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Case Index
Title
Date
ANJU Vs. UNION OF INDIA
April 23, 2014
CARE AND CURE (P) LTD. Vs. COMMISSIONER OF C. EX.
November 3, 2014
DARSHAN LAL Vs. TARLOK NATH
August 7, 2014
IPJAHHAA TRADERS Vs. STATE OF HARYANA
September 15, 2014
MAL SINGH AND ORS. Vs. STATE BANK OF INDIA
September 24, 2014
A B MULTIPLEX PVT LTD AND OTHERS Vs. REGIONAL OFFICER, GURGAON REGION, HARYANA, STATE POLLUTION CONTROL BOARD, PANCHKULA
August 28, 2014
A K SRIVASTAVA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, HISAR
March 27, 2014
A R PLASTIC PVT LTD GURGAON ROAD, JHAJJAR Vs. STATE OF HARYANA
May 14, 2014
A.K. RUBBER INDUSTRY Vs. PUNJAB STATE ELECTRICITY BOARD
February 19, 2014
A.K. SINGLA AND OTHERS Vs. TEJINDER PAL BHALLA
January 29, 2014
A.P. REFINERY PRIVATE LTD. Vs. AAR KAY CHEMICALS PVT. LTD.
September 26, 2014
A.P.SOLVEX LTD. Vs. STATE OF PUNJAB
February 18, 2014
A.S. DHINGRA Vs. GENERAL INSURANCE CORPORATION OF INDIA, BOMBAY, THROUGH ITS CHAIRMAN
May 16, 2014
AAD RAM Vs. STATE OF HARYANA
April 28, 2014
AAR DEE ENTERPRISES AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
November 12, 2014
AAR INFRA TECH LIMITED Vs. STAT
September 15, 2014
AARTI JAIN Vs. CENTRAL BUREAU OF INVESTIGATION
November 29, 2014
ABDUL LATIF ADAM MOMIN Vs. UNION OF INDIA THROUGH CENTRAL BUREAU OF INVESTIGATION
February 25, 2014
ABDUL MAJID Vs. STATE OF PUNJAB
April 9, 2014
ABDUL MASIH Vs. MAJOR SINGH
September 15, 2014
ABDUL ZALIL Vs. ISMAIL
January 24, 2014
ABHAY SHARMA Vs. STATE OF PUNJAB
May 23, 2014
ABHAY SINGH Vs. STATE OF HARYANA
April 9, 2014
ABHISHEK @ SONU Vs. STATE OF HARYANA
May 29, 2014
ABHISHEK ANAND PANDEY Vs. STATE OF PUNJAB
July 24, 2014
ABHISHEK NAGPAL Vs. KARAMJIT KAUR AND ORS.
September 18, 2014
ABHYAJIT SEKHON Vs. CHANDIGARH ENGINEERING AND ARCHITECTURE COUNSELLING JOINT ADMISSION COMMITTEE-2014 AND ORS.
August 14, 2014
ACCLIPSE INDIA PVT LTD Vs. STATE
August 7, 2014
ACHAL PAPER INDUSTRIES AND ORS. Vs. SHREE MRIGAWATI TRADERS
April 26, 2014
ACHLA DEEWAN Vs. BISHAN SINGH
April 29, 2014
ACHLA KHANNA Vs. ROHIT KHANNA
September 16, 2014
ADARSH P. JAUHAR Vs. GULSHAN JAIN AND OTHERS
January 22, 2014
ADARSH SABZI MANDI SAMITI AND OTHERS Vs. STATE OF HARYANA AND ORS
June 30, 2014
ADARSH SOOD Vs. COMMISSIONER OF INCOME TAX
May 8, 2014
ADDI ALLOYS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND ORS.
March 21, 2014
ADDITIONAL DEPUTY COMMISSIONER Vs. PRABHU SINGH
July 21, 2014
ADESH UNIVERSITY Vs. STATE OF PUNJAB
May 1, 2014
ADESH UNIVERSITY Vs. STATE OF PUNJAB
July 31, 2014
ADITYA BIRLA RETAIL LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-1
February 26, 2014
ADITYA PRATAP DUGGAL Vs. PANJAB UNIVERSITY
March 31, 2014
ADITYAJIT SINGH CHADHA Vs. PANJAB UNIVERSITY
July 16, 2014
ADVANCED INSTITUTE OF PHARMACY THROUGH PANKAJ JAIN RESOLUTION Vs. UNION OF INDIA
August 5, 2014
AGGARWAL CONSTRUCTION COMPANY Vs. THE STATE OF PUNJAB AND OTHERS
May 29, 2014
AGGARWAL RICE AND OIL MILLS Vs. STATE OF HARYANA AND ORS
August 28, 2014
AGGARWAL RICE MILS Vs. STATE OF PUNJAB
July 17, 2014
AGGARWAL VIDYA PRACHARNI SABHA Vs. MUNICIPAL CORPORATION FARIDABAD AND ORS.
September 30, 2014
AGS RETAIL PRIVATE LIMITED Vs. USHA GUPTA
January 9, 2014
AIMS BILLAIRDS AND CONSULTANTS Vs. MAHINDER PAL GUPTA
July 15, 2014
AIP INDUSTRIES & ORS Vs. PUNJAB NATIONAL BANK & ORS
September 9, 2014
AIR INDIA LTD. Vs. ESTATE OFFICER, HUDA AND ORS.
December 24, 2014
AJAIB KAUR Vs. SURINDER SINGH
January 17, 2014
AJAIB SINGH Vs. RATTAN KUMAR
May 5, 2014
AJAIB SINGH Vs. MALKIAT SINGH AND ORS.
May 15, 2014
AJAIB SINGH Vs. UNION OF INDIA & OTHERS
July 24, 2014
AJAIB SINGH Vs. STATE OF PUNJAB
February 26, 2014
AJAY @ BUNTY Vs. RAJINDER KUMAR AND ANOTHER
July 31, 2014
AJAY CHABBRA Vs. STATE OF PUNJAB
May 30, 2014
AJAY CHAUDHARY Vs. STATE OF PUNJAB
January 13, 2014
AJAY GODARA Vs. STATE OF HARYANA
July 23, 2014
AJAY GROVER Vs. STATE OF PUNJAB
January 30, 2014
AJAY GUPTA Vs. MEENAKSHI GUPTA
November 12, 2014
AJAY KAMBOJ Vs. STATE OF U T CHANDIGARH
April 24, 2014
AJAY KUMAR Vs. STATE OF PUNJAB
April 9, 2014
AJAY KUMAR Vs. JARNAIL SINGH
May 27, 2014
AJAY KUMAR Vs. STATE OF PUNJAB
July 7, 2014
AJAY KUMAR Vs. STATE OF HARYANA
April 2, 2014
AJAY KUMAR Vs. STATE OF HARYANA
May 23, 2014
AJAY KUMAR Vs. STATE OF HARYANA
May 19, 2014
AJAY KUMAR Vs. STATE OF HARYANA & ANOTHER
November 12, 2014
AJAY KUMAR Vs. STATE OF PUNJAB AND ORS.
November 11, 2014
AJAY KUMAR Vs. STATE OF HARYANA
July 18, 2014
AJAY KUMAR Vs. SUNITA RANI
November 25, 2014
AJAY KUMAR @ GHOKI AND ANR Vs. STATE OF PUNJAB
September 22, 2014
AJAY KUMAR GOYAL AND ORS. Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH AND ORS.
August 26, 2014
AJAY KUMAR GUPTA Vs. STATE OF PUNJAB
August 11, 2014
AJAY KUMAR SHARMA Vs. NATIONAL FERTILIZERS LIMITED
May 19, 2014
AJAY PAL Vs. STATE OF PUNJAB
May 22, 2014
AJAY PAL Vs. STATE OF PUNJAB
March 25, 2014
AJAY SINGH @ SATBIR Vs. STATE OF HARYANA AND OTHERS
April 23, 2014
AJIT KAUR Vs. SANJEEV KUMAR
May 6, 2014
AJIT KUMAR JAIN Vs. STATE OF PUNJAB
February 25, 2014
AJIT SINGH Vs. STATE OF PUNJAB
April 4, 2014
AJIT SINGH Vs. STATE OF HARYANA
April 21, 2014
AJIT SINGH Vs. SUKHWANT KAUR
February 5, 2014
AJIT SINGH Vs. CHANDIGARH ADMINISTRATION
April 7, 2014
AJIT SINGH Vs. GURUDWARA NAMDHARI SAAD SANGAT KAHNUWAN ROAD AND ORS.
February 3, 2014
AJIT SINGH Vs. DAYAL CHAND AND ORS.
December 19, 2014
AJIT SINGH Vs. OM PARKASH & OTHERS
January 23, 2014
AJIT SINGH Vs. DALJIT SINGH
February 25, 2014
AJIT SINGH Vs. UNION OF INDIA
April 26, 2014
AJIT SINGH Vs. STATE OF HARYANA
March 14, 2014
AJIT SINGH Vs. GURDIT SINGH
April 25, 2014
AJIT SINGH @ JEETA Vs. STATE OF HARYANA
February 20, 2014
AJIT SINGH @ JIT SINGH AND OTHERS Vs. GRAM PANCHAYAT VILLAGE DHANDA AND OTHERS
April 29, 2014
AJIT SINGH AND ORS. Vs. SATPAL AND ORS.
September 16, 2014
AJIT SINGH OM PARKASH Vs. MARKET COMMITTEE, NAWANSHAHAR
May 19, 2014
AJIT SINGH ZAKHMI Vs. NIRMAL JINDAL
August 4, 2014
AJIT VERMA Vs. STATE OF HARYANA
March 25, 2014
AJMER KAUR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH
April 29, 2014
AJMER SINGH Vs. STATE OF PUNJAB
January 30, 2014
AJMER SINGH Vs. GIRDHALA
January 9, 2014
AJMER SINGH Vs. MUNICIPAL COUNCIL
March 25, 2014
AJMER SINGH Vs. AJAIB SINGH AND OTHERS
November 13, 2014
AJMER SINGH Vs. STATE OF PUNJAB
August 19, 2014
AJMER SINGH Vs. STATE OF HARYANA AND OTHERS
August 12, 2014
AJMERO Vs. STATE OF HARYANA
March 12, 2014
AKANKSHA MEHRA Vs. UT CHANDIGARH
September 16, 2014
AKANSHA SHARMA Vs. STATE OF PUNJAB
August 25, 2014
AKBAR KHAN @ MUKHI Vs. STATE OF PUNJAB
July 31, 2014
AKHTAR HUSSAIN AND OTHERS Vs. UNION TERRITORY, CHANDIGARH AND ANOTHER
September 19, 2014
AKHTARI KHATUN Vs. UNION OF INDIA
April 21, 2014
AKKI OSWAL TRUST (REGD.) Vs. JAINSON HOSIERY INDUSTRIES
March 24, 2014
AKSHEY BHARDWAJ Vs. PUNJAB UNIVERSITY
July 14, 2014
ALAMDEEP THAKUR Vs. STATE OF HARYANA
January 16, 2014
ALI MOHAMMAD Vs. AMAR CHAND
May 27, 2014
ALI MOHD. AND ANOTHER Vs. MOHD. HANIF AND OTHERS
December 2, 2014
ALISHA SEHJAL Vs. STATE OF PUNJAB
August 7, 2014
ALKA Vs. U.T. ADMINISTRATION AND ORS.
October 9, 2014
ALKA BHALLA Vs. B R AMBEDKAR NATIONAL INSTITUTE OF TECHNOLOGY & OTHERS
September 22, 2014
ALKA MASIH Vs. PANJAB UNIVERSITY
March 10, 2014
ALKA NARWAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS.
November 25, 2014
ALKEM LABORATORIES LTD. Vs. MR. RAKESH RAINA
April 25, 2014
ALL ESCORTS EMPLOYEES UNION Vs. STATE OF HARYANA AND ORS.
October 7, 2014
ALL HARYANA PETROLEUM DEALERS ASSOCIATION Vs. STATE OF HARYANA
January 17, 2014
ALL INDIA LPG DISTRIBUTORS FED. Vs. UNION OF INDIA
May 26, 2014
ALM INDUSTRIES LTD. Vs. STATE OF HARYANA AND OTHERS
February 5, 2014
ALOK FUELS P. LTD. Vs. STATE OF HARYANA
July 11, 2014
ALPESH Vs. KRISHAN KUMAR
January 13, 2014
ALPINE EDUCATION AND RESEARCH SOCIETY Vs. STATE OF HARYANA
March 3, 2014
AMANDEEP GOYAL Vs. STATE OF U T , CHANDIGARH
July 1, 2014
AMANDEEP KAUR Vs. STATE OF PUNJAB
June 10, 2014
AMANDEEP KAUR Vs. STATE OF PUNJAB
August 19, 2014
AMANDEEP KAUR Vs. AVTAR SINGH AND ANOTHER
November 27, 2014
AMANDEEP KAUR Vs. STATE OF PUNJAB & ANR
November 27, 2014
AMANDEEP KAUR AND ANOTHER Vs. HARJIT SINGH AND ANOTHER
July 31, 2014
AMANDEEP KAUR SOFAT Vs. STATE OF PUNJAB
January 8, 2014
AMANDEEP PADDA Vs. STATE OF PUNJAB
August 5, 2014
AMANDEEP SINGH Vs. STATE OF PUNJAB
June 19, 2014
AMANDEEP SINGH Vs. STATE OF PUNJAB
July 31, 2014
AMANDEEP SINGH Vs. STATE OF PUNJAB
February 19, 2014
AMANDEEP SINGH Vs. AMANDEEP SINGH & ANR.
May 26, 2014
AMANDEEP SINGH Vs. STATE OF PUNJAB
August 20, 2014
AMANDEEP SINGH Vs. ORIENTAL INSURANCE COMPANY LIMITED AND OTHERS
September 11, 2014
AMANDEEP SINGH Vs. RANJANA JAIN
March 26, 2014
AMANDEEP SINGH @ AMMU Vs. STATE OF PUNJAB
April 21, 2014
AMANDEEP SINGH KALRA Vs. STATE OF PUNJAB
August 13, 2014
AMANPREET Vs. STATE OF HARYANA
July 8, 2014
AMANPREET SINGH ALIAS JAGGU Vs. STATE OF PUNJAB
August 26, 2014
AMANPREET SINGH SAINI Vs. STATE OF PUNJAB
May 27, 2014
AMAR CHAND AGNIHOTRI Vs. LAKHA SINGH ALIAS RANJIT SINGH
March 3, 2014
AMAR CHAUDHARY Vs. STATE OF HARYANA AND ANOTHER
February 4, 2014
AMAR CONSTRUCTION COMPANY Vs. NIKUNJ KUMAR LOHIA AND OTHERS
August 25, 2014
AMAR KAUR Vs. STATE OF PUNJAB
July 17, 2014
AMAR KAUR Vs. STATE OF HARYANA
August 11, 2014
AMAR KAUR Vs. KHUSHAL SINGH
February 4, 2014
AMAR KUMAR Vs. RET COL RAVI KADAN
March 21, 2014
AMAR NATH Vs. UNION OF INDIA
May 27, 2014
AMAR PAL Vs. STATE OF HARYANA
May 26, 2014
AMAR SHAHEED BABA MOTI RAM MEHRA Vs. BALBIR SINGH
February 6, 2014
AMAR SINGH Vs. SURJIT KAUR
January 16, 2014
AMAR SINGH Vs. CHAJJU RAM
September 3, 2014
AMAR SINGH Vs. STATE OF PUNJAB
April 28, 2014
AMAR SINGH Vs. STATE OF PUNJAB
September 24, 2014
AMAR SINGH Vs. GRAM PANCHAYAT, JHULLI
March 6, 2014
AMAR SINGH Vs. UNION TERRITORY, CHANDGIARH
February 6, 2014
AMAR SINGH Vs. SANTOSH KUMAR
May 13, 2014
AMAR SINGH @ AMRIK SINGH Vs. STATE OF HARYANA
July 25, 2014
AMAR SINGH AND ANR Vs. U H B V N L AND OTHERS
September 4, 2014
AMAR SINGH AND OTHERS Vs. JUMLA MUSTARKA MALKAN AND OTHERS
July 2, 2014
AMARDEEP ALIAS SONU BABA Vs. STATE OF PUNJAB
February 18, 2014
AMARDEEP SINGH Vs. STATE OF PUNJAB
May 30, 2014
AMARDEEP SINGH Vs. STATE OF HARYANA
January 15, 2014
AMARDEEP SINGH AND ORS. Vs. HARBHAJAN SINGH AND ORS.
September 12, 2014
AMARDEEP SINGH SHERGILL MEMORIAL COLLEGE Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
February 25, 2014
AMARJEET SINGH Vs. STATE OF HARYANA
July 11, 2014
AMARJEET SINGH Vs. BUDHLADA URBAN CO-OPERATIVE HOUSE BUILDING SOCIETY LTD
February 18, 2014
AMARJIT Vs. STATE OF PUNJAB
November 28, 2014
AMARJIT KAUR Vs. GURVINDER SINGH ALIAS GURMINDER SINGH AND OTHERS
May 29, 2014
AMARJIT KAUR Vs. STATE OF PUNJAB
July 21, 2014
AMARJIT KAUR Vs. STATE OF PUNJAB
May 26, 2014
AMARJIT KAUR Vs. JOGINDER SINGH
December 5, 2014
AMARJIT KAUR AND OTHERS Vs. PHOOLA SINGH AND OTHERS
October 10, 2014
AMARJIT SINGH Vs. GURDEV SINGH
July 3, 2014
AMARJIT SINGH Vs. STATE OF PUNJAB
July 16, 2014
AMARJIT SINGH Vs. STATE OF PUNJAB
April 1, 2014
AMARJIT SINGH Vs. UNION OF INDIA
January 23, 2014
AMARJIT SINGH Vs. SUKHMINDER KAUR
December 19, 2014
AMARJIT SINGH Vs. UNION OF INDIA AND ORS.
October 28, 2014
AMARJIT SINGH Vs. GOLDWIN TECHNOLOGIES PVT LTD
April 2, 2014
AMARJIT SINGH Vs. STATE OF PUNJAB
May 19, 2014
AMARJIT SINGH Vs. STATE OF PUNJAB
May 22, 2014
AMARJIT SINGH & ANR Vs. STATE OF PUNJAB & ANR
November 20, 2014
AMARJIT SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
September 6, 2014
AMARJIT SINGH AND OTHERS Vs. BALDEV KAUR AND OTHERS
May 26, 2014
AMARJIT SINGH AND OTHERS Vs. STATE OF PUNJAB
November 18, 2014
AMARJIT SINGH BHATIA Vs. PREM RANI
December 2, 2014
AMARJOT SINGH Vs. U T CHANDIGARH AND ANOTHER
November 13, 2014
AMARJOT SINGH @ NAVJOT SINGH @ JOTA Vs. STATE OF PUNJAB
March 12, 2014
AMARPREET KAUR Vs. GURTEJPAL SINGH
September 17, 2014
AMBICA PARSHAD AND ORS. Vs. FINANCIAL COMMISSIONER AND ORS.
December 24, 2014
AMBIKA AND ORS. Vs. STATE OF PUNJAB AND ORS.
August 4, 2014
AMBIKA KAUL Vs. CENTRAL BOARD OF SECONDARY EDUCATION
August 4, 2014
AMBU RAM AND ORS. Vs. SUNIL KUMAR AND ORS.
May 6, 2014
AMEN SINGH Vs. STATE OF PUNJAB
July 18, 2014
AMI CHAND Vs. GRAM PANCHAYAT CHAHARWAL
October 9, 2014
AMI CHAND AND OTHERS Vs. CHARAN SINGH AND OTHERS
October 13, 2014
AMIT Vs. STATE OF HARYANA
July 28, 2014
AMIT Vs. STATE OF HARYANA
September 4, 2014
AMIT Vs. NEELAM
December 3, 2014
AMIT GUPTA Vs. STATE OF HARYANA
April 3, 2014
AMIT KUMAR Vs. NARESH KUMAR
January 30, 2014
AMIT KUMAR Vs. SITA AND ANOTHER
August 5, 2014
AMIT KUMAR @ KHOTI Vs. STATE OF PUNJAB
January 10, 2014
AMIT KUMAR AND ANOTHER Vs. RAVINDER TALWAD
December 1, 2014
AMIT LAL Vs. STATE OF HARYANA & OTHERS
May 22, 2014
AMIT LAMBA Vs. SUNDER LAL AND ANOTHER
September 9, 2014
AMIT PAMMA Vs. STATE OF PUNJAB
May 9, 2014
AMIT SAHDEV Vs. STATE OF PUNJAB
July 14, 2014
AMIT SHARMA Vs. STATE OF HARYANA
March 12, 2014
AMIT THAMAN Vs. STATE OF PUNJAB
April 25, 2014
AMIT YADAV Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
November 28, 2014
AMITA ABROL Vs. SHAM SUNDER AND OTHERS
May 27, 2014
AMITA CHHABRA Vs. STATE OF HARYANA AND ORS.
September 23, 2014
AMRALA COOP AGRICULTURAL SERVICE SOCIETY LTD Vs. PRESIDING OFFICER,LABOUR COURT, PATIALA
March 5, 2014
AMRIK KAUR Vs. STATE OF PUNJAB AND ANOTHER
September 15, 2014
AMRIK KAUR Vs. HARPREET SINGH @ GURPREET SINGH
February 11, 2014
AMRIK SINGH Vs. THE PUNJAB STATE COOPERATIVE AGRICULTURAL DEVELOPMENT BANK LTD.
May 28, 2014
AMRIK SINGH Vs. STATE OF PUNJAB AND OTHERS
May 23, 2014
AMRIK SINGH Vs. STATE OF PUNJAB
May 19, 2014
AMRIK SINGH Vs. SARABJIT KAUR
January 13, 2014
AMRIK SINGH Vs. STATE OF PUNJAB
May 29, 2014
AMRIK SINGH Vs. STATE OF PUNJAB
May 6, 2014
AMRIK SINGH Vs. CHHAJJU RAM
September 3, 2014
AMRIK SINGH Vs. PARVEEN MODI
November 5, 2014
AMRIK SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, GURDASPUR AND ANOTHER
September 15, 2014
AMRIK SINGH Vs. STATE OF PUNJAB
November 26, 2014
AMRIK SINGH @ BITTU Vs. STATE OF PUNJAB
February 28, 2014
AMRIK SINGH @ MICKY Vs. STATE OF PUNJAB
May 1, 2014
AMRIK SINGH AND OTHERS Vs. SUDHIR SINGH AND ANOTHER
November 20, 2014
AMRIK SINGH CHANA Vs. PUNJAB WEAVING MILLS
December 17, 2014
AMRIK SINGH CHANA AND ORS. Vs. VIPIN KHANNA AND ORS.
December 17, 2014
AMRINDER KAUR Vs. PARMINDER SINGH
January 9, 2014
AMRINDER KAUR Vs. STATE OF PUNJAB
March 21, 2014
AMRINDER SINGH Vs. STATE OF PUNJAB
May 26, 2014
AMRISH @ BOBBY Vs. STATE OF HARYANA
April 11, 2014
AMRISH KUMAR AHLUWALIA Vs. STATE OF HARYANA
April 1, 2014
AMRIT Vs. CHOTTU RAM
February 7, 2014
AMRIT BANSAL Vs. M.L. GOYAL
January 31, 2014
AMRIT LAL Vs. MUNICIPAL COMMITTEE
July 11, 2014
AMRIT LAL VIJ Vs. JALANDHAR IMPROVEMENT TRUST AND ORS.
September 30, 2014
AMRIT PAL Vs. MUNICIPAL CORPORATION, BATHINDA
September 24, 2014
AMRIT PAL SINGH Vs. STATE OF PUNJAB AND OTHERS
September 11, 2014
AMRIT PAL SINGH Vs. STATE OF PUNJAB & ORS
September 4, 2014
AMRITPAL SINGH Vs. STATE OF HARYANA
March 31, 2014
AMRITPAL SINGH Vs. PUNJAB TECHNICAL UNIVERSITY AND ORS.
April 21, 2014
AMRITPAL SINGH Vs. SUKHWINDER KAUR
November 12, 2014
AMRITPAL SINGH @ KAKLI Vs. STATE OF PUNJAB
April 25, 2014
AMRITPAL SINGH @ SONU @ BABA & ANR Vs. STATE OF PUNJAB & ANR
October 9, 2014
AMRITPAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
August 8, 2014
AMRITSAR CENTRAL COOPERATIVE BANK LIMITED, AMRITSAR Vs. STATE OF PUNJAB AND OTHERS
November 14, 2014
AMZAD Vs. STATE OF HARYANA
July 11, 2014
ANAND DEV SHARMA Vs. MANISH MALHOTRA
May 19, 2014
ANAND JEEWAN & ORS. Vs. RAJPAL & ORS.
January 17, 2014
ANAND KUMAR DALMIA Vs. STATE OF HARYANA
August 13, 2014
ANAND KUMAR VERMA & OTHERS Vs. STATE OF HARYANA AND ANOTHER
September 29, 2014
ANAND PARKASH AND OTHERS Vs. NEERAJ SHARMA AND OTHERS
December 2, 2014
ANAND RATHI Vs. STATE OF HARYANA
July 15, 2014
ANAND SARUP Vs. SURENDER SINGH AND ORS.
August 25, 2014
ANAND SWARUP AND ORS. Vs. THE LOKAYUKTA AND ORS.
May 5, 2014
ANANT FERTILIZERS AND METALS PVT. LIMITED Vs. STATE OF PUNJAB
February 7, 2014
ANARKALI AND ORS. Vs. NARESH KUMAR AND ORS.
January 16, 2014
ANCHAL SINGH Vs. PUNJAB UNIVERSITY
July 14, 2014
ANDEEP SINGH Vs. PAWAN KUMAR
May 20, 2014
ANEES @ NISO Vs. STATE OF PUNJAB
November 4, 2014
ANGOORI DEVI Vs. PREM KUMAR
February 5, 2014
ANGOORI LAL Vs. STATE OF HARYANA
February 13, 2014
ANGREJ SINGH Vs. STATE OF HARYANA
August 13, 2014
ANGREJ SINGH Vs. STATE OF PUNJAB
April 23, 2014
ANGREJO DEVI Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
November 13, 2014
ANGREZ Vs. MITHU AND ANOTHER
September 23, 2014
ANGURI Vs. UNION OF INDIA AND ORS.
December 17, 2014
ANGURI DEVI AND ORS. Vs. VIKAS BAJAJ
September 3, 2014
ANIL Vs. STATE OF HARYANA
August 11, 2014
ANIL Vs. STATE OF HARYANA
March 25, 2014
ANIL AGGARWAL Vs. ELECTRONICS SYSTEMS PUNJAB LTD
May 15, 2014
ANIL AGGARWAL Vs. STATE OF HARYANA AND ANOTHER
December 11, 2014
ANIL AKA LEELA Vs. STATE OF HARYANA
February 24, 2014
ANIL ARORA Vs. STATE OF HARYANA
July 3, 2014
ANIL GARG AND OTHERS Vs. STATE OF PUNJAB
May 12, 2014
ANIL GUPTA Vs. SHANTI PARKASH
March 13, 2014
ANIL KUMAR Vs. STATE OF HARYANA
July 15, 2014
ANIL KUMAR Vs. RANBIR SINGH
July 14, 2014
ANIL KUMAR Vs. STATE OF HARYANA
April 3, 2014
ANIL KUMAR Vs. STATE OF PUNJAB
February 5, 2014
ANIL KUMAR Vs. STATE OF HARYANA
March 3, 2014
ANIL KUMAR Vs. GEETA SHARMA
August 7, 2014
ANIL KUMAR Vs. STATE OF PUNJAB
August 14, 2014
ANIL KUMAR Vs. RAM SARUP
January 16, 2014
ANIL KUMAR Vs. PRIYANKA DEVI
November 25, 2014
ANIL KUMAR Vs. GURUDUTT
August 20, 2014
ANIL KUMAR Vs. STATE OF HARYANA AND ANOTHER
December 5, 2014
ANIL KUMAR Vs. GRAM PANCHAYAT, VILLAGE, KALRON
December 9, 2014
ANIL KUMAR Vs. STATE OF PUNJAB
February 7, 2014
ANIL KUMAR @ HAPPY Vs. STATE OF PUNJAB
January 15, 2014
ANIL KUMAR AHUJA Vs. ANURAG BANSAL
March 6, 2014
ANIL KUMAR AND ANR Vs. STATE OF HARYANA
September 18, 2014
ANIL KUMAR AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
October 7, 2014
ANIL KUMAR GOSWAMI Vs. SINDER KAUR
September 16, 2014
ANIL KUMAR SHARMA Vs. ASHA SHARMA
January 31, 2014
ANIL KUMAR SOOD Vs. SUBHASH CHANDER KAPILA
November 19, 2014
ANIL MANRAO Vs. STATE OF PUNJAB
July 16, 2014
ANIL RANA Vs. STATE OF HARYANA
May 30, 2014
ANIL VASUDEVA Vs. STATE OF PUNJAB
January 24, 2014
ANIT RANI Vs. ONKAR SHARMA
February 12, 2014
ANITA Vs. BHIM SINGH
May 7, 2014
ANITA AND ORS. Vs. STATE OF HARYANA
March 6, 2014
ANITA BHARGAVA Vs. MANOJ KUMAR
April 2, 2014
ANITA DEVI Vs. USMAN KHAN
July 11, 2014
ANITA THAKUR Vs. STATE OF PUNJAB
January 16, 2014
ANITA WIDOW OF LATE SHRI ASHOK KUMAR DHAMA AND OTHERS Vs. RAJESH SINGH AND OTHERS
May 15, 2014
ANJALI C. RAJAN Vs. PUNJAB TECHNICAL UNIVERSITY
February 6, 2014
ANJU CHAWLA Vs. PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD
January 15, 2014
ANJU DEVI Vs. NIRMALA
March 21, 2014
ANKUR (SINCE DECEASED) Vs. GURDEV SINGH
February 25, 2014
ANKUR AND ANOTHER Vs. KALRA PULP & BOARD MILLS PVT LIMITED AND OTHERS
October 7, 2014
ANKUR CHAWLA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
November 21, 2014
ANKUR KHANNA Vs. BHARAT BHUSHAN
January 13, 2014
ANKUSH GOYAL Vs. STATE OF PUNJAB
May 28, 2014
ANKUSH PATHANIA AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
November 5, 2014
ANMOL KASRIJA Vs. STATE OF PUNJAB
September 4, 2014
ANMOL SINGH ALIAS ANMOL SHARMA Vs. DIVAKAR
March 6, 2014
ANOOP AND ORS. Vs. VANI SHREE
August 5, 2014
ANOOP CHAND Vs. STATE OF PUNJAB
December 2, 2014
ANOOP KUMAR SHARMA Vs. STATE OF PUNJAB
August 1, 2014
ANOOP SINGH Vs. SHISHA SINGH
July 10, 2014
ANOOPIKA RANDHAWA Vs. STATE OF HARYANA
May 7, 2014
ANS STEEL TUBES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI IV
January 31, 2014
ANTI CORRUPTION & CRIME INVESTIGATION CELL Vs. STATE OF PUNJAB
August 7, 2014
ANU BALA AND ANOTHER Vs. DARIYA LAL AND OTHERS
November 5, 2014
ANU WIFE Vs. NEW INDIA ASSURANCE COMPANY LIMITED
May 21, 2014
ANUJ CREATIONS Vs. DIRECTOR GENERAL, STATE TRANSPORT HARYANA AND MANAGING DIRECTOR
January 10, 2014
ANUJ YADAV Vs. STATE OF HARYANA
February 13, 2014
ANUPAMA COLLEGE OF ENGINEERING AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
September 24, 2014
ANURADHA Vs. STATE OF HARYANA AND OTHERS
December 22, 2014
ANURADHA Vs. ARVIND KUMAR
November 21, 2014
ANURAG Vs. STATE OF HARYANA
October 7, 2014
ANURAG GARG Vs. STATE OF PUNJAB
July 18, 2014
ANURAG SHARMA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
August 28, 2014
ANVARI AND ANOTHER Vs. STATE OF PUNJAB
August 25, 2014
ANWAR AHMED Vs. GAUNSA
May 20, 2014
ANWAR HUSSAIN Vs. BHUPINDERJIT SINGH
December 15, 2014
APINDER RAJ SINGH Vs. M/S CITY FINANCIAL CONSUMER FINANCE INDIA LTD.
