Case Index

Title
Date
ASHOK SAH Vs. STATE OF BIHAR
May 5, 2014
34540 BIHAR PRADESH PRATHMIC SHIKSHAK MORCHA, PATNA THROUGH ITS PRESIDENT VIJAY KISHOR SINHA OFFICE AT A/18 AJAD PATH SARISTABAD, GARDANIBAGH, POLICE STATION Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, GOVERNMENT OF BIHAR, PATNA
January 23, 2014
AARSI MAHTO Vs. STATE OF BIHAR
January 28, 2014
AASIF P K Vs. STATE OF BIHAR AND ORS
August 4, 2014
ABDUL QAYUM QURAISI @ QAYUM S/O LATE NANHKU QURAISI Vs. STATE OF BIHAR AND ORS
August 28, 2014
ABDUL QUASHIM SIDDIQUI Vs. THE STATE OF BIHAR
September 2, 2014
ABDUL RAUF Vs. STATE OF BIHAR
March 24, 2014
ABHAY CHANDRA MISHRA Vs. STATE OF BIHAR
April 3, 2014
ABHAY KUMAR @ ABHAY KUMAR SINGH S/O SRI BHARAT PRASAD SINGH Vs. STATE OF BIHAR
May 2, 2014
ABHIMANYU PRASAD Vs. STATE OF BIHAR
February 28, 2014
ABUL HUSSAIN Vs. THE STATE OF BIHAR
June 26, 2014
ACHAL SRIVASTAVA Vs. STATE OF BIHAR
February 10, 2014
AHMAD ASHFAQUE KARIM Vs. THE STATE OF BIHAR AND ORS.
March 5, 2014
AJAY DUBEY Vs. STATE OF BIHAR
January 29, 2014
AJAY KANT JHA @ BAUKU JHA Vs. STATE OF BIHAR
February 7, 2014
AJAY KUMAR Vs. STATE OF BIHAR
February 11, 2014
AJAY KUMAR Vs. GENERAL MANAGER, STATE BANK OF INDIA AND ORS.
May 6, 2014
AJAY KUMAR CHAUDHARY Vs. STATE OF BIHAR
January 9, 2014
AJAY KUMAR DAS Vs. STATE OF BIHAR
March 25, 2014
AJAY KUMAR ROY Vs. STATE OF BIHAR
April 10, 2014
AJAY KUMAR SINGH Vs. AWADHESH NARAYAN SINGH
April 23, 2014
AJAY KUMAR SINGH @ AJAY SINGH Vs. STATE OF BIHAR
February 12, 2014
AJAY SADAI, S/O LATE RAM BILAS DAS Vs. STATE OF BIHAR
May 13, 2014
AJAY SAO Vs. STATE OF BIHAR
February 20, 2014
AJAY SINGH @ BAGHA SINGH Vs. STATE OF BIHAR
March 3, 2014
AJIT KUAMR SINGH Vs. MOST RAJEYA KHATOON
January 7, 2014
AJIT KUMAR SINGH Vs. BABA SAHEB BHIM RAO AMBEDKAR BIHAR UNIVERSITY
March 31, 2014
AJIT KUMAR SINGH Vs. STATE OF BIHAR
July 9, 2014
AJJU @ AJWA @ AJAIL Vs. STATE OF BIHAR
April 11, 2014
AKCHAY KUMAR MANDAL Vs. THE STATE OF BIHAR AND ORS.
December 18, 2014
AKHAURI BIJAY PRAKASH SINHA Vs. STATE OF BIHAR
January 6, 2014
AKHCHAIBAR MISHRA Vs. STATE OF BIHAR
February 21, 2014
AKHILESHWAR PRASAD Vs. STATE OF BIHAR
July 10, 2014
AKHLESH PRASAD SINGH @ AKHILESHWAR SINGH Vs. STATE OF BIHAR
January 27, 2014
AKHOURI ONKARNATH Vs. THE STATE OF BIHAR
September 19, 2014
ALAM AND ORS. Vs. MUNNI KHATOON AND ORS.
November 27, 2014
ALLY FOOD PVT. LTD. AND ORS. Vs. THE STATE OF BIHAR AND ORS.
July 28, 2014
ALOK KUMAR Vs. MADHYA BIHAR GRAMIN BANK AND ORS.
January 2, 2014
AMAR NATH JHA Vs. STATE OF BIHAR
April 1, 2014
AMARENDRA GAUTAM Vs. UNION OF INDIA AND ORS
January 16, 2014
AMARENDRA KUMAR SON OF LATE BHAGWATI PRASAD SHAH, RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
December 23, 2014
AMIT ANAND Vs. STATE OF BIHAR
December 17, 2014
AMIT KUMAR Vs. STAFF SELECTION COMMISSION
January 17, 2014
AMIT KUMAR Vs. STATE OF BIHAR
March 25, 2014
AMIT KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
July 22, 2014
AMJADIA EDUCATIONAL AND WELFARETRUST (REGD) AHMAD NAGAR, IMADPATTI, NH Vs. THE UNION OF INDIA THROUGH MINISTRY OF HEALTH AND FAMILY WELFARE DEPARTMENT OF AYUSH INDIAN RED CROSS BUILDING, 1 RED CROSS ROAD NEW DELHI
December 1, 2014
AMRENDRA NARAIN SINGH Vs. STATE OF BIHAR AND OTHERS
March 26, 2014
AMRISH KUMAR Vs. STATE OF BIHAR
March 13, 2014
ANAMIKA KUMARI Vs. STATE OF BIHAR
August 29, 2014
ANAMIKA RANI Vs. STATE OF BIHAR
June 5, 2014
ANAND DEO SHARMA Vs. HIGH COURT OF JUDICATURE AT PATNA
February 24, 2014
ANAND KUMAR DWIVEDI Vs. STATE OF BIHAR
April 11, 2014
ANGAD SINGH Vs. THE BIHAR STATE CO-OPERATIVE LAND DEVELOPMENT BANK AND ORS.
November 5, 2014
ANIL CHAUDHARY Vs. STATE OF BIHAR
April 22, 2014
ANIL KUMAR Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
May 8, 2014
ANIL KUMAR Vs. THE STATE OF BIHAR
September 25, 2014
ANIL KUMAR GUPTA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, THE ALLAHABAD BANK
February 17, 2014
ANIL KUMAR MAHTO Vs. STATE OF BIHAR
May 7, 2014
ANIL KUMAR PATHAK AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 25, 2014
ANIL KUMAR SAH Vs. STATE OF BIHAR
April 11, 2014
ANIL KUMAR SINGH Vs. THE MULTI-STATE CO-OPERATIVE LAND DEVELOPMENT BANK LTD
April 7, 2014
ANIL YADAV Vs. THE STATE OF BIHAR
December 9, 2014
ANIL YADAV Vs. BIHAR AGRICULTURAL UNIVERSITY
March 14, 2014
ANITA DEVI Vs. KRISHNA SHARMA
April 23, 2014
ANJANI KUMAR Vs. THE STATE OF BIHAR
November 27, 2014
ANJANI KUMAR Vs. SHAMBHU PRASAD
June 19, 2014
ANJU DEVI Vs. STATE OF BIHAR
March 27, 2014
ANJUM ARA Vs. THE STATE OF BIHAR AND ORS.
July 16, 2014
ANNU KUMARI Vs. THE STATE ELECTION COMMISSION
September 10, 2014
ANURAG KUMAR Vs. THE STATE OF BIHAR AND ORS.
June 26, 2014
ANWAR ALI ANSARI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
November 20, 2014
APNE AAP WOMEN WORLDWIDE TRUST INDIA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
November 20, 2014
ARA CATHOLIC MIDDLE SCHOOL Vs. THE STATE OF BIHAR
March 27, 2014
ARBIND KUMAR SAH AND SURENDRA SAH Vs. THE STATE OF BIHAR
April 25, 2014
ARBIND KUMAR SINGH Vs. STATE OF BIHAR
May 9, 2014
ARBIND SAH Vs. STATE OF BIHAR
January 17, 2014
ARCHANA SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
May 7, 2014
ARDHENDU BISWAS AND ORS. Vs. ANAND MOYEE DEVI AND ORS.
October 21, 2014
ARJUN PRAJAPAT S/O DAROGA PRAJAPAT Vs. STATE OF BIHAR
August 19, 2014
ARJUN RAJAK Vs. STATE OF BIHAR AND ORS
March 6, 2014
ARJUN TIWARY AND ORS. Vs. HARINANDAN TIWARY AND ORS.
April 11, 2014
ARJUN YADAV Vs. THE STALE OF BIHAR
May 7, 2014
ARTI KUMARI Vs. THE STATE OF BIHAR AND ORS.
August 25, 2014
ARTI KUMARI Vs. THE STATE OF BIHAR AND ORS.
December 1, 2014
ARUN KUMAR Vs. STATE OF BIHAR
September 9, 2014
ARUN KUMAR Vs. THE STATE OF BIHAR
December 16, 2014
ARUN KUMAR SINGH Vs. BIHAR STATE ELECTRICITY BOARD
June 25, 2014
ARUN KUMAR TIWARI Vs. STATE OF BIHAR
January 13, 2014
ARUN PASWAN Vs. THE STATE OF BIHAR
November 18, 2014
ARUN SINGH, SON OF GAJENDRA SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
November 24, 2014
ARVIND KUMAR Vs. STATE OF BIHAR
August 14, 2014
ARVIND KUMAR AKELA @ ARVIND AKELA @ ARBIND KUMAR AKELA Vs. STATE OF BIHAR
April 9, 2014
ARVIND KUMAR SINGH Vs. STATE OF BIHAR
July 1, 2014
ARVIND KUMAR SINGH Vs. THE CHAIRMAN, BIHAR STATE POWER HOLDING COMPANY LTD. AND ORS.
September 10, 2014
ARVIND KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
September 15, 2014
ARVIND KUMAR SINGH Vs. THE STATE OF BIHAR
October 8, 2014
ARVIND KUMAR SINHA Vs. THE STATE OF BIHAR
January 9, 2014
ASARFI KUAR Vs. STATE OF BIHAR
May 9, 2014
ASARFI PRASAD Vs. STATE OF BIHAR
December 17, 2014
ASHA DEVI W/O LATE TRIBHUWAN TIWARI Vs. BIHAR STATE ELECTRICITY BOARD
December 23, 2014
ASHA KUMARI WIFE OF RAJESHWAR SINGH Vs. STATE OF BIHAR
June 17, 2014
ASHESH KUMAR Vs. STATE OF BIHAR
March 14, 2014
ASHISH KUMAR Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
April 7, 2014
ASHOK DOME Vs. STATE OF BIHAR
July 17, 2014
ASHOK KUMAR Vs. STATE OF BIHAR
April 18, 2014
ASHOK KUMAR Vs. RAM CHANDRA PRASAD SON OF LATE BECHAN SAH
April 16, 2014
ASHOK KUMAR Vs. THE STATE OF BIHAR AND ORS.
April 10, 2014
ASHOK KUMAR Vs. STATE OF BIHAR
March 14, 2014
ASHOK KUMAR S/O ASHIK LAL Vs. STATE OF BIHAR
December 10, 2014
ASHOK KUMAR SINGH Vs. BIHAR ELECTRICITY BOARD
February 14, 2014
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
June 5, 2014
ASHOK MAHTO Vs. STATE OF BIHAR
January 29, 2014
ASHOK ROY Vs. THE STATE OF BIHAR
September 26, 2014
ASHOK YADAV Vs. STATE OF BIHAR
September 18, 2014
ASHOK YADAV @ ASHOK KUMAR YADAV Vs. STATE OF BIHAR
May 6, 2014
ASHUTOSH SHARMA @ SANTOSH SHARMA @ SHAWAZ AHMAD @ SHAWAZ @ KALU Vs. STATE OF BIHAR
December 24, 2014
ASHWANI KUMAR Vs. STATE OF BIHAR
April 23, 2014
ASHWINI CHOUDHARY Vs. STATE OF BIHAR
May 6, 2014
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. SK. NASIRUDDIN BIRI MERCHANTS PVT. LTD.
December 9, 2014
AWADH PASWAN Vs. STATE OF BIHAR
January 22, 2014
AWADHESH KUMAR Vs. MAGHDH UNIVERSITY
August 12, 2014
AWADHESH KUMAR SINGH Vs. THE STATE OF BIHAR
October 15, 2014
AWADHESH MANDEL Vs. STATE OF BIHAR
March 25, 2014
AWADHESH PRASAD SHARMA Vs. PRAHLAD PRASAD SHARMA
February 13, 2014
AWADHESH TIWARY @ VISHWANATH TIWARY Vs. STATE OF BIHAR
April 21, 2014
B.B.Q. CONSTRUCTION Vs. THE STATE AND ORS.
July 11, 2014
BABAN TIWARY Vs. STATE OF BIHAR
April 1, 2014
BABI KUAR, W/O AMERJEET KUMHAR @ AMARJEET KUMAR (WRONGLY WRITTEN IN THE IMPUGNED ORDER AS BIBI KUAR) Vs. THE NATIONAL INSURANCE CO. LTD. THROUGH ITS DIVISIONAL MANAGER, SHANTI MARKET, CHURCH ROAD, P.S. GAYA, DISTRICT GAYA
December 1, 2014
BABLOO JHA Vs. STATE OF BIHAR
June 18, 2014
BABLU SAH Vs. STATE OF BIHAR
April 2, 2014
BABU LAL MAHTO Vs. STATE OF BIHAR
February 10, 2014
BABULAL SHAH S/O LATE DOMA SAH R/O VILL Vs. RAM NATH BHAGAT S/O THAG BHAGAT R/O VILL
February 14, 2014
BABULI KUMARI Vs. THE STATE OF BIHAR AND ORS.
August 7, 2014
BABY RANI @ LACHMI DEVI, D/O ASHARFI CHOUDHARY Vs. STATE OF BIHAR; ARUN KUMAR @ NISAR AHMAD
June 25, 2014
BACHCHAN PRASAD Vs. STATE OF BIHAR
July 21, 2014
BADRI PASWAN S/O HULAS PASWAN Vs. STATE OF BIHAR AND ORS
August 27, 2014
BAGESHWAR KUMAR Vs. COMMISSIONER OF CUSTOMS
December 23, 2014
BAIDYA NATH PRASAD SINGH Vs. THE STATE OF BIHAR
November 19, 2014
BAIDYANATH PRASAD SINGH AND ORS Vs. STATE OF BIHAR AND ORS
February 26, 2014
BAIDYANATH PRASAD VERMA Vs. STATE OF BIHAR
May 16, 2014
BAIJNATH NIRMAN INDIA PVT. LTD. Vs. STATE OF BIHAR
January 16, 2014
BAIJNATH YADAV Vs. THE STATE OF BIHAR AND ORS.
December 19, 2014
BAIJYA NATH SAH Vs. THE GOVT. OF BIHAR
January 8, 2014
BAIRISTER GOND @ BALISTER GOND Vs. STATE OF BIHAR
January 21, 2014
BAL KISHORE PRASAD Vs. CHANDO DEVI
August 20, 2014
BALDEO PRASAD GUPTA Vs. BANK OF INDIA AND ORS.
January 15, 2014
BALDEO PRASAD SINGH Vs. THE STATE OF BIHAR
September 25, 2014
BALDEO YADAV Vs. STATE OF BIHAR
February 6, 2014
BALESHWAR MAHTO @ BALESHWAR PRASAD Vs. STATE OF BIHAR
August 4, 2014
BALESHWAR PASWAN Vs. STATE OF BIHAR
January 16, 2014
BALI MUSAHAR, S/O LATE SIKANDAR MUSAHAR, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
December 12, 2014
BANARAS SINGH Vs. STATE OF BIHAR
October 15, 2014
BANSH NARAYAN PRASAD AND ORS Vs. STATE OF BIHAR AND ORS
March 13, 2014
BANSHIDHAR PASWAN Vs. THE STATE OF BIHAR AND ORS.
November 20, 2014
BANWARI CHAUHAN Vs. STATE OF BIHAR
February 17, 2014
BASANT SHARMA Vs. STATE OF BIHAR
February 10, 2014
BECHAN RAI @ RAM BAHADUR RAI AND OTHERS Vs. STATE OF BIHAR
December 18, 2014
BEER NARAIN GUPTA Vs. STATE OF BIHAR
May 7, 2014
BEJAY KUMAR SINGH Vs. STATE OF BIHAR
January 13, 2014
BERTHA BARA Vs. UNION OF INDIA
February 20, 2014
BHAB NATH JHA Vs. THE STATE OF BIHAR AND ORS.
October 14, 2014
BHAGLU SHARMA Vs. STATE OF BIHAR
July 17, 2014
BHAGMATI DEVI Vs. UNION OF INDIA
May 1, 2014
BHAGWAN SINGH Vs. THE STATE OF BIHAR
November 17, 2014
BHAGWAT MAHTO Vs. THE STATE OF BIHAR
March 20, 2014
BHAGWATI SHARMA Vs. STATE OF BIHAR
June 23, 2014
BHARAT MALI Vs. NEW INDIA ASSURANCE COMPANY LTD
April 30, 2014
BHARAT PODDAR Vs. STATE OF BIHAR
January 15, 2014
BHARAT SANCHAR NIGAM LIMITED AND ORS. Vs. THE UNION OF INDIA AND ORS.
October 21, 2014
BHAWAN ALANKAR Vs. THE STATE OF BIHAR
August 13, 2014
BHERA RAI Vs. STATE OF BIHAR
January 27, 2014
BHIKHAR RAM Vs. UNION OF INDIA
April 22, 2014
BHIM MAHTON Vs. STATE OF BIHAR
January 15, 2014
BHOLA MIAN @ ALI IMAM, SON OF LATE MD YASIN Vs. STATE OF BIHAR
July 25, 2014
BHOLA PRASAD S/O BRAHMDEV PRASAD Vs. STATE OF BIHAR
December 24, 2014
BHOLAN CHOUDHARY Vs. STATE OF BIHAR
February 28, 2014
BHOLEY SHANKAR CONSTRUCTION PVT. LTD. Vs. STATE OF BIHAR
January 10, 2014
BHOLI SHARMA Vs. THE STATE OF BIHAR AND ORS.
June 20, 2014
BHUSHAN YADAV AND ORS. Vs. THE STATE OF BIHAR AND ORS.
September 4, 2014
BHUTELI RAUT, S/O LATE RAM KHELAWAN RAUT Vs. STATE OF BIHAR
August 7, 2014
BIBI BASARION Vs. NAZRIRUDDIN
September 10, 2014
BIBI JAMILA KHATOON Vs. JANARDAN KUNWAR
January 2, 2014
BIBI SAYEEDA KHATOON Vs. STATE OF BIHAR
April 25, 2014
BIDYA SINGH Vs. STATE OF BIHAR
February 12, 2014
BIGAN THAKUR Vs. STATE OF BIHAR
March 24, 2014
BIHAR COMBINED ENTRANCE COMPETITIVE EXAMINATION BOARD Vs. NITISH KUMAR
July 22, 2014
BIHAR MEDICAL & PUBLIC HEALTH EMPLOYEES ASSOCIATION Vs. STATE OF BIHAR
August 22, 2014
BIHAR PUBLIC SERVICE COMMISSION Vs. SARVESH CHANDRA
September 18, 2014
BIHAR RAJYA PUL NIRMAN NIGAM LTD Vs. PILE ENGINEERING INDIA (P) LTD.
