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Case Index
Title
Date
A. GOVINDARAJU MUDALIAR Vs. CHUNDURU HANUMANTHA RAO
August 23, 1944
A. KULANDAIVELU PILLAI Vs. SOWBAGYAMMAL
November 22, 1944
A. RAMAMURTHI IYER AND ORS. Vs. T.A. MEENAKSHISUNDARAMMAL AND ANR.
October 10, 1944
A.K. SHERFUDDIN Vs. KAIROON BI AND ORS.
March 15, 1944
A.T. PONNAPPA CHETTIAR AND ORS. Vs. BODAPPA CHETTIAR AND ORS.
October 27, 1944
A.T.S. SANKARALINGAM PILLAI Vs. RAMASWAMI NAICKER AND ORS.
September 8, 1944
A.V. SUNDARAMURTHY CHETTIAR Vs. S. MUTHIAH MUDALIAR AND ANR.
October 30, 1944
ADHILAKSHMI AMMAL Vs. T. NALLASIVAN PILLAI (DIED) AND ORS.
February 3, 1944
ALLA VENKATAPPADU AND ORS. Vs. MUDDANA ATCHAYYAMMA
February 9, 1944
AMICHAND DOSS DWARAKADOSS Vs. T. MANAVEDAN TIRUMALPAD, RAJAH OF NILAMBUR AND ORS.
August 15, 1944
ANAGHA VENKATA LAKSHMI NARASIMHA RAO Vs. PROVINCE OF MADRAS REPRESENTED BY COLLECTOR AND ANR.
September 6, 1944
ANUMULA ACHIAH Vs. PERUMALLA PAPIAH AND ORS.
April 18, 1944
ARULAYI Vs. ANTONIMUTHU NADAN AND ORS.
July 25, 1944
ARUNACHALAM GOUNDAN AND ORS. Vs. CHINNADORAI ALIAS RAMALINGA GOUNDAR
November 8, 1944
AYI GOUNDAN AND ANR. Vs. SOLAI GOUNDAN AND ANR.
November 13, 1944
AYINAMPUDI KOTAYYA AND ORS. Vs. AYINAMPUDI KRISHNA RAO (MINOR) BY MOTHER AND GUARDIAN AYINAMPUDI AMMEMMA AND ORS.
December 18, 1944
BALIREDDI VISSANNA ALIAS VISWANADHAM AND ORS. Vs. VENKAYALA APPALANARASAYYA
November 3, 1944
BAVANI AMMAL AND ANR. Vs. THOLUDUR NATARAJA AYYAR AND ORS.
August 29, 1944
BELLAMKONDA SUBBIAH Vs. JETTI KOTAMMA AND ORS.
December 1, 1944
BHIMAVARAPU BUTCHI REDDI Vs. BHARTIPADI SRI LAKSHMI VENKATA SURYAPRAKASARAO BY GUARDIAN MOTHER ANNAPURNAMMA AND ANR.
August 16, 1944
BRITISH INDIA STEAM NAVIGATION CO. LTD. BY LOCAL AGENTS, MADURA CO. LTD. Vs. SANDANA ADAIKALAM AND ANR.
August 24, 1944
BURUGU VISWANADHAM BROTHERS Vs. YARRU SUBBAIYA
September 5, 1944
CALICUT BANK LTD. IN LIQUIDATION BY OFFICIAL LIQUIDATORS Vs. SMT. C. RADHALAKSHMI
September 15, 1944
CHELLA SUBBANNA AND ANR. Vs. CHELLA BALASUBBAREDDI AND ORS.
December 12, 1944
CHELLAMMAL Vs. MUTHULAKSHMI AMMAL
November 27, 1944
CHERUKURI RAMAKRISHNIAH Vs. SRI KRUSHI VIDYALAYA SANGAM, OLERU REPRESENTED BY SECRETARY, UNNAVA CHIMPAYYA
August 15, 1944
CHINNAMMA NAICKEN AND ORS. Vs. RAMA NAICKEN AND ORS.
