Case Index

Title
Date
A.P. ARYA Vs. STATE OF JHARKHAND AND ORS.
March 6, 2014
AADARSH KUMAR Vs. UNION OF INDIA AND ORS.
November 26, 2014
ABANI BHUSAN SAHU Vs. STATE OF JHARKHAND
April 3, 2014
ABDUL HAMID Vs. STATE OF JHARKHAND
February 11, 2014
ABHAY MINZ Vs. STATE OF JHARKHAND
July 18, 2014
ABHAY PRASAD SINGH Vs. STATE OF JHARKHAND AND ORS.
August 19, 2014
ABHIJEET HAZARIBAGH TOLL ROAD LIMITED Vs. UNION OF INDIA
April 10, 2014
ABHISHEK ANAND Vs. THE STATE OF JHARKHAND
September 18, 2014
ABHISHEK NITIN Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
December 18, 2014
ABHISHEK PRAKASH Vs. STATE OF JHARKHAND
February 24, 2014
ABHISHEKH KUMAR AGARWAL Vs. THE STATE OF JHARKHAND
December 22, 2014
ABU FAZAL SHAKIL AHMAD Vs. STATE OF JHARKHAND
April 9, 2014
ACCROPOLY METAL INDUSTRIES PRIVATE LTD Vs. STATE OF JHARKHAND
July 7, 2014
ACCROPOLY METAL INDUSTRIES PRIVATE LTD Vs. STATE OF JHARKHAND
February 10, 2014
ACHAL KUMAR CHOURASIA Vs. THE STATE OF JHARKHAND
September 4, 2014
ACHAL KUMAR CHOURASIA Vs. STATE OF JHARKHAND AND ORS.
September 1, 2014
ADARSH ARUN BALMUCHU Vs. THE UNION OF INDIA AND ORS.
August 28, 2014
AGNES KISKU AND OTHERS Vs. DY. CHIEF PERSONNEL OFFICER (W), CHITRANJAN LOCOMOTIVE WORKS AND OTHERS
June 30, 2014
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. SARYU PRASAD GUPTA
May 2, 2014
AGRICULTURAL PRODUCE MARKET COMMITTEE, GARHWA Vs. SARYU PRASAD GUPTA
April 22, 2014
AGRICULTURAL PRODUCE MARKET COMMITTEE, GARHWA Vs. SARYU PRASAD GUPTA
January 28, 2014
AJAY DUBEY, RAM LAKHAN DUBEY AND KEDAR NATH PANDEY Vs. PALAMAU KSHETRIYA GRAMIN BANK
January 18, 2014
AJAY KUMAR Vs. THE STATE OF JHARKHAND THROUGH CBI
November 14, 2014
AJAY KUMAR RAI Vs. STATE OF JHARKHAND
April 1, 2014
AJAY KUMAR SINGH Vs. STATE OF JHARKHAND
March 7, 2014
AJAY PANDEY Vs. UNION OF INDIA
October 14, 2014
AJAY PRASAD Vs. THE STATE OF JHARKHAND
November 17, 2014
AJAY SAHU Vs. STATE OF JHARKHAND
February 10, 2014
AJAY SAHU Vs. STATE OF JHARKHAND
September 10, 2014
AJAY TIRKEY Vs. THE STATE OF JHARKHAND & OTHERS
October 16, 2014
AJIT KUMAR Vs. THE STATE OF JHARKHAND
September 16, 2014
AJIT KUMAR Vs. STATE OF JHARKHAND
March 4, 2014
AJIT KUMAR GOPE Vs. CHAIRMAN, EXAMINATION CONTROLLER
April 28, 2014
AJIT KUMAR MISTRY Vs. THE STATE OF JHARKHAND
December 19, 2014
AJIT NATH MISHRA AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
May 16, 2014
AJIT SINGH NAMDHARI Vs. STATE OF JHARKHAND
March 22, 2014
AJMIRA KHATOON AND NASIDA KHATUN Vs. STATE OF JHARKHAND
January 3, 2014
AKHASH KUMAR Vs. STATE OF JHARKHAND AND ORS.
January 20, 2014
AKHILESH SINGH Vs. STATE OF JHARKHAND
January 24, 2014
AKHILESHWAR PRASAD SINGH Vs. THE STATE OF JHARKHAND
November 14, 2014
AKHILESHWAR SINGH Vs. STATE OF JHARKHAND
July 18, 2014
ALAKH NATH PANDEY Vs. ANIRUDH RAM
January 28, 2014
ALICE USHA RANI SINGH Vs. STATE OF JHARKHAND
January 6, 2014
ALIZABETH MARANDI Vs. THE STATE OF JHARKHAND & OTHERS
December 5, 2014
ALL INDIA PROGRESSIVE WOMEN ASSOCIATION, JHARKHAND CHAPTER Vs. THE UNION OF INDIA
November 20, 2014
ALLAHABAD BANK, PARK MARKET BRANCH, HIRAPUR Vs. STATE OF JHARKHAND
July 17, 2014
ALOK KUMAR PITAMBAR Vs. UNION OF INDIA
January 22, 2014
ALOK SINGH @ MUNNA @ ALOK KUMAR SINGH AND ANOTHER Vs. STATE OF JHARKHAND
December 4, 2014
ALOKE KUMAR GUPTA Vs. STATE OF JHARKHAND
March 31, 2014
AMAR BAHADUR SINGH Vs. STATE OF JHARKHAND
September 26, 2014
AMAR NATH DALMIA Vs. STATE OF JHARKHAND AND ORS.
March 6, 2014
AMAR NATH MISHRA Vs. UNION OF INDIA
January 8, 2014
AMAR NATH MISHRA Vs. STATE OF JHARKHAND THROUGH VIGILANCE
January 28, 2014
AMAR NATH PANDEY Vs. STATE OF JHARKHAND
April 3, 2014
AMARDIP SINGH Vs. STATE OF JHARKHAND
January 15, 2014
AMARENDER KUMAR SINGH Vs. CENTRAL COALFIELDS LTD. AND OTHERS
April 22, 2014
AMARENDRA PAUL Vs. STATE OF JHARKHAND
January 24, 2014
AMARNATH MAHLI Vs. THE STATE OF JHARKHAND
August 13, 2014
AMARNATH MAHTO Vs. THE STATE OF JHARKHAND
October 8, 2014
AMBRISH @ AMRISH MAHTO Vs. STATE OF JHARKHAND
January 16, 2014
AMENDRA KUMAR Vs. STATE OF JHARKHAND
January 6, 2014
AMERIKA PRASAD SINGH Vs. STATE OF JHARKHAND
May 1, 2014
AMLESH KUMAR SINGH @ AMLESH SINGH Vs. THE STATE OF JHARKHAND
November 14, 2014
AMRENDRA KUMAR Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY
February 18, 2014
AMRENDRA KUMAR SINGH Vs. CENTRAL BANK OF INDIA THROUGH ITS ZONAL MANAGER, PATNA
May 2, 2014
AMRENDRA KUMAR SINGH Vs. STATE OF JHARKHAND AND OTHERS
June 25, 2014
AMRIT COAL CARRIERS Vs. EASTERN COALFIELDS LIMITED AND ORS.
November 28, 2014
AMRIT SINGH Vs. CENTRAL COALFIELDS LIMITED, SWANG WASHERY THROUGH PROJECT OFFICER SRI S.R. ANANTWAR
January 23, 2014
AMRUDH SAHU Vs. STATE OF JHARKHAND
April 24, 2014
ANAND KUMAR Vs. THE NATIONAL INSTITUTE OF TECHNOLOGY
October 31, 2014
ANAND MASIH TOPNO Vs. THE STATE OF JHARKHAND
August 4, 2014
ANAND PRAKASH Vs. STATE OF JHARKHAND
May 5, 2014
ANANDA RTAMBHARA Vs. BHAIYA RAMESH CHANDRA PRASAD
August 12, 2014
ANANT PRASAD JAISWAL Vs. CHANCELLOR OF UNIVERSITIES
September 16, 2014
ANCHALA DEVI @ ACHALA DEVI Vs. CENTRAL COALFIELDS LTD. AND OTHERS
January 17, 2014
ANIL GUPTA Vs. STATE OF JHARKHAND
May 6, 2014
ANIL KUMAR AKELA Vs. STATE BANK OF INDIA
September 10, 2014
ANIL KUMAR MARANDI Vs. THE UNION OF INDIA
December 1, 2014
ANIL KUMAR RAJHANS Vs. STATE OF JHARKHAND
January 10, 2014
ANIL KUMAR RAM Vs. THE STATE OF JHARKHAND AND ORS.
November 11, 2014
ANIL KUMAR SINGH Vs. THE STATE OF JHARKHAND
December 2, 2014
ANIL SHARMA Vs. BANK OF INDIA
September 12, 2014
ANIRUDHA MANDAL Vs. STATE OF JHARKHAND
March 3, 2014
ANITA DEVI Vs. UNION OF INDIA
July 2, 2014
ANJANA RASHMI MINZ Vs. STATE OF JHARKHAND
December 11, 2014
ANJANI SINGH Vs. STATE OF JHARKHAND
November 10, 2014
ANJU KUMARI Vs. THE STATE OF JHARKHAND
July 15, 2014
ANJUMAN FAIZAL GHURBA MUSLIM SOCIETY Vs. STATE OF JHARKHAND
December 1, 2014
ANMOL KUMAR SINGH Vs. STATE OF JHARKHAND
July 11, 2014
ANNAPURNA KUNDU Vs. STATE OF JHARKHAND
May 5, 2014
ANSHU BEHL Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
November 28, 2014
ANSHUL AGROCHEMICALS Vs. STATE OF JHARKHAND
August 29, 2014
ANTU GOPE Vs. STATE OF JHARKHAND
July 10, 2014
ANULICA KUMAR Vs. STATE OF JHARKHAND
April 3, 2014
ANUP KUMAR Vs. STATE OF JHARKHAND
July 2, 2014
ANUP KUMAR AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
November 25, 2014
ANUP KUMAR TIWARI Vs. STATE OF JHARKHAND
January 6, 2014
ANURADHA GUPTA Vs. THE STATE OF JHARKHAND
August 21, 2014
APICAL EXIM PRIVATE LIMITED AND ANOTHER Vs. STATE OF JHARKHAND AND ANOTHER
May 12, 2014
ARBIND KUMAR Vs. STATE OF JHARKHAND
January 7, 2014
ARBIND SHARMA Vs. STATE OF JHARKHAND
November 27, 2014
ARJUN KUMAR SINGH Vs. UNION OF INDIA
March 24, 2014
ARJUN PRASAD SINHA Vs. THE STATE OF JHARKHAND
November 26, 2014
ARJUN SINGH ALIAS BIRSA SINGH AND KAMAL SINGH Vs. STATE OF JHARKHAND
January 22, 2014
ARJUN TIWARI Vs. STATE OF JHARKHAND
February 6, 2014
ARTI SINHA Vs. THE STATE OF JHARKHAND
January 29, 2014
ARUN KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
July 17, 2014
ARUN KUMAR Vs. STATE OF JHARKHAND
January 6, 2014
ARUN KUMAR @ KUMAR ARUN Vs. STATE OF JHARKHAND
February 12, 2014
ARUN KUMAR KARN Vs. MINERAL AREA DEVELOPMENT AUTHORITY AND ORS.
October 20, 2014
ARUN KUMAR MISHRA Vs. STATE OF JHARKHAND
March 13, 2014
ARUN KUMAR SINGH, SON OF SRI ARJUN SINGH, PRESIDENT JHARKHAND VIKLANG MANCH Vs. STATE OF JHARKHAND AND ORS.
December 2, 2014
ARUN KUMAR SRIVASTAVA Vs. BANK OF INDIA
January 9, 2014
ARUN PRASAD Vs. STATE OF JHARKHAND
May 9, 2014
ARUN SONI Vs. THE STATE OF JHARKHAND
January 23, 2014
ARUNA RANI PRAJAPATI Vs. THE STATE OF JHARKHAND AND ORS.
December 11, 2014
ARUNA SINGH Vs. THE STATE OF JHARKHAND
October 20, 2014
ARUNI DUKARIA Vs. STATE OF JHARKHAND
January 7, 2014
ARVIND KUMAR JHA Vs. STATE OF JHARKHAND THROUGH SUPERINTENDENT OF POLICE, VIGILANCE BUREAU, GOVERNMENT OF JHARKHAND, RANCHI
July 9, 2014
ARVIND KUMAR SINHA Vs. STATE OF JHARKHAND
July 1, 2014
ASHA DEVI Vs. JHARKHAND STATE ELECTRICITY BOARD
July 24, 2014
ASHOK AND COMPANY Vs. STATE OF JHARKHAND
February 6, 2014
ASHOK KUMAR Vs. STATE OF JHARKHAND
February 11, 2014
ASHOK KUMAR BHARTI Vs. STATE OF JHARKHAND
January 30, 2014
ASHOK KUMAR DE Vs. STATE OF JHARKHAND
July 9, 2014
ASHOK KUMAR RAVI Vs. STATE OF JHARKHAND AND ORS
July 21, 2014
ASHOK KUMAR SHARMA Vs. STATE OF JHARKHAND
May 2, 2014
ASHOK KUMAR SINGH Vs. ST AT E OF JHARKHAND
December 2, 2014
ASHOK KUMAR SINGH Vs. THE STATE OF JHARKHAND AND OTHERS
April 24, 2014
ASHOK RAM, BINU RAM AND TILAK RAM Vs. STATE OF JHARKHAND
February 19, 2014
ASHWINI KUMAR SINHA Vs. STATE OF JHARKHAND
April 21, 2014
ASIF EKRAM Vs. STATE OF JHARKHAND THROUGH CBI
November 14, 2014
ASLAM Vs. THE STATE OF JHARKHAND AND ORS.
December 3, 2014
ATAUR RAHMAN Vs. STATE OF JHARKHAND
April 28, 2014
ATC TELECOM TOWER CORPORATION PVT. LTD. Vs. STATE OF JHARKHAND AND ORS.
July 22, 2014
ATHANAS MUNDA Vs. STATE OF JHARKHAND
March 12, 2014
AWADH KUMAR SINGH Vs. CENTRAL COALFIELDS LIMITED
March 5, 2014
AWADHESH SINGH ALIAS ABHAY PRATAP SINGH Vs. STATE OF JHARKHAND
March 7, 2014
AWANTI BALA GUPTA Vs. THE STATE OF JHARKHAND
December 2, 2014
AWDESH KUMAR PANDEY @ A.K.PANDEY Vs. UNION OF INDIA
June 25, 2014
AYUB RAZA Vs. STATE OF JHARKHAND
December 10, 2014
AZIJ ANSARI Vs. THE UNION OF INDIA
July 17, 2014
B.R. PRASAD @ BANGALORE RAM PRASAD Vs. STATE OF JHARKHAND THROUGH C.B.I.
April 11, 2014
BABAN SINGH Vs. STATE OF JHARKHAND
July 24, 2014
BABAN SINGH AND ORS. Vs. COAL MINES PROVIDENT FUND AND ORS.
November 12, 2014
BABITA KUMARI Vs. STATE OF JHARKHAND
July 1, 2014
BABLOO KUMAR Vs. THE UNION OF INDIA
May 8, 2014
BABLU BHAKAT Vs. STATE OF JHARKHAND
October 21, 2014
BABUDHAN MURMU Vs. STATE OF JHARKHAND
September 3, 2014
BABULOG JHA Vs. THE STATE OF JHARKHAND
December 17, 2014
BABURAM KISKU Vs. THE STATE OF JHARKHAND
September 3, 2014
BADAL SOREN AND ORS. Vs. JHARKHAND STATE MINERAL DEVELOPMENT CORPORATION LIMITED. AND ORS.
December 10, 2014
BADRI PRASAD BHARTIYA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
August 6, 2014
BAHA MURMU Vs. STATE OF JHARKHAND
July 4, 2014
BAHA MURMU Vs. STATE OF JHARKHAND AND OTHERS
July 1, 2014
BAIJAN HEMBRUM Vs. STATE OF JHARKHAND
January 7, 2014
BAIJU MURMU Vs. RANCHI UNIVERSITY, RANCHI
March 6, 2014
BALBINDER KAUR Vs. UOI
May 6, 2014
BALESHWAR LOHAR Vs. THE STATE OF JHARKHAND
November 17, 2014
BALESHWAR MISHRA Vs. STATE OF JHARKHAND
February 25, 2014
BALESHWAR PRASAD YADAV Vs. STATE OF JHARKHAND
March 20, 2014
BALESHWAR RABIDAS Vs. STATE OF JHARKHAND
January 8, 2014
BALESHWAR YADAV; RAMCHANDRA YADAV; BAIJNAT H DAS; BHUNESHWAR DAS; KALAWATI Vs. STATE OF JHARKHAND
November 3, 2014
BALRAM KUNDU Vs. STATE OF JHARKHAND AND ORS.
January 29, 2014
BALRAM SINGH Vs. M/S BHARAT COKING COAL LTD. AND ORS.
March 5, 2014
BALRAM TRANSPORT CORPORATION Vs. ORIENTAL INSURANCE COMPANY LTD.
January 23, 2014
BALWANT KUMAR NISHAD Vs. THE STATE OF JHARKHAND & OTHERS
October 14, 2014
BALWANT SAHAY Vs. STETE OF JHARKHAND
February 21, 2014
BANDANA RUI DAS Vs. STATE OF JHARKHAND
January 20, 2014
BANDANA RUI DAS Vs. THE STATE OF JHARKHAND
April 21, 2014
BANESHWAR KUMBHKAR Vs. THE STATE OF JHARKHAND AND ORS.
November 27, 2014
BANWARI SAHU @ BANWARI SAO Vs. MAYA DEVI
February 21, 2014
BARAHAN MIAN Vs. BHARAT COKING COAL LIMITED
December 5, 2014
BARBRIK PROJECT LIMITED Vs. STATE OF JHARKHAND AND ORS.
November 19, 2014
BARBRIK PROJECT LIMITED Vs. STATE OF JHARKHAND
November 18, 2014
BARONIKA BODRA Vs. STATE OF JHARKHAND
April 1, 2014
BARUN KUMAR NEOGI Vs. UNION OF INDIA
April 1, 2014
BARUN PANDIT Vs. STATE OF JHARKHAND
January 15, 2014
BASANT KUMAR AND DEVASHISH PATRA Vs. STATE OF JHARKHAND AND ANR
May 6, 2014
BASANT KUMAR YADAV Vs. THE STATE OF JHARKHAND AND ORS.
November 27, 2014
BASANT PRAKASH Vs. STATE OF JHARKHAND
December 5, 2014
BASANTI DEVI AND ORS. Vs. DILIP BHAGAT AND ORS.
August 26, 2014
BASI DEOGAM Vs. STATE OF JHARKHAND
January 7, 2014
BASISTHA NARAYAN SINGH Vs. STATE OF JHARKHAND
January 2, 2014
BASKI NATH RAWANI Vs. STATE OF JHARKHAND
May 7, 2014
BASUDEB DEY Vs. UNION OF INDIA
May 12, 2014
BASUDEO PRASAD TRIYAR Vs. STATE OF JHARKHAND
July 6, 2014
BASUDEO PRASAD TRIYAR Vs. THE STATE OF JHARKHAND AND ORS.
July 16, 2014
BELA DEVI Vs. STATE OF JHARKHAND AND ORS.