April 16, 2014
BIHAR RAJYA SAHKARITA VIKASH SAMANWAY SAMITI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
August 25, 2014
BIHAR STATE AGRICULTURAL MARKETING BOARD Vs. PANCHU RAM
March 7, 2014
BIHAR STATE CO OPERATIVE BANK LTD Vs. UNION OF INDIA
April 4, 2014
BIHAR STATE ELECTRICITY BOARD Vs. DEO LAGNA DEVI
February 13, 2014
BIHAR STATE ELECTRICITY BOARD AND ORS. Vs. MUNIA DEVI
February 12, 2014
BIHAR STATE FINANCIAL CORPORATION Vs. STATE OF BIHAR
May 13, 2014
BIHAR STATE ROAD TRANSPORT Vs. SUNITA JHA
April 24, 2014
BIHAR STATE SUGAR CORPORATION LTD. Vs. AHMAD ABDULLAH
January 2, 2014
BIHARI GIRI Vs. STATE OF BIHAR
May 9, 2014
BIHARI MAHATO AND OTHERS Vs. THE STATE OF BIHAR
December 12, 2014
BIHARI SONAR Vs. STATE OF BIHAR
February 13, 2014
BIJAI MAHTO Vs. STATE OF BIHAR
August 6, 2014
BIJAY ANAND @ VIJAY ANAND Vs. THE STATE OF BIHAR
April 25, 2014
BIJAY KUMAR Vs. THE STATE OF BIHAR
July 24, 2014
BIJAY KUMAR SINGH Vs. STATE OF BIHAR
April 24, 2014
BIJAY RAY Vs. STATE OF BIHAR
August 8, 2014
BIJAY YADAV @ BIJAY SINGH YADAV Vs. STATE OF BIHAR
March 3, 2014
BIJENDRA KUMAR SINGH Vs. STATE OF BIHAR
January 17, 2014
BIKASH KUMAR CHOUDHARY @ VIKASH KUMAR CHOUDHARY Vs. STATE OF BIHAR
February 17, 2014
BIKRAMA SINGH Vs. STATE OF BIHAR
March 3, 2014
BILAT PASWAN BIHANGAM Vs. STATE OF BIHAR
March 27, 2014
BIMAL SINGH @ BIMAL KUMAR SINGH Vs. STATE OF BIHAR
February 11, 2014
BIMLESH KUMAR PANDEY Vs. THE STATE OF BIHAR
June 17, 2014
BIMLI DEVI Vs. STATE OF BIHAR
August 27, 2014
BINAY SHANKAR SHUKLA Vs. STATE OF BIHAR
March 11, 2014
BINDA KUMAR @ BINDA KUMAR SINGH Vs. STATE OF BIHAR
January 24, 2014
BINDESHWAR RAM AND ORS. Vs. STATE OF BIHAR
November 21, 2014
BINDESHWAR YADAV Vs. STATE OF BIHAR
July 16, 2014
BINDESHWARI DAS SON OF SINGHESHWAR DAS Vs. STATE OF BIHAR
February 17, 2014
BINDESHWARI PASWAN Vs. STATE OF BIHAR
January 9, 2014
BINDESHWARI RISHIDEO Vs. STATE OF BIHAR
January 21, 2014
BINOD KUMAR Vs. STATE OF BIHAR
June 17, 2014
BINOD KUMAR ANAND Vs. MADHYA BIHAR GRAMIN BANK
February 14, 2014
BINOD KUMAR KAPOOR, S/O LATE DODA RAM KAPOOR Vs. STATE OF BIHAR AND ORS
December 22, 2014
BINOD KUMAR SINGH Vs. UNION OF INDIA
May 5, 2014
BINOD PRASAD @ BINOD PRASAD VERMA Vs. STATE OF BIHAR
April 11, 2014
BINOY KUMAR SINGH @ VINAY Vs. STATE OF BIHAR
September 17, 2014
BIPIN BIHARI SINGH AND VINAY KUMAR SINGH Vs. STATE OF BIHAR
April 30, 2014
BIPIN ROY @ BIPIN KUMAR ROY, SON OF SRI YAMUNA ROY OF MOHALLA Vs. THE STATE OF BIHAR
February 14, 2014
BIRENDRA KUMAR SINHA Vs. THE STATE OF BIHAR
November 20, 2014
BIRENDRA MAHTO & ANOTHER Vs. THE STATE OF BIHAR
October 9, 2014
BIRENDRA PANDEY Vs. STATE OF BIHAR
August 8, 2014
BIRENDRA RAO Vs. STATE OF BIHAR; RAMDEO RAO
March 11, 2014
BIRJU CHOUDHARY @ SHRI BIRJU CHOUDHARY Vs. STATE OF BIHAR
January 16, 2014
BIRJU MAHTO Vs. STATE OF BIHAR
December 19, 2014
BISHKESHAN TEU Vs. STATE OF BIHAR
March 27, 2014
BISHUN RAI S/O SHIDHI RAI AND ORS Vs. STATE OF BIHAR
October 9, 2014
BISHWA KALYAN GANGULI Vs. THE CHAIRMAN, BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
July 10, 2014
BISHWANATH SINGH Vs. THE STATE OF BIHAR AND ORS.
September 10, 2014
BISWANATH SINGH @ BISWANATH YADAV Vs. STATE OF BIHAR
February 13, 2014
BITI MIAN Vs. STATE OF BIHAR
February 3, 2014
BRAHAM RAJ PANDEY S/O LATE RAM RATAN PANDEY Vs. STATE OF BIHAR
December 22, 2014
BRAHMDEO SAHNI Vs. STATE OF BIHAR
August 27, 2014
BRAJ BHUSHAN MISHRA Vs. STATE OF BIHAR
May 5, 2014
BRAJ KISHORE PRASAD SINGH @ BRAJNANDAN SINGH Vs. STATE OF BIHAR
May 7, 2014
BRAJ MOHAN PRASAD SINHA Vs. STATE OF BIHAR
February 25, 2014
BRAJENDRA KUMAR SINHA Vs. SOUTH BIHAR POWER DISTRIBUTION COMPANY LTD.
August 8, 2014
BRAJESH PD. Vs. MANKESHWAR PD. AND ORS
December 1, 2014
BRAJESHWAR SAHAY Vs. STATE OF BIHAR
March 14, 2014
BRAJNANDAN PRASAD AND ORS. Vs. THE STATE OF BIHAR AND ORS.
March 6, 2014
BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LTD Vs. SHANKAR BHAGAT
April 29, 2014
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. BIBHA DEVI
May 2, 2014
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY Vs. DEVENDRA SINGH AND ORS.
December 1, 2014
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. SAIDA KHATOON AND ORS.
February 7, 2014
BRIJ BHUSHAN SINGH Vs. THE BIHAR SCHOOL EXAMINATION
April 7, 2014
BRIJ KISHORE PASWAN AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 18, 2014
BRIJ KISHORE SINGH Vs. STATE OF BIHAR
January 17, 2014
BRIJESH KUMAR UPADHYAY Vs. STATE OF BIHAR
August 4, 2014
BUDHPRIYA GANESH Vs. THE STATE OF BIHAR
April 11, 2014
BUDHU TUDU Vs. STATE OF BIHAR
July 2, 2014
BUNNI KHATOON Vs. STATE OF BIHAR
March 11, 2014
BUTAN SAH Vs. THE STATE OF BIHAR AND ORS.
July 17, 2014
BYASDEO MANDAL Vs. LONGI DEVI
February 6, 2014
CENTRAL BANK OF INDIA Vs. NIRANJAN SINHA
February 21, 2014
CHANARIK YADAV Vs. STATE OF BIHAR
April 1, 2014
CHANDAN JHA @ MUNCHUN JHA Vs. STATE OF BIHAR
January 8, 2014
CHANDAN KUMAR Vs. STATE OF BIHAR
May 8, 2014
CHANDAN KUMAR Vs. NORTH BIHAR POWER DISTRIBUTION COMPANY LTD
September 5, 2014
CHANDAN KUMAR, SON OF RAJ KISHORE YADAV, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
December 3, 2014
CHANDESHWAR MAHTO AND OTHERS Vs. THE STATE OF BIHAR
December 5, 2014
CHANDRA BHUSHAN PANDEY Vs. ALLAHABAD BANK
June 18, 2014
CHANDRA PATHAK Vs. STATE OF BIHAR
March 24, 2014
CHANDRA SHEKHAR BHARTI Vs. STATE OF BIHAR
January 27, 2014
CHANDRA SHEKHAR SINGH Vs. THE STATE OF BIHAR AND ORS.
September 12, 2014
CHANDRABANSHI SINGH Vs. THE STATE OF BIHAR
May 15, 2014
CHANDRADEEP @ CHANDEEP SAO Vs. STATE OF BIHAR
March 4, 2014
CHANDRADEO NARAYAN Vs. THE STATE OF BIHAR AND ORS.
September 4, 2014
CHANDRADEO PASWAN Vs. STATE OF BIHAR
July 1, 2014
CHANDRAKANTI DEVI Vs. THE STATE OF BIHAR AND ORS.
December 16, 2014
CHANDRASHEKHAR RAI Vs. PRABHU NANDAN KUNWAR
May 13, 2014
CHANDRAWATI DEVI Vs. SAHDEO RAM
April 2, 2014
CHANDRIKA CHAUDHARY Vs. HORIL CHAUDHARY
February 19, 2014
CHANDRIKA KURMI Vs. STATE OF BIHAR
April 30, 2014
CHANDRIKA TIWARY Vs. PUNJAB NATIONAL BANK AND ORS.
September 11, 2014
CHARAN KHELANI Vs. STATE OF BIHAR
September 19, 2014
CHATURBHUJ SAH Vs. STATE OF BIHAR
March 7, 2014
CHATURBHUJ SAHAY Vs. THE STATE OF BIHAR AND ORS.
August 27, 2014
CHAUDHARY MAHTO Vs. STATE OF BIHAR
January 30, 2014
CHINI THAKUR Vs. THE UNION OF INDIA
January 17, 2014
CHULHAI DAS Vs. STATE OF BIHAR
February 7, 2014
CHULHAI SAHANI, S/O GANESHI SAHANI Vs. STATE OF BIHAR
November 25, 2014
COMMISSIONER, GAYA MUNICIPAL CORPORATION, GAYA AND ORS Vs. JUGAL RAM S/O LATE HALKHORI RAM AND ORS
June 20, 2014
CONST. DARSHAN SINGH, SON OF SH. BALKAR SINGH, NO. 895020060 AT C.I.S.F. UNIT NTPC, DIVYA NAGAR, DISTRICT AURIYA, UTTAR PRADESH Vs. THE UNION OF INDIA THROUGH SECRETARY MINISTRY OF HOME AFFAIRS, NEW DELHI
February 6, 2014
CONVENOR OF PATNA ZILA MINORITY HIGH SCHOOL Vs. STATE OF BIHAR
January 30, 2014
COURT OF JUSTICE AT CIVIL COURT PATNA CITY, PATNA Vs. GOPAL PRASAD SINGH
February 21, 2014
DABLU SINGH AND ORS Vs. STATE OF BIHAR AND ORS
March 11, 2014
DAROGI YADAV S/O TRILOKI YADAV Vs. STATE OF BIHAR
March 25, 2014
DAYA NAND SINGH Vs. THE STATE OF BIHAR AND ORS.
November 19, 2014
DAYANAND SINGH Vs. THE GOVERNMENT OF BIHAR THROUGH THE CHIEF SECRETARY
November 10, 2014
DAYANATH JHA Vs. THE STATE OF BIHAR AND ORS.
November 11, 2014
DEEPAK KOTHARI Vs. STATE OF BIHAR
June 18, 2014
DEEPAK KUMAR SINGH Vs. GAURI DEVI
January 17, 2014
DEO NARAIN MAHTO Vs. STATE OF BIHAR
January 10, 2014
DEO NARAYAN YADAV Vs. STATE OF BIHAR
June 5, 2014
DEO NARAYAN YADAV S/O LATE SUNDER YADAV Vs. STATE OF BIHAR
December 1, 2014
DEO PRASOON Vs. THE STATE OF BIHAR
October 21, 2014
DEOKI RAI SON OF LATE RAM GULEB RAI Vs. STATE OF BIHAR
March 26, 2014
DEV NARAYAN JHA @ LAKSHMAN JHA Vs. STATE OF BIHAR
February 24, 2014
DEVANTI DEVI Vs. NAWAL KISHORE PRASAD
January 24, 2014
DEVARSHI SRIVASTAVA Vs. INDIRA GANDHI INSTITUTE OF MEDICAL SCIENCES
January 30, 2014
DEVENDRA CHAUDHARY Vs. STATE OF BIHAR
April 29, 2014
DEVENDRA PRASAD SINGH Vs. B.R.A. BIHAR UNIVERSITY AND ORS.
September 8, 2014
DEVENDRA TIWARI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 4, 2014
DEVENDRA YADAV Vs. THE STATE OF BIHAR
September 2, 2014
DEVESH KUMAR GUPTA Vs. THE STATE OF BIHAR
January 24, 2014
DHANANJAY PANDEY Vs. STATE OF BIHAR
April 21, 2014
DHANANJAY SHARMA Vs. STATE OF BIHAR
April 30, 2014
DHANPATO DEVI Vs. STATE OF BIHAR
January 13, 2014
DHARAM PRAKASH Vs. STATE OF BIHAR
November 13, 2014
DHARAMBIR TIWARY Vs. STATE OF BIHAR
February 5, 2014
DHARAMSHEELA DEVI W/O SRI NAGINA PRASAD RESIDENT OF MAMRAKHABAD, P.O AND P.S Vs. THE STATE OF BIHAR
October 22, 2014
DHARMENDRA KUMAR YADAV Vs. THE UNION OF INDIA AND ORS.
August 4, 2014
DHARMENDRA YADAV Vs. STATE OF BIHAR
April 4, 2014
DHARMSHEELA DEVI Vs. THE STATE ELECTION COMMISSION (MUNICIPALITY) AND ORS.
April 9, 2014
DHEERAJ KUMAR SINGH Vs. THE STATE OF BIHAR
November 18, 2014
DHIRENDRA PRASAD SHRIVASTAVA Vs. STATE OF BIHAR AND OTHERS
October 17, 2014
DHIRENDRA SINGH @ DHIRAJ SINGH @ DHIRENDRA KUMAR SINGH Vs. STATE OF BIHAR
January 3, 2014
DHUNMUN YADAV Vs. STATE OF BIHAR
January 27, 2014
DIGAMBAR THAKUR, S/O LATE PRAMOD THAKUR Vs. STATE OF BIHAR
November 10, 2014
DILIP KHATRI Vs. AMAR NATH
December 19, 2014
DILIP KUMAR S/O SRI KAPILESHWAR PANDIT Vs. STATE OF BIHAR
May 16, 2014
DINA NATH PASWAN Vs. STATE OF BIHAR
July 3, 2014
DINANATH TIWARY AND ORS Vs. STATE OF BIHAR
March 26, 2014
DINBANDHU KUMAR KANAVJIYA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
July 31, 2014
DINESH DAS Vs. STATE OF BIHAR
April 24, 2014
DINESH JHA Vs. STATE OF BIHAR
April 30, 2014
DINESH KUMAR Vs. STATE OF BIHAR
May 13, 2014
DINESH KUMAR Vs. THE STATE OF BIHAR AND ORS.
April 21, 2014
DINESH KUMAR Vs. THE STATE OF BIHAR
January 3, 2014
DINESH KUMAR @ DINESH MEHTA S/O GANGA MAHTO Vs. STATE OF BIHAR
December 8, 2014
DINESH KUMAR @ KHOORPIWALA Vs. STATE OF BIHAR
September 12, 2014
DINESH KUMAR HIMANSHU Vs. THE STATE OF BIHAR
April 18, 2014
DINESH PRASAD SINHA Vs. STATE OF BIHAR
October 15, 2014
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. MOST. RAMKUMARI DEVI
February 18, 2014
DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. BEDAMA DEVI
August 7, 2014
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. RAM PRASAD YADAV
February 6, 2014
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY MUZAFFERPUR THROUGH SRI V.K. JHA DEPUTY MANAGER AND DULY CONSTITUTED ATTORNEY THE ORIENTAL INSURANCE COMPANY LTD. REGIONAL OFFICE PIR MOHANI KADAM KUAN PATNA Vs. ANJU SINHA , WIFE OF LATE NITESHWAR THAKUR
December 4, 2014
DIVISIONAL MANAGER, THE ORIENT INSURANCE COMPANY LIMITED, MOTIJHEEL, MUZAFFARPUR APPEAL AND APPELLANT THROUGH THE MANAGER, REGIONAL OFFICE, THE ORIENTAL INSURANCE CO. LTD., PIRMOHANI, PATNA Vs. GIRJA DEVI, MOTHER OF DECEASED NITU KUMARI, WIFE OF LATE FEKAN SAHNI, RESIDENT OF VILLAGE
February 12, 2014
DIVYA DEEP SINGH Vs. UNION OF INDIA
May 15, 2014
DOCTORS FOR YOU, A REGISTERED SOCIETY Vs. THE STATE OF BIHAR AND ORS.
August 11, 2014
DOOLY KUMARI Vs. STATE OF BIHAR
March 7, 2014
DOW AGRO SCIENCES INDIA PRIVATE LIMITED Vs. THE STATE OF BIHAR
November 10, 2014
DR. CHANDRABHANU SINGH Vs. STATE OF BIHAR
July 11, 2014
DR. FIROZ ALAM Vs. STATE OF BIHAR
September 24, 2014
DR. RAM KUMAR HIMANSHU, SON OF LATE CHATURGUN RAM, RESIDENT OF 28 MCPW, P.M.C.H., P.S. PIRBAHORE, DISTRICT PATNA Vs. THE STATE OF BIHAR
December 15, 2014
DR. YOGENDRA NATH DAS Vs. THE CHANCELLOR OF THE UNIVERSITIES OF BIHAR
December 8, 2014
DUKHAN SAO Vs. STATE OF BIHAR
June 27, 2014
DUKHHARAN YADAV Vs. STATE OF BIHAR
August 21, 2014
DULESARA DEVI Vs. THE STATE OF BIHAR
May 9, 2014
DURGA PRASAD Vs. STATE OF BIHAR
April 9, 2014
DWARIKA DAS PANDEY Vs. THE STATE OF BIHAR AND ORS.
September 10, 2014
DWARIKA NATH Vs. STATE OF BIHAR
September 12, 2014
DWARIKA NATH TIWARY @ DWARIKA TIWARY Vs. STATE OF BIHAR
April 1, 2014
DWIVEDY SURENDRA Vs. STATE OF BIHAR
July 18, 2014
EHTESAMUDDIN @ TASMUDDIN @ MD. EHTESAMUDDIN Vs. STATE OF BIHAR
January 10, 2014
EMPLOYEES PROVIDENT FUND ORGANISATION THROUGH BRIJNANDAN CHOUDHARY S/O LATE KISHUN CHOUDHARY ASSISTANT PROVIDENT FUND COMMISSIONER, PATNA Vs. JANTA COLD STORAGE MAHNAR, DISTRICT VAISHALI THROUGH ITS ONE OF THE PARTNERS UDAI SHANKAR AND ORS.
November 18, 2014
EMPLOYEES STATE INSURANCE CORPORATION Vs. JAISWAL INDUSTRIES , MUZAFFARPUR
January 10, 2014
EMPLOYEES' STATE INSURANCE CORPORATION Vs. ANURAG CINEMA (P) LTD.
March 7, 2014
ESSEL ADI SMART GRID SOLUTIONS LTD Vs. THE BIHAR STATE POWER COMPANY LTD
January 20, 2014
FAGU LAL SINGH Vs. THE STATE OF BIHAR
August 27, 2014
FAGUNI MANJHI @ FAGUNIA Vs. STATE OF BIHAR
January 17, 2014
FAGUNI SAHNI Vs. THE STATE OF BIHAR
October 13, 2014
FAIYAZ ALAM AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 29, 2014
FARAZ FATMI Vs. ASHOK KUMAR YADAV
April 21, 2014
FARZANA SABAFF Vs. STATE OF BIHAR
March 31, 2014
FATMA Vs. THE STATE OF BIHAR AND ORS.
September 11, 2014
FIDA HUSSAIN Vs. STATE OF BIHAR
February 11, 2014
FOOD CORPORATION OF INDIA Vs. UNION OF INDIA
October 9, 2014
FUL KUMARI DEVI Vs. THE STATE OF BIHAR AND ORS.
August 29, 2014
G V NUTAN Vs. BIHAR COMBINED ENTRANCE COMPETITIVE EXAMINATION BOARD
January 22, 2014
G V NUTAN Vs. BIHAR COMBINED ENTRANCE COMPRTITIVE EXAMINATION BOARD
August 22, 2014
G.V. NUTAN Vs. BIHAR COMBINED ENTRANCE COMPETITIVE EXAMINATION BOARD
May 6, 2014
GAFFAR MIAN Vs. STATE OF BIHAR
August 5, 2014
GAJENDRA PANDEY Vs. THE STATE OF BIHAR
December 10, 2014
GANAURI BELDAR S/O LATE BAUDHU BELDAR Vs. STATE OF BIHAR AND ORS
August 20, 2014
GANAURI YADAV Vs. STATE OF BIHAR
February 18, 2014
GANESH SAH Vs. STATE OF BIHAR
February 19, 2014
GANESH SINGH Vs. STATE OF BIHAR
January 22, 2014
GANESH YADAV Vs. STATE OF BIHAR
June 17, 2014
GANESH YADAV, SON OF CHALITER YADAV Vs. STATE OF BIHAR
July 25, 2014
GANGA PRASAD MAHTO Vs. STATE OF BIHAR
January 30, 2014
GANGA PRASAD SINGH Vs. THE STATE OF BIHAR
March 13, 2014
GANGA SAH SON OF LATE BENI SAH Vs. KALAWATI DEVI
January 23, 2014
GANGA SHARMA Vs. STATE OF BIHAR
February 12, 2014
GANGOTRI DEVI SETH Vs. BIHAR STATE ELECTRICITY BOARD
June 17, 2014
GARBHU YADAV & ANOTHER Vs. THE STATE OF BIHAR
October 10, 2014
GAURI MAHTO Vs. STATE OF BIHAR
January 21, 2014
GAURI SINGH @ GAURI SHANKAR SINGH Vs. STATE OF BIHAR
October 16, 2014
GAZADHAR PRASAD SHARMA Vs. THE STATE OF BIHAR
April 22, 2014
GEETA DEVI Vs. STATE OF BIHAR
September 8, 2014
GEETA DEVI Vs. THE STATE OF BIHAR AND ORS.
