Case Index

Title
Date
A V K R M KASINATHAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX
December 6, 1934
A. Vs. K. R. M. KASINATHAN CHETTIAR V. COMMISSIONER OF INCOME TAX, MADRAS.
December 6, 1934
BALAJI RAO Vs. COMMISSIONER OF INCOME TAX
December 5, 1934
COMMISSIONER OF INCOME TAX Vs. JANAB HAJI MUHAMMAD SADAK KHOYEE SAHIB
December 13, 1934
COMMISSIONER OF INCOME TAX Vs. P R A L M MUTHUKARUPPAN CHETTIAR
April 27, 1934
COMMISSIONER OF INCOME TAX Vs. GOPU BALAKRISHNAYYA
April 30, 1934
COMMISSIONER OF INCOME TAX Vs. KARUPPASWAMI MOOPANAR
April 30, 1934
COMMISSIONER OF INCOME TAX Vs. RM AR RM ARUNACHALAM CHETTIAR AND SON
May 1, 1934
COMMISSIONER OF INCOME TAX Vs. MADRAS CRICKET CLUB
May 1, 1934
COMMISSIONER OF INCOME TAX Vs. NARAYANA GAJAPATI RAJU BAHADUR GARU
May 2, 1934
COMMISSIONER OF INCOME TAX Vs. MADHWA SIDDHANTHA ONNAHINI NIDHI LIMITED
May 4, 1934
COMMISSIONER OF INCOME TAX Vs. CHENGALVAROYA MUDALIAR
May 8, 1934
MOTHAY GANGARAJU Vs. COMMISSIONER OF INCOME TAX
December 4, 1934
N A S V VENKATACHALAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX
December 4, 1934
R M A T M MEYYAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX
December 10, 1934
S R M S SUBRAHMANYAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX
May 2, 1934
SOUTH INDIAN INDUSTRIALS LIMITED Vs. COMMISSIONER OF INCOME TAX
December 12, 1934