February 23, 1944
CHITTAM SUBBAYYA Vs. MUTHYALA RAMACHANDRAPPA AND ORS.
September 12, 1944
CHUNDUR VENKATASUBBAMMA ALIAS RANGANAYAKAMMA Vs. TARGU SUBBAMMA ALIAS AMMANAMMA
August 11, 1944
CHUTTA VEETTIL PUTHU PARAMBIL MUHAMMAD KOYA AND ORS. Vs. PONMANICHANDAKATH KATHEESSA BI AND ORS.
September 4, 1944
COMMISSIONER OF INCOME TAX Vs. AGA ABBAS ALI SHIRAZI
January 28, 1944
COMMISSIONER OF INCOME TAX Vs. K N K V R V VENKATACHALAM CHETTIAR
February 24, 1944
COMMISSIONER OF INCOME TAX Vs. S N S A ANNAMALAI CHETTIAR
February 25, 1944
D. HAJEE ABDULLA SAHIB Vs. SHAFFEE MUHAMMAD SAHIB AND ANR.
November 2, 1944
DEVINENI SUBBARAO Vs. DEVINENI PATTABHIRAMAYYA AND ORS.
December 14, 1944
DHARA RAMA SUBBAYYA AND ANR. Vs. ANNAVARAPPU LAKSHMI NARASIMHAM AND ORS.
November 1, 1944
DODDETI SUBBAYYA Vs. MUTYALA KESAVALU
November 30, 1944
DR. R.G. RAJAN AND ANR. Vs. N. SRINIVASA NAIDU, TRUSTEE OF SRI VENKATARAMANASWAMI CHATRAM CHARITY AND ORS.
October 9, 1944
DUVVURU LAKSHMINARASAMMA AND ORS. Vs. MANDALA SWAMI AND ORS.
November 14, 1944
EKOLLU SUBBARAMI REDDI Vs. EKOLLU CHENCHURAGHAVA REDDI AND OTHERS
February 17, 1944
EKOLLU SUBBARAMI REDDY Vs. EKOLLU CHENCHURAGHAVA REDDY AND ORS.
November 23, 1944
G. SRINIVASA AYYANGAR Vs. RAMASAMI AYYANGAR AND ANR.
August 9, 1944
G.F.F. FOULKES, ADMINISTRATOR OF ESTATE OF ROBERT FOULKES BY AGENT A. KAILASAM PILLAI Vs. A.S. SUPPAN CHETTIAR AND ANR.
March 15, 1944
G.S. RAMASWAMIER AND SONS Vs. THE COMMISSIONER OF INCOME TAX
October 27, 1944
GHADIYAM SUBBAREDDI Vs. TOKALA VENKATRAMAYYA AND ANR.
November 16, 1944
GOGINENI BAPAYYA Vs. GOGINENI RAMAKRISHNAYYA AND ORS.