July 3, 2014
GEETA KUMARI Vs. THE STATE OF BIHAR AND ORS.
September 5, 2014
GHAMANDI SINGH Vs. STATE OF BIHAR
February 11, 2014
GHANSHYAM JHA S/O LATE KAPILESHWAR JHA Vs. STATE OF BIHAR AND ORS
December 5, 2014
GHANSHYAM SINGH AND PANNA LAL Vs. THE STATE OF BIHAR, THROUGH THE CHIEF SECRETARY AND OTHERS
February 11, 2014
GHULAM MUSTAFA Vs. SHEELA DEVI WIFE OF RAM LAKHAN SAHNI
January 17, 2014
GHULAM RABBANI Vs. THE STATE OF BIHAR
November 20, 2014
GHURA AHIR Vs. STATE OF BIHAR
June 17, 2014
GHUTUR DAS Vs. STATE OF BIHAR
September 26, 2014
GIRIJESH KUMAR Vs. THE UNION OF INDIA AND ORS.
January 17, 2014
GITA KUMARI Vs. STATE OF BIHAR
April 21, 2014
GOBARDHAN YADAV Vs. THE STATE OF BIHAR
December 24, 2014
GOPAL JHA Vs. VIMLA DEVI
September 8, 2014
GOPAL KRISHNA JHA Vs. STATE OF BIHAR
February 6, 2014
GOPAL KUMAR @ RAM, S/O SHAMBHU RAM Vs. STATE OF BIHAR
November 21, 2014
GOPAL PRASAD Vs. STATE OF BIHAR; PRINCIPAL SECRETARY, BUILDING CONSTRUCTION DEPARTMENT; PRINCIPAL SECRETARY, ROAD CONSTRUCTION DEPARTMENT; DIRECTOR, PROVIDENT FUND, GOVERNMENT OF BIHAR; DISTRICT PROVIDENT FUND OFFICER; ACCOUNTANT GENERAL, BIHAR
October 16, 2014
GOPAL PRASAD YADAV @ GOPAL YADAV S/O LATE CHATUR YADAV Vs. STATE OF BIHAR
August 28, 2014
GOPAL SINGH @ GOPAL PRASAD SINGH Vs. PRAFULLA CHANDRA GUPTA
June 18, 2014
GUDDU SINGH Vs. STATE OF BIHAR
September 19, 2014
GUNESHWAR YADAV Vs. THE STATE OF BIHAR
November 27, 2014
GYAN PRAKASH Vs. THE STATE OF BIHAR
July 24, 2014
GYAN RANJAN Vs. THE STATE OF BIHAR
November 13, 2014
H.C. (GD) NAGESHWAR OJHA Vs. UNION OF INDIA
January 20, 2014
HABBIBULLAH ALIAS MUNNA Vs. STATE OF BIHAR
August 12, 2014
HANSRAJ RAM Vs. STATE OF BIHAR
September 4, 2014
HANUMANT LALL, SON OF LATE RAMASHISH PRASAD, RESIDENT OF ADARSH NAGAR, SAMASTIPUR, P.S. SAMASTIPUR, DISTRICT SAMASTIPUR Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, ROAD CONSTRUCTION DEPARTMENT, GOVERNMENT OF BIHAR, VISHESHWARAIYA BHAWAN, BAILEY ROAD, PATNA
September 10, 2014
HARDINGE MEMORIAL FUND TRUST Vs. THE STATE OF BIHAR AND ORS.
July 22, 2014
HARENDRA PRASAD GUPTA Vs. THE UNION OF INDIA AND ORS.
May 7, 2014
HARENDRA PRATAP SINGH Vs. NITISH KUMAR
March 28, 2014
HARERAM MAHTON Vs. STATE OF BIHAR
February 13, 2014
HARI NANDAN PD. Vs. DURGI PATEL
May 15, 2014
HARI NARAYAN RAM Vs. BANK OF INDIA
February 3, 2014
HARI RAI Vs. STATE OF BIHAR
July 2, 2014
HARI SHAHI Vs. STATE OF BIHAR
January 17, 2014
HARI SHANKAR RAI Vs. STATE OF BIHAR
February 25, 2014
HARI SHANKAR SHARMA @ BIJLI Vs. STATE OF BIHAR
February 21, 2014
HARIDWAR PANDEY Vs. THE STATE OF BIHAR
November 5, 2014
HARIDWAR PRASAD Vs. STATE OF BIHAR
February 25, 2014
HARINANDAN SAO Vs. STATE OF BIHAR
November 17, 2014
HARVANSH KUMAR Vs. STATE OF BIHAR
January 8, 2014
HASHIM NADAF Vs. STATE OF BIHAR
February 5, 2014
HASIN AKHTAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
June 18, 2014
HASMATULLAH Vs. RAM PRAVESH SINGH
October 17, 2014
HEENA PRAVIN Vs. THE STATE OF BIHAR AND ORS.
December 8, 2014
HEMA DEVI Vs. RAGHAW SINGH
December 16, 2014
HEMLATA DEVI Vs. STATE OF BIHAR
November 3, 2014
HIMALAYA CONSTRUCTION Vs. THE STATE OF BIHAR AND ORS.
July 8, 2014
HINDUSTAN STEEL WORKS CONSTRUCTION LTD. Vs. STATE OF BIHAR
November 5, 2014
HIRA KANT CHAUDHARY Vs. STATE OF BIHAR
July 4, 2014
HIRA KANT CHAUDHARY Vs. STATE OF BIHAR
July 10, 2014
HIRA LAL Vs. STATE OF BIHAR
February 11, 2014
HIRA LAL DAS Vs. LOKNATH NEWATIA
May 6, 2014
HIRA LAL SINGH Vs. STATE OF BIHAR
January 6, 2014
HIRALAL SINGH Vs. STATE OF BIHAR; COLLECTOR, SARAN
May 16, 2014
HIRDAY RAI Vs. STATE OF BIHAR
April 22, 2014
HIRENDRA KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
May 15, 2014
HRIDAYA DEVI Vs. STATE OF BIHAR
May 7, 2014
HRIDAYA PRASAD Vs. STATE OF BIHAR
May 5, 2014
HRIDYA NANDAN SINGH YADAV @ HRIDANAND SINGH YADAV Vs. STATE OF BIHAR
April 2, 2014
HULAS RAI @ PRAVEEN KR. RAI @ BAUYE LAL RAI Vs. STATE OF BIHAR
November 3, 2014
IMRAN @ EBOO @ LULHA Vs. STATE OF BIHAR
February 12, 2014
IMT EYAZ AHMAD S/O LATE SK EAYAT KARIM Vs. BIHAR STATE SUNNI WAKF BOARD
November 11, 2014
INDIAN AIRLINES Vs. CENTRAL GOVT. INDUSTRIAL TRIBUNAL
January 15, 2014
INDRA PRATAP SINGH @ LALJI BABU Vs. STATE OF BIHAR
November 7, 2014
INDRADEO PASWAN Vs. STATE OF BIHAR
March 26, 2014
INDRADEO SAO Vs. STATE OF BIHAR
February 28, 2014
INDRAJEET KUMAR @ RANJEET KUMAR Vs. STATE OF BIHAR
January 29, 2014
IRSAD ALAM Vs. STATE OF BIHAR
January 28, 2014
ISHWAR CHANDRA SINGH Vs. INDIAN OIL CORPORATION LIMITED
May 8, 2014
ISHWAR MAHTO @ ISHO MAHTO Vs. STATE OF BIHAR
April 25, 2014
ISHWARI SAO Vs. STATE OF BIHAR
November 13, 2014
ISMAHMMAD MIAN SON OF LATE GUDDAR Vs. STATE OF BIHAR
May 16, 2014
ISRAFIL AND ORS. Vs. MAHESHWAR GIRI AND ORS.
October 14, 2014
JAGANNATH RAI Vs. STATE OF BIHAR
February 13, 2014
JAGARNATH DAS, SON OF BAL KANHAI BHAGAT Vs. STATE OF BIHAR
January 10, 2014
JAGARNATH PRASAD AND ORS. Vs. THE STATE OF BIHAR AND ORS.
November 13, 2014
JAGDEO SINGH Vs. SHEELA DEVI
July 23, 2014
JAGDISH PD. SINGH @ JAGDISH SINGH, SON OF LATE GANESH SINGH, RESIDENT OF VILLAGE AND POST Vs. SHEO BACHAN SINGH
January 21, 2014
JAGDISH PRASAD AND OTHERS Vs. STATE OF BIHAR
September 11, 2014
JAGDISH SHARMA Vs. STATE OF BIHAR
September 12, 2014
JAHANGIR @ DULARE Vs. STATE OF BIHAR
January 31, 2014
JAHANGIR ALAM Vs. STATE OF BIHAR
April 7, 2014
JAI KISHORE PRASAD MANDAL Vs. STATE OF BIHAR
May 15, 2014
JAI KISHORE YADAV Vs. STATE OF BIHAR
June 18, 2014
JAI PRAKASH KAMAKAR SON OF BHAGWAN KAMKAR Vs. THE STATE OF BIHAR
July 22, 2014
JAI RAM SINGH AND ORS Vs. STATE OF BIHAR AND ORS
March 5, 2014
JAI SHANKAR MISHRA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
October 9, 2014
JAIJAI RAM YADAV AND ORS Vs. STATE OF BIHAR
July 4, 2014
JAIKARAN MEHTA Vs. JAIKARAN MEHTA
November 11, 2014
JAIMALA DEVI Vs. STATE OF BIHAR
February 5, 2014
JAINANDAN PASWAN Vs. SHEO KUMARI DEVI
July 1, 2014
JAINANDAN PRASAD SINGH Vs. STATE OF BIHAR
July 9, 2014
JAINATH PRASAD Vs. THE STATE OF BIHAR AND ORS.
July 17, 2014
JAINENDRA KUMAR SINGH @ JAINENDRA SINGH Vs. BIHAR STATE ELECTRICITY BOARD, PATNA
February 5, 2014
JAMADAR KUMAR MANJHI Vs. STATE OF BIHAR
November 27, 2014
JAMUNA YADAV @ SINGH Vs. STATE OF BIHAR
June 17, 2014
JANESHWAR YADAV Vs. STATE OF BIHAR
August 13, 2014
JANKI DEVI Vs. STATE OF BIHAR
May 6, 2014
JAWAHAR LAL SINGH Vs. STATE OF BIHAR
March 14, 2014
JAY CHANDRA JHA Vs. THE STATE OF BIHAR AND ORS.
August 11, 2014
JAY KUMAR PASWAN Vs. THE UNION OF INDIA AND ORS.
February 7, 2014
JAYANT KUMAR JHA Vs. STATE OF BIHAR AND ORS
January 3, 2014
JHUNLAN SAH S/O RAM NATH SAH Vs. THE STATE OF BIHAR
July 8, 2014
JITENDRA RAI Vs. UNION OF INDIA
May 8, 2014
JITU JHA Vs. THE STATE ELECTION COMMISSION (PANCHAYAT) AND ORS.
December 5, 2014
JIVENDRA JHA Vs. BIHAR STATE CO-OPERATIVE MARKETING UNION AND ORS.
April 10, 2014
JIWAN SHAH Vs. KESHAV PD. AGRAWAL
November 17, 2014
JUGESHWAR SINGH Vs. STATE OF BIHAR
January 22, 2014
JUGESHWAR SINGH AND ORS. Vs. KRISHNA KUMAR SINGH AND ORS.
January 31, 2014
JUMADIN Vs. THE STATE OF BIHAR
November 27, 2014
JUNGI YADAV @ JUNGI SINGH Vs. STATE OF BIHAR
January 22, 2014
JYOTI KUMAR Vs. THE STATE OF BIHAR
September 19, 2014
KAILASH SHARMA Vs. STATE OF BIHAR
July 2, 2014
KALENDRA KUMAR SINGH SON OF SRI RAM CHANDRA SINGH Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
February 20, 2014
KALLU CHAUPAL SON OF BANGALI CHAUPAL Vs. STATE OF BIHAR
January 13, 2014
KALPANA RANI Vs. STATE OF BIHAR
May 15, 2014
KAMAL KISHORE PRASAD Vs. STATE OF BIHAR
March 3, 2014
KAMAL NARAIN DAS Vs. THE STATE OF BIHAR
November 5, 2014
KAMAL NAYAN PRASAD SINGH Vs. THE STATE OF BIHAR
March 26, 2014
KAMESHWAR MEHTA Vs. MOSTT. DEO PATHI KUER
September 2, 2014
KAMESHWAR MISHRA, S/O LATE BUCHHI MISRA AND ORS Vs. STATE OF BIHAR
August 26, 2014
KAMESHWAR PRASAD SINGH Vs. STATE OF BIHAR
February 7, 2014
KAMINI KUMARI Vs. THE STATE OF BIHAR
January 29, 2014
KAMLESH DIKSHIT RAJ Vs. STATE OF BIHAR
August 12, 2014
KAMLESH KUMAR Vs. THE STATE OF BIHAR AND ORS.
May 5, 2014
KAMLESH SINGH @ LEDHU SINGH, SON OF LATE RAJESHWAR SINGH, RESIDENT OF MOHALLA Vs. STATE OF BIHAR
December 15, 2014
KAMLI DEVI Vs. THE STATE OF BIHAR
May 16, 2014
KAMTA PRASAD SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
July 4, 2014
KAMTA SINGH Vs. THE STATE OF BIHAR AND ORS.
June 20, 2014
KANCHAN MAHATO Vs. MOST. CHAMPA DEVI
August 7, 2014
KANHAIYA DUBEY Vs. STATE OF BIHAR
March 11, 2014
KANT DUBEY Vs. BRIJ MOHAN PANDEY
May 6, 2014
KANTI DEVI Vs. STATE OF BIHAR
August 6, 2014
KANTI DEVI @ KUNTI DEVI Vs. STATE OF BIHAR
February 20, 2014
KANTI KUMARI KHATRI Vs. THE RAJENDRA AGRICULTURAL UNIVERSITY
November 5, 2014
KAPIL DEO CHOUDHARY Vs. STATE OF BIHAR
February 25, 2014
KAPIL RAM Vs. STATE OF BIHAR
July 28, 2014
KAPIL SINGH S/O LATE SARJUG SINGH Vs. STATE OF BIHAR
August 26, 2014
KARAMVIR KUMAR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
August 13, 2014
KARAN @ BANTI KUMAR SINGH Vs. STATE OF BIHAR
October 13, 2014
KARAN KAMAL Vs. THE STATE OF BIHAR
September 1, 2014
KARTIK LAL Vs. THE STATE OF BIHAR
January 21, 2014
KARTIK SAH Vs. STATE OF BIHAR
February 11, 2014
KARUNA DEVI W/O JAI RAM MAHTO, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
March 28, 2014
KARYA NAND SINGH Vs. STATE OF BIHAR
July 8, 2014
KASHIM ANSARI Vs. STATE OF BIHAR
February 5, 2014
KATRA PRAKHAND MATASYAJIVI SAHYOG SAMITI LTD. AND ORS. Vs. THE STATE OF BIHAR AND ORS.
September 5, 2014
KAULESHWARI DEVI Vs. STATE OF BIHAR
January 8, 2014
KAUSAR IMAM HASHMI Vs. STATE OF BIHAR
April 21, 2014
KAUSHAL KISHORE SUMAN Vs. STATE OF BIHAR
July 1, 2014
KAUSHAL KISHORE THAKUR Vs. THE INDIAN BANK
January 20, 2014
KAUSHAL MAHTO Vs. STATE OF BIHAR
August 26, 2014
KAVITA DEVI Vs. STATE OF BIHAR
November 7, 2014
KESHRI RAM Vs. STATE OF BIHAR
December 16, 2014
KHOOTI YADAV @ MUKHLAL YADAV Vs. UNION OF INDIA
April 28, 2014
KHURSHID ALAM AND ORS. Vs. THE STATE OF BIHAR AND ORS.
July 23, 2014
KIRAN DEVI @ SMT. KIRAN DEVI Vs. STATE OF BIHAR
May 7, 2014
KIRAN KUMAR @ KIRAN KUMAR SINHA Vs. STATE OF BIHAR
April 25, 2014
KIRAN SINHA WIFE OF SHRI BIRENDRA PD. SINGH Vs. STATE OF BIHAR
April 7, 2014
KISAN COLD STORAGE Vs. SOUTH BIHAR POWER DISTRIBUTION COMPANY LTD
August 1, 2014
KISHORE MAHTO @ KISHORI MAHTO Vs. STATE OF BIHAR
January 27, 2014
KISHORE RAI Vs. STATE OF BIHAR
February 5, 2014
KISHORI BHANDARI Vs. STATE OF BIHAR
August 11, 2014
KISHORI CHOUDHARY Vs. THE STATE OF BIHAR AND ORS.
September 4, 2014
KISHORI LAL SAH Vs. STATE OF BIHAR
January 8, 2014
KRISHNA BIHARI SINHA Vs. UNION OF INDIA
April 23, 2014
KRISHNA DUTT JHA Vs. THE STATE OF BIHAR
November 17, 2014
KRISHNA KANHAIYA PRASAD SINGH Vs. THE STATE OF BIHAR
June 17, 2014
KRISHNA KANT Vs. STATE OF BIHAR
February 11, 2014
KRISHNA NAND SAHU & OTHERS Vs. SUWANTI DEVI & OTHERS
October 14, 2014
KRISHNA NAND SINGH Vs. UNION OF INDIA
April 18, 2014
KRISHNA PRASAD Vs. STATE OF BIHAR
March 26, 2014
KRISHNA PRASAD Vs. STATE OF BIHAR
February 26, 2014
KRISHNA PRASAD TIWARY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
March 5, 2014
KRISHNA RAI Vs. STATE OF BIHAR
September 22, 2014
KRISHNA SAH @ KRISHNA GOND Vs. STATE OF BIHAR
April 9, 2014
KRISHNA SINGH Vs. STATE OF BIHAR
November 11, 2014
KRISHNA SINHA Vs. THE STATE OF BIHAR AND ORS.
December 1, 2014
KRISHNANAND SAO @ KRISHNA SAO Vs. STATE OF BIHAR
January 23, 2014
KSHITI MOHAN GHOSH Vs. THE STATE OF BIHAR AND ORS.
September 22, 2014
KULBANSH RAM @ KULBANSH PASWAN AND OTHERS Vs. STATE OF BIHAR
November 21, 2014
KULDEEP MANJHI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 23, 2014
KUMAR DHARMENDRA NARAYAN SINGH Vs. STATE OF BIHAR
June 16, 2014
KUMAR SANTOSH Vs. THE STATE OF BIHAR AND ORS.
November 27, 2014
KUMARI ABHA Vs. STATE OF BIHAR
March 13, 2014
KUMARI MANISHA Vs. STATE OF BIHAR
June 19, 2014
KUMARI SHOBHA SHARMA WIFE OF VIRENDRA KUMAR RESIDENT OF VILLAGE CHAILAHA, P.S. Vs. THE STATE OF BIHAR
February 28, 2014
KUMARI SUSHMITA Vs. RABINDRA KUMAR SINGH
February 3, 2014
KUMOD MAHTO @ KARI MAHTON Vs. STATE OF BIHAR
February 11, 2014
KUNDAN SINGH, S/O BALMIKI SINGH @ BALMIKI PD SINGH Vs. STATE OF BIHAR
August 7, 2014
KUSHESHWAR JHA SON OF LATE BABU PRASAD JHA Vs. THE STATE OF BIHAR THROUGH THE COLLECTOR
June 30, 2014
KUSUM DEVI Vs. RAM SENI DEVI
November 25, 2014
L G ELECTRONICS INDIA PVT LTD Vs. STATE OF BIHAR
August 14, 2014
LADDU RAI Vs. STATE OF BIHAR
April 23, 2014
LADDU SAH Vs. STATE OF BIHAR
January 28, 2014
LAKHAN YADAV & OTHERS Vs. THE STATE OF BIHAR
October 9, 2014
LAKSHMAN PAL Vs. STATE OF BIHAR
December 23, 2014
LAKSHMAN PAL Vs. STATE OF BIHAR
December 15, 2014
LAKSHMAN PRASAD Vs. RAM DARSHAN MAHTO
March 14, 2014
LAKSHMAN PRASAD Vs. THE STATE OF BIHAR AND ORS.
