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Case Index
Title
Date
A. K. AZAD ALIAS BAIRA AZAD Vs. MD. MOSTAFIZUR RAHMAN
July 16, 2014
A. K. M. ABDUR ROB Vs. MD. NURUL ISLAM MRIDHA
March 6, 2014
ABDUL AZID @ AZID DACOIT Vs. STATE
February 23, 2014
ABDUR RAHIM KHAN Vs. MD. ABDUS SAMAD
September 11, 2014
ABU JAHER BISWAS Vs. MOFAZZAL HOSSAIN
April 10, 2014
ABUL BASHAR CHOWKIDAR Vs. ABDUL MANNAN @ KHADEMUL ISLAM
September 11, 2014
ALHAJ MD. HARUN-UR RASHID Vs. RASHED HARUN
April 24, 2014
ALI GARMENTS LIMITED Vs. COMMISSIONER OF TAXES
February 5, 2014
ALLAMA DELWAR HOSSAIN SAYEDEE Vs. GOVERNMENT OF THE PEOPLES REPUBLIC OF BANGLADESH
September 17, 2014
ALVI SPINNING MILLS LTD. Vs. BANGLADESH
January 30, 2014
AMENA KHATUN Vs. HEM CHANDRA ROY
March 13, 2014
AMIR HOSSAIN HOWLADER Vs. MOHAMMAD ALI HOSSAIN FAKIR
February 10, 2014
AN APPEAL UNDER SECTION 196D OF THE CUSTOMS ACT, 1969 Vs. APPELLATE TRIBUNAL, CUSTOMS, EXCISE AND VAT, JIBON BIMA BHABAN
November 19, 2014
AN APPLICATION UNDER ARTICLE 102 OF THE CONSTITUTION OF THE PEOPLES REPUBLIC OF BANGLADESH Vs. THE GOVERNMENT OF BANGLADESH
September 10, 2014
ANTI-CORRUPTION COMMISSION Vs. JESMIN ISLAM
February 10, 2014
BANGLADESH PARIBESH ANDOLON Vs. BANGLADESH
July 13, 2014
BHABATOSH KUMAR BASU ROY Vs. BHAJANA RANI ROY
September 17, 2014
CHITTA RANJAN BAKSHI Vs. MAYA RANI BAKSHI
June 10, 2014
COMMISSIONER OF CUSTOMS, CUSTOMS HOUSE, BENAPOLE, JESSORE Vs. SAMUDA CHEMICAL COMPLEX LIMITED
July 20, 2014
DELIPJAN Vs. SHAHED BADSHA
February 11, 2014
DIRD WASHING PLANT LTD. Vs. GOVERNMENT OF BANGLADESH
April 28, 2014
FEROZ ALAM Vs. MD. JAHANGIR HOSSAIN
July 14, 2014
GOVERNMENT OF BANGLADESH Vs. MD. GAZI SHAFIQUL
April 24, 2014
GOVERNMENT OF BANGLADESH Vs. MD. GAZI SHAFIQUL
February 24, 2014
GOVERNMENT OF BANGLADESH Vs. MD. KAZEMUDDIN MIAH
December 2, 2014
GOVERNMENT OF THE PEOPLES REPUBLIC OF BANGLADESH Vs. MD. KAZEMUDDIN MIAH
December 2, 2014
HAJI NAYEB ALI Vs. MD. AMIR HOSSAIN
November 25, 2014
HAZRAT ALI Vs. STATE
December 4, 2014
HOSNA ARA BEGUM Vs. ABDUL MALIK @ MOHIUDDIN
September 2, 2014
JAMSHED ALI Vs. DEPUTY COMMISSIONER
November 23, 2014
JEWEL RANA Vs. ARTHA RIN ADALAT NO. 1, DHAKA
May 26, 2014
JOHORA BIBI Vs. TOZAMMAL HOSSAIN
