Case Index

Title
Date
AKTAR ALAM Vs. STATE OF SIKKIM
August 18, 2014
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SANU RAI
May 23, 2014
BAL BAHADUR TAMANG Vs. STATE OF SIKKIM
May 1, 2014
BHAWANI SHANKAR DAHAL Vs. GANGA MAYA DAHAL
May 9, 2014
BIKRAM PRADHAN Vs. STATE OF SIKKIM
July 16, 2014
BINOD PRADHAN Vs. STATE OF SIKKIM
March 24, 2014
BRANCH MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO.LTD. Vs. SHITAL TAMANG
February 20, 2014
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. RITA RAI
May 7, 2014
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. RINA SUBBA
January 30, 2014
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. KRISHNA BAHADUR CHETTRI
June 5, 2014
BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. MADANSHA SHERPA AND ORS.
March 3, 2014
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD. Vs. BIR MAN RAI
March 7, 2014
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. BIRESH GIRI
September 15, 2014
BUDHIS RAI Vs. STATE OF SIKKIM
December 9, 2014
CHANDER PAL Vs. SONAM TOPGAY BHUTIA
November 25, 2014
CHEWANG PINTSO BHUTIA Vs. STATE OF SIKKIM
June 5, 2014
CHUNGTHANG HYDRO POWER PRIVATE LIMITED Vs. HIGH POWERED COMMITTEE FOR HYDRO ELECTRIC PROJECTS
September 17, 2014
DENZONG ALBREW PRIVATE LIMITED Vs. UNION OF INDIA
September 18, 2014
DREAMBOX MARKETING (A) PVT. LTD. Vs. HIMALAYAN DISTILLERIES LTD.
April 28, 2014
ENVISION PRIVATE LIMITED Vs. UNION OF INDIA
September 18, 2014
EVEREST INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA
September 18, 2014
GAMING INDIA DISTRIBUTOR LIMITED Vs. THE STATE OF SIKKIM
September 24, 2014
HOTILAL PRASAD Vs. SAKUNTALA SHARMA
December 10, 2014
KARMA THINLAY LAMA Vs. THE STATE OF SIKKIM
December 12, 2014
LALL BAHADUR RAI Vs. THE STATE OF SIKKIM
September 25, 2014
LAXMI PRASAD TEWARI Vs. STATE OF SIKKIM
August 11, 2014
LAXUMAN PRASAD Vs. JAGDISH PRASAD
November 24, 2014
LOK BAHADUR LAMICHANEY Vs. THE STATE OF SIKKIM
September 30, 2014
M. AMRATHA KUMAR Vs. STATE OF SIKKIM
April 21, 2014
MAHENDRA PRADHAN Vs. HANUMAN PRASAD AGARWAL
July 17, 2014
MAN BAHADUR DARJEE Vs. MANOJ GUPTA
March 13, 2014
MAN KUMARI SHARMA Vs. STATE OF SIKKIM
May 8, 2014
MANI KUMAR GURUNG Vs. STATE OF SIKKIM
July 22, 2014
MANMEET SINGH KHAMBAY Vs. STATE OF SIKKIM AND ANOTHER
July 25, 2014
MASTER BISWAS BASNET Vs. STATE OF SIKKIM
August 19, 2014
MEENA RAWAT Vs. SHIV KUMAR PRADHAN
July 30, 2014
MILAN KUMAR DIYALI Vs. STATE OF SIKKIM
August 25, 2014
MOUNT DISTILLERIES LIMITED Vs. UNION OF INDIA
September 18, 2014
MOUTUSHI DATTA Vs. SURPRATIM DATTA
September 23, 2014
NAR BAHADUR KHARKA Vs. STATE OF SIKKIM
September 29, 2014
NARAD PARIYAR Vs. STATE OF SIKKIM
August 27, 2014
NORBU TSHERING BHUTIA Vs. CALCUTTA HARDWARE STORES
October 13, 2014
ORIENTAL INDUSTRIES LIMITED Vs. UNION OF INDIA
September 18, 2014
PANKAJ THAKUR Vs. STATE OF SIKKIM
November 18, 2014
PASSANG LEPCHA Vs. STATE OF SIKKIM
April 17, 2014