April 18, 2014
LAKSHMAN SAH Vs. STATE OF BIHAR
June 26, 2014
LAKSHMI NARAYAN SINGH Vs. STATE OF BIHAR
July 8, 2014
LAL BABU PRASAD Vs. STATE OF BIHAR
November 12, 2014
LAL BABU SINGH Vs. STATE OF BIHAR
January 24, 2014
LAL BAHADUR SAH Vs. STATE OF BIHAR
September 25, 2014
LAL DAS RAI Vs. HULAS PANDEY
June 27, 2014
LAL KISHORE SINGH Vs. STATE OF BIHAR
April 7, 2014
LAL MOHAR GOSAIN Vs. STATE OF BIHAR
January 22, 2014
LALA YADAV Vs. SHEO NANDAN YADAV
March 10, 2014
LALAN KUMAR Vs. STATE OF BIHAR
February 11, 2014
LALAN PRASAD CHAUDHARY S/O LATE SHEOLAL CHAUDHARY Vs. THE BIHAR STATE ELECTRICITY BOARD
February 12, 2014
LALAN SINGH Vs. STATE OF BIHAR
January 6, 2014
LALDEO PASWAN Vs. STATE OF BIHAR
March 4, 2014
LALIT KUMAER SHARMA Vs. STATE OF BIHAR
September 1, 2014
LALLAN JEE PRASAD Vs. THE STATE OF BIHAR
March 10, 2014
LALLAN PATHAK Vs. STATE OF BIHAR
June 18, 2014
LALO @ LALWA PASWAN Vs. STATE OF BIHAR
February 11, 2014
LALO CHAUDHARY AND ORS. Vs. THE STATE OF BIHAR
May 16, 2014
LALOO YADAV Vs. STATE OF BIHAR
July 17, 2014
LALU SINGH Vs. ARUN SINGH
February 21, 2014
LATE SHRIMANT KUMAR CHOUDHARY Vs. X
April 24, 2014
LAXMAN MAHTO Vs. STATE OF BIHAR
March 13, 2014
LAXMAN SINGH Vs. THE STATE OF BIHAR
February 11, 2014
LAXMI PRASAD GUPTA Vs. RAM NARAYAN PRASAD
February 5, 2014
LAXMI SAH, S/O VRIKSHA SAH, RESIDENT OF VILLAGE Vs. THE UNION OF INDIA
December 18, 2014
LEYAQUAT HUSSAIN Vs. NALMULLAH ANSARI
August 7, 2014
LG ELECTRONICS INDIA PVT. LTD. Vs. THE STATE OF BIHAR AND ORS.
September 26, 2014
LOCHAN MAHTO AND OTHERS Vs. STATE OF BIHAR
June 20, 2014
LUMBINI BEVERAGES PRIVATE LIMITED Vs. UNION OF INDIA, THROUGH SECRETARY
February 7, 2014
M.S. SAXENA Vs. STATE OF BIHAR
April 29, 2014
M/S BELBANWA MACHHUA TOLI SAHKARI GRIH NIRMAN SAHYOG SAMITI Vs. STATE OF BIHAR
November 20, 2014
M/S. CECON ENGINEERS INDIA PVT. LTD. Vs. SHANTA DEVI
January 22, 2014
M/S. PREM PETROLEUM Vs. M/S. INDIAN OIL CORPORATION LTD.
May 13, 2014
M/S. SHIVAM MINI MODERN RICE MILL, THROUGH ITS PROPRIETOR PANKAJ KUMAR SON OF VIJAY KUMAR, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH DISTRICT MAGISTRATE, DISTRICT
July 22, 2014
MADAN KUMAR GURANG Vs. THE STATE OF BIHAR
June 26, 2014
MADAN LAL YADAV Vs. THE STATE OF BIHAR AND ORS.
September 15, 2014
MADHU SARIN Vs. MADHURI SAREEN AND ORS.
May 6, 2014
MADHUKALA KUMARI Vs. THE STATE OF BIHAR
January 20, 2014
MADHUKAR KUMAR AND ORS. Vs. THE UNION OF INDIA AND ORS.
December 16, 2014
MADHURI DEVI Vs. AUTHORISED OFFICER
January 29, 2014
MAHABIR THAKUR Vs. STATE OF BIHAR
February 28, 2014
MAHADEV ENCLAVE PVT LTD Vs. STATE OF BIHAR
January 20, 2014
MAHANAND MANDAL Vs. STATE OF BIHAR AND ORS
January 6, 2014
MAHANT MAHTO Vs. STATE OF BIHAR
April 25, 2014
MAHANTH MADAN KUMAR DAS & ANOTHER Vs. THE STATE OF BIHAR &
October 9, 2014
MAHARANI DURGESHWARI Vs. STATE OF BIHAR
February 24, 2014
MAHENDRA KUMAR Vs. BIHAR KSHETRIYA GRAMIN BANK
March 27, 2014
MAHENDRA NUT @ REYASAT ANSARI Vs. STATE OF BIHAR
January 6, 2014
MAHENDRA PRASAD Vs. STATE OF BIHAR
July 31, 2014
MAHENDRA SHARMA Vs. THE STATE OF BIHAR
November 18, 2014
MAHENDRA SHARMA S/O LATE BANBARI SHARMA Vs. STATE OF BIHAR
May 6, 2014
MAHENDRA TANTI Vs. CHANDRA DEO TANTI
May 13, 2014
MAHENDRA YADAV Vs. STATE OF BIHAR
August 29, 2014
MAHESH PRASAD YADAV Vs. SUBHASH CHANDRA KUMAR
February 5, 2014
MAHESH RAVIDAS SON OF KESHWAR RAVIDAS Vs. STATE OF BIHAR
August 6, 2014
MAHESH SINGH Vs. STATE OF BIHAR
September 18, 2014
MAHESH THAKUR @ MAHESH KR.THAKUR Vs. STATE OF BIHAR
July 1, 2014
MAHESH YADAV Vs. THE STATE OF BIHAR AND ORS.
November 19, 2014
MAHESHWAR MANDAL Vs. STATE OF BIHAR
June 24, 2014
MAHESHWAR PRASAD SINGH Vs. STATE OF BIHAR
June 5, 2014
MAHESHWAR YADAV Vs. THE STATE OF BIHAR
June 17, 2014
MAHFOOZ ALAM Vs. THE STATE OF BIHAR
January 29, 2014
MAHMUDAL HASSAN @ MAHMUDUL HASSAN Vs. STATE OF BIHAR
April 22, 2014
MAKUN SAH Vs. STATE OF BIHAR
March 10, 2014
MAMTA KUMARI D/O SARBANAND SINGH Vs. THE DIRECTOR INDIAN INSTITUTE OF NATURAL RESINS AND GUMS
January 17, 2014
MANGAL CHAND CHAINWALA Vs. STATE OF BIHAR
August 19, 2014
MANGROO YADAV Vs. STATE OF BIHAR
August 14, 2014
MANI KANT SINGH AND ORS Vs. STATE OF BIHAR AND ORS
March 14, 2014
MANIK PASI S/O BODHU PASI Vs. STATE OF BIHAR
July 7, 2014
MANISH RAJ PANDEY Vs. BIHAR STATE
March 14, 2014
MANJU KUMARI Vs. THE STATE OF BIHAR AND ORS.
December 17, 2014
MANJU KUMARI WIFE OF SARYU SHARAN RESIDENT OF BADLU BIGHA, P.O. NAHALPUR Vs. STATE OF BIHAR
May 16, 2014
MANOJ KUMAR Vs. THE STATE OF BIHAR
November 19, 2014
MANOJ KUMAR Vs. PATNA MUNICIPAL CORPORATION
February 10, 2014
MANOJ KUMAR AND RAM LALIT MAHTO Vs. THE STATE OF BIHAR
April 23, 2014
MANOJ KUMAR MAHTO @ MANOJ MAHTO AND ORS Vs. STATE OF BIHAR
January 10, 2014
MANOJ KUMAR MANDAL Vs. STATE OF BIHAR
January 28, 2014
MANOJ KUMAR PANDEY Vs. THE UNION OF INDIA AND ORS.
September 23, 2014
MANOJ KUMAR SAH S/O SRI LAXMAN PRASAD SAH Vs. STATE OF BIHAR
February 20, 2014
MANOJ KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
November 13, 2014
MANOJ KUMAR SINGH Vs. LALJHARO DEVI AND ORS.
August 8, 2014
MANOJ KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
November 17, 2014
MANOJ KUMAR THAKUR Vs. STATE OF BIHAR
June 5, 2014
MANOJ KUMAR YADAV Vs. STATE OF BIHAR
June 17, 2014
MANOJ MAHTO Vs. STATE OF BIHAR
April 19, 2014
MANOJ RAM Vs. STATE OF BIHAR
August 26, 2014
MANOJ YADAV @ MANOJ KUMAR YADAV S/O CHUNNI LAL YADAV Vs. STATE OF BIHAR
March 31, 2014
MANORANJAN THAKUR @ RANJAN THAKUR Vs. STATE OF BIHAR
February 19, 2014
MANSOOR ALAM Vs. STATE OF BIHAR
January 31, 2014
MANSOOR ALAM Vs. STATE OF BIHAR
March 27, 2014
MANSOOR ALAM AND OTHERS Vs. STATE OF BIHAR
January 27, 2014
MATHURA PRASAD BHAGAT Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
May 5, 2014
MAYA DEVI Vs. STATE OF BIHAR
March 28, 2014
MAYANAND PRASAD AND ORS Vs. STATE OF BIHAR AND ORS
March 24, 2014
MD IRFAN ANSARI S/O KHURSHID ALAM Vs. STATE OF BIHAR
September 18, 2014
MD MATIN Vs. STATE OF BIHAR AND OTHERS
October 15, 2014
MD QUAMRUL HAQUE Vs. MD BADRUDDIN
March 14, 2014
MD SAFDARALI Vs. STATE OF BIHAR
April 19, 2014
MD ULFAT @ MD NASHIM @ MD ULFAD NASHIM, SON OF MD RASHID @ MD PANCHAYATI MIAYAN Vs. STATE OF BIHAR
March 26, 2014
MD YASHIN S/O LATE SAHEMULLAH Vs. STATE OF BIHAR
December 24, 2014
MD. AKIL ANSARI @ MD. AQUIL AHMAD Vs. STATE OF BIHAR
January 20, 2014
MD. ALLAUDDIN Vs. STATE OF BIHAR
March 26, 2014
MD. ALLAUDDIN Vs. STATE OF BIHAR
February 26, 2014
MD. BUDHU Vs. STATE OF BIHAR
February 26, 2014
MD. HADI ANSARI @ HADI ANSARI Vs. S.P.E.C.B.I.PATNA
April 3, 2014
MD. HALIM Vs. STATE OF BIHAR
March 6, 2014
MD. INTEKHAB Vs. STATE OF BIHAR
February 12, 2014
MD. IRFAN @ MANGAL Vs. STATE OF BIHAR
February 24, 2014
MD. ISLAM Vs. STATE OF BIHAR
May 1, 2014
MD. JAVED Vs. STATE OF BIHAR
May 1, 2014
MD. KHAIRUL Vs. STATE OF BIHAR
April 2, 2014
MD. MAROOF AZAM SON OF LATE ABDUR RASHEED RESIDENT OF VILLAGE Vs. STATE OF BIHAR
May 16, 2014
MD. MOIUDDIN @ MOIUDIN Vs. KASTURBA DEVI AND OTHERS
January 17, 2014
MD. QAISAR ALAM S/O MD. FAIYAZ ALAM R/O VILLAGE + P.O. Vs. THE STATE OF BIHAR
January 8, 2014
MD. RIYAZ @ VAILA @ REYAZ @ BAILA, S/O MD. HAFIZ, A RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
December 11, 2014
MD. SAFIULLAH @ SAFULLAH Vs. STATE OF BIHAR
July 4, 2014
MD. SAUKAT ALI Vs. THE STATE OF BIHAR
May 15, 2014
MD. TABIS Vs. STATE OF BIHAR
April 7, 2014
MD. WARIS Vs. STATE OF BIHAR
November 19, 2014
MD. WASIM UDDIN Vs. STATE OF BIHAR
April 11, 2014
MD. WASIQUR RAHMAN @ WASIQUE Vs. STATE OF BIHAR
April 7, 2014
MD. ZAFAR ALAM Vs. DIVISIONAL MANAGER, N.I.C.LTD.
May 7, 2014
MEDNI SINGH Vs. STATE OF BIHAR
February 24, 2014
MEENA DEVI Vs. STATE OF BIHAR
February 6, 2014
MEENA DEVI Vs. STATE OF BIHAR
January 7, 2014
MEENA DEVI & OTHERS Vs. SUNITA DEVI & OTHERS
October 13, 2014
MEENA KUMARI Vs. THE STATE OF BIHAR
January 13, 2014
MERIKH DARKHASAN Vs. THE STATE OF BIHAR AND ORS.
August 8, 2014
MIDDLE SCHOOL, PETHIYA GOCHHI Vs. GANESH CHOUDHARY S/O LATE YADU NANDAN CHOUDHARY
December 18, 2014
MINA DEVI Vs. THE STATE OF BIHAR AND ORS.
October 16, 2014
MINA DEVI Vs. STATE OF BIHAR
April 25, 2014
MINA DEVI W/O ARJUN RAY Vs. UNION OF INDIA; DIRECTOR, C B I NEW DELHI; JOINT DIRECTOR, C B I ; STATE OF BIHAR; DISTRICT MAGISTRATE, SARAN, CHAPRA ; SUPERINTENDENT OF POLICE, SARAN, CHAPRA ; POLICE INSPECTOR/THANADHYAKSH, POLICE STATION, MASHRAKH, SARAN
April 10, 2014
MITHILESH KUMAR Vs. THE UNION OF INDIA AND ORS.
February 28, 2014
MITHILESH KUMAR S/O JANG BAHADUR RAM Vs. STATE OF BIHAR
November 10, 2014
MITHILESH SINGH Vs. STATE OF BIHAR
April 3, 2014
MITHLESH PRASAD Vs. STATE OF BIHAR
February 18, 2014
MOFID KHAN Vs. STATE OF BIHAR
January 23, 2014
MOHAMMAD USMAN @ OSIA Vs. STATE OF BIHAR
March 27, 2014
MOHAN BHAGAT Vs. STATE OF BIHAR
January 29, 2014
MOHAN DAS Vs. STATE OF BIHAR; DISTRICT SUPERINTENDENT OF EDUCATION, DARBHANGA; AREA OFFICER, KAMTAUL INCHARGE KEOTI, DARBHANGA; BLOCK EDUCATION OFFICER, KEOTI-CUM-DRAWING AND DISBURSING AUTHORITY; OFFICER-IN-CHARGE; SWIKIRTI DEVI
April 24, 2014
MOHAN LAL DAS Vs. STATE OF BIHAR
February 13, 2014
MOHAN LAL DAS Vs. STATE OF BIHAR
February 10, 2014
MOHAN MURARI TIWARI Vs. DEOKI NANDANI DEVI
April 21, 2014
MOHD. TASLIM Vs. THE BIHAR STATE ELECTRICITY BOARD
October 17, 2014
MOINA BEGUM W/O CHIRAGHUDDIN ANSARI RESIDENT OF HOUSE NO. Vs. STATE OF BIHAR AND OTHERS
September 25, 2014
MOJIBUR RAHMAN SON OF LATE WALIULLAH Vs. STATE OF BIHAR
April 25, 2014
MOSADI PARIT Vs. THE STATE OF BIHAR
July 23, 2014
MOSEMAT SHILA DEVI Vs. THE STATE OF BIHAR AND ORS.
November 26, 2014
MOST BIBI MASOODA KHATOON Vs. MOINUDDIN
June 24, 2014
MOST KIRAN BALA, WIFE OF BINOD KUMAR Vs. STATE OF BIHAR; SUB-DIVISIONAL MAGISTRATE, PATNA CITY ; SENIOR SUPERINTENDENT OF POLICE, PATNA ; OFFICER-IN-CHARGE, ALAMGANJ, POLICE STATION PATNA, PATNA - 7 ; SMT PRIYANKA PRIYADARSINI, WIFE OF SURESH KUMAR SINGH ; SURESH PRASAD SINGH, SON OF CHANDERIK
May 15, 2014
MOST. JOKHANI Vs. MOST. BHEKHAWA
May 9, 2014
MOST. SHEORAJ DEVI Vs. SHUKHDEO NONIA
December 22, 2014
MOST.SHOBHA DEVI Vs. UNITED INDIA INSURANCE CO.LTD.
May 5, 2014
MOSTT SAFEDA KUER WIFE OF RAMADHAR PANDEY Vs. SUMITRA DEVI WIFE OF RAM DHARI SHUKUL; SURJBANSHI DEVI WIFE OF RAMNATH PANDEY; RAJBANSHI DEVI ALIAS HARBANSHI DEVI WIFE OF RAMDAS TEWARI; LALITA DEBI W/O HARAKH NATH PANDEY; JAMUNA DEVI W/O JAGNARAIN PANDEY; JAGNARAIN PANDEY SON OF DOMAN PANDEY; CHANDRA K
March 27, 2014
MOTAK YADAV @ AWADH BIHARI YADAV Vs. STATE OF BIHAR
February 3, 2014
MOTI LAL CHAMAR Vs. STATE OF BIHAR
February 3, 2014
MOTI RABIDAS Vs. THE STATE OF BIHAR
October 20, 2014
MOZAHIR MIAN AND ORS Vs. STATE OF BIHAR AND ORS
October 9, 2014
MRITUNJAY MOHAN Vs. THE STATE OF BIHAR
July 2, 2014
MUDRIKA PRASAD Vs. THE STATE OF BIHAR, THE SECRETARY, DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS, THE HONBLE HIGH COURT OF JUDICATURE AT PATNA THROUGH THE REGISTRAR GENERAL AND THE ACCOUNTANT GENERAL
March 26, 2014
MUKESH GOLCHA Vs. KISHORE KUMAR SHARMA
April 18, 2014
MUKESH KUMAR Vs. STATE OF BIHAR
January 8, 2014
MUKESH KUMAR Vs. THE STATE OF BIHAR
January 16, 2014
MUKESH KUMAR SAH @ MUKESH SAH S/O PRAYAG SAH AND ORS Vs. STATE OF BIHAR AND ORS
December 10, 2014
MUKESH KUMAR, SON OF LATE SHAILENDRA KUMAR, RESIDENT OF MOHALLA Vs. MD. NASIM KHAN, SON OF NASIR KHAN, RESIDENT OF VILLAGE
December 16, 2014
MUKESH SAH S/O SUNESHWAR SAH Vs. STATE OF BIHAR
November 27, 2014
MUKHDEO SINGH Vs. STATE OF BIHAR
November 11, 2014
MUKHDEO YADAV Vs. STATE OF BIHAR
March 27, 2014
MUMTAZ ALAM Vs. STATE OF BIHAR
January 16, 2014
MUNGA GOPE Vs. THE STATE OF BIHAR AND ORS.
June 27, 2014
MUNI BHAGAT Vs. RAMGATI BHAGAT
March 14, 2014
MUNICIPAL COMMISSIONER Vs. A 2 Z INFRASTRUCTURE LTD.
May 7, 2014
MUNINDRA JHA Vs. CHANCHAL JHA
June 23, 2014
MUNINDRA KUMAR Vs. PUNJAB NATIONAL BANK
August 11, 2014
MUNNA KUMAR LOHANI Vs. STATE OF BIHAR
March 12, 2014
MUNNA PRASAD GUPTA Vs. THE STATE OF BIHAR AND ORS.
January 21, 2014
MUNNA RAI Vs. STATE OF BIHAR
September 5, 2014
MUNNA SHARMA S/O LATE SHARDA NAND SHARMA Vs. STATE OF BIHAR
August 8, 2014
MUNNA TIWARY S/O NARESHAR TIWAY Vs. STATE OF BIHAR
December 1, 2014
MUNNI DEVI Vs. THE STATE OF BIHAR AND ORS.
November 14, 2014
MUNNI LAL SAHNI, SON OF LATE RAM AVATU SAHANI @ RAM AVATAR SAHANI, RESIDENT OF VILLAGE THAKARAHA, P.S. THAKARAHA, DISTRICT WEST CHAMPARAN Vs. THE STATE OF BIHAR
December 22, 2014
MUNNI NONIYA Vs. STATE OF BIHAR
May 7, 2014
MURLIDHAR RAI Vs. THE STATE OF BIHAR
June 17, 2014
MURLIDHAR SINGH Vs. STATE OF BIHAR AND OTHERS
December 5, 2014
MUSLIM MIAN Vs. THE STATE OF BIHAR
February 21, 2014
MUSTAFA KAMAL @ MD. MUSTAFA KAMAL Vs. MAHMOODA KHATOON
January 28, 2014
MUZAFFARPUR RE-ROLLING MILLS Vs. BINOD KUMAR MOHTA
November 26, 2014
NAGENDRA KUMAR MISHRA Vs. KAMESHWAR SINGH DARBHANGA SANSKRIT UNIVERSITY
June 27, 2014
NAGENDRA KUMAR TIWARY @ NARENDRA KUMAR TIWARY Vs. STATE OF BIHAR
January 15, 2014
NAGENDRA PRASAD LAL Vs. UNION OF INDIA (C.B.I.)
