGAPPA ANGADI Vs. PARAPPA SANKAPPA
November 24, 1944
KEKHUSHRU EDULJI Vs. JINABHAI JIWANJI
August 2, 1944
KESHAV APPA BHAGAT Vs. SITARAM HANUMANDAS
November 17, 1944
KISHORI LAL Vs. EMPEROR
December 6, 1944
LALLUBHAI MOTIRAM Vs. LAXMISHANKAR AMBALAL
January 3, 1944
LAXMAN GANESH RASTE Vs. STATE
January 24, 1944
LAXMAPPA GONEPPA Vs. BHIMAPPA GONEPPA
March 28, 1944
LEELACHAND WALCHAND GUJAR Vs. VISHNU GANESH LAKADE
July 25, 1944
LEWIS W FERNANDEZ Vs. JIVATLAL PARTAPSHI
October 12, 1944
MABEL HEAD Vs. KATHLEEN GUEST
February 23, 1944
MADHORAM SAND Vs. KIRTYA NAND SINHA
June 29, 1944
MADRAS AND SOUTHERN MAHRATTA RAILWAY Vs. BEZWADA MUNICIPALITY
March 30, 1944
MAGANLAL BHAGWANDAS Vs. AHMEDABAD MUNICIPALITY
March 20, 1944
MAHADEO GOPAL PENDSE Vs. HARI WAMAN BHATE
November 15, 1944
MAHOMEDHUSSEIN DAUDBHAI Vs. COLLECTOR OF BROACH AND PANCHMAHALS
April 14, 1944
MAN MOHAN DAS Vs. JANKI PRASAD
October 17, 1944
MANEKLAL MANSUKHBHAI Vs. HORMUSJI JAMSHEDJI
June 13, 1944
MANGALDAS GIRDHARDAS Vs. GOVINDLAL ISHWARLAL
March 16, 1944
MARUDANAYAGAM PILLAI Vs. MANICKAVASAKAM CHETTIAR
December 18, 1944
MARUTI BABAJI Vs. MANOHAR
February 15, 1944
MEENAKSHI MILLS LIMITED Vs. PATEL BROTHERS
March 30, 1944
METRO THEATRE BOMBAY LIMITED Vs. COMMISSIONER OF INCOME TAX
November 9, 1944
MOHAN CHUNILAL Vs. DIGAMBAR SHANKAR
June 27, 1944
MOHANDAS MULJI SICKA Vs. COLLECTOR OF BOMBAY
March 1, 1944
MOTICHAND AND DEVIDAS Vs. IN RE
September 6, 1944
MOTICHAND BALUBHAI Vs. DISTRICT MAGISTRATE
November 15, 1944
MOTOR UNION INSURANCE CO LTD Vs. COMMISSIONER OF INCOME-TAX
September 13, 1944
MOTOR UNION INSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
September 13, 1944
MULJIBHAI PITAMBERDAS Vs. BAI CHANCHAL
March 3, 1944
NAIK B R Vs. COMMISSIONER OF INCOME TAX
September 29, 1944
NARAYAN JIVANGOUDA Vs. PUTTABAI
July 24, 1944
NATIVE SHARE AND STOCK BROKERS ASSOCIATION Vs. COMMISSIONER OF INCOME TAX
October 13, 1944
NAVNITLAL CHUNILAL Vs. BABURAO NO 1
April 13, 1944
NAVNITLAL CHUNILAL Vs. BABURAO NO 2
July 3, 1944
NAVROJI N VAKIL Vs. GOVERNMENT OF BOMBAY
August 31, 1944
NEW CITIZEN BANK OF INDIA Vs. ASIAN ASSURANCE CO LTD
April 14, 1944
NUSSERWANJI ICCHAPORIA Vs. GULCHER MUNSHI
December 7, 1944
PANDURANG BHAU BALVADKAR Vs. CHANGUNABAI
July 13, 1944
PARBHU Vs. KING-EMPEROR
January 26, 1944
PARVATIBAI GOPAL DHAMDHERE Vs. MARUTI LUXMAN
January 27, 1944
PATALI BEGUM Vs. YESHWANT THITE
July 31, 1944
PEREGRINO RODRIGUES Vs. STATE
October 5, 1944
PRANLAL BHAGWANDAS Vs. CHAPSEY GHELLA
April 12, 1944
PREMCHAND MAHASUKHBHAI Vs. CHAMANLAL RANCHHODDAS
November 6, 1944
PREMIER CONSTRUCTION CO Vs. COMMISSIONER OF INCOME-TAX
March 27, 1944