November 17, 2014
APPLE CREDIT CORP. LTD. Vs. PARKASH INDUSTRIES LTD.
August 27, 2014
APTECH ENGINEERS Vs. STATE OF HARYANA
January 10, 2014
ARADHANA Vs. STATE OF PUNJAB
February 5, 2014
ARCHNA BHARDWAJ Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
August 8, 2014
ARIHANT SPINNING MILLS Vs. UNION OF INDIA
December 11, 2014
ARJAN SINGH Vs. BALWINDER SINGH
February 5, 2014
ARJAN SINGH Vs. STATE OF PUNJAB AND ANOTHER
September 19, 2014
ARJINDER SINGH Vs. STATE OF PUNJAB
March 6, 2014
ARJINDER SINGH BAINS Vs. STATE OF PUNJAB
October 16, 2014
ARJUN DASS AND ORS. Vs. ASHOK KUMAR AND ORS.
December 23, 2014
ARJUN GILL Vs. STATE (U.T. ADMINISTRATION CHANDIGARH)
December 1, 2014
ARJUN KHAN Vs. JAIPAL SINGH
January 8, 2014
ARJUN LAL Vs. BISHAN DAYAL
March 10, 2014
ARJUN SINGH Vs. STATE OF PUNJAB AND ORS.
February 26, 2014
ARSHAD @ SALMAN Vs. STATE OF PUNJAB AND ANR
August 25, 2014
ARTEMIS MEDICARE SERVICES LTD. Vs. ESTATE OFFICER NO. II, HUDA
August 14, 2014
ARTI NOBBS Vs. RAJ KUMAR ARORA ALIAS MADHU SUDHAN ARORA AND OTHERS
September 15, 2014
ARUN AND OTHERS Vs. STATE OF HARYANA AND ANR
November 17, 2014
ARUN GOYAL AND ORS. Vs. ANITA RANI AND ORS.
December 23, 2014
ARUN KUMAR Vs. SHAM LAL AND ORS.
September 25, 2014
ARUN KUMAR AND ORS. Vs. MANDIR SHIV SHAKTI COMMITTEE
November 10, 2014
ARUN VERMA Vs. STATE OF PUNJAB AND ANOTHER
November 5, 2014
ARUNDHATI DIXIT Vs. STATE OF HARYANA
July 9, 2014
ARUR SINGH Vs. DIRECTOR RURAL DEVELOPMENT AND PANCHAYATS AND OTHERS
July 25, 2014
ARVIND Vs. KURUKSHETRA UNIVERSITY AND ORS.
August 28, 2014
ARVIND Vs. STATE OF HARYANA AND ORS.
September 2, 2014
ARVIND AND ANOTHER Vs. RAVI SHIV PARSMAN BADIYAR AND OTHERS
December 16, 2014
ARVIND GOYAL Vs. STATE OF PUNJAB AND ORS.
November 11, 2014
ARVIND KUMAR Vs. STATE OF HARYANA
May 15, 2014
ARVIND PARBHAKAR Vs. STATE OF HARYANA
February 28, 2014
ARVINDER SINGH Vs. STATE OF PUNJAB
May 19, 2014
ARYA PRATIRIDHI SABHA Vs. ARYA SAMAJ MANDIR AND ORS.
September 10, 2014
ASGAR ALI Vs. STATE OF HARYANA
August 8, 2014
ASHA BHATIA Vs. VEENA BHATIA
January 8, 2014
ASHA BUILDERS LTD Vs. STATE OF PUNJAB
April 4, 2014
ASHA RANI Vs. INDERJIT SHARMA
April 21, 2014
ASHA RANI Vs. STATE OF PUNJAB
July 10, 2014
ASHA RANI Vs. STATE OF PUNJAB AND ORS.
December 18, 2014
ASHA RANI Vs. BIKRAMJIT SINGH AND OTHERS
October 10, 2014
ASHA RANI AND ORS. Vs. STATE OF PUNJAB AND ORS.
December 11, 2014
ASHIM SETHI Vs. MEENA SETHI
March 18, 2014
ASHISH Vs. STATE OF HARYANA
April 21, 2014
ASHISH GUPTA Vs. STATE OF PUNJAB
August 2, 2014
ASHISH GUPTA @ ASHU AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 25, 2014
ASHISH SALGOTRA Vs. STATE OF PUNJAB AND ORS.
November 18, 2014
ASHOK BANSAL Vs. KANSHI RAM
July 7, 2014
ASHOK BANSAL Vs. THE STATE OF HARYANA AND ORS.
September 3, 2014
ASHOK BANSAL Vs. THE STATE OF HARYANA AND ORS.
September 4, 2014
ASHOK KUMAR Vs. STATE OF PUNJAB AND ORS.
July 17, 2014
ASHOK KUMAR Vs. KAMAL RANI
January 30, 2014
ASHOK KUMAR Vs. STATE OF HARYANA
April 25, 2014
ASHOK KUMAR Vs. STATE OF HARYANA
February 5, 2014
ASHOK KUMAR Vs. STATE OF HARYANA
July 18, 2014
ASHOK KUMAR Vs. STATE OF PUNJAB
May 1, 2014
ASHOK KUMAR Vs. STATE OF PUNJAB
March 18, 2014
ASHOK KUMAR Vs. UNION OF INDIA
July 25, 2014
ASHOK KUMAR Vs. SHAM WATI
September 24, 2014
ASHOK KUMAR Vs. SATNAM SINGH AND ORS.
August 16, 2014
ASHOK KUMAR Vs. STATE OF HARYANA
March 21, 2014
ASHOK KUMAR Vs. SATNAM SINGH AND ANOTHER
September 16, 2014
ASHOK KUMAR Vs. MANORAMA SHARMA
January 14, 2014
ASHOK KUMAR Vs. STATE OF HARYANA
September 17, 2014
ASHOK KUMAR Vs. STATE OF HARYANA
February 25, 2014
ASHOK KUMAR Vs. UNION TERRITORY CHANDIGARH & OTHERS
October 1, 2014
ASHOK KUMAR Vs. STATE OF HARYANA AND OTHERS
October 13, 2014
ASHOK KUMAR @ SOKI Vs. STATE OF PUNJAB
December 3, 2014
ASHOK KUMAR AND ANOTHER Vs. RAM RATI AND OTHERS
September 16, 2014
ASHOK KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
August 2, 2014
ASHOK KUMAR AND OTHERS Vs. UNION OF INDIA AND OTHERS
July 24, 2014
ASHOK KUMAR JAGGI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
February 4, 2014
ASHOK KUMAR JAIN Vs. CHARANJEET SINGH AND ORS.
November 4, 2014
ASHOK KUMAR KHEMAKA Vs. ORIENTAL INSURANCE CO. LTD
April 9, 2014
ASHOK KUMAR KUKREJA Vs. STATE OF PUNJAB
December 24, 2014
ASHOK SADARANGANI Vs. STATE OF PUNJAB
March 27, 2014
ASHOK SHAHI Vs. HARMINDER PAL
February 5, 2014
ASHU AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
December 4, 2014
ASHU SAGAR Vs. STATE OF HARYANA
January 9, 2014
ASHVINDER KUMAR Vs. DEVINDERJIT SINGH AND OTHERS
May 7, 2014
ASHWANI KUMAR Vs. STATE OF PUNJAB
July 21, 2014
ASHWANI KUMAR Vs. RAJDEEP VASISHTH
April 3, 2014
ASHWANI KUMAR Vs. STATE OF HARYANA
January 8, 2014
ASHWANI KUMAR Vs. ANURADHA @ MONIKA
April 25, 2014
ASHWANI KUMAR Vs. STATE OF PUNJAB
June 30, 2014
ASHWANI KUMAR Vs. STATE OF PUNJAB
August 13, 2014
ASHWANI KUMAR BANSAL Vs. JAI PAL SINGH SIBIA
March 20, 2014
ASHWANI KUMAR GUPTA Vs. MALKIAT SINGH
July 7, 2014
ASHWANI KUMAR JANGRA Vs. SNEH LATA
December 5, 2014
ASHWANI KUMAR MUNJAL Vs. STATE OF PUNJAB
July 18, 2014
ASHWANI MOHAN AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
September 23, 2014
ASHWANI PATHAK AND ORS. Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS.
September 1, 2014
ASHWINDER SINGH Vs. BHAGWANT SINGH
January 17, 2014
ASI JARNAIL SINGH Vs. STATE OF PUNJAB
September 3, 2014
ASI NARESH KUMAR Vs. STATE OF HARYANA AND ORS.
May 23, 2014
ASJIT SINGH CHAWLA Vs. STATE OF HARYANA
February 7, 2014
ASSISTANT SUPERINTENDENT OF POST OFFICE Vs. CENTRAL GOVT. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-II
January 22, 2014
ASSOCIATED CONTAINER TERMINAL LTD Vs. PRESIDING OFFICER, LABOUR COURT-II, FARIDABAD
January 17, 2014
ASSOTECH Vs. SUSHILA DEVI
August 13, 2014
ASTER BEG Vs. JOINT SECRETARY AND OTHERS
June 30, 2014
ASWANI Vs. NEENA
November 11, 2014
ATAM PARKASH Vs. STATE OF HARYANA
August 2, 2014
ATMA RAM Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD JIND
July 23, 2014
ATMA RAM Vs. ISHWAR SINGH
December 12, 2014
ATMA RAM ALIAS ATTU Vs. STATE OF PUNJAB
February 6, 2014
ATMA SINGH Vs. STATE OF PUNJAB
March 14, 2014
ATRI Vs. BABITA
July 24, 2014
ATTAR SINGH Vs. CHAND KAUR
July 15, 2014
ATTAR SINGH Vs. STATE OF HARYANA
May 21, 2014
ATUL KASHYAP Vs. SAROJ BALA SHARMA
March 3, 2014
ATUL KUMAR AND OTHERS Vs. RISHI PAL AND ANOTHER
December 10, 2014
ATUL MODI Vs. STATE BANK OF INDIA
September 11, 2014
AUTO DYNAMIC CORPORATION Vs. UNION OF INDIA
March 13, 2014
AV FASTENERS P LTD Vs. UNION OF INDIA
January 10, 2014
AVANT GARDE CLEAN ROOM & ENGG. SOLUTIONS PVT. LTD. Vs. IND SWIFT LIMITED
April 28, 2014
AVDESH SHARMA Vs. STATE OF HARYANA
May 7, 2014
AVINASH BHARDWAJ Vs. STATE OF PUNJAB
March 3, 2014
AVINASH KUMAR ALIAS SETHI Vs. STATE OF PUNJAB
January 14, 2014
AVJOT PREET KAUR Vs. GOPAL SINGH
April 11, 2014
AVON TUBES LIMITED Vs. STATE
May 20, 2014
AVTAR KAUR Vs. BALBIR SINGH
February 7, 2014
AVTAR SINGH Vs. STATE OF PUNJAB
May 30, 2014
AVTAR SINGH Vs. JASBIR SINGH
February 11, 2014
AVTAR SINGH Vs. UNION OF INDIA
July 15, 2014
AVTAR SINGH Vs. UNION OF INDIA
January 22, 2014
AVTAR SINGH Vs. STATE OF PUNJAB
June 5, 2014
AVTAR SINGH Vs. SEETA DEVI
January 31, 2014
AVTAR SINGH Vs. VARINDER KAUR
July 15, 2014
AVTAR SINGH Vs. NATIONAL INSTITUTE OF PHARMACEUTICAL EDUCATION & RESEARCH, MOHALI
April 4, 2014
AVTAR SINGH Vs. STATE OF PUNJAB
May 13, 2014
AVTAR SINGH Vs. STATE OF PUNJAB
August 20, 2014
AVTAR SINGH Vs. AJIT SINGH
February 11, 2014
AVTAR SINGH Vs. JAGIR SINGH AND ANOTHER
July 2, 2014
AVTAR SINGH Vs. STATE OF PUNJAB AND ANR
August 26, 2014
AVTAR SINGH Vs. KARAMJIT KAUR
October 16, 2014
AVTAR SINGH Vs. GURJIT SINGH AND OTHERS
November 5, 2014
AVTAR SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PATIALA & OTHERS
September 12, 2014
AVTAR SINGH Vs. NATIONAL INSTITUTE OF PHARMACEUTICAL EDUCATION AND RESEARCH AND OTHERS
December 5, 2014
AVTAR SINGH Vs. STATE OF PUNJAB
May 22, 2014
AVTAR SINGH Vs. GURBACHAN SINGH AUJALAY
April 22, 2014
AVTAR SINGH & ANOTHER Vs. STATE OF PUNJAB
September 29, 2014
AVTAR SINGH @ BABBU Vs. JATINDER SINGH
May 23, 2014
AVTAR SINGH AND ORS. Vs. BALDEV SINGH AND ORS.
November 21, 2014
AVTAR SINGH AND ORS. Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS AND ORS.
May 6, 2014
AYUB KHAN AND OTHERS Vs. STATE OF HARYANA
August 6, 2014
AZAD Vs. STATE OF HARYANA
May 30, 2014
AZAD Vs. STATE OF HARYANA
October 7, 2014
AZAD Vs. RAMESH KUMAR AND OTHERS
August 8, 2014
AZAD SINGH AND ORS. Vs. GRAM PANCHAYAT, KISHANGARH AND ORS.
May 2, 2014
AZAMAL AHAMAD Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT
March 7, 2014
B C VERMA Vs. STATE OF HARYANA
January 8, 2014
B K AGGARWAL AND ANOTHER Vs. AVINASH GROVER AND OTHERS
December 8, 2014
B P S MAHILA Vs. MUKESH KUMAR
July 1, 2014
B.B. GAUTAM Vs. UNION OF INDIA
January 10, 2014
B.D. OHRI Vs. DEEPAK SOHI
March 13, 2014
B.D.DAWAR Vs. PUNJAB NATIONAL BANK
February 4, 2014
B.E. OFFICE AUTOMATION PRODUCTS PVT. LTD. Vs. C.C. (PREVENTIVE)
October 9, 2014
B.K. UPPAL AND ORS. Vs. STATE OF PUNJAB
December 10, 2014
B.S. AHLUWALIA Vs. O.S. AHLUWALIA
December 15, 2014
B.S. BHANDARI Vs. STATE OF HARYANA
January 8, 2014
B.S. GORAYA Vs. UNION OF INDIA
August 29, 2014
BABA ALAKH RAM EDUCATIONAL & WELFARE SOCIETY Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
May 27, 2014
BABA PANCHAM PURI Vs. ZILE SINGH
February 11, 2014
BABAKWAL SANT PREM SINGH KHALSA Vs. GURANHAT SINGH
February 18, 2014
BABBI Vs. STATE OF PUNJAB
January 16, 2014
BABITA DEVI Vs. STATE OF HARYANA
December 3, 2014
BABLI Vs. USHA
May 26, 2014
BABLU Vs. STATE OF PUNJAB
August 27, 2014
BABLU SINGH Vs. KHUSHWANT SINGH
August 6, 2014
BABU LAL AND ANOTHER Vs. RAKESH KUMAR
March 26, 2014
BABU RAM Vs. FINANCIAL COMMISSIONER
April 25, 2014
BABU RAM Vs. SALIM
February 6, 2014
BABU RAM (DECEASED) HIS LRS Vs. FINANCIAL COMMISSIONER (APPEALS), PUNJAB
March 25, 2014
BABU SINGH Vs. SUKHJANT SINGH
April 7, 2014
BABY Vs. STATE OF HARYANA AND ANOTHER
July 1, 2014
BABY DEEPA Vs. MANJENDER SINGH
March 26, 2014
BACHAN SINGH Vs. STATE OF PUNJAB
August 14, 2014
BACHAN SINGH Vs. STATE OF PUNJAB
March 4, 2014
BACHAN SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
September 24, 2014
BACHAN SINGH AND OTHERS Vs. KASHMIR SINGH
September 19, 2014
BACHANA RAM Vs. STATE OF HARYANA
May 15, 2014
BACHITTAR SINGH AND ANOTHER Vs. STATE OF PUNJAB
November 5, 2014
BACHNI DEVI Vs. ASSISTANT LABOUR COMMISSIONER AND ORS.
November 20, 2014
BACHNI DEVI (DECEASED) LRS AND ANOTHER Vs. GURNAM SINGH AND OTHERS
July 2, 2014
BADAL Vs. STATE OF PUNJAB
September 23, 2014
BAGHEL SINGH Vs. STATE OF PUNJAB
May 9, 2014
BAGICHA SINGH Vs. STATE OF PUNJAB
July 15, 2014
BAGICHA SINGH Vs. STATE OF PUNJAB
March 7, 2014
BAHADAR LAL Vs. ARUN KUMAR AND OTHERS
September 2, 2014
BAHADUR SINGH Vs. CHANDIGARH ADMINISTRATION
May 21, 2014
BAHADUR SINGH Vs. STATE OF PUNJAB
August 5, 2014
BAHADUR SINGH Vs. STATE OF PUNJAB
March 26, 2014
BAHIA RESORTS Vs. P S E B PATIALA AND OTHERS
September 3, 2014
BAIJIT SINGH Vs. THE PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD. AND ORS.
August 5, 2014
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. NANCY NEGI
July 24, 2014
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. PREM KUMAR
May 8, 2014
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. HALTA
March 7, 2014
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. POONAM AND ORS.
October 16, 2014
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY Vs. BALWANT SINGH
September 10, 2014
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. NARESHO
July 22, 2014
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. SUCHA SINGH AND ORS.
July 21, 2014
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. PARKASHI DEVI AND OTHERS
September 10, 2014
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. JASMER SINGH AND ORS.
September 17, 2014
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. SEETAL KAUR AND OTHERS
August 8, 2014
BAJE SINGH Vs. GAJE SINGH
August 4, 2014
BAJINDER SINGH Vs. SAT PAL AND OTHERS
August 27, 2014
BAKSHISH SINGH Vs. UNION OF INDIA
May 27, 2014
BAKSHISH SINGH Vs. RAMESH CHANDER
July 25, 2014
BAKSHISH SINGH Vs. STATE OF PUNJAB AND OTHERS
December 22, 2014
BAKSHISH SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
November 4, 2014
BAL KISHAN DHAWAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 10, 2014
BAL KRISHAN Vs. STATE OF PUNJAB
May 26, 2014
BAL KRISHAN Vs. STATE OF PUNJAB
July 28, 2014
BAL KRISHAN Vs. HARJINDER SINGH DUA
December 1, 2014
BAL KRISHAN SHARMA Vs. STATE OF PUNJAB
May 14, 2014
BAL MUKAND AGGARWAL Vs. SUSHMA MITTAL
November 26, 2014
BALA DEVI Vs. RAJ KUMAR
March 6, 2014
BALA DEVI AND ORS. Vs. RESHPAL AND ORS.
February 6, 2014
BALAJI COMPLEX (CO-OWNERS) Vs. PUNJAB GRAINS PROCUREMENT CORPORATION LTD AND ANOTHER
November 4, 2014
BALBIR Vs. STATE OF HARYANA
May 9, 2014
BALBIR Vs. STATE OF HARYANA
May 29, 2014
BALBIR KAUR Vs. THE PUNJABI UNIVERSITY
May 1, 2014
BALBIR KAUR Vs. MANJINDER SINGH
December 11, 2014
BALBIR KAUR Vs. CHANDIGARH ADMINISTRATION AND OTHERS
September 22, 2014
BALBIR KUMAR Vs. SANTOSH @ BINDU
October 9, 2014
BALBIR SINGH Vs. STATE OF PUNJAB
July 2, 2014
BALBIR SINGH Vs. STATE OF PUNJAB
May 26, 2014
BALBIR SINGH Vs. STATE OF HARYANA
April 4, 2014
BALBIR SINGH Vs. GRAM PANCHAYAT/GRAM SABHA OF VILLAGE ROSHAN PATTI JHUNGIAN
February 13, 2014
BALBIR SINGH Vs. HARMINDER SINGH
August 8, 2014
BALBIR SINGH Vs. REGISTRAR COOP. SOCIETIES, PUNJAB
July 4, 2014
BALBIR SINGH Vs. UNION OF INDIA
August 2, 2014
BALBIR SINGH Vs. GRAM PANCHAYAT
March 12, 2014
BALBIR SINGH Vs. SRI RAM
March 27, 2014
BALBIR SINGH Vs. STATE OF PUNJAB
March 4, 2014
BALBIR SINGH Vs. STATE OF PUNJAB
October 1, 2014
BALBIR SINGH Vs. STATE OF PUNJAB AND OTHERS
November 4, 2014
BALBIR SINGH Vs. STATE OF PUNJAB & ANR
September 8, 2014
BALBIR SINGH Vs. STATE OF PUNJAB
September 17, 2014
BALBIR SINGH Vs. BALDEV SINGH AND OTHERS
July 25, 2014
BALBIR SINGH Vs. KRISHAN LAL
February 18, 2014
BALBIR SINGH Vs. SIBU RAM
April 4, 2014
BALBIR SINGH Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
November 11, 2014
BALBIR SINGH Vs. THE MOGA CENTRAL COOPERATIVE BANK LTD.
November 19, 2014
BALBIR SINGH Vs. STATE OF HARYANA AND OTHERS
December 17, 2014
BALBIR SINGH Vs. SURINDER KAUR
December 8, 2014
BALBIR SINGH Vs. STATE OF PUNJAB
February 4, 2014
BALBIR SINGH Vs. STATE OF PUNJAB AND OTHERS
November 14, 2014
BALBIR SINGH Vs. KAMALJIT KAUR
February 25, 2014
BALBIR SINGH @ BITTU Vs. STATE OF PUNJAB
May 28, 2014
BALBIR SINGH @ BITTU Vs. STATE OF PUNJAB
May 15, 2014
BALBIR SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
December 9, 2014
BALBIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
August 22, 2014
BALBIR SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
September 24, 2014
BALBIR SINGH AND OTHERS Vs. RAM KUMAR AND OTHERS
July 1, 2014
BALBIR SINGH SIDHU Vs. STATE OF PUNJAB
January 15, 2014
BALBIR SINGH SON OF DAYAL CHAND Vs. STATE OF PUNJAB
August 7, 2014
BALDEV KAUR Vs. BIRBAL SINGH
March 13, 2014
BALDEV KAUR Vs. HARDEEP KAUR AND ANR.
September 2, 2014
BALDEV KRISHAN ANAND Vs. SAVITA DEVI AND ANOTHER
November 29, 2014
BALDEV KRISHAN MITTAL Vs. STATE OF HARYANA AND ORS.
September 23, 2014
BALDEV RAJ Vs. STATE OF HARYANA
May 26, 2014
BALDEV RAJ @ MINTU Vs. DIMPLE
December 1, 2014
BALDEV RAJ, DIG (RETD ) Vs. STATE OF PUNJAB
April 23, 2014
BALDEV RAM Vs. AJMER SINGH
July 17, 2014
BALDEV SINGH Vs. STATE OF PUNJAB
July 14, 2014
BALDEV SINGH Vs. HARYANA STATE ELECTRICITY BOARD
July 30, 2014
BALDEV SINGH Vs. LAND ACQUISITION COLLECTOR
January 9, 2014
BALDEV SINGH Vs. MANJIT KAUR
April 2, 2014
BALDEV SINGH Vs. STATE OF PUNJAB
May 19, 2014
BALDEV SINGH Vs. STATE OF PUNJAB
July 30, 2014
BALDEV SINGH Vs. SURINDER SINGH
April 22, 2014
BALDEV SINGH Vs. GURMUKH SINGH
May 21, 2014
BALDEV SINGH Vs. ANGREJ SINGH
April 4, 2014
BALDEV SINGH Vs. STATE OF PUNJAB
February 5, 2014
BALDEV SINGH Vs. JAGDISH KUMAR
May 30, 2014
BALDEV SINGH Vs. STATE OF PUNJAB AND ORS.
October 31, 2014
BALDEV SINGH Vs. STATE OF PUNJAB AND ORS.
November 11, 2014
BALDEV SINGH Vs. MANJIT SINGH AND ORS.
November 5, 2014
BALDEV SINGH Vs. STATE OF PUNJAB
January 9, 2014
BALDEV SINGH Vs. STATE OF HARYANA AND ANOTHER
September 24, 2014
BALDEV SINGH Vs. DAVINDERJIT KAUR
November 3, 2014
BALDEV SINGH Vs. GURMAIL KAUR AND OTHERS
October 16, 2014
BALDEV SINGH Vs. SURINDER MOHAN
February 13, 2014
BALDEV SINGH Vs. STATE OF HARYANA
May 1, 2014
BALDEV SINGH Vs. STATE OF PUNJAB
May 15, 2014
BALDEV SINGH AND ANOTHER Vs. STATE OF PUNJAB
September 26, 2014
BALDEV SINGH AND ORS. Vs. PUNJAB STATE TUBEWELL CORPORATION AND ORS.
September 11, 2014
BALDEV SINGH HEIR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
July 25, 2014
BALIHAR SINGH Vs. AMIT SHARMA
August 11, 2014
BALINDER SINGH Vs. STATE OF HARYANA
May 8, 2014
BALJEET Vs. STATE OF HARYANA
March 11, 2014
BALJEET KAUR Vs. STATE OF PUNJAB AND OTHERS
November 10, 2014
BALJEET KAUR Vs. AJIT PAL SINGH
October 28, 2014
BALJEET KAUR Vs. STATE OF PUNJAB
April 25, 2014
BALJEET KAUR AND OTHERS Vs. PUNJAB STATE AND OTHERS
December 10, 2014
BALJEET SINGH Vs. STATE OF PUNJAB
May 27, 2014
BALJEET SINGH Vs. SUNIL DEVI AND OTHERS
September 5, 2014
BALJEET SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
September 23, 2014
BALJINDER ISNGH Vs. SHAKUNTALA DEVI
March 10, 2014
BALJINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
May 30, 2014
BALJINDER SINGH Vs. STATE OF PUNJAB
July 25, 2014
BALJINDER SINGH Vs. STATE OF PUNJAB
April 9, 2014
BALJINDER SINGH Vs. STATE OF PUNJAB
September 3, 2014
BALJINDER SINGH Vs. STATE OF PUNJAB
July 4, 2014
BALJINDER SINGH Vs. PARAMJIT KAUR
August 22, 2014
BALJINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB
September 11, 2014
BALJINDER SINGH PATWARI Vs. THE STATE OF PUNJAB
May 28, 2014
BALJIT KAUR Vs. BHAGWAN SINGH
July 25, 2014
BALJIT KAUR Vs. AJAIB SINGH
January 15, 2014
BALJIT KAUR Vs. LAVLEEN KAUR
March 12, 2014
BALJIT KAUR Vs. JAGDEEP SINGH
March 26, 2014
BALJIT KAUR Vs. PARAMJIT KAUR
March 31, 2014
BALJIT KUMAR Vs. STATE OF PUNJAB
May 19, 2014
BALJIT SINGH Vs. STATE OF PUNJAB
July 15, 2014
BALJIT SINGH Vs. JOGINDER SINGH
August 6, 2014
BALJIT SINGH Vs. THE REGISTRAR COOP-SOCIETIES
May 27, 2014
BALJIT SINGH Vs. UNION OF INDIA
April 3, 2014
BALJIT SINGH Vs. STATE OF PUNJAB
September 22, 2014
BALJIT SINGH Vs. STATE OF PUNJAB
February 17, 2014
BALJIT SINGH Vs. STATE OF HARYANA
February 19, 2014
BALJIT SINGH Vs. SUBA SINGH
March 19, 2014
BALJIT SINGH Vs. STATE OF PUNJAB
March 27, 2014
BALJIT SINGH @ HAZARA SINGH & ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
September 25, 2014
BALJIT SINGH @ JEETA Vs. STATE OF HARYANA
March 20, 2014
BALJIT SINGH AND ORS. Vs. STATE OF PUNJAB
October 14, 2014
BALJIT SINGH DAHIYA Vs. STATE OF HARYANA
November 28, 2014
BALJIT SINGH VIDIA Vs. MOHINDER KAUR & OTHERS
December 2, 2014
BALKAR SINGH Vs. STATE OF PUNJAB
February 11, 2014
BALKAR SINGH Vs. STATE OF HARYANA
July 15, 2014
BALKAR SINGH Vs. STATE OF PUNJAB
January 10, 2014
BALKAR SINGH Vs. SUB-DIVISIONAL MAGISTRATE, DHURI AND ORS.
November 26, 2014
BALKAR SINGH Vs. STATE OF HARYANA AND OTHERS
January 15, 2014
BALKAR SINGH Vs. STATE OF PUNJAB
January 16, 2014
BALKAR SINGH AND ANOTHER Vs. STATE OF PUNJAB
November 12, 2014
BALKAR SINGH AND OTHERS Vs. STATE OF PUNJAB
July 17, 2014
BALKARAN SINGH Vs. STATE OF PUNJAB
February 7, 2014
BALKAUR SINGH Vs. STATE TRANSPORT COMMISSIONER, PUNJAB AND ANOTHER
December 17, 2014
BALLU RAM Vs. STATE OF HARYANA
August 4, 2014
BALLU RAM @ BAL KISHAN Vs. STATE OF HARYANA AND OTHERS
November 17, 2014
BALRAJ Vs. STATE OF HARYANA
July 3, 2014
BALRAJ Vs. KASHMIR KAUR
April 22, 2014
BALRAJ Vs. UHBVN AND ANOTHER
November 21, 2014
BALRAJ KAUR Vs. GURNEK SINGH
May 13, 2014
BALRAJ SINGH Vs. STATE OF PUNJAB
July 14, 2014
BALRAJ SINGH Vs. STATE OF PUNJAB
July 21, 2014
BALRAJ SINGH Vs. STATE OF PUNJAB
July 15, 2014
BALRAJ SINGH Vs. STATE OF PUNJAB
May 14, 2014
BALRAJ SINGH AND ANOTHER Vs. GURDEEP KAUR AND OTHERS
November 18, 2014
BALRAJ SON OF CHANDER SINGH Vs. STATE OF HARYANA
February 20, 2014
BALRAM SINGH Vs. THE FINANCIAL COMMISSIONER, APPEALS-I, PB. AND OTHERS
April 3, 2014
BALRAM THAPAR Vs. STATE OF PUNJAB
August 5, 2014
BALVINDER SINGH Vs. RAMESH KUMAR ALIAS BAGAT SINGH AND ANOTHER
November 27, 2014
BALVIR Vs. STATE OF PUNJAB
February 20, 2014
BALVIR SINGH AND ORS. Vs. SUPERINTENDING CANAL OFFICER, SIRHIND CANAL CIRCLE AND ORS.