December 24, 2014
NAGESHWAR SINGH Vs. UNION OF INDIA
August 29, 2014
NAGINA DEVI Vs. LALU PRASAD
February 6, 2014
NAGMANI SINGH Vs. STATE OF BIHAR
April 25, 2014
NAGWALI SINGH Vs. STATE OF BIHAR & ORS
August 21, 2014
NAJDA KHATOON Vs. STATE OF BIHAR
June 18, 2014
NAJMA BEGUM Vs. STATE OF BIHAR
February 5, 2014
NAND KISHORE RAUT Vs. STATE OF BIHAR
April 24, 2014
NAND KISHORE SINGH Vs. STATE OF BIHAR
September 12, 2014
NAND KUMAR THAKUR Vs. STATE OF BIHAR
September 8, 2014
NANDA DULAL PAL AND ORS. Vs. THE STATE OF BIHAR AND ORS.
December 23, 2014
NANDINI DEVI Vs. STATE OF BIHAR
February 17, 2014
NANDLAL DAS Vs. STATE OF BIHAR
February 6, 2014
NANDLAL KUMAR PANDIT @ LALAN PANDIT Vs. STATE OF BIHAR
September 18, 2014
NARAD PANDAY Vs. STATE OF BIHAR
April 28, 2014
NARAD SAO Vs. OMPRAKASH SAO
July 22, 2014
NARAIN SINGH Vs. STATE OF BIHAR
June 20, 2014
NARAYAN JHA AND ORS Vs. STATE OF BIHAR
August 26, 2014
NARAYAN SINGH Vs. UNION OF INDIA
April 7, 2014
NARENDRA KUMAR Vs. STATE OF BIHAR
February 10, 2014
NARENDRA KUMAR DIKSHIT AND ORS. Vs. THE STATE OF BIHAR AND ORS.
December 8, 2014
NARENDRA KUMAR SINGH @ KARU SINGH, SON OF RAGHUVANSH NARAIN SINGH Vs. STATE OF BIHAR
March 14, 2014
NARENDRA KUMAR YADAV Vs. STATE OF BIHAR
March 12, 2014
NARENDRA MISHRA Vs. STATE OF BIHAR
August 8, 2014
NARESH MANDAL (YADAV) Vs. THE STATE OF BIHAR
December 5, 2014
NARESH MOHAN SINHA Vs. STATE OF BIHAR; SECRETARY, DEPARTMENT OF AGRICULTURE; DIRECTOR OF AGRICULTURE; JOINT SECRETARY, DEPARTMENT OF AGRICULTURE; DEPUTY SECRETARY, DEPARTMENT OF AGRICULTURE; ASSISTANT AGRONOMIST ADOPTABLE RESEARCH CENTRE; DISTRICT MAGISTRATE, JAMUI; DISTRICT MA
October 16, 2014
NARESH SHARMA Vs. STATE OF BIHAR
October 21, 2014
NARESH YADAV Vs. STATE OF BIHAR
February 13, 2014
NAROTTAM PRASAD YADAV @ NAROTTAM RAI @ NAROTTAM KUMAR Vs. STATE OF BIHAR
January 8, 2014
NASRUDDIN, S/O JAINUL MIAN Vs. STATE OF BIHAR AND ORS
November 19, 2014
NATHUN PASWAN Vs. STATE OF BIHAR
January 8, 2014
NATHUNI MEHTA Vs. STATE OF BIHAR
April 29, 2014
NATHUNI RAM PHUDENI RAM Vs. THE BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
March 24, 2014
NATHUNI UPADHYA Vs. GANWA UPADHAYA
May 13, 2014
NATIONAL INSURANCE COMPANY DIVISIONAL OFFICE, JAIL ROAD, TILKAMANJHI BHAGALPUR Vs. PRADEEP KUMAR GUPTA S/O LATE DEO NARAYAN LAL
July 3, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
April 29, 2014
NATIONAL INSURANCE COMPANY LTD. Vs. SANTOSHI KEJRIWAL
July 7, 2014
NAWAL KISHORE RAI Vs. THE STATE OF BIHAR AND ORS.
March 24, 2014
NAWAL KISHORE SINGH Vs. THE STATE OF BIHAR AND ORS.
August 19, 2014
NAWAL KISHORE SINGH Vs. THE HIGH COURT OF JUDICATURE AT PATNA AND ORS.
September 19, 2014
NAWAL KISHORE SINGH Vs. STATE OF BIHAR
June 25, 2014
NAWAL SINGH Vs. STATE OF BIHAR
June 18, 2014
NAWAL UPADHAYA, SON OF RAGHUNANDAN UPADHAYA Vs. STATE OF BIHAR
January 6, 2014
NAWLESH KUMAR Vs. THE UNION OF INDIA AND ORS.
March 5, 2014
NAWNEET KUMAR @ CHHUNU Vs. STATE OF BIHAR
December 12, 2014
NAYYAR KHURSHID Vs. THE JAMMU AND KASHMIR BANK LTD. AND ORS.
November 17, 2014
NAYYER IQBAL Vs. AWADESH SINGH AND ORS.
September 3, 2014
NAZIM KHAN Vs. BIBI TOHIDAN
April 9, 2014
NEETA AGRAWAL Vs. THE STATE OF BIHAR AND ORS.
September 12, 2014
NEHAL FARRUKH Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
July 7, 2014
NESTLE INDIA LIMITED Vs. STATE OF BIHAR AND ORS.
August 5, 2014
NETAL PASWAN Vs. STATE OF BIHAR
February 7, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. KIRAN SINGH
March 11, 2014
NEW INDIA ASSURANCE COMPANY LIMITED Vs. TUFAIL AHMAD
March 26, 2014
NEW RATAN PRIYA Vs. STATE OF BIHAR
February 17, 2014
NIKHA DEVI AND ORS. Vs. THE ORIENTAL INSURANCE COMPANY LTD. AND ORS.
September 24, 2014
NILAM SHARMA Vs. THE STATE OF BIHAR
September 11, 2014
NILAMBAR THAKUR @ LOOTAN THAKUR Vs. THE STATE OF BIHAR
December 12, 2014
NIRAJ SINGH Vs. STATE OF BIHAR
April 25, 2014
NITYANAND PATHAK Vs. STATE OF BIHAR
June 18, 2014
NIWAS RAY Vs. STATE OF BIHAR
February 18, 2014
NIWAS RUNGTA Vs. STATE OF BIHAR
May 1, 2014
NIZAM MIAN @ NIZAMUDDIN MIAN Vs. STATE OF BIHAR
April 1, 2014
NIZAMUDDIN Vs. STATE OF BIHAR
May 15, 2014
NIZAMUDDIN MIYA @ MIZAMUDDIN MIYA Vs. STATE OF BIHAR
February 28, 2014
NOORUL ABSAR Vs. BHUPENDRA NARAYAN MANDAL UNIVERSITY
February 5, 2014
NURUL HODA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 25, 2014
OM PRAKASH Vs. THE UNION OF INDIA AND ORS.
August 26, 2014
OM PRAKASH KESHRI Vs. STATE OF BIHAR
February 11, 2014
ORIENTAL INSURANCE COMPANY LTD. Vs. SARASWATI DEVI
May 16, 2014
ORIENTAL INSURANCE COMPANY LTD. Vs. BINAY KUMAR S/O MAHENDRA MAHTO
January 30, 2014
P.S. GROUP REALTY LIMITED Vs. THE PATNA MUNICIPAL CORPORATION
June 23, 2014
PALLAVI Vs. INDIAN OIL CORPORATION LIMITED
January 31, 2014
PALLO RABIDAS Vs. THE STATE OF BIHAR
November 20, 2014
PANCHANAND TATMA @ PANCHU Vs. STATE OF BIHAR
April 24, 2014
PANKAJ KUMAR Vs. THE UNION OF INDIA AND ORS.
January 10, 2014
PANKAJ KUMAR Vs. PUNJAB NATIONAL BANK
January 21, 2014
PANNA DEVI Vs. HARENDRA SHAHI
January 17, 2014
PAPPU GOSWAMI Vs. STATE OF BIHAR
March 12, 2014
PAPPU KUMAR CHOUDHARY @ PAPPU KUMAR SON OF LATE DINANATH CHOUDHARY, RESIDENT OF MOHALLA CHHOTI SARAIYAGANJ, P.O. MUZAFFARPUR, P.S. TOWN, DISTRICT MUZAFFARPUR (INTERVENOR) Vs. MOST. RANI DEVI WIDOW OF LATE RAMESHWAR PRASAD
December 18, 2014
PAPPU KUMAR MANDAL Vs. STATE OF BIHAR
February 5, 2014
PAPU ANSARI Vs. STATE OF BIHAR
April 4, 2014
PARAS NATH TIWARI Vs. THE CHAIRMAN-CUM-MANAGING DIRECTOR
June 23, 2014
PARASMANI DEVI, W/O LATE HARIBOL PRASAD YADAV Vs. STATE OF BIHAR
July 18, 2014
PARMANAND MAHTO Vs. STATE OF BIHAR
February 24, 2014
PARMANAND YADAV Vs. JAGDEO YADAV
July 24, 2014
PARMESHWAR SINGH @ AHIR Vs. STATE OF BIHAR
December 5, 2014
PARMESHWARI YADAV AND ORS. Vs. BUDHIYA DEVI AND ORS.
January 23, 2014
PARSAUNI KHIRODHAR PRIMARY AGRICULTURE CO-OPERATIVE SOCIETY LTD. AND ORS. Vs. THE STATE OF BIHAR AND ORS.
September 16, 2014
PARSURAM RAI Vs. STATE OF BIHAR
February 17, 2014
PARWATI DEVI Vs. RAJA RAM SAHANI
December 23, 2014
PARWATI DEVI Vs. STATE OF BIHAR
May 6, 2014
PASHUPATI NATH JHA Vs. THE STATE OF BIHAR
December 24, 2014
PATALO DEVI Vs. THE STATE OF BIHAR
March 28, 2014
PATANJALI RISHI Vs. STATE OF BIHAR
September 25, 2014
PATLIPUTRA PARISHAD Vs. THE STATE OF BIHAR AND ORS.
September 25, 2014
PATTAMADAI NATARAJASARMA NARAYANAN Vs. STATE OF BIHAR
June 17, 2014
PAWAN KUMAR MANDAL Vs. THE STATE OF BIHAR AND ORS.
June 25, 2014
PAWAN KUMAR OJHA Vs. STATE OF BIHAR
March 13, 2014
PAWAN MANDAL Vs. STATE OF BIHAR
April 30, 2014
PAWAN MUNJAL Vs. STATE OF BIHAR
July 31, 2014
PILORE JIVAJI SHANKAR RAO Vs. THE UNION OF INDIA
January 16, 2014
PINKI KUMARI Vs. THE STATE OF BIHAR
May 14, 2014
PRABHASH KUMAR JHA Vs. THE STATE OF BIHAR AND ORS.
August 4, 2014
PRABHAWATI KUMARI Vs. STATE OF BIHAR
March 24, 2014
PRABHU NATH SINGH Vs. STATE OF BIHAR
February 3, 2014
PRABHUNATH RAM Vs. THE DISCIPLINARY AUTHORITY-CUM-CHAIRMAN, BHOJPUR-ROHTAS GRAMIN BANK AND ORS.
May 1, 2014
PRABHUNATH SINGH, SON OF ASH NARAIN SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
December 15, 2014
PRADEEP CHOUDHARY Vs. STATE OF BIHAR
March 5, 2014
PRADEEP KUMAR Vs. STATE OF BIHAR
June 25, 2014
PRADEEP KUMAR Vs. STATE OF BIHAR
July 4, 2014
PRADEEP KUMAR JOSHI Vs. THE STATE OF BIHAR AND ORS.
January 6, 2014
PRADEEP KUMAR TAMKORIA Vs. BHAWANI VERMA; RESHU VERMA; VEENA VERMA; BIKASH KUMAR VERMA; PRAKASH KUMAR VERMA; ANIL KUMAR SINHA; TRIBHUWAN KISHORE NARAIN SINHA; SUNIL KUMAR SINHA; ADYA PRASAD SINHA; RAM SAKHI DEVI AND ORS
April 19, 2014
PRAFULL CHANDRA SINGH Vs. STATE OF BIHAR
August 1, 2014
PRAFULL CHANDRA SINGH Vs. STATE OF BIHAR
July 1, 2014
PRAFULLA KUMAR JHA, SON OF SITANATH JHA Vs. STATE OF BIHAR
March 7, 2014
PRAFULLA KUMAR SINGH Vs. STATE OF BIHAR
July 18, 2014
PRAKASH KISHORE Vs. PUTUL DEVI
June 17, 2014
PRAMILA DEVI & ORS Vs. JEHAR DEVI & ORS
April 29, 2014
PRAMILA SINHA Vs. STATE OF BIHAR
October 16, 2014
PRAMOD KUMAR Vs. STATE OF BIHAR
August 1, 2014
PRAMOD KUMAR Vs. STATE OF BIHAR
January 20, 2014
PRAMOD KUMAR AND ORS Vs. UNION OF INDIA (CUSTOMS DEPARTMENT)
January 13, 2014
PRAMOD KUMAR SAH Vs. STATE OF BIHAR
June 5, 2014
PRAMOD KUMAR SRIVASTAVA Vs. HIGH COURT OF JUDICATURE AT PATNA
March 31, 2014
PRAMOD RAI SON OF YOGENDRA RAI RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
December 19, 2014
PRAMOD SINGH @ CHUNU SINGH Vs. STATE OF BIHAR
January 28, 2014
PRAMOD SINGH CHANDRAVANSHI Vs. SOM PRAKASH SINGH
April 25, 2014
PRAMOD YADAV Vs. STATE OF BIHAR
May 8, 2014
PRAMODA NAND JHA Vs. THE STATE OF BIHAR AND ORS.
February 12, 2014
PRATAP KUMAR YADAV Vs. STATE OF BIHAR
January 7, 2014
PRATAP SAH Vs. STATE OF BIHAR
September 2, 2014
PRATIBHA KUMARI Vs. STATE OF BIHAR
July 11, 2014
PRATIMA SHUKLA Vs. PATNA MUNICIPAL CORPORATION
January 2, 2014
PRATYUSH PRIYADARSHI, SON OF DR. ASHUTOSH PRASAD, RESIDENT OF MOHALLA: Vs. THE UTTAR BIHAR GRAMIN BANK, HEARD OFFICE
March 6, 2014
PRAVEEN KUMAR Vs. BAR COUNCIL OF INDIA THROUGH ITS CHAIRMAN
August 22, 2014
PRAWESH KUMAR DAS S/O JYOTISH CHANDRA DAS Vs. STATE OF BIHAR
May 16, 2014
PREETY BARKHA Vs. THE STATE OF BIHAR
September 23, 2014
PREM KUMAR BHAKTA Vs. STATE OF BIHAR
January 3, 2014
PREMA KUMARI Vs. STATE OF BIHAR
September 15, 2014
PREMIER IRRIGATION ADRITECK PRIVATE LIMITED Vs. STATE OF BIHAR
March 26, 2014
PREMLAL YADAV Vs. STATE OF BIHAR
September 12, 2014
PRINCIPAL SECRETARY DEPARTMENT OF HOME , GOVERNMENT OF BIHAR Vs. JAGDISH PRASAD MALLICK
January 30, 2014
PRITI KUMARI Vs. DEEPAK KUMAR
February 7, 2014
PRIYA RANJAN DAS Vs. STATE OF BIHAR AND ORS.
December 18, 2014
PRIYANKA Vs. STATE BANK OF INDIA AND OTHERS
November 13, 2014
PURNANAND JHA LATE BHAWANAND JHA 602 UDAIGIRI APARTMENT BUDHA MARG,PS Vs. THE STATE OF BIHAR
November 27, 2014
PURSHOTTAM KUMAR Vs. STATE OF BIHAR
January 15, 2014
PUSPA DEVI Vs. STATE OF BIHAR
April 16, 2014
PUTTU KUMAR LAHERI S/O OM PRAKASH LAHERI Vs. STATE OF BIHAR
December 2, 2014
RABARI DEVI Vs. THE STATE OF BIHAR
August 1, 2014
RABI SINGH @ RABINDRA SINGH, SON OF GARIB SINGH Vs. STATE OF BIHAR
March 25, 2014
RABINDRA KUMAR VERMA Vs. STATE OF BIHAR
July 7, 2014
RABINDRA NATH MISHRA Vs. THE STATE OF BIHAR AND ORS.
January 16, 2014
RABINDRA PRASAD SINHA Vs. STATE OF BIHAR
June 23, 2014
RABINDRA SHARMA Vs. STATE OF BIHAR
August 12, 2014
RABINDRA SINGH Vs. THE STATE OF BIHAR AND ORS.
August 13, 2014
RABISH YADAV Vs. STATE OF BIHAR
January 29, 2014
RABRI DEVI Vs. THE STATE OF BIHAR
July 10, 2014
RADHA DEVI Vs. SANTOSH KUMAR GUPTA @ BHOLA BABU
April 11, 2014
RADHA SINGH AND ORS Vs. STATE OF BIHAR
August 8, 2014
RADHE SHYAM THAKUR Vs. STATE OF BIHAR
January 21, 2014
RADHESHYAM KUMAR Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
April 22, 2014
RADHIKA DEVI, WIDOW/OF LATE BISHWANATH SINGH AND ORS Vs. STATE OF BIHAR AND ORS
August 1, 2014
RADHIKA SINGH Vs. STATE OF BIHAR
April 15, 2014
RAGHU YADAV @ ROGHA YADAV @ AMLESH KUMAR YADAV Vs. STATE OF BIHAR
May 15, 2014
RAGHUNANDAN YADAV Vs. STATE OF BIHAR
July 11, 2014
RAGHUNATH SARAN SINHA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
July 11, 2014
RAGHUWANSH MANI Vs. THE GENERAL INSURANCE (PUBLIC SECTOR) ASSOCIATION OF INDIA AND ORS.
May 13, 2014
RAHUL MUZAFFARPURI Vs. STATE OF BIHAR AND ORS
January 9, 2014
RAJ BALI SINGH Vs. STATE OF BIHAR
July 25, 2014
RAJ BALLAM YADAV AND OTHERS Vs. STATE OF BIHAR
June 19, 2014
RAJ GIRIH SINGH Vs. STATE OF BIHAR
May 13, 2014
RAJ KAPOOR RAM Vs. STATE OF BIHAR
August 19, 2014
RAJ KISHOR RAI Vs. STATE OF BIHAR
February 10, 2014
RAJ KISHORE PRASAD, S/O JAGESHWAR RAI Vs. PATNA UNIVERSITY PATNA
November 10, 2014
RAJ KISHORE TIWARY Vs. THE STATE OF BIHAR
November 14, 2014
RAJ KR. SINGH Vs. MADHURI KUMARI @ MADHUBALA
August 20, 2014
RAJ KUMAR CHOUDHARY Vs. UNION OF INDIA
March 7, 2014
RAJ KUMAR CHOUDHARY SON OF LATE NAND LAL CHOUDHARY Vs. STATE OF BIHAR; KAML DEO THAKUR SON OF LATE BRAJ BHUSHAN THAKUR
July 24, 2014
RAJ KUMAR RAM Vs. THE UNION OF INDIA
November 19, 2014
RAJ KUMAR SINGH Vs. STATE OF BIHAR
May 9, 2014
RAJ KUMAR SONAR, S/O RAM NARAYAN SONAR Vs. STATE OF BIHAR
August 7, 2014
RAJ NARAYAN RAI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
September 11, 2014
RAJ ROUSHAN YADAV Vs. STATE OF BIHAR
August 11, 2014
RAJA MISHRA ALIAS RAJA RAM MISHRA Vs. STATE OF BIHAR
May 16, 2014
RAJA NAND SINGH Vs. STATE OF BIHAR
September 2, 2014
RAJA RAM MAHTO Vs. STATE OF BIHAR
July 18, 2014
RAJAN KUMAR THAKUR Vs. HINDUSTAN PETROLEUM CORPORATION LTD
January 24, 2014
RAJAN TIWARI Vs. STATE OF BIHAR
July 24, 2014
RAJANESH KUMAR SINGH Vs. THE BHARAT SANCHAR NIGAM LTD
April 1, 2014
RAJDEO RAI Vs. STATE OF BIHAR
February 19, 2014
RAJEEV KUMAR Vs. STATE OF BIHAR
July 17, 2014
RAJENDRA BARAI Vs. STATE OF BIHAR
March 12, 2014
RAJENDRA KUMAR Vs. STATE OF BIHAR
January 8, 2014
RAJENDRA PRASAD Vs. STATE OF BIHAR
April 4, 2014
RAJENDRA RAI Vs. STATE OF BIHAR
April 23, 2014
RAJENDRA YADAV Vs. STATE OF BIHAR
February 26, 2014
RAJENDRA YADAV SON OF LATE BASUDEO YADAV RESIDENT OF VILLAGE Vs. THE UNION OF INDIA, THROUGH DIRECTORATE OF ENFORCEMENT, GOVERNMENT OF INDIA
November 10, 2014
RAJESH GUPTA Vs. STATE OF BIHAR
May 7, 2014
RAJESH KUMAR Vs. SATE OF BIHAR
January 2, 2014
RAJESH KUMAR Vs. STATE OF BIHAR
January 13, 2014
RAJESH KUMAR Vs. THE STATE OF BIHAR AND ORS.