December 22, 2014
BELAL @ BILLO @ MD. BELAL Vs. STATE OF JHARKHAND
February 10, 2014
BETTA MURMU Vs. STATE OF JHARKHAND
October 20, 2014
BHADWA BEDIA Vs. CENTRAL COALFIELDS LIMITED
October 7, 2014
BHAGIRATH SHARMA Vs. STATE OF JHARKHAND
September 11, 2014
BHAGWAN CHOUDHARY Vs. THE STATE OF JHARKHAND & ORS.
August 8, 2014
BHAGWAN NAIDU Vs. STATE OF JHARKHAND AND ORS.
June 25, 2014
BHAGWAN SINGH Vs. THE STATE OF JHARKHAND & OTHERS
October 7, 2014
BHAGWATI PRASAD AGARWALA Vs. STATE OF JHARKHAND
July 31, 2014
BHANU PRATAP SHAHI Vs. STATE OF JHARKHAND DIRECTORATE OF ENFORCEMENT
July 8, 2014
BHARAT COKING COAL LIMITED Vs. SUPREMEDEV PL (JV), DHANBAD
May 9, 2014
BHARAT COKING COAL LIMITED Vs. SOCIO-TECHNO ENVIRONMENTAL INSTITUTE
January 2, 2014
BHARAT COKING COAL LIMITED Vs. VIJAY PRASAD SINGH
December 16, 2014
BHARAT COKING COAL LTD. Vs. ARUN KRISHNA RAO HAZARE
December 16, 2014
BHARAT COKING COAL LTD. Vs. BRAJENDRA KUMAR CHOUBEY
June 16, 2014
BHARAT COKING COAL LTD. Vs. D. MUKHERJEE
June 27, 2014
BHARAT COKING COAL LTD. & OTHERS Vs. SARSWATI HARD COKE MANUFACTURERS & ORS.
January 28, 2014
BHARAT DRILLING AND FOUNDATION TREATMENT PVT. LTD. Vs. RANCHI MUNICIPAL CORPORATION
July 4, 2014
BHARAT PETROLEUM CORPORATION LIMITED Vs. STATE OF BIHAR (NOW JHARKHAND) & OTHERS
January 9, 2014
BHARAT SANCHAR NIGAM LIMITED Vs. SHARDINDU KUNDU
May 6, 2014
BHARAT SINGH AND ORS. Vs. BHARAT COKING COAL LTD.
December 19, 2014
BHARATESHWAR NARAYAN LAL DAS Vs. STATE OF JHARKHAND AND OTHERS
January 17, 2014
BHARTI SINHA Vs. STATE OF JHARKHAND
April 22, 2014
BHARTI TELEMEDIA LIMITED Vs. STATE OF JHARKHAND
January 30, 2014
BHASKAR NANDAN Vs. STATE OF JHARKHAND
May 16, 2014
BHIM MAHTO Vs. CENTRAL COALFIELDS LIMITED
September 15, 2014
BHIM MODI Vs. STATE OF JHARKHAND AND ORS.
November 7, 2014
BHIM ORAON Vs. THE STATE OF JHARKHAND AND ORS.
November 18, 2014
BHIM SINGH Vs. UNION OF INDIA
January 24, 2014
BHIMLAL CHANDRAVANSHI Vs. STATE OF JHARKHAND
August 12, 2014
BHOLA NATH MAHTO Vs. STATE OF JHARKHAND
July 1, 2014
BHOLA NATH RAJAK Vs. STATE OF JHARKHAND
January 16, 2014
BHOLA ORAON Vs. STATE OF BIHAR
January 30, 2014
BHOLA PRASAD SAH Vs. STEEL AUTHORITY OF INDIA LIMITED
September 4, 2014
BHUMI ADHIGRAHAN VISTHAPAN AVAM PUNARVAS SANGHARSH Vs. THE STATE OF JHARKHAND
July 22, 2014
BHUNESHWAR SAW Vs. UNION OF INDIA
January 22, 2014
BHUSHAN SHARMA Vs. STATE OF JHARKHAND
April 25, 2014
BHUWNESHWAR CHAUHAN Vs. STATE OF JHARKHAND
April 3, 2014
BIBHISHAN MAHATO Vs. UNION OF INDIA
January 2, 2014
BIBI KAMRUN NISHA Vs. STATE OF JHARKHAND
January 3, 2014
BIDHATA SINGH @ GULLU SINGH Vs. STATE OF JHARKHAND
March 24, 2014
BIDHU NATH ACHARYA Vs. STATE OF JHARKHAND
May 2, 2014
BIGAN MIAN @ SIRAJ MIAN Vs. STATE OF JHARKHAND
January 15, 2014
BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD. AND ORS. Vs. RAM CHANDRA RAM
December 22, 2014
BIHAR STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. STATE OF JHARKHAND
March 12, 2014
BIJAN KUMAR DUTTA Vs. STATE OF JHARKHAND
September 19, 2014
BIJAY KUMAR DASH Vs. STATE OF JHARKHAND
July 14, 2014
BIJAY KUMAR DUBEY Vs. STATE OF JHARKHAND
January 3, 2014
BIJAY KUMAR SINGH Vs. THE UNION OF INDIA
December 10, 2014
BIJAY SAO Vs. STATE OF JHARKHAND AND ANR.
March 7, 2014
BIKASH SHAW Vs. EASTERN COALFIELDS LIMITED
April 1, 2014
BIMAL KUMAR JHA Vs. STATE OF JHARKHAND
April 11, 2014
BIMAL KUMAR JHA Vs. STATE OF JHARKHAND
February 17, 2014
BIMAL KUMAR KHAITAN Vs. STATE OF JHARKHAND
September 23, 2014
BIMLA DEVI Vs. STATE OF JHARKHAND
June 25, 2014
BIMLA KUMARI Vs. STATE OF JHARKHAND AND OTHERS
January 15, 2014
BINAY KUMAR BAGARIA Vs. STATE OF JHARKHAND
June 17, 2014
BINAY KUMAR SINHA AND ORS. Vs. UNION OF INDIA AND ORS.
November 10, 2014
BINDESHWAR MAHTO AND ORS. Vs. MOTILAL GOPE AND ORS.
December 12, 2014
BINDESHWARI DAS AND GANSHYAM MAHTO @ YADAV @ GANSHYAM YADAV Vs. STATE OF JHARKHAND
January 31, 2014
BINOD BHUINYA Vs. BHARAT COKING COAL LTD
March 24, 2014
BINOD BIHARI VERMA Vs. STATE OF JHARKHAND
June 16, 2014
BINOD BOURI AND ORS Vs. STATE OF JHARKHAND
February 20, 2014
BINOD PRASAD GUPTA Vs. BIRSA AGRICULTURAL UNIVERSITY
November 7, 2014
BINOD SINGH Vs. RAGHUNATH TIWARI
January 23, 2014
BIPENDRA SINGH Vs. STATE OF JHARKHAND
July 7, 2014
BIPIN BIHARI SINGH Vs. STATE OF JHARKHAND
March 21, 2014
BIPIN MURMU Vs. CENTRAL COALFILEDS LTD.
April 28, 2014
BIR PRATAP SINGH Vs. STATE OF JHARKHAND AND ANOTHER
April 23, 2014
BIRANCHI ROUT Vs. THE STATE OF JHARKHAND AND ORS.
July 23, 2014
BIRBAL MAHTO Vs. STATE OF JHARKHAND
May 1, 2014
BIRENDRA CHOUDHARY @ BIRENDRA KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
March 5, 2014
BIRENDRA KUMAR Vs. STATE OF JHARKHAND
April 1, 2014
BIRENDRA KUMAR SINGH Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
March 13, 2014
BIRENDRA RAM Vs. THE STATE OF BIHAR AND ORS.
December 18, 2014
BIRLAL PRASAD Vs. STEEL AUTHORITY OF INDIA LTD.
January 7, 2014
BIRSI DEVI Vs. THE STATE OF JHARKHAND
November 21, 2014
BIRSI KUJUR Vs. JHARKHAND STATE ELECTRICITY BOARD
December 3, 2014
BIRU MANJHI Vs. STATE OF JHARKHAND
January 8, 2014
BISHESWAR MAHTO Vs. STATE OF JHARKHAND
July 1, 2014
BISHNU AGARWAL Vs. STATE OF JHARKHAND
March 3, 2014
BISHU HEMBROM Vs. STATE OF JHARKHAND
April 29, 2014
BISHWANATH SINGH Vs. STATE OF JHARKHAND THROUGH VIGILANCE
March 7, 2014
BISWANATH PAN Vs. STATE OF JHARKHAND
August 21, 2014
BISWANATH SARKAR Vs. M/S. URANIUM CORPORATION OF INDIA LTD.
March 20, 2014
BOKARO STEEL LIMITED Vs. RAM NARESH SINGH
January 24, 2014
BOKLA SHEIKH AND CHARKA SHEIK Vs. STATE OF JHARKHAND
February 12, 2014
BRAJ MOHAN KUMAR Vs. THE STATE OF JHARKHAND
August 8, 2014
BRAJENDRA KUMAR SINHA Vs. BCCL
July 3, 2014
BRAJENDRA KUMAR SINHA Vs. BCCL
July 9, 2014
BRAJENDRA MISHRA Vs. STATE OF JHARKHAND
June 20, 2014
BRAJESH KUMAR SINGH Vs. STATE OF JHARKHAND
May 2, 2014
BRAJESH KUMAR SINGH AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
July 7, 2014
BRANCH MANAGER Vs. AKEL
May 6, 2014
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY Vs. ABDUL QAIYUM
January 22, 2014
BRIJ BHUSHAN Vs. ALOKE KUMAR GUHA @ A.K.GUHA
February 28, 2014
BRIJ BHUSHAN Vs. STATE OF JHARKHAND
February 28, 2014
BULA ROY Vs. STATE OF JHARKHAND
July 16, 2014
C.P. PANDEY AND ORS. Vs. STATE OF JHARKHAND AND ORS.
January 28, 2014
CAPTAIN RABINDRA NATH SINGH Vs. UNION OF INDIA
January 23, 2014
CENTRAL COAL FIELDS LTD. Vs. STATE OF JHARKHAND
March 14, 2014
CENTRAL COALFIELDS LIMITED Vs. ORIENTAL INSURANCE CO. LTD.
April 28, 2014
CENTRAL COALFIELDS LIMITED Vs. SHYAM NARAIN SINGH
February 20, 2014
CENTRAL COALFIELDS LIMITED Vs. KINU MANJHI
February 11, 2014
CENTRAL COALFIELDS LIMITED, DARBHANGA HOUSE, RANCH Vs. MD MUSLIM ANSARI & ANOTHER
December 2, 2014
CENTRAL COALFIELDS LIMITED, RANCHI Vs. SANTOSH KUMAR
July 18, 2014
CENTRAL COALFIELDS LTD. Vs. RANA ANAND PRAKASH SINGH
August 6, 2014
CENTRAL COALFIELDS LTD. Vs. SANJAY PRASAD AND ORS.
November 12, 2014
CENTURY FOAM INDUSTRIES Vs. STATE OF JHARKHAND
September 3, 2014
CHAIBASA CHAMBER OF COMMERCE AND INDUSTRIES Vs. UNION OF INDIA
February 28, 2014
CHAKRADHAR KUMHAR Vs. BCCL
March 26, 2014
CHAKRADHARI MAHTO Vs. STATE OF JHARKHAND AND ORS.
January 20, 2014
CHANANI TRANSPORT, RAMGARH Vs. CENTRAL COALFIELDS LIMITED, RANCHI
September 9, 2014
CHANCHALA GORAI Vs. UNION OF INDIA
January 20, 2014
CHAND QURESHI AND ORS. Vs. THE STATE OF JHARKHAND
April 23, 2014
CHANDAN RAJ CHAUDHARY Vs. THE STATE OF JHARKHAND
January 20, 2014
CHANDAN RAVIDAS Vs. BHARAT COKING COAL LIMITED
October 15, 2014
CHANDANA RANI BARIK Vs. THE STATE OF JHARKHAND AND ORS.
November 18, 2014
CHANDRA BATI DEVI Vs. STATE OF JHARKHAND
February 12, 2014
CHANDRA BHUSHAN KUMAR AND ASHOK KUMAR NAG Vs. STATE OF JHARKHAND
January 18, 2014
CHANDRA KUMAR JUNEJA Vs. STATE OF JHARKHAND
December 17, 2014
CHANDRA KUMAR PANDEY Vs. THE STATE OF JHARKHAND & OTHERS
November 10, 2014
CHANDRA SHEKHAR JHA Vs. STATE OF JHARKHAND
July 22, 2014
CHANDRA SHEKHAR PRASAD SINGH Vs. CENTRAL COALFIELDS LTD.
September 1, 2014
CHANDRA VIHAR COLONY, DEVELOPMENT & MAINTENANCE SOCIETY Vs. MINING AREA DEVELOPMENT AUTHORITY
February 25, 2014
CHANDRAJEET KUMAR Vs. THE STATE OF JHARKHAND
December 2, 2014
CHANDRAMOLESHWAR CHAURASIA Vs. SPECIAL OFFICER, DEOGHAR MUNICIPALITY
February 14, 2014
CHANDRIKA RAM Vs. STATE OF JHARKHAND
February 6, 2014
CHANDU MARLA AND ORS. Vs. ORIENTAL INSURANCE COMPANY LTD. AND ORS.
November 3, 2014
CHARLES ORAON, BALWA ORAON AND SUKRA ORAON Vs. STATE OF JHARKHAND
February 19, 2014
CHETLAL MAHTO AND ORS. Vs. STATE OF JHARKHAND
November 5, 2014
CHHATISGARH DISTILLERIES LTD. Vs. THE STATE OF JHARKHAND AND ORS.
December 17, 2014
CHHITARMAL AGRAWAL Vs. STATE OF JHARKHAND AND ANOTHER
September 1, 2014
CHHOTI MEHTA Vs. AWADH KISHOR SINGH
October 8, 2014
CHHOTI MEHTA AND OTHERS Vs. AWADH KISHOR SINGH AND OTHERS
August 8, 2014
CHIEF GENERAL MANAGER, M/S. BHARAT COKING COAL LIMITED, KATRAS Vs. STATE
November 21, 2014
CHITARI MATHA Vs. THE STATE OF JHARKHAND
July 14, 2014
CHITRA CHAKRABORTY Vs. UNION OF INDIA
April 30, 2014
CHITRA MITRA Vs. BANDANA MITRA
April 16, 2014
CHUNA RAM HEMBRAM Vs. STATE OF JHARKHAND AND OTHERS
January 17, 2014
COMMISSIONER OF CENTRAL EXCISE, JAMSHEDPUR Vs. UNION ENTERPRISES, JAMSHEDPUR
January 8, 2014
COMMISSIONER OF INCOME TAX Vs. ANAND KUMAR MODI
February 20, 2014
COMMISSIONER OF INCOME TAX Vs. KUNDAN JAN VIKAS SAMITI
January 23, 2014
COMMISSIONER OF INCOME TAX, CENTRAL PATNA Vs. MANISHA AGARWAL
January 18, 2014
COMMISSIONER OF INCOME TAX, JAMSHEDPUR Vs. M/S. HITECH CHEMICAL (P) LTD.
February 14, 2014
COMMISSIONER OF INCOME TAX, PATNA Vs. TIRUPATI JEWELLERS, RANCHI
January 20, 2014
COURT ON ITS OWN MOTION Vs. PRINCIPAL SECRETARY, DEPARTMENT OF HOME, GOVERNMENT OF JHARKHAND AND OTHERS
February 7, 2014
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND REPRESENTED BY THE CHIEF SECRETARY, GOVT. OF JHARKHAND, RANCHI AND OTHERS
May 15, 2014
COURT ON ITS OWN MOTION Vs. THE STATE OF JHARKHAND
August 5, 2014
COURT ON ITS OWN MOTION Vs. THE STATE OF JHARKHAND
August 6, 2014
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
June 18, 2014
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
June 24, 2014
COURT ON ITS OWN MOTION Vs. UNION OF INDIA
March 1, 2014
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
May 9, 2014
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
January 31, 2014
COURT ON ITS OWN MOTION Vs. UNION OF INDIA
February 28, 2014
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
January 6, 2014
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
May 8, 2014
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
May 13, 2014
COURT ON ITS OWN MOTION Vs. UNION OF INDIA AND OTHERS
August 8, 2014
COURT ON ITS OWN MOTION Vs. THE PRINCIPAL SECRETARY, DEPARTMENT OF HOME AND OTHERS
August 4, 2014
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
July 14, 2014
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
January 24, 2014
COURT ON ITS OWN MOTION Vs. UNION OF INDIA
August 7, 2014
CWE-SOMA CONSORTIUM Vs. STATE OF JHARKHAND
July 24, 2014
CYRIL TOPPO Vs. UNION OF INDIA
January 18, 2014
D.K. PAL, A.N. LAL AND MRS. NILIMA SINGH Vs. UNION OF INDIA
January 22, 2014
DABLU BEDIA Vs. CENTRAL COALFIELDS LTD.
January 9, 2014
DADAN KUMAR Vs. THE STATE OF JHARKHAND
November 3, 2014
DAKSHAYAN CONSTRUCTIONS PRIVATE LIMITED Vs. BULAKAN PRASAD
September 16, 2014
DALJIT SINGH Vs. STATE OF JHARKHAND
May 2, 2014
DAMODAR VALLEY CORPORATION Vs. RAMESHWAR PRASAD
April 23, 2014
DAMODAR VALLEY CORPORATION AND ORS. Vs. MAILEE DEVI
November 26, 2014
DAMRU MAHTO Vs. STATE OF JHARKHAND
May 9, 2014
DAVID HUDSON, MANAGING DIRECTOR @ D.I. HUDSAN Vs. STATE OF BIHAR NOW JHARKHAND AND LABOUR ENFORCEMENT OFFICER
April 10, 2014
DAYAL ALLOY AND STEEL CASTINGS Vs. COMMISSIONER OF CENTRAL EXCISE, RANCHI
January 8, 2014
DEB LAL MAHTO Vs. STATE OF JHARKHAND AND OTHERS
March 27, 2014
DEBU MAHTO Vs. STATE OF JHARKHAND
February 19, 2014
DEBU MAHTO AND SWAPAN MAHTO Vs. STATE OF JHARKHAND
January 8, 2014
DEEP CHANDRA VERMA Vs. THE STATE OF JHARKHAND
July 30, 2014
DEEPAK Vs. STATE OF JHARKHAND AND OTHERS
July 3, 2014
DEEPAK KUMAR Vs. STATE OF JHARKHAND AND ORS.
September 17, 2014
DEEPAK KUMAR BIRULY AND ORS. Vs. STATE OF JHARKHAND AND ORS.
November 21, 2014
DEEPAK MAHTO Vs. STATE OF JHARKHAND
July 9, 2014
DEO KUMAR PASWAN Vs. STATE OF JHARKHAND
July 7, 2014
DEOGHAR MILL (DEOGHAR RICE MILL) JHAUSAGARHI Vs. UNION OF INDIA
September 12, 2014
DEOSAGAR SINGH Vs. STATE OF BIHAR
March 6, 2014
DEVASHISH ROBINSON TIGGA Vs. RANCHI UNIVERSITY THROUGH ITS REGISTRAR, RANCHI AND OTHERS
July 8, 2014
DEVENDER NATH PANDEY Vs. STATE OF JHARKHAND
February 14, 2014
DEVENDRA KUMAR Vs. STEEL AUTHORITY OF INDIA LIMITED
July 18, 2014
DEVENDRA KUMAR RAY @ D.K. RAY Vs. UNION OF INDIA AND OTHERS
August 28, 2014
DEVENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
August 29, 2014
DEVENDRA KUMAR SINGH Vs. ORIENTAL INSURANCE COMPANY
March 26, 2014
DEVENDRA SINGH Vs. THE STATE OF JHARKHAND
December 11, 2014
DEVENDRA THAKUR Vs. STATE OF JHARKHAND
February 24, 2014
DEVI @ LEENA KUMARI Vs. THE STATE OF JHARKHAND & OTHERS
November 5, 2014
DEVI AGARWAL Vs. RAJESH KUMAR AGARWAL
March 5, 2014
DEVI PRASAD BANDYAPDHYAY Vs. STATE OF JHARKHAND AND ORS.