RACHAPPA TOTAPPA Vs. MADIVALAWA RACHAPPA
January 6, 1944
RAJAMMAL Vs. SABAPATHI PILLAI
November 20, 1944
RAMABAI GOVIND Vs. ANANT DAJI
August 11, 1944
RAMCHANDRA BALAJI Vs. SHANKAR APPARAO
July 13, 1944
RAMCHANDRA JIVAJI Vs. LAXMAN SHRINIVAS
December 4, 1944
RAMJI KESHAVJI Vs. COMMISSIONER OF INCOME TAX
September 7, 1944
RAMJI KESHAVJI Vs. COMMISSIONER OF INCOME-TAX
September 7, 1944
RANCHHOD DAHYA Vs. MUSAJIBHAI
February 9, 1944
RANCHHOD MATHURDAS Vs. KANCHANLAL CHUNILAL
December 22, 1944
RANCHHODLALJI GOSWAMI Vs. ACQUISITION OFFICER
January 13, 1944
RATANSHAH KAVASJI Vs. KEKI BEHRAMSHA
June 21, 1944
SADASHIV SHIVBASAPPA BURJE Vs. GOVIND VIRPAX AMBI
August 8, 1944
SAFIA BEGUM Vs. ABDUL RAJAK
August 10, 1944
SANTURAM HARI Vs. TRUST OF INDIA ASSURANCE CO
February 9, 1944
SARUPCHAND HUKAMCHAND Vs. IN RE
August 30, 1944
SARUPCHAND HUKAMCHAND Vs. STATE
August 30, 1944
SAVLARAM GANGARAM Vs. VISHWANATH ANANT
June 29, 1944
SECRETARY OF STATE FOR INDIA Vs. AMBALAL KHORA
December 11, 1944
SHAHAPURE D R Vs. COMMISSIONER OF INCOME TAX
September 11, 1944
SHAMBHU NATH Vs. PUSHKAR NATH
July 27, 1944
SHANKAR GANESH Vs. SATARA SWADESHI COMMERCIAL CO LTD
October 6, 1944
SHAPURJI PALLONJI Vs. COMMISSIONER OF INCOME-TAX
September 8, 1944
SHAPURJI RUTTONJI IN RE SHAPURJI RATANJI TATA Vs. BYRAMJI MUNCHERJI
August 28, 1944
SHEODAS DAGA AND CO Vs. COMMISSIONER OF INCOME TAX
December 8, 1944
SHRIPAD Vs. SANIKATTA CO-OPERATIVE SALT SALE SOCIETY
January 5, 1944
SHRIPAD LAXMAN NAKADI Vs. KASHIBAI DINKAR JOG
July 25, 1944
SITARAM SADASHIV PARADKAR Vs. VITHAL PADHYE
June 29, 1944
SOONDERDAS THAKERSEY Vs. BAI LAXMIBAI
December 12, 1944
SOPHER Vs. ADMINISTRATOR GENERAL OF BENGAL
March 6, 1944
SORABJI MEDORA Vs. ORIENTAL LIFE ASSURANCE CO
February 7, 1944
SUPERINTENDENT OF STAMPS Vs. BREUL AND CO
January 10, 1944
T H VAKIL Vs. BOMBAY PRESIDENCY RADIO CLUB LTD
August 11, 1944
TUNGABAI Vs. YESHWANT DINKAR JOG
July 24, 1944
UDASI NIRWANI Vs. SURAJPAL SINGH
July 27, 1944
VANRAJ VALLABHDAS Vs. STATE
October 3, 1944
VENKATRAO SHRINIWASRAO Vs. BASAVPRABHU SIRDESAI
March 2, 1944
VINAYAK PANDURANGRAO Vs. SHESHADASACHARYA RAMACHARYA
February 9, 1944
VIRAPPA CHETTIAR Vs. PERIAKARUPPAN CHETTIAR
October 17, 1944
VISHNU GANGADHAR KETKAR Vs. GOVERNMENT OF BOMBAY
October 6, 1944
VITHOBA SAVLARAM Vs. SHRIHARI NARAYAN
August 9, 1944
VYASACHARYA MADHAVACHARYA Vs. DAJI BABA
February 17, 1944
VYASRAO HANMANTRAO Vs. RAMCHANDRA HANMANT
October 6, 1944
WAMAN MAHADEV GADGIL Vs. PANDU GOVIND
April 6, 1944
YAKUB VERSEY LALJEE Vs. COMMISSIONER OF INCOME TAX
September 19, 1944
YESHWANT BALA Vs. BABAI
March 3, 1944
ZAFRUL HASAN Vs. FARID-UD-DIN
June 27, 1944