August 22, 2014
RAJESH KUMAR Vs. STATE OF BIHAR
October 21, 2014
RAJESH KUMAR AND ORS. Vs. THE BIHAR STATE ELECTRICITY BOARD AND ORS.
January 21, 2014
RAJESH KUMAR GUPTA Vs. THE STATE OF BIHAR AND ORS.
April 29, 2014
RAJESH KUMAR SINGH Vs. THE STATE OF BIHAR
September 19, 2014
RAJESH MAHATO Vs. STATE OF BIHAR
April 2, 2014
RAJIV BAJAJ Vs. THE STATE OF BIHAR
July 14, 2014
RAJIV BAJAJ AND ORS. Vs. STATE OF BIHAR AND ORS.
December 11, 2014
RAJIV KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
June 27, 2014
RAJIV SINGH Vs. STATE OF BIHAR
May 16, 2014
RAJNIKANT OJHA Vs. UNION OF INDIA
September 2, 2014
RAJPATI DEVI Vs. STATE OF BIHAR
March 27, 2014
RAJU SINGH Vs. STATE OF BIHAR
February 18, 2014
RAKESH DUBEY @ KALLU Vs. STATE OF BIHAR AND ORS
August 27, 2014
RAKESH KUMAR Vs. THE STATE OF BIHAR AND ORS.
September 24, 2014
RAKESH KUMAR Vs. THE STATE OF BIHAR
December 4, 2014
RAKESH KUMAR RAI Vs. UNION OF INDIA
July 15, 2014
RAKESH KUMAR WATS AND ORS. Vs. THE STATE OF BIHAR AND ORS.
September 9, 2014
RAKESH KUMAR YADAV Vs. ANANT KUMAR JAIN AND ORS.
September 10, 2014
RAKESH TIWARI SON OF SHREE RAM DULAR TIWARI, POSTED AS PANCHAYAT SHIKSHA MITRA IN KANYA PRATHAMIK VIDYALAYA TULSIPUR, POLICE STATION Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR, NEW SECRETARIAT, VIKASH BHAWAN, PATNA
December 8, 2014
RAKSHA RAY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
May 15, 2014
RALLIES INDIA LTD Vs. STATE OF BIHAR AND ORS
February 26, 2014
RAM AKHILESH SINGH S/O LATE DAULAT SINGH Vs. STATE OF BIHAR
November 10, 2014
RAM AWADHESH SINGH S/O LATE JAGDIP SINGH RESIDENT OF VILLAGE- MIRIA KHURD Vs. STATE OF BIHAR
May 16, 2014
RAM BABU SINGH Vs. STATE OF BIHAR
July 1, 2014
RAM BACHAN YADAV Vs. STATE OF BIHAR
June 19, 2014
RAM BADAN RAI Vs. RAJIV RANJAN SINGH @ LALLAN SINGH
April 9, 2014
RAM BAHADUR RAI Vs. BISHWA NATH RAI
January 2, 2014
RAM BAHADUR YADAV Vs. STATE OF BIHAR
February 6, 2014
RAM BALAK PASWAN Vs. STATE OF BIHAR
September 1, 2014
RAM BALAK PRASAD AND OTHERS Vs. STATE OF BIHAR AND OTHERS
November 19, 2014
RAM BARAN ROY Vs. STATE OF BIHAR
January 30, 2014
RAM BILAS RAI AND OTHERS Vs. STATE OF BIHAR
December 18, 2014
RAM BILAS VISHWAKARMA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, CENTRAL BANK OF INDIA AND ORS.
July 31, 2014
RAM BILASH SAH Vs. STATE OF BIHAR
June 5, 2014
RAM BINOD YADAV Vs. STATE OF BIHAR
July 11, 2014
RAM BRIKSH MAHTO Vs. STATE OF BIHAR
November 5, 2014
RAM CHANDRA JHA Vs. STATE OF BIHAR
March 6, 2014
RAM CHANDRA MAHTO Vs. STATE OF BIHAR
January 13, 2014
RAM DAS GUPTA Vs. STATE OF BIHAR
July 7, 2014
RAM DAYAL RAI, S/O LATE BENGU RAI Vs. STATE OF BIHAR
April 2, 2014
RAM EKBAL SINGH Vs. THE STATE OF BIHAR
December 17, 2014
RAM GULAM Vs. STATE OF BIHAR
August 7, 2014
RAM KESHWAR RAM Vs. THE STATE OF BIHAR AND ORS.
September 12, 2014
RAM KHELAWAN YADAV Vs. STATE OF BIHAR
April 10, 2014
RAM KISHORE PRASAD Vs. CHAIRMAN, MADHYA BIHAR
February 28, 2014
RAM KISHORE SINGH Vs. STATE OF BIHAR
April 25, 2014
RAM KISHUN THAKUR Vs. STATE OF BIHAR
May 1, 2014
RAM KRISHNA SINGH Vs. STATE OF BIHAR
November 3, 2014
RAM KUMAR CHOUDHARY Vs. STATE OF BIHAR
May 15, 2014
RAM KUMAR HIMANSHU Vs. STATE OF BIHAR
June 17, 2014
RAM KUMAR SHARMA, S/O RAM SHIV SHARMA Vs. UNION OF INDIA
February 13, 2014
RAM KUMAR SINGH Vs. UNION OF INDIA
July 7, 2014
RAM KUMAR SINGH Vs. STATE OF BIHAR
August 27, 2014
RAM KUMAR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
February 24, 2014
RAM LAKHAN @ RAM CHANDRA MEHTA Vs. STATE OF BIHAR
November 14, 2014
RAM LAKHAN PRASAD SINGH Vs. BULAK PRASAD
August 1, 2014
RAM LAKHAN RAM Vs. STATE OF BIHAR
May 14, 2014
RAM LAL PASWAN Vs. STATE OF BIHAR
August 5, 2014
RAM NANDAN PRASAD Vs. UNION OF INDIA
February 25, 2014
RAM NANDAN PRASAD Vs. THE STATE OF BIHAR
April 29, 2014
RAM NARAYAN MISHRA Vs. THE STATE OF BIHAR
August 19, 2014
RAM NARESH SINGH S/O LATE TRIVENI SINGH R/O VILLAGE+ P.O Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, BIHAR, PATNA
February 2, 2014
RAM PADARATH SINGH Vs. THE STATE OF BIHAR AND ORS.
October 22, 2014
RAM PARWESH PASWAN Vs. DHANESHWAR PASWAN
February 11, 2014
RAM PATI MAHTO Vs. STATE OF BIHAR
September 16, 2014
RAM PATI MAHTO AND OTHERS Vs. STATE OF BIHAR
September 11, 2014
RAM PRABHU PANDEY Vs. STATE OF BIHAR
February 26, 2014
RAM PRASAD DUIBEY @ RAMGANESH DUBEY Vs. STATE OF BIHAR
September 25, 2014
RAM PRASAD RAI, S/O LATE CHAMRU RAI AND ORS Vs. STATE OF BIHAR
November 27, 2014
RAM PRATAP PASWAN Vs. STAE OF BIHAR
March 10, 2014
RAM PRATAP RAI Vs. STATE OF BIHAR
August 5, 2014
RAM PRIT RAI Vs. STATE OF BIHAR
March 13, 2014
RAM RATAN LAL Vs. MAHENDRA PRASAD
September 9, 2014
RAM SAGAR SHARMA Vs. STATE OF BIHAR
March 13, 2014
RAM SAGAR SHARMA AND ORS Vs. STATE OF BIHAR AND ORS
January 7, 2014
RAM SARESTH AND ORS. Vs. THE STATE OF BIHAR
August 29, 2014
RAM SHANKAR ROY, S/O BINO ROY Vs. STATE OF BIHAR AND ORS
September 19, 2014
RAM SINGH Vs. STATE OF BIHAR
January 8, 2014
RAM SUBODH MISHRA & ORS Vs. STATE OF BIHAR
October 14, 2014
RAM SURAT CHOUDHARY Vs. STATE OF BIHAR
January 7, 2014
RAM SUSHILA YADAV S/O LATE DHAPA YADAV Vs. STATE OF BIHAR
March 28, 2014
RAM SWARATH SINGH Vs. BISCOMAUN
February 12, 2014
RAM SWARATH SINGH Vs. STATE OF BIHAR
June 17, 2014
RAM VISHUN SINGH Vs. THE STATE OF BIHAR
November 10, 2014
RAMA NAND SINGH AND ANOTHER Vs. STATE OF BIHAR
September 9, 2014
RAMA SHANKAR PRASAD Vs. STATE OF BIHAR
February 24, 2014
RAMA SHANKAR RAI Vs. STATE OF BIHAR
February 25, 2014
RAMA SHANKAR RAI Vs. STATE OF BIHAR
March 25, 2014
RAMA SHANKAR SINGH Vs. THE STATE OF BIHAR
November 26, 2014
RAMADHAR PASWAN Vs. STATE OF BIHAR
January 9, 2014
RAMADHAR RAI Vs. STATE OF BIHAR
May 2, 2014
RAMASHISH PRASAD SHARMA @ RAMASHISH SHARMA, SON OF SRI BALESHWAR SHARMA, RESIDENT OF SHRIKRISHNAPURI COLONY, P.O. AND P.S. JEHANABAD, DISTRICT Vs. THE STATE OF BIHAR
February 7, 2014
RAMASHRAY YADAV Vs. STATE OF BIHAR
April 9, 2014
RAMASHRAY YADAV, SON OF KAMESHWAR YADAV Vs. STATE OF BIHAR
March 28, 2014
RAMCHANDRA MAHTO Vs. STATE OF BIHAR
April 15, 2014
RAMCHNDRA SAO Vs. STATE OF BIHAR
June 17, 2014
RAMDAS TIWARI Vs. STATE OF BIHAR
August 5, 2014
RAMDEO PRASAD SINGH AND ORS Vs. STATE OF BIHAR
January 8, 2014
RAMDEO SINGH YADAV Vs. STATE OF BIHAR
September 19, 2014
RAMDEV SAHANI Vs. STATE OF BIHAR
February 12, 2014
RAMENDRA RAM Vs. STATE OF BIHAR
August 26, 2014
RAMESH CHANDRA YADAV Vs. STATE OF BIHAR
June 17, 2014
RAMESH KUMAR DAS RAJESHWAR DAS COMMERCIAL TAKER OFFICER Vs. STATE OF BIHAR
December 15, 2014
RAMESH KUMAR SUMAN Vs. THE STATE OF BIHAR AND ORS.
December 1, 2014
RAMESH PRASAD SINGH Vs. THE STATE OF BIHAR
January 27, 2014
RAMESHWAR OJHA & OTHERS Vs. KANTI THAKUR & OTHERS
October 10, 2014
RAMESHWAR RAI Vs. STATE OF BIHAR
January 7, 2014
RAMESHWAR SAH Vs. RUPLAL SAH
February 25, 2014
RAMJI PRASAD SINGH Vs. THE STATE OF BIHAR AND ORS.
April 10, 2014
RAMJI SINGH Vs. STATE OF BIHAR
August 29, 2014
RAMKESHWAR YADAV Vs. STATE OF BIHAR
April 30, 2014
RAMNANDAN SINGH Vs. STATE OF BIHAR
March 31, 2014
RAMRATI DEVI Vs. THE STATE OF BIHAR AND ORS.
July 11, 2014
RAMUDAR DAS @ RAMOTAR SINGH SON OF LATE LACHHU MANDAL Vs. STATE OF BIHAR
March 28, 2014
RANA PRATAP SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
October 21, 2014
RANA RAN VIJAY SINGH Vs. STATE OF BIHAR
January 30, 2014
RANA RANJEET SINGH Vs. THE UNITED INDIA INSURANCE CO. LTD. AND ORS.
October 21, 2014
RANDEEP MURMUR Vs. STATE OF BIHAR
January 2, 2014
RANGEET KUMAR SINGH Vs. THE UNION OF INDIA AND ORS.
May 8, 2014
RANJAN KUMAR Vs. STATE OF BIHAR
June 5, 2014
RANJAN KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
June 17, 2014
RANJAN KUMAR CHAUHAN Vs. THE STATE OF BIHAR AND ORS.
April 25, 2014
RANJAN KUMAR DUBEY Vs. UNION OF INDIA
March 14, 2014
RANJANA KUMARI @ REETA Vs. RABINDRA KUMAR SINHA
July 11, 2014
RANJEET KUMAR Vs. THE UNION OF INDIA AND ORS.
January 10, 2014
RANJEET KUMAR VISHWAKARMA S/O SITA RAM VISHWAKARMA Vs. STATE OF BIHAR; S P JAMUI; DY S P JAMUI; OFFICER-IN-CHARGE, SONO P S ; BIHAR STATE ELECTRICITY BOARD, PATNA; DHARAMDEO MOCHI, INCHARGE JUNIOR ELECTRICAL ENGINEER
February 25, 2014
RANJEET SINGH Vs. STATE BANK OF INDIA
August 29, 2014
RANJIT KUMAR Vs. THE UNION OF INDIA
December 11, 2014
RANJIT MANDAL Vs. STATE OF BIHAR
August 1, 2014
RANJIT PRASAD SINGH Vs. ASHOK KUMAR SINGH
January 3, 2014
RANJIT SINGH Vs. CHANDA KUER
February 13, 2014
RANJIT UPADHAYA Vs. USHA DEVI
April 7, 2014
RANJU DEVI Vs. THE STATE OF BIHAR AND ORS.
August 5, 2014
RAPTAKOS, BRETT @ CO. LTD. AND ORS. Vs. THE STATE OF BIHAR AND ORS.
December 16, 2014
RASHMI AMAN WIFE OF MANOJ KUMAR RAI Vs. STATE OF BIHAR
April 1, 2014
RATAN KUMAR SINGH Vs. STATE OF BIHAR
January 21, 2014
RATINDRA NATH BASU RAI Vs. STATE OF BIHAR
March 10, 2014
RATNESHWAR KUMAR LAL DAS Vs. LALITESHWAR KUMAR MISHRA AND ORS.
October 22, 2014
RAVI BAJAJ Vs. STATE OF BIHAR
July 14, 2014
RAVI KANT DUBEY Vs. THE STATE OF BIHAR AND ORS.
January 8, 2014
RAVI KANT JHA Vs. THE STATE OF BIHAR
April 30, 2014
RAVI KANT MISHRA Vs. THE STATE OF BIHAR AND ORS.
August 5, 2014
RAVI KUMAR Vs. STATE OF BIHAR
July 14, 2014
RAVI KUMAR PATEL AND ORS. Vs. THE STATE OF BIHAR AND ORS.
August 20, 2014
RAVI RANJAN TIWARI Vs. UNION OF INDIA
April 25, 2014
RAVI SHANKAR Vs. STATE OF BIHAR
January 20, 2014
RAVI SHANKAR KUMAR AKELA Vs. STATE OF BIHAR
January 24, 2014
RAVI SHANKAR YADAV Vs. STATE OF BIHAR
February 21, 2014
RAVINDRA KUSHWAHA, S/O LATE KASHI MAHTO Vs. STATE OF BIHAR AND ORS
September 17, 2014
RAVINDRA PRASAD AZAD @ BOBBY SINGH Vs. STATE OF BIHAR
December 12, 2014
RAVINDRA SINGH Vs. STATE OF BIHAR
March 13, 2014
RAZI AHMAD Vs. STATE OF BIHAR
April 11, 2014
REGIONAL DIRECTOR, EMPLOYEES' STATE INSURANCE CORPORATION Vs. M/S ANURAG CENIMA (P) LTD.
March 7, 2014
REKHA DEVI Vs. THE STATE OF BIHAR
November 3, 2014
REKHA DEVI Vs. BINOD LAL TATAK
February 11, 2014
REKHA KUMARI Vs. THE STATE OF BIHAR
February 3, 2014
REKHA KUMARI Vs. STATE OF BIHAR
February 11, 2014
RENU DEVI Vs. STATE OF BIHAR
April 15, 2014
RENU KUMARI Vs. THE BIHAR LEGISLATIVE ASSEMBLY AND ORS.
June 18, 2014
RENU SINGH W/O. DR. SHASHI BHUSHAN Vs. STATE OF BIHAR & ANR.
January 10, 2014
REV. ALFRED ANDRWES @ ALFRED ANDREWS Vs. STATE OF BIHAR
February 21, 2014
RINA DEVI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
November 13, 2014
RINKU DEVI Vs. UNION OF INDIA
May 16, 2014
RITU KUMARI Vs. THE STATE OF BIHAR AND ORS.
December 2, 2014
ROKHSAR SOCIAL WELFARE SOCIETY Vs. STATE OF BIHAR AND ORS
July 14, 2014
ROSHAN RAI Vs. SK.NIZAMUDDIN
May 1, 2014
ROSHAN RICE MILL Vs. STATE OF BIHAR
July 22, 2014
RUDAL YADAVA, S/O RAMAUTAR YADAVA Vs. STATE OF BIHAR
October 9, 2014
S.M. KALIM Vs. S.M. SARFUDIN
June 3, 2014
S.M. ZAHEER ALAM TEACHERS TRAINING COLLEGE Vs. STATE OF BIHAR AND ORS.
August 4, 2014
SACHIDA NAND SHARMA, S/O LAT E RAJ NARAIN SHARMA Vs. STATE OF BIHAR
November 3, 2014
SAFI ANSARI @ SAFIULLAH ANSARI Vs. STATE OF BIHAR
May 9, 2014
SAGUNI MAHTO Vs. STATE OF BIHAR
January 29, 2014
SAHEB DAS AND ORS. Vs. THE STATE OF BIHAR
June 3, 2014
SAHEB PANJIARA Vs. STATE OF BIHAR
September 10, 2014
SAJJAN SINGH @ ANIL KUMAR SINGH Vs. STATE OF BIHAR
January 29, 2014
SAKAL SAH Vs. STATE OF BIHAR
February 13, 2014
SAKALDEO PRASAD Vs. THE STATE OF BHIHAR
December 8, 2014
SAKALDEO SHARMA Vs. STATE OF BIHAR
April 23, 2014
SAKIM Vs. THE STATE OF BIHAR AND ORS.
June 30, 2014
SAKIN YADAV Vs. STATE OF BIHAR
January 31, 2014
SALAM Vs. UNION OF INDIA
March 26, 2014
SAMBHU PRASAD GUPTA Vs. STATE OF BIHAR
August 5, 2014
SAMBHU RAI @ SAMBHU SINGH Vs. STATE OF BIHAR
January 15, 2014
SAMSHAD Vs. THE STATE OF BIHAR
May 8, 2014
SANDEEP KUMAR Vs. STATE OF BIHAR
May 8, 2014
SANDEEP KUMAR CHHAPARIYA Vs. THE STATE OF BIHAR
November 12, 2014
SANGEETA KUMARI Vs. THE STATE OF BIHAR AND ORS.
February 20, 2014
SANGHMITRA SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
May 15, 2014
SANJAY DUSADH Vs. STATE OF BIHAR
April 7, 2014
SANJAY KUMAR Vs. STATE OF BIHAR
April 24, 2014
SANJAY KUMAR Vs. STATE OF BIHAR
June 5, 2014
SANJAY KUMAR Vs. THE STATE OF BIHAR AND ORS.
November 14, 2014
SANJAY KUMAR RAY Vs. THE STATE OF BIHAR AND ORS.