December 11, 2014
DEVKABAI VELJI Vs. STATE OF JHARKHAND
June 24, 2014
DEW CONCRETE TIES PRIVATE LIMITED Vs. JHARKHAND URJA VIKASH NIGAM LTD. AND ORS.
November 19, 2014
DHANBANTI DEVI Vs. SITARAM MAHTO
October 20, 2014
DHANSAR ENGINEERING CO. PVT. LTD. Vs. BHARAT COKING COAL LIMITED
February 14, 2014
DHARMA NAND JHA Vs. STATE OF JHARKHAND
July 16, 2014
DHARMENDRA JERAI Vs. STATE OF JHARKHAND AND OTHERS
December 11, 2014
DHARMENDRA KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
December 23, 2014
DHARMENDRA KUMAR UPADHYAY Vs. THE STATE OF JHARKHAND THROUGH THE SECRETARY, LABOUR EMPLOYMENT & TRAINING DEPARTMENT, NEPAL HOUSE, RANCHI AND ORS.
October 20, 2014
DHARMENDRA KUMAR UPADHYAY Vs. STATE OF JHARKHAND
July 9, 2014
DHARMU ORAON Vs. THE STATE OF JHARKHAND
December 4, 2014
DHARMU ORAON Vs. STATE OF JHARKHAND
December 3, 2014
DHIRENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
August 6, 2014
DHIRENDRA SRIVASTEVA Vs. STATE OF JHARKHAND
July 15, 2014
DHORAI MANDAL Vs. MANIK MANDAL
September 3, 2014
DIGAMBER RABIDAS Vs. STATE OF JHARKHAND
January 31, 2014
DILA BAURI & ORS Vs. STATE OF JHARKHAND
August 13, 2014
DILIP BHUIYAN Vs. CENTRAL COALFIELD LIMITED
January 16, 2014
DILIP GARODIA Vs. STATE OF JHARKHAND
October 17, 2014
DILIP KUMAR Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LIMITED
October 14, 2014
DILIP KUMAR DAS Vs. STATE OF JHARKHAND THROUGH VIGILANCE
August 8, 2014
DILIP KUMAR MAHLI @ DILILP KUMAR Vs. STATE OF JHARKHAND, PRINCIPAL, NETARHAT, LATEHAR AND DY COMMISSIONER-CUM-CHAIRMAN, LATEHAR
May 6, 2014
DILIP KUMAR ROUTH Vs. UNION OF INDIA AND ORS.
December 1, 2014
DILIP KUMAR SINGH Vs. STATE OF JHARKHAND
January 2, 2014
DILIP KUMAR SINGH CHOUDHARY Vs. STATE OF JHARKHAND
February 25, 2014
DINDAYAL DROLIA Vs. STATE OF JHARKHAND AND ORS.
January 22, 2014
DINESH KUMAR MAHTO Vs. BHARAT COKING COAL LIMITED
November 10, 2014
DINESH KUMAR SINHA Vs. STATE OF JHARKHAND THROUGH VIGILANCE
May 15, 2014
DINESH MAHTO Vs. STATE OF JHARKHAND
July 8, 2014
DINESH PRADHAN Vs. STATE OF JHARKHAND AND OTHERS
December 11, 2014
DINESHWAR RAM Vs. STATE OF JHARKHAND
September 12, 2014
DIPAK KUMAR VERMA Vs. STATE OF JHARKHAND AND ORS.
January 22, 2014
DIPENDRA NARAYAN GHOSH Vs. STATE OF JHARKHAND
February 17, 2014
DIPIKA OIL CENTRE Vs. STATE OF JHARKHAND
February 3, 2014
DIVISIONAL FOREST OFFICER, BOKARO Vs. BHUWANESHWAR SHARMA
April 29, 2014
DOMCO SMOKELESS FUELS PVT LTD Vs. BHARAT COKING COAL LIMITED
April 1, 2014
DOROTHIA KERKETTA Vs. STATE OF JHARKHAND
April 24, 2014
DR. (CAPT.)VIDYA BINOD PRASAD Vs. STATE OF JHARKHAND AND ORS.
April 1, 2014
DR. ASHA KUMARI SINHA Vs. STATE OF JHARKHAND AND OTHERS
February 26, 2014
DR. DHIRAJ SINHA Vs. THE STATE OF JHARKHAND
December 10, 2014
DR. KUMARI BHARTI SINGH Vs. STATE OF JHARKHAND AND OTHERS
January 7, 2014
DR. NARINDER NATH AGGARWAL Vs. STATE OF JHARKHAND AND OTHERS
August 13, 2014
DR. SANJAY KUMAR SIDDHARTH @ S. K. SIDDARTH AND ANOTHER Vs. THE STATE OF JHARKHAND AND ANOTHER
December 23, 2014
DR. SHOBHA KUMARI Vs. STATE OF JHARKHAND AND ORS.
December 17, 2014
DR.AWADHESH KUMAR AGRAWAL Vs. STATE OF JHARKHAND AND OTHERS
June 30, 2014
DRAEGER SAFETY ASIA PVT. LIMITED Vs. CENTRAL COAL FIELDS LIMITED
April 23, 2014
DROPADI DEVI Vs. UNION OF INDIA
April 1, 2014
DUMKESHWAR MAHATO AND ANR. Vs. STATE OF JHARKHAND AND ANR.
March 4, 2014
DURBIN HEMBRUM Vs. STATE OF JHARKHAND
July 18, 2014
DURBIN HEMBRUM Vs. STATE OF JHARKHAND
March 20, 2014
DURGA KISKU AND LELHA KOLE Vs. STATE OF JHARKHAND
January 23, 2014
DURGA ORAON Vs. STATE OF JHARKHAND
January 6, 2014
DURGESH KUMAR AGARWAL Vs. STATE OF JHARKHAND
March 4, 2014
DWARIKA NATH MISHRA Vs. STATE OF JHARKHAND
January 24, 2014
DWARIKA SONAR Vs. BINDWA DEVI
October 8, 2014
DWARKADAS MANGALCHAND Vs. MANMOHAN KEDIA AND ORS.
December 15, 2014
ELECTROSTEEL CASTINGS LIMITED Vs. GOVERNMENT OF INDIA THROUGH SECRETARY, MINISTRY OF COAL, NEW DELHI AND ANR.
October 21, 2014
ELECTROSTEEL CASTINGS LIMITED Vs. GOVERNMENT OF INDIA
June 24, 2014
EMPLOYEES STATE INSURANCE CORPORATION Vs. GOPAL KRISHNA BAGARIA
September 9, 2014
EMPLOYER IN RELATION TO THE MANAGEMENT OF RAJHARA Vs. PRESIDENT RAJHARA
March 3, 2014
EMPLOYERS IN RELATION OF THE MANAGEMENT OF BHAGABAND COLLIERY OF BHARAT COKING COAL LTD. Vs. THEIR WORKMEN BEING REPRESENTED BY SRI D. MUKHERJEE
June 27, 2014
EMPLOYERS IN RELATION TO THE MANAGEMENT OF BASTACOLLA AREA NO. IX OF BHARAT COKING COAL LIMITED Vs. THEIR WORKMEN
February 13, 2014
EMPLOYERS IN RELATION TO THE MANAGEMENT OF PINDRA COLLIERY Vs. THEIR WORKMEN SARJU SAW
February 25, 2014
EMPLOYERS IN RELATION TO THE MANAGEMENT OF SUDAMDIH SHAFT MINE Vs. SHAKUNTALA DEVI
November 20, 2014
EMPLOYERS IN RELATION TO THE MANAGEMENT OF WEST MOODIDIH COLLIERY OF BHARAT COKING COAL LIMITED Vs. MAHESHI SAW
March 10, 2014
ESSKAY MINERALS Vs. COAL INDIA LIMITED
September 4, 2014
EXCEL VENTURE CONSTRUCTION CO. (P) LTD. Vs. THE STATE OF JHARKHAND
November 21, 2014
EXCEL VENTURE PVT. LTD. Vs. STATE OF JHARKHAND
April 25, 2014
EZAZ Vs. THE STATE OF JHARKHAND AND ORS.
December 12, 2014
FABIOLA DUNGDUNG Vs. STATE OF JHARKHAND AND OTHERS
January 13, 2014
FAHIM KHAN Vs. THE STATE OF JHARKHAND
September 25, 2014
FORUM INFRASTRUCTURE (P) LTD, KOLKATA Vs. ADITYAPUR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
September 26, 2014
FREDRIC MINZ Vs. STATE OF JHARKHAND
December 15, 2014
FULJEMS KANDULNA Vs. STATE OF JHARKHAND
January 13, 2014
FULLORA GHOSH Vs. STATE OF JHARKHAND
March 10, 2014
FULMANI KERKETTA Vs. UNITED INDIA INSURANCE COMPANY LIMITED
January 16, 2014
G. HARI DAS NAIR Vs. BUTHIKA DAS AND OTHERS
August 19, 2014
G.J.S. INFRATECH PVT. LTD. Vs. BHARAT COKING COAL LTD.
December 3, 2014
G.N. VERMA, A.K. SINGH AND J.G. SINGH Vs. THE STATE OF JHARKHAND
April 10, 2014
GAINA MURMU Vs. STATE OF JHARKHAND
January 23, 2014
GAJADHAR RAJAK Vs. STATE OF JHARKHAND
April 7, 2014
GAJADHAR SAH Vs. STATE OF JHARKHAND
January 7, 2014
GANAURI SINGH Vs. STATE OF JHARKHAND
January 28, 2014
GANDUR BHAGAT AND ORS. Vs. THE STATE OF JHARKHAND
December 15, 2014
GANESH PRASAD Vs. UNION OF INDIA
April 3, 2014
GANESH PRASAD SINGH Vs. STATE OF JHARKHAND
October 9, 2014
GANESH RABIDAS Vs. STATE OF JHARKHAND AND OTHERS
January 20, 2014
GANESH RAM DOKANIA Vs. THE STATE OF JHARKHAND
September 19, 2014
GARIB MAHTO Vs. UNION OF INDIA
May 1, 2014
GARIB MAHTO Vs. UNION OF INDIA
April 23, 2014
GAUR SING MUNDA Vs. STATE OF JHARKHAND
March 20, 2014
GAURI SHANKAR PRASAD Vs. STATE OF JHARKHAND
June 19, 2014
GAURI SHANKAR PRASAD SINGH Vs. STATE OF JHARKHAND
January 27, 2014
GAUTAM BHARTI Vs. STATE OF JHARKHAND
March 6, 2014
GAZI SAFDAR HAYAT KHAN Vs. STATE OF JHARKHAND
February 10, 2014
GEETA HARI Vs. MINERAL AREA DEVELOPMENT AUTHORITY AND ORS.
October 20, 2014
GENDHARI SINGH Vs. STATE OF JHARKHAND
February 24, 2014
GENERAL MANAGER Vs. DEO NANDAN GWALA
December 11, 2014
GENERAL MANAGER, TELECOM, BHARAT SANCHAR NIGAM LTD., HAZARIBAGH AND ANOTHER Vs. JAGDISH PRASAD
June 30, 2014
GENERAL MANAGER, WESTERN WASHERY ZONE OF BHARAT COKING COAL LTD Vs. BRAJENDRA KUMAR CHOUBEY
June 16, 2014
GEORGE EDWARD DAS @ JORGE ADWARD DAS @ JARZE ADWARD DAS Vs. STATE OF JHARKHAND
May 2, 2014
GHANSHYAM PATHAK Vs. SANTHAL PARGANAS GRAMIN BANK
January 23, 2014
GHANSHYAM THAKUR Vs. STATE OF JHARKHAND
March 26, 2014
GIRIJA SHANKAR DUBEY Vs. STATE OF JHARKHAND
May 16, 2014
GIRISH KUMAR Vs. THE STATE OF JHARKHAND
September 15, 2014
GIRISH PRASAD SINGH Vs. STEEL AUTHORITY OF INDIA LTD.
April 16, 2014
GIRISH PRASAD SINGH Vs. STEEL AUTHORITY OF INDIA LTD. THROUGH CHAIRMAN
April 4, 2014
GIRVAR DAYAL PANDAY Vs. STATE OF JHARKHAND
December 8, 2014
GOKUL AGARWAL Vs. CENTRAL BUREAU OF INVESTIGATION
February 11, 2014
GOLD MOHUR FOODS AND FEEDS LIMITED AND OTHERS Vs. STATE OF JHARKHAND
July 30, 2014
GOPAL CHANDRA MONDAL (IN 6198) Vs. COAL INDIA LTD. AND OTHERS
August 8, 2014
GOPAL LALL CHOUDHARY Vs. STATE OF JHARKHAND
March 27, 2014
GOPAL MANJHI Vs. STATE OF JHARKHAND
February 19, 2014
GOPAL PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
December 19, 2014
GOPAL SWAMI @ GOPAL GOSWAMI Vs. TARA CHAND JAISWAL AND OTHERS
January 21, 2014
GOPAL SWAMI @ GOPAL GOSWAMI Vs. TARA CHAND JAISWAL, PREM CHAND JAISWAL AND RAJ KUMAR JAISWAL
March 5, 2014
GOPI NANDAN PRASAD Vs. STATE OF JHARKHAND
January 10, 2014
GOPI NANDAN PRASAD Vs. STATE OF JHARKHAND
January 16, 2014
GOPI NATH GHOSH Vs. STATE OF JHARKHAND
January 10, 2014
GOPINATH SINGH BED COLLEGE Vs. STATE OF JHARKHAND
December 5, 2014
GOUR CHANDRA GORAI Vs. STATE OF JHARKHAND
December 10, 2014
GOVIND CHOUDHARY Vs. STATE OF JHARKHAND
January 16, 2014
GOVIND JHA Vs. THE STATE OF JHARKHAND
January 10, 2014
GOVIND YADAV Vs. C.C.L.
March 13, 2014
GOVIND YADAV Vs. M/S. CCL AND OTHERS
March 10, 2014
GOVIND YADAV Vs. C.C.L.
July 28, 2014
GULSHAN BANO Vs. THE STATE OF JHARKHAND AND ORS.
November 12, 2014
GUMDA GOPE Vs. STATE OF JHARKHAND
January 29, 2014
GUNJAN KUMAR YADAV Vs. STATE OF JHARKHAND
May 6, 2014
GURU GHOSH Vs. SPECIAL OFFICER, HAZARIBAGH MUNICIPALITY, HAZARIBAGH & ORS.
January 20, 2014
GURU SOREN Vs. UNION OF INDIA
May 2, 2014
GURUDEV MAHATO Vs. THE STATE OF JHARKHAND AND ORS.
December 22, 2014
GYAN BAHADUR SINGH Vs. STATE OF JHARKHAND
August 13, 2014
GYAN JYOTI Vs. THE STATE OF JHARKHAND AND ORS.
December 1, 2014
HAKEMA BEWA Vs. ANUP KUMAR MANDAL
December 4, 2014
HARE KANT JHA Vs. STATE OF JHARKHAND
August 14, 2014
HARENDRA NARAYAN VERMA Vs. STATE OF JHARKHAND
March 10, 2014
HARI BHUIYAN Vs. STATE OF JHARKHAND
February 10, 2014
HARI MOHAN RAM Vs. STATE OF JHARKHAND
February 17, 2014
HARI PADA BANDOPADHYAY Vs. STATE OF BIHAR
January 9, 2014
HARI PRASAD AND ORS. Vs. STATE OF JHARKHAND AND ANR.
February 10, 2014
HARIHAR COLD STORAGE Vs. JHARKHAND STATE ELECTRICITY BOARD
November 1, 2014
HARJEET SINGH AND ORS. Vs. THE STATE OF JHARKHAND
December 18, 2014
HAVILDAR BAL MUKUND SHUKLA @ BAL MUKUND SHUKLA Vs. THE STATE OF JHARKHAND AND OTHERS
January 13, 2014
HAZARIBAGH MINES BOARD Vs. AJAY KUMAR
September 9, 2014
HELEN TIRKEY Vs. STATE OF BIHAR
April 30, 2014
HEM BAHADUR LIMBU Vs. THE STATE OF JHARKHAND
December 12, 2014
HEMANT KUMAR HANSDA Vs. STATE OF JHARKHAND
August 6, 2014
HEMANT KUMAR HANSDA AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
August 4, 2014
HIDAYAT ULLAH KHAN Vs. STATE OF JHARKHAND
December 2, 2014
HINDUSTAN COPPER LIMITED Vs. UNION OF INDIA
November 28, 2014
HINDUSTAN COPPER LIMITED Vs. UNION OF INDIA
March 4, 2014
HINDUSTAN COPPER LIMITED Vs. STATE OF JHARKHAND AND ORS.
November 28, 2014
HINDUSTAN COPPER LIMITED Vs. UNION OF INDIA AND ORS.
March 13, 2014
ICICI LOMBARD GENERAL INSURANCE COMPANY Vs. UMRAVATI DEVI
January 20, 2014
IFICO REFRACTORIES PLANT, A UNIT OF BHARAT REFRACTORIES LTD. Vs. THE STATE OF JHARKHAND
December 2, 2014
IN RE: PRINCIPAL SECRETARY Vs. STATE
February 6, 2014
INDIAN SCHOOL OF MINES UNIVERSITY TEACHERS' ASSOCIATION Vs. UNION OF INDIA
March 28, 2014
INDRADEO MANDAL AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
December 22, 2014
INDRAJIT SAH Vs. STATE OF JHARKHAND
March 31, 2014
INDUSLND BANK LTD. Vs. DAYANAND CHOURASIA AND ORS.
November 10, 2014
ISHAK ANSARI Vs. STATE OF JHARKHAND
July 3, 2014
J.G. GARMENTS Vs. CENTRAL BANK OF INDIA
December 4, 2014
JAGANNATH MISHRA Vs. STATE OF JHARKHAND
January 3, 2014
JAGANNATH MISHRA Vs. STATE OF JHARKHAND
July 21, 2014
JAGDEO RAM Vs. MANAGING DIRECTOR, BOKARO STEEL CITY
March 3, 2014
JAGDISH CHANDRA ADHIKARI Vs. STATE OF JHARKHAND
July 4, 2014
JAGDISH NAYAK Vs. THE STATE OF JHARKHAND
July 14, 2014
JAGJIT KOUR Vs. STATE OF JHARKHAND
August 4, 2014
JAI PRAKASH BHAGAT Vs. STATE OF JHARKHAND
May 16, 2014
JAI PRAKASH MAHTO Vs. VIDHAN LAKHIYAR
July 30, 2014
JAI PRAKASH NARAYAN SINGH Vs. STATE OF JHARKHAND
July 1, 2014
JAIDEO RAY Vs. THE STATE OF JHARKHAND
August 29, 2014
JAIDEV GORAI @ JAYA Vs. STATE OF JHARKHAND
February 7, 2014
JAIRAM Vs. STATE OF JHARKHAND
February 17, 2014
JAMSHEDPUR ROLLER FLOUR MILLS (PVT.) LTD. Vs. JHARKHAND STATE ELECTRICITY BOARD
July 11, 2014
JANAKI HEMBROM Vs. STATE OF JHARKHAND AND OTHERS
January 13, 2014
JANARDAN PRASAD SINGH Vs. STATE OF JHARKHAND
March 3, 2014
JANARDHAN MANDAL Vs. STATE OF JHARKHAND
October 7, 2014
JANKI DEVI Vs. STATE OF JHARKHAND
April 16, 2014
JANTA MAZDOOR SANGH Vs. BHARAT COOKING COAL LTD.