July 12, 1944
GOGINENI SUBBAYYA AND ANR. Vs. GOGGINENI GOVINDAMMA
August 11, 1944
HARJIWANDAS C. PARIKH AND ANR. Vs. TRIVENI BAI ALIAS RADHA BAI
July 28, 1944
IN RE: A PLEADER Vs. STATE
September 11, 1944
IN RE: A.V. VISWANATHA CHETTI Vs. STATE
September 7, 1944
IN RE: ANGAPPA MUDALIAR AND ANR. Vs. STATE
August 2, 1944
IN RE: APPUKUTTI CHETTIAR Vs. STATE
July 28, 1944
IN RE: BHUJAM SRIRAMULU CHETTI AND ORS. Vs. STATE
November 15, 1944
IN RE: CHELLAKANI SAHIB AND ANR. Vs. STATE
October 26, 1944
IN RE: CHERUKURI RAMI REDDI Vs. STATE
October 25, 1944
IN RE: CHITTOORI POTHARAJU Vs. STATE
November 30, 1944
IN RE: ISMAIL ABDULLA SAIT Vs. AB C
August 23, 1944
IN RE: K.V. SUBRAMANIA AYYAR Vs. STATE
July 25, 1944
IN RE: KATHARI LAKSHMAYYA AND ORS. Vs. STATE
November 22, 1944
IN RE: MAREEDU SOMAIAH AND ORS. Vs. STATE
December 19, 1944
IN RE: MATHAYYAN Vs. STATE
January 26, 1944
IN RE: P.R. PADMANABHA AYYAR AND ANR. Vs. STATE
September 14, 1944
IN RE: P.S. VENKATARAMANA RAO Vs. STATE
July 14, 1944
IN RE: S.R. RAJA RAO AND ANR. Vs. STATE
April 26, 1944
IN RE: SINNA RANGA BOYAN AND ORS. Vs. STATE
November 24, 1944
IN RE: UDUMAN TARAGANAR Vs. STATE
February 10, 1944
IN RE: VADAKKE VALAPPAL AMMOTTY AND ANR. Vs. STATE
November 15, 1944
J. BECKETT AND ORS. Vs. MRS. WENDY E. NORRIS
December 19, 1944
JAINULABDEEN SAHIB A Vs. COMMISSIONER OF INCOME TAX
March 17, 1944
JONNAKUTI ANNAMMA Vs. KANDAVALLI KANAKAMMA
August 9, 1944
K. GOPALAKRISHNAYYA Vs. VADLAMUDI SUBBA NAIDU AND ANR.
November 15, 1944
KADAMBAN NAMBUDIRIPAD AND ORS. Vs. THE ENGLISH AND SCOTTISH JOINT CO-OPERATIVE WHOLESALE SOCIETY (INCORPORATED IN ENGLAND) BY ITS GENERAL MANAGER MR. FRANCIS HAMILTON FARMER AND ORS.
December 5, 1944
KALIAMMAI AMMAL Vs. R. SHANMUGA RAJESWARA SETHUPATI ALIAS NAGANATHA SETHUPATHI AVERGAL, RAJAH OF RAMNAD, WARD UNDER COURT OF WARDS REPRESENTED BY MANAGER, RAMNAD ESTATE
August 24, 1944
KANNATHAL ACHI Vs. A.R.V.D. VADUERUNATHAN CHETTIAR
December 1, 1944
KANNEPALLI SURYAPRAKASA RAO AND ORS. Vs. SRI SRI SRI PALAHANI MAHANTI RAJARAM DAS BAVAJI REPRESENTED BY HIS GENERAL POWER-OF-ATTORNEY HOLDER MR. G.S. PANCHAPAKESAN AND ORS.
August 30, 1944
KARUPPASWAMI MOOPANAR Vs. CHOTTABHAI JANERBHAI AND CO. THROUGH AGENT, AMBALAL D. PATEL
September 19, 1944
KATTAMURI NARASIMHAN Vs. THUMURUGOTI PREMAYYA
November 16, 1944
KILAPARTI APPALANARASAMMA Vs. COMMISSIONER, MUNICIPAL COUNCIL AND ANR.
November 9, 1944
KOVURU KALAPPA DEVARA Vs. KUMAR KRISHNA MITTER AND ANR.
August 7, 1944
KRISHNA AYYAR Vs. GOMATHI AMMAL AND ORS.
August 2, 1944
KRISHNAVENI AMMAL AND ANR. Vs. M.D. SOUNDARARAJAN AND ORS.
August 9, 1944
KUNHI PATHUMMA AND ORS. Vs. SUNDARA AYYAR AND ANR.
November 23, 1944
KURMA PULLAMMA Vs. KURMA THATALINGAM ALIAS RAJU
April 20, 1944
LINGAPPA BHANDARY AND ORS. Vs. YAMUNAMMA
November 1, 1944
M.G. NATESA CHETTIAR Vs. S. SUBBUNARAYANA AYYAR AND ORS.