September 15, 2014
SANJAY KUMAR S/O JAGDISH ROY R/O VILL & P.O.RAHATA, P.S.KUMARKHAND, DISTT Vs. THE STATE OF BIHAR
November 10, 2014
SANJAY KUMAR SINGH Vs. THE STATE OF BIHAR
November 12, 2014
SANJAY KUMAR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
October 9, 2014
SANJAY KUMAR SINHA Vs. PATNA MUNICIPAL CORPORATION
November 7, 2014
SANJAY KUMAR SINHA @ BABLOO Vs. STATE OF BIHAR
April 29, 2014
SANJAY SINGH Vs. SANJAY SINGH
January 20, 2014
SANJAY SINGH Vs. STATE OF BIHAR
December 15, 2014
SANJEETA KUMARI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
October 14, 2014
SANJIT KUMAR SINGH S/O LATE HRIDAY NARAYAN SINGH Vs. STATE OF BIHAR; MADAN KUMAR SINGH, S/O LATE TARINE PD SINGH
July 31, 2014
SANJOGIA AND ORS. Vs. VIJAY YADAV AND ORS.
March 6, 2014
SANJULA DEVI Vs. THE STATE OF BIHAR AND ORS.
February 11, 2014
SANKAR MANDAL Vs. STATE OF BIHAR
January 27, 2014
SANKER MAHTO Vs. STATE OF BIHAR
February 10, 2014
SANNI SINGH Vs. THE UNION OF INDIA AND ORS.
February 25, 2014
SANOHLA Vs. STATE OF BIHAR
August 6, 2014
SANOJ YADAV Vs. THE STATE OF BIHAR AND ORS.
June 17, 2014
SANTLAL CHAUDHARY Vs. THE STATE OF BIHAR
August 22, 2014
SANTOSH KR TIWARI Vs. STATE OF BIHAR
August 21, 2014
SANTOSH KR. SHARMA (IN 851) Vs. STATE OF BIHAR AND OTHERS
August 21, 2014
SANTOSH KUMAR AND ANOTHER Vs. STATE OF BIHAR
December 8, 2014
SANTOSH KUMAR S/O KISHUN RAUT @ KRISHNA RAUT Vs. STATE OF BIHAR AND ORS
November 27, 2014
SANTOSH RAJBANSHI Vs. STATE OF BIHAR
January 27, 2014
SANTOSH SONAR @ SANTOSH VERMA Vs. STATE OF BIHAR
September 16, 2014
SANWARMAL BUDHIA Vs. STATE OF BIHAR
August 5, 2014
SARASWATI DEVI AND ORS Vs. VIJAY PRAKASH SINGH
August 20, 2014
SARITA KUMARI Vs. THE STATE OF BIHAR
May 16, 2014
SARJUG PRASAD SINGH Vs. STATE OF BIHAR
February 19, 2014
SAROWARI DEVI Vs. UNION OF INDIA
January 16, 2014
SARVALAL RAI Vs. STATE OF BIHAR
April 10, 2014
SARYU SINGH Vs. THE UNION OF INDIA AND ORS.
December 17, 2014
SASHI MANDAL, S/O JAGDISH MANDAL Vs. STATE OF BIHAR
September 18, 2014
SASHIBHUSHAN KUMAR Vs. THE STATE OF BIHAR
November 25, 2014
SATENDRA RAI Vs. STATE OF BIHAR
July 31, 2014
SATISH KUMAR Vs. STATE OF BIHAR
May 8, 2014
SATISH KUMAR Vs. THE STATE OF BIHAR
October 15, 2014
SATISH KUMAR GUPTA Vs. STATE OF BIHAR
February 28, 2014
SATTAN SINGH Vs. STATE OF BIHAR
February 7, 2014
SATYA NARAYAN KAHAR AND ORS. Vs. THE STATE OF BIHAR
July 22, 2014
SATYA NARAYAN RAI Vs. RAM ASHRAY MAHTO
April 30, 2014
SATYA NARAYAN SINGH Vs. STATE OF BIHAR
July 11, 2014
SATYANAND AND AMRESH KUMAR Vs. STATE OF BIHAR
April 23, 2014
SATYENDRA PRASAD SINGH Vs. THE BIHAR STATE ROAD TRANSPORT CORPORATION
April 11, 2014
SAUDAGAR MAHTO Vs. STATE OF BIHAR
January 7, 2014
SAVITRI DEVI Vs. JAIWANTI DEVI
September 17, 2014
SAWRU YADAV Vs. STATE OF BIHAR
September 8, 2014
SCOPE SALES PVT LTD Vs. STATE OF BIHAR
January 24, 2014
SEEMA DEVI Vs. THE STATE OF BIHAR AND ORS.
February 13, 2014
SEEMA KUMARI Vs. SUNIL KUMAR JHA
January 10, 2014
SHAGUFTA TARANNUM Vs. STATE OF BIHAR
April 23, 2014
SHAHZAD IMAM Vs. STATE OF BIHAR
January 29, 2014
SHAILENDRA KUMAR Vs. INDIAN OIL CORPORATION LTD. AND ORS.
April 24, 2014
SHAILENDRA KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
March 14, 2014
SHAILESH KUMAR SINGH Vs. STATE OF BIHAR
July 7, 2014
SHAJI VERGHESE Vs. BISHOP VINCENT BARWA AND OTHERS
March 26, 2014
SHAKEEL AKHTER Vs. THE BIHAR STATE POWER HOLDING COMPANY LIMITED AND ORS.
January 13, 2014
SHAKUNTALA DEVI Vs. DASHRATH PRASAD SINGH
February 10, 2014
SHALIGRAM SINGH Vs. STATE OF BIHAR
April 10, 2014
SHAMBHU BIND S/ON OF DHARI CHHAN BIND AND ORS Vs. STATE OF BIHAR
August 8, 2014
SHAMBHU CHAUDHARY Vs. STATE OF BIHAR
May 2, 2014
SHAMBHU DAYAL PATHAK AND ORS. Vs. MADHYA BIHAR GRAMIN BANK AND ORS.
February 24, 2014
SHAMBHU DAYAL PATHAK AND ORS. Vs. MADHYA BIHAR GRAMIN BANK AND ORS.
September 10, 2014
SHAMBHU MISHRA Vs. THE STATE OF BIHAR AND ORS.
January 27, 2014
SHAMBHU NATH DUBEY Vs. STATE OF BIHAR
January 17, 2014
SHAMBHU NATH PANDEY Vs. THE STATE OF BIHAR AND ORS.
December 19, 2014
SHAMBHU NATH PATHAK Vs. KANTI DEVI
May 2, 2014
SHAMBHU NATH SINGH Vs. STATE OF BIHAR
September 2, 2014
SHAMSHAD Vs. THE STATE OF BIHAR AND ORS.
May 16, 2014
SHAMSHAD ALI KHAN Vs. STATE OF BIHAR
May 2, 2014
SHANKAR CHOUDHARY Vs. BINOD PATHAK
October 22, 2014
SHANKAR MAHTO Vs. STATE OF BIHAR
February 20, 2014
SHANKAR RAM Vs. THE STATE OF BIHAR AND ORS.
August 11, 2014
SHANKAR ROY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
June 30, 2014
SHANKAR SHARMA AND ORS Vs. STATE OF BIHAR
January 10, 2014
SHANKAR SHARMA SON OF MOHAN SHARMA Vs. STATE OF BIHAR
January 10, 2014
SHANKAR YADAV @ SHANKER YADAV Vs. STATE OF BIHAR
May 1, 2014
SHANTI DEVI Vs. STATE OF BIHAR
April 18, 2014
SHANTI DEVI Vs. STATE OF BIHAR
April 10, 2014
SHANTI DEVI Vs. GYATRI UPADHAYAY AND ORS.
September 1, 2014
SHANTI DEVI Vs. THE STATE OF BIHAR AND ORS.
March 26, 2014
SHANTI KUNWAR Vs. UNION OF INDIA
January 23, 2014
SHARDA DEVI Vs. BINDHACHAL MISSIR
May 2, 2014
SHARDA DEVI Vs. UNION OF INDIA
December 1, 2014
SHARDANAND SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
December 15, 2014
SHARMA DEVI Vs. STATE OF BIHAR
May 8, 2014
SHASHI AND ORS. Vs. BIHAR STATE POWER (HOLDING) COMPANY LTD. AND ORS.
April 24, 2014
SHASHI BHUSHAN MISHRA Vs. BIHAR STAFF SELECTION COMMISSION
March 14, 2014
SHASHI BHUSHAN THAKUR Vs. PUNJAB NATIONAL BANK AND ORS.
January 13, 2014
SHASHI KUMAR SINGH SON OF LATE CHULAHAI SINGH, RESIDENT OF VILLAGE JOGIA LALGARH, P.S. SHYAMPUR BHATAHA, DISTRICT Vs. THE STATE OF BIHAR
October 16, 2014
SHASHI PRABHA RAI Vs. THE STATE OF BIHAR AND ORS.
November 5, 2014
SHASHI SHEKHAR PATHAK S/O LATE KAPILDEO PATHAK R/O VILL Vs. RADHA KANT PATHAK AND ANOTHER
August 14, 2014
SHASHIDAR @ SHASHIDHAR Vs. STATE OF BIHAR
August 5, 2014
SHATRUHAN KUMAR SINHA SON OF SHRI ONKAR NATH VERMA RESIDENT OF LODI KATRA, POLICE STATION Vs. BIHAR STATE CO
March 10, 2014
SHEELA RAY Vs. THE STATE OF BIHAR
September 1, 2014
SHEETAN BELDAR Vs. STATE OF BIHAR
December 17, 2014
SHEIKH @ MD. SAFIL Vs. THE STATE OF BIHAR
March 26, 2014
SHEIKH IZZATULLAH, SON OF LATE HAZI SHEIKH NEYAMATULLAH Vs. STATE OF BIHAR
May 15, 2014
SHEIKH KALAM Vs. THE UNION OF INDIA
April 25, 2014
SHEIKH MAHFUZ ALAM Vs. SHEIKH NAZAUL
April 2, 2014
SHEIKH SARFUDDIN Vs. STATE OF BIHAR
July 25, 2014
SHEO BALAK SAH Vs. STATE OF BIHAR
April 3, 2014
SHEO BHAGWAN MOHAN LAL & ORS Vs. INDIAN POTASH LTD
September 10, 2014
SHEO KUMAR YADAV AND ORS. Vs. THE STATE OF BIHAR
November 10, 2014
SHEO KUNDAL CHAUDHARY Vs. LALDEO CHAUDHARY
June 20, 2014
SHEO NARAIN RAM S/O LATE LUTAN RAM Vs. STATE OF BIHAR
April 2, 2014
SHEO SHANKAR PRASAD SINGH Vs. THE STATE BANK OF INDIA AND ORS.
April 11, 2014
SHEO YATAN RAI Vs. STATE OF BIHAR
February 5, 2014
SHEOGATI YADAV, SON OF LATE SUKHDEO YADAV Vs. STATE OF BIHAR
April 11, 2014
SHEORATHI CHOUDHARY Vs. RAM PARVESH CHOUDHARY
February 7, 2014
SHIBAMOY DUTTA Vs. STATE OF BIHAR & ORS
June 26, 2014
SHIV KISHORE SINGH Vs. STATE OF BIHAR
March 14, 2014
SHIV KUMAR RAI Vs. THE STATE OF BIHAR AND ORS.
November 12, 2014
SHIV KUMAR SAHANI, S/O LATE JOGESHWAR NATH SAHANI Vs. STATE OF BIHAR
August 14, 2014
SHIV KUMAR SAHNI Vs. STATE OF BIHAR
January 29, 2014
SHIV KUMAR THAKUR Vs. STATE OF BIHAR
January 21, 2014
SHIV MURTY TIWARY Vs. STATE OF BIHAR
June 5, 2014
SHIV NARAYAN CHAUDHARY Vs. THE STATE OF BIHAR AND ORS.
January 29, 2014
SHIVA GUPTA Vs. THE STATE OF BIHAR
December 3, 2014
SHIVA NARAIN RAI Vs. STATE OF BIHAR
January 10, 2014
SHIVA NARAYAN SINGH Vs. THE STATE OF BIHAR AND ORS.
August 21, 2014
SHIVA PRAKASH SINGH Vs. DIRECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE AND ORS.
April 24, 2014
SHIVJI SAH Vs. STATE OF BIHAR
April 25, 2014
SHIVRAJ SINGH CHAUHAN Vs. STATE OF BIHAR
April 10, 2014
SHIVSHANKAR JHA Vs. STATE OF BIHAR
January 31, 2014
SHIWAN TIWARY Vs. STATE OF BIHAR
October 15, 2014
SHOBHA DEVI @ MASOMAT SHOBHA RANI Vs. MOST. MALA DEVI
May 5, 2014
SHREE DURGA RICE MILL Vs. STATE OF BIHAR
September 3, 2014
SHREEDHAR PRASAD SINGH Vs. MUNGHYR JAMUI CENTRAL CO OP BANK LTD
June 16, 2014
SHRI SHYAM DEO SINGH Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
May 14, 2014
SHUBHASH YADAV Vs. PRIYABRAT YADAV
December 9, 2014
SHUKESHWAR PASI Vs. STATE OF BIHAR
June 16, 2014
SHYAM BABU CHOUDHARY Vs. STATE OF BIHAR
February 20, 2014
SHYAM KISHORE, SON OF BRIJ NANDAN PRASAD Vs. STATE OF BIHAR
March 24, 2014
SHYAM RAI Vs. THE STATE OF BIHAR AND ORS.
July 10, 2014
SHYAM SUNDAR MODI Vs. STATE OF BIHAR
April 9, 2014
SHYAM SUNDER MAHTO Vs. STATE OF BIHAR
December 24, 2014
SIDHESHWAR PRASAD SINGH Vs. STATE OF BIHAR
April 18, 2014
SIKANDAR KHAN Vs. STATE OF BIHAR
February 12, 2014
SIKANDAR SINGH Vs. THE BIHAR STATE ELECTRICITY BOARD AND ORS.
March 13, 2014
SINGESHWAR SINGH Vs. STATE OF BIHAR
January 9, 2014
SINGH CONSTRUCTION PRIVATE LIMITED Vs. THE STATE OF BIHAR AND ORS.
May 14, 2014
SINGHESHWAR PRASAD SAH Vs. STATE OF BIHAR
April 16, 2014
SINGHO PASWAN SON OF LATE GULAB PASWAN RESIDENT OF VILLAGE Vs. BALESHWAR PASWAN SON OF LATE MISHRI PASWAN
December 19, 2014
SINTU KUMAR Vs. STATE OF BIHAR
February 12, 2014
SIPAHI RAM @ SIPAHI PASWAN Vs. STATE OF BIHAR
April 29, 2014
SIRAJUDDIN AND OTHER Vs. STATE OF BIHAR
December 5, 2014
SITA DEVI Vs. STATE OF BIHAR
February 18, 2014
SITA DEVI Vs. STATE OF BIHAR
October 14, 2014
SITA RAM CHAUDHARY AND ORS. Vs. MITHILESH KUMAR SINGH AND ORS.
December 11, 2014
SITA RAM PRASAD Vs. STATE OF BIHAR
January 9, 2014
SITARAM RAM S/O LATE SUKRATI RAM VILLAGE Vs. STATE OF BIHAR
December 5, 2014
SITO MEHTA Vs. STATE OF BIHAR
March 13, 2014
SK ABDUL HALIM Vs. STATE OF BIHAR
March 12, 2014
SMT. DEEPA PRASAD WIFE OF SRI H.K. LAL Vs. STATE OF BIHAR
July 23, 2014
SMT. NANDINI DEVI Vs. THE STATE OF BIHAR & ORS.
February 17, 2014
SMT. NOOTAN MISHRA Vs. STATE OF BIHAR
April 16, 2014
SOHAN LAL JAIN Vs. THE STATE OF BIHAR
October 22, 2014
SONA DEVI Vs. THE STATE OF BIHAR AND ORS.
September 2, 2014
SONE VALLEY RICE MILL Vs. STATE OF BIHAR
July 22, 2014
SONI DEVI Vs. THE STATE OF BIHAR
April 23, 2014
SONU KUMAR SINGH Vs. THE UNION OF INDIA AND ORS.
December 8, 2014
SRI RAM DAS MANDAL, SON OF LATE CHHATU MANDAL, RESIDENT OF VILLAGE Vs. THE TILKA MANJHI BHAGALPUR UNIVERSITY, BHAGALPUR THROUGH THE VICE CHANCELLOR
November 5, 2014
SRIKANT JHA Vs. THE UNION OF INDIA AND ORS.
June 17, 2014
SRIKANT PRASAD Vs. STATE OF BIHAR
January 28, 2014
SRIKANT PRASAD Vs. STATE OF BIHAR
August 12, 2014
SRINIVAS RAI Vs. MAHENDRA RAI
January 16, 2014
SRISTYDHAR NEOGY AND ORS. Vs. STATE OF BIHAR AND ORS.
November 12, 2014
STATE OF BIHAR Vs. MARCHHU MIAN
June 16, 2014
STATE OF BIHAR Vs. DANI SINGH
June 16, 2014
STATE OF BIHAR Vs. SUSHIL KUMAR CHOUDHARY
September 26, 2014
STATE OF BIHAR Vs. KRISHNA NANDAN SHARMA
September 26, 2014
STATE OF BIHAR Vs. ASHOK KUMAR YADAV, S/O ARJUN YADAV AND ORS
August 7, 2014
STATE OF BIHAR Vs. SAHODARA DEVI
August 5, 2014
STATE OF BIHAR Vs. PRAMOD KUMAR BIHARI
August 2, 2014
STATE OF BIHAR Vs. MD ALIMUDDIN
August 12, 2014
STATE OF BIHAR Vs. UNITED COMMERCIAL BANK LTD
September 4, 2014
STATE OF BIHAR Vs. SARJU RAM
July 8, 2014
STATE OF BIHAR Vs. AKHAURY DADAN PRASAD
February 18, 2014
STATE OF BIHAR Vs. ANIMESH NAG
July 4, 2014
STATE OF BIHAR Vs. RAJ NARAYAN PODDAR
May 13, 2014
STATE OF BIHAR Vs. ARJUN CHOURASIA
August 28, 2014
STATE OF BIHAR Vs. BHAGWAN SINGH
August 7, 2014
STATE OF BIHAR Vs. BIRJA SHARMA
June 16, 2014
STATE OF BIHAR Vs. ISHWARI MUSHAHAR
June 16, 2014
STATE OF BIHAR Vs. PRABHU BHAGAT
June 17, 2014
STATE OF BIHAR Vs. HEMLAL SAH
February 11, 2014
STATE OF BIHAR Vs. KAMAL KISHORE YADAV
January 29, 2014
STATE OF BIHAR Vs. SHIV KUMAR
January 2, 2014
STATE OF BIHAR Vs. SIKANDAR SADA
January 3, 2014
STATE OF BIHAR Vs. SHARDENDU BHUSHAN
April 30, 2014
STATE OF BIHAR Vs. PAPPU BIHARI @ PAPPU SAH
April 30, 2014
STATE OF BIHAR Vs. UPENDRA KUMAR THAKUR
May 7, 2014
STATE OF BIHAR Vs. RADHESHYAM CHOUDHARY
February 6, 2014
STATE OF BIHAR Vs. JAIKI SINGH @ PRASHANT KUMAR, SON OF NARESH DAS
January 3, 2014
STATE OF BIHAR Vs. LAKHAN MANDAL
August 20, 2014
STATE OF BIHAR Vs. RAM CHANDRA YADAV
August 20, 2014
STATE OF BIHAR Vs. JIYUT SINGH
April 30, 2014
STATE OF BIHAR Vs. SANJAY KUMAR
February 21, 2014
STATE OF BIHAR Vs. INDRAJEET KUMAR
April 3, 2014
STATE OF BIHAR Vs. SUDHANSHU KUMAR
January 13, 2014
STATE OF BIHAR Vs. SAHODRA DEVI
July 23, 2014
STATE OF BIHAR Vs. UMESHANAND
July 15, 2014
STATE OF BIHAR Vs. MUKTI & COMPANY
August 1, 2014
STATE OF BIHAR Vs. RAVI UPADHYAYA
July 16, 2014
STATE OF BIHAR Vs. KUTAI SHARMA; BITTHA SHARMA; JUGLI SHARMA; HAKRU SHARMA; DINESH SHARMA; KAILASH SHARMA; LOGEN SHARMA; LAXMI SHARMA; FUDI SHARMA; JULAI SHARMA AND ORS
June 16, 2014
STATE OF BIHAR Vs. JITENDRA @ JATOON YADAV S/O BALIRAM YADAV; STATE OF BIHAR AND ORS
August 6, 2014
STATE OF BIHAR Vs. MD SHAHABUDDIN, SON OF SHAIKH HASIBULLAH; RAJ KUMAR SAH, SON OF TRILOKI SAH; MUNNA MIAN @ SONU @ ARIF HUSSAIN; SHAIKH ASLAM, SON OF SHAIKH SALIQ
April 18, 2014
STATE OF BIHAR Vs. SRI THAKURJI MAHARAJ THROUGH SHIBAIT
December 17, 2014
STATE OF BIHAR Vs. BIJAY KUMAR SINGH
June 16, 2014
SUBANSH SAHNI Vs. STATE OF BIHAR
April 30, 2014
SUBHANKAR JHA Vs. STATE OF BIHAR
April 4, 2014
SUBHASH CHANDRA Vs. STATE OF BIHAR
July 1, 2014
SUBHASH CHANDRA PASWAN Vs. STATE OF BIHAR
September 5, 2014
SUBHASH CHANDRA SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
July 16, 2014
SUBODH MANDAL Vs. STATE OF BIHAR
June 18, 2014
SUDAMA SINGH AND OTHERS Vs. STATE OF BIHAR
March 28, 2014
SUDAMI DEVI @ SMT. SUDAMO DEVI Vs. STATE OF BIHAR
March 25, 2014
SUDARSHAN PRASAD SINGH Vs. THE STATE OF BIHAR
September 10, 2014
SUDHAKAR TIWARI Vs. THE UNION OF INDIA AND ORS.