July 18, 2014
JAREENA KHATUN @ JAREENA BIBI AND OTHERS Vs. THE STATE OF JHARKHAND
December 10, 2014
JASIM Vs. STATE OF JHARKHAND
October 9, 2014
JASPAL SINGH Vs. STATE OF JHARKHAND & ANR.
January 17, 2014
JASWA DEVI Vs. GAUTAM KUMAR
July 30, 2014
JASWINDER SINGH Vs. FLORINDA PACITTI
August 19, 2014
JASWINDER SINGH Vs. FAIK OLIVIER
August 19, 2014
JASWINDER SINGH Vs. PORRO MASSIMO
August 19, 2014
JASWINDER SINGH Vs. SALA GIANPAOLO AND OTHERS
August 19, 2014
JAWAHAR PODDAR Vs. UNION OF INDIA
April 21, 2014
JAY KUMAR SINGHANIA Vs. STATE OF JHARKHAND
March 4, 2014
JAY PRAKASH PANDEY Vs. JHARKHAND STATE ELECTRICITY BOARD
April 25, 2014
JEETA ORAON Vs. STATE OF JHARKHAND
September 4, 2014
JHABOO PANDIT Vs. STATE OF JHARKHAND
February 25, 2014
JHANDU MAHTO Vs. UNION OF INDIA
March 31, 2014
JHARKHAND AGAINST CORRUPTION Vs. STATE OF JHARKHAND
August 21, 2014
JHARKHAND AGAINST CORRUPTION THROUGH ITS VICE PRESIDENT SANTOSH KUMAR SINGH, RANCHI Vs. STATE OF JHARKHAND AND ORS.
December 8, 2014
JHARKHAND HUMAN RIGHTS CONFERENCE-JHRC Vs. THE STATE OF JHARKHAND
August 11, 2014
JHARKHAND INCOME TAX BAR ASSOCIATION Vs. UNION OF INDIA
June 26, 2014
JHARKHAND PUBLIC SERVICE COMMISSION Vs. STATE OF JHARKHAND
July 9, 2014
JHARKHAND PUBLIC SERVICE COMMISSION, RANCHI Vs. STATE OF JHARKHAND
March 7, 2014
JHARKHAND STATE ELECTRICITY BOARD Vs. SUMAN KUMAR
April 1, 2014
JHARKHAND STATE FOOD AND CIVIL SUPPLIES CORPORATION LIMITED Vs. DEVENDRA PRASAD YADAV
September 22, 2014
JHARKHAND STATE FOREST DEVELOPMENT CORPORATION LTD. Vs. MAHENDRA NATH DWIVEDI
April 24, 2014
JHARKHAND TEACHERS TRAINING COLLEGE AND ANOTHER Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND OTHERS
January 15, 2014
JHARKHAND URJA VIKASH NIGAM LIMITED Vs. DEW CONCRETE PVT. TILES LTD. AND ORS.
November 19, 2014
JHARKHAND VIDYUT KAMGAR SANGH (INTAK) Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
June 30, 2014
JITENDRA KUMAR SINGH Vs. STATE OF JHARKHAND AND ORS.
November 19, 2014
JITENDRA SAH Vs. STATE OF JHARKHAND
December 18, 2014
JIURA ORAON Vs. STATE OF JHARKHAND
April 1, 2014
JOHAN MINZ Vs. STATE OF JHARKHAND
February 6, 2014
JOKHAN CHOUDHARY Vs. THE STATE OF JHARKHAND
December 15, 2014
JOYDEB DEY Vs. PUNJAB NATIONAL BANK AND ORS.
November 20, 2014
JUSTINA ORAIN Vs. STATE OF JHARKHAND AND ORS.
December 2, 2014
JYOTI MINZ Vs. STATE OF JHARKHAND
February 21, 2014
JYOTI SURIN Vs. THE STATE OF JHARKHAND
December 15, 2014
K JAYA KUMAR Vs. CENTRAL INDUSTRIAL SECURITY FORCE
January 29, 2014
KAFIL AHMAD Vs. THE STATE OF JHARKHAND
September 19, 2014
KAFIL AHMED Vs. HEAVY ENGINEERING CORPORATION LTD. THROUGH ITS CHAIRMAN
February 3, 2014
KAILASH KUMAR SHARMA Vs. STATE OF JHARKHAND AND ANR.
January 20, 2014
KAILASH PASWAN Vs. STATE OF JHARKHAND
March 13, 2014
KALI PADA MAHATO Vs. STATE OF JHARKHAND
August 26, 2014
KALIA SOREN Vs. STATE OF JHARKHAND
July 15, 2014
KALICHARAN PRASAD (IN 497), SAROJINI TOPPO (IN 508), SATYANARAYAN PRASAD (IN 514), HILARIUS KULLU (IN 514), TAWHID ANSARI (IN 518), RAHIL PURTY (IN 654), SR. ANGELA KULLU (IN 1080) Vs. STATE OF JHARKHAND AND OTHERS
March 7, 2014
KALIM ANSARI AND ANOTHER Vs. STATE OF JHARKHAND
August 19, 2014
KALPANA KUMARI Vs. STATE OF JHARKHAND
March 12, 2014
KALYAN MAITY, EXECUTIVE DIRECTOR Vs. STATE
July 4, 2014
KAMAL Vs. STATE OF JHARKHAND
July 15, 2014
KAMAL DAS Vs. STATE OF JHARKHAND
April 1, 2014
KAMAL KUMAR SINGH Vs. BHARAT PETROLEUM CORPORATION LTD. AND OTHERS
August 30, 2014
KAMAL NAYAN SINGH Vs. STATE OF JHARKHAND AND ORS.
December 2, 2014
KAMALA GANGOLI Vs. RAM LAKHAN SINGH YADAV COLLEGE
April 29, 2014
KAMESHWAR PRASAD Vs. THE CENTRAL COALFIELDS LTD.
August 8, 2014
KAMESHWAR PRASAD Vs. STATE OF JHARKHAND
March 22, 2014
KAMESHWAR PRASAD Vs. STATE OF JHARKHAND
April 21, 2014
KAMESHWAR SINGH Vs. STATE OF JHARKHAND
December 10, 2014
KANAI LAL BOSE Vs. STATE OF JHARKHAND
July 18, 2014
KANCHAN DEVI Vs. STATE OF JHARKHAND
July 24, 2014
KANHAIYA MISHRA Vs. RANCHI UNIVERSITY
March 6, 2014
KANTI MAHANTY ROHINI Vs. THE STATE OF JHARKHAND
September 12, 2014
KANTI MAHANTY ROHINI; RAHAT SAYEED KHAN Vs. STATE OF JHARKHAND
November 7, 2014
KANWAR RAM Vs. MANAGING DIRECTOR BOKARO STEEL CITY BOKARO
February 19, 2014
KAPILDEV CHAUDHARY Vs. AJMERUN BIBI
February 24, 2014
KARNATAKA ANTIBIOTICS AND PHARMACEUTICALS LIMITED Vs. STATE OF JHARKHAND AND ANOTHER
January 17, 2014
KARTAR MINERAL AND STEEL PVT. LTD. Vs. CCL
November 19, 2014
KARTIK KUMAR PRABHAT Vs. UNION OF INDIA
December 5, 2014
KARUNA SHANKAR MISHRA Vs. UNION OF INDIA AND ORS.
November 10, 2014
KASHIM Vs. STATE OF JHARKHAND AND ORS.
December 5, 2014
KASHINATH SINGH Vs. SABU DEVI
January 27, 2014
KASHIRAN Vs. C.M.D., CENTRAL COALFIELD LTD.
March 3, 2014
KASHYAP CONSTRUCTION CO. LTD. Vs. THE STATE OF JHARKHAND AND ORS.
December 1, 2014
KAUSHAL KISHORE SINGH Vs. STATE OF JHARKHAND
August 7, 2014
KAUSHAL KUMAR Vs. STATE OF JHARKHAND
January 9, 2014
KAUSHAL KUMAR MISHRA Vs. STATE OF JHARKHAND
May 15, 2014
KAUSHALYA DEVI Vs. STATE OF JHARKHAND
January 16, 2014
KAUSHLENDRA KUMAR Vs. STATE OF BIHAR
March 27, 2014
KESHAV KUMAR SINHA Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF HEALTH AND FAMILY WELFARE, GOVERNMENT OF INDIA, NEW DELHI & OTHERS
September 20, 2014
KESHAVA NANDAN PRASAD Vs. STATE OF JHARKHAND
March 6, 2014
KESWAR ORAON Vs. BIRIA ORAON
October 9, 2014
KETKU PRASAD YADAV Vs. UNION OF INDIA
May 7, 2014
KHURSHID KHAN Vs. STATE OF JHARKHAND
May 19, 2014
KIRAN KUMARI Vs. STATE OF JHARKHAND
September 19, 2014
KIRAN KUMARI Vs. THE STATE OF JHARKHAND
September 5, 2014
KIRAN KUMARI @ GURIA DEVI @ PUNAM DEVI Vs. STATE OF JHARKHAND AND ORS.
September 1, 2014
KISHAN MANDAL Vs. UNION OF INDIA
May 2, 2014
KISHAN PARASRAMPURIA Vs. RANCHI MUNICIPAL CORPORATION
October 7, 2014
KISHAN PARASRAMPURIA Vs. RANCHI MUNICIPAL CORPORATION
December 10, 2014
KISHNA KUMAR SHARMA Vs. SAJJAN PODDAR
September 10, 2014
KISHORE EKKA Vs. STATE OF JHARKHAND
January 23, 2014
KISHORE KINDO Vs. STATE OF JHARKHAND
June 25, 2014
KISHORE KINDO AND OTHERS Vs. STATE OF JHARKHAND
April 25, 2014
KISHORI MOHAN OJHA Vs. STATE OF JHARKHAND
August 5, 2014
KISHUN DUSADH Vs. STATE OF JHARKHAND
August 27, 2014
KISHUN KUMHAR Vs. STATE OF JHARKHAND
August 4, 2014
KOHINOOR STEEL PRIVATE LIMITED Vs. GOPAL SINGH
March 14, 2014
KOHINOOR STEEL PRIVATE LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD
September 19, 2014
KOKILA DEVI Vs. STATE OF JHARKHAND
September 17, 2014
KOKILA DEVI Vs. STATE OF JHARKHAND
August 20, 2014
KRISHNA APARTMENT SOCIETY Vs. STATE OF JHARKHAND AND ORS.
December 4, 2014
KRISHNA DEO PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
November 21, 2014
KRISHNA DEO SINGH Vs. HEAVY ENGINEERING CORPORATION LTD AND ORS
January 16, 2014
KRISHNA DEO SINHA Vs. REGIONAL INSTITUTE OF TECHNOLOGY
January 30, 2014
KRISHNA GOPE Vs. NITYA NAND PANDEY
February 3, 2014
KRISHNA KANT MEHTA Vs. STATE OF JHARKHAND
January 16, 2014
KRISHNA KUMAR PODDAR Vs. THE STATE OF JHARKHAND
July 31, 2014
KRISHNA KUMAR SHARMA Vs. VERSUS SAJJAN PODDAR
September 16, 2014
KRISHNA MAHTO Vs. CENTRAL COALFIELDS LTD. AND ORS.
December 11, 2014
KRISHNA PRASAD Vs. STATE OF JHARKHAND
March 25, 2014
KRISHNA PRASAD SINGH Vs. STATE OF JHARKHAND
July 10, 2014
KRISHNA PRASAD SINGH Vs. STATE OF BIHAR
April 11, 2014
KRISHNA SADHUKHAN Vs. STATE OF JHARKHAND
February 14, 2014
KRISHNA SINGH Vs. THE STATE OF JHARKHAND
September 19, 2014
KUKNA CHAMPIA Vs. STATE OF JHARKHAND
July 10, 2014
KULDIP NARAIN JAISWAL Vs. SHEO NARAIN JAISWAL
March 15, 2014
KUMAR GUBARDHAN PRASAD SINGH Vs. STATE OF BIHAR
January 23, 2014
KUMAR MAHATO Vs. BHARAT COKING COAL LIMITED THROUGH ITS CHAIRMAN
January 9, 2014
KUMAR SUMAN JEE Vs. THE STATE OF JHARKHAND & OTHERS
September 18, 2014
KUMARI BHARTI SINGH Vs. STATE OF JHARKHAND
January 7, 2014
KUMUD BEEN BANDHU SAHAY TIRKEY Vs. STATE OF JHARKHAND AND ORS.
November 17, 2014
KUNTI SAHU @ KUNTI DEVI Vs. STATE OF JHARKHAND
March 22, 2014
KUNWAR RAM Vs. MANAGING DIRECTOR, BOKARO STEEL CITY, BOKARO & ORS.
February 19, 2014
KURBAN ANSARI Vs. THE STATE OF JHARKHAND AND ORS.
December 19, 2014
KUSHESHWAR PRASAD SINGH Vs. CHANCELLOR, RANCHI UNIVERSITY, RANCHI AND ORS.
March 27, 2014
KUSHWAHA CLAY PRODUCTS Vs. THE STATE OF JHARKHAND
September 16, 2014
KUSUM DEVI Vs. STATE OF JHARKHAND
February 19, 2014
LABORATE PHARMACEUTICALS INDIA LTD Vs. STATE OF JHARKHAND
May 7, 2014
LAKHAN VISHWAKARMA Vs. THE STATE OF JHARKHAND
September 8, 2014
LAL ALI Vs. STATE OF JHARKHAND
March 24, 2014
LAL BABU PASWAN Vs. STATE OF JHARKHAND
December 5, 2014
LAL BABU PASWAN Vs. STATE OF JHARKHAND
December 9, 2014
LAL BIHARI NAPIT Vs. THE STATE OF JHARKHAND
July 21, 2014
LAL MUNI DEVI AND ORS. Vs. STATE OF JHARKHAND
March 3, 2014
LALAN KUMAR Vs. STATE OF JHARKHAND
July 23, 2014
LALAN PRASAD Vs. SIMDEGA CLUB
August 22, 2014
LALU PRASAD Vs. STATE OF JHARKHAND
November 14, 2014
LANDU DEOGAM Vs. UNION OF INDIA
January 17, 2014
LAXMI SONAR AND ORS. Vs. THE STATE OF JHARKHAND
April 3, 2014
LAXMIN SWANSI Vs. SANICHARIA SWANSI
January 18, 2014
LEELAWATI NARAYAN Vs. STATE OF JHARKHAND & OTHERS
April 11, 2014
LEKHO PRASAD Vs. THE STATE OF JHARKHAND
September 11, 2014
LETHA MUNDA Vs. MAHABIR SAHU
March 26, 2014
LIFE INSURANCE CORPORATION OF INDIA Vs. HARJEET KAUR
April 30, 2014
LILADHAR SINGH Vs. THE STATE OF JHARKHAND
December 5, 2014
LOBHNATH RAM Vs. STATE OF JHARKHAND
January 8, 2014
LUCKY COKE INDUSTRIES Vs. UNION OF INDIA
July 23, 2014
M.S. TRADERS Vs. STATE OF JHARKHAND
August 29, 2014
M.V.V. PRAKASH Vs. UNION OF INDIA
July 24, 2014
M/S APICAL EXIM PRIVATE LIMITED Vs. STATE OF JHARKHAND
May 12, 2014
M/S TATA STEEL LIMITED Vs. STATE OF JHARKHAND
May 21, 2014
M/S TATA STEEL LIMITED Vs. THE STATE OF JHARKHAND & ORS.
November 27, 2014
M/S. ASHOK & COMPANY Vs. STATE OF JHARKHAND
February 6, 2014
M/S. BHARAT COKING COAL LIMITED Vs. BUDHNI MAHTAIN;
May 1, 2014
M/S. BHARAT COKING COAL LTD. Vs. M/S. SARSWATI HARD COKE MANUFACTURERS
January 28, 2014
M/S. BHARAT HEAVY ELECTRICAL LTD Vs. STATE OF JHARKHAND
March 25, 2014
M/S. BHARAT PETROLEUM CORPORATION LIMITED Vs. STATE OF BIHAR
January 9, 2014
M/S. GYAN PRESS METAL PRIVATE LTD. Vs. CENTRAL BANK OF INDIA AND OTHERS
January 15, 2014
M/S. PADAM KUMAR JAIN Vs. UNION OF INDIA
February 25, 2014
M/S. TATA STEEL LTD. Vs. STATE OF JHARKHAND
December 18, 2014
MADAN KUMAR CHAURASIA Vs. ACCOUNTANT GENERAL
May 16, 2014
MADAN MOHAN GOND Vs. STATE OF JHARKHAND
January 23, 2014
MADAN MOHAN MISHRA Vs. STATE OF JHARKHAND
August 21, 2014
MADAN PRASAD Vs. BHARAT COKING COAL LIMITED
July 4, 2014
MADAN RAM AND ORS. Vs. THE STATE OF BIHAR
December 18, 2014
MADAN SINGH Vs. BHARAT COKING COAL LTD.
January 16, 2014
MADHUSUDAN SINGH Vs. STATE OF JHARKHAND
July 10, 2014
MADHUSUDAN TIWARY Vs. PROJECT AND DEVELOPMENT INDIA LTD.
April 25, 2014
MADINA KHATOON Vs. UNION OF INDIA
November 11, 2014
MAHABIR PRASAD RUNGTA Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX
January 9, 2014
MAHADEO BHUIAN Vs. CENTRAL COALFIELDS LTD.
April 16, 2014
MAHADEV SHARAN SINGH Vs. STATE OF JHARKHAND
October 14, 2014
MAHALI ORAON Vs. THE STATE OF JHARKHAND
December 12, 2014
MAHARAJ NAG OHDAR Vs. STATE OF JHARKHAND AND ORS.
March 5, 2014
MAHAVIR KHARWAR Vs. STATE OF JHARKHAND
May 5, 2014
MAHAVIR MAHTO @ MAHABIR MAHTO Vs. STATE OF JHARKHAND
May 1, 2014
MAHENDRA PRASAD YADAV Vs. STATE OF JHARKHAND
April 3, 2014
MAHENDRA SINGH Vs. STATE OF JHARKHAND
February 17, 2014
MAHESH PRASAD SINHA Vs. STATE OF JHARKHAND
July 4, 2014
MAHESH SINGH Vs. STATE OF JHARKHAND
February 25, 2014
MAHESH SINGH Vs. THE STATE OF JHARKHAND
December 12, 2014
MAHESHWAR MARIK Vs. STATE OF BIHAR
November 1, 2014
MAHESHWAR THAKUR @ MAHESH THAKUR Vs. UNION OF INDIA
October 14, 2014
MAINAK DUTTA Vs. COAL INDIA LIMITED
March 12, 2014
MAJOR SREEKUMAR SREEDHARAN POTTI Vs. STATE OF JHARKHAND
July 17, 2014
MAK SUDAN SINGH @ MASUDAN SINGH Vs. UNION OF INDIA
January 6, 2014
MAKSUDAN YADAV Vs. THE UNION OF INDIA AND ORS.