PASSANG LEPCHA Vs. SANEY TSHERING LEPCHA
February 28, 2014
PASSANG TAMANG Vs. STATE OF SIKKIM
October 31, 2014
PAVE INFRASTRUCTURE PVT. LTD. Vs. UNION OF INDIA
June 9, 2014
PHUCHUNG TSHERING BHUTIA Vs. STATE OF SIKKIM
May 19, 2014
PIYUSH TEWARI Vs. CHIEF SECRETARY
June 25, 2014
PRABHAT KIRAN RAI Vs. STATE OF SIKKIM
September 17, 2014
PRASAD P Vs. UNION OF INDIA; BORDER ROADS DEVELOPMENT BOARD; DEPARTMENT OF PERSONNEL AND TRAINING,; DIRECTOR GENERAL; COMMANDER; OFFICER COMMANDING; KRIPAL SINGH; BIJU R ; VARGHESE NL; RAMESH SINGH
December 3, 2014
PUBLIC AND PANCHAYATS OF NORTH SIKKIM Vs. CHIEF ENGINEER, PROJECT SWASTIK
July 30, 2014
PUBLIC AND PIPON Vs. UNION OF INDIA
February 18, 2014
RAM BAHADUR DAS Vs. STATE OF SIKKIM THROUGH THE ADDITIONAL PUBLIC PROSECUTOR
April 3, 2014
RAMA SHANKAR GUPTA Vs. THE STATE BANK OF INDIA
November 24, 2014
SANGAY BHUTIA Vs. BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD
August 19, 2014
SIKKIM MANIPAL UNIVERSITY Vs. STATE OF SIKKIM
November 18, 2014
SIKKIM SOCIAL EMPOWERMENT ASSOCIATION Vs. ANJAN UPADHYAYA
March 27, 2014
SILLI MAN SUBBA Vs. MAN BAHADUR SUBBA
November 24, 2014
SON TSHERING LEPCHA Vs. SANEY TSHERING LEPCHA
December 12, 2014
SOURAV KAFLEY Vs. SIKKIM PUBLIC SERVICE COMMISSION
July 23, 2014
STATE OF SIKKIM Vs. SHILASH BISWAKARMA
June 25, 2014
STATE OF SIKKIM Vs. DIVYA BISWAKARMA
June 25, 2014
STATE OF SIKKIM Vs. MOHAN KUMAR MUKHIA (SUNAR) @ PHUCHAY,
June 25, 2014
STATE OF SIKKIM Vs. SEM SODEUN WANGDI
February 27, 2014
STATE OF SIKKIM Vs. AITA HANG SUBBA
July 2, 2014
STATE OF SIKKIM Vs. TEMPA LENDUP LACHENPA
July 28, 2014
SUBHASH KUMAR PRADHAN Vs. SHANTI DEVI
September 11, 2014
SUNIL KUMAR MARWAHA Vs. STATE OF SIKKIM
May 22, 2014
SUSANTA KUMAR SAHOO @ BULLU SAHOO Vs. STATE OF SIKKIM
May 23, 2014
T. ONGYAL BHUTIA Vs. PHUMPI BHUTIA
September 10, 2014
TASHI DAWA Vs. CHET KUMAR PRADHAN @ PREETAM PRADHAN
March 14, 2014
TASHI DE LEK GAMING SOLUTIONS PVT. LIMITED Vs. UNION OF INDIA
July 15, 2014
TEESTA RANGIT PRIVATE LIMITED Vs. DIRECTOR OF SIKKIM STATE LOTTERIES
August 29, 2014
TEESTA RANGIT PRIVATE LIMITED Vs. UNION OF INDIA
September 18, 2014
TENCHUNG LACHUNGPA Vs. CHIEF SECRETARY
September 24, 2014
THE BRANCH MANAGER Vs. RATNA BAHADUR CHETTRI
October 17, 2014
THE BRANCH MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SMT. RITA THAPA (MANAGER), SHRI MAHESH THAPA AND SHRI DINESH THAPA (MANAGER)
May 1, 2014
TIKA MAYA CHETTRI @ JAYA SUMBRUI Vs. STATE OF SIKKIM
March 13, 2014
TSETEN TASHI BHUTIA Vs. STATE BANK OF SIKKIM
August 26, 2014
TULA RAM CHETTRI Vs. KUL BAHADUR CHETTRI
August 11, 2014
U. NARAYAN SHARMA Vs. THE STATE OF SIKKIM
October 9, 2014
VEENA DEVI SHARMA Vs. STATE OF SIKKIM
August 19, 2014
VINAY RAI Vs. STATE OF SIKKIM
October 15, 2014
VINAY RAI Vs. STATE OF SIKKIM
May 15, 2014
YUKSOM ENGINEERING WORKS PRIVATE LIMITED Vs. UNION OF INDIA
September 18, 2014
ZEEGEE LACHENPA Vs. STATE OF SIKKIM
May 9, 2014