October 27, 2014
BALWAN SINGH Vs. I T O WARD 1(4) CHANDIGARH
March 18, 2014
BALWAN SINGH Vs. STATE OF HARYANA
February 11, 2014
BALWAN SINGH Vs. STATE OF HARYANA AND OTHERS
December 4, 2014
BALWANT KAUR AND ORS. Vs. PARVINDER SINGH AND ORS.
September 26, 2014
BALWANT KUMAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY & OTHERS
November 20, 2014
BALWANT SINGH Vs. MANPREET KAUR
August 7, 2014
BALWANT SINGH Vs. BHIM SINGH
July 11, 2014
BALWANT SINGH Vs. STATE OF PUNJAB
April 4, 2014
BALWANT SINGH Vs. HARJEET KAUR
January 13, 2014
BALWANT SINGH Vs. STATE OF PUNJAB AND OTHERS
September 22, 2014
BALWANT SINGH Vs. KAMALJIT KAUR
July 11, 2014
BALWANT SINGH Vs. STATE OF HARYANA AND ORS.
December 23, 2014
BALWANT SINGH Vs. STATE OF PUNJAB AND ANOTHER
September 23, 2014
BALWANT SINGH Vs. STATE OF PUNJAB
September 11, 2014
BALWANT SINGH AND ORS. Vs. COMMISSIONER, GURGAON DIVISION
May 13, 2014
BALWANT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
December 10, 2014
BALWANT SINGH RANA Vs. PUNJAB AGRICULTURAL UNIVERSITY
July 18, 2014
BALWANTI DEVI Vs. BALBIR SINGH AND OTHERS
March 12, 2014
BALWINDER KAUR Vs. STATE OF HARYANA
April 2, 2014
BALWINDER KAUR Vs. STATE OF PUNJAB
January 10, 2014
BALWINDER KAUR Vs. STATE OF PUNJAB
June 11, 2014
BALWINDER KAUR Vs. PARMATMA SINGH
July 3, 2014
BALWINDER KAUR Vs. BALWINDER SINGH
August 5, 2014
BALWINDER KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
December 16, 2014
BALWINDER MASIH Vs. STATE OF PUNJAB
May 14, 2014
BALWINDER SINGH Vs. STATE OF PUNJAB
May 23, 2014
BALWINDER SINGH Vs. STATE OF PUNJAB
July 24, 2014
BALWINDER SINGH Vs. STATE OF PUNJAB
May 13, 2014
BALWINDER SINGH Vs. VEENA SHARMA
July 18, 2014
BALWINDER SINGH Vs. STATE OF PUNJAB
August 25, 2014
BALWINDER SINGH Vs. KARNAL MOTORS
April 23, 2014
BALWINDER SINGH Vs. STATE OF PUNJAB
July 15, 2014
BALWINDER SINGH Vs. SAT NARAIN
September 19, 2014
BALWINDER SINGH Vs. STATE OF PUNJAB
July 21, 2014
BALWINDER SINGH Vs. MALKIAT SINGH
February 21, 2014
BALWINDER SINGH Vs. PUNJAB STATE AND OTHERS
September 17, 2014
BALWINDER SINGH Vs. STATE OF PUNJAB
October 1, 2014
BALWINDER SINGH Vs. STATE OF PUNJAB
October 14, 2014
BALWINDER SINGH Vs. AMAR SINGH AND OTHERS
November 13, 2014
BALWINDER SINGH Vs. STATE OF PUNJAB
February 13, 2014
BALWINDER SINGH Vs. PAL SINGH
February 6, 2014
BALWINDER SINGH @ BAKU Vs. HARWINDER KAUR
May 8, 2014
BALWINDER SINGH @ LALA Vs. STATE OF PUNJAB
November 5, 2014
BALWINDER SINGH @ PAPPU Vs. STATE OF PUNJAB
May 30, 2014
BALWINDER SINGH MANN Vs. JASBIR SINGH
July 18, 2014
BAMBI BAI AND ORS. Vs. STATE OF HARYANA AND ORS.
May 15, 2014
BANARASI DASS Vs. BACHNA RAM
May 21, 2014
BANARSI DASS Vs. STATE OF HARYANA
August 13, 2014
BANARSI LAL Vs. BIMLA DEVI AND ANOTHER
July 4, 2014
BANARSI LAL AND OTHERS Vs. AMRITSAR IMPROVEMENT TRUST, AMRITSAR
June 30, 2014
BANK STAFF CO-OPERATIVE (URBAN) SET AND C SOCIETY LTD HISAR Vs. P K NANDWANI AND ANOTHER
October 17, 2014
BANO Vs. U T CHANDIGARH
September 23, 2014
BANSAL RICE MILLS & ANR Vs. U O I AND OTHERS
September 16, 2014
BANSHI LAL Vs. STATE OF HARYANA
August 26, 2014
BANSI AND ANOTHER Vs. STATE OF HARYANA
September 17, 2014
BANSI LAL AND ORS. Vs. STATE OF HARYANA AND ORS.
February 26, 2014
BANT KAUR Vs. BALDEV SINGH
July 1, 2014
BANT SINGH Vs. STATE OF PUNJAB
March 12, 2014
BANT SINGH Vs. PRTC AND ANR.
January 23, 2014
BANT SINGH Vs. FINANCIAL COMMISSIONER (REVENUE), PUNJAB AND OTHERS
April 25, 2014
BANTA SINGH Vs. STATE OF HARYANA
April 28, 2014
BANTA SINGH Vs. THANA SINGH
April 29, 2014
BANTI Vs. STATE OF PUNJAB
September 4, 2014
BANTO Vs. STATE OF HARYANA
April 29, 2014
BANTO DEVI Vs. PREM SINGH
May 7, 2014
BANWARI LAL Vs. GOVT. OF HARYANA
July 11, 2014
BANWARI LAL Vs. STATE OF HARYANA
July 2, 2014
BANWARI LAL AND OTHERS Vs. STATE OF HARYANA
August 11, 2014
BAPPI Vs. STATE OF HARYANA
July 31, 2014
BARAUNDI COOPERATIVE AGRICULTURAL SERVICE SOCIETY LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, LUDHIANA
February 20, 2014
BARFI DEVI Vs. STATE OF HARYANA
July 17, 2014
BARJINDER KUMAR AGGARWAL Vs. STATE BANK OF INDIA & OTHERS
September 5, 2014
BARKAT MASIH Vs. UNION OF INDIA
May 23, 2014
BARODIA PLASTICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 29, 2014
BARSAT PRIMARY AGRICULTURAL CO-OPERATIVE SOCIETY LIMITED Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM- LABOUR COURT, PANIPAT AND ANOTHER
October 6, 2014
BASANT KAUR Vs. AJMER KAUR
February 6, 2014
BASANT KUMAR Vs. STATE OF PUNJAB
July 14, 2014
BASANT KUMAR Vs. BURJ MUHAR PETRO CENTRE
October 9, 2014
BASANT SINGH Vs. STATE OF PUNJAB
July 18, 2014
BASANTA Vs. AMRIT LAL JAIN
September 4, 2014
BASAU Vs. SHISH PAL
February 6, 2014
BASESHAR Vs. GRAM PANCHAYAT
August 20, 2014
BASHAMBER DYAL Vs. HANS RAJ
August 28, 2014
BASHIR Vs. STATE OF PUNJAB
May 29, 2014
BASHIR Vs. STATE OF HARYANA
May 15, 2014
BASHIR KHAN Vs. STATE OF PUNJAB
August 2, 2014
BASTI RAM Vs. INDUSTRIAL TRIBUNA
January 20, 2014
BATALA COOPERATIVE SUGAR MILLS LIMITED, BATALA Vs. UNION OF INDIA
February 21, 2014
BATHINDA DEVELOPMENT AUTHORITY AND ORS. Vs. BALWINDER KAUR AND ORS.
May 22, 2014
BATHINDA INTEGRATED COOPERATIVE COTTON GINNING AND SPINNING MILLS LTD Vs. P S E B PATIALA AND ANOTHER
September 12, 2014
BATLIBOI LIMITED Vs. UNION OF INDIA
February 12, 2014
BAVIL SIDHU Vs. STATE OF PUNJAB
September 2, 2014
BAWA SINGH Vs. STATE OF PUNJAB
May 14, 2014
BEANT KAUR AND ANOTHER Vs. STATE OF PUNJAB
November 18, 2014
BEANT SINGH Vs. STATE OF PUNJAB
May 29, 2014
BEANT SINGH Vs. FINANCIAL COMMISSIONER
June 30, 2014
BEANT SINGH Vs. STATE OF PUNJAB AND ORS.
November 13, 2014
BEDAN Vs. STATE OF HARYANA
May 13, 2014
BEER SINGH Vs. PALWINDER SINGH
July 11, 2014
BEG RAJ Vs. LILA RAM
May 22, 2014
BEHARI LAL CHARITABLE TRUST Vs. ESTATE OFFICER
May 8, 2014
BELLSONICA AUTO COMPONENT INDIA PVT LTD Vs. STATE OF HARYANA
December 9, 2014
BENI BUILDCON PRIVATE LIMITED. Vs. STATE
January 8, 2014
BENJAMIN FRANK Vs. RANBIR SINGH
July 2, 2014
BENNET COLEMAN AND CO. LTD. Vs. SEEMA AND ORS.
May 30, 2014
BEST ON HEALTH LTD AND OTHERS Vs. BESTECH INDIA PVT LTD
June 30, 2014
BHAG SINGH Vs. STATE OF PUNJAB
July 8, 2014
BHAG SINGH Vs. STATE OF HARYANA
March 25, 2014
BHAG SINGH Vs. STATE OF HARYANA
March 19, 2014
BHAG SINGH Vs. BANTA SINGH
December 11, 2014
BHAG SINGH AND ORS. Vs. STATE OF PUNJAB
December 10, 2014
BHAGAT PAL Vs. PAVEEN KUMAR SOOD
July 14, 2014
BHAGAT RAM Vs. STATE OF HARYANA
July 3, 2014
BHAGAT RAM Vs. KARAM CHAND
May 19, 2014
BHAGAT RAM Vs. STATE OF PUNJAB
May 20, 2014
BHAGAT SINGH Vs. RAM SINGH AND OTHERS
December 1, 2014
BHAGIRATH Vs. RUKNA DEVI AND OTHERS
December 2, 2014
BHAGIRATHI Vs. STATE OF HARYANA
July 18, 2014
BHAGWAN Vs. STATE OF HARYANA
July 17, 2014
BHAGWAN BALMIKI ASHRAM DHUNA SAHIB TRUST Vs. MAHANT BALDEV GIR CHELA MAHANT KISHAN GIR AND OTHERS
August 4, 2014
BHAGWAN DASS Vs. SAJJAN SINGH
May 8, 2014
BHAGWAN DASS Vs. SAROJ DEVI AND ORS.
August 20, 2014
BHAGWAN DASS Vs. STATE OF HARYANA
March 27, 2014
BHAGWAN DASS Vs. STATE OF HARYANA
March 3, 2014
BHAGWAN DASS Vs. SURJIT SINGH AND OTHERS
June 30, 2014
BHAGWAN DASS DEVKI NANDAN DHARAMSHALA TRUST Vs. UNION OF INDIA
February 3, 2014
BHAGWAN SINGH Vs. ADARSH CHHIBBAR
February 3, 2014
BHAGWANI Vs. MEHAR SINGH
February 17, 2014
BHAGWANI ALIAS BHANI Vs. STATE OF HARYANA
July 7, 2014
BHAGWANT SINGH Vs. INDUSTRIAL TRIBUNAL
May 1, 2014
BHAGWANT SINGH Vs. STATE OF PUNJAB
December 17, 2014
BHAGWANT SINGH Vs. STATE OF PUNJAB AND ORS
December 2, 2014
BHAGWAT PARSHAD Vs. STATE OF HARYANA
May 1, 2014
BHAGWI GOLDEN TRANSPORT COMPANY Vs. URMILA DEVI AND ORS.
May 12, 2014
BHAGYODAY INVESTMENTS PVT LTD Vs. COMMISSIONER OF INCOME TAX (CENTRAL), LUDHIANA
February 21, 2014
BHAI BALDEV SINGH Vs. SHIROMANI GURUDWARA PRABANDHAK COMMITTEE, AMRITSAR
May 20, 2014
BHAIRA RAM Vs. SAJJNA DEVI
May 28, 2014
BHAJAN SINGH Vs. SHRIMATI KARNAIL KAUR
July 22, 2014
BHAJAN SINGH Vs. ADVISOR TO THE ADMINISTRATOR
April 9, 2014
BHAJAN SINGH Vs. STATE OF PUNJAB AND ORS.
May 20, 2014
BHAJAN SINGH Vs. STATE OF PUNJAB
February 10, 2014
BHAKRA BEAS MANAGEMENT BOARD Vs. BALVIR SINGH
July 21, 2014
BHALLE RAM Vs. TIKKA RAM
December 15, 2014
BHANTI DEVI Vs. REGISTRAR GENERAL, PUNJAB AND HARYANA HIGH COURT, CHANDIGARH
February 4, 2014
BHARAT BHUSHAN Vs. MAMU RAM
February 12, 2014
BHARAT ELECTRONICS LTD Vs. UNION OF INDIA
January 9, 2014
BHARAT ENTERPRISES Vs. UNION OF INDIA
February 11, 2014
BHARAT GLUCO INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA AND ORS.
October 28, 2014
BHARAT HEAVY ELECTRICALS LIMITED Vs. STATE OF HARYANA
May 6, 2014
BHARAT KUMAR Vs. PANDIT BHAGWAT DAYAL SHARMA UNIVERSITY OF HEALTH SCIENCES, ROHTAK
April 28, 2014
BHARAT LAL Vs. STATE OF HARYANA AND ANOTHER
July 16, 2014
BHARAT LAL MITTAL Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED
May 13, 2014
BHARAT RAJPUT Vs. AMRIK SINGH AULAKH
March 3, 2014
BHARAT SANCHAR NIGAM LIMITED Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
July 7, 2014
BHARAT SANCHAR NIGAM LIMITED AND ORS. Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND ORS.
May 6, 2014
BHARAT SANCHAR NIGAM LTD. Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ORS.
April 7, 2014
BHARAT SINGH Vs. NIRANJAN SINGH
February 13, 2014
BHARAT VERMA Vs. STATE OF PUNJAB
July 1, 2014
BHARPAI AND ANOTHER Vs. RAMJI DASS AND OTHERS
August 20, 2014
BHARPUR SINGH Vs. SADHU RAM
May 19, 2014
BHARPUR SINGH ALIAS BHURA SINGH AND OTHERS Vs. TOGA SINGH AND OTHERS
September 25, 2014
BHARTI AXA GENERAL INSURANCE COMPANY LIMITED Vs. MONU YADAV
July 16, 2014
BHARTI RETAIL LTD Vs. STATE OF HARYANA
March 27, 2014
BHATERI DEVI Vs. FINANCIAL COMMISSIONER AND OTHERS
April 29, 2014
BHEERA Vs. STATE OF HARYANA
July 11, 2014
BHEL-EMPLOYEES COOPERATIVE HOUSE BUILDING SOCIETY LTD Vs. GOINDWAL INDUSTRIAL & INVESTMENT CORPORATION
August 7, 2014
BHIKHA RAM Vs. SURJA
March 20, 2014
BHIM Vs. STATE OF HARYANA
January 8, 2014
BHIM SINGH Vs. JITENDER JHANGHU
January 17, 2014
BHIM SINGH & OTHERS Vs. RISHI PAL & OTHERS
November 11, 2014
BHINDER KAUR Vs. STATE OF PUNJAB
April 2, 2014
BHINDER SINGH Vs. HARBHINDER SINGH
May 23, 2014
BHINDER SINGH Vs. SWATRI DEVI
April 22, 2014
BHINDU RAM AND ANOTHER Vs. ABHITEJ SINGH AND ANOTHER
December 10, 2014
BHOLA SINGH Vs. STATE OF PUNJAB
April 25, 2014
BHOLA SINGH Vs. STATE OF PUNJAB
May 20, 2014
BHOLA SINGH Vs. STATE OF PUNJAB
September 3, 2014
BHOLA SINGH Vs. LEELA RAM
February 17, 2014
BHOLA SINGH Vs. STATE BANK OF PATIALA, BRANCH HANDIAYA AND ANOTHER
November 5, 2014
BHOLA SINGH Vs. BALDEV SINGH AND OTHERS
November 5, 2014
BHOLA SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
October 16, 2014
BHOLA SINGH JAI PARKASH CONSTRUCTION LTD. AND ORS. Vs. DIGHAUL & COMPANY PVT. LTD.
November 4, 2014
BHOOM SINGH Vs. STATE OF HARYANA
February 12, 2014
BHOOP SINGH Vs. STATE OF HARYANA
February 26, 2014
BHOOP SINGH Vs. STATE OF HARYANA
September 15, 2014
BHOOP SINGH Vs. ANIL KUMAR
July 18, 2014
BHOOP SINGH Vs. STATE OF HARYANA
August 6, 2014
BHOPAL SINGH Vs. CHANDGI AND ORS.
April 22, 2014
BHULLA SINGH Vs. SECRETARY, DEPARTMENT OF TRANSPORT AND ORS.
November 13, 2014
BHULLAR CONSTRUCTION CO. Vs. EXECUTIVE ENGINEER, PROVINCIAL DIVISION
January 8, 2014
BHUPENDER Vs. STATE OF HARYANA
September 3, 2014
BHUPINDER Vs. STATE OF HARYANA
February 3, 2014
BHUPINDER KAUR Vs. UNION OF INDIA
April 24, 2014
BHUPINDER KAUR Vs. SURINDER SINGH
November 26, 2014
BHUPINDER KISHORE Vs. FATEH SINGH YADAV AND ORS.
December 23, 2014
BHUPINDER PAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
July 25, 2014
BHUPINDER PAL SINGLA AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
November 4, 2014
BHUPINDER PAUL CHHABRA Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK AND ORS.
September 8, 2014
BHUPINDER SINGH Vs. PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED
May 27, 2014
BHUPINDER SINGH Vs. RAJBIR KAUR
May 9, 2014
BHUPINDER SINGH Vs. BALWANT SINGH
February 13, 2014
BHUPINDER SINGH Vs. PREM SINGH
July 16, 2014
BHUPINDER SINGH Vs. STATE OF PUNJAB
April 4, 2014
BHUPINDER SINGH Vs. UNION OF INDIA
May 6, 2014
BHUPINDER SINGH Vs. STATE OF HARYANA
April 29, 2014
BHUPINDER SINGH Vs. MANJIT SINGH AND ORS.
October 31, 2014
BHUPINDER SINGH Vs. STATE OF PUNJAB
March 11, 2014
BHUPINDER SINGH Vs. STATE OF HARYANA
May 30, 2014
BHUPINDER SINGH Vs. SATISH KUMAR AND OTHERS
November 19, 2014
BHUPINDER SINGH AND ORS Vs. BALWANT KAUR AND ORS
August 28, 2014
BHUPINDER SINGH PHOUGAAT Vs. H R KINRA
January 16, 2014
BHURU RAM Vs. DHARAMPAL AND ORS.
August 4, 2014
BHUSHAN LAL Vs. THE STATE OF PUNJAB
July 14, 2014
BIDHI CHAND SON OF SANT RAM C/O KRISHAN PAL SHARMA Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
July 2, 2014
BIDHI SINGH Vs. JASWANT SINGH AND ANOTHER
November 29, 2014
BIJENDER Vs. STATE OF HARYANA
December 18, 2014
BIJENDER Vs. STATE OF HARYANA
December 11, 2014
BIJENDER SINGH Vs. STATE OF HARYANA
November 28, 2014
BIKKAR SINGH Vs. STATE OF PUNJAB
July 22, 2014
BIKKAR SINGH Vs. FINANCIAL COMMISSIONER
July 3, 2014
BIKKAR SINGH AND ANOTHER Vs. STATE OF PUNJAB
October 17, 2014
BIKRAM SINGH Vs. EXECUTIVE ENGINEER, PWD, PUBLIC HEALTH DIVISION, DIVISION JHAJJAR AND ANOTHER
December 5, 2014
BIKRAM SINGH AND OTHERS Vs. PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD AND ANOTHER
July 28, 2014
BIKRAMJIT Vs. STATE OF PUNJAB
June 11, 2014
BIKRAMJIT SINGH Vs. STATE OF PUNJAB
March 3, 2014
BIKRAMJIT SINGH Vs. INDIAN OIL CORPORATION LIMITED
August 1, 2014
BIKRAMJIT SINGH Vs. DARSHAN SINGH AND OTHERS
November 10, 2014
BIKRAMJIT SINGH @ BIKKI AND ANOTHER Vs. STATE OF PUNJAB
September 9, 2014
BIKRAMJIT SINGH @ BIKRAM Vs. STATE OF PUNJAB
October 14, 2014
BIKRAMJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB
July 4, 2014
BILLA Vs. STATE OF PUNJAB
July 10, 2014
BIMLA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
March 13, 2014
BIMLA DEVI Vs. STATE OF HARYANA
July 15, 2014
BIMLA DEVI Vs. SURESH KUMAR
May 1, 2014
BIMLA DEVI Vs. STATE OF HARYANA AND ORS
August 21, 2014
BIMLA DEVI Vs. STATE OF HARYANA AND OTHERS
November 18, 2014
BIMLA DEVI AND ANOTHER Vs. SAT PARKASH AND OTHERS
November 11, 2014
BIMLA DEVI AND OTHERS Vs. RANDHIR SINGH AND OTHERS
October 13, 2014
BINDER KAUR Vs. STATE OF PUNJAB AND ORS.
December 10, 2014
BINDER SINGH Vs. KULWINDER KAUR
February 11, 2014
BINDWATI DEVI AND ORS. Vs. VIRENDER SHAH AND ORS.
February 25, 2014
BIR SINGH Vs. THE FINANCIAL COMMISSIONER
July 16, 2014
BIR SINGH Vs. BHUPESH KUMAR
January 14, 2014
BIRBAL SINGH Vs. SHIV LAL
July 15, 2014
BIRBAL SINGH Vs. RANDHIR SINGH
November 5, 2014
BIRENDER SINGH Vs. STATE OF HARYANA
February 26, 2014
BIRMATI Vs. STATE OF HARYANA AND ORS.
November 11, 2014
BIRU @ BIRBAL Vs. STATE OF HARYANA
July 16, 2014
BISHAMBER CHUG Vs. STATE OF HARYANA
March 10, 2014
BISHNA MAL BANARSI DASS COMMISSION Vs. STATE OF PUNJAB AND ORS.
November 20, 2014
BITA DEVI AND ANOTHER Vs. SATNAM SINGH AND OTHERS
December 23, 2014
BITTU Vs. STATE OF HARYANA
March 11, 2014
BLOCK DEVELOPMENT AND PANCHAYAT OFFICER Vs. PRESIDING OFFICER
July 30, 2014
BLOCK DEVELOPMENT AND PANCHAYAT OFFICER CUM EXECUTIVE OFFICER Vs. BALBIR SINGH
January 8, 2014
BOARD OF SCHOOL Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
March 27, 2014
BOARD OF SCHOOL EDUCATION, HARYANA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, ROHTAK
April 24, 2014
BOHAR SINGH Vs. STATE OF PUNJAB AND ANOTHER
July 21, 2014
BOOTI NATH Vs. FINANCIAL COMMISSIONER (APPEALS), PUNJAB AND ORS.
November 26, 2014
BPS MAHILA VISHWAVIDYALAYA Vs. MUKESH KUMAR
March 27, 2014
BRAHAMCHARANI DIDI CHETNA @ CHELNA Vs. STATE OF PUNJAB
April 29, 2014
BRAHM DUTT Vs. BHAKRA BEAS MANAGEMENT BOARD
February 4, 2014
BRAHMA NAND SHARMA Vs. STATE OF HARYANA AND OTHERS
August 28, 2014
BRAHMU DEVI AND OTHERS Vs. JOGINDER SINGH AND OTHERS
July 10, 2014
BRIGADIER RAJ SINGH PHAUGAT Vs. STATE OF HARYANA
May 5, 2014
BRIJ BHUSHAN AND ORS. Vs. SANJAY HARJAI AND ORS.
December 2, 2014
BRIJ GOPAL CONSTRUCTION CO. PVT. LTD. Vs. STATE OF HARYANA AND OTHERS
December 8, 2014
BRIJ LAL Vs. STATE OF PUNJAB
August 8, 2014
BRIJ LAL Vs. STATE OF HARYANA
February 4, 2014
BRIJ LAL GARG Vs. STATE OF HARYANA
July 28, 2014
BRIJINDER PAL SINGH BHULLAR ALIAS BALJINDER PAL SINGH BHULLAR Vs. U T , CHANDIGARH
February 4, 2014
BRITANNIA INDUSTRIES LTD Vs. STATE OF PUNJAB AND ANOTHER
October 9, 2014
BRITISH INDIA CORPORATION LTD. Vs. STATE OF PUNJAB
May 28, 2014
BUDH RAM AND ORS. Vs. SHAMMI DEVI
September 29, 2014
BUDH RAM AND OTHERS Vs. U T CHANDIGARH
September 17, 2014
BUDH RAM ARYA Vs. STATE OF HARYANA
February 3, 2014
BUDH SINGH Vs. STATE OF PUNJAB
March 5, 2014
BUDH SINGH AND OTHERS Vs. SCO SIRHIND CANAL CIRCLE, LUDHIANA AND OTHERS
March 4, 2014
BUDHEWAL COOPERATIVE SUGAR MILLS LTD Vs. PRESIDING OFFICER, LABOUR COURT, LUDHIANA AND ANOTHER
November 21, 2014
BUR AKA DALBIR RAM Vs. STATE OF PUNJAB
May 1, 2014
BUTA RAM Vs. STATE OF PUNJAB
July 3, 2014
BUTA SINGH Vs. STATE OF PUNJAB
April 2, 2014
BUTA SINGH Vs. STATE OF PUNJAB AND ANR
August 21, 2014
BUTA SINGH Vs. HARPREET KAUR @ DOLLI
December 1, 2014
BUTA SINGH Vs. STATE OF PUNJAB
April 24, 2014
BUTA SINGH Vs. STATE OF PUNJAB
May 13, 2014
BUTA SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
March 22, 2014
BUTA SINGH AND OTHERS Vs. STATE OF PUNJAB
July 31, 2014
C P GUPTA AND ANOTHER Vs. STATE OF HARYANA
December 1, 2014
C&C CONSTRUCTIONS LTD Vs. SIROCCO INFRA
February 28, 2014
C.C.E. Vs. PATIALA CASTINGS (P) LTD.
June 30, 2014
CACHET REAL ESTATES PRIVATE LIMITED Vs. STAT
September 2, 2014
CAMAREDERIE PROPERTIES PVT LTD Vs. GYANESHWAR REALTORS PVT LTD
March 20, 2014
CANNON INDUSTRIES (P) LTD Vs. CENTRAL EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
March 18, 2014
CANTONMENT BOARD Vs. MUKESH
July 18, 2014
CARAF BUILDERS & CONSTRUCTIONS PRIVATE LIMITED Vs. STATE
March 25, 2014
CARAF BUILDERS & CONSTRUCTIONS PVT LTD Vs. STAT
September 12, 2014
CARRIER AIRCON LIMITED Vs. STATE OF HARYANA
March 31, 2014
CEMENT CORPORATION OF INDIA Vs. SUWA LAL AND ANOTHER
October 14, 2014
CENLUB ENGINEERS Vs. MASTER NIMI
February 20, 2014
CENTRAL BANK OF INDIA Vs. SUB DIVISIONAL OFFICER (CIVIL), AMBALA AND OTHERS
May 20, 2014
CENTRAL BANK OF INDIA Vs. SAROOP SINGH
February 3, 2014
CENTRAL GOVT & SEMI GOVT EMPLOYEES CO-OP URBAN (SE) T&C SOCIETY LIMITED Vs. RAM PHAL HOODA
September 16, 2014
CENTRAL GOVT AND OTHERS Vs. HC/GD JAI PAL GULARIA AND ANOTHER
November 25, 2014
CENTRAL INSTITUTE FOR RESEARCH ON BUFFALOES, HISAR Vs. RAMESHWAR
March 6, 2014
CENTRAL STATE FARM HISSAR Vs. STATE OF HARYANA AND ORS.
December 24, 2014
CENTRAL UNIVERSITY OF HARYANA Vs. MAHIPAL SINGH & GRAM PANCHAYAT
February 26, 2014
CH DEVI LAL COLLEGE OF AYURVEDA AND OTHERS Vs. UNION OF INDIA AND OTHERS
October 6, 2014
CHAIN Vs. STATE OF HARYANA
October 10, 2014
CHAIRMAN, DENA BANK Vs. VIJAY KANDHARI
January 22, 2014
CHAIRMAN-CUM-MANAGING DIRECTOR Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA
February 13, 2014
CHAJJU RAM AND ANOTHER Vs. STATE OF PUNJAB
September 3, 2014
CHAK BAKHTU MULTI-PURPOSE CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY LIMITED Vs. PRESIDING OFFICER
May 9, 2014
CHAMAN LAL Vs. STATE OF PUNJAB
July 18, 2014
CHAMAN LAL Vs. ADMINISTRATOR, U T , CHANDIGARH AND OTHERS
December 1, 2014
CHAMAN LAL Vs. STATE OF PUNJAB
May 22, 2014
CHAMAN LAL PAWAN KUMAR Vs. KRISHAN CHAND KOHLI
January 16, 2014
CHAMAN SINGH Vs. HARJINDER SINGH AND ORS.
February 26, 2014
CHAMBA SINGH Vs. STATE OF PUNJAB
January 23, 2014
CHAMELI Vs. KASHMIR SINGH
July 11, 2014
CHAMELI DEVI Vs. MUKESH ALIAS KALU
July 23, 2014
CHAMKAUR SHARMA @ KALA Vs. SHISH PAL AND ORS
October 16, 2014
CHAMKAUR SINGH Vs. AMRITBIR SINGH
July 8, 2014
CHAMMA DEVI CHATURVEDI Vs. STATE OF U.T.