July 7, 2014
SUDHAN CHANDRA GUHA Vs. THE STATE OF BIHAR AND ORS.
September 11, 2014
SUDHANSHU KUMAR PAL Vs. STATE OF BIHAR
April 22, 2014
SUDHIR KUMAR PRASAD @ SAH Vs. STATE OF BIHAR
February 28, 2014
SUDHIR KUMAR SINGH Vs. THE STATE OF BIHAR
October 9, 2014
SUDHIR KUMAR THAKUR Vs. STATE OF BIHAR
August 11, 2014
SUJIT KUMAR @ SUJIT KUMAR YADAV @ SUJJI Vs. STATE OF BIHAR
May 12, 2014
SUKHI YADAV Vs. STATE OF BIHAR
September 15, 2014
SUMINTRA DEVI Vs. UNION OF INDIA
January 17, 2014
SUMIT KUMAR JHA Vs. THE STATE OF BIHAR AND ORS.
November 25, 2014
SUMITRA DEVI Vs. THE STATE OF BIHAR
November 27, 2014
SUMITRA PASWAN Vs. STATE OF BIHAR
June 25, 2014
SUNAINA DEVI @ SONI Vs. PRASHANT KUMAR JHA
April 30, 2014
SUNAINA YADAV AND ORS. Vs. STATE OF BIHAR
September 5, 2014
SUNARIKA DEVI Vs. THE STATE OF BIHAR AND ORS.
November 5, 2014
SUNIL KUAMR Vs. STATE OF BIHAR
January 21, 2014
SUNIL KUMAR CHOUDHARY Vs. THE STATE OF BIHAR
December 8, 2014
SUNIL KUMAR SAH @ SUNIL PRASAD AND ANOTHER Vs. THE STATE OF BIHAR AND ANOTHER
September 18, 2014
SUNIL SHARMA Vs. STATE OF BIHAR
December 10, 2014
SUNIL SINGH, SON OF DUDHNATH SINGH Vs. STATE OF BIHAR
March 26, 2014
SUNIL SOREN Vs. THE UCO BANK
February 3, 2014
SUNITA DEVI Vs. THE STATE ELECTION COMMISSION AND ORS.
September 23, 2014
SUNITA KUMARI Vs. THE STATE OF BIHAR AND ORS.
August 25, 2014
SUNNY KUMAR SINGH Vs. THE STATE OF BIHAR
September 3, 2014
SUPREME ROAD TRANSPORT PRIVATE LIMITED AND ORS. Vs. THE STATE OF BIHAR AND ORS.
July 15, 2014
SURENDRA KUMAR GOND Vs. UNION OF INDIA
May 7, 2014
SURENDRA NARAYAN DAS Vs. STATE OF BIHAR AND ORS
January 8, 2014
SURENDRA PRASAD SINHA Vs. STATE OF BIHAR
December 9, 2014
SURENDRA SINGH Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
September 24, 2014
SURENDRA SINGH S/O LATE RAM LAKHAN SINGH Vs. BIHAR STATE ELECTRICITY BOARD
September 24, 2014
SURESH BHAGAT @ SURESH BARARI @ SURESH BARAI S/O RAMJI BHAGAT RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
December 18, 2014
SURESH KUMAR AND SANJEET KUMAR Vs. STATE OF BIHAR
January 15, 2014
SURESH KUMAR MAHTON Vs. STATE OF BIHAR
July 21, 2014
SURESH KUMAR SINGH Vs. STATE OF BIHAR
June 24, 2014
SURESH PRASAD SINGH Vs. STATE OF BIHAR
January 9, 2014
SURESH SAHANI Vs. STATE OF BIHAR
May 15, 2014
SURESH YADAV Vs. STATE OF BIHAR
March 6, 2014
SURESH YADAV, S/O SITA RAM CHOUDHARY; SURESH KUMAR S/O LATE PARMESHWAR RAY Vs. STATE OF BIHAR
November 10, 2014
SURYA BHUSHAN SINGH Vs. STATE OF BIHAR
February 18, 2014
SURYA KUMAR RAI SON OF LATE HARI KRISHNA RAI RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
September 5, 2014
SURYA NARAIN SINHA Vs. MAIYAN DEVI
May 8, 2014
SURYA NARAYAN MANDALQ Vs. HON'BLE HIGH COURT OF JUDICATURE AT PATNA
January 9, 2014
SURYA NARAYAN PRASAD YADAV Vs. STATE OF BIHAR
January 8, 2014
SURYA NATH SINGH YADAV Vs. THE STATE OF BIHAR AND ORS.
September 24, 2014
SURYA VIJOY KUMAR SINGH Vs. ROBINA WASIK
July 7, 2014
SUSHIL KUMAR S/O RAM BAHADUR RAO RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
December 1, 2014
SWAMI SATYANANDJI MAHARAJ @ RAMJEE SINGH Vs. STATE OF BIHAR
May 9, 2014
SWEET MUKHIYA, S/O LATE NAKCHHED MUKHIYA Vs. STATE OF BIHAR
August 21, 2014
SWEETY DEVI @ SINTU @ PRITY DEVI Vs. STATE OF BIHAR
February 19, 2014
SWETA RANI Vs. ER. DEEPAK KUMAR PRASAD
September 1, 2014
SYED AQUA HASAN Vs. VICE CHANCELLOR, PATNA UNIVERSITY, PATNA
April 1, 2014
SYED HASSAN Vs. THE STATE OF BIHAR
November 3, 2014
TAJUDDIN KHAN Vs. THE STATE OF BIHAR
August 5, 2014
TAMANNA KHAN Vs. STATE OF BIHAR
February 26, 2014
TAMANNA KHAN Vs. STATE OF BIHAR
March 26, 2014
TANDAW EINSTEIN SAMDARSHI Vs. STATE OF BIHAR
May 1, 2014
TAPAN KUMAR Vs. THE CHAIRMAN-CUM-MANAGING
March 25, 2014
TAPAN KUMAR BHOWMICK Vs. THE CHAIRMAN AND MANAGING DIRECTOR AND ORS.
July 25, 2014
TAPESHWAR PRASAD SINGH Vs. STATE OF BIHAR
August 1, 2014
TAPESHWAR PRASAD SON OF LATE AMBIKA PRASAD RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
March 4, 2014
TARA CHAND YADAV Vs. STATE OF BIHAR
April 9, 2014
TARESH RAI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
December 16, 2014
TARKESHWAR SINGH Vs. THE STATE OF BIHAR
July 9, 2014
TARKESHWAR SINGH SON OF LATE RAGHUNATH SINGH Vs. THE STATE OF BIHAR
March 6, 2014
TARKESHWAR YADAV Vs. STATE OF BIHAR
April 22, 2014
TARNI JHA Vs. THE STATE OF BIHAR
December 24, 2014
TAUFIQUE AHMAD SON OF MD. ABBAS AHMAD R/O MOHALLA Vs. THE UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF HOME AFFAIRS, (SHASHTRA SHEEMA BAL), GOVERNMENT OF INDIA, NEW DELHI
February 3, 2014
TEJ NARAIN RAI S/O LATE RAMJI RAI Vs. STATE OF BIHAR
January 9, 2014
TENGAR MIYAN @ RAZA AZAD Vs. STATE OF BIHAR
April 2, 2014
THAKUR GOPALJI Vs. BIHAR RELIGIOUS TRUST BOARD
February 7, 2014
THE BIHAR STATE ELECTRICITY BOARD Vs. THE STATE OF BIHAR
August 22, 2014
THE EMPLOYEES PROVIDENT FUND ORGANISATION Vs. M/S. JANTA COLD STORAGE MAHNAR
November 18, 2014
THE GOVERNING BODY, SATENDRA NARAYAN SINGH MAHILA COLLEGE Vs. BHUPENDRA NARAYAN MANDAL UNIVERSITY AND ORS.
April 29, 2014
THE MANAGEMENT, STATE BANK OF INDIA AND ORS. Vs. HRISHIKESH MISHRA AND ORS.
February 13, 2014
THE MANAGING DIRECTOR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
December 23, 2014
THE MIDDLE SCHOOL, PETHIYA GOCHHI THROUGH HEADMASTER SUCHITRA KUMAR WIFE OF SRI PREM PRAKASH SHARMA RESIDENT OF MOHALLA Vs. GANESH CHOUDHARY SON OF LATE YADU NANDAN CHOUDHARY RESIDENT OF MOHALLA
December 18, 2014
THE ORGANIZER DEHRI C D Vs. STATE OF BIHAR
February 7, 2014
THE ORIENTAL INSURANCE COMPANY LTD. Vs. AWADHESH KUMAR SHARMA AND ORS.
April 11, 2014
THE STATE ELECTION COMMISSION BIHAR AND ORS. Vs. MANAGER PRASAD
September 23, 2014
THE STATE OF BIHAR Vs. DEO NARAYAN SINGH
September 24, 2014
THE STATE OF BIHAR Vs. SHANKAR TIWARY SON OF LATE RAMAYAN TIWARY RESIDENT OF KANHA CHHAPRA, P.S.
February 14, 2014
THE STATE OF BIHAR Vs. MAHESHWARI SHARMA
January 3, 2014
THE STATE OF BIHAR Vs. ASHRAF HUSSAIN
September 12, 2014
THE STATE OF BIHAR Vs. SURENDRA SHARMA
July 21, 2014
THE STATE OF BIHAR Vs. RAJENDRA MAHALDAR
March 31, 2014
THE STATE OF BIHAR AND ORS. Vs. RAMESH PRASAD AND ORS.
December 1, 2014
THE STATE OF BIHAR AND ORS. Vs. KRISHNA PRASAD
September 10, 2014
THE STATE OF BIHAR AND ORS. Vs. HELIOS CORPORATION LIMITED AND ORS.
April 11, 2014
THE STATE OF BIHAR AND ORS. Vs. LAL BAHADUR SINGH
September 16, 2014
THE STATE OF BIHAR THROUGH CHIEF SECRETARY, BIHAR, PATNA AND ANOTHER Vs. MADHU KUMARI AND ORS.
September 24, 2014
THE UNION OF INDIA AND ORS. Vs. RAMESH CHANDRA AND ORS.
April 25, 2014
THE UNION OF INDIA THROUGH THE GENERAL MANAGER, EAST CENTRAL RAILWAY, AT + P.O. HAJIPUR, DISTRICT VAISHALI Vs. AMRITESH KUMAR ROY, S/O SRI BINDESHWAR ROY, RESIDENT OF VILLAGE
February 24, 2014
TIPAN YADAV Vs. STATE OF BIHAR
July 1, 2014
TIPAN YADAV SON OF JAI LAL YADAV Vs. STATE OF BIHAR
August 1, 2014
TIRUPATI SUGARS LIMITED Vs. THE STATE OF BIHAR AND ORS.
September 1, 2014
TOUCH STONE FINANCE LEASING AND INVESTMENT LTD. Vs. THE UNION OF INDIA AND ORS.
May 13, 2014
TRIPURARI JHA Vs. STATE OF BIHAR
January 24, 2014
TUN TUN SAH AND ANR Vs. STATE OF BIHAR
March 7, 2014
TUNTUN KUMAR ROY Vs. THE UNION OF INDIA
March 3, 2014
TUNTUN SAH Vs. STATE OF BIHAR
November 17, 2014
UDAHRAN SAH Vs. THE STATE OF BIHAR
October 14, 2014
UDAY KUMAR SINGH @ UDAY SINGH Vs. KAMESHWAR SINGH
May 16, 2014
UDAY KUMAR SINGH @ UDAY SINGH AND ORS. Vs. THE STATE OF BIHAR
May 16, 2014
UDAY PRASAD SINGH Vs. UNION OF INDIA
February 3, 2014
UDAY PRASAD SINGH Vs. UNION OF INDIA
January 3, 2014
UJJWAL KUMAR Vs. THE STATE OF BIHAR AND ORS.
December 8, 2014
UMESH CHANDRA DAS Vs. CHANCELLOR, UNIVERSITIES OF BIHAR; MUZAFFARPUR; VICE-CHANCELLOR; REGISTRAR; B R A BIHAR UNIVERSITY
April 23, 2014
UMESH DAS Vs. STATE OF BIHAR
February 21, 2014
UMESH KR. VERMA Vs. THE STATE OF BIHAR AND ORS.
April 21, 2014
UMESH MANJHI Vs. UNION OF INDIA
July 11, 2014
UMESH PRASAD Vs. ORIENTAL INSURANCE COMPANY
January 29, 2014
UMESH PRASAD SINGH Vs. THE STATE OF BIHAR
April 7, 2014
UMESH RAM Vs. STATE OF BIHAR
April 4, 2014
UMESH RAVIDAS Vs. STATE OF BIHAR
April 18, 2014
UMESH SHARMA Vs. SADANAND JHA AND ORS.
August 22, 2014
UMESH SINGH AND ORS Vs. JAIWANTI DEVI & ORS
September 17, 2014
UMESH SINGH S/O LATE BADAN SINGH Vs. STATE OF BIHAR AND ORS
August 4, 2014
UMESH SINGH S/O LATE UDIT SINGH Vs. PARAS RAJAK S/O LATE RAMESHWAR RAJAK
December 16, 2014
UNION OF INDIA Vs. SRI SAI TRADING COMPANY
March 6, 2014
UNION OF INDIA Vs. S P TRIPATHI
February 12, 2014
UNION OF INDIA Vs. MEENA DEVI
July 2, 2014
UNION OF INDIA Vs. KALA CHAND ROUT
August 22, 2014
UNITED INDIA INSURANCE CO. LTD. Vs. SUDHA SINGH
January 28, 2014
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAJU KUMAR SHAH SON OF JOGENDRA PRASAD SHAH
January 17, 2014
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SOBHA DEVI
August 21, 2014
UNITED INDIA INSURANCE COMPANY LIMITED Vs. THE STATE OF BIHAR AND ORS.
April 21, 2014
UPENDRA KUMAR SINHA Vs. STATE OF BIHAR
February 6, 2014
UPENDRA PRASAD @ SANJAY KUMAR S/O HARBILAS PRASAD Vs. STATE OF BIHAR
August 21, 2014
UPENDRA RAM S/O SRI RAMLAL RAM Vs. STATE OF BIHAR
May 16, 2014
UPENDRA YADAV Vs. THE STATE OF BIHAR
September 26, 2014
URMILA DEVI W/O VIJAY CHOUDHARY RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, FOOD AND PROTECTION DEPARTMENT OLD SECRETARIAT, GOVT. OF BIHAR, PATNA
February 19, 2014
URMILA SINGH Vs. THE PUNJAB NATIONAL BANK AND ORS.
September 1, 2014
USHA DEVI Vs. THE STATE OF BIHAR
July 1, 2014
V.S.K. ENTERPRISES Vs. THE UNION OF INDIA AND ORS.
November 11, 2014
VIBHA DEVI Vs. THE STATE OF BIHAR AND ORS.
September 11, 2014
VIBHA DEVI Vs. STATE OF BIHAR
July 22, 2014
VIJAI RAI @ BIJOY ROY Vs. STATE OF BIHAR
January 3, 2014
VIJAY BHARTI @ VIJAY KUMAR BHARATI @BIGAN BHARATI Vs. STATE OF BIHAR
April 10, 2014
VIJAY KUMAR Vs. THE STATE OF BIHAR AND ORS.
December 23, 2014
VIJAY KUMAR Vs. THE STATE OF BIHAR AND ORS.
January 16, 2014
VIJAY KUMAR Vs. STATE OF BIHAR
May 16, 2014
VIJAY KUMAR CHAURASIA Vs. THE STATE OF BIHAR AND ORS.
May 5, 2014
VIJAY KUMAR MORE Vs. STATE OF BIHAR
July 25, 2014
VIJAY KUMAR PANDEY Vs. STATE OF BIHAR
October 16, 2014
VIJAY KUMAR SINGH Vs. STATE OF BIHAR
July 16, 2014
VIJAY KUMAR SINGH Vs. THE STATE OF BIHAR
March 6, 2014
VIJAY KUMAR SINHA Vs. ALATA DEVI @ AASTHA DEVI
February 5, 2014
VIJAY KUMAR SINHA Vs. ALATA DEVI ALIAS AASTHA DEVI AND OTHERS
February 5, 2014
VIJAY NATH MISHRA @ VIJENDRA NATH MISHRA S/O SRI VISHWANATH MISHRA Vs. STATE OF BIHAR
May 14, 2014
VIJAY SHAHI Vs. UNION OF INDIA
March 11, 2014
VIJAY SHANKAR RAI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
December 18, 2014
VIJAY SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
March 26, 2014
VIJAY YADAV AND ORS. Vs. STATE OF BIHAR
January 9, 2014
VIJAYDHARI KUMAR Vs. STATE OF BIHAR AND ORS.
July 8, 2014
VIKASH KUMAR Vs. STATE OF BIHAR
December 10, 2014
VIKASH PRASAD AND ORS. Vs. THE STATE OF BIHAR AND ORS.
March 5, 2014
VIMLESH PANDEY Vs. THE STATE OF BIHAR AND ORS.
December 17, 2014
VINAY KUMAR, MANOJ KUMAR, SANJAY KUMAR SON OF LATE RAJ KISHORE YADAV Vs. STATE OF BIHAR
April 4, 2014
VINOD KUMAR MISHRA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
February 26, 2014
VISHAL RAI Vs. STATE OF BIHAR
May 1, 2014
VISHNU KANT GUPTA Vs. ASHOK KUMAR SINHA
September 10, 2014
VISHNU SUGAR MILLS LIMITED AND ORS. Vs. THE STATE OF BIHAR AND ORS.
May 2, 2014
VISHWANATH SAHANI AND ORS Vs. STATE OF BIHAR
September 12, 2014
VISHWANATH THAKUR SON OF LATE RAM SHIHASAN THAKUR Vs. THE STATE OF BIHAR
July 17, 2014
VIVEKANAND PRASAD Vs. STATE OF BIHAR
May 7, 2014
WAKIL RAI Vs. THE STATE OF BIHAR
October 17, 2014
WELCOME DISTILLERIES PVT. LTD. Vs. THE STATE OF BIHAR AND ORS.
June 30, 2014
WELCOME DISTILLERY PVT. LTD. Vs. THE STATE OF BIHAR AND ORS.
April 29, 2014
YADUNANDAN RAUT Vs. THE STATE OF BIHAR AND ORS.
July 3, 2014
YOGENDRA MISHRA Vs. THE STATE OF BIHAR
October 20, 2014
YOGENDRA NATH TRIPATHI Vs. STATE OF BIHAR
January 2, 2014
YOGENDRA PRASAD Vs. STATE OF BIHAR
January 29, 2014
YOGENDRA PRASAD Vs. THE STATE OF BIHAR
March 11, 2014
YOGENDRA PRASAD SINGH Vs. THE STATE OF BIHAR AND ORS.
August 28, 2014
YOGI RAM @ YOGI SAH Vs. STATE OF BIHAR
April 22, 2014
YOGINDER YADAV Vs. BAGAR YADAV
January 3, 2014
YUGESHWAR MAHTO Vs. STATE OF BIHAR
January 30, 2014
ZAFAR ALAM Vs. DIVISIONAL MANAGER, N.I.C. LTD
May 7, 2014
ZAINUTUL KUBRA, W/O ZAFFAR AHMAD Vs. STATE OF BIHAR AND ORS
July 3, 2014
ZAKIR HUSSAIN Vs. STATE OF BIHAR
September 11, 2014
ZULLFIKAR ALEE Vs. THE UNION OF INDIA AND ORS.
June 27, 2014