Case Index

Title
Date
ANDHRA PRADESH RAJIV SWAGRUHA CORPORATION Vs. A. VIKRAM KUMAR
April 10, 2014
APSRTC, HYDERABAD Vs. K RAMA RAO
June 23, 2014
ASSISTANT DIVISIONAL ENGINEER, APEPDCL., SRIKAKULAM TOWN & DISTRICT Vs. KILLAMSETTY JANARDHANA RAO
September 3, 2014
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. BATTULA SEKHAR, S/O KRISHNA RAO AND ORS
February 13, 2014
BALAKRISHNA TRADING COMPANY Vs. NEW INDIA ASSURANCE CO. LTD. AND ORS.
August 13, 2014
CARE HOSPITAL M/S QUALITY CARE INDIA LTD. & ANOTHER Vs. VEMUGANTI VENU GOPAL RAO
September 22, 2014
FIITJEE LIMITED Vs. DUPAGUNTLA VAISHNAVI
February 19, 2014
HDFC BANK LTD. Vs. G. BHASKAR RAO
July 22, 2014
KANDALA RAMA KRISHNA Vs. WWW WOMENS HOSTEL
July 4, 2014
KAPIL CHIT FUND (P) LTD Vs. MAHMOOD KHAN
January 21, 2014
KASHTAJEEVULA SANGATANA Vs. G. SHANTAIAH
July 1, 2014
M. RAJA MANOHAR Vs. SUPERINTENDENT
April 7, 2014
R P CONSTRUCTIONS INDIA PVT LTD Vs. BODDANI APPA RAO
March 5, 2014
RAKSHIT M. SHAH Vs. MAHAVIR CHIT FUNDS AND FINANCE
February 5, 2014
RAMA KANIA Vs. M/S. SPICEJET AIRLINES LIMITED, REPRESENTED BY ITS DIRECTOR
July 4, 2014
RELIANCE LIFE INSURANCE COMPANY LIMITED Vs. DADI HEMA KUMAR S/O GAJENDRA RAO
December 16, 2014
S. SUSEELA Vs. MANAGING DIRECTOR, ANDHRA PRADESH STATE FINANCIAL CORPORATION (H.O.) & ANOTHER
December 19, 2014
SARANALA SREEDHAR RAO Vs. KUNATI NARAYANA REDDY & ANOTHER
July 1, 2014
STATE BANK OF INDIA Vs. K. RAMALINGESHWAR RAO
July 22, 2014
T. GOPAL Vs. M/S ORIENTAL INSURANCE COMPANY LIMITED REPRESENTED BY ITS DIVISIONAL MANAGER
June 23, 2014
UJJWAL KUMAR GHATAK Vs. NAKKANA CHANDRSEKHAR
July 22, 2014