July 30, 2014
CHANAN SINGH Vs. STATE OF PUNJAB
April 4, 2014
CHANAN SINGH AND ANOTHER Vs. NAZAR SINGH
October 7, 2014
CHANAN SINGH AND ORS. Vs. GURDEV SINGH
February 5, 2014
CHANCHAL DASS Vs. STATE OF PUNJAB
November 28, 2014
CHANCHAL DEVI Vs. REGISTRAR
April 9, 2014
CHANCHAL RANI Vs. STATE OF PUNJAB AND OTHERS
October 9, 2014
CHANCHAL SINGH Vs. STATE OF PUNJAB
May 21, 2014
CHANCHALA DEVI Vs. BALESHWAR YADAV AND OTHERS
November 11, 2014
CHAND BABU Vs. MUKHTIAR SINGH
May 12, 2014
CHAND SINGH Vs. STATE OF HARYANA
May 21, 2014
CHAND SINGH Vs. JARNAIL SINGH
February 25, 2014
CHANDAN PESTICIDES Vs. STATE OF PUNJAB
July 23, 2014
CHANDANPREET KAUR Vs. SUKHDEV SINGH ALIAS SUKHA SINGH AND OTHERS
November 27, 2014
CHANDER BHAN Vs. STATE OF HARYANA
August 21, 2014
CHANDER BHUSHAN ANAND Vs. DEVINDER KUMAR SINGLA
January 30, 2014
CHANDER DUTT Vs. STATE OF HARYANA
September 29, 2014
CHANDER KALA Vs. STATE OF HARYANA
May 23, 2014
CHANDER KANTA Vs. BALWANT SHARMA
May 7, 2014
CHANDER KANTA AND ANOTHER Vs. SANTOSH KUMARI
September 22, 2014
CHANDER MOHAN Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PATIALA
February 10, 2014
CHANDER MOHAN SHARMA Vs. DEVI SHARMA
May 15, 2014
CHANDER PARKASH Vs. STATE OF PUNJAB
January 10, 2014
CHANDER SHEIKHAR KAPOOR Vs. SANT NIRANKARI MANDAL (REGD)
May 2, 2014
CHANDER SINGH Vs. RAJESH KUMAR AND ANR.
January 23, 2014
CHANDERBHAN Vs. STATE OF HARYANA
July 21, 2014
CHANDERPAL AND ANOTHER Vs. KRISHAN KUMAR
November 10, 2014
CHANDGI RAM Vs. JANARDHAN AND ORS.
August 13, 2014
CHANDI RAM NAGPAL Vs. UNION TERRITORY, CHANDIGARH AND OTHERS
November 17, 2014
CHANDIGARH ADMINISTRATION Vs. NEERA GOYAL
January 31, 2014
CHANDIGARH ADMINISTRATION Vs. STATE OF PUNJAB
July 30, 2014
CHANDIGARH ADMINISTRATION THROUGH JOINT SECRETARY Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH
March 20, 2014
CHANDIGARH ADMINISTRATION, UT, CHANDIGARH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH
March 20, 2014
CHANDIGARH INDUSTRIAL & TOURISM DEVELOPMENT CORPORATION LIMITED Vs. PRESIDING OFFICER LABOUR COURT U.T. CHANDIGARH
January 8, 2014
CHANDIGARH PAPER BOARD MILLS PVT LTD Vs. CHIEF ENGINEER, ELECTRICITY DEPARTMENT, U T, CHANDIGARH & ORS
November 26, 2014
CHANDIGARH SPORTS COUNCIL Vs. BAIJ NATH AND ANOTHER
September 23, 2014
CHANDIGARH TRANSPORT UNDERTAKING Vs. MAJOR SINGH
March 19, 2014
CHANDROOP SINGH Vs. STATE OF HARYANA
April 11, 2014
CHANDU LAL Vs. RAJENDER AND ORS.
September 25, 2014
CHANNAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
August 29, 2014
CHARAN DASS Vs. UNION OF INDIA
June 30, 2014
CHARAN DASS ASHOK KUMAR Vs. COMMISSIONER OF INCOME TAX
March 14, 2014
CHARAN KAUR Vs. UNION OF INDIA
July 25, 2014
CHARAN KAUR Vs. HAKAM SINGH
July 25, 2014
CHARAN SINGH Vs. R.K. DHAWAN
July 9, 2014
CHARAN SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
May 8, 2014
CHARAN SINGH Vs. SARITA PAUL
November 25, 2014
CHARAN SINGH Vs. STATE OF HARYANA AND OTHERS
April 9, 2014
CHARAN SINGH Vs. STATE OF PUNJAB
May 16, 2014
CHARAN SINGH ALIAS CHARNA Vs. STATE OF HARYANA
March 26, 2014
CHARANJEET Vs. RAJESH KUMAR AND ORS.
August 19, 2014
CHARANJEET KAUR VIRK Vs. STATE OF HARYANA AND OTHERS
October 6, 2014
CHARANJI LAL Vs. STATE OF PUNJAB AND OTHERS
September 4, 2014
CHARANJIT KAUR Vs. GURMEET SINGH
July 7, 2014
CHARANJIT KAUR Vs. SURESH KUMAR
May 8, 2014
CHARANJIT KUMAR Vs. PUNJAB STATE POWER CORPORATION LTD
March 10, 2014
CHARANJIT LAL Vs. STATE OF HARYANA
August 6, 2014
CHARANJIT LAL @ CHARANJIT SINGH Vs. STATE OF PUNJAB
May 12, 2014
CHARANJIT SINGH Vs. MANMOHAN SINGH
May 27, 2014
CHARANJIT SINGH Vs. STATE OF PUNJAB
May 5, 2014
CHARANJIT SINGH Vs. STATE OF HARYANA
July 4, 2014
CHARANJIT SINGH Vs. STATE OF PUNJAB AND OTHERS,
September 29, 2014
CHARANJIT SINGH Vs. STATE OF PUNJAB AND ANOTHER
September 30, 2014
CHARANJIT SINGH Vs. STATE OF PUNJAB
November 10, 2014
CHARANJIT SINGH Vs. STATE OF PUNJAB AND ORS
October 16, 2014
CHARANJIT SINGH ALIAS CHANNI Vs. STATE OF PUNJAB
March 25, 2014
CHARANJIT SINGH AND OTHERS Vs. STATE OF PUNJAB
November 3, 2014
CHARANJIT SINGH RAI Vs. STATE OF PUNJAB
July 24, 2014
CHARANPREET SINGH Vs. STATE OF PUNJAB
July 21, 2014
CHARNA RAM Vs. GIAN CHAND
July 9, 2014
CHARVI SAXENA Vs. CENTRAL BOARD OF SECONDARY EDUCATION
August 4, 2014
CHATERBHUJ Vs. SHYAMBATI
February 4, 2014
CHATTAR SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, HISAR AND OTHERS
August 26, 2014
CHATTAR SINGH Vs. STATE OF HARYANA
September 1, 2014
CHATTER BHUJ Vs. STATE OF HARYANA
January 23, 2014
CHAUDHARY AUTO DIVISION Vs. AJIT KAUR
August 27, 2014
CHAUDHARY CHARAN SINGH, HISAR AGRICULTURAL UNIVERSITY, HISAR Vs. SATYA BHAMA GUPTA
August 8, 2014
CHEMINOVA INDIA LIMITED Vs. STATE OF PUNJAB
February 24, 2014
CHET RAM Vs. STATE OF PUNJAB
February 19, 2014
CHETAK INTERNATIONAL TRANSPORT LIMITED Vs. LUXMI DEVI
July 2, 2014
CHETAN SINGH Vs. STATE OF PUNJAB
July 9, 2014
CHETNA COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. STATE OF HARYANA
July 18, 2014
CHEVRON INTERNATIONAL PRIVATE LIMITED Vs. STATE
August 19, 2014
CHHABRA FABRICS PRIVATE LIMITED Vs. BHAGWAN DASS
August 5, 2014
CHHABRA FABRICS PRIVATE LIMITED Vs. BHAGWAN DASS, PROPRIETOR OF DHINGRA
August 11, 2014
CHHATHI RAJ Vs. STATE OF HARYANA AND OTHERS
September 23, 2014
CHHATTAR SINGH Vs. STATE OF HARYANA
August 6, 2014
CHHAYA JINDAL Vs. STATE OF PUNJAB
September 3, 2014
CHHINDER KAUR Vs. STATE OF PUNJAB
January 16, 2014
CHHINDER KAUR Vs. BINDER SINGH AND ORS.
December 8, 2014
CHHINDER PAL KAUR Vs. SAYYAD JALAL JALALI
April 24, 2014
CHHINDO DEVI AND ANOTHER Vs. M/S. K.C. OIL MILLS AND OTHERS
May 27, 2014
CHHOTA RAM Vs. STATE OF PUNJAB
April 1, 2014
CHHOTE LAL AND ANOTHER Vs. DHARAMVIR AND ANOTHER
November 21, 2014
CHHOTO AND OTHERS Vs. MUKHTIAR SINGH AND OTHERS
September 3, 2014
CHHOTTA SINGH Vs. BALBIR SINGH
February 4, 2014
CHIEF CONSERVATOR OFFICER, FOREST DEPARTMENT, HARYANA Vs. SITA
January 16, 2014
CHIEF CONSERVATOR OFFICER, FOREST DEPARTMENT, HARYANA Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA
February 18, 2014
CHIEF EXECUTIVE OFFICER MEWAT DEVELOPMENT AGENCY Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT 1 HARYANA
January 30, 2014
CHIEF MEDICAL OFFICER, KARNAL Vs. KRISHAN LAL
March 27, 2014
CHIEF POST MASTER GENERAL Vs. PRESIDING OFFICER
August 1, 2014
CHIEF SECRETARY HARYANA Vs. B & R. ARORA INFRA TECHNO PRIVATE LIMITED
August 4, 2014
CHIEF SETTLEMENT COMMISSIONER Vs. CHANDGI RAM
January 23, 2014
CHINDER KAUR Vs. NAZAR SINGH
March 6, 2014
CHOLAMANDALAM M S GENERAL INSURANCE COMPANY LIMITED Vs. BIRBHAN AND OTHERS
November 4, 2014
CHOLAMANDLAM MS GENERAL INSURANCE COMPANY LIMITED Vs. RAJESH AND ORS.
May 14, 2014
CHOTTA SINGH Vs. STATE OF PUNJAB AND OTHERS
August 29, 2014
CHUHAR SINGH Vs. STATE OF PUNJAB
January 9, 2014
CHUNI LAL Vs. UNION OF INDIA
March 4, 2014
CHURIA RAM Vs. RAM CHANDER
January 16, 2014
CIT Vs. JASBIR SINGH
February 21, 2014
CITIZEN WELFARE SOCIETY (REGD.) Vs. STATE OF PUNJAB
January 23, 2014
COL BALDEV SINGH SEKHON & OTHERS Vs. STATE OF PUNJAB & OTHERS
November 27, 2014
COL. CHANDER BALLABH SHARMA Vs. UNION OF INDIA
July 17, 2014
COL. MANMOHAN SINGH BAINS @ MOHINI Vs. RACHHPAL KAUR
January 16, 2014
COLONEL (RETD.) HARINDER PAL SINGH Vs. UNION OF INDIA & ANOTHER
July 23, 2014
COMBISEVEN CONSULTANTS LTD Vs. STATE
April 22, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. LEADING SOLUTION INDIA P. LTD.
January 28, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. PEE IRON & STEEL CO. (P.) LTD
March 4, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. BSNL
February 3, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. MINI STEEL TRADERS
May 19, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. SAWAN MAL SHIBU MAL STEEL ROLLING MILLS
July 14, 2014
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. MALWA IRON AND STEEL CO.
July 17, 2014
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. K.C. ALLOYS & STEEL CASTINGS
April 23, 2014
COMMISSIONER OF CENTRAL EXCISE, PANCHKULA Vs. VARDHMAN STRIPS (P) LTDPUNLR
December 24, 2014
COMMISSIONER OF CUSTOMS Vs. S.K. PETROCHEM
April 28, 2014
COMMISSIONER OF INCOME TAX Vs. MALWA COTTON SPINNING MILLS LTD.
May 14, 2014
COMMISSIONER OF INCOME TAX Vs. PUNJAB AGRO FOODGRAINS CORPORATION
September 18, 2014
COMMISSIONER OF INCOME TAX Vs. RANA RANJIT SINGH
July 17, 2014
COMMISSIONER OF INCOME TAX Vs. RIPPEN AHUJA
March 4, 2014
COMMISSIONER OF INCOME TAX Vs. VARINDER RAWLLEY
January 28, 2014
COMMISSIONER OF INCOME TAX Vs. SONIA UPPAL
February 21, 2014
COMMISSIONER OF INCOME TAX Vs. SHYAM RAJ SINGH
March 21, 2014
COMMISSIONER OF INCOME TAX Vs. SURAJ DEV DADA
February 11, 2014
COMMISSIONER OF INCOME TAX Vs. SATISH ESTATE P. LTD
January 21, 2014
COMMISSIONER OF INCOME TAX Vs. DHANPAT RAI
January 10, 2014
COMMISSIONER OF INCOME TAX Vs. SPEEDWAYS TYRE LTD.
April 22, 2014
COMMISSIONER OF INCOME TAX Vs. S. A. BUILDERS LIMITED
January 22, 2014
COMMISSIONER OF INCOME TAX Vs. PUNJAB CHEMICAL AND CROP. PROTECTION LIMITED
August 25, 2014
COMMISSIONER OF INCOME TAX Vs. ARORA ALLOYS LTD.
July 21, 2014
COMMISSIONER OF INCOME TAX Vs. RAM STEEL INDUSTRIES
August 11, 2014
COMMISSIONER OF INCOME TAX Vs. EASTMAN IMPEX
December 18, 2014
COMMISSIONER OF INCOME TAX Vs. MOHINDER SINGH
January 27, 2014
COMMISSIONER OF INCOME TAX Vs. KAMAL INDUSTRY (HUF)
January 28, 2014
COMMISSIONER OF INCOME TAX Vs. THE NEW VIKAS COOPERATIVE HOUSE BUILDING SOCIETY LIMITED
January 9, 2014
COMMISSIONER OF INCOME TAX Vs. KAILASH KUMAR
January 29, 2014
COMMISSIONER OF INCOME TAX Vs. STOCK HOME INDIA LTD.
January 28, 2014
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN HYDRAULICS
January 13, 2014
COMMISSIONER OF INCOME TAX Vs. MEHAK FINVEST PVT. LTD.
July 17, 2014
COMMISSIONER OF INCOME TAX Vs. KAILASH GROVER
December 5, 2014
COMMISSIONER OF INCOME TAX Vs. JAGJIT SINGH CHAHAL
January 28, 2014
COMMISSIONER OF INCOME TAX Vs. NUCHEM LTD.
September 22, 2014
COMMISSIONER OF INCOME TAX Vs. NARESH KUMAR KOHLI
November 17, 2014
COMMISSIONER OF INCOME TAX Vs. CHRISTIAN MEDICAL COLLEGE
September 11, 2014
COMMISSIONER OF INCOME TAX Vs. RAJINDER PARSHAD JAIN
November 20, 2014
COMMISSIONER OF INCOME TAX Vs. NAHAR SPINNING MILLS LTD
March 6, 2014
COMMISSIONER OF INCOME TAX Vs. SATISH AGGARWAL AND CO
December 22, 2014
COMMISSIONER OF INCOME TAX Vs. SANDEEP GOYAL
February 12, 2014
COMMISSIONER OF INCOME TAX (CENTRAL) Vs. GOBIND RAM
May 2, 2014
COMMISSIONER OF INCOME TAX (CENTRAL), LUDHIANA Vs. BIMLA RANI
December 10, 2014
COMMISSIONER OF INCOME TAX I, CHANDIGARH Vs. VISHVAS,H NO 1006, SECTOR 19B, CHANDIGARH
May 13, 2014
COMMISSIONER OF INCOME TAX II Vs. EARTH TECH ENGINEERS
March 13, 2014
COMMISSIONER OF INCOME TAX, FARIDABAD Vs. M/S. IDICULA TRUST SOCIETY, FARIDABAD
April 11, 2014
COMMISSIONER OF INCOME TAX, FARIDABAD Vs. FOREMOST INTERNATIONAL PVT LTD
October 7, 2014
COMMISSIONER OF INCOME TAX, HISAR Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD , HISAR
October 1, 2014
COMMISSIONER OF INCOME TAX, JALANDHAR Vs. K D PRABHAKAR (HUF), C/O GOPAL DASS KHURMA RAM, PHAGWARA
February 3, 2014
COMMISSIONER OF INCOME TAX, JALANDHAR-II, JALANDHAR AND ORS Vs. JASBIR SINGH, NRI AND ORS
February 21, 2014
COMMISSIONER OF INCOME TAX, PATIALA Vs. AJAY KUMAR SINGLA
October 7, 2014
COMMISSIONER OF INCOME TAX-I Vs. PARAMJIT SINGH
November 3, 2014
COMMISSIONER OF INCOME TAX-I, CHANDIGARH Vs. YOGINDER MOHAN SEHGAL
April 22, 2014
COMMISSIONER OF INCOME TAX-II Vs. INDO GERMAN FABS
December 24, 2014
COMMISSIONER OF INCOME TAX-II, LUDHIANA Vs. M/S. POOJA INVESTMENT PVT. LTD., LUDHIANA
April 11, 2014
COMMISSIONER OF INCOME-TAX Vs. Y.M. SINGLA
February 26, 2014
COMMISSIONER OF INCOME-TAX Vs. NARINDER KUMAR SEKHRI
January 29, 2014
COMMISSIONER, CENTRAL EXCISE COMMISSIONERATE Vs. JYOTI SALES CORPORATION
September 22, 2014
COMMISSIONER, MUNICIPAL CORPORATION, CHANDIGARH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, CHANDIGARH
May 1, 2014
COMMR. OF C. EX. Vs. MOHINDRA IRON AND STEEL INDUS.
May 23, 2014
COMMR. OF C. EX. Vs. GILLETTE INDIA LTD.
July 3, 2014
COMPOSITE SCHEME OF AMALGAMATION AND ARRANGEMENT Vs. STATE
July 4, 2014
COMPTROLLER AND AUDITOR GENERAL OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH
February 24, 2014
CONSTABLE BALJINDER SINGH Vs. UNION OF INDIA AND ORS.
August 11, 2014
CONSTABLE BOHAR SINGH Vs. SHAMSHER SINGH
May 8, 2014
CONSTABLE MOHAN SINGH Vs. STATE OF HARYANA AND OTHERS
May 7, 2014
CONSTABLE RAJINDER SINGH Vs. STATE OF PUNJAB
July 22, 2014
CONSTABLE SURINDER SINGH Vs. HARYANA STATE
March 13, 2014
CONSTABLE VIRENDER SINGH Vs. STATE OF HARYANA
July 4, 2014
CONTESSA COMMERCIAL CO (P) LIMITED Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE) CUSTOMS HOUSE, CENTRAL EVENUE BUILDING, THE MALL, AMRITSAR
September 8, 2014
COROMANDEL AGRICO PVT. LTD. Vs. STATE OF HARYANA AND ORS.
August 13, 2014
COTTON CORPORATION OF INDIA LIMITED Vs. SHEO DAN MAL BABU RAM
July 10, 2014
COURT OF ITS OWN MOTION Vs. RAM PAL AND ORS.
November 10, 2014
COURT ON ITS OWN MOTION Vs. STATE OF PUNJAB
September 8, 2014
COURT ON ITS OWN MOTION Vs. STATES OF PUNJAB
July 16, 2014
COURT ON ITS OWN MOTION Vs. ROHIN KUMAR @ ROHIN AGGARWAL
March 25, 2014
COURT ON ITS OWN MOTION Vs. STATE OF PUNJAB
May 28, 2014
COURT ON ITS OWN MOTION Vs. MURARI LAL & OTHERS
November 20, 2014
COURT ON ITS OWN MOTION Vs. STATE OF PUNJAB AND OTHERS
December 17, 2014
CROWN PACKAGES PVT LTD Vs. EXPORT AND IMPORT BANK
December 8, 2014
D C STEELS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, LUDHIANA
March 21, 2014
D K KAUSHAL Vs. PUNJAB STATE WAREHOUSING CORPORATION AND ANOTHER
August 20, 2014
D MECH ELECTRICAL PVT LTD Vs. HARYANA FINANCIAL CORPORATION AND ANOTHER
September 24, 2014
D P SHARDA Vs. STATE OF PUNJAB AND OTHERS
November 12, 2014
D.P. SINGH CHADHA Vs. COMMISSIONER OF CENTRAL EXCISE
March 26, 2014
D.P.D. INDUSTRIES Vs. COMMISSIONER
March 27, 2014
D.S. DHANKHAR Vs. KAMLESH
May 16, 2014
DAKSHA BHARDWAJ AND ORS. Vs. ANMOL SETHI AND ORS.
December 1, 2014
DAKSHIN HARYANA BIJLI VITRAN NIGAM Vs. MAHABIR SINGH
May 27, 2014
DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED Vs. LALIT MOHAN
July 9, 2014
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD Vs. JEET RAM
September 8, 2014
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. Vs. SANJAY KUMAR
April 4, 2014
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. AND ORS. Vs. SANTOSH DEVI
July 2, 2014
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. AND OTHERS Vs. N.D. CHAUDHARY
March 26, 2014
DAL CHAND Vs. K.B. HYDRAULIC ENGINEERING WORKS (REGD.)
October 6, 2014
DALAL AUTO ENGINEERING INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
February 18, 2014
DALBAR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
October 7, 2014
DALBIR Vs. STATE OF HARYANA
May 28, 2014
DALBIR Vs. GRAM PANCHAYAT
July 8, 2014
DALBIR AND OTHERS Vs. SATBIR SINGH AND OTHERS
October 17, 2014
DALBIR KAUR Vs. PRITAM SINGH
July 23, 2014
DALBIR SINGH Vs. THE STATE OF HARYANA
May 8, 2014
DALBIR SINGH Vs. UNION OF INDIA
April 2, 2014
DALBIR SINGH Vs. SWARAN SINGH
July 14, 2014
DALBIR SINGH Vs. STATE OF PUNJAB
March 14, 2014
DALBIR SINGH Vs. STATE OF PUNJAB
February 20, 2014
DALER SINGH Vs. FINANCIAL COMMISSIONER HARYANA
April 23, 2014
DALER SINGH Vs. STATE OF PUNJAB
July 14, 2014
DALER SINGHANOTHER Vs. STATE OF PUNJAB
May 27, 2014
DALIP CHAND Vs. MOHAN SINGH
November 3, 2014
DALIP KUMAR Vs. SUNITA
February 3, 2014
DALIP KUMAR Vs. STATE OF HARYANA
August 26, 2014
DALIP KUMAR JHA AND ORS. Vs. STATE OF PUNJAB AND ORS.
December 1, 2014
DALIP MASIH Vs. STATE OF PUNJAB
April 23, 2014
DALIP SINGH Vs. FINANCIAL COMMISSIONER
July 30, 2014
DALIP SINGH Vs. STATE OF PUNJAB
July 14, 2014
DALIP SINGH Vs. SHIV MANDIR AND ORS.
May 15, 2014
DALIP SINGH Vs. BANARSI DASS
February 26, 2014
DALIP SINGH Vs. STATE OF PUNJAB AND OTHERS
April 3, 2014
DALIP SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
May 30, 2014
DALIP SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
September 16, 2014
DALIP SINGH AND OTHERS Vs. FINANCIAL COMMISSIONER, COOPERATION AND OTHERS
December 23, 2014
DALJEET KAUR Vs. STATE OF PUNJAB
June 13, 2014
DALJEET SINGH Vs. PUNJAB STATE POWER CORPORATION LIMITED
July 15, 2014
DALJIT KAUR Vs. JAGDEV SINGH
March 10, 2014
DALJIT KAUR Vs. STATE OF PUNJAB
June 12, 2014
DALJIT KAUR Vs. STATE OF PUNJAB
June 10, 2014
DALJIT KAUR Vs. STATE OF PUNJAB
May 26, 2014
DALJIT KAUR Vs. DARSHAN SINGH
February 19, 2014
DALJIT KAUR Vs. AMARJIT KAUR AND ORS.
October 28, 2014
DALJIT KAUR @AMARJIT KAUR Vs. PUNJAB STATE
July 31, 2014
DALJIT KUMAR Vs. STATE OF PUNJAB
May 14, 2014
DALJIT SINGH Vs. STATE OF PUNJAB
April 11, 2014
DALJIT SINGH Vs. LAKHBIR SINGH
February 5, 2014
DALJIT SINGH Vs. STATE OF PUNJAB AND ORS.
December 17, 2014
DALJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
October 14, 2014
DALJIT SINGH Vs. UNION OF INDIA
July 23, 2014
DALJIT SINGH Vs. STATE OF PUNJAB
November 20, 2014
DALJIT SINGH ALIAS SETHI Vs. STATE OF PUNJAB
May 23, 2014
DALJIT SINGH AND ANOTHER Vs. SUPERINTENDING CANAL OFFICER, SIRHIND CANAL CIRCILE, LUDHIANA AND OTHERS
July 25, 2014
DALJIT SINGH GREWAL Vs. STATE INFORMATION COMMISSION, PUNJAB AND OTHERS
October 9, 2014
DALRAJ @ RAJA Vs. STATE OF PUNJAB
September 29, 2014
DALVINDER SINGH AND ANOTHER Vs. RAGHBIR SINGH AND ANOTHER
September 12, 2014
DALWINDER KAUR Vs. STATE OF PUNJAB
June 12, 2014
DALWINDER SINGH Vs. STATE OF HARYANA
January 9, 2014
DALWINDER SINGH Vs. STATE OF PUNJAB AND ORS.
August 20, 2014
DALWINDER SINGH @ BALWINDER SINGH Vs. KISHAN SINGH AND OTHERS
September 19, 2014
DAPINDER SINGH Vs. STATE OF PUNJAB
July 21, 2014
DARA SINGH Vs. STATE OF PUNJAB
May 20, 2014
DARA SINGH Vs. STATE OF PUNJAB
July 30, 2014
DARA SINGH Vs. STATE OF HARYANA
April 28, 2014
DARBARA SINGH Vs. JASWANT KAUR
January 8, 2014
DARBARA SINGH Vs. PARKASH MISHRA
September 15, 2014
DARGAH CHAR QUTUB HANSI Vs. UNION OF INDIA
November 11, 2014
DARSHAN KAUR Vs. STATE OF PUNJAB
July 18, 2014
DARSHAN KAUR PAINTAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
December 1, 2014
DARSHAN KUMAR Vs. EX SERVICEMAN HIRE PURCHASE FINANCE PVT LTD CO AND ANOTHER
July 24, 2014
DARSHAN LAL Vs. STATE OF PUNJAB
April 9, 2014
DARSHAN LAL KWATRA Vs. STATE OF HARYANA
July 14, 2014
DARSHAN LAL OBEROI Vs. BABU LAL
February 20, 2014
DARSHAN SINGH Vs. STATE OF PUNJAB
April 4, 2014
DARSHAN SINGH Vs. SURJIT KAUR
July 21, 2014
DARSHAN SINGH Vs. STATE OF PUNJAB
March 13, 2014
DARSHAN SINGH Vs. STATE OF PUNJAB
February 28, 2014
DARSHAN SINGH Vs. STATE OF HARYANA
July 7, 2014
DARSHAN SINGH Vs. STATE OF PUNJAB
July 17, 2014
DARSHAN SINGH Vs. SHAMSHER SINGH AND ORS.
December 1, 2014
DARSHAN SINGH Vs. AMARJIT SINGH
July 21, 2014
DARSHAN SINGH Vs. DALIP KAUR
October 6, 2014
DARSHAN SINGH Vs. STATE OF PUNJAB
May 1, 2014
DARSHAN SINGH Vs. PRESIDING OFFICER
July 31, 2014
DARSHAN SINGH Vs. STATE OF PUNJAB AND OTHERS
February 20, 2014
DARSHAN SINGH Vs. STATE OF PUNJAB
August 29, 2014
DARSHAN SINGH Vs. NARANJAN SINGH
February 21, 2014
DARSHAN SINGH Vs. SUKHDEV KAUR @ SHIV DEV KAUR
May 15, 2014
DARSHAN SINGH Vs. GURPARKAR SINGH AND ANR.
January 31, 2014
DARSHAN SINGH Vs. APPAR SINGH AND ANOTHER
June 30, 2014
DARSHAN SINGH Vs. FINANCIAL COMMISSIONER (APPEALS-II)PUNJAB AND OTHERS
August 9, 2014
DARSHAN SINGH Vs. KEWAL MOHAN AND ORS.
December 15, 2014
DARSHAN SINGH Vs. STATE OF PUNJAB
April 21, 2014
DARSHAN SINGH Vs. STATE OF PUNJAB
February 25, 2014
DARSHAN SINGH Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM
April 24, 2014
DARSHAN SINGH @ DARSHA Vs. STATE OF PUNJAB
July 30, 2014
DARSHAN SINGH AND ORS. Vs. GULZAR SINGH AND ORS.
November 11, 2014
DARSHAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
August 14, 2014
DARSHANA Vs. STATE OF PUNJAB
May 22, 2014
DARSHANI DEVI Vs. BALJINDER SINGH
June 30, 2014
DARSHNA Vs. STATE OF HARYANA AND ORS.
August 11, 2014
DARSHNA @ MOLI Vs. STATE OF PUNJAB
February 6, 2014
DARSHNA DEVI Vs. RAM LAL
February 6, 2014
DARSHNA DEVI Vs. KEWAL KRISHAN
December 10, 2014
DARSHNA RANI AND ANOTHER Vs. STATE OF PUNJAB
July 10, 2014
DARYA SINGH Vs. MEETHA RAM
January 30, 2014
DARYAO SINGH Vs. HARYANA TOURISM CORPORATION
October 27, 2014
DASHMINDER KAUR AND OTHERS Vs. GIAN SINGH AND OTHERS
September 2, 2014
DAUD Vs. STATE OF HARYANA
August 14, 2014
DAULAT RAM Vs. CENTRAL BUREAU OF INVESTIGATION
May 22, 2014
DAVID MASIH Vs. STATE OF PUNJAB AND ANOTHER
November 27, 2014
DAVINDER KAUR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
November 27, 2014
DAVINDER KUMAR ALIAS NINDER Vs. STATE OF PUNJAB
January 13, 2014
DAVINDER SINGH Vs. UNION OF INDIA
July 18, 2014
DAVINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
September 12, 2014
DAVINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
September 26, 2014
DAVINDER SINGH Vs. STATE OF PUNJAB
April 22, 2014
DAVINDER SINGH @ COMPUTER Vs. STATE OF PUNJAB
March 11, 2014
DAVINDER SINGH SODHI Vs. STATE OF HARYANA
September 11, 2014
DAYA BHAN YADAV Vs. AGYA WANTI AND ORS.
August 11, 2014
DAYA NAND Vs. SARISHTI PAL SINGH
November 21, 2014
DAYA NAND Vs. S D O HOUSING BOARD, MOHINDERGARH AND OTHERS
November 28, 2014
DAYA NAND AND OTHERS Vs. PUSHPA RANI AND OTHERS
January 20, 2014
DAYA NAND AND OTHERS Vs. RAJBIR AND OTHERS
September 16, 2014
DAYA NAND CONSTABLE Vs. HARYANA STATE AND OTHERS
December 15, 2014
DAYA RANI Vs. BANSI LAL
July 11, 2014
DAYA SINGH Vs. STATE OF HARYANA
May 2, 2014
DAYAL DASS CHARITABLE TRUST Vs. COLLECTOR, SONEPAT AND ORS.
May 13, 2014
DAYAL KAUR Vs. FINANCIAL COMMISSIONER AND ORS.
May 21, 2014
DAYAL SINGH Vs. AVTAR SINGH AND ORS.
May 16, 2014
DAYALOO MAL GIAN CHAND AND ORS. Vs. UNION OF INDIA AND ORS.
December 9, 2014
DEBESH CHAKRABORTY Vs. THE PUNJAB STATE ELECTRICITY BOARD
July 17, 2014
DECCAN CHRONICLES HOLDINGS LTD AND OTHERS Vs. RELIGARE FINVEST LTD
October 14, 2014
DEEP CHAND Vs. DHARAMVIR
July 9, 2014
DEEP HARDWARE STORE Vs. JENSON AND NICHOLSON INDIA LIMITED
May 21, 2014
DEEP NARAIN Vs. STATE OF HARYANA
February 7, 2014
DEEPAK Vs. STATE OF HARYANA
June 3, 2014
DEEPAK Vs. STATE OF HARYANA
April 3, 2014
DEEPAK Vs. STATE OF HARYANA AND OTHERS
November 25, 2014
DEEPAK AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
August 29, 2014
DEEPAK BUILDERS Vs. UNION OF INDIA
April 1, 2014
DEEPAK GARG Vs. STATE OF PUNJAB
July 24, 2014
DEEPAK KUMAR Vs. STATE OF HARYANA
January 30, 2014
DEEPAK KUMAR Vs. STATE OF PUNJAB
May 30, 2014
DEEPAK KUMAR Vs. UNION OF INDIA
September 12, 2014
DEEPAK KUMAR Vs. NEETU SINGH
January 15, 2014
DEEPAK PARTHI Vs. BHOMINDER KAUR PABLA
August 12, 2014
DEEPAK PROJECTS PVT. LTD. Vs. AVTAR SINGH
February 3, 2014
DEEPAK RANA Vs. STATE OF HARYANA
April 4, 2014
DEEPAK SHARMA Vs. HARDEEP KAUR
May 12, 2014
DEEPAK SHARMA Vs. STATE OF PUNJAB
December 23, 2014
DEEPAK SHARMA Vs. STATE OF PUNJAB
April 9, 2014
DEEPAK VERMA Vs. UNION OF INDIA
September 10, 2014
DEEPAK YADAV Vs. STATE OF HARYANA
July 24, 2014
DEEPALI BASSI Vs. STATE OF PUNJAB
April 25, 2014
DEEPEINDER SINGH MANN Vs. RANJIT KAUR
March 7, 2014
DEEPENDER Vs. STATE OF HARYANA AND OTHERS
October 9, 2014
DEEPIKA ARORA Vs. RAVINDER GABA
April 23, 2014
DEEPIKA MADAAN Vs. STATE OF HARYANA
June 10, 2014
DEEPO WIFE OF SH. BIHARI SINGH Vs. MOHINDER SINGH
May 26, 2014
DEEWANA Vs. STATE OF HARYANA AND OTHERS
December 5, 2014
DEFECTO INFOTECH PVT. LTD Vs. STATE OF PUNJAB
August 1, 2014
DEHAR VANSHI MINI RICE MILLS Vs. RAJENDER KUMAR
July 25, 2014
DELHI DIOCESAN TRUST ASSOCIATION Vs. ASHWANI KUMAR
April 1, 2014
DEPUTY DIVISIONAL MANAGER (PLI) Vs. PERMANENT LOK ADALAT (PUBLIC UTILITY SERVICES) AND ORS.
April 22, 2014
DEPUTY EXCISE & TAXATION COMMISSIONER (SALES TAX) KAITHAL Vs. PRESIDING OFFICER, LABOUR COURT
March 19, 2014
DEPUTY GENERAL MANAGER, BHARAT SANCHAR NIGAM LIMITED Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR
January 30, 2014
DES RAJ Vs. CHETAN KAUSHIK
May 28, 2014
DES RAJ Vs. KARTAR CHAND
April 2, 2014
DES RAJ Vs. CHANDIGARH ADMINISTRATION
May 22, 2014
DES RAJ Vs. STATE OF PUNJAB
February 19, 2014
DES RAJ Vs. STATE OF PUNJAB
April 4, 2014
DES RAJ AND ORS. Vs. STATE OF PUNJAB AND ORS.
December 23, 2014
DES RAJ CHAWLA Vs. HARAYAN URBAN DEVELOPMENT AUTHORITY AND OTHERS
December 3, 2014
DES RAJ SITARA LAL Vs. STATE OF PUNJAB AND OTHERS
November 3, 2014
DESA AND OTHERS Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, AMRITSAR AND OTHERS
September 30, 2014
DESH PAL Vs. STATE OF HARYANA
April 21, 2014
DESH RAJ AND ANOTHER Vs. NATIONAL INSURANCE COMPANY LTD
October 16, 2014
DESH SEWAK FOUNDRY Vs. PRESIDING OFFICER, LABOUR COURT
February 28, 2014
DEV INDER SINGH Vs. PARAMJIT SINGH
March 24, 2014
DEV KUMARI Vs. VALLABH DASS
February 11, 2014
DEV RAJ Vs. STATE OF PUNJAB AND OTHERS
December 9, 2014
DEV RAJ Vs. STATE OF PUNJAB
May 1, 2014
DEV RAJ AND ORS. Vs. STATE OF HARYANA AND ORS.
August 6, 2014
DEV RAJ INSTITUTE OF MANAGEMENT & TECHNOLOGY SOCIETY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
February 4, 2014
DEV RATURI AND OTHERS Vs. GURU NANAK DEV UNIVERSITY AND ANOTHER
August 25, 2014
DEV SINGH AND ANOTHER Vs. SUKHDEV KAUR AND OTHERS
December 11, 2014
DEVDUTT Vs. STATE OF HARYANA
January 10, 2014
DEVENDER Vs. STATE OF HARYANA
April 11, 2014
DEVENDER AND ORS. Vs. VINMAN CONSTRUCTION PVT. LTD. AND ORS.
July 9, 2014
DEVENDER GUPTA Vs. STATE OF HARYANA
February 25, 2014
DEVENDER KUMAR Vs. NAND ENGINEERING WORKS
January 8, 2014
DEVENDER SHARMA Vs. PAWAN SHARMA
March 19, 2014
DEVENDER SINGH Vs. STATE OF HARYANA
February 21, 2014
DEVESH PURAN Vs. UNION OF INDIA
June 30, 2014
DEVI DAYAL Vs. AJMERO DEVI AND ORS.
August 18, 2014
DEVI LAL Vs. COMMISSIONER
January 28, 2014
DEVI LAL Vs. THE DISTRICT & SESSIONS JUDGE, FATEHABAD AND ORS.
July 1, 2014
DEVI LAL Vs. STATE OF PUNJAB
December 3, 2014
DEVI RAM Vs. HARYANA FINANCIAL CORPORATION AND ORS.
April 21, 2014
DEVI RAM PUNIA Vs. STATE OF HARYANA
February 24, 2014
DEVI SINGH Vs. COLLECTOR, REWARI
March 13, 2014
DEVINDER KAUR Vs. STATE OF PUNJAB AND ORS.
September 23, 2014
DEVINDER KUMAR Vs. NACHHATTAR SINGH
February 6, 2014
DEVINDER KUMAR GULATI Vs. STATE OF HARYANA
May 22, 2014
DEVINDER SINGH Vs. GURDEEP SINGH
February 18, 2014
DEVINDER SINGH Vs. KULDIP KAUR
February 19, 2014
DEVINDER SINGH Vs. STATE OF PUNJAB
May 13, 2014
DEVINDER SINGH Vs. STATE OF PUNJAB
January 14, 2014
DEVINDER SINGH Vs. STATE OF PUNJAB
November 25, 2014
DEVINDER SINGH GILL Vs. HARYANA STATE ELECTRICITY BOARD
February 11, 2014
DEVRAJ Vs. SHISH RAM
May 8, 2014
DEVWART AND ANOTHER Vs. JITENDER SINGH
August 20, 2014
DEWAN SINGH Vs. STATE OF PUNJAB
July 9, 2014
DHAN BAHADUR Vs. PRESIDING OFFICER
April 21, 2014
DHANANDER Vs. STATE OF HARYANA
September 3, 2014
DHANANJAY AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
December 9, 2014
DHANI DEVI Vs. STATE OF HARYANA
May 26, 2014
DHANI RAM Vs. STATE OF HARYANA
January 9, 2014
DHANI RAM Vs. KAMAL NAIN SINGH
May 19, 2014
DHANNA AND OTHERS Vs. MOHAN LAL SHARMA AND OTHERS
September 16, 2014
DHANNA SINGH Vs. GURBACHAN SINGH
January 29, 2014
DHANNA SINGH Vs. RAJ KUMAR
December 4, 2014
DHANNU @ SHIV SINGH Vs. STATE OF HARYANA
April 22, 2014
DHANPATI AND ANOTHER Vs. STATE OF HARYANA
October 7, 2014
DHANWANT SINGH Vs. UNION TERRITORY, CHANDIGARH AND OTHERS
September 26, 2014
DHARA CHAPRANA Vs. STATE OF HARYANA AND ANOTHER
June 30, 2014
DHARAM KAUR Vs. STATE OF HARYANA
July 18, 2014
DHARAM PAL Vs. STATE OF PUNJAB
January 10, 2014
DHARAM PAL Vs. STATE OF HARYANA
May 15, 2014
DHARAM PAL Vs. SIS RAM
February 5, 2014
DHARAM PAL Vs. PALA RAM
August 20, 2014
DHARAM PAL AND OTHERS Vs. BALDEV CHAND AND ANOTHER
December 10, 2014
DHARAM PAL CONTRACTORS HOT MIX PLANT DANEWALA Vs. STATE OF PUNJAB
November 5, 2014
DHARAM PAL DILAWARI Vs. IQBAL SINGH
September 10, 2014
DHARAM PAL SAINI Vs. STATE OF HARYANA
April 21, 2014
DHARAM PAL SETH & ORS Vs. STATE OF PUNJAB
October 7, 2014
DHARAM PAUL AND COMPANY LUDHIANA Vs. STATE OF PUNJAB
April 2, 2014
DHARAM SINGH Vs. STATE OF HARYANA
July 25, 2014
DHARAM SINGH Vs. RATTAN SINGH AND ORS.
August 26, 2014
DHARAM SINGH Vs. U T CHANDIGARH
February 7, 2014
DHARAM SINGH Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA
February 13, 2014
DHARAM SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
November 5, 2014
DHARAM SINGH KHALSA AND OTHERS Vs. STATE OF PUNJAB
August 13, 2014
DHARAMANDER Vs. STATE OF HARYANA
February 12, 2014
DHARAMBIR Vs. RAM
March 25, 2014
DHARAMBIR Vs. DEPUTY COLLECTOR, ADAMPUR WATER SERVICES DIVISION, HISAR AND OTHERS
October 13, 2014
DHARAMBIR Vs. HARIYA
April 28, 2014
DHARAMBIR Vs. COMMISSIONER, ROHTAK DIVISION, ROHTAK AND OTHERS
November 26, 2014
DHARAMBIR Vs. M/S. GLADE PROP
October 1, 2014
DHARAMPAL Vs. STATE OF PUNJAB
July 15, 2014
DHARAMPAL Vs. PHOOLWATI
May 28, 2014
DHARAMPAL Vs. STATE OF HARYANA
March 3, 2014
DHARAMPAL Vs. THE FINANCIAL COMMISSIONER, HARYANA AND OTHERS
May 28, 2014
DHARAMPAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
September 3, 2014
DHARAMPAL SINGH Vs. UNION OF INDIA
June 30, 2014
DHARAMVIR Vs. STATE OF HARYANA AND OTHERS
November 12, 2014
DHARAMVIR SINGH Vs. STATE OF HARYANA
July 23, 2014
DHARAMVIR SINGH Vs. DALJIT SINGH
March 6, 2014
DHARMINDER Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
May 27, 2014
DHARMINDER JAIN Vs. STATE OF HIMACHAL PRADESH
July 10, 2014
DHARMINDER KUMAR Vs. TILAK RAJ SHARMA
May 26, 2014
DHARMINDER KUMAR Vs. STATE OF PUNJAB
March 25, 2014
DHEERAJ Vs. STATE OF HARYANA
May 9, 2014
DHEERAJ ARORA Vs. STATE OF HARYANA
July 25, 2014
DHEERAJ SINGH Vs. STATE OF HARYANA
November 13, 2014
DHILLON OIL AND FATS PVT. LTD. Vs. COMMISSIONER OF C. EX., LUDHIANA
October 9, 2014
DHIMAN ENGINEERING CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
May 27, 2014
DHIR GLOBAL INDUSTRIES PVT. LTD Vs. GAJRAJ SINGH
February 10, 2014
DHIRAJ KAKKAR Vs. STATE OF HARYANA
May 30, 2014
DHIVYA S. Vs. STATE OF PUNJAB AND ORS.
November 12, 2014
DHODHA HOUSE, KOTKAPURA Vs. COMMISSIONER OF INCOME TAX, JALANDHAR
February 28, 2014
DHOOP SINGH Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA
January 16, 2014
DHUP SINGH Vs. PHERU
January 9, 2014
DHUP SINGH Vs. UNION OF INDIA
July 9, 2014
DIAL SINGH Vs. STATE OF PUNJAB
January 15, 2014
DIDAR SINGH Vs. STATE OF PUNJAB
July 23, 2014
DIDAR SINGH Vs. PRITAM KAUR
February 3, 2014
DIDAR SINGH Vs. STATE OF PUNJAB
May 7, 2014
DIL KAUR Vs. STATE OF HARYANA
January 15, 2014
DILA RAM Vs. JETHU RAM
April 1, 2014
DILAWAR SINGH Vs. AJIT KUMAR
February 10, 2014
DILBAG SINGH Vs. STATE OF HARYANA
July 23, 2014
DILBAG SINGH Vs. STATE OF PUNJAB
May 28, 2014
DILBAG SINGH Vs. JAGBIR SINGH
January 30, 2014
DILBAG SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
September 23, 2014
DILBAGH SINGH Vs. STATE OF PUNJAB
April 3, 2014
DILBAGH SINGH Vs. STATE OF PUNJAB
March 21, 2014
DILBAGH SINGH Vs. DEPUTY COMMISSIONER-CUM-ELECTION TRIBUNAL, TARN TARAN AND ORS.
November 26, 2014
DILBAGH SINGH Vs. NEW INDIA ASSURANCE CO. LTD.
April 3, 2014
DILBAGH SINGH Vs. CENTRAL BUREAU OF INVESTIGATION, CHANDIGARH
August 27, 2014
DILBAGH SINGH ALIAS BAGGA Vs. STATE OF PUNJAB
January 20, 2014
DILBAGH SINGH AND OTHERS Vs. STATE OF HARYANA
August 22, 2014
DILBAGH SINGH BOORA Vs. STATE OF HARYANA
February 11, 2014
DILBIR SINGH Vs. BRIJ MOHAN SINGH
July 21, 2014
DILDAR SINGH @ NIHANG AND OTHERS Vs. STATE OF PUNJAB
October 13, 2014
DILPREET SINGH Vs. PUNJAB STATE POWER CORPORATION LTD.
January 13, 2014
DILPREET SINGH AND ORS. Vs. THE UNITED INDIA INSURANCE CO. LTD. AND ORS.
September 12, 2014
DILRAJ SINGH SON OF AMRIK SINGH Vs. STATE OF PUNJAB
October 17, 2014
DILRANJAN Vs. STATE OF HARYANA
May 30, 2014
DILSHER SINGH Vs. STATE OF PUNJAB
May 13, 2014
DIMPLE ARORA Vs. PEPSU ROAD TRANSPORT CORPORATION
July 15, 2014
DINESH Vs. STATE OF HARYANA
May 22, 2014
DINESH Vs. STATE OF HARYANA
July 16, 2014
DINESH ALIAS SURAJ PAL Vs. STATE OF HARYANA
April 24, 2014
DINESH JAIN AND ORS. Vs. U.T. CHANDIGARH AND ORS.
August 4, 2014
DINESH KUMAR Vs. CHANDIGARH INDUSTRIAL & TOURISM DEVELOPMENT CORPORATION LTD.
July 17, 2014
DINESH KUMAR Vs. BALDEV RAJ AND ANOTHER
August 25, 2014
DINESH KUMAR Vs. NARESH KUMARI AND OTHERS
November 4, 2014
DINESH KUMAR Vs. TARA SINGH
January 16, 2014
DINESH KUMAR Vs. STATE OF HARYANA
February 17, 2014
DINESH KUMAR AND ORS. Vs. UNION TERRITORY AND ORS.
December 22, 2014
DINESH KUMAR PRASHAR AND ANR Vs. RAKESH PRASHAR AND ORS
July 4, 2014
DINESH KUMAR SHARMA Vs. S. ANURADHA
February 20, 2014
DINESH MAHAJAN Vs. STATE OF PUNJAB
April 21, 2014
DINESH MOHAN Vs. STATE OF PUNJAB AND ANOTHER
December 16, 2014
DIRECTOR GENERAL DEPARTMENT OF SPORTA AND YOUTH AFFAIRS, HARYANA Vs. NARESH PAL
January 16, 2014
DIRECTOR, CENTRAL STATE FARM, HISAR Vs. RAMESHWAR DASS & ANOTHER
August 27, 2014
DIRECTOR, PRIMARY EDUCATION, HARYANA Vs. SURESH KUMAR
May 9, 2014
DIRECTOR-CUM-APPOINTING AUTHORITY Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
March 31, 2014
DIRECTOR/DIRECTOR IN CHARGE, CENTRAL STATE FARM CORPORATION OF INDIA LIMITED AND ANOTHER Vs. NORANG AND ANOTHER
September 3, 2014
DIRECTOR/DIRECTOR IN CHARGE, CENTRAL STATE FARM CORPORATION OF INDIA LIMITED AND ORS. Vs. CHANDA AND ORS.
August 5, 2014
DISTRICT BAR ASSOCIATION Vs. STATE OF HARYANA
July 18, 2014
DISTRICT FOOD AND SUPPLIES CONTROLLER, BHIWANI Vs. SANJAY
November 3, 2014
DISTRICT PRIMARY EDUCATION OFFICER, SONEPAT AND ANOTHER Vs. SHAMSHER SINGH AND ANOTHER
September 22, 2014
DISTRICT RED CROSS SOCIETY Vs. PRESIDING OFFICER
August 6, 2014
DISTRICT RED CROSS SOCIETY Vs. PRESIDING OFFICER
April 7, 2014
DISTRICT RURAL DEVELOPMENT AGENCY Vs. WASSAN SINGH
March 3, 2014
DISTRICT TRANSPORT OFFICER, PANIPAT Vs. RAJESH
February 3, 2014
DIVISIONAL FOREST OFFICE, GURDASPUR AND ORS. Vs. GIAN SINGH AND ORS.
January 30, 2014
DIVISIONAL FOREST OFFICER (TERRITORIAL) BHIWANI ETC Vs. BANWARI AND ANOTHER
September 6, 2014
DIVISIONAL FOREST OFFICER, AMBALA AND ANOTHER Vs. MAM RAJ AND ANOTHER
December 17, 2014
DIVISIONAL FOREST OFFICER, SEED COLLECTION DIVISION, HARYANA Vs. RESHMA DEVI
March 13, 2014
DIVYA P. WANGOO Vs. THE DIRECTOR, POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH
November 14, 2014
DIWAKAR COTTON MILLS Vs. COMMISSIONER OF INCOME TAX, ROHTAK
March 3, 2014
DIWAN SINGH PURI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
May 15, 2014
DOABA HOTELIERS PVT LTD JULLUNDUR Vs. KRISHNA WATI AND OTHERS
August 6, 2014
DORAHA COOPERATIVE LABOUR & CONSTRUCTION SOCIETY LTD. Vs. STATE OF PUNJAB
January 31, 2014
DR. (MRS.) GARGI BHATIA Vs. BALDEV SINGH AND OTHERS
May 15, 2014
DR. DAYA KRISHAN MANGAL Vs. RAJIV SHAH AND ANR.
February 19, 2014
DR. GAURAV SHARMA MURLIDHAR AND OTHERS Vs. NATIONAL BOARD OF EDUCATION AND OTHERS
November 19, 2014
DR. KAMALPREET SINGH Vs. STATE OF PUNJAB
April 28, 2014
DR. NALINI KAUSHAL Vs. THE ESTATE OFFICER, HUDA AND OTHERS
August 12, 2014
DR. RAVINDER KOHLI Vs. STATE OF PUNJAB
May 1, 2014
DSM ANTI INFECTIVES INDIA LTD. Vs. STATE OF HARYANA AND ORS.
August 1, 2014
DSM INDIA PVT. LTD. Vs. MAANAV YASHROY
January 9, 2014
DUDH NATH Vs. STATE OF HARYANA AND OTHERS
April 21, 2014
DULI CHAND Vs. STATE OF HARYANA AND ANOTHER
April 24, 2014
DULI CHAND Vs. STATE OF HARYANA AND ANOTHER
April 3, 2014
DULLAWATI Vs. SAKIR HUSSAIN
May 14, 2014
DURGA DUTT Vs. STATE OF HARYANA
April 4, 2014
DURGA PARSHAD Vs. MANGAT RAM AND OTHERS
August 25, 2014
DURGA TRANSPORT AND ORS. Vs. INDERPAL SINGH AND ORS.
May 14, 2014
DURGESH Vs. STATE OF HARYANA
May 28, 2014
DUSHYANT Vs. STATE OF HARYANA
August 2, 2014
DUSHYANT KUMAR Vs. STATE OF HARYANA
March 6, 2014
E A S I RAJPAL, NO 208 Vs. STATE OF HARYANA AND OTHERS
August 29, 2014
ELDECO MIDC SEZ LIMITED Vs. ELDECO INFRASTRUCTURE AND PROPERTIES LIMITED
August 5, 2014
ELECTROMECH ENGINEERS Vs. STATE OF HARYANA
October 9, 2014
EMBROCIA HATCHERIES (P) LTD. Vs. SUDESH SETHI
February 10, 2014
EMPLOYEES STATE INS CORPORATION, CHANDIGARH Vs. PARMINDER SINGH
February 7, 2014
ENGINEER-IN-CHIEF, PWD (PUBLIC HEALTH), HARYANA & ANOTHER Vs. SAHIB SINGH (NOW DECEASED) THROUGH HIS LRS & OTHERS
September 17, 2014
ENTREPRENEURS(CALCUTTA) PVT LTD Vs. MATADIN
January 17, 2014
ER. JIT SINGH MALLAH Vs. PUNJAB STATE POWER CORPORATION LTD
July 25, 2014
ESCORTS EMPLOYEES ANCILLARIES LTD FARIDABAD Vs. COMMISSIONER OF INCOME-TAX HARYANA, ROHTAK
January 10, 2014
ESHAAN MEDICOS Vs. STATE OF PUNJAB
March 21, 2014
ESTATE OFFICER Vs. SATWANT KAUR
July 14, 2014
EX Vs. UNION OF INDIA & ANOTHER
July 23, 2014
EX. LT. COLONEL A.C. TEWARI Vs. UNION OF INDIA AND ORS.
September 29, 2014
EX. SPR SYED NIZAMUDDIN Vs. PUNJAB STATE ELECTRICITY BOARD
May 23, 2014
EX.NAIK UMED SINGH Vs. UNION OF INDIA
May 14, 2014
EXCISE AND TAXATION COMMISSIONER Vs. MORINDA COOPERATIVE SUGAR MILLS LTD
January 30, 2014
EXECUTIVE ENGINEER D S DIVN, P S P C L Vs. SANJEEV KUMAR
April 28, 2014
EXECUTIVE ENGINEER, KARNAL Vs. RAJINDER SINGH
January 14, 2014
EXECUTIVE ENGINEER, LOHARU WATER SERVICES DIVISION, IRRIGATION DEPARTMENT, BHIWANI Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, HISAR AND ANOTHER
September 12, 2014
EXECUTIVE ENGINEER, PROVINCIAL DIVISION, PWD, B&R BRANCH, LUDHIANA Vs. ANIL KUMAR GUPTA
April 24, 2014
EXECUTIVE ENGINEER, PUBLIC HEALTH ENGINEERING DIVISION NO 2, ROHTAK Vs. JAIBIR SINGH AND ANOTHER
December 5, 2014
EXECUTIVE ENGINEER, T.S. DIVISION, HVPNL, NARWANA DISTRICT JIND Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, HISAR
April 23, 2014
EXECUTIVE OFFICER, MUNICIPAL COUNCIL Vs. THE PUNJAB STATE ELECTRICITY BOARD AND ORS.
November 13, 2014
EXECUTIVE OFFICER, NAGAR COUNCIL, NABHA, DISTRICT PATIALA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PATIALA
February 17, 2014
EXECUTIVE OFFICER-CUM-SECRETARY, MARKET COMMITTEE, ASSANDH Vs. RAJINDER PAL
February 4, 2014
FACTORY MANAGER EXCEL SECURITY Vs. KRISHAN KUMAR
February 19, 2014
FAGGU RAM Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA
March 24, 2014
FAKIR CHAND Vs. STATE OF HARYANA
April 25, 2014
FAKIR SINGH Vs. STATE OF PUNJAB
July 10, 2014
FAKIRA AND ANOTHER Vs. MITTUL MONGIA AND OTHERS
August 28, 2014
FANA AND ORS Vs. FINANCIAL COMMISSIONER AND PRINCIPAL SECRETARY TO GOVERNMENT OF HARYANA AND ORS
October 17, 2014
FAQIR MOHD Vs. MUNICIPAL COMMITTEE NABHA
April 2, 2014
FAQIR SINGH Vs. MUNICIPALITY JAGADHRI ITS ADMINISTRATOR
August 20, 2014
FARID KHAN Vs. STATE OF HARYANA
July 7, 2014
FARIDA TRADING CO Vs. RAINBOW BOARD MILLS PVT LTD
September 22, 2014
FARIDABAD COMPLEX ADMINISTRATION Vs. GINDORI DEVI
May 30, 2014
FARIDABAD METAL UDYOG P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 31, 2014
FATEH SINGH Vs. STATE OF PUNJAB AND ANTHER
November 14, 2014
FATTI Vs. RAJMATI
March 14, 2014
FAUJA RAM Vs. STATE OF PUNJAB
May 15, 2014
FAYAZ AHMAD Vs. U T CHANDIGARH AND ORS
November 14, 2014
FCI Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB & ANR.
December 1, 2014
FESTIVAL CITY REVIVAL ASSOCIATION Vs. ARENS ENTERTAINMENT ZONE LTD. AND ORS.
September 6, 2014
FIAM KHAN Vs. STATE OF PUNJAB
May 15, 2014
FIRE BALLS SECURITIES AND ORS. Vs. COMMISSIONER WORKMEN COMPENSATION, REWARI AND ORS.
September 2, 2014
FOOD CORPORATION OF INDIA Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 17, 2014
FOOD CORPORATION OF INDIA Vs. STATE OF HARYANA
March 14, 2014
FOOD CORPORATION OF INDIA Vs. THE MUNICIPAL COMMITTEE AND ORS.
October 28, 2014
FOOD CORPORATION OF INDIA Vs. TRUCK OPERATORS UNION, NABHA AND ORS.
December 24, 2014
FOOD CORPORATION OF INDIA AND ORS. Vs. CHANDER SHEKHAR AND ORS.
May 22, 2014
FRESH PROPERTY DEVELOPMENT PVT LTD Vs. STATE
April 22, 2014
FRIENDS AUTO INDUSTRIES Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
February 24, 2014
G & S SERVICE MANTRA Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT AND ORS
October 14, 2014
G AND G PHARMACEUTICALS Vs. JUGAL KISHORE SHARMA
May 21, 2014
G C S COMPUTER TECHNOLOGY PVT LTD Vs. INDERDEEP SINGH DHILLON
November 19, 2014
G D B ENTERPRISES Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
March 24, 2014
G S K TRADING COMPANY AND OTHERS Vs. KALU MAL SHORI MAL NATHU MAL SACHDEV RANG WALA DHARAMARTH TRUST
September 10, 2014
G S MAHESHWARI AND OTHERS Vs. SUKHBIR SINGH AND OTHERS
December 17, 2014
G S SHEKHAWAT Vs. STATE OF PUNJAB AND OTHERS
September 3, 2014
GABA RAM Vs. STATE OF PUNJAB
July 8, 2014
GAGAN BATTA Vs. STATE OF PUNJAB
July 11, 2014
GAGAN GOKLANEY Vs. STATE OF PUNJAB
August 5, 2014
GAGAN GOKLANEY Vs. STATE OF PUNJAB AND OTHERS
August 4, 2014
GAGANDEEP Vs. STATE OF PUNJAB
June 17, 2014
GAGANDEEP GUPTA Vs. STATE OF PUNJAB
July 28, 2014
GAGANDEEP JINDAL Vs. STATE OF PUNJAB AND ORS.
November 14, 2014
GAGANDEEP KAUR Vs. ASHOK KUMAR
March 20, 2014
GAGANDEEP SINGH Vs. STATE OF PUNJAB
July 22, 2014
GAGANDEEP SINGH AND ANR Vs. STATE OF PUNJAB AND ANR
August 25, 2014
GAGANDEEP SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
November 25, 2014
GAGANDEEP SINGH AND ORS. Vs. PARKASH SINGH AND ORS.
October 7, 2014
GAINDA RAM ALIAS JONI Vs. STATE OF HARYANA
September 19, 2014
GAJENDER SHARMA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
May 7, 2014
GAJENDER SINGH Vs. STATE OF HARYANA
May 27, 2014
GAJENDER SINGH Vs. JAI CHAND AND ANR
September 29, 2014
GAJRAJ SINGH Vs. UNION OF INDIA
July 15, 2014
GAJRAJ SINGH AND OTHERS Vs. LAND ACQUISITION COLLECTOR AND OTHERS
December 5, 2014
GAMDOOR SINGH Vs. STATE OF PUNJAB
July 16, 2014
GANESH ARORA Vs. LT. COL. RAVI KUMAR SAWARN AND ANOTHER
May 26, 2014
GANESH METAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS.
August 26, 2014
GANESHA MAL NANAK CHAND Vs. CHHINDER KAUR
April 2, 2014
GANGA BISHAN AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
November 21, 2014
GANGA DUTT & ANOTHER Vs. DALIP AND OTHERS
November 5, 2014
GANGA SAHAI M PATHAK Vs. STATE OF PUNJAB
March 20, 2014
GANGA SARAN GAUTAM Vs. MULKRAJ KUMAR
December 24, 2014
GANPATI RICE MILLS Vs. STATE OF PUNJAB
March 21, 2014
GARGI Vs. BALBIR SINGH
January 30, 2014
GARIB NAWAZ HOTELS P. LTD. Vs. UT CHANDIGARH
May 2, 2014
GATTA SINGH @ GURDEEP SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
September 24, 2014
GAURAV @ BILLA Vs. STATE OF PUNJAB
September 19, 2014
GAURAV HANDA Vs. AMRITSAR IMPROVEMENT TRUST
April 21, 2014
GAURAV KANSAL Vs. CBI
December 10, 2014
GAURAV RANA Vs. STATE OF HARYANA AND ORS.