November 25, 2014
LUTFURNNAHAR BIBI Vs. TARAN BIBI
July 15, 2014
M. A. QUASHEM Vs. REGISTRAR OF JOINT STOCK COMPANIES
March 11, 2014
MD. A. B. MANNAF SHEIKH Vs. ARTHA RIN ADALAT, FARIDPUR
February 19, 2014
MD. ABDUL WARES Vs. MD. AMIDUL ISLAM ALIAS PHOTO MIAH BEING
October 20, 2014
MD. ABDUR RASHID @ ABDUR RASHID SARKER Vs. STATE
June 11, 2014
MD. ABUL BASHAR Vs. GOVERNMENT OF BANGLADESH
May 4, 2014
MD. AHMED ALI Vs. BANGLADESH
December 9, 2014
MD. ARSHAD HOSSAIN CHOWDHURY Vs. ARTH RIN ADALAT NO. 1, CHITTAGONG
May 12, 2014
MD. ATAR ALI Vs. SERAJ MIAH
May 8, 2014
MD. DARUL ISLAM Vs. MD. TAMIJUL ISLAM
November 27, 2014
MD. DELWAR HOSSAIN BHUIYAN Vs. STATE
May 28, 2014
MD. ENAMUL HAQUE KANDU Vs. GOVERNMENT OF BANGLADESH
May 28, 2014
MD. MAHABUB ALAM Vs. BANGLADESH, REPRESENTED BY THE SECRETARY
June 5, 2014
MD. MIZANUR RAHMAN Vs. MD. MAHFUZUR RAHMAN
November 30, 2014
MD. MUJIBAR RAHMAND Vs. BANGLADESH
March 10, 2014
MD. MUKDESUR RAHMAN BADAL Vs. STATE
November 20, 2014
MD. MUKSHED ALI Vs. MANAGER
December 1, 2014
MD. SHETAUR RAHMAN Vs. GOVERNMENT OF BANGLADESH
July 22, 2014
MD. WAHED MIAH Vs. ABDUL KHALEQUE
May 22, 2014
MOHAMMAD ZAFAR IQBAL Vs. BANGLADESH, REPRESENTED BY THE SECRETARY OF THE MINISTRY OF LIBERATION WAR AFFAIRS
March 4, 2014
MUHAMMAD KAMARUZZAMAN Vs. CHIEF PROSECUTOR, INTERNATIONAL CRIMES TRIBUNAL, DHAKA, BANGLADESH
November 3, 2014
NATIONAL BOARD OF REVENUE Vs. S.R. SHIPPING LTD.
July 13, 2014
NAZMUN NAHAR BEGUM Vs. GOVERNMENT OF BANGLADESH
October 29, 2014
NAZRUL FAKIR Vs. SREEDEB KUMAR GHOSE
November 12, 2014
OXINEL SERVICES PET. LTD. Vs. MR. S. O. M. KALIMULLAH
December 4, 2014
PUBALI BANK LIMITED Vs. MD. ABDUR RASHID MIAH
November 18, 2014
RABIULLAH Vs. BANGLADESH
October 23, 2014
RAHIMA BEGUM Vs. GOVERNMENT OF BANGLADESH
March 13, 2014
RINA BEGUM Vs. A.D.C.
November 20, 2014
RUKSANA HUQ Vs. A. K. FAYAZUL HUQ (RAJU)
February 25, 2014
S.N. KABIR Vs. MRS. FATEMA BEGUM
February 16, 2014
SECRETARY Vs. MD. SHAHIDULLAH
September 14, 2014
SECRETARY, MINISTRY OF LAND Vs. LAS NUR MIAH
March 5, 2014
SHAFIQUL ISLAM Vs. STATE
June 16, 2014
STATE Vs. NURU MIA
October 23, 2014
VOJOHORI KARMOKAR Vs. KUSUMI BALA MALI
June 18, 2014
WAGACHARA TEA ESTATE LTD Vs. MUHAMMAD ABU TAHER
December 2, 2014