Case Index

Title
Date
ARUN GOVIND Vs. M/S. NIKUNJAM CONSTRUCTIONS (P) LTD.
August 30, 2014
BHAGAVATHI VILASAM ARYAJANA SANGOM Vs. K K THAMPY
December 5, 2014
DARSANA TRADERS Vs. M. GOPINATHAN
April 5, 2014
DIRECTOR OF COLLEGIATE EDUCATION, VIKAS BHAVAN, THIRUVANANTHAPURAM Vs. PROF. P. RAJAN, SELECTION GRADE LECTURER (RTD.
August 18, 2014
DIVISIONAL COMMERCIAL MANAGER, SOUTHERN RAILWAY Vs. P.J. KURIAN
February 7, 2014
DIVISIONAL COMMERCIAL MANAGER, SOUTHERN RAILWAY, THYCAUD, THIRUVANANTHAPURAM Vs. K. PRABHAKARAN
November 21, 2014
JAYAMOLE Vs. G.M., SOUTHERN CENTRAL RAILWAY
July 31, 2014
JOHN CHANDY Vs. KERALA STATE ELECTRICITY BOARD
January 31, 2014
K. SUDARASHAN Vs. KSFE LTD.
January 7, 2014
KERALA STATE HOUSING BOARD Vs. P. KAMALADEVI
March 31, 2014
KERALA STATE HOUSING BOARD AND OTHERS Vs. P RAMACHANDRAN MUTTATHODI
February 14, 2014
M.K. RAGHAVAN PILLAI Vs. POPULAR VEHICLES & SERVICES
July 9, 2014
MOHANAN AUTO CONSULTING FINANCIAL AGENGY Vs. SAINULABDEEN
June 13, 2014
PROPRIETOR, M/S. M.A. AHAMMED RAVUTHER & CO., DEALER BHARATH PETROLEUM CORPORATION LTD. Vs. M. SURESHKUMAR
August 19, 2014
SANTHA KUMAR Vs. THRISSUR CORPORATION
July 31, 2014
TATA MOTORS LTD AND ORS Vs. JOHNSON C A
July 31, 2014
V.I. TITUS Vs. APPLE A DAY PROPERTIES PVT. LTD., APPLE TOWER, PALARIVATTOM, N.H. BYE PASS, EDAPPALLY, ERNAKULAM. R/BY ITS MANAGING DIRECTOR
January 3, 2014