May 26, 2014
GAURAV VERMA @ SUNNY Vs. STATE OF PUNJAB
May 26, 2014
GAURI Vs. UNION TERRITORY OF CHANDIGARH
May 16, 2014
GAURI SHANKAR AGGARWAL AND ORS. Vs. STATE OF HARYANA AND ORS.
October 27, 2014
GAUTAM CHEEMA Vs. STATE OF PUNJAB
November 3, 2014
GAUTAM SOOD AND ANOTHER Vs. RAMAN TREHAN AND ANOTHER
December 3, 2014
GAWAR CONSTRUCTION LIMITED Vs. STATE OF PUNJAB
May 26, 2014
GEE ISPAT PVT LTD Vs. BABY
March 25, 2014
GEETA Vs. STATE OF HARYANA
April 4, 2014
GEETA DEVI Vs. STATE OF PUNJAB
April 2, 2014
GEETA DEVI Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT AND ANOTHER
October 9, 2014
GEETA DEVI Vs. KURUSKEHTRA UNIVERSITY, KURUKSHETRA
March 31, 2014
GEETA GOYAL Vs. JOINT SECRETARY (COFEPOSA) MINISTRY OF FINANCE, NEW DELHI
March 20, 2014
GEETA RATURI Vs. SANJIV KUMAR & ANOTHER
November 28, 2014
GEETA SHARMA Vs. ANIL KUMAR SHARMA
August 7, 2014
GEMINI DISTRIBUTORS Vs. BALWINDER KUMAR GARG
January 28, 2014
GENERAL MANAGER Vs. SIKANDER SINGH
July 10, 2014
GENERAL MANAGER Vs. NAFA RAM
July 11, 2014
GENERAL MANAGER Vs. RAMESH KUMAR
July 25, 2014
GENERAL MANAGER (MINING) DISTRICT INDUSTRIES CENTER Vs. BALBIR CHAND AND ORS.
September 9, 2014
GENERAL MANAGER TELECOM/BHARAT SANCHAR NIGAM LIMITED Vs. SURESH KUMAR AND ORS.
October 29, 2014
GENERAL MANAGER, PUNJAB ROADWAYS Vs. MAST RAM
April 4, 2014
GENERAL MANAGER, PUNJAB ROADWAYS, BATALA Vs. SARUP SINGH
July 10, 2014
GENUINE PROMOTERS PVT. LTD. Vs. VINOD KUMAR
July 21, 2014
GHANSHAM DASS Vs. STATE OF HARYANA
December 10, 2014
GHANSHYAM LAL GOYAL AND ORS. Vs. THE PUNJAB STATE ELECTRICITY BOARD AND ORS.
November 5, 2014
GHASI RAM Vs. STATE OF HARYANA
February 12, 2014
GIAN CHAND Vs. IQBAL HASSAN
May 13, 2014
GIAN CHAND Vs. PREM PARKASH KAPOOR AND OTHERS
September 4, 2014
GIAN CHAND Vs. STATE OF PUNJAB AND OTHERS
September 26, 2014
GIAN CHAND Vs. KULWANT RAI
August 18, 2014
GIAN KAUR Vs. PUNJAB
January 30, 2014
GIAN KAUR Vs. STATE OF PUNJAB
September 8, 2014
GIAN KAUR AND ANOTHER Vs. GENERAL PUBLIC AND ANOTHER
September 16, 2014
GIAN PARKASH Vs. ANIL KUMAR GOYAL
March 14, 2014
GIAN RICE AND GENERAL MILLS Vs. FOOD CORPORATION OF INDIA AND ANOTHER
September 15, 2014
GIAN SINGH Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD
May 28, 2014
GIAN SINGH Vs. JAGDEV SINGH
February 17, 2014
GIAN SINGH Vs. AVTAR SINGH AND ORS.
November 21, 2014
GIAN SINGH Vs. STATE OF PUNJAB
March 7, 2014
GIANI RAM Vs. DHARAMBIR
March 5, 2014
GILCO EXPORTS LTD. Vs. UNION OF INDIA
December 17, 2014
GINDORI Vs. RANJIT SINGH
March 6, 2014
GIRDHARI LAL Vs. UNION OF INDIA
April 21, 2014
GIRDHARI LAL Vs. WADHU RAM
April 23, 2014
GIRISH CHANDRA MAHTO Vs. FCI, NEW DELHI
March 20, 2014
GIRISH NATH SINGH Vs. NHPC LIMITED
May 29, 2014
GIRRAJ Vs. STATE OF HARYANA
May 8, 2014
GIRRAJ PRASAD Vs. UNION OF INDIA
March 12, 2014
GITA DEVI Vs. NOTIFIED AREA COMMITTEE, MAHENDARGARH
March 22, 2014
GITANJALI GEMS LTD. Vs. AERENS GOLDSOUK INTERNATIONAL LTD.
July 9, 2014
GLOBE-HI-FABS Vs. STATE OF HARYANA
July 30, 2014
GOBIND CASTINGS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 7, 2014
GOBIND SINGH Vs. STATE OF PUNJAB
November 5, 2014
GOBIND TRADING COMPANY Vs. STATE OF PUNJAB AND OTHERS
May 21, 2014
GOBINDA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
November 25, 2014
GOLDY & OTHERS Vs. STATE OF HARYANA
October 16, 2014
GOLO KAUR Vs. STATE OF PUNJAB AND ORS.
October 29, 2014
GOODLUCK CARBON P. LTD. Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
February 18, 2014
GOPAL @ GOPAL K GUPTA Vs. STATE OF PUNJAB
January 13, 2014
GOPAL CHAUDHARY Vs. STATE OF HARYANA
April 1, 2014
GOPAL DAL MILLS Vs. STATE OF HARYANA
May 26, 2014
GOPAL DASS Vs. SUBASH CHANDER
September 22, 2014
GOPAL KRISHAN Vs. STATE OF PUNJAB
September 1, 2014
GOPAL KRISHAN HOODA Vs. STATE OF PUNJAB
April 4, 2014
GOPAL SINGH Vs. BALWINDER SINGH
February 26, 2014
GOPAL SINGH Vs. BAHADUR SINGH
March 6, 2014
GOPI Vs. SARWAN KUMAR
March 20, 2014
GOPI KRISHAN KHANNA Vs. KHADI ASHRAM
July 14, 2014
GOPI RAM AND ANOTHER Vs. RAMESH KUMAR AND OTHERS
February 6, 2014
GOPI RAM AND ORS. Vs. KALU RAM
September 19, 2014
GORA SINGH AND ORS. Vs. STATE OF PUNJAB
November 26, 2014
GORDHAN Vs. JAIBIR SINGH
February 5, 2014
GOSHA SINGH ALIAS SUKHJINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
September 25, 2014
GOURAV AND ORS. Vs. SHAKUNTLA CHAUDHARY AND ORS.
November 14, 2014
GOVERNMENT MEDICAL COLLEGE HOSPITAL, CHANDIGARH Vs. AUTHORITY APPOINTED UNDER MINIMUM WAGES ACT, U T CHANDIGARH AND OTHERS
October 10, 2014
GOVERNMENT OF PUNJAB Vs. M/S RITESH INDUSTRIES LTD.
March 11, 2014
GOVIND BAHADUR Vs. STATE OF UNION TERRITORY
May 23, 2014
GOVT PRIMARY JUBILEE SCHOOL Vs. ARMAN SINGH
February 10, 2014
GOYAL TIMBER STORE Vs. STATE OF PUNJAB
January 15, 2014
GRAM PANCHAYAT Vs. RAM SARUP
August 11, 2014
GRAM PANCHAYAT Vs. STATE OF PUNJAB
April 3, 2014
GRAM PANCHAYAT Vs. THE DIRECTOR, CONSOLIDATION & HOLDINGS, PUNJAB
May 19, 2014
GRAM PANCHAYAT Vs. STATE OF PUNJAB
March 31, 2014
GRAM PANCHAYAT Vs. JOINT DEVELOPMENT COMMISSIONER AND ORS.
October 13, 2014
GRAM PANCHAYAT Vs. JOINT DEVELOPMENT COMMISSIONER AND ORS.
May 1, 2014
GRAM PANCHAYAT Vs. DERA BABA ONKAR NATH PRABANDHAK COMMITTEE AND ORS.
December 4, 2014
GRAM PANCHAYAT BALANA, DISTRICT AMBALA Vs. STATE OF HARYANA
April 28, 2014
GRAM PANCHAYAT JAGRAL Vs. STATE OF PUNJAB AND OTHERS
April 2, 2014
GRAM PANCHAYAT KALAWAR Vs. STATE OF HARYANA AND ORS.
August 5, 2014
GRAM PANCHAYAT MANESAR Vs. STATE OF HARYANA
February 11, 2014
GRAM PANCHAYAT MAUJA UNINDA Vs. DALU RAM
March 18, 2014
GRAM PANCHAYAT NANGLA BHIKU Vs. CHHOTU RAM
May 20, 2014
GRAM PANCHAYAT OF VILLAGE BAJGHERA Vs. FINANCIAL COMMISSIONER (REVENUE) HARYANA
May 7, 2014
GRAM PANCHAYAT OF VILLAGE BAKHTARI Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS
January 20, 2014
GRAM PANCHAYAT OF VILLAGE DAULATABAD Vs. RAM KANWAR AND ORS.
November 20, 2014
GRAM PANCHAYAT OF VILLAGE KOT KALAN Vs. STATE OF PUNJAB
January 31, 2014
GRAM PANCHAYAT OF VILLAGE MINIAN Vs. KISHAN KAUR
March 10, 2014
GRAM PANCHAYAT TEEKRI KHERA Vs. SHAH AND ORS.
August 1, 2014
GRAM PANCHAYAT VILLAGE BHAINSWAL KALAN Vs. JAI PAL SINGH
July 23, 2014
GRAM PANCHAYAT VILLAGE HAVELI KHURD Vs. STATE OF PUNJAB AND ORS.
September 24, 2014
GRAM PANCHAYAT VILLAGE JHAMMAT Vs. STATE OF PUNJAB
March 25, 2014
GRAM PANCHAYAT VILLAGE LADHPUR Vs. STATE OF PUNJAB AND ORS.
October 29, 2014
GRAM PANCHAYAT VILLAGE MARULI BRAHMANA Vs. LAYALPUR SANATAN DHARAM HIGH SCHOOL BASSI DAULAT KHAN
September 11, 2014
GRAM PANCHAYAT VILLAGE RAJGARH Vs. DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB
May 22, 2014
GRAM PANCHAYAT VILLAGE ROHNO KHURD Vs. JOINT DIRECTOR
April 24, 2014
GRAM PANCHAYAT VILLAGE SIHANDAUD Vs. STATE OF PUNJAB
January 10, 2014
GRAM PANCHAYAT, BARI KARORAN Vs. STATE OF PUNJAB
May 28, 2014
GRAM PANCHAYAT, GARHI AJIT SINGH Vs. STATE OF PUNJAB AND ORS.
December 10, 2014
GRAM PANCHAYAT, JAKHOLI Vs. BANWARI
January 9, 2014
GRAM PANCHAYAT, KALINJAR, TEHSIL NUH, DISTRICT MEWAT Vs. COMMISSIONER, GURGAON DIVISION, GURGAON
May 2, 2014
GRAM PANCHAYAT, KHIZRABAD Vs. STATE OF HARYANA AND OTHERS
April 23, 2014
GRAM PANCHAYAT, VILLAGE BIR KALWA Vs. COMMISSIONER, AMBALA DIVISION
February 28, 2014
GRAM PANCHAYAT, WAZIRPUR Vs. BISHAMBER DAYAL AND ORS
November 5, 2014
GRAND LILLY MOTELS LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL, AMRITSAR BENCH, AMRITSAR
January 9, 2014
GREATER MOHALI AREA DEVELOPMENT AUTHORITY Vs. ANIL KUMAR
May 5, 2014
GREATER MOHALI AREA DEVELOPMENT AUTHORITY Vs. NECTAR LIFE SCIENCES LIMITED
September 3, 2014
GSCO INFRASTRUCTURE PVT. LTD. Vs. STATE OF PUNJAB AND ORS.
December 3, 2014
GUDOO BAI Vs. KULWINDER KAUR
July 25, 2014
GUJJAR SINGH Vs. STATE OF PUNJAB AND OTHERS
April 28, 2014
GULAB DEVI SARPANCH Vs. FINANCIAL COMMISSIONER & PRINCIPAL SECRETARY
February 5, 2014
GULABI DEVI Vs. LACHMAN DASS
January 9, 2014
GULAFSHA PARVEEN Vs. PANJAB UNIVERSITY
September 10, 2014
GULJAR SINGH Vs. PUNJAB GOVT THROUGH COLLECTOR, AMRITSAR
September 15, 2014
GULKARAN SINGH SANDHU Vs. RACHHPAL SINGH KANG
July 2, 2014
GULSHAN CHUG Vs. UNION OF INDIA AND OTHERS
September 23, 2014
GULSHAN GARG Vs. GURBAJ SINGH
November 21, 2014
GULSHAN KUMAR JAIN Vs. NEENA JAUHAR
July 7, 2014
GULSHER SINGH Vs. STATE OF PUNJAB AND OTHERS
September 25, 2014
GULZAR SINGH Vs. STATE OF PUNJAB
July 28, 2014
GULZAR SINGH Vs. STATE OF PUNJAB
May 27, 2014
GULZARI LAL Vs. FINANCIAL COMMISSIONER
July 21, 2014
GUNINDER SINGH GURON Vs. STATE OF PUNJAB
May 27, 2014
GUPTA AGRI CARE PVT. LTD. Vs. UNION OF INDIA
October 31, 2014
GUPTA RAM Vs. LUDHIANA IMPROVEMENT TRUST, LUDHIANA AND OTHERS
August 4, 2014
GURA SINGH Vs. HIRA SINGH AND OTHERS
August 5, 2014
GURBACHAN JUNEJA Vs. STATE OF PUNJAB
July 14, 2014
GURBACHAN KAUR Vs. BHUPINDER SINGH
May 26, 2014
GURBACHAN KAUR (DECEASED) THROUGH LRS Vs. SOHAN SINGH
February 12, 2014
GURBACHAN PAL SINGH Vs. DEVINDER SINGH
March 26, 2014
GURBACHAN SINGH Vs. PARMA DASS
November 26, 2014
GURBACHAN SINGH Vs. THE PUNJAB STATE HANDLOOM WEAVER APEX COOPERATIVE SOCIETY LIMITED AND ORS.
December 1, 2014
GURBACHAN SINGH Vs. STATE OF PUNJAB
August 29, 2014
GURBACHAN SINGH Vs. NIRBHAI SINGH
February 17, 2014
GURBAKSH SINGH SODHI @ GURBAX SINGH Vs. RANJIT SINGH
January 13, 2014
GURBALJIT SINGH ALIAS BALLA Vs. STATE OF PUNJAB
October 27, 2014
GURBANS JOGINDER SINGH Vs. MUNICIPAL COMMITTEE, ZIRA AND ORS.
August 6, 2014
GURBAX KAUR Vs. KANWALJIT SINGH AND ORS.
September 8, 2014
GURBAX SINGH Vs. JASWINDER SINGH
May 9, 2014
GURBAX SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
August 4, 2014
GURBHAJAN SINGH Vs. SURJIT SINGH
March 26, 2014
GURBINDER KAUR AND ORS. Vs. ESTATE OFFICER, U.T. CHANDIGARH AND ORS.
August 25, 2014
GURBINDER SINGH & ORS Vs. STATE OF PUNJAB & ANR
October 9, 2014
GURBIR SINGH Vs. STATE OF PUNJAB
September 30, 2014
GURCHARAN DASS AGGARWAL Vs. STATE OF PUNJAB
July 14, 2014
GURCHARAN SINGH Vs. GURBACHAN KAUR
March 25, 2014
GURCHARAN SINGH Vs. STATE OF PUNJAB
March 20, 2014
GURCHARAN SINGH Vs. HAZURA SINGH
April 1, 2014
GURCHARAN SINGH Vs. STATE OF PUNJAB
August 12, 2014
GURCHARAN SINGH Vs. SUKHJIT KAUR
November 21, 2014
GURCHARAN SINGH Vs. STATE OF PUNJAB
August 13, 2014
GURCHARAN SINGH Vs. AJMER SINGH @ GORKHA AND OTHERS
September 2, 2014
GURCHARAN SINGH Vs. STATE OF PUNJAB AND ANOTHER
September 22, 2014
GURCHARAN SINGH Vs. BOOTA SINGH AND OTHERS
November 19, 2014
GURCHARAN SINGH Vs. STATE OF PUNJAB
March 7, 2014
GURCHARAN SINGH AND ORS. Vs. STATE OF PUNJAB
December 17, 2014
GURCHET SINGH Vs. SEEMA RANI AND ANOTHER
July 4, 2014
GURDARSHAN SINGH @ SONU Vs. STATE OF PUNJAB
January 16, 2014
GURDAS BANSAL AND ORS. Vs. BLUE SEAS SITES PVT. LTD. AND ORS.
August 25, 2014
GURDAS RAM Vs. JOGINDER SINGH
May 21, 2014
GURDEEP KAUR AND ORS. Vs. JAGJIT SINGH AND ORS.
July 8, 2014
GURDEEP KAUR WIFE OF BALBIR SINGH Vs. STATE OF PUNJAB
April 26, 2014
GURDEEP SINGH Vs. STATE OF PUNJAB
July 22, 2014
GURDEEP SINGH Vs. STATE OF PUNJAB
July 15, 2014
GURDEEP SINGH Vs. STATE OF PUNJAB
April 22, 2014
GURDEEP SINGH Vs. PUNJAB STATE POWER CORPORATION LTD.
July 8, 2014
GURDEEP SINGH Vs. STATE OF PUNJAB
May 28, 2014
GURDEEP SINGH Vs. STATE OF HARYANA
February 5, 2014
GURDEEP SINGH Vs. STATE OF HARYANA
February 28, 2014
GURDEEP SINGH Vs. UNION OF INDIA
January 9, 2014
GURDEEP SINGH Vs. STATE OF PUNJAB
July 16, 2014
GURDEEP SINGH Vs. STATE OF HARYANA
July 1, 2014
GURDEEP SINGH Vs. STATE OF PUNJAB
January 16, 2014
GURDEEP SINGH Vs. AMARJEET KAUR
October 1, 2014
GURDEEP SINGH Vs. STATE OF PUNJAB AND ANOTHER
July 31, 2014
GURDEEP SINGH Vs. STATE OF PUNJAB
May 29, 2014
GURDEEP SINGH Vs. STATE OF PUNJAB
September 6, 2014
GURDEEP SINGH Vs. STATE OF PUNJAB AND ORS.
December 16, 2014
GURDEEP SINGH @ BITTI Vs. STATE OF PUNJAB AND ANOTHER
September 11, 2014
GURDEEP SINGH AND OTHERS Vs. SHAMA
May 22, 2014
GURDEEP SINGH JASWAL Vs. STATE OF HARYANA
July 21, 2014
GURDEV Vs. STATE OF HARYANA
March 21, 2014
GURDEV RAM CONSTABLE Vs. KAMLESH RANI
May 15, 2014
GURDEV SINGH Vs. STATE OF PUNJAB
May 23, 2014
GURDEV SINGH Vs. STATE OF PUNJAB
April 4, 2014
GURDEV SINGH Vs. STATE OF HARYANA
May 20, 2014
GURDEV SINGH Vs. MALA RAI KAUR
February 19, 2014
GURDEV SINGH Vs. KULWANT KAUR
April 1, 2014
GURDEV SINGH Vs. STATE OF PUNJAB
May 26, 2014
GURDEV SINGH Vs. MUNICIPALITY BATHINDA AND ORS.
September 17, 2014
GURDEV SINGH Vs. STATE OF PUNJAB AND ANOTHER
September 11, 2014
GURDEV SINGH Vs. HARPREET KAUR
January 14, 2014
GURDEV SINGH Vs. JARNAIL SINGH AND OTHERS
September 2, 2014
GURDEV SINGH Vs. GURCHARAN SINGH AND ANOTHER
October 10, 2014
GURDEV SINGH @ FAUJI AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
November 21, 2014
GURDEV SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
August 22, 2014
GURDEV SINGH AND ORS Vs. STATE OF HARYANA AND ANR
September 5, 2014
GURDEV SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
February 13, 2014
GURDEV SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
August 5, 2014
GURDHIAN SINGH Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYATS
January 27, 2014
GURDIAL KAUR Vs. GIAN KAUR AND ORS.
May 9, 2014
GURDIAL SINGH Vs. STATE OF PUNJAB
April 9, 2014
GURDIAL SINGH Vs. ADDITIONAL DIRECTOR PANCHAYATS
May 29, 2014
GURDIAL SINGH Vs. RAJINDER KAUR
August 7, 2014
GURDIAL SINGH Vs. STATE OF PUNJAB AND ANOTHER
September 8, 2014
GURDIAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
November 18, 2014
GURDIP KAUR Vs. UNION OF INDIA AND ORS.
October 14, 2014
GURDIP KAUR Vs. STATE OF PUNJAB
January 16, 2014
GURDIP SINGH Vs. VIVEK AGGARWAL
July 22, 2014
GURDIP SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 5, 2014
GURDIP SINGH BATRA Vs. SATNAM KAUR
October 16, 2014
GURDIT SINGH Vs. TEJA SINGH
September 26, 2014
GURFAN ALI @ GUFRAN Vs. STATE OF HARYANA
September 30, 2014
GURINDER SINGH Vs. GULZAR SINGH AND ANR.
September 16, 2014
GURINDER SINGH Vs. STATE OF PUNJAB & ANR
September 8, 2014
GURINDER SINGH & CO. Vs. UNION OF INDIA
July 10, 2014
GURINDER SINGH AND ANOTHER Vs. ESTATE OFFICER, CHANDIGARH ADMINISTRATION AND OTHERS
October 13, 2014
GURINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
November 25, 2014
GURINDER SINGH CHAHAL Vs. STATE OF PUNJAB AND OTHERS
December 5, 2014
GURIQBAL SINGH Vs. STATE OF PUNJAB
December 12, 2014
GURJANT SINGH Vs. STATE OF PUNJAB
July 1, 2014
GURJANT SINGH Vs. STATE OF PUNJAB
January 17, 2014
GURJANT SINGH Vs. STATE OF PUNJAB
August 4, 2014
GURJANT SINGH (GRAM SEWAK) Vs. STATE OF PUNJAB
February 4, 2014
GURJEET KAUR Vs. STATE OF PUNJAB
July 15, 2014
GURJEET KAUR Vs. MANI SINGH AND ORS.
October 17, 2014
GURJEET KAUR Vs. SUKHJINDER SINGH
February 24, 2014
GURJEET SINGH Vs. STATE OF PUNJAB
March 26, 2014
GURJEET SINGH & ORS Vs. STATE OF PUNJAB & ANR
November 20, 2014
GURJINDER KAUR Vs. PRITPAL SINGH
March 4, 2014
GURJINDER SINGH Vs. STATE OF HARYANA
May 7, 2014
GURJINDER SINGH Vs. STATE OF PUNJAB
May 9, 2014
GURJINDER SINGH Vs. STATE OF PUNJAB
March 11, 2014
GURJIT KAUR Vs. NAZAR SINGH
February 4, 2014
GURJIT SINGH Vs. STATE OF PUNJAB
February 21, 2014
GURJIT SINGH Vs. MUKHTIAR SINGH
March 28, 2014
GURJIT SINGH & ORS Vs. STATE OF PUNJAB & ORS
November 11, 2014
GURJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
November 10, 2014
GURJIT SINGH DHABA & ANR Vs. STATE OF PUNJAB & ANR
November 20, 2014
GURJODH SINGH Vs. UNION OF INDIA
May 13, 2014
GURLABH SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
May 9, 2014
GURMAIL KAUR Vs. SANTOKH SINGH
July 23, 2014
GURMAIL RAM Vs. MOHINDER SINGH AND ANOTHER
October 13, 2014
GURMAIL SINGH Vs. STATE OF PUNJAB
August 11, 2014
GURMAIL SINGH Vs. JAGJIT SINGH
January 30, 2014
GURMAIL SINGH Vs. DARSHAN SINGH
January 14, 2014
GURMAIL SINGH Vs. AJMER SINGH
July 21, 2014
GURMAIL SINGH Vs. CHARANJIT KAUR
July 21, 2014
GURMAIL SINGH Vs. STATE OF PUNJAB
July 22, 2014
GURMAIL SINGH Vs. STATE OF PUNJAB
May 7, 2014
GURMAIL SINGH Vs. BALJIT KAUR
January 28, 2014
GURMAIL SINGH Vs. RAJBIR SINGH
March 26, 2014
GURMAIL SINGH Vs. RAJINDER KAUR
May 20, 2014
GURMAIL SINGH Vs. STATE OF PUNJAB
March 12, 2014
GURMAIL SINGH Vs. RAJINDER KUMAR AND ANOTHER
March 12, 2014
GURMAIL SINGH Vs. INDUSTRIAL TRIBUNAL, PATIALA AND OTHERS
November 25, 2014
GURMAIL SINGH @ GURVAIL SINGH Vs. STATE OF PUNJAB
March 28, 2014
GURMAIL SINGH AND ANOTHER Vs. SUMAN SHARMA AND OTHERS
August 19, 2014
GURMAM KAUR AND ORS. Vs. KULWANT SINGH
October 28, 2014
GURMEET Vs. STATE OF HARYANA
February 25, 2014
GURMEET KAUR Vs. DIRECTOR RURAL DEVELOPMENT & PANCHAYATS, PUNJAB
April 1, 2014
GURMEET KAUR @ GOLLO Vs. STATE OF PUNJAB
December 22, 2014
GURMEET SANGHA Vs. UNION OF INDIA
February 12, 2014
GURMEET SINGH Vs. NATIONAL INSURANCE COMPANY
April 2, 2014
GURMEET SINGH Vs. STATE OF PUNJAB AND ORS.
August 27, 2014
GURMEET SINGH Vs. STATE OF PUNJAB
February 12, 2014
GURMEET SINGH Vs. STATE OF PUNJAB
March 6, 2014
GURMEET SINGH Vs. STATE OF PUNJAB AND OTHERS
March 3, 2014
GURMEET SINGH Vs. S.M. COLD WAREHOUSE PVT. LTD. AND ORS.
July 7, 2014
GURMEET SINGH Vs. STATE OF PUNJAB AND ANOTHER
August 11, 2014
GURMEET SINGH Vs. STATE OF PUNJAB
January 10, 2014
GURMEET SINGH AND ORS. Vs. GURU RAVIDAS AYURVED UNIVERSITY, HOSHIARPUR AND ORS.
November 12, 2014
GURMEET SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
November 26, 2014
GURMEJ KAUR Vs. STATE OF PUNJAB
March 18, 2014
GURMEJ SINGH Vs. GURU NANAK DEV UNIVERSITY
July 15, 2014
GURMEJ SINGH Vs. STATE OF PUNJAB
July 10, 2014
GURMEJ SINGH Vs. STATE OF PUNJAB
January 31, 2014
GURMEJ SINGH Vs. STATE OF PUNJAB
July 11, 2014
GURMEJ SINGH Vs. STATE OF HARYANA
September 18, 2014
GURMEL SINGH Vs. BIMLA DEVI
January 23, 2014
GURMINDER SINGH Vs. JAGJIT SINGH
January 16, 2014
GURMINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
September 29, 2014
GURMIT KAUR AND ORS Vs. HARBANS KAUR
October 9, 2014
GURMIT SINGH Vs. FINANCIAL COMMISSIONER, REVENUE, PUNJAB AND OTHERS
May 27, 2014
GURMIT SINGH Vs. STATE OF PUNJAB
January 29, 2014
GURMIT SINGH Vs. STATE OF PUNJAB
April 23, 2014
GURMIT SINGH AND ANOTHER Vs. STATE OF PUNJAB
September 24, 2014
GURMIT SINGH AND ORS. Vs. STATE OF PUNJAB
December 9, 2014
GURMIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
December 15, 2014
GURMOHINDER PAL SINGH Vs. KAMAL MOHINI
November 3, 2014
GURMUKH SINGH Vs. STATE OF HARYANA AND OTHERS
December 3, 2014
GURMUKH SINGH Vs. STATE OF PUNJAB
May 12, 2014
GURMUKH SINGH AND ANOTHER Vs. STATE OF PUNJAB
September 17, 2014
GURMUKH SINGH AND OTHERS Vs. STATE OF PUNJAB
September 4, 2014
GURNAIB SINGH AND OTHERS Vs. JAGGI MINERAL SUPPLY AND OTHERS
July 31, 2014
GURNAM KAUR AND OTHERS Vs. INDUSTRIAL TRIBUNAL, PATIALA AND OTHERS
July 1, 2014
GURNAM SINGH Vs. STATE OF PUNJAB
April 29, 2014
GURNAM SINGH Vs. AMRITPAL SINGH AND OTHERS
November 11, 2014
GURNAM SINGH Vs. JARNAIL SINGH AND OTHERS
November 12, 2014
GURNAM SINGH Vs. STATE OF PUNJAB AND OTHERS
September 11, 2014
GURNAM SINGH Vs. STATE OF PUNJAB
August 14, 2014
GURNAM SINGH AMARJIT SINGH Vs. BACHAN SINGH
May 9, 2014
GURNAM SINGH AND ANOTHER Vs. STATE OF PUNJAB
September 17, 2014
GURNAM SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
November 27, 2014
GURNAM SINGH GILL Vs. STATE OF PUNJAB
March 3, 2014
GURNEK SINGH BRAR Vs. STATE OF PUNJAB
October 9, 2014
GURPAL SINGH Vs. STATE OF PUNJAB
July 14, 2014
GURPAL SINGH Vs. STATE OF PUNJAB
April 1, 2014
GURPAL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
July 7, 2014
GURPAL SINGH Vs. STATE OF PUNJAB
January 14, 2014
GURPAL SINGH AND GURDEV SINGH Vs. STATE OF PUNJAB
August 6, 2014
GURPARTAP SINGH Vs. PRESIDING OFFICER AND ORS.