December 2, 2014
MALA KUMARI Vs. VIJAY KUMAR @ VIJAY SHANKAR RAI
June 24, 2014
MALTI SINGH Vs. STATE OF JHARKHAND
February 3, 2014
MANA BIRUA Vs. THE STATE OF JHARKHAND
December 12, 2014
MANAGEMENT OF TISCO Vs. PRESIDING OFFICER LABOUR COURT PATNA
March 27, 2014
MANDODARI DEVI Vs. THE STATE OF JHARKHAND AND ORS.
November 24, 2014
MANGA BANDO PAHAN AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
December 15, 2014
MANGAL BODRA Vs. STATE OF JHARKHAND
April 30, 2014
MANGAL KOYA Vs. STATE OF JHARKHAND
August 14, 2014
MANGAR RAY Vs. THE STATE OF JHARKHAND
January 16, 2014
MANGU GOPE Vs. STATE OF JHARKHAND
July 30, 2014
MANI RAY Vs. STEEL AUTHORITY OF INDIA LTD.
January 6, 2014
MANIK RATAN BANERJEE Vs. STATE BANK OF INDIA
May 5, 2014
MANIRUDDIN @ PANCHU @ PANCHU MIAN @ MANIRUDDIN ANSARI Vs. STATE OF JHARKHAND
January 18, 2014
MANISH KUMAR Vs. STATE OF JHARKHAND
January 6, 2014
MANISH KUMAR GUPTA AND ORS. Vs. THE AUTHORIZED OFFICER, UNITED BANK OF INDIA AND ORS.
September 19, 2014
MANJHALI DEVI Vs. STATE OF JHARKHAND
May 5, 2014
MANJHI TUDU Vs. STATE OF JHARKHAND
October 15, 2014
MANJU DEVI Vs. BHARAT COKING COAL LIMITED
March 4, 2014
MANJU DEVI Vs. JHARKHAND STATE ELECTRICITY BOARD
January 8, 2014
MANJU SINGH @ MANJU SINHA Vs. STATE OF JHARKHAND
January 28, 2014
MANJU SINHA Vs. ISNIGDHA MUKHERJEE
April 1, 2014
MANJU SINHA Vs. STATE OF JHARKHAND & ANR.
June 26, 2014
MANOHAR PRASAD Vs. STATE OF JHARKHAND
August 5, 2014
MANOHAR SAHU Vs. STATE OF JHARKHAND
March 5, 2014
MANOJ KUMAR Vs. STATE OF JHARKHAND
August 8, 2014
MANOJ KUMAR AGARWAL Vs. UNION OF INDIA AND ORS.
March 7, 2014
MANOJ KUMAR JAIN Vs. STATE OF JHARKHAND
August 7, 2014
MANOJ KUMAR JHA Vs. THE STATE OF JHARKHAND & OTHERS
November 1, 2014
MANOJ KUMAR MANDAL Vs. STATE OF JHARKHAND
January 3, 2014
MANOJ KUMAR PANDEY Vs. STATE OF JHARKHAND
September 1, 2014
MANOJ KUMAR PANDEY Vs. UNION OF INDIA AND ORS.
December 16, 2014
MANOJ KUMAR SINGH Vs. UNION OF INDIA AND ORS.
December 1, 2014
MANOJ RAI Vs. STATE OF JHARKHAND AND ORS.
November 3, 2014
MANOJ SOREN AND ORS. Vs. THE STATE OF JHARKHAND
December 17, 2014
MANOJ THAKUR Vs. STATE OF JHARKHAND
May 16, 2014
MANOJ YADAV AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
December 22, 2014
MANORANJAN PRASAD SINHA Vs. MANAGING COMMITTEE OF VIVEKANAND VIDYA MANDIR
July 30, 2014
MANOWAR ANSARI Vs. STATE OF JHARKHAND
August 4, 2014
MANTI DEVI Vs. STATE OF JHARKHAND
April 15, 2014
MANTOSH MAHTO Vs. INDIAN IRON AND STEEL COMPANY
April 29, 2014
MANTU BHAGAT Vs. STATE OF JHARKHAND
March 28, 2014
MANTU KUMAR SINGH Vs. STATE OF JHARKHAND
January 5, 2014
MANTU KUMAR SINGH Vs. STATE OF JHARKHAND
January 3, 2014
MANTU SINGH Vs. SOMONA NANDI AND ORS.
August 6, 2014
MANU BIRUA Vs. STATE OF JHARKHAND AND ANOTHER
December 12, 2014
MAQBOOL ALAM Vs. JUBEDA KHATOON
October 13, 2014
MARIYAM TIRKEY Vs. STATE OF JHARKHAND
January 3, 2014
MARS MARCANTILES PVT. LTD. Vs. JHARKHAND STATE ELECTRICITY BOARD
September 19, 2014
MATILDA TOPPO Vs. THE STATE OF JHARKHAND
October 15, 2014
MD EZAZ @ RAJA BABU Vs. STATE OF JHARKHAND
December 12, 2014
MD FAIYAZ KHAN Vs. SHAHINA PARWEEN
December 4, 2014
MD ISLAM KHALIFA Vs. MUSTAKEEM KHALIPHA
April 10, 2014
MD JAHANGIR KHAN Vs. CENTRAL COALFIELDS LTD
February 19, 2014
MD MOSAHEB ALI Vs. STATE OF JHARKHAND
May 12, 2014
MD SHAHIN KHAN Vs. STATE OF JHARKHAND
December 1, 2014
MD. ADIL AND ORS. Vs. STATE OF JHARKHAND
March 11, 2014
MD. AFROZ ALAM Vs. STATE OF JHARKHAND
February 14, 2014
MD. IDRIS ANSARI Vs. STATE OF JHARKHAND AND ORS.
April 11, 2014
MD. IMTIYAZ ANSARI Vs. UNION OF INDIA
April 25, 2014
MD. JAMALUDDIN ANSARI Vs. STATE OF JHARKHAND
May 19, 2014
MD. MUSHTAQUE AHMED Vs. STATE OF JHARKHAND
April 7, 2014
MEENA BANERJEE Vs. THE STATE OF JHARKHAND AND ORS.
April 25, 2014
MEENA DEVI Vs. SAKUNTALA DEVI
January 6, 2014
MEENA DEVI Vs. STATE OF JHARKHAND
November 21, 2014
MEHRUN BIBI Vs. STATE OF JHARKHAND
May 2, 2014
MEHRUN NISHA Vs. STATE OF JHARKHAND
January 23, 2014
MILAN KUMAR Vs. CENTRAL COALFIELDS LIMITED
November 13, 2014
MINERAL TRADERS & ENGINEERS Vs. CENTRAL COALFIELDS LIMITED
March 7, 2014
MINI CONSTRUCTION Vs. THE STATE OF JHARKHAND
March 27, 2014
MIRA BAURI Vs. EASTERN COALFIELDS LIMITED AND ORS.
August 28, 2014
MIRA MAHANANDA Vs. UNION OF INDIA
January 27, 2014
MISRILALL JAIN & SONS Vs. UNION OF INDIA
February 25, 2014
MISTER AZAD Vs. THE STATE OF JHARKHAND AND ORS.
November 28, 2014
MITHILESH KUMAR SINGH Vs. STATE OF JHARKHAND
August 11, 2014
MITHILESH KUMAR VERMA Vs. STATE OF JHARKHAND
May 15, 2014
MMTC Vs. SAJJAN KUMAR BHUDOLIA
April 22, 2014
MOHAN GANJHU Vs. STATE OF JHARKHAND
May 2, 2014
MOHAN MAHTO Vs. UNION OF INDIA
February 3, 2014
MOHAN MAHTO AND OTHERS Vs. UNION OF INDIA AND OTHERS
February 7, 2014
MOREISH FOODS LIMITED Vs. DASRATH MAHTO
November 17, 2014
MOSEMAT DARBI DEVI Vs. RENU KOTHARI
April 1, 2014
MOSO KAITHA Vs. STATE OF JHARKHAND
February 20, 2014
MOSRAT ZIYA TARA Vs. STATE OF JHARKHAND
July 7, 2014
MOST LATA DEVI Vs. CENTRAL COALFIELDS LIMITED
November 3, 2014
MOST. JAGIA DEVI Vs. UNION OF INDIA
February 13, 2014
MOST. JAGIA DEVI Vs. UNION OF INDIA THROUGH THE ACCOUNTANT GENERAL, RANCHI & ORS.
February 12, 2014
MOSTT. KESHIYA DEVI Vs. SUNIL SINGH
April 29, 2014
MOTI DEVI Vs. STATE OF JHARKHAND
March 20, 2014
MOTI DEVI Vs. STATE OF JHARKHAND
February 20, 2014
MOTI GANJHU Vs. STATE OF JHARKHAND
January 16, 2014
MOTI KUMARI Vs. THE STATE OF JHARKHAND
November 18, 2014
MOTILAL PADIT Vs. STATE OF JHARKHAND AND ORS.
March 4, 2014
MOULLSHREE Vs. THE STATE OF JHARKHAND AND ORS.
December 12, 2014
MRINAL KANTI DAS Vs. STATE OF JHARKHAND AND ORS.
April 23, 2014
MRITUNJAY GORAI Vs. STATE OF JHARKHAND & ANR.
February 28, 2014
MRITUNJAY KUMAR Vs. STATE OF JHARKHAND
October 20, 2014
MRITYUNJAY KUMAR SINGH Vs. STATE OF JHARKHAND
November 1, 2014
MRS. INDIRA VISHWA MOHINI MISHRA Vs. SMT. KIRAN DEVI AND OTHERS
February 6, 2014
MUCHI RAM MAHATO Vs. SANTISH MAHATO
October 14, 2014
MUKESH JAISWAL Vs. STATE OF JHARKHAND
April 1, 2014
MUKESH KUMAR @ RAJU TIWARI Vs. STATE OF JHARKHAND
January 2, 2014
MUKESH KUMAR LAYAK Vs. THE STATE OF JHARKHAND AND ORS.
October 17, 2014
MUKESH PRASAD SINGH Vs. STATE OF JHARKHAND
April 15, 2014
MUKTA CHEROWA Vs. STATE OF JHARKHAND
January 6, 2014
MUKTA KUMAR Vs. STATE OF JHARKHAND
May 16, 2014
MUKTI CHAKRABORTY Vs. STATE OF JHARKHAND
February 12, 2014
MULTI STATE CO Vs. GIRIJA TIWARI
February 17, 2014
MUMTAZ BEGUM Vs. THE STATE OF JHARKHAND AND ORS.
December 10, 2014
MUNDRIKA VISHWAKARMA @ MUNDRIKA DEVI AND OTHERS Vs. RAJU RAM
December 1, 2014
MUNGRU KERAI Vs. THE STATE OF JHARKHAND
September 4, 2014
MUNICHETTY SARASWATI Vs. THE STATE OF JHARKHAND
February 28, 2014
MUNKI DEVI Vs. CENTRAL COALFIELDS LIMITED
February 5, 2014
MUNNI JHA Vs. THE STATE OF JHARKHAND AND ORS.
July 7, 2014
MUNNI KUMARI Vs. STATE OF JHARKHAND
June 30, 2014
MUNSHI YADAV Vs. STATE OF JHARKHAND
October 17, 2014
MURLI MARANDI Vs. STATE OF JHARKHAND
May 6, 2014
MURLIWALA MINERALS PVT. LTD. Vs. UNION OF INDIA
April 28, 2014
MURSALIM SK. @ CHIMMU SK. Vs. STATE OF JHARKHAND
January 7, 2014
NAGENDRA THAKUR Vs. STATE OF JHARKHAND
January 30, 2014
NAND KISHORE FOGLA Vs. STATE OF JHARKHAND THROUGH C.B.I.
April 11, 2014
NAND KISHORE PRASAD Vs. UNION OF INDIA
May 6, 2014
NAND LAL PANDEY Vs. STATE OF JHARKHAND
November 11, 2014
NAND LAL PRASAD GUPTA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
August 4, 2014
NAND LAL SHARMA Vs. RAJ KUMAR SHARMA
April 24, 2014
NANHAKU RAM Vs. STATE OF JHARKHAND
July 24, 2014
NARAIN KUMAR Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION AN
July 28, 2014
NARAYAN CHAKRABORTY Vs. STATE OF JHARKHAND
February 12, 2014
NARAYAN TUDU Vs. STATE OF JHARKHAND
June 26, 2014
NARAYANI FUELS PRIVATE LIMITED Vs. PUNJAB NATIONAL BANK
September 4, 2014
NARENDRA BUTALA Vs. STATE OF JHARKHAND
April 3, 2014
NARENDRA CHOUDHARY Vs. THE STATE OF JHARKHAND
November 20, 2014
NARENDRA KUMAR JHA Vs. STATE OF JHARKHAND
January 3, 2014
NARENDRA KUMAR PASWAN Vs. STATE OF JHARKHAND
March 10, 2014
NARENDRA KUMAR SINGH Vs. BOKARO STEEL PLANT MANAGING DIRECTOR
February 19, 2014
NARENDRA KUMAR VERMA Vs. BANK OF BARODA
February 26, 2014
NARENDRA MOHAN SINGH AND ANKITA SINGH Vs. DIRECTORATE OF ENFORCEMENT
March 22, 2014
NARENDRA SAHI Vs. STATE OF JHARKHAND
September 9, 2014
NARESH KUMAR KEJRIWAL Vs. THE UNION OF INDIA
March 12, 2014
NARESH SHARMA Vs. UNION OF INDIA
March 27, 2014
NAROTTAM KUMAR SINGH Vs. STATE OF JHARKHAND
January 3, 2014
NARSINGH ISPAT LIMITED Vs. STATE OF JHARKHAND
August 20, 2014
NARSINGH ISPAT LIMITED Vs. STATE OF JHARKHAND AND ANOTHER
July 20, 2014
NASIM KHAN Vs. STATE OF JHARKHAND
December 18, 2014
NASIM KHAN Vs. THE STATE OF JHARKHAND
August 13, 2014
NATIONAL INSURANCE COMPANY Vs. JANKI DEVI AND ORS.
July 21, 2014
NATIONAL INSURANCE COMPANY LTD. Vs. IMRANA KHATOON
January 6, 2014
NATIONAL INSURANCE COMPANY LTD. Vs. BANDANA SAW
January 6, 2014
NATU HEMBROM Vs. STATE OF JHARKHAND
April 24, 2014
NATWAR SINGH Vs. UNION OF INDIA
March 26, 2014
NAVRANG TIWARY Vs. USHA DEVI
November 3, 2014
NAWAL KISHORE SINGH Vs. STATE OF JHARKHAND
March 13, 2014
NAYAN KANT PATHAK Vs. THE STATE OF JHARKHAND
September 10, 2014
NAYEEM HASSAN Vs. STATE OF JHARKHAND
February 18, 2014
NEELANCHAL GRIHA NIRMAN SWABALAMBI SAHAKARI SAMITY LTD. Vs. THE STATE OF JHARKHAND
September 10, 2014
NEERAJ GOLIYAN Vs. THE UNION OF INDIA AND ORS.
November 26, 2014
NEHA KHAN Vs. STATE OF JHARKHAND
May 12, 2014
NEO BUILT CORPORATION Vs. STATE OF JHARKHAND
July 2, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. SAIDA KHATOON
March 25, 2014
NICHOLAS EKKA Vs. LAL EKKA
July 16, 2014
NILAM KUMARI Vs. STATE OF JHARKHAND
October 8, 2014
NINA DEVI Vs. STATE OF JHARKHAND
October 31, 2014
NIRANJAN PRASAD Vs. STATE OF JHARKHAND
January 2, 2014
NIRMAL KUMAR JHA Vs. THE STATE OF JHARKHAND
July 16, 2014
NIRMAL KUMAR PRABHAKAR Vs. THE STATE OF JHARKHAND & OTHERS
November 18, 2014
NIRMAL KUMAR RAWANI @ NIRMAL RAWANI Vs. THE STATE OF JHARKHAND AND ANOTHER
October 17, 2014
NIRMAL KUMAR SINGH Vs. THE BHARAT COKING COAL LIMITED AND ORS.
December 12, 2014
NIRMAL KUMAR TIWARY Vs. STATE OF JHARKHAND
July 7, 2014
NIRMALA BESRA Vs. STATE OF JHARKHAND
February 3, 2014
NIROTI DEVI Vs. BALAJI ROADWAYS
March 25, 2014
NISAT AHMAD Vs. STATE OF JHARKHAND
February 18, 2014
NISHA LAKRA Vs. STATE OF JHARKHAND
July 4, 2014
NISHA LAKRA Vs. STATE OF JHARKHAND
July 1, 2014
NITESH KUMAR Vs. STATE OF JHARKHAND
May 2, 2014
NITU JHA Vs. STATE OF JHARKHAND AND ORS.
November 3, 2014
NITYA NAND SHARMA Vs. STATE OF JHARKHAND
October 16, 2014
NITYANAND CHAUDHARY Vs. UNION OF INDIA
April 25, 2014
NOEL KERKETTA Vs. THE STATE OF JHARKHAND AND ORS.
December 12, 2014
NOONOOLAL PRASAD Vs. STATE OF JHARKHAND & ANR.
January 21, 2014
OM PRAKASH Vs. STATE OF JHARKHAND
February 12, 2014
OM PRAKASH RAJAK Vs. STATE OF JHARKHAND
July 14, 2014
OMKAR RAM Vs. THE STATE OF JHARKHAND
July 16, 2014
OMPRAKASH VISHWAKARMA Vs. STATE OF JHARKHAND
July 30, 2014
ONKAR NATH PANDEY @ DIPU @ JHAGRU PANDEY AND ORS. Vs. STATE OF JHARKHAND AND ANR.
February 19, 2014
ORIENTAL INSURANCE CO. LTD. Vs. MANOJ KUMAR SINGH @ JASPAL PD. SINGH AND OTHERS
July 21, 2014
ORIENTAL INSURANCE CO. LTD. Vs. BENU KAMAKAR
February 19, 2014
ORIENTAL INSURANCE COMPANY LTD. Vs. SALIM MIAN
January 20, 2014
ORIENTAL INSURANCE COMPANY LTD. Vs. MOST. KEWALI DEVI AND ANOTHER
April 15, 2014
P. BHATTACHARJEE Vs. STATE OF JHARKHAND
August 6, 2014
P. UDAY KUMAR Vs. STATE OF JHARKHAND
February 5, 2014
P.K. KAUL Vs. STATE OF JHARKHAND AND ORS.
December 17, 2014
P.P.G. STEEL PVT. LIMITED Vs. THE STATE OF JHARKHAND
August 6, 2014
P.R. MUKHOPADHYAY Vs. STATE OF JHARKHAND
April 25, 2014
P.V. KOTHAIYA Vs. STATE OF JHARKHAND
February 21, 2014
PADAM KUMAR JAIN Vs. UNION OF INDIA AND ORS
February 25, 2014
PANCHANAN PAUL Vs. STATE OF JHARKHAND
May 21, 2014
PANKAJ MANDAL Vs. STATE OF JHARKHAND
April 9, 2014
PAPPU SINGH Vs. UMI SPECIAL STEEL LTD.
March 26, 2014
PARIKHA RAM Vs. UNION OF INDIA
January 22, 2014
PARITRAN TRUST Vs. PUNJAB NATIONAL BANK
October 14, 2014
PARMA PRASAD SINGH Vs. STATE OF JHARKHAND
July 22, 2014
PARMATMA SINGH Vs. THE STATE OF JHARKHAND
October 8, 2014
PARMESHWAR YADAV Vs. STATE OF JHARKHAND
November 21, 2014
PARTHA KUMAR DEY Vs. THE STATE OF JHARKHAND
September 2, 2014
PARWATI HASDA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
December 17, 2014
PATRAS Vs. CENTRAL COALFIELDS LTD. RANCHI
September 22, 2014
PAVITRA KUMAR BHATTACHARYA AND ANR. Vs. THE STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY, GOVERNMENT OF JHARKHAND, RANCHI & OTHERS
April 24, 2014
PAWAN KUMAR SINGH Vs. STATE OF JHARKHAND
September 16, 2014
PETER ANAND KUMAR EKKA Vs. MECON LIMITED
April 3, 2014
PETER ANAND KUMAR EKKA Vs. MECON LIMITED AND OTHERS
March 5, 2014
PETER BARLA Vs. THE STATE OF JHARKHAND
December 17, 2014
PETER KHALKHO AND ORS. Vs. UNION OF INDIA AND ORS.
August 11, 2014
PINKI DEVI Vs. UNION OF INDIA
January 10, 2014
POULUS LAKRA Vs. STATE OF JHARKHAND
January 22, 2014
PRABHA RANJAN GUPTA Vs. STATE OF JHARKHAND
May 6, 2014
PRABHUDAN TIRKEY Vs. STATE OF JHARKHAND
March 4, 2014
PRABIR PRADHAN Vs. STATE OF JHARKHAND
March 12, 2014
PRABIR PRADHAN @ PRAVIR PRADHAN Vs. STATE OF JHARKHAND
March 3, 2014
PRADEEP KUMAR Vs. THE STATE OF JHARKHAND
August 28, 2014
PRADEEP KUMAR MISHRA Vs. UNION OF INDIA
November 11, 2014
PRADEEP KUMAR RAI Vs. STATE OF JHARKHAND
March 13, 2014
PRADIP KUMAR CHOUBEY Vs. THE STATE OF JHARKHAND
September 16, 2014
PRADYUMAN PRASAD SAH Vs. STATE OF JHARKHAND AND OTHERS
June 30, 2014
PRADYUMAN PRASAD SAH Vs. DAMODAR VALLEY CORPORATION
October 8, 2014
PRAHALAD PRASAD Vs. STATE OF JHARKHAND
May 9, 2014
PRAKASH MANDAL Vs. STATE OF JHARKHAND
October 20, 2014
PRAMESHWARI DEVI Vs. STATE OF JHARKHAND
May 1, 2014
PRAMOD BIHARI SINHA Vs. STATE OF JHARKHAND
September 18, 2014
PRAMOD KUMAR Vs. STATE OF JHARKHAND AND OTHERS
January 17, 2014
PRAMOD KUMAR DAS, ASHOK KUMAR AND KUMARI HEMLATA @ NILAM DEVI @ HEMLATA DEVI Vs. STATE OF JHARKHAND
January 15, 2014
PRAMOD KUMAR PANDEY Vs. STATE OF JHARKHAND THROUGH THE SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT AND OTHERS
March 13, 2014
PRANAYA KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
April 25, 2014
PRASAD EXPLOSIVES & CHEMICALS Vs. JHARKHAND URJA VIKAS NIGAM LTD.
December 2, 2014
PRASANTO MAITY Vs. STATE OF JHARKHAND
November 5, 2014
PRAVEEN MITTAL AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
November 13, 2014
PREM CHANDRA PD. VERMA Vs. STATE OF JHARKHAND
February 25, 2014
PREM CHANDRA TRIPATHI Vs. THE STATE OF JHARKHAND
May 15, 2014
PREM KUMAR SINGH Vs. THE STATE OF JHARKHAND
September 16, 2014
PREM LAL SAHU Vs. STATE OF BIHAR
March 27, 2014
PREMSONS MOTOR UDYOG PVT. LTD. Vs. DR. S.S. NARNOLLY AND OTHERS
September 3, 2014
PRIYANKA Vs. JHARKHAND ACADEMIC COUNCIL
July 4, 2014
PUNU MUDI Vs. THE COAL INDIA LTD.
August 8, 2014
PURNANAND SINGH Vs. STATE OF JHARKHAND
March 5, 2014
PURNMAN THAPA Vs. THE STATE OF JHARKHAND AND ORS.
November 18, 2014
PUSHPA KUMARI Vs. STATE OF JHARKHAND
April 24, 2014
PUSHPA SINGH Vs. STATE OF JHARKHAND THROUGH CBI
February 14, 2014
PUSPA MAJUMDAR Vs. UNION OF INDIA
January 15, 2014
R D CONSTRUCTION, DUMKA Vs. STATE OF JHARKHAND
October 8, 2014
R K RAI Vs. UNION OF INDIA AND OTHERS
July 16, 2014
R S TEACHERS T RAINING COLLEGE Vs. VINOBA BHAVE UNIVERSITY
December 12, 2014
R.B. TRADING AGENCY Vs. STEEL AUTHORITY OF INDIA LIMITED
November 11, 2014
R.D.S. BRICKS Vs. THE STATE OF JHARKHAND
September 16, 2014
R.D.S. BRICKS Vs. THE STATE OF JHARKHAND AND ORS.
July 7, 2014
RAAJ CONSTRUCTION CO Vs. STATE OF JHARKHAND
December 15, 2014
RABINDRA KUMAR Vs. USHA DEVI
March 5, 2014
RABINDRA NATH DUBEY Vs. STATE OF JHARKHAND
July 15, 2014
RABINDRA NATH RAY Vs. THE UNION OF INDIA
August 28, 2014
RABINDRA NATH TIWARY Vs. STATE OF JHARKHAND
February 25, 2014
RADHA BHATNAGAR Vs. JHARKHAND HIGH COURT
June 27, 2014
RADHA DEVI Vs. HINDUSTAN COOPER LIMITED
June 20, 2014
RADHESHYAM MANDAL Vs. STATE OF JHARKHAND AND ORS.
January 24, 2014
RADHEY SHYAM SAHU Vs. STATE OF JHARKHAND
August 27, 2014
RADHIYA DEVI AND ORS. Vs. MAHESH VISHWAKARMA AND ORS.
August 5, 2014
RAGHAW PRASAD SHAHI Vs. BIHAR STATE ELECT RICITY BOARD
December 12, 2014
RAHUL DEV UPADHAYAY Vs. STATE OF JHARKHAND AND ORS.
November 19, 2014
RAJ BALLABH SINGH Vs. STATE OF JHARKHAND
January 6, 2014
RAJ BANSH PANDEY Vs. THE STATE OF JHARKHAND AND ORS.
December 8, 2014
RAJ GOPAL GUPTA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
September 2, 2014
RAJ KUMAR PRASAD Vs. STATE OF JHARKHAND
May 9, 2014
RAJ KUMAR RAJESH Vs. THE STATE OF JHARKHAND
October 8, 2014
RAJ MANI DEVI Vs. STATE OF BIHAR
August 29, 2014
RAJA ACHARJI AND ANR. Vs. THE STATE OF JHARKHAND & ANR
October 8, 2014
RAJA HANSDA Vs. STATE OF JHARKHAND
March 13, 2014
RAJAN BOURI AND ORS. Vs. THE STATE OF JHARKHAND
November 27, 2014
RAJAN KUMAR SINGH Vs. THE UNION OF INDIA
November 11, 2014
RAJAN MUNDA Vs. LENGA MUNDA
January 18, 2014
RAJBALLABH Vs. JHARKHAND STATE ELECTRICITY BOARD
May 6, 2014
RAJEEV KUMAR SINGH Vs. STATE OF JHARKHAND AND OTHERS
June 25, 2014
RAJENDRA KISHORE Vs. STATE OF JHARKHAND
April 3, 2014
RAJENDRA KUMAR BHOKTA Vs. STATE OF JHARKHAND
August 26, 2014
RAJENDRA MAHATO Vs. STATE OF JHARKHAND
December 3, 2014
RAJENDRA MANDAL Vs. STATE OF JHARKHAND
March 4, 2014
RAJENDRA PRASAD Vs. STATE OF JHARKHAND
January 17, 2014
RAJENDRA PRASAD Vs. STATE OF JHARKHAND
April 23, 2014
RAJENDRA PRASAD SINGH Vs. STATE OF JHARKHAND AND ORS
December 5, 2014
RAJENDRA PRASAD SINHA Vs. THE STATE OF JHARKHAND
September 12, 2014
RAJENDRA SHARMA @ PINTU Vs. STATE OF JHARKHAND
January 29, 2014
RAJESH KUMAR OHDAR Vs. JHARKHAND ACADEMIC COUNCIL
July 30, 2014
RAJESH KUMAR SINGH Vs. STATE OF JHARKHAND
March 1, 2014
RAJESH KUMAR SINHA Vs. STATE OF JHARKHAND AND ORS.
November 7, 2014
RAJESH NIDHI @ RAJESH SINGH Vs. STATE OF JHARKHAND
May 1, 2014
RAJESH RAVIDAS Vs. CENTRAL COALFIELDS LTD.
November 5, 2014
RAJESH SHARMA Vs. VIPUL DIVYA AND ANR.
March 5, 2014
RAJESHWAR SINGH Vs. COAL INDIA LIMITED
June 17, 2014
RAJKISHORE PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
November 26, 2014
RAJNEESH MISHRA Vs. UNION OF INDIA
January 6, 2014
RAJNI KANT THAKUR Vs. UNION OF INDIA
May 12, 2014
RAJU GULATHI Vs. STATE OF JHARKHAND
January 8, 2014
RAKESH RANJAN Vs. STATE OF JHARKHAND
March 31, 2014
RAM AWTAR SINGH Vs. SANTOSH KUMAR GUPTA
August 25, 2014
RAM BABU @ RAM BABU PRASAD Vs. STATE OF JHARKHAND
January 6, 2014
RAM BHAKRA ROY Vs. STATE OF JHARKHAND AND ORS.
January 24, 2014
RAM BILASH SAHU Vs. STATE OF JHARKHAND
January 27, 2014
RAM DAHIN SAO Vs. STATE OF JHARKHAND
May 2, 2014
RAM KHELAWAN SAO Vs. STATE OF BIHAR (NOW JHARKHAND)
May 9, 2014
RAM KUMAR DUBEY Vs. STATE OF JHARKHAND
April 23, 2014
RAM LAKHAN MEHTA Vs. THE STATE OF JHARKHAND
December 22, 2014
RAM LAKHAN PODDAR Vs. STATE OF JHARKHAND
January 28, 2014
RAM LAKHAN RAM Vs. STATE OF JHARKHAND
April 9, 2014
RAM LAKHAN RAM Vs. THE STATE OF JHARKHAND, DEPUTY COMMISSIONER AND SUB-DIVISIONAL OFFICER
March 4, 2014
RAM LAL DUBEY Vs. STATE OF JHARKHAND
May 1, 2014
RAM NARESH CHOUDHURY Vs. CENTRAL COALFIELDS LIMITED, RANCHI
January 18, 2014
RAM NARESH PRASAD Vs. STATE OF JHARKHAND
April 29, 2014
RAM NARESH SINGH Vs. STATE OF JHARKHAND
May 9, 2014
RAM NATH SAHA Vs. STATE OF JHARKHAND
May 2, 2014
RAM NIHORA PRASAD SINGH Vs. STATE OF JHARKHAND
July 21, 2014
RAM PARVESH RAY Vs. STATE OF JHARKHAND
May 5, 2014
RAM PRAKASH JHA Vs. UNION OF INDIA
December 1, 2014
RAM PRASAD MAHTON Vs. STATE OF BIHAR
March 6, 2014
RAM PYARE SINGH Vs. BHARAT COKING COAL LTD
July 18, 2014
RAM RAKSHA SHAW Vs. STEEL AUTHORITY OF INDIA LIMITED
April 3, 2014
RAM SEWAK SINGH, SON OF FEROO SINGH Vs. STATE OF JHARKHAND
February 6, 2014
RAM SUNDAR RAM Vs. STATE OF JHARKHAND
July 15, 2014
RAM SUNDER SINGH Vs. M/S DURGA DEVELOPERS (P) LTD., RANCHI
May 2, 2014
RAMA DEVI Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF KENDUADIH COLLIERY OF M/S. B.C.C.L.
September 5, 2014
RAMA DEVI Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF KENDUADIN COLLIERY OF M/S B.C.C.L.
September 4, 2014
RAMADHAR SINGH Vs. THE STATE OF JHARKHAND
November 18, 2014
RAMADHAR YADAV Vs. STATE OF JHARKHAND
November 21, 2014
RAMAN KUMAR SINHA Vs. THE STATE OF JHARKHAND
February 25, 2014
RAMASHRAY CHOUDHARY Vs. STATE OF JHARKHAND
February 18, 2014
RAMASHRAYA SINGH Vs. STATE OF JHARKHAND
May 12, 2014
RAMDEO BHARTI Vs. THE STATE OF JHARKHAND
October 8, 2014
RAMDEO ORAON Vs. UNION OF INDIA
April 9, 2014
RAMESH CHANDRA KAITHAL Vs. STATE OF JHARKHAND
May 8, 2014
RAMESH DUTT PATHAK Vs. STATE OF JHARKHAND
April 23, 2014
RAMESH KUMAR Vs. THE STATE OF JHARKHAND
May 6, 2014
RAMESH KUMAR SINGH Vs. STATE OF JHARKHAND
January 10, 2014
RAMESH ORAON Vs. STATE OF JHARKHAND AND OTHERS
January 13, 2014
RAMESH YADAV Vs. STATE OF JHARKHAND
January 13, 2014
RAMESHWAR GOPE Vs. JHARKHANDI CHOUDHARY
October 13, 2014
RAMESHWAR PRASAD SINGH Vs. STATE OF JHARKHAND AND ORS.
May 15, 2014
RAMESHWARA JUTE MILLS LTD. Vs. UNION OF INDIA
February 25, 2014
RAMJEE SAH Vs. STATE OF JHARKHAND
May 8, 2014
RAMJI SINGH Vs. STATE OF JHARKHAND
May 5, 2014
RAMJI YADAV Vs. THE STATE OF JHARKHAND
July 15, 2014
RAMJILAL AGARWAL Vs. STATE OF JHARKHAND
March 31, 2014
RAMPATH RAVIDAS Vs. STATE OF JHARKHAND
January 29, 2014
RAMSNEHI THAKUR Vs. STATE OF JHARKHAND
June 16, 2014
RAMU KISKU Vs. STATE OF JHARKHAND
September 24, 2014
RAMU MANDAL & OTHERS Vs. STATE OF JHARKHAND
November 21, 2014
RANA SARKAR Vs. STATE OF JHARKHAND
June 26, 2014
RANCHI Vs. JITESH ARORA
May 1, 2014
RANCHI DISTRICT CRUSHERS ASSOCIATION Vs. STATE OF JHARKHAND
February 28, 2014
RANCHI INDUSTRIAL AREA DEVELOPMENT AUTHORITY Vs. VEER SINGH
August 8, 2014
RANCHI POWER DISTRIBUTION COMPANY LIMITED AND ANOTHER Vs. JHARKHAND BIJLI VITARAN NIGAM LIMITED AND OTHERS
July 15, 2014
RANCHI POWER DISTRIBUTION COMPANY LIMITED AND ORS. Vs. JHARKHAND BIJLI VITRAN NIGAM LIMITED AND ORS.
July 22, 2014
RANJAN KUMAR PATHAK Vs. THE STATE OF JHARKHAND AND ORS.
November 14, 2014
RANJIT KUMAR SINGH Vs. THE STATE OF JHARKHAND
November 27, 2014
RASHIK LAL BESRA Vs. THE STATE OF JHARKHAND AND ORS.
December 3, 2014
RASHMI BHAYANI Vs. STATE OF JHARKHAND
February 24, 2014
RATAN LAL SAHU Vs. STATE OF JHARKHAND
April 1, 2014
RATNESHWAR PRASAD SINGH Vs. STATE OF JHARKHAND AND OTHERS
May 15, 2014
RAVI SHANKAR Vs. THE STATE OF JHARKHAND
July 23, 2014
RAVI SHANKAR PRASAD Vs. BHARAT COKING COAL LIMITED
March 25, 2014
RAVI SHEKHAR Vs. STATE OF JHARKHAND
December 1, 2014
RAVINDRA KUMAR Vs. STATE OF JHARKHAND
October 31, 2014
RAVINDRA MOHAN TIWARI Vs. STATE OF JHARKHAND
March 5, 2014
REENA KUMARI Vs. SANDEEP SANTOSH
July 30, 2014
RELIANCE INFRATEL LTD. Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY AND OTHERS
July 10, 2014
RELIANCE RETAIL LIMITED Vs. THE STATE OF JHARKHAND
August 29, 2014
RESHMU EKKA Vs. STATE OF JHARKHAND, PRINCIPAL, NETARHAT, LATEHAR AND DY COMMISSIONER-CUM-CHAIRMAN, LATEHAR
May 6, 2014
RIDHI SIDHI TRANSPORT Vs. CENTRAL COALFIELDS LIMITED
March 11, 2014
RIMPU DEVI Vs. STATE OF JHARKHAND
March 5, 2014
RINKI KUMARI Vs. THE STATE OF JHARKHAND
September 10, 2014
RIYAJUDDIN AHMAD Vs. STATE OF JHARKHAND
August 19, 2014
ROMA MUKHERJEE Vs. STATE OF JHARKHAND
March 31, 2014
RONALD JAWAHAR HANSDAH Vs. STATE OF JHARKHAND AND OTHERS
January 15, 2014
ROSE VALLEY HOTELS & ENTERTAINMENT LTD. Vs. THE STATE OF JHARKHAND
October 21, 2014
RUBI VARU Vs. SANDEEP VARU
December 4, 2014
RUDRESHWARI PRASAD SINGH Vs. HEAVY ENGINEERING CORPORATION LIMITED
April 3, 2014
RUP CHAND JAIN AND SUMER CHAND JAIN Vs. COMMISSIONER OF HAZARIBAGH NAGAR PARISHAD
August 11, 2014
RUPAM SINHA Vs. STATE OF JHARKHAND
April 14, 2014
S. AIKAT Vs. THE STATE OF JHARKHAND
October 8, 2014
S. NASEEMUDDIN Vs. STATE OF JHARKHAND
July 3, 2014
S.M. BHASIN AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
September 4, 2014
S.N. LAL MARUTI SERVICE STATION Vs. STATE BANK OF INDIA
September 17, 2014
SABAN MARSHALEN BHENGRA Vs. STATE OF JHARKHAND
January 7, 2014
SABIR ALAM Vs. THE STATE OF JHARKHAND
September 21, 2014
SABIR ALAM Vs. STATE OF JHARKHAND
October 21, 2014
SACHIDA NAND PRASAD SRIVASTAVA Vs. STATE OF JHARKHAND
January 29, 2014
SACHIDANAND PRASAD Vs. STATE OF JHARKHAND
February 20, 2014
SADA SHIV JHA Vs. STATE OF JHARKHAND
January 2, 2014
SADDAM ANSARI Vs. STATE OF JHARKHAND
March 21, 2014
SADDAM ANSARI Vs. THE STATE OF JHARKHAND
November 21, 2014
SADHNA SINHA Vs. DIPESH SINHA
April 1, 2014
SADIQUE AHMAD Vs. STATE OF JHARKHAND
April 30, 2014
SADRUL Vs. STATE OF JHARKHAND
August 28, 2014
SAHADAT MIAN Vs. STATE OF JHARKHAND
February 19, 2014
SAHADEO MANJHI Vs. STATE OF JHARKHAND
January 28, 2014
SAHEB LAL MURMU AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
December 1, 2014
SAHEB RAM MAHTO Vs. STATE OF JHARKHAND
May 5, 2014
SAILENDRA SINGH Vs. UNION OF INDIA
August 28, 2014
SAJAL Vs. STATE OF JHARKHAND
March 12, 2014
SAJJAD Vs. STATE OF JHARKHAND
April 1, 2014
SAKINA ARJUM Vs. STATE OF JHARKHAND
May 8, 2014
SAKUNTALA Vs. CENTRAL COAL FIELD LTD.
July 11, 2014
SAMAR KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
July 16, 2014
SAMARJIT KUMAR Vs. STATE OF JHARKHAND AND OTHERS
April 10, 2014
SAMEER LAKRA Vs. STATE OF JHARKHAND
November 7, 2014
SAMPHOOL DEVI Vs. THE STATE OF JHARKHAND AND ORS.
November 20, 2014
SAMRENDRA KUMAR SINGH Vs. STATE BANK OF INDIA
January 17, 2014
SAMRENDRA NATH HAZRA @ S.N. HAZRA Vs. STATE OF JHARKHAND
January 16, 2014
SAMUEL LINDA Vs. STATE OF JHARKHAND AND ORS.
November 26, 2014
SANCHA Vs. STATE OF JHARKHAND
July 23, 2014
SANDEEP BAKSHI Vs. STATE OF JHARKHAND
September 8, 2014
SANDHYA DEVI Vs. JHARKHAND STATE HOUSING BOARD
September 3, 2014
SANDHYA PAUL Vs. THE STATE OF JHARKHAND AND ORS.
November 10, 2014
SANDHYA RANI MEHTA Vs. STATE OF JHARKHAND THROUGH C.B.I AND ANOTHER
April 16, 2014
SANJAY KUMAR KUSHWAHA Vs. UNION OF INDIA THROUGH GENERAL MANAGER, EASTERN RAILWAY, KOLKATA
January 20, 2014
SANJAY KUMAR SINGH Vs. THE STATE OF JHARKHAND
October 8, 2014
SANJAY RUNGTA Vs. COMMISSIONER OF INCOME TAX (APPEALS), RANCHI
January 16, 2014
SANJEEV AGARWAL Vs. STATE OF JHARKHAND
December 8, 2014
SANJEEV KUMAR Vs. STATE OF JHARKHAND
March 4, 2014
SANJEEV KUMAR JHA AND ORS. Vs. STATE OF JHARKHAND AND ANR.
March 11, 2014
SANJEEV KUMAR PANDEY @ SANJEEV KUMAR Vs. STATE OF JHARKHAND
May 1, 2014
SANJEEV KUMAR SINGH Vs. STATE OF JHARKHAND
July 15, 2014
SANJEEV SHARAN Vs. STATE OF JHARKHAND
March 8, 2014
SANJEEV SHARAN Vs. THE STATE OF JHARKHAND
October 14, 2014
SANJEEV TRADING COMPANY Vs. JHARKHAND STATE URJA VIKAS NIGAM LIMITED
December 4, 2014
SANJEEV TRADING COMPANY Vs. THE STATE OF JHARKHAND
June 27, 2014
SANJIB KUMAR SINGH AND SANJAY KUMAR SINGH Vs. STATE OF JHARKHAND
May 12, 2014
SANJIV KAPILA Vs. THE STATE OF JHARKHAND
August 29, 2014
SANTOSH KUMAR SINGH Vs. STATE OF JHARKHAND
January 21, 2014
SANTOSH KUMAR SONI Vs. EXAMINATION CONTROLLER, JHARKHAND PUBLIC SERVICE COMMISSION
July 15, 2014
SANTOSH MAHTO Vs. STATE OF JHARKHAND
March 7, 2014
SANTOSH MANDAL Vs. NATIONAL INSTITUTE OF TECHNOLOGY
May 2, 2014
SANTU MAHTO Vs. STATE OF JHARKHAND
July 24, 2014
SANWARMAL AGARWAL @ SANWARMAL BANSAL Vs. STATE OF JHARKHAND
September 11, 2014
SARASWATI DEVI Vs. UNION OF INDIA
November 11, 2014
SARDAR PRADIP SINGH Vs. STATE OF JHARKHAND
January 18, 2014
SARFUDDIN ANSARI Vs. B.C.C.L.
March 20, 2014
SARGUN RAM Vs. B.C.C.L.
July 22, 2014
SARITA DEVI Vs. STATE OF JHARKHAND
January 27, 2014
SARITA DEVI Vs. THE STATE OF JHARKHAND AND ORS.
December 2, 2014
SARITA DEVI Vs. STATE OF JHARKHAND AND ORS.
December 23, 2014
SARJU YADAV @ SARYU YADAV Vs. STATE OF JHARKHAND
May 1, 2014
SAROJ KUMAR Vs. UNION OF INDIA
August 28, 2014
SAROJ KUMAR JHA Vs. THE STATE OF JHARKHAND & ORS.
August 8, 2014
SAROJ KUMAR SARKHEL Vs. THE STATE OF JHARKHAND
November 27, 2014
SAROJ SAHU Vs. STATE OF JHARKHAND
July 2, 2014
SARYU PRASAD Vs. STATE OF JHARKHAND
March 26, 2014
SATENDRA NARAYAN SINGH Vs. STATE OF JHARKHAND
January 6, 2014
SATISH KUMAR Vs. STATE OF JHARKHAND
February 25, 2014
SATRUGHAN BASKE Vs. SILSIA KERKETTA
March 25, 2014
SATWANTI AUTOMOBILES Vs. STATE BANK OF INDIA
September 17, 2014
SATYA NARAYAN YADAV Vs. STATE OF JHARKHAND
January 27, 2014
SATYANARAYAN AGRAWAL Vs. STATE OF JHARKHAND
July 31, 2014
SATYANARAYAN MANDAL Vs. THE STATE OF BIHAR
November 5, 2014
SATYENDRA NARAYAN SINGH Vs. STATE OF JHARKHAND
April 3, 2014
SATYENDRA YADAV AND BINAY YADAV Vs. STATE OF JHARKHAND
January 15, 2014
SAURAV KUMAR Vs. UNION OF INDIA
October 10, 2014
SAURAV KUMAR NARSARIA Vs. STATE OF JHARKHAND
January 8, 2014
SAURYA CONSTRUCTION PVT. LTD. Vs. STATE OF JHARKHAND AND OTHERS
July 8, 2014
SAVITA KUMARI NAYAK Vs. STATE OF JHARKHAND
October 16, 2014
SAWANA LAKRA Vs. STATE OF JHARKHAND
April 21, 2014
SAYEED KHAN Vs. THE STATE OF JHARKHAND AND ORS.
November 28, 2014
SCHOOL NARBHERAM HANSRAJ GUJARATI M.E. SCHOOL Vs. JAMSHEDPUR GUJARATI SAMAJ AND OTHERS
April 25, 2014
SECURITY & INTELLIGENCE SERVICES (INDIA) LTD Vs. STATE OF JHARKHAND
April 29, 2014
SETH JAYENDRABHAI SHANTILAL SHAH Vs. R.K. JAIN
January 30, 2014
SHAHAWAJ ANSARI Vs. STATE OF JHARKHAND
February 20, 2014
SHAHIN KHAN Vs. THE STATE OF JHARKHAND
December 4, 2014
SHAHNAWAJ AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
December 4, 2014
SHAILENDRA KUMAR VERMA Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD. & ORS.
August 19, 2014
SHAKOOR KHAN & ORS. Vs. STATE OF JHARKHAND & ANR.
October 16, 2014
SHAKUNTALA DEVI Vs. THE STATE OF JHARKHAND
September 10, 2014
SHAKUNTALA PATODIA Vs. STATE OF JHARKHAND
December 1, 2014
SHAMBHU CHAUDHARY Vs. STATE OF BIHAR
January 17, 2014
SHAMBHU KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
November 27, 2014
SHAMBHU MAHTO Vs. STATE OF JHARKHAND
January 18, 2014
SHAMBHU MAHTO Vs. B.C.C.L.
September 19, 2014
SHAMBHU NATH MANDAL Vs. STEEL AUTHORITY OF INDIA LTD
February 25, 2014
SHAMBHU NATH MEHTA Vs. STATE OF JHARKHAND
March 31, 2014
SHAMBHU PRASAD Vs. THE STATE OF JHARKHAND AND OTHERS
December 17, 2014
SHAMBHU PRASAD SINHA Vs. THE STATE OF JHARKHAND
September 12, 2014
SHAMBHU RAM AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
December 12, 2014
SHAMBHU SHARAN SHRIVASTAVA Vs. STAFF ASSOCIATION, N I T JAMSHEDPUR AND ANR
February 6, 2014
SHAMBHU SHARAN SHRIVASTAVA Vs. UNION OF INDIA
January 6, 2014
SHAMBHU SHARAN SHRIVASTAVA AND OTHERS Vs. UNION OF INDIA AND OTHERS
February 6, 2014
SHAMBHU SHARMA Vs. STATE OF JHARKHAND
May 6, 2014
SHAMIM AHMAD Vs. THE STATE OF JHARKHAND AND ORS.
December 15, 2014
SHAMIM AHMED KHAN AND OTHERS Vs. STATE OF JHARKHAND
June 26, 2014
SHANKAR KUMAR MAHTO Vs. THE CENTRAL COAL FIELDS LTD.
August 6, 2014
SHANKAR MAHTO AND ANOTHER Vs. THE STATE OF JHARKHAND
November 14, 2014
SHANKAR NARAYAN SINGH Vs. BHARAT COKING COAL LIMITED
November 27, 2014
SHANKAR PRASAD Vs. STATE OF JHARKHAND
June 16, 2014
SHANKAR PRASAD Vs. UNION OF INDIA
January 23, 2014
SHANKAR PRASAD SINGH Vs. STATE OF JHARKHAND
March 4, 2014
SHANKAR PRASAD SINGH Vs. STATE OF JHARKHAND
March 5, 2014
SHANTANU KUMAR CHOUDHARY Vs. THE STATE OF JHARKHAND
August 6, 2014
SHANTI DEVI Vs. STATE OF JHARKHAND
February 10, 2014
SHANTI JAISWAL Vs. STATE BANK OF INDIA
September 10, 2014
SHASHI KUMAR @ SHASHI KUMAR BELDAR Vs. BHARAT COKING COAL LIMITED
January 6, 2014
SHASHI SHEKHAR KUMAR SINHA Vs. STATE OF JHARKHAND AND ORS.
June 26, 2014
SHATRUDHAN KUMAR SINGH Vs. STATE OF JHARKHAND
May 20, 2014
SHATUNJAY TRIPATHY Vs. STATE OF JHARKHAND
May 1, 2014
SHEIKH ANWAR Vs. THE STATE OF JHARKHAND
August 22, 2014
SHEKHAR BHUSHAN NAG Vs. STATE OF JHARKHAND
July 31, 2014
SHEO NANDAN PRASAD Vs. UCO BANK
August 6, 2014
SHEO PRASAD THAKUR Vs. STATE OF JHARKHAND
March 10, 2014
SHIBLAL RAI Vs. THE STATE OF JHARKHAND
September 19, 2014
SHILA DEVI Vs. THE STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER
October 15, 2014
SHISHIR SHRIVASTAVA Vs. STATE OF JHARKHAND AND ORS.
February 5, 2014
SHISHIR TUTI Vs. STATE OF JHARKHAND AND OTHERS
January 13, 2014
SHIV BACHAN SINGH Vs. STATE OF JHARKHAND
March 28, 2014
SHIV KUMAR NIRALA Vs. STATE OF JHARKHAND
April 11, 2014
SHIV KUMAR SINGH AND ANOTHER Vs. STATE OF JHARKHAND AND ANOTHER
December 16, 2014
SHIV MUNI RAM Vs. STATE OF JHARKHAND
August 8, 2014
SHIV NANDAN PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
November 12, 2014
SHIV NARAYAN JHA Vs. STATE OF JHARKHAND
August 8, 2014
SHIV NARAYAN SAH Vs. STATE OF JHARKHAND THROUGH VIGILANCE
February 28, 2014
SHIV SHANKAR MUNDA Vs. CHAIR PERSON, NATIONAL COUNCIL FOR TEACHERS EDUCATION AND OTHERS
August 4, 2014
SHIV SHANKAR PRASAD SINHA Vs. STATE OF JHARKHAND
January 2, 2014
SHIVA CHANDRA PRASAD Vs. STATE OF JHARKHAND AND OTHERS
January 17, 2014
SHIVA KANT SHARMA Vs. STATE OF JHARKHAND
April 1, 2014
SHIVDHAR PANDEY Vs. MOST. RAJMUNI DEVI AND OTHERS
February 19, 2014
SHIVDHARI RAM Vs. STATE OF JHARKHAND
April 23, 2014
SHIVENDRA KUMAR Vs. STATE OF JHARKHAND
February 9, 2014
SHIVENDRA KUMAR Vs. STATE OF JHARKHAND
February 7, 2014
SHOOL PANI SINGH @ SHUL PANI SINGH @ SHOOL PARI SINGH Vs. STATE OF JHARKHAND AND ANR.
March 10, 2014
SHREE GAJPATI FOODS (P) LTD. Vs. JHARKHAND STATE ELECTRICITY BOARD
September 17, 2014
SHREE KRISHNA PANDEY Vs. STATE OF JHARKHAND
May 15, 2014
SHREEKANT SINGH Vs. RAMCHANDRA SAHU, SMT. RAJMANTI DEVI
March 12, 2014
SHREYA KASHYAP Vs. STATE OF JHARKHAND UNION OF INDIA & ORS
August 29, 2014
SHUBHAM PANDEY Vs. STATE OF JHARKHAND
May 2, 2014
SHUKDEV PRASAD SAHU Vs. STATE OF JHARKHAND
July 21, 2014
SHWETA VED Vs. STATE OF JHARKHAND AND OTHERS
July 8, 2014
SHYAM BIHARI SINGH Vs. THE STATE OF JHARKHAND
April 15, 2014
SHYAM CHATOMBA Vs. STATE OF JHARKHAND
September 2, 2014
SHYAM SUNDER SINGH Vs. STATE OF JHARKHAND AND OTHERS
January 17, 2014
SHYAMA PRASAD SINGH Vs. STATE OF JHARKHAND
February 17, 2014
SHYAMAL CHAKRAVARTY Vs. UNION OF INDIA
January 10, 2014
SHYAMASHREE SARKAR @SHAIMOSHRI SARKAR Vs. STATE OF JHARKHAND AND ANOTHER
December 2, 2014
SHYAMDEO PRASAD Vs. QUURBAN HUSSAIN HAWARI
April 16, 2014
SHYAMESHWAR DAYAL SINGH Vs. BHUKHU GHASI @ BHUKLA GHASI
May 9, 2014
SIDDHARTH JEWELLERS PRIVATE LIMITED; VIJAY VERMA; BABITA VERMA Vs. STATE BANK OF INDIA
August 19, 2014
SIDH NATH MEHRA Vs. STATE OF JHARKHAND
May 7, 2014
SIDH NATH MEHRA @ S.N.MEHRA Vs. STATE OF JHARKHAND
May 2, 2014
SIDHESHWAR MANJHI Vs. THE STATE OF JHARKHAND
July 15, 2014
SIKENDAR ALI @ SHEIKH Vs. STATE OF JHARKHAND
October 17, 2014
SINHA SERVICE STATION Vs. THE INDIAN OIL CORPORATION LIMITED
September 16, 2014
SISTER SHANTILA KUJUR Vs. STATE OF JHARKHAND
January 17, 2014
SITA BHUAIN Vs. LILAWATI DEVI
June 24, 2014
SITA SOREN Vs. UNION OF INDIA
September 11, 2014
SITA SOREN Vs. UNION OF INDIA THROUGH C.B.I.
February 17, 2014
SITARAM BARIK Vs. THE STATE OF JHARKHAND
August 13, 2014
SIYA RAM SINGH Vs. THE STATE OF JHARKHAND
November 14, 2014
SMT. AFROZI KHATOON Vs. STATE OF JHARKHAND AND ORS.
November 27, 2014
SMT. DURGA DEVI AND OTHERS Vs. BHAGIRATHMAL AGARWALLA AND OTHERS
August 27, 2014
SMT. KUSUM LATA Vs. JHARKHAND STATE HOUSING BOARD RANCHI
August 27, 2014
SOHRI DEVI Vs. JHARKHAND STATE ELECTRICITY BOARD
December 2, 2014
SOHWA DEVI Vs. THE STATE OF JHARKHAND
July 17, 2014
SOM NATH BANERJEE Vs. THE STATE OF JHARKHAND AND ANOTHER
December 22, 2014
SOM NATH ROY & OTHERS Vs. THE STATE OF JHARKHAND THROUGH THE PRINCIPAL SECRETARY / SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT & OTHERS
November 26, 2014
SOMNATH DAS Vs. SHEOLI HATI
November 5, 2014
SOMNATH PATHAK Vs. THE STATE OF JHARKHAND
September 16, 2014
SONA RAM TIU Vs. STATE OF JHARKHAND
July 24, 2014
SONU THAPA Vs. STATE OF JHARKHAND
March 28, 2014
SPARX TECHNOLOGIES PVT LTD, BISTUPUR Vs. STATE OF JHARKHAND
October 17, 2014
SR DIVISIONAL COMMERCIAL MANAGER Vs. SUNIT A SINGH
December 3, 2014
SR. CECILIS KUJUR Vs. STATE OF JHARKHAND AND OTHERS
January 13, 2014
SR. HIRAMANI NAGESIA Vs. STATE OF JHARKHAND AND OTHERS
January 13, 2014
SRI NARAIN KUMAR Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION
July 28, 2014
SRI RAM MINERAL COMPANY Vs. UNION OF INDIA
February 25, 2014
SRIKANT PODDAR Vs. ANJU KUMARI & ANR.
November 17, 2014
SRISTHI FOOD PRODUCTS PVT LTD, JAMSHEDPUR Vs. JHARKHAND STATE ELECTRICITY BOARD
October 17, 2014
STATE BIHAR Vs. AJAY KUMAR NAND @ JAI PRAKASH MANDAL
January 8, 2014
STATE OF BIHAR Vs. RAVINDRA PRASAD SINGH
April 22, 2014
STATE OF BIHAR (NOW JHARKHAND) Vs. RAGHUNATH KARMALI
March 3, 2014
STATE OF BIHAR (NOW JHARKHAND) Vs. KRISHNA MAHATO
January 16, 2014
STATE OF JHARKHAND Vs. KANHAIYA LAL SAO @ KANHAI LAL SAO & ANR
January 6, 2014
STATE OF JHARKHAND Vs. MARIUM SUREN
September 26, 2014
STATE OF JHARKHAND Vs. BANGALI YADAV
October 15, 2014
STATE OF JHARKHAND Vs. KISHORE KUMAR
July 9, 2014
STATE OF JHARKHAND Vs. TEJ NARAYAN SINGH
October 21, 2014
STATE OF JHARKHAND Vs. UNION OF INDIA
March 6, 2014
STATE OF JHARKHAND Vs. KOHINOOR STEEL PVT LTD
July 3, 2014
STATE OF JHARKHAND Vs. ARUNA DEVI
June 17, 2014
STATE OF JHARKHAND Vs. NANDKESHWAR RAM
June 30, 2014
STATE OF JHARKHAND Vs. ANIL KUMAR MEHTA
June 27, 2014
STATE OF JHARKHAND Vs. NIRBHAY KUMAR JHA
July 9, 2014
STATE OF JHARKHAND Vs. SULOCHANA KUMARI
July 14, 2014
STATE OF JHARKHAND Vs. DEBABRATA DASGUPTA
February 18, 2014
STATE OF JHARKHAND Vs. JAISHREE JHA
January 28, 2014
STATE OF JHARKHAND Vs. JITENDRA PRASAD SHARMA
January 31, 2014
STATE OF JHARKHAND Vs. CHAMPA PATHAK
March 28, 2014
STATE OF JHARKHAND Vs. AJAMBER AHIR
May 13, 2014
STATE OF JHARKHAND Vs. DAMODAR HOTTA
April 21, 2014
STATE OF JHARKHAND Vs. RAM PRAVESH KUMAR
August 1, 2014
STATE OF JHARKHAND Vs. DINESH PRASAD, THE DEPUTY SECRETARY
April 7, 2014
STATE OF JHARKHAND Vs. RAJENDRA PRASAD MAHTO
August 7, 2014
STATE OF JHARKHAND Vs. UNION OF INDIA, MINISTRY OF HEALTH AND FAMILY WELF
August 28, 2014
STATE OF JHARKHAND Vs. SUBODH BASKI AND ORS.
November 11, 2014
STATE OF JHARKHAND Vs. SYED MUMTAZ AHMAD
April 7, 2014
STATE OF JHARKHAND Vs. RADHIKA DEVI
March 13, 2014
STATE OF JHARKHAND AND ANR. Vs. BACCHU PRASAD
June 30, 2014
STATE OF JHARKHAND AND ORS. Vs. PARAS MANI PANDEY AND ANR.
December 4, 2014
STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER Vs. GAYATRI DEVI
February 11, 2014
STEEL AUTHORITY OF INDIA LIMITED Vs. RANCHI MUNICIPAL CORPORATION
July 18, 2014
STEEL AUTHORITY OF INDIA LIMITED Vs. UNION OF INDIA
January 30, 2014
STEEL AUTHORITY OF INDIA LIMITED Vs. RATI RAM MANJHI
July 15, 2014
STEEL AUTHORITY OF INDIA LIMITED Vs. STATE OF JHARKHAND
December 19, 2014
STEEL AUTHORITY OF INDIA LIMITED Vs. THE STATE OF JHARKHAND
November 13, 2014
STEEL AUTHORITY OF INDIA LIMITED, RANCHI Vs. STATE OF JHARKHAND
October 16, 2014
STEEL AUTHORITY OF INDIA LTD. Vs. SARSWATI DEVI
July 1, 2014
STEEL AUTHORITY OF INDIA LTD. Vs. PROGRESSIVE CONSTRUCTION CORPORATION
April 3, 2014
STEEL AUTHORITY OF INDIA LTD. Vs. BHIMENDRA KUMAR KASHYAP
February 3, 2014
SUBAS KUMAR Vs. STATE OF JHARKHAND
August 13, 2014
SUBASH KUMAR PANDEY Vs. UNION OF INDIA
May 5, 2014
SUBHAN @ SUBHAM BHAGAT Vs. RAJMATIA KUAR
July 7, 2014
SUBHAS SIMON MUNDU Vs. STATE OF JHARKHAND
October 16, 2014
SUBHASH CHANDRA SINGH AND MRS. MINA SINGH Vs. UNION OF INDIA
May 6, 2014
SUBODH BILUNG Vs. STATE OF JHARKHAND
January 6, 2014
SUBODH KUMAR NANDKEOLYAR Vs. THE STATE OF JHARKHAND REPRESENTED THROUGH THE CHIEF SECRETARY, GOVERNMENT OF JHARKHAND AND ORS.
March 4, 2014
SUDAN CHANDRA MAHATO Vs. THE STATE OF JHARKHAND
April 10, 2014
SUDHIR CHANDRA HANSDA Vs. STATE OF JHARKHAND
March 14, 2014
SUDHIR DUBEY Vs. STATE OF JHARKHAND
August 7, 2014
SUDHIR FABRICATIONS Vs. STATE OF JHARKHAND
October 20, 2014
SUDHIR KUMAR Vs. STATE OF JHARKHAND
January 16, 2014
SUDHIR KUMAR SADHU KHAN Vs. THE STATE OF JHARKHAND
December 11, 2014
SUDHIR KUMAR SINHA Vs. STATE OF JHARKHAND
January 18, 2014
SUDHIR MAHATO Vs. STATE OF JHARKHAND
February 7, 2014
SUDHIR MAHATO Vs. STATE OF JHARKHAND
March 13, 2014
SUGRIV YADAV, BIRJU YADAV, RAM KISHUN YADAV Vs. STATE OF BIHAR
March 21, 2014
SUJIT KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
November 12, 2014
SUJIT KUMAR PANDEY Vs. ANJALI DEVI
July 22, 2014
SUKHDEO SINGH AND MUNSHI SINGH Vs. STATE OF JHARKHAND
March 20, 2014
SUKHLAL Vs. STATE OF JHARKHAND
February 17, 2014
SUKHLAL SIRKA Vs. STATE OF JHARKHAND
January 15, 2014
SUMA DEVI Vs. STATE OF JHARKHAND
May 2, 2014
SUMAN DEVI Vs. STATE OF JHARKHAND
July 31, 2014
SUMAN KUMAR SINHA Vs. STATE OF JHARKHAND
July 4, 2014
SUMANTI KUMARI Vs. THE STATE OF JHARKHAND
August 19, 2014
SUMIT KUMAR MAHATO Vs. BHARAT COKING COAL LIMITED
January 9, 2014
SUMIT SINGH Vs. STATE OF JHARKHAND AND OTHERS
January 17, 2014
SUNAND PRASAD SAO Vs. STATE OF JHARKHAND
April 24, 2014
SUNIL GHOSH Vs. STATE OF JHARKHAND
November 21, 2014
SUNIL KUMAR CHOURASIA Vs. THE STATE OF JHARKHAND AND ORS.
November 19, 2014
SUNIL KUMAR JHA Vs. STATE OF JHARKHAND
January 16, 2014
SUNIL KUMAR MARANDI Vs. THE STATE OF JHARKHAND AND ORS.
November 28, 2014
SUNIL KUMAR PANDEY Vs. THE STATE OF JHARKHAND
October 7, 2014
SUNIL KUMAR SINGH Vs. STATE OF JHARKHAND
February 20, 2014
SUNIL KUMAR TULSYAN Vs. DEPUTY COMMISSIONER, DHANBAD AND OTHERS
July 21, 2014
SUNPLANT AGRO LTD. Vs. THE STATE OF JHARKHAND AND ORS.
April 7, 2014
SUPREME-DEV PL (JV) Vs. BHARAT COOKING COAL LTD.
August 19, 2014
SURA BHUMIJ Vs. BHARAT COKING COAL LIMITED
October 9, 2014
SURENDRA BHUSHAN Vs. COAL INDIA LIMITED
January 7, 2014
SURENDRA KUMAR Vs. STATE OF JHARKHAND
August 7, 2014
SURENDRA KUMAR MISHRA AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
April 10, 2014
SURENDRA PAL SINGH Vs. STATE OF JHARKHAND AND ORS.
January 29, 2014
SURENDRA PRASAD THAKUR Vs. STATE OF JHARKHAND
May 16, 2014
SURENDRA YADAV Vs. THE STATE OF JHARKHAND AND ORS.
November 27, 2014
SURESH CHOUDHARY & ORS. Vs. JITENDRA JHA & ORS.
November 12, 2014
SURESH MISHRA Vs. STATE OF JHARKHAND
July 2, 2014
SURESH PRASAD BHAGAT Vs. STATE OF JHARKHAND
January 16, 2014
SURESH PRASAD MEHTA Vs. THE STATE OF JHARKHAND AND ANR.
October 16, 2014
SURESH PRASAD SINGH Vs. STATE OF JHARKHAND
April 9, 2014
SURESH SHARMA Vs. THE STATE OF JHARKHAND
September 12, 2014
SURJAN SORENG Vs. STATE OF JHARKHAND
April 21, 2014
SURJEET MUKHERJEE Vs. STATE OF JHARKHAND
November 13, 2014
SURJEET MUKHERJEE Vs. STATE OF JHARKHAND
March 21, 2014
SURJIT KUMAR CHOLLI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
April 29, 2014
SURYA MOHAN SAH Vs. THE STATE OF JHARKHAND
March 31, 2014
SURYA NARAYAN ROY Vs. STATE OF JHARKHAND
March 7, 2014
SURYA NATH PANDEY Vs. THE STATE OF JHARKHAND
October 17, 2014
SUSHIL AND COMPANY Vs. BHARAT COKING COAL LIMITED AND ORS.
September 2, 2014
SUSHIL ERGAT Vs. STATE OF JHARKHAND AND OTHERS
January 13, 2014
SUSHIL KUMAR Vs. STATE OF JHARKHAND
April 3, 2014
SUSHIL KUMAR SINGH Vs. THE STATE OF JHARKHAND
November 13, 2014
SUSHIL KUMAR SINHA Vs. STATE OF JHARKHAND
January 28, 2014
SUSHIL MINZ Vs. CENTRAL BUREAU OF INVESTIGATION THROUGH S.P
May 1, 2014
SUSHILA DEVI Vs. BCCL
July 2, 2014
SUSHILA DEVI Vs. BCCL
July 1, 2014
SUSHMA KUMARI Vs. THE STATE OF JHARKHAND AND ORS.
November 17, 2014
SUSHMA MISHRA Vs. UNION OF INDIA
August 30, 2014
SUSHMA MISHRA Vs. UNION OF INDIA
July 30, 2014
SWAPNA BANERJEE Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, BCCL
January 30, 2014
SWARN LATA Vs. STATE OF JHARKHAND
October 20, 2014
T. A. ENTERPRISES, CHANDRAPURA, BOKARO Vs. UNION OF INDIA
March 25, 2014
TAPAS KUMAR NAG Vs. STATE OF JHARKHAND
August 11, 2014
TARAMANI SAMAD Vs. STATE OF JHARKHAND
January 7, 2014
TARKESHWAR PRASAD Vs. STATE OF JHARKHAND AND OTHERS
August 12, 2014
TARKESHWAR PRASAD Vs. STATE OF JHARKHAND
August 11, 2014
TARKESHWAR PRASAD SINGH Vs. STATE OF JHARKHAND
May 2, 2014
TATA CAPITAL FINANCIAL SERVICES LTD Vs. STATE OF JHARKHAND
May 9, 2014
TATA CUMMINS LIMITED Vs. THE STATE OF JHARKHAND
December 17, 2014
TATA IRON AND STEEL COMPANY LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
January 15, 2014
TATA MOTORS LIMITED Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER
October 21, 2014
TATA STEEL LIMITED Vs. STATE OF JHARKHAND
March 12, 2014
TATA STEEL LIMITED Vs. THE STATE OF JHARKHAND
September 26, 2014
TATA STEEL LIMITED Vs. STATE OF JHARKHAND AND ORS.
December 22, 2014
TATA STEEL LTD Vs. STATE OF JHARKHAND
December 11, 2014
TATA STEEL LTD. Vs. STATE OF JHARKHAND AND ORS.
December 23, 2014
TEJ NARAYAN SAW Vs. STATE OF JHARKHAND
May 6, 2014
TELESPHORE BAGE Vs. STATE OF JHARKHAND
June 17, 2014
TEZU MUNDA Vs. THE STATE OF JHARKHAND
August 6, 2014
THAKUR DAS MAHTO Vs. STATE OF JHARKHAND AND ORS.
March 10, 2014
THAKUR ORAON Vs. THE STATE OF JHARKHAND
March 26, 2014
THE STATE OF JHARKHAND Vs. STEEL AUTHORITY OF INDIA LIMITED
December 11, 2014
THE STATE OF JHARKHAND Vs. ITKI SAW MILL
July 18, 2014
THE STATE OF JHARKHAND AND ORS. Vs. AWADHA KISHORE PRASAD AND ORS.
September 8, 2014
THE STATE OF JHARKHAND AND ORS. Vs. SUDHIR KUMAR SINHA
November 25, 2014
THE STATE OF JHARKHAND AND ORS. Vs. SHIV NANDAN PRASAD GUPTA
December 15, 2014
THE UNION OF INDIA Vs. ZILEH SINGH SAGAR
August 6, 2014
THEIR WORKMEN Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF KUJU AREA OF C.C. LTD.
July 18, 2014
THEIR WORKMEN, BIHAR COLLIERY KAMGAR UNION Vs. BHARAT COKING COAL LTD.
March 28, 2014
TIBRA Vs. STATE OF JHARKHAND
April 30, 2014
TIKAIT MISTRY Vs. THE STATE OF JHARKHAND
August 20, 2014
TILOKA DEVI Vs. THE STATE OF JHARKHAND AND ORS.
December 17, 2014
TOHIMA KHATOON Vs. THE STATE OF JHARKHAND
December 1, 2014
TOWER VISION INDIA PRIVATE LIMITED Vs. STATE OF JHARKHAND
July 10, 2014
TRIVENI ENGICONS PVT. LTD. Vs. STATE OF JHARKHAND
July 23, 2014
TUILA TUDU Vs. STATE OF JHARKHAND
March 7, 2014
TUILA TUDU Vs. STATE OF JHARKHAND
May 7, 2014
TULA DEVI Vs. UNITED INDIA INSURANCE COMPANY LTD.
January 27, 2014
TULA DEVI Vs. UNITED INDIA INSURANCE COMPANY LTD
January 17, 2014
TULSI CHOUDHARY Vs. IISCO LTD
April 25, 2014
TULSI MAHTO Vs. STATE OF JHARKHAND
January 28, 2014
TULSI SAO Vs. THE STATE OF JHARKHAND
December 1, 2014
TUNTUN RAI Vs. STATE OF JHARKHAND
April 3, 2014
TUNTUN THAKUR Vs. STATE OF JHARKHAND
February 18, 2014
UDAI SINGH @ UDAI PRATAP SINGH Vs. STATE OF JHARKHAND
May 6, 2014
UDAY KANT JHA Vs. THE STATE OF JHARKHAND
August 29, 2014
UDAY PRASAD @ UDAL PRASAD Vs. STATE OF JHARKHAND
October 8, 2014
UMA DEVI JOSHI Vs. HEMWANTI DEVI
December 18, 2014
UMA PRASAD Vs. STATE OF JHARKHAND
January 16, 2014
UMA SHANKAR SINGH Vs. CENTRAL COALFIELDS LIMITED
September 16, 2014
UMESH PRASAD SINGH Vs. STATE OF JHARKHAND
March 21, 2014
UMESH THAKUR Vs. THE STATE OF JHARKHAND
July 31, 2014
UMESH YADAV Vs. STATE OF JHARKHAND
June 16, 2014
UNION OF INDIA Vs. GAFFUR
June 30, 2014
UNION OF INDIA Vs. AJAY KUMAR
May 12, 2014
UNION OF INDIA Vs. N. JANARDAN RAO
July 18, 2014
UNITED INDIA INSURANCE CO. LTD. Vs. JYOTI
May 6, 2014
UNITED INDIA INSURANCE COMPANY LTD. Vs. AZEEM
September 20, 2014
UPENDRA NATH TRIPATHI Vs. UNION OF INDIA
April 28, 2014
UPENDRA PASWAN Vs. STATE OF JHARKHAND
September 18, 2014
UPENDRA PRASAD SINGH Vs. STATE OF JHARKHAND
February 26, 2014
URMILA DEVI Vs. SUMAN SAMANTA
August 29, 2014
URMILA DEVI Vs. STATE OF BIHAR
October 31, 2014
URMILA DEVI AND ORS. Vs. MANOJ KUMAR YADAV AND ORS.
November 10, 2014
USHA KUMARI Vs. STATE OF JHARKHAND
May 12, 2014
USHA MARTIN LIMITED Vs. DASHRATH UPADHYAY
January 10, 2014
UTTAM KUMAR Vs. STATE OF JHARKHAND
February 18, 2014
UTTAM KUMAR Vs. STATE OF JHARKHAND
March 24, 2014
UTTAM KUMAR BALMUCHU Vs. THE UNION OF INDIA
August 28, 2014
UTTAM KUMAR MONDAL Vs. CHAIRMAN, JHARKHAND ACADEMIC COUNCIL RANCHI
July 30, 2014
V.R. KOCHAR Vs. THE STATE OF BIHAR
August 12, 2014
VAISHNAVI FERRO TECH (P) LIMITED AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
November 21, 2014
VEENA ANJANA LAKARA Vs. STATE OF JHARKHAND
March 12, 2014
VEER KUMAR JHA Vs. THE REGISTRAR GENERAL, HIGH COURT OF JHARKHAND
December 11, 2014
VERMA JEWELLERS Vs. CENTRAL BANK OF INDIA
June 25, 2014
VICE PRESIDENT, SANTOSH KUMAR SINGH Vs. STATE OF JHARKHAND & ORS.
August 21, 2014
VIJAY KUMAR Vs. STATE OF JHARKHAND
November 14, 2014
VIJAY PRATAP SINGH @ VIJAY SINGH AND ORS. Vs. STATE OF JHARKHAND AND ANR.
February 26, 2014
VIJAY SINGH GOPE Vs. STATE OF JHARKHAND AND ORS.
November 21, 2014
VIJETA PROJECTS & INFRASTRUCTURES LTD. Vs. THE STATE OF JHARKHAND
October 15, 2014
VIJOY KUMAR MINOCHA Vs. SUNITA BAGROY
May 9, 2014
VIMAL KUMAR PATNI Vs. STATE OF JHARKHAND
July 10, 2014
VINAYAK PRASAD MISHRA Vs. STATE OF JHARKHAND AND ORS.
November 26, 2014
VINCENT BARHI TOPPO Vs. STATE OF JHARKHAND AND ORS.
January 22, 2014
VINCENT SURIN Vs. STATE OF JHARKHAND
January 7, 2014
VINOD KUMAR PATHAK Vs. STATE OF BIHAR
October 17, 2014
VINOD KUMAR YADAV Vs. THE STATE OF JHARKHAND AND ORS.
November 10, 2014
VIOLET KERKETTA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
December 12, 2014
VISHAL KUMAR Vs. UNION OF INDIA
March 13, 2014
VISHAL KUMAR Vs. UNION OF INDIA
January 6, 2014
VISHWANATH NONIA Vs. CENTRAL COALFIELDS LIMITED
August 29, 2014
W.F. ALBERTS @ WENDELL FREDRICH ALBERTS AND CELINE ALBERTS Vs. STATE OF JHARKHAND
February 5, 2014
WAHID HUSSAIN Vs. STATE OF JHARKHAND
March 4, 2014
WORKMAN REPRESENTED THESECRETARY BIHAR JASNTA KHAN MAZDOOR SANGH Vs. EMPLOYER IN RELATION TO THE MANAGEMENT OF SIJUA AREA OF BHARAT COKING COAL LTD
May 13, 2014
WORKMEN, UNITED COAL WORKERS UNION Vs. EMPLOYERS, MANAGEMENT OF KUJU AREA OF M/S C.C.LTD, P.O. KUJU, DIST.
July 18, 2014
XLRI SCHOOL OF BUSINESS AND HUMAN RESOURCES Vs. STATE OF JHARKHAND
December 17, 2014
YAMUNA SINGH Vs. STATE OF JHARKHAND
January 10, 2014
YATINDRA KUMAR DAS Vs. THE STATE OF JHARKHAND
September 19, 2014
YOGENDRA BARAIK Vs. THE STATE OF JHARKHAND
August 25, 2014
YUDHISTHIR DAS Vs. THE STATE OF JHARKHAND
June 16, 2014
ZABIR ANSARI Vs. STATE OF JHARKHAND
April 21, 2014
ZAINUL ABEDIN Vs. STATE OF JHARKHAND AND OTHERS
July 16, 2014
ZUBAIR Vs. JHARKHAND STATE ELECTRICITY BOARD
April 11, 2014