August 15, 1944
M.T. PHILIP Vs. MUHAMMAD SIDDIQUE ADAM BY AGENT ABDUL SHUKAR
November 1, 1944
MADRAS PROVINCIAL CO-OPERATIVE BANK LTD. Vs. SOUTH INDIAN MATCH FACTORY LTD. (IN LIQUIDATION)
August 17, 1944
MAHMOOD H.Y. Vs. THE KERALA CORPORATION LTD.
October 4, 1944
MANICKA NADAR Vs. ARUMUGA SUNDARA SATHIA GNANA PANDARA SANNADHI AVERGAL
March 5, 1944
MANICKA SUNDARA BHATTAR AND ORS. Vs. R.S. NAYUDU, EXECUTIVE OFFICER AND TRUSTEE OF SRI MINAKSHI SUNDARESWARAR DEVASTANAM AND ORS.
December 15, 1944
MANICKAM CHETTIAR Vs. RAMASWAMI CHETTIAR AND ANR.
September 18, 1944
MARUDAMUTHU PILLAI Vs. G.K. RADHAKRISHNA CHETTY AND ORS.
October 11, 1944
MEDAM GURUMURTHI SETTY Vs. COMMISSIONER OF INCOME TAX
January 28, 1944
MERLA JANIKAMMA Vs. SRI INUGANTI VENKATA RAJAGOPALA CHINNARAO GARU
August 21, 1944
MINOR ATHILINGA GOUNDAR BY GUARDIAN THIRUMAL AMMAL Vs. MINOR RAMASWAMI GOUNDAR AND ORS.
April 18, 1944
MINOR BHASKARAN BY ADOPTIVE MOTHER NARAYANI AMMAL Vs. DHANAMMAL AND ORS.
October 13, 1944
MINOR KRISHNASWAMI BY GRANDMOTHER AND NEXT FRIEND, PANKAJAMMAL Vs. MINOR SRINIVASAN AND ORS.
December 19, 1944
MINOR RATNAVELU CHETTIAR BY MOTHER AND GUARDIAN MADHURAVALLI AMMAL AND ANR. Vs. FRANCISCU UDAYAR AND ORS.
December 19, 1944
MOHAMMAD AYISHA BEEVI Vs. A. SAMANKATHA NADAR AND ANR.
August 30, 1944
MOIDIN BACHA ROWTHER AND ANR. Vs. I.S. CHIDAMBARAM PILLAI
August 24, 1944
MULLAPUDI HANUMAYYA Vs. ANNADASU CHINA BAPANAYYA AND ORS.
October 13, 1944
MUMMIDI PATTABHIRAMAYYA Vs. BADAM SUBBA RAO AND ORS.
August 11, 1944
MUTHACHI ALIAS NAMBIAPPA MUTHIRIAN Vs. KANDASWAMI MUTHIRIAN AND ANR.
October 18, 1944
NAGIREDDI RAMULU AND ANR. Vs. SRI CHINTALAPATI VENKATA SURYANARAYANARAJU GARU AND ORS.
July 27, 1944
NALLAKUMARA GOUNDAN Vs. PAPPAYI AMMAL AND ANR.
October 12, 1944
NENI KAVUR BAI BY AGENT JALAMCHAND LODHA Vs. P. RANGANATHAM PILLAI AND ANR.