September 30, 2014
GURPARTAP SINGH Vs. STATE OF PUNJAB AND OTHERS
August 27, 2014
GURPREET GROVER Vs. STATE OF PUNJAB AND ANOTHER
July 1, 2014
GURPREET KAUR Vs. KULWINDER SINGH
July 15, 2014
GURPREET KAUR Vs. STATE OF PUNJAB
February 7, 2014
GURPREET KAUR Vs. VIPINDEEP SINGH
September 30, 2014
GURPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
December 1, 2014
GURPREET SINGH Vs. STATE OF PUNJAB
July 30, 2014
GURPREET SINGH Vs. STATE OF PUNJAB
May 27, 2014
GURPREET SINGH Vs. STATE OF PUNJAB AND ANOTHER
November 5, 2014
GURPREET SINGH Vs. STATE OF PUNJAB AND ANOTHER
November 10, 2014
GURPREET SINGH Vs. STATE OF PUNJAB AND ANOTHER
September 26, 2014
GURPREET SINGH Vs. STATE OF PUNJAB & ORS
October 1, 2014
GURPREET SINGH Vs. STATE OF PUNJAB
April 24, 2014
GURPREET SINGH @ GOPI Vs. STATE OF PUNJAB
January 30, 2014
GURPREET SINGH @ GOPI AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
May 14, 2014
GURPREET SINGH @ GOPI AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
December 11, 2014
GURPREET SINGH @ LALLI Vs. STATE OF PUNJAB AND ANOTHER
December 16, 2014
GURPREET SINGH ALIAS GOPI Vs. STATE OF PUNJAB
April 3, 2014
GURPREET SINGH AND CO Vs. GURDIP SINGH
March 12, 2014
GURPREET SINGH AND ORS. Vs. UNITED INDIA INSURANCE COMPANY LIMITED AND ORS.
May 14, 2014
GURPREET SINGH RANGRU Vs. PUNJAB SCHOOL EDUCATION BOARD
July 23, 2014
GURPREET SINGH SEKHON Vs. STATE OF PUNJAB
November 19, 2014
GURPRIT SINGH ALIAS PITA Vs. STATE OF PUNJAB
February 24, 2014
GURSEWAK SINGH Vs. LABOUR COURT AND ORS.
July 18, 2014
GURSEWAK SINGH Vs. SANDIP SINGH AND ORS.
December 23, 2014
GURSEWAK SINGH Vs. MANPREET KAUR
May 15, 2014
GURSEWAK SINGH & ORS Vs. STATE OF PUNJAB & ORS
November 11, 2014
GURSHARAN KAUR Vs. STATE OF PUNJAB
January 10, 2014
GURSHARAN KAUR AND ANOTHER Vs. GURMIT KAUR
September 1, 2014
GURSHARAN SINGH Vs. STATE OF PUNJAB
July 18, 2014
GURSHARAN SINGH Vs. STATE OF PUNJAB AND ORS.
November 13, 2014
GURSHARAN SINGH GILL Vs. AMANVIR KAUR
August 11, 2014
GURSHARANJIT KAUR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
July 1, 2014
GURSIMRANJEET SINGH TIWANA & ORS Vs. STATE OF PUNJAB & ANR
October 7, 2014
GURTEJ SINGH Vs. STATE OF PUNJAB
February 13, 2014
GURTEJ SINGH @ TEJI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 29, 2014
GURTINDER SINGH AND ORS. Vs. STATE OF PUNJAB ORS.
December 10, 2014
GURU AMARJIT SINGH Vs. STATE OF PUNJAB AND ANOTHER
July 8, 2014
GURU HAR RAI SAHIB COLLEGE FOR WOMEN, CHABBEWAL, DISTRICT HOSHIARPUR Vs. PARMINDER KAUR AND ANOTHER
July 2, 2014
GURU NANAK AYURVEDIC MEDICAL COLLEGE & HOSPITAL Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES
August 11, 2014
GURU NANAK COLLEGE, MOGA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, BATHINDA AND ANOTHER
August 27, 2014
GURU NANAK DEV UNIVERSITY Vs. PRESIDING OFFICER
January 16, 2014
GURU NANAK DEV UNIVERSITY,AMRITSAR Vs. BALJIT SINGH SAINI
March 13, 2014
GURUHARSAHAI PRIMARY CO-OPERATIVE AGRICULTURE DEVELOPMENT BANK LTD Vs. KULDIP SINGH
March 5, 2014
GURVINDER KAUR Vs. SOHAN SINGH
July 21, 2014
GURVINDER KAUR Vs. GENERAL MANAGER
February 12, 2014
GURVINDER PAL SINGH Vs. GAJINDER KAUR
February 3, 2014
GURVINDER SINGH Vs. MALKIAT KAUR
April 28, 2014
GURVINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
August 12, 2014
GURVINDER SINGH KHERA Vs. PUNJAB AND SIND BANK
August 19, 2014
GURWANT SINGH Vs. STATE OF PUNJAB
June 30, 2014
GURWINDER KAUR Vs. STATE OF PUNJAB
June 9, 2014
GURWINDER SINGH Vs. STATE OF PUNJAB
March 3, 2014
GURWINDER SINGH Vs. STATE OF PUNJAB
June 24, 2014
GURWINDER SINGH Vs. STATE OF PUNJAB
August 26, 2014
GURWINDER SINGH @ BABLU Vs. STATE OF PUNJAB
November 17, 2014
GYAN KHAN Vs. STATE OF PUNJAB
December 1, 2014
GYAN PARKASH Vs. BHATI DEVI
January 30, 2014
H S BHUTANI Vs. STATE OF PUNJAB
March 6, 2014
H S SODHI Vs. HARISHAKAR LAKHOTIA, COMMERCIAL OFFICER AND ANOTHER
December 1, 2014
H.C. RAM CHANDER Vs. STATE OF HARYANA
March 27, 2014
H.L. NARANG Vs. GOINDWAL INDUSTRIAL AND INVESTMENT CORPORATION LIMITED
July 24, 2014
H.M. MEHRA Vs. STATE OF HARYANA
January 13, 2014
H.O. SAWHNEY Vs. STATE OF HARYANA
July 17, 2014
H.R. STEELS P. LIMITED Vs. STATE OF HARYANA
August 19, 2014
H.S. BAJWA Vs. PREM CHAND
January 30, 2014
HABITAT ESTATE PRIVATE LIMITED Vs. STATE OF HARYANA
April 11, 2014
HAFED, KAITHAL Vs. SAWAN TRADERS
February 5, 2014
HAJARI LAL Vs. STATE OF HARYANA
July 16, 2014
HAKAM DIN Vs. THE STATE OF PUNJAB AND ORS.
November 25, 2014
HAKAM SINGH Vs. UNION OF INDIA
July 23, 2014
HAKAM SINGH Vs. LABOUR COMMISSIONER, PUNJAB AND ORS.
May 28, 2014
HAKAM SINGH Vs. FOOD CORPORATION OF INDIA AND ORS
December 10, 2014
HAMARA REALITY PVT. LTD. Vs. RENU SHARMA
December 23, 2014
HAMIR SINGH Vs. RAHISH SINGH
January 14, 2014
HANIL ERA TEXTILE LTD. Vs. TRIDENT PACKAGING PVT. LTD.
October 10, 2014
HANS RAJ Vs. SHIV DAYAL
August 14, 2014
HANS RAJ Vs. STATE OF PUNJAB
August 5, 2014
HANS RAJ Vs. STATE OF HARYANA
December 24, 2014
HANS RAJ Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM
March 31, 2014
HANS RAJ & OTHERS Vs. STATE OF PUNJAB
September 30, 2014
HANS RAJ CHAUHAN Vs. STATE OF HARYANA AND ORS.
December 23, 2014
HANSA SINGH AND OTHERS Vs. IQBAL SINGH AND OTHERS
August 11, 2014
HANUMAN PARSHAD Vs. STATE OF HARYANA
May 15, 2014
HANUMAN PARSHAD Vs. STATE OF U T CHANDIGARH
March 11, 2014
HANUMAN RICE TRADERS Vs. ADDITIONAL SENIOR SUB JUDGE
July 3, 2014
HAPPY KUMAR Vs. STATE OF PUNJAB
November 4, 2014
HAPPY SINGH Vs. STATE OF PUNJAB
February 12, 2014
HARBANS KAUR Vs. HARDIP KAUR
July 4, 2014
HARBANS KAUR Vs. GURMEJ KAUR AND OTHERS
November 17, 2014
HARBANS KAUR Vs. STATE OF PUNJAB
May 5, 2014
HARBANS KAUR Vs. BANT KAUR AND OTHERS
December 1, 2014
HARBANS KAUR AND ANOTHER Vs. DEVINDERJIT SINGH AND OTHERS
May 7, 2014
HARBANS LAL Vs. SHINGARA SINGH
January 30, 2014
HARBANS LAL Vs. SURJIT SINGH
July 9, 2014
HARBANS SINGH Vs. BIRO
September 10, 2014
HARBANS SINGH Vs. STATE OF PUNJAB
August 8, 2014
HARBANS SINGH Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYAT PUNJAB
July 28, 2014
HARBANS SINGH Vs. PRESIDING OFFICER, LABOUR COURT, U.T., CHANDIGARH
April 24, 2014
HARBANS SINGH Vs. PRESIDING OFFICER & OTHERS
December 4, 2014
HARBANS SINGH Vs. STATE OF PUNJAB AND ANOTHER
June 30, 2014
HARBANS SINGH Vs. STATE OF PUNJAB
November 12, 2014
HARBANS SINGH AND ORS. Vs. HARBANS SINGH AND ORS.
May 21, 2014
HARBHAJAN KAUR Vs. STATE OF PUNJAB
May 27, 2014
HARBHAJAN LAL Vs. UNION OF INDIA
March 20, 2014
HARBHAJAN SINGH Vs. STATE OF PUNJAB
August 6, 2014
HARBHAJAN SINGH Vs. LABOUR COURT
May 20, 2014
HARBHAJAN SINGH Vs. UNION OF INDIA
July 22, 2014
HARBHAJAN SINGH Vs. STATE OF PUNJAB
May 16, 2014
HARBHAJAN SINGH Vs. PAL SINGH
January 9, 2014
HARBHAJAN SINGH Vs. STATE OF PUNJAB
March 31, 2014
HARBHAJAN SINGH Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED
January 15, 2014
HARBHAJAN SINGH Vs. STATE OF PUNJAB
August 20, 2014
HARBHAJAN SINGH Vs. STATE OF HARYANA AND OTHERS
September 3, 2014
HARBHAJAN SINGH Vs. AVTAR SINGH AND ANOTHER
March 7, 2014
HARBHAJAN SINGH AND OTHERS Vs. STATE OF PUNJAB
November 5, 2014
HARBHAJAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
August 19, 2014
HARBHAJAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
December 11, 2014
HARBHAJAN SINGH BAJWA Vs. JASDEV SINGH
September 10, 2014
HARBINDERJIT SINGH AND ORS. Vs. THE FINANCIAL COMMISSIONER CO-OPERATION AND ORS.
September 29, 2014
HARBIR SINGH Vs. SURJIT KAUR
January 10, 2014
HARBIR SINGH ALIAS BANTI Vs. STATE OF PUNJAB
May 28, 2014
HARBLAS SINGH @ HARBILAS SINGH Vs. MANJEET SINGH
May 27, 2014
HARCHAND SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
November 21, 2014
HARCHARAN SINGH Vs. CHARANJIT KAUR
May 19, 2014
HARDAM SINGH Vs. BALBIR SINGH AND OTHERS
November 10, 2014
HARDEEP KAUR Vs. RAMESH KUMAR
February 19, 2014
HARDEEP KAUR Vs. STATE OF PUNJAB
July 11, 2014
HARDEEP KAUR Vs. STATE OF PUNJAB AND ORS.
November 20, 2014
HARDEEP KUMAR Vs. CHANDIGARH ADMINISTRATION
May 6, 2014
HARDEEP SINGH Vs. STATE OF PUNJAB
March 31, 2014
HARDEEP SINGH Vs. LAKHMIR SINGH
January 30, 2014
HARDEEP SINGH Vs. STATE OF PUNJAB
July 3, 2014
HARDEEP SINGH Vs. STATE OF HARYANA
May 1, 2014
HARDEEP SINGH Vs. SUCHA SINGH AND OTHERS
September 9, 2014
HARDEEP SINGH Vs. STATE OF PUNJAB
September 9, 2014
HARDEEP SINGH Vs. STATE OF PUNJAB AND OTHERS
November 25, 2014
HARDEV JOHAL Vs. STATE OF PUNJAB
August 7, 2014
HARDEV KAUR Vs. BIBI @ IQBAL KAUR
February 13, 2014
HARDEV RAJ @ HARDEV LAL & ORS Vs. STATE OF PUNJAB & ORS
November 20, 2014
HARDEV SINGH @ SABHA Vs. STATE OF PUNJAB
September 30, 2014
HARDEV SINGH AND ORS. Vs. THE COMMISSIONER, JALANDHAR DIVISION AND ORS.
July 8, 2014
HARDEV SINGH JOHAL Vs. PARAMJIT SINGH
April 28, 2014
HARDIP SINGH Vs. STATE OF PUNJAB
May 12, 2014
HARDWARI LAL AND ANOTHER Vs. RAMESH CHAND AND OTHERS
September 23, 2014
HARDYAL MAL JAGDISH MAL AND ORS. Vs. AVICHAL HANDLOOM INDUSTRIES
November 28, 2014
HARDYAL SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
October 13, 2014
HARENDER SINGH Vs. OM PARKASH
July 14, 2014
HARENDER SINGH Vs. MAHAVIR
July 7, 2014
HARGOBIND SINGH Vs. STATE OF PUNJAB
May 14, 2014
HARGURMUKH SINGH Vs. KULWINDER SINGH
February 18, 2014
HARI CHAND Vs. NITU BALA
February 13, 2014
HARI CHAND Vs. CHATTAR SINGH
March 20, 2014
HARI CHAND Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. AND ORS.
February 20, 2014
HARI CHAND Vs. MANISH SATIJA
February 5, 2014
HARI KISHAN Vs. UNION OF INDIA
January 30, 2014
HARI KISHAN Vs. RATI RAM
May 27, 2014
HARI KRISHAN SHARMA Vs. SANT TEJA SINGH AND OTHERS
November 3, 2014
HARI NIWAS Vs. PRESIDING OFFICER
February 19, 2014
HARI PAL Vs. CHANDIGARH ADMINISTRATION
January 29, 2014
HARI PARKASH SARPANCH Vs. STATE OF PUNJAB
May 26, 2014
HARI RAM Vs. TARSEM LAL PASSEY
August 27, 2014
HARI RAM Vs. STATE OF HARYANA
September 12, 2014
HARI RAM AND OTHERS Vs. AJIT SINGH AND OTHERS
May 29, 2014
HARI SINGH Vs. SURJIT SINGH
September 22, 2014
HARI SINGH Vs. STATE OF PUNJAB
April 22, 2014
HARI SINGH Vs. MASTAN SINGH
August 13, 2014
HARI SINGH Vs. GURCHARAN SINGH
July 3, 2014
HARI SINGH Vs. SMT. GANGA DEVI AND ORS.
April 22, 2014
HARI SINGH Vs. DARSHAN SINGH
March 13, 2014
HARI SINGH Vs. STATE OF HARYANA
February 13, 2014
HARI SINGH AND ANOTHER Vs. GURDEV SINGH (DEAD) HIS LRS AND OTHERS
April 22, 2014
HARI SINGH AND ANOTHER Vs. AJAIB SINGH AND OTHERS
November 20, 2014
HARI SINGH AND ORS. Vs. GURMUKH SINGH AND ORS.
December 22, 2014
HARI SINGH NAGRA Vs. STATE OF PUNJAB
May 26, 2014
HARI SINGH NALWA TRUST (REGD.) AND ORS. Vs. STATE OF HARYANA AND ORS.
December 4, 2014
HARIJAN COOPERATIVE SOCIETY Vs. FINANCIAL COMMISSIONER
May 5, 2014
HARINDER KAUR Vs. STATE OF PUNJAB
July 3, 2014
HARINDER KUMAR Vs. DEEPIKA BANGE
November 27, 2014
HARINDER PAL SINGH Vs. STATE OF PUNJAB
March 7, 2014
HARINDER PAL SINGH Vs. STATE OF PUNJAB AND ORS.
November 3, 2014
HARINDER PAL SINGH Vs. UNION OF INDIA
July 23, 2014
HARINDER SINGH Vs. KULDEEP SINGH
May 28, 2014
HARINDER SINGH Vs. STATE OF PUNJAB
July 1, 2014
HARINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
December 17, 2014
HARISH KUMAR PURI Vs. ANUPAMA SINGH
March 28, 2014
HARISH SHARMA Vs. DAMINI SHARMA
March 18, 2014
HARJEET GAUTAM Vs. SMT.SUNITA
October 10, 2014
HARJEET KAUR Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA
February 6, 2014
HARJEET SINGH Vs. STATE OF PUNJAB
July 1, 2014
HARJEET SINGH Vs. CHANDIGARH HOUSING BOARD
May 7, 2014
HARJEET SINGH AND ORS. Vs. PARAMJIT SINGH AND ORS.
July 8, 2014
HARJINDER ALIAS BITTU Vs. STATE OF HARYANA
December 24, 2014
HARJINDER KAUR Vs. RAJ KUMAR
May 21, 2014
HARJINDER KAUR @ RANO Vs. STATE OF PUNJAB AND ORS
July 25, 2014
HARJINDER PAL SINGH Vs. HARVINDER SINGH
July 15, 2014
HARJINDER SINGH Vs. UNION OF INDIA
April 21, 2014
HARJINDER SINGH Vs. HARPAL SINGH
January 14, 2014
HARJINDER SINGH Vs. STATE OF PUNJAB
February 6, 2014
HARJINDER SINGH Vs. HARPREET KAUR
February 28, 2014
HARJINDER SINGH Vs. STATE OF PUNJAB
April 4, 2014
HARJIT KAUR Vs. JASPAL SINGH
July 11, 2014
HARJIT KAUR Vs. STATE OF PUNJAB
July 7, 2014
HARJIT SINGH Vs. MUNICIPAL CORPORATION
July 22, 2014
HARJIT SINGH Vs. STATE OF U.T.
September 9, 2014
HARJIT SINGH Vs. THE STATE OF PUNJAB
July 11, 2014
HARJIT SINGH Vs. STATE OF PUNJAB
February 18, 2014
HARJIT SINGH Vs. STATE OF PUNJAB AND ORS.
December 22, 2014
HARJIT SINGH Vs. STATE OF PUNJAB AND ORS.
November 28, 2014
HARJIT SINGH Vs. PAMIL PREET
November 28, 2014
HARJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
November 27, 2014
HARJIT SINGH Vs. STATE OF PUNJAB
December 11, 2014
HARJOT SINGH Vs. BAR COUNCIL OF PUNJAB AND HARYANA AND ORS.
November 17, 2014
HARKANWAL SINGH Vs. STATE OF PUNJAB
July 24, 2014
HARKANWALPREET SINGH Vs. HARSHPREET KAUR
January 17, 2014
HARKARAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
December 23, 2014
HARKIRAT KAUR Vs. HARVINDER SINGH
March 25, 2014
HARKISHAN LAL Vs. RAVINDER SINGH
October 10, 2014
HARMAN PREET KAUR HANSRA Vs. GURCHARAN SINGH
January 20, 2014
HARMANMOHAN SINGH Vs. STATE OF PUNJAB
August 8, 2014
HARMANPREET KAUR Vs. GURUNANK DEV UNIVERSITY AND ORS.
September 30, 2014
HARMANPREET KAUR Vs. STATE OF PUNJAB
February 3, 2014
HARMANPREET SINGH Vs. STATE OF PUNJAB
January 8, 2014
HARMANPREET SINGH Vs. STATE OF PUNJAB AND ORS.
October 10, 2014
HARMEET KAUR Vs. AMRITPAL SINGH KANG
November 27, 2014
HARMEET SINGH Vs. STATE OF HARYANA
January 8, 2014
HARMEET SINGH @ HEERO Vs. STATE OF HARYANA
February 10, 2014
HARMESH CHAND AND ORS. Vs. STATE OF PUNJAB AND ORS.
October 7, 2014
HARMESH KUMAR @ RAMESH KUMAR Vs. INDERJIT SINGH
May 19, 2014
HARMESH LAL Vs. GURMEET KAUR AND OTHERS
November 3, 2014
HARMESH LAL AND ORS. Vs. STATE OF PUNJAB AND ORS.
July 9, 2014
HARMESH SINGH Vs. STATE OF PUNJAB
January 14, 2014
HARMESH SINGH Vs. STATE OF PUNJAB
April 23, 2014
HARMINDER KAUR Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYAT DEPARTMENT
April 23, 2014
HARMINDER KAUR Vs. LIFE INSURANCE CORPORATION OF INDIA
May 7, 2014
HARMINDER SINGH Vs. NAZAM ALI
March 20, 2014
HARMINDER SINGH Vs. NIRMAL SINGH AND ANOTHER
December 17, 2014
HARMINDER SINGH Vs. NARGIS RANI AND ORS.
December 12, 2014
HARMINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
May 26, 2014
HARMINDER SINGH SEHGAL Vs. TEJINDER PAL SINGH
November 26, 2014
HARNAM KAUR Vs. KANWALJEET
March 19, 2014
HARNAM KAURS Vs. NIRANJAN SINGH
January 9, 2014
HARNAM SINGH Vs. STATE OF PUNJAB
March 10, 2014
HARNEK SINGH Vs. STATE OF PUNJAB
July 1, 2014
HARNEK SINGH Vs. PRESIDING OFFICER & OTHERS
November 27, 2014
HARNEK SINGH Vs. BALDEV SINGH AND OTHERS
December 15, 2014
HARPAL SINGH Vs. GRAM PANCHAYAT
January 10, 2014
HARPAL SINGH Vs. INDUSTRIAL TRIBUNAL, PATIALA
April 3, 2014
HARPAL SINGH Vs. SUCHA SINGH
February 12, 2014
HARPAL SINGH Vs. RAJINDER KAUR AND ORS.
May 16, 2014
HARPAL SINGH ALIAS RANA Vs. STATE OF PUNJAB
November 27, 2014
HARPINDER SINGH & ORS Vs. STATE OF PUNJAB
November 27, 2014
HARPREET KAUR Vs. UPENDER SINGH AND OTHERS
September 16, 2014
HARPREET KAUR Vs. STATE OF PUNJAB
March 24, 2014
HARPREET SINGH Vs. GOBIND SINGH
July 10, 2014
HARPREET SINGH Vs. STATE OF PUNJAB
September 18, 2014
HARPREET SINGH Vs. STATE OF PUNJAB
April 21, 2014
HARPREET SINGH Vs. STATE OF PUNJAB
February 3, 2014
HARPREET SINGH Vs. STATE OF PUNJAB
November 12, 2014
HARPREET SINGH Vs. PALO DEVI AND OTHERS
December 2, 2014
HARPREET SINGH ANAND Vs. JMD DEVELOPERS AND OTHERS
November 11, 2014
HARPREET SINGH AND ANOTHER Vs. NEW INDIA ASSURANCE CO LTD AND OTHERS
December 3, 2014
HARPREETINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
December 1, 2014
HARSARAN DASS SITA RAM Vs. COMMISSIONER OF C. EX., PANCHKULA
December 24, 2014
HARSH AHUJA Vs. STATE OF PUNJAB
May 27, 2014
HARSH KUMAR Vs. U T , CHANDIGARH AND ANOTHER
November 27, 2014
HARSHDEEP NARANG Vs. PUNJAB UNIVERSITY
August 6, 2014
HARSIMRAN RAJ SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
November 27, 2014
HARSIMRAN SINGH Vs. STATE OF PUNJAB
May 19, 2014
HARSIMRAN SINGH Vs. STATE OF PUNJAB AND OTHERS
December 1, 2014
HARSIMRAN SINGH WALIA(JUVENILE) Vs. STATE OF PUNJAB
April 7, 2014
HARSIMRANJIT AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
November 5, 2014
HARTAWAL SINGH AND ORS. Vs. JOINT DIRECTOR, PANCHAYATS AND ORS.
October 30, 2014
HARVAIL SINGH SAINI Vs. STATE OF PUNJAB AND ORS.
December 3, 2014
HARVINDER KAUR AND ORS. Vs. BALJIT SINGH JEJI AND ORS.
September 2, 2014
HARVINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
November 11, 2014
HARWINDER SINGH Vs. STATE OF PUNJAB
July 15, 2014
HARWINDER SINGH Vs. STATE OF PUNJAB
July 16, 2014
HARWINDER SINGH Vs. SURJIT SINGH
September 30, 2014
HARWINDER SINGH Vs. BOHAR SINGH AND OTHERS
May 7, 2014
HARYANA AGRO INDUSTRIES CORPORATION LTD AND ANOTHER Vs. ROSHNI DEVI AND OTHERS
September 8, 2014
HARYANA AGRO-INDUSTRIES CORPORATION LTD Vs. SURENDER SINGH
February 20, 2014
HARYANA CO-OPERATIVE MARKETING-CUM-PROCESSING SOCIETY Vs. GUPTA TRADING COMPANY
March 19, 2014
HARYANA DISTILLERY Vs. THE STATE OF HARYANA AND ORS.
August 26, 2014
HARYANA POLICE HOUSING CORPORATION LIMITED Vs. MITRE SPECIALISED SERVICES PVT LTD
September 24, 2014
HARYANA POWER GENERATION CORPORATION LIMITED Vs. LAXMI
July 22, 2014
HARYANA SEEDS DEVELOPMENT CORPORATION LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
November 10, 2014
HARYANA STATE Vs. RAMKARAN AND ORS.
November 3, 2014
HARYANA STATE AGRICULTURE MARKETING BOARD Vs. DASHMESH CONSTRUCTION COMPANY
May 29, 2014
HARYANA STATE AGRICULTURE MARKETING BOARD (HSAMB), SIRSA Vs. VIJAY KUMAR
February 7, 2014
HARYANA STATE AUCTIONEERS ASSOCIATION Vs. STATE OF HARYANA
August 2, 2014
HARYANA STATE ELECRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT AMBALA
March 6, 2014
HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED Vs. KRISHNA GUPTA AND OTHERS
September 23, 2014
HARYANA STATE KHO-KHO ASSOCIATION Vs. HARYANA STATE KHO-KHO ASSOCIATION
February 7, 2014
HARYANA STATE MINOR IRRIGATION AND TUBEWELL CORPORATION LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, AMBALA AND OTHERS
June 30, 2014
HARYANA STATE MINOR IRRIGATION AND TUBEWELLS CORPORATION, PANCHKULA Vs. YASH PAL AND ANOTHER
October 10, 2014
HARYANA STATE MINOR IRRIGATION TUBEWELL CORPORATION LIMITED Vs. MADAN LAL ANEJA AND ORS.
October 28, 2014
HARYANA STATE RED CROSS SOCIETY, CHANDIGARH Vs. DALBIR SINGH
January 30, 2014
HARYANA STATE THROUGH GENERAL MANAGER, HARYANA ROADWAYS, HISAR Vs. THE PRESIDING OFFICER, LABOUR COURT, HISAR
April 3, 2014
HARYANA TANNERIES LTD AND ANOTHER Vs. MEWA SINGH
September 10, 2014
HARYANA TEXTILE CORPORATION LTD Vs. STATE OF HARYANA
April 9, 2014
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. CHAIRMAN, PERMANENT LOK ADALAT
March 10, 2014
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. GOODYEAR INDIA LIMITED
May 27, 2014
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. TARUN TEXTILE
August 7, 2014
HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS Vs. RAMJI LAL
September 16, 2014
HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS Vs. M/S CORAL REALTORS PVT. LTD.
December 2, 2014
HARYANA URBAN DEVELOPMENT AUTHORITY, PANCHKULA Vs. NIRANJAN SINGH
October 30, 2014
HARYANA VIDYUT PARSARAN NIGAM LIMITED Vs. GIAN CHAND
July 17, 2014
HARYANA WAREHOUSING CORPORATION, CHANDIGARH Vs. STATE OF HARYANA AND OTHERS
July 7, 2014
HATI SINGH Vs. STATE OF HARYANA
May 8, 2014
HATISH KUMAR Vs. STATE OF PUNJAB
July 11, 2014
HAV. SURINDER SINGH Vs. UNION OF INDIA
March 3, 2014
HAWA SINGH Vs. HARYANA STATE
May 28, 2014
HAWA SINGH Vs. STATE OF HARYANA
August 27, 2014
HAWA SINGH AND ANOTHER Vs. STATE OF HARYANA
September 26, 2014
HAYAT Vs. STATE OF HARYANA
July 25, 2014
HAZUR SINGH Vs. CHANDER SHEKHAR
February 5, 2014
HAZURA SINGH Vs. JOINT DEVELOPMENT COMMISSIONER, PUNJAB
February 6, 2014
HC RAJENDER SINGH Vs. THE STATE OF HARYANA AND ORS.
December 3, 2014
HDFC BANK Vs. JASMER SINGH
August 12, 2014
HDFC ERGO GENERAL INSURANCE CO LD Vs. SATBIR SINGH (MR) AND OTHERS
September 1, 2014
HDFC ERGO GENERAL INSURANCE COMPANY LIMITED Vs. RATTAN SINGH AND OTHERS
September 24, 2014
HEAD CONSTABLE SACHIN MALIK Vs. STATE OF HARYANA
May 30, 2014
HEAD CONSTABLE SAT PAUL Vs. STATE OF PUNJAB THROUGH DIRECTOR GENERAL OF POLICE
May 28, 2014
HEALTH BIOTECH LIMITED AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
September 24, 2014
HEENA YADAV Vs. STATE OF HARYANA
August 5, 2014
HEERA Vs. STATE OF HARYANA
July 17, 2014
HEERA NAND Vs. STATE OF HARYANA
July 25, 2014
HEERA SINGH Vs. NAVRAJ SINGH
July 10, 2014
HEERA SINGH Vs. STATE OF PUNJAB
January 14, 2014
HEM CHANDER AND ORS. Vs. COMMISSIONER, MUNICIPAL CORPORATION AND ORS.
September 22, 2014
HEM KUMAR Vs. STATE OF HARYANA
August 29, 2014
HEM RAJ AND ORS. Vs. STATE OF HARYANA
November 11, 2014
HEM RAJ VIJ Vs. CHAIRMAN, PUNJAB STATE ELECTRICITY BOARD, PATI
May 22, 2014
HEMANT GOSWAMI Vs. CENTRAL BUREAU OF INVESTIGATION
May 16, 2014
HERITAGE AUTO PVT. LTD. Vs. UNION OF INDIA
October 29, 2014
HERMITAGE COOPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. STATE OF HARYANA AND OTHERS
November 21, 2014
HET RAM CHAUHAN Vs. KAPILA KUMAR
July 18, 2014
HI-TECH AUTOMATION Vs. J K SHARMA
September 9, 2014
HIGHWAY TYRES PVT LTD , AMRITSAR Vs. UNION OF INDIA
May 20, 2014
HIM ENGINEERING (INDIA) PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH-I
February 28, 2014
HIMANSHU JAIN Vs. LALIT KUMAR
October 9, 2014
HIMMAT SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
February 25, 2014
HIMMAT SINGH ANEJA Vs. STATE OF PUNJAB
July 11, 2014
HIMMATI BAI Vs. FINANCIAL COMMISSIONER AND ORS.
May 14, 2014
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. SANT LAL
April 25, 2014
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. STATE OF HARYANA AND ORS.
August 27, 2014
HIRA LAL Vs. GRAM PANCHAYAT OF VILLAGE DUNDAHERA
February 18, 2014
HIRDEY RAM Vs. STATE OF HARYANA
May 6, 2014
HISAR DISTRICT CENTRAL COOPERATIVE BANK LIMITED Vs. CIVIL JUDGE, SENIOR DIVISION, HISAR
February 18, 2014
HISAR METAL INDUSTRIES LIMITED Vs. STATE OF HARYANA AND ORS.
May 29, 2014
HITESH KUMAR SAWHNEY Vs. DEVENDER KUMAR ANAND AND OTHERS
November 5, 2014
HONOURABLE DR. JUSTICE BHARAT BHUSHAN PARSOON Vs. STATE
January 8, 2014
HOSHIAR SINGH Vs. KARAMBIR SINGH
May 26, 2014
HOSHIAR SINGH Vs. HARYANA WAREHOUSING CORPN
August 8, 2014
HOSHIAR SINGH Vs. STATE OF HARYANA
December 22, 2014
HOSHIAR SINGH Vs. STATE OF PUNJAB
September 9, 2014
HOSHIARPUR IMPROVEMENT TRUST Vs. GURCHARAN KAUR
July 16, 2014
HOSHIYAR SINGH Vs. KAVITA DEVI AND ORS.
December 17, 2014
HOSPITAL ADMINISTRATOR Vs. THE AUTHORITY
January 16, 2014
HUDA AND ORS. Vs. KAWAL BEDI EDUCATION SOCIETY
December 19, 2014
HUKAM CHAND Vs. RAM DIA
February 20, 2014
HUKAM CHAND Vs. NAFE SINGH
July 18, 2014
HUKAM CHAND AND ORS. Vs. GURDEEP SINGH AND ORS.
October 9, 2014
HUKAM CHAND GUPTA Vs. STATE OF HARYANA
May 26, 2014
HUKAM SINGH AND ANOTHER Vs. TARSEM LAL AND OTHERS
August 6, 2014
HUKAMTEJ SINGH Vs. STATE OF PUNJAB AND OTHERS
November 4, 2014
HVPNL THROUGH CHIEF MANAGING DIRECTOR, PANCHKULA Vs. RAMESH CHANDER
February 17, 2014
I C I C I LOMBARD GENERAL INSURANCE CO LTD Vs. RAJESH AND OTHERS
August 11, 2014
I C I C I LOMBARD GENERAL INSURANCE COMPANY LTD Vs. SANTOSH AND OTHERS
November 5, 2014
I.P.S. SENIOR SECONDARY SCHOOL Vs. NEW INDIA INSURANCE COMPANY LIMITED AND ORS.
September 3, 2014
IAA HOSPITAL PVT. LTD Vs. AUTHORIZED OFFICER
July 11, 2014
ICICI BANK LIMITED Vs. SANTOSH AND ORS.
May 6, 2014
ICICI BANK LTD. Vs. SUNIL GUPTA AND ORS.
November 17, 2014
ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. CHAMPA AND OTHERS
January 13, 2014
ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. SUMIT KAPOOR
January 20, 2014
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SHASHI BALA AND ORS.
May 29, 2014
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. HOTI RAM AND ORS.
September 2, 2014
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED AND ORS. Vs. ASHWANI KUMAR AND ORS.
December 8, 2014
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. ASHA
July 23, 2014
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. DHOLA RAM
July 9, 2014
IDBI TRUSTEESHIP SERVICES LTD. Vs. CHATTAR INDUSTRIES LTD. AND ORS.
March 11, 2014
IDEAL MARKETING Vs. NUCHEM LIMITED
February 7, 2014
IFB INDUSTRIES LIMITED Vs. JBM AUTO COMPONENTS LTD.
March 26, 2014
IFFCO TOKIO GENERAL INSURANCE CO. LTD Vs. RAMESH RANI
January 13, 2014
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. KARNAILO DEVI AND ORS.
May 19, 2014
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. AKBARI AND ORS.
September 5, 2014
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. VED PAL AND ORS.
July 7, 2014
IKM PUBLIC SCHOOL AND OTHERS Vs. STATE OF HARYANA & OTHERS
August 14, 2014
IMANJEET SINGH ARORA Vs. STATE OF PUNJAB
March 18, 2014
IMDAD Vs. CHAHAT
February 19, 2014
IMLESH Vs. AMIT
February 4, 2014
IMPERIAL HOTEL AND RESTAURANT PVT LTD Vs. SH KARNAIL SINGH AND OTHERS
June 30, 2014
IMPROVEMENT TRUST Vs. SANTOSH ARORA
March 11, 2014
IMPROVEMENT TRUST Vs. SANTOSH ARORA
May 11, 2014
IMPROVEMENT TRUST Vs. LAND ACQUISITION TRIBUNAL
July 11, 2014
IMPROVEMENT TRUST, PATIALA Vs. HARVINDER SINGH
April 23, 2014
IMT INDUSTRIAL ASSOCIATION AND ORS. Vs. HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION AND ORS.
November 11, 2014
IN MATTER OF AMALGAMATION KOOL BREWERIES LIMITED Vs. STATE
March 24, 2014
IN MATTER OF TRIDENT CORPORATION LIMITED Vs. STATE
March 14, 2014
IN MATTER OF: COMPANIES ACT, 1956 Vs. AND IN MATTER OF : MERCURIO PALLIA LOGISTICS PRIVATE LIMITED
May 26, 2014
IN RE: CREMICA INDUSTRIES LIMITED Vs. STATE
July 4, 2014
IN RE: JATALIA GLOBAL VENTURES LIMITED Vs. STATE
July 25, 2014
IN RE: LUDHIANA HOLDINGS LTD. Vs. STATE
March 28, 2014
INCOME TAX OFFICER & ANOTHER Vs. SUDESH SHARMA
November 10, 2014
INDER @ INDRAWATI Vs. STATE OF HARYANA
March 3, 2014
INDER JIT Vs. STATE OF HARYANA
February 20, 2014
INDER MOHAN SINGH Vs. STATE OF PUNJAB
July 28, 2014
INDER SINGH Vs. THE ADDITIONAL SECRETARY
July 10, 2014
INDER SINGH Vs. STATE OF PUNJAB
April 25, 2014
INDER SINGH Vs. FINANCIAL COMMISSIONER AND ORS.
November 4, 2014
INDER SINGH Vs. IMPROVEMENT TRUST, BATALA
January 15, 2014
INDER SINGH Vs. STATE OF HARYANA
January 15, 2014
INDER SINGH AND ANR Vs. STATE OF HARYANA
July 25, 2014
INDER SURGICAL Vs. CITY CLINIC (P) LTD.
November 4, 2014
INDERJEET AGGARWAL Vs. MANOJ AERI AND ORS.
October 13, 2014
INDERJEET MALHOTRA Vs. STATE BANK OF PATIALA
July 14, 2014
INDERJEET SINGH Vs. STATE OF PUNJAB
January 31, 2014
INDERJIT KAUR Vs. GURDEV CHADHA
July 31, 2014
INDERJIT KAUR Vs. GURDEEP SINGH @ DEEPA
May 26, 2014
INDERJIT KAUR Vs. STATE OF PUNJAB
July 3, 2014
INDERJIT KAUR Vs. KRISHNA VANKHERE AND OTHERS
July 1, 2014
INDERJIT KAUR Vs. PUNJABI UNIVERSITY, PATIALA
May 14, 2014
INDERJIT KAUR Vs. HARISH CHANDER
March 27, 2014
INDERJIT KAUR AND ANOTHER Vs. BALBIR SINGH
April 28, 2014
INDERJIT MEHTA CONSTRUCTIONS PRIVATE LTD. Vs. UNION OF INDIA AND ORS.
October 17, 2014
INDERJIT SINGH Vs. STATE OF PUNJAB
April 23, 2014
INDERJIT SINGH Vs. STATE OF HARYANA
February 18, 2014
INDERJIT SINGH Vs. STATE OF PUNJAB
January 30, 2014
INDERJIT SINGH Vs. STATE OF PUNJAB
July 14, 2014
INDERJIT SINGH Vs. AVINASH CHANDER
September 3, 2014
INDERJIT SINGH Vs. STATE OF PUNJAB
January 16, 2014
INDERJIT SINGH Vs. STATE OF PUNJAB
May 7, 2014
INDERJIT SINGH @ SHANTTI @ CHINTTI Vs. STATE OF PUNJAB
May 14, 2014
INDERJIT SINGH AND ANOTHER Vs. HARI SINGH AND OTHERS
January 14, 2014
INDERJIT SINGH PANNU Vs. MANMOHAN KAUR
January 13, 2014
INDERPREET KAUR Vs. JATINDER SINGH
November 21, 2014
INDERSEN Vs. STATE OF HARYANA
February 4, 2014
INDIABULLS HOUSING FINANCE LTD. Vs. A.R. INDUSTRIES PVT. LTD. AND ANR.
August 26, 2014
INDIAN DRUGS AND PHARMACEUTICALS LIMITED Vs. ASHOK KUMAR AND ORS.
November 11, 2014
INDIAN ICE FACTORY Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD AND ANOTHER
August 27, 2014
INDIAN OIL CORPORATION LIMITED Vs. JAIMAL KUMAR
August 12, 2014
INDIAN OIL CORPORATION LTD. Vs. STATE OF HARYANA AND ORS.
September 9, 2014
INDO AUTOTECH LTD Vs. STATE OF HARYANA & OTHERS
September 17, 2014
INDRA PREETWANI Vs. SATPAL BANDHA
March 6, 2014
INDRAJ Vs. SAVITA DEVI AND OTHERS
November 11, 2014
INDRO BAI AND OTHERS Vs. HARVINDER SINGH AND OTHERS
December 22, 2014
INDU VERMA Vs. STATE OF PUNJAB
April 29, 2014
INDUSTRIAL CABLES LTD Vs. STATE OF HARYANA AND OTHERS
July 9, 2014
INDUSTRIAL ORGANICS & PHARMACEUTICALS LIMITED Vs. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, LUDHIANA
May 14, 2014
INTERNATIONAL TRACTORS LIMITED Vs. STATE OF PUNJAB
April 9, 2014
IQBAL KAUR Vs. SURINDER SINGH
July 3, 2014
IQBAL SINGH Vs. PRESIDING OFFICER
January 15, 2014
IQBAL SINGH Vs. STATE OF PUNJAB
November 5, 2014
IQBAL SINGH Vs. JARNAIL SINGH BAJWA
February 19, 2014
IQBAL SINGH Vs. STATE OF PUNJAB
January 16, 2014
IQBAL SINGH (DEAD) THROUGH L.RS. Vs. LAKHWINDER KAUR AND OTHERS
November 29, 2014
IRFAN Vs. STATE OF HARYANA
May 26, 2014
ISH ANAND Vs. RAJ KUMAR
February 20, 2014
ISHA GARG Vs. B.R. AMBEDKAR NATIONAL INSTITUTE OF TECHNOLOGY
April 21, 2014
ISHAM SINGH Vs. TEK SINGH
January 8, 2014
ISHWAR CHAND Vs. UNION OF INDIA
May 1, 2014
ISHWAR DEVI AND ORS. Vs. GOPAL SINGH AND ORS.
May 14, 2014
ISHWAR SINGH Vs. STATE OF HARYANA
January 29, 2014
ISHWAR SINGH Vs. STATE OF HARYANA
March 12, 2014
ISHWAR SINGH Vs. STATE OF HARYANA
May 6, 2014
ISHWAR SINGH @ KALA AND OTHERS Vs. STATE OF HARYANA
September 5, 2014
ISHWAR SINGH PHOGAT Vs. UNION OF INDIA
July 23, 2014
ISHWARI KUMARI SANGWAN Vs. RAJENDER SINGH
March 13, 2014
ISOLUX CORSAN INDIA ENGINEERING & CONSTRUCTION (P.) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1)
October 7, 2014
ISPAT STRUCTURAL (P) LTD. Vs. PUNJAB STATE POWER CORP. LTD.
September 9, 2014
ISRIAL Vs. STATE OF HARYANA
July 10, 2014
ISSA Vs. STATE OF HARYANA
May 23, 2014
IVANPREET KAUR Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES
July 31, 2014
IVRCL NARNAUL BHIWANI TOLLWAYS LIMITED Vs. STATE OF HARYANA
February 5, 2014
J P SORTEX PVT LTD Vs. STATE OF PUNJAB AND OTHERS
July 4, 2014
J R M STEELS (P) LTD , SAMALKHA Vs. STATE OF HARYANA
March 25, 2014
J.K. CORPORATION LIMITED Vs. GURU NANAK TRADERS AND ORS.
September 2, 2014
J.P. ENGINEERS Vs. STATE OF HARYANA
January 24, 2014
J.S.SODHI Vs. STATE OF PUNJAB
January 8, 2014
JABBAR SINGH Vs. FINANCIAL COMMISSIONER
May 19, 2014
JAFAR ALIAS BHOLA Vs. STATE OF HARYANA
January 9, 2014
JAFFAR IQBAL Vs. STATE OF PUNJAB
May 2, 2014
JAG MOHAN Vs. STATE OF HARYANA
May 20, 2014
JAGAN NATH Vs. THE COMMISSIONER, PATIALA DIVISION AND ORS.
July 2, 2014
JAGAN NATH Vs. PARSHOTAM DASS
October 16, 2014
JAGAN NATH Vs. R.C. SONI AND ANOTHER
January 23, 2014
JAGAN NATH Vs. AMARJIT SINGH AND OTHERS
November 26, 2014
JAGAN NATH ATTORNEY PARKASH SINGH Vs. AMARJIT SINGH AND ANOTHER
August 28, 2014
JAGAT DEEP KAUR Vs. STATE OF PUNJAB
September 16, 2014
JAGAT SINGH Vs. CHIEF ENGINEER
July 10, 2014
JAGAT SINGH Vs. STATE OF HARYANA
November 26, 2014
JAGAT SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-II, FARIDABAD
January 14, 2014
JAGBIR Vs. STATE OF HARYANA
May 19, 2014
JAGBIR Vs. STATE OF HARYANA
May 1, 2014
JAGBIR SINGH Vs. STATE OF HARYANA
July 9, 2014
JAGBIR SINGH AND ORS. Vs. STATE OF HARYANA
August 20, 2014
JAGDAMBEY CAPITALS PRIVATE LIMITED Vs. KISAN AGRO TRACTOR AND OTHERS; HARI SINGH AUTOMOBILES AND ANOTHER
August 7, 2014
JAGDEEP Vs. STATE OF HARYANA
July 31, 2014
JAGDEEP Vs. STATE OF PUNJAB
May 20, 2014
JAGDEEP BHOLA @ SAGAR AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
September 12, 2014
JAGDEEP SINGH Vs. STATE OF PUNJAB
July 28, 2014
JAGDEEP SINGH Vs. STATE OF PUNJAB
May 23, 2014
JAGDEEP SINGH Vs. STATE OF PUNJAB AND OTHERS
November 5, 2014
JAGDEEP SINGH Vs. STATE OF PUNJAB
May 30, 2014
JAGDEV SHARMA Vs. STATE OF PUNJAB AND ORS.
December 16, 2014
JAGDEV SINGH Vs. HARINDER PAL SINGH
January 28, 2014
JAGDEV SINGH Vs. GANGA DEVI
February 10, 2014
JAGDEV SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.
August 5, 2014
JAGDEV SINGH ALIAS BALDEV SINGH Vs. STATE OF PUNJAB
May 20, 2014
JAGDEV SINGH AND ORS. Vs. MAJOR SINGH AND ORS.
August 5, 2014
JAGDIP SINGH SON OF KEWAL SINGH Vs. STATE OF PUNJAB
August 27, 2014
JAGDISH Vs. STATE OF HARYANA
July 9, 2014
JAGDISH Vs. STATE OF HARYANA
September 12, 2014
JAGDISH Vs. STATE OF HARYANA
February 28, 2014
JAGDISH @ MOHINDER SINGH Vs. STATE OF PUNJAB
January 16, 2014
JAGDISH ALIAS JAGGI Vs. RAMESH KUMAR AND OTHERS
November 21, 2014
JAGDISH ALIAS SURINDER Vs. STATE OF PUNJAB
January 16, 2014
JAGDISH CHAND Vs. GENERAL MANAGER
April 2, 2014
JAGDISH CHANDER Vs. STATE OF PUNJAB
March 5, 2014
JAGDISH CHANDER DAWAR Vs. HOUSING BOARD HARYANA, CHANDIGARH AND ANOTHER
October 29, 2014
JAGDISH GARGI Vs. STATE OF PUNJAB
March 6, 2014
JAGDISH KUMAR Vs. STATE OF HARYANA
December 23, 2014
JAGDISH KUMAR Vs. STATE OF HARYANA
May 6, 2014
JAGDISH LAL Vs. STATE OF HARYANA AND OTHERS
December 23, 2014
JAGDISH LAL MALHOTRA Vs. STATE OF HARYANA
July 17, 2014
JAGDISH PARSHAD Vs. SURINDERJIT KAUR JODHKA
July 14, 2014
JAGDISH PARSHAD Vs. STATE OF HARYANA
March 10, 2014
JAGDISH RAI Vs. THE STATE OF HARYANA AND ORS.
October 14, 2014
JAGDISH RAJ SHARMA Vs. STATE OF HARYANA
March 11, 2014
JAGDISH SINGH Vs. STATE OF PUNJAB
April 4, 2014
JAGDISH SINGH Vs. JASMER SINGH
May 27, 2014
JAGDISH SINGH Vs. STATE OF PUNJAB
March 22, 2014
JAGE Vs. NATHU RAM
January 16, 2014
JAGGA SINGH Vs. HARDEEP KAUR AND ANOTHER
July 28, 2014
JAGGA SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
September 9, 2014
JAGGI RAM Vs. STATE OF HARYANA
April 7, 2014
JAGIR RAM Vs. STATE OF PUNJAB & ANR.
October 9, 2014
JAGIR SINGH Vs. GUMRAIL SINGH
January 10, 2014
JAGIR SINGH Vs. STATE OF PUNJAB
August 20, 2014
JAGIR SINGH Vs. STATE OF PUNJAB AND ORS.
October 17, 2014
JAGIR SINGH Vs. STATE OF PUNJAB
November 12, 2014
JAGIR SINGH Vs. STATE OF PUNJAB
February 20, 2014
JAGIR SINGH Vs. BHAJAN SINGH
February 25, 2014
JAGIR SINGH ALIAS BHALLA Vs. STATE OF HARYANA
May 20, 2014
JAGIR SINGH AND ORS Vs. STATE OF PUNJAB AND ORS.
September 3, 2014
JAGIRO Vs. BALBIR @ DALBIRA
May 20, 2014
JAGIRO Vs. STATE OF PUNJAB
June 30, 2014
JAGJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
April 23, 2014
JAGJIT RAI JINDAL Vs. STATE OF PUNJAB
January 10, 2014
JAGJIT SINGH Vs. AMANDEEP KAUR
July 11, 2014
JAGJIT SINGH Vs. STATE OF PUNJAB
May 21, 2014
JAGJIT SINGH Vs. MILKHO
July 10, 2014
JAGJIT SINGH Vs. STATE OF PUNJAB
March 12, 2014
JAGJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB
July 31, 2014
JAGJIT SINGH AND ORS. Vs. MAJOR SINGH AND ORS.
January 23, 2014
JAGJIWAN SINGH Vs. STATE OF PUNJAB
February 20, 2014
JAGMAL SINGH Vs. LACHHMI CHAND HARI CHAND
March 12, 2014
JAGMAL SINGH Vs. RANI
July 25, 2014
JAGMAL SINGH Vs. KITAB KAUR
July 1, 2014
JAGMAL SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
October 28, 2014
JAGMOHAN CHAUHAN Vs. SUNDER LAL SHARMA AND OTHERS
July 31, 2014
JAGNINDER SINGH Vs. STATE OF PUNJAB
May 28, 2014
JAGPAL Vs. SUDESH KUMAR NAYYAR AND ANOTHER
August 21, 2014
JAGPREET SINGH Vs. STATE OF PUNJAB
August 11, 2014
JAGPREET SINGH Vs. RAJWINDER KAUR
August 12, 2014
JAGRAJ SINGH Vs. STATE OF PUNJAB
January 28, 2014
JAGROOP SINGH Vs. STATE OF PUNJAB
February 12, 2014
JAGROOP SINGH Vs. STATE OF PUNJAB
February 19, 2014
JAGSEER SINGH Vs. STATE OF PUNJAB
June 13, 2014
JAGSEER SINGH @ JAGGA Vs. STATE OF PUNJAB
March 14, 2014
JAGSIR SINGH Vs. STATE OF HARYANA
November 12, 2014
JAGSIR SINGH @ JAGGI Vs. STATE OF PUNJAB
May 13, 2014
JAGSIR SINGH @ SEERA Vs. STATE OF PUNJAB
December 22, 2014
JAGSIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
November 20, 2014
JAGTAR SINGH Vs. B.B.M.B.
July 4, 2014
JAGTAR SINGH Vs. JYOTI
July 1, 2014
JAGTAR SINGH Vs. STATE OF PUNJAB
February 26, 2014
JAGTAR SINGH Vs. STATE OF PUNJAB
July 24, 2014
JAGTAR SINGH Vs. GURJIT SINGH AND OTHERS
November 17, 2014
JAGTAR SINGH Vs. STATE OF PUNJAB
December 15, 2014
JAGTAR SINGH Vs. JASWINDER KAUR
March 28, 2014
JAGTAR SINGH @ TARA Vs. STATE OF PUNJAB
April 21, 2014
JAGTAR SINGH AND OTHERS Vs. AMANDEEP KAUR AND OTHERS
August 20, 2014
JAI BHAGWAN Vs. STATE OF HARYANA
January 8, 2014
JAI BHAGWAN Vs. STATE OF HARYANA
July 11, 2014
JAI BHAGWAN Vs. HARYANA VIDYUT PRASARAN NIGAM LTD
July 24, 2014
JAI BHAGWAN Vs. STATE OF HARYANA AND OTHERS
December 4, 2014
JAI BHAGWAN Vs. STATE OF HARYANA
March 13, 2014
JAI BHAGWAN AND ANOTHER Vs. STATE OF HARYANA
September 17, 2014
JAI BHAGWAN GOYAL @ GYANA Vs. HARJEET KAUR
March 14, 2014
JAI BHARAT GRAM UDYOG MANDAL Vs. YASHODA AND ANOTHER
October 13, 2014
JAI BHARAT GUM AND CHEMICALS LIMITED Vs. STATE
March 28, 2014
JAI BIR AND ORS. Vs. STATE OF HARYANA AND ORS.
September 11, 2014
JAI GOPAL Vs. MAYA RANI
August 22, 2014
JAI KANWAR Vs. STATE OF HARYANA
January 15, 2014
JAI KAUR AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
September 23, 2014
JAI LAL KUTHIALA Vs. SWATANTAR KUMAR
March 4, 2014
JAI NARAIN Vs. BHIM SINGH
July 15, 2014
JAI NARAIN KAUSHIK Vs. STATE OF HARYANA
February 4, 2014
JAI NARAIN THROUGH HIS LRS Vs. PIRIA
February 6, 2014
JAI NARAYAN JAKHAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
August 25, 2014
JAI PAL Vs. STATE OF HARYANA
August 20, 2014
JAI PARKASH Vs. STATE OF HARYANA
May 15, 2014
JAI PARKASH Vs. RITU DALAL
May 22, 2014
JAI PARKASH AND ANOTHER Vs. IMPROVEMENT TRUST TRIBUNAL, JAGADHRI AND ANOTHER
September 2, 2014
JAI PARKASH SHARMA Vs. SATYA PARKASH SHARMA
September 17, 2014
JAI PARKASH SHARMA Vs. STATE OF HARYANA
September 30, 2014
JAI RAM AND ANOTHER Vs. SURENDER AND OTHERS
October 31, 2014
JAI SIDH YOGI STEEL ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
June 30, 2014
JAI SINGH Vs. HARYANA STATE CO-OPERATIVE APEX BANK LIMITED AND ORS.
May 1, 2014
JAI SINGH Vs. CHARANJITLAL MANCHANDA AND ORS.
May 21, 2014
JAI SINGH Vs. STATE OF HARYANA
October 10, 2014
JAI SINGH Vs. SAMUNDER SINGH
March 20, 2014
JAI SINGH Vs. STATE OF HARYANA
May 8, 2014
JAI SINGH AND OTHERS Vs. SHIV DEV SINGH
January 20, 2014
JAI SINGH WALIA Vs. UNION OF INDIA AND ORS.
October 29, 2014
JAIBIR @ KABARI Vs. STATE OF HARYANA
May 15, 2014
JAIBIR ALIAS TINU Vs. STATE OF HARYANA
July 15, 2014
JAIDARTH Vs. STATE OF HARYANA
February 11, 2014
JAIDEV SINGH Vs. FINANCIAL COMMISSIONER
May 29, 2014
JAILI RAM Vs. BIJENDER SHARMA AND OTHERS
May 30, 2014
JAIMAL KUMAR Vs. INDIAN OIL CORPORATION LTD
April 29, 2014
JAIMAL SINGH Vs. BAKSHISH SINGH
February 5, 2014
JAIN UDHAY HOSIERY PVT LTD Vs. SIDDHARATH INTERNATIONAL
February 11, 2014
JAINENDER GURUKUL SENIOR SECONDARY SCHOOL Vs. SURJEET KAUR AND ORS.
October 17, 2014
JAIPARKASH Vs. STATE OF HARYANA
July 10, 2014
JAISA RAM Vs. FINANCIAL COMMISSIONER
July 21, 2014
JALANDHAR MUNICIPAL CORPORATION, JALANDHAR Vs. PUNJAB WAKF BOARD, AMBALA CANTT.
January 9, 2014
JALPATI Vs. PREMO
February 13, 2014
JAMIL Vs. HASSAN MOHAMMAD AND ORS.
May 1, 2014
JANAK ARORA Vs. HUDA
May 5, 2014
JANAK RAJ Vs. STATE OF HARYANA
July 11, 2014
JANAK SINGH Vs. STATE OF HARYANA
March 28, 2014
JANG SINGH Vs. JAILLA SINGH
March 11, 2014
JANGIR KAUR Vs. MUKHTIAR SINGH AND OTHERS
December 23, 2014
JANGIR KAUR Vs. SUKHDEV SINGH
November 13, 2014
JANGIR SINGH Vs. NARANJAN SINGH AND ORS.
September 30, 2014
JANGSHER SINGH Vs. NARENDER SINGH
March 12, 2014
JANTA VIDYA MANDIR Vs. J D CHANANA
January 16, 2014
JARMAIL SINGH Vs. CHARAN SINGH
May 15, 2014
JARMAL SINGH Vs. GURTEJ SINGH
October 14, 2014
JARNAIL KAUR Vs. PEPSU ROAD TRANSPORT CORPORATION, PATIALA AND OTHERS
November 19, 2014
JARNAIL SINGH Vs. STATE OF PUNJAB
January 23, 2014
JARNAIL SINGH Vs. DALJIT SINGH
March 3, 2014
JARNAIL SINGH Vs. STATE OF PUNJAB
January 30, 2014
JARNAIL SINGH Vs. STATE OF PUNJAB
April 11, 2014
JARNAIL SINGH Vs. STATE OF PUNJAB
August 21, 2014
JARNAIL SINGH Vs. STATE OF PUNJAB
March 26, 2014
JARNAIL SINGH Vs. NARESH KUMAR
December 1, 2014
JARNAIL SINGH Vs. STATE OF PUNJAB
May 7, 2014
JARNAIL SINGH AND ORS. Vs. TEJA SINGH AND ORS.
August 6, 2014
JARNAIL SINGH AND OTHERS Vs. SHIROMANI GURUDWARA PRABANDHAK COMMITTEE
December 15, 2014
JARNAILO DEVI Vs. MANJEET SINGH
August 8, 2014
JASBIR KAUR Vs. RAMESH KUMAR
January 30, 2014
JASBIR KAUR Vs. STATE OF PUNJAB
February 18, 2014
JASBIR KAUR Vs. HARPREET KAUR KHATRA
May 14, 2014
JASBIR KAUR Vs. ASHOK KUMAR & ORS.
February 11, 2014
JASBIR KAUR Vs. STATE OF PUNJAB AND OTHERS
December 10, 2014
JASBIR KAUR Vs. STATE OF PUNJAB
May 13, 2014
JASBIR KAUR Vs. MADHU BALA
March 25, 2014
JASBIR KAUR AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
November 27, 2014
JASBIR KAUR GOSAL Vs. GURU NANAK KHALSA COLLEGE, DAROLI KALAN, DISTRICT JALANDHAR
May 20, 2014
JASBIR SINGH Vs. STATE OF PUNJAB
July 14, 2014
JASBIR SINGH Vs. STATE OF HARYANA
August 8, 2014
JASBIR SINGH Vs. STATE OF PUNJAB
August 14, 2014
JASBIR SINGH Vs. HARCHAND SINGH
January 29, 2014
JASBIR SINGH Vs. SUKHWINDER SINGH
April 24, 2014
JASBIR SINGH Vs. STATE OF PUNJAB AND OTHERS
August 19, 2014
JASBIR SINGH Vs. MANDIR BRAHM KUND TRUST
August 4, 2014
JASBIR SINGH @ SHEERA Vs. STATE OF PUNJAB
January 30, 2014
JASBIR SINGH ALIAS JASSA SINGH Vs. STATE OF PUNJAB
July 4, 2014
JASBIR SINGH AND ORS. Vs. MUNICIPAL COMMITTEE KHARAR
December 22, 2014
JASBIR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
October 28, 2014
JASBIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
September 12, 2014
JASBIR SINGH AND OTHERS Vs. TARLOK SINGH AND ANOTHER
July 1, 2014
JASBIR SINGH JOHAL S/O HARJIT SINGH Vs. COMMISSIONER, JALANDHAR DIVISION, JALANDHAR, AND OTHERS
October 13, 2014
JASDEEP SINGH Vs. STATE OF PUNJAB
May 12, 2014
JASKARAN SINGH Vs. UNION OF INDIA
March 12, 2014
JASMAIL KAUR AND OTHERS Vs. JAGMOHAN SINGH AND OTHERS
November 26, 2014
JASMAN SINGH Vs. STATE OF PUNJAB AND ORS.
October 10, 2014
JASMEET SINGH Vs. STATE OF PUNJAB
May 22, 2014
JASMEET SINGH @ MONU Vs. STATE OF PUNJAB
May 29, 2014
JASMER SINGH Vs. CHANAN SINGH & OTHERS
November 28, 2014
JASMINDER SINGH KULAR AND ORS. Vs. MANJIT SINGH AND ORS.
November 21, 2014
JASMINE KAUR Vs. CHANDIGARH ADMINISTRATION
January 13, 2014
JASPAL Vs. STATE OF PUNJAB
May 16, 2014
JASPAL KAUR Vs. AMBALA BUS SYNIDICATE PRIVATE LIMITED AND OTHERS
July 24, 2014
JASPAL KAUR AND ORS. Vs. SUKHMINDER SINGH AