Case Index

Title
Date
(A L V R S T ) PERIYA KARUPPAN CHETTIAR Vs. D R ANGAPPA CHETTIAR AND ORS
October 8, 1924
(ADDEPALLI) KONDAYYA Vs. YANDRU VEERANNA
October 7, 1924
(UNDE RAJAHA ROJE SRI RAJA VELUGOTI GOVINDA KRISHNA YACHENDRA BAHADUR VARU PANCHAHAZAR) THE RAJAH OF VENKATAGIRI Vs. KOLA SUBBAYYA
October 14, 1924
(VIYYURU) LAKSHAMA REDDI AND ANR Vs. ALLA VIRA REDDI
October 9, 1924
(VONNAKOTA) VIRAJU Vs. (VATSVAYA) BANGARAJU AND ANR
October 14, 1924
A L S K KADAPPA CHETTI Vs. R S S T THIRUPATHI CHETTI
October 8, 1924
A N RAMASWAMI PILLAI AND ORS Vs. NARAYANASWAMI PILLAI AND ORS
October 9, 1924
A R SRINIVASACHARIAR Vs. ARAGHAVACHARIAR
January 25, 1924
A S PAKKIAR MAHAMUD ROWTHEN AND ANR Vs. PICHAI THEVAN AND ORS
October 28, 1924
ACHARATH PARAKAT KUNHI PAKKI Vs. MEKKILERI KARAI KAVARI AND ANR
October 29, 1924
ADINARAYANA AND ORS Vs. KALAMALLA VENKATASUBBAYYA
October 31, 1924
AMMAYYA PILLAI Vs. NARAYANA CHETTI
October 10, 1924
ANAPINDI SOMAYYA Vs. AYYALA SOMAYAJULA VENKATAYYA AND ORS
October 22, 1924
APPAJEE PILLAI Vs. MANIKA MUDALI
October 29, 1924
APPICHI GOUNDAN Vs. KUTHUJAMMAL
October 30, 1924
APPICHI GOUNDAN, OF UNSOUND MIND, REPRESENTED BY HIS MOTHER PONGI AMMAL Vs. KUTTIYAMMAL
October 13, 1924
BADSHA Vs. EMPEROR
October 29, 1924
BAVACHI Vs. VIZHOTH KANHIROTE KUNHI KANNAN AND ANR
October 8, 1924
CHAIRMAN, MUNICIPAL COUNCIL Vs. GAJIREDDI SEETHARAMAYYA NAIDU
October 2, 1924
CHEEMALAPATTI VENKATA REDDI Vs. NATARAJA SETTI
January 16, 1924
DAVUTHAMMAL Vs. PASARI AMMAL AND ORS
October 7, 1924
DEVABHAKTUNI BUTCHAMMA Vs. DEVABHAKTUNI PUNNAMMA
October 28, 1924
DIVI DWARKACHARYULU Vs. KOTHAPALLI SRIKRISHNAN
October 24, 1924
DORASWAMI IYER AND ORS Vs. THIRUVENGADA MUDALIAR
October 31, 1924
GANTA DANIYELU Vs. GUNTI YESU RATNAM
October 22, 1924
GONDU RAMASUBBA IYER Vs. MUTHIAH KONE AND ORS
October 8, 1924
GUNTREDDI MALLU NAYUDU AND ORS Vs. GUNTREDDI CHINNA GAVURU NAIDU AND ORS
October 23, 1924
HAJI SAHIB HAMEED LABBAI Vs. S MAHAMAD KHATHER PILLAI MARAKAYAR AND ORS
October 17, 1924
IN RE: BADSHA Vs. STATE
October 29, 1924
IN RE: S KUSUNGADU Vs. STATE
October 8, 1924
IN RE: SAMANATHU KUSUNUGADU Vs. STATE
October 28, 1924
K N KRISHNASWAMI BHAGAVATHAR Vs. N A THIRUMALAI IYAR AND ORS
October 21, 1924
KAMAKSHI AMMAL Vs. POOCHAMMAL ALIAS KAMAKSHI AMMAL AND ORS
October 13, 1924
KARIPPAYI KATHIRI AND ORS Vs. KARUTIPRATH KANNAN
October 22, 1924
KODAVALI SUBBAMMA Vs. KODAVALI PAPAYYA
October 21, 1924
KUDAPPA SEETHARAMMAYYA Vs. RONGALA SAMUDRUDU AND ORS
October 22, 1924
LAKSHMINARAYANA KULLURAYA Vs. RAJAMMA AND ANR
October 17, 1924
M RAMA RAO Vs. K RENGASWAMY RAO
October 10, 1924
M RAMA RAO Vs. APPU AND ORS
October 7, 1924
M RUDRAPPA Vs. K MARIAPPA AND ORS
October 2, 1924
MEENAKSHI AMMAL Vs. KARUPPANNA PILLAI ALIAS MUTHUSWAMI PILLAI
October 29, 1924
MURUGAPPA ASARI Vs. SHANMUGA MUDALIAR AND ANR
October 7, 1924
MURUGAPPA NAICKER Vs. EMPEROR
October 9, 1924
NAKONDU NAGASAMI IYER Vs. THIRUKONDA ELLARAGAN
October 23, 1924
NARIKKOTE KUNNAMANGALATH ITTISSERI KUBERAN NAMBUDRI Vs. POTHERA KALLOOR KOMAN NAIR
October 21, 1924
NATESA THEVAN Vs. DISTRICT BOARD OF TANJORE
October 7, 1924
PALAKANDA CHINNA SURYANARAYANA DEO Vs. MANDINA APPAYYA AND ORS
October 14, 1924
PIRAMU AMMAL AND ANR Vs. SERUNATHA AMMAL AND ANR
October 8, 1924
PUBLIC PROSECUTOR Vs. CHERU KUTTI
October 30, 1924
PUTTI SETHU RAO Vs. SEETHALAKSHMI AMMAL AND ORS
October 9, 1924
RAJAGOPALACHAIAR Vs. THIAGARAYA MUDALI
October 21, 1924
RAMASWAMI ALIAS PALUNNA NATHAN, MINOR, BY GUARDIAN 2 AND 3 AND ORS Vs. M P M MUTHAYYA CHETTI
October 1, 1924
S ARUNACHALA NAIDU Vs. S R BALAKRISHNA AND CO
October 22, 1924
SENGAMALAM, MINOR, BY NEXT FRIEND KANDASWAMI PILLAI Vs. LEGAMBAL AND ORS
October 3, 1924
SRIRAMSUBBA RAO AND ANR Vs. CHITTURI VENKATRATNAM AND ORS
October 2, 1924
SUBBAMMA AND ANR Vs. ADIMOORTHEPPA AND ORS
October 23, 1924
SUBRAMANIA IYER Vs. A SUBBAN CHETTIAR
October 1, 1924
SULEMAN SAHEB AND ORS Vs. PERICHEVLA VENKATRAJU
October 13, 1924
T S SUBBA RAO Vs. APPADURAI IYER AND ORS
October 30, 1924
THE ACTING SECRETARY, BOARD OF REVENUE, SEPARATE REVENUE Vs. THE AGENT, SOUTH INDIAN RAILWAY COMPANY LTD
October 15, 1924
UTTARAVELLI PEDA APPALA NAIDU AND ANR Vs. UTTARAVELLI APPALA NAIDU AND ORS
October 20, 1924
VABALA REDDI MALLAYYA AND ORS Vs. SRI RAJA MIRJA SRI PUSHVATI ALAKA NARAYANA GAJAPATHIRAJU MAHARAJU MANYA SULTAN BAHADUR TRUSTEE OF VIJAYANAGARAM ESTATE
October 20, 1924
VABALAREDDI MALLAYA AND ORS Vs. NAYANA GAJAPATHIRAJU MANYA SULTAN BAHADUR, TRUSTEE OF VIZIANGARAM ESTATE
October 20, 1924
VALLURI VENKATASUBBAYYA Vs. PAKATI SUBRAMANIAM AND ORS
October 30, 1924
VANGALI VENKANNA Vs. POLAMARASETTI CHINNA APPALASWAMI
October 28, 1924
VANGALI VENKATANNA AND ORS Vs. POLAMANASETTI CHINA APPALASWAMI
October 28, 1924
VEERA RAGHAVACHARIAR AND ORS Vs. THE SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF TANJORE
October 18, 1924
VEERAPPAN ALIAS PALANIAPPAN CHETTI Vs. MYLAI UDAYAN
October 8, 1924
VEERASAMI NAIDU AND ANR Vs. SIVAGURUNATHA PILLAI AND ORS
October 14, 1924
VELOVOLU POTHARAJU Vs. MATTA ADISESHU AND ANR
October 30, 1924