March 30, 1944
OORPAYIL MANJOLE MUNDATHOTTIL ACHUTHAN NAYAR Vs. OORPAYIL MUNDATHOTTIL NARAYANI AMMAS SON MADHAVAN NAYAR
November 30, 1944
P. RAJAGOPALA CHETTY Vs. A. KESAVA PILLAI AND ORS.
November 28, 1944
P. VENUGOPAL MUDALIAR Vs. P.V. NEELAKANTA MUDALIAR AND ORS.
December 15, 1944
P.S. VIJAYARANGA REDDIAR AND ORS. Vs. S.V. MUTHUSWAMI REDDIAR
April 4, 1944
PARAMBATH CHATTANKANDY ALIAS PONNAMBALATH PARAPRAVAN MAMMU HAJI Vs. NITUMKANDATHIL KOYAKUTTI
October 6, 1944
PARU KUTTY AMMA Vs. VASUDEVAN BY GUARDIAN A.M. KUTTI SANKARAN ALIAS CHINNA KUTTAN NAIR AND ORS.
August 28, 1944
PATHURI VENKATA NARAYANA AND ORS. Vs. THE HINDU RELIGIOUS ENDOWMENTS BOARD
December 6, 1944
PATNALA RAMALAKSHMI AND ORS. Vs. DOWLATABAD GOPALAKRISHNARAO
August 29, 1944
PAZHANCHERI PANANGAT BLAHAYIL THACHUNNI NAIR Vs. PAZHANCHERI PANANGAT BLAHAYIL KARNAVAN AND MANAGER, UNNIAPPAN NAIR AND ORS.
October 12, 1944
PAZHAVEETTIL CHEKKARA KUNHI KANNAN Vs. ELAMANKANDI KINATTUMKARA CHAPPAN
October 11, 1944
PENUGONDA RADHAKRISHNAMURTHY Vs. V.A.Y. ETHIRAJULU CHETTY AND CO. AND ORS.
October 18, 1944
PENUJURI GOVINDAPPA Vs. D. CHAYYAPPA
September 15, 1944
PENUMOODY KANAKARATNAM Vs. PENUMOODY VENKATARATNAM
April 25, 1944
PERAM KISTAMA NAYUDU Vs. MINOR SANKARAYYA NAYUDU BY NEXT FRIEND ANDGRANDFATHER NALLAPPA NAYUDU ALIAS NARASIMHALU NAYUDU AND ANR.
March 17, 1944
PERIAMBAL CHETTIAR Vs. SUNDARAMMAL
October 27, 1944
PERIAMBALA CHETTIAR Vs. MUHAMMAD GHOUSE SAHEB
December 1, 1944
PERIYANAYAGAMMAL Vs. BATCHA SAHIB AND ANR.
July 14, 1944
PERUMAL REDDIAR AND ORS. Vs. SUPPIAH THEVAR AND ORS.
November 20, 1944
PETHU REDDIAR AND ORS. Vs. RAJAMBA AMMAL
December 15, 1944
PITCHIKA SOMANNA AND ORS. Vs. PUTCHALA CHINNAYYA
October 25, 1944
PONNAMBALA CHETTIAR Vs. SRIRAMULU CHETTIAR
August 11, 1944
PONNAMMAL AND ORS. Vs. RAJAMBU AMMAL
December 15, 1944
POTIPIREDDI SANYASAMMA Vs. CHALAMURI SWAMI NAIDU AND ORS.
August 14, 1944
PULIMATI KRISHNAMURTHI Vs. BOGGAVARAPU NARAYANA AND ANR.
September 5, 1944
PULINGUNDLA VENKATAPPA NAIDU AND ORS. Vs. GEDDAM CHINNAPPA NAIDU
November 13, 1944
R.M.S.N. NARAYANAN CHETTIAR Vs. M.P.P.S.P.L. MUTHIAH CHETTIAR AND ANR.
November 17, 1944
RAJA MANURU VENKATA HANUMANTHA RAO TRUSTEE OF SRI RAMALINGASWARASWAMI TEMPLE Vs. NARRA RAMAKRISHNAYYA ALIAS RAMAKRISHNAMMA AND ANR.
September 7, 1944
RAJAH SIR ANNAMALAI CHETTIAR BY HIS AUTHORISED AGENT V. ATMANABHA AYYAR Vs. TIRUMALAI TIRUPATHI DEVASTHANAM COMMITTEE BY ITS COMMISSIONER AND ORS.
March 28, 1944
RAMAKRISHNA NAIDU Vs. VENKATASAMI NAIDU
November 28, 1944
RAO BAHADUR S.A.S. RM. RAMANATHAN CHETTIAR Vs. M.P. PALANIAPPA CHETTIAR AND ORS.
August 31, 1944
RAVIKANTI KAMOJI RAO AND ORS. Vs. SRI SRI SRI RAJA MIRJA SRI PUSAPATI VIZIARAMA GAJAPATI RAJU BAHADUR MINOR RAJAH, VIZIANAGARAM AND ANR.
November 17, 1944
RIKKA YELLAYYA Vs. RIKKA PYDAMMA AND ANR.
October 31, 1944
RM P RM P VALLIAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX
December 15, 1944
S N A S A ANNAMALAI CHETTIAR Vs. COMMISSIONER OF INCOME TAX
March 17, 1944
SAHUL HAMEED ROWTHER Vs. P.R.S.A. ARUNACHALAM PILLAI AND ANR.
April 4, 1944
SALLIYAL KOTAKKAT MANAKKAL NARAYANAN NAMBUDIRI Vs. PATTICHARAVOOR ALIAS CHARAVOOR MANAKKAL DECEASED NARAYANAN NAMBUDIRIPAD DAUGHTER UNNIMAYYA ANTHARJANAM AND ANR.
September 19, 1944
SATTI MUTYALAMMA AND ORS. Vs. VINJAMURI KRISHNAMMA
December 15, 1944
SATTI PARASA REDDI, MINOR BY MOTHER AND GUARDIAN, SARASWATHI Vs. KOVVURI SATYANARAYANAMURTHI AND ORS.
September 4, 1944
SEETHA BAI AND ANR. Vs. NARASIMHA SHET AND ORS.
November 30, 1944
SESHAMA RAJU AND ORS. Vs. MOSUR SUBRAMANIA SASTRI
March 31, 1944
SIDDAREDDIGARI CHANGAL REDDI AND ORS. Vs. MOHAMMAL CHORDIA AND ANR.
August 3, 1944
SOKKAMMAL Vs. ARUNACHALAM PILLAI AND ORS.
October 3, 1944
SOMALINGA SUBBAROYALU AYYAR Vs. ANNA MUTHULAKSHMI AMMAL AND ORS.
October 12, 1944
SOORIANARAYANA CHETTIAR Vs. SHENBAGATHAMMAL
March 17, 1944
SREENIVASA IYER Vs. GOVINDA KANDIYAR AND ANR.
October 9, 1944
SRI BALUSU BUTCHI SARVARAYUDU, PROPRIETOR OF KAPILESWARAPURAM AND KASANAKURRU ESTATES Vs. POLISETTI VENKATARATNAM
November 14, 1944
SRI EKAMBARESWARASWAMI TEMPLE OF SIRUKARAMBAYUR BY TRUSTEE A.R.L. KUPPUSWAMI SERVAIGARAR AND ANR. Vs. THE PROVINCIAL GOVERNMENT OF MADRAS REPRESENTEDBY THE COLLECTOR OF TANJORE AND ORS.
December 18, 1944
SRI KOTHANDARAMASWAMI TEMPLE AT ADAMBAR REPRESENTEDBY ITS TRUSTEES S. VAITHINATHA AYYAR AND ANR. Vs. VEEZHINATHA AYYAR AND ANR.
October 4, 1944
SRILA SRI AMBALAVANA DESIKA PANDARA SANNATHI, TRUSTEE OF PERIA AVIDAIAR KOIL DEVASTHANAM REPRESENTED BY AGENT, NAMASIVAYYA THAMBIRAN Vs. ARUMUGAM AMBALAGARAN AND ANR.
August 8, 1944
SUCCESSOR AND JOINT MANAGER PANDAN CHEMMINIYAM ACHUTHAN Vs. PANDAN GOVINDAN KARNAVAN AND MANAGER OF THE TAVAZHI TARWAD OF CHIRAKKAL AMSOM DESOM AND ANR.
November 16, 1944
SUNDARARAJA AYYANGAR Vs. RAMASWAMI REDDIAR
August 25, 1944
T.A. JANAKUMARA NAINAR Vs. T.S. SAMANTHABADRA NAINAR
September 12, 1944
T.S. RAMANATHA AYYAR AND ORS. Vs. S. ABDUL SALAM SAHIB AND ORS.
November 9, 1944
THAMMINENI PAPARAO AND ORS. Vs. DHAVALA POLINAIDU AND ANR.
December 4, 1944
THE CROWN PROSECUTOR Vs. M.SP.S.V.M. MEYAPPA CHETTIAR
October 30, 1944
THE GOUNDARS OF VILANGATHUR VILLAGE REPRESENTED BY VELAYUDHA GOUNDAN AND ORS. Vs. THE UDAYARS OF VILANGATHUR VILLAGE REPRESENTED BY PONNUSWAMI UDAYAR AND ORS.
November 29, 1944
THE IMPERIAL BANK OF INDIA Vs. BALASUBRAMANIA PANDIA TEVAR AND ORS.
July 26, 1944
THE OFFICIAL RECEIVER Vs. NARRA GOPALAKRISHNIAH AND ORS.
November 27, 1944
THE PROVINCE OF MADRAS, REPRESENTED BY THE COLLECTOR OF EAST GODAVARI Vs. SRI RAJAH UPPALAPATI SURYANARAYANESWARA JOGI JAGANNADHA RAJU GARU AND ANR.
April 5, 1944
THE PROVINCE OF MADRAS, REPRESENTED BY THE COLLECTOR OF MADRAS Vs. LAXMI AMMA AND ORS.
November 14, 1944
THE PUBLIC PROSECUTOR Vs. VERAJLAL SHETH
November 6, 1944
THE PUBLIC PROSECUTOR Vs. KARUMURI SUBBA RAO
November 15, 1944
THE PUBLIC PROSECUTOR Vs. PASALA VENKATA REDDI AND ANR.
December 19, 1944
THIRUGNANAVALLI AMMAL Vs. P. VENUGOPALA PILLAI
October 24, 1944
TIRUVEEDHULA VENKATA NARAYANA Vs. VADLAMUDI KOTESWARA RAO AND ANR.
August 31, 1944
UMMAJI JAVICHAND FIRM OF GUNTUR AND ANR. Vs. RAVULA SUBBARAO GARU REPRESENTED BY AGENT HARIPRASADA RAO AND ORS.
September 13, 1944
V.S.A. KRISHNA MUDALIAR Vs. V.S.A. SABAPATHI MUDALIAR
October 9, 1944
VANGALA VENKATESWARLU Vs. SIVAPURAPU HYMAVATAMMA
February 8, 1944
VANGAVETI NARAYANA AND ANR. Vs. MADAR KHAN
February 17, 1944
VATAKKAYIL MUYYARIKKANDI KUNHI PAKKI Vs. VALIYA MUTHUVANA CHEERU AND ORS.
November 2, 1944
VEMURI SWARAJYA LAKSHMI Vs. VEMURI ANANTHA PADMANABHA RAO AND ANR.
December 15, 1944
VENKATA NARASIMHA SASTRY Vs. VEERESWARA SASTRY SITIHANTI
February 11, 1944
YENAM CHINNA VENKATA REDDI Vs. NARVATI LINGALA BUGGA REDDI AND ORS.
September 19, 1944
ZAKKA PATTABHIRAMA REDDI Vs. MENAKUR BALARAMI REDDI AND ORS.
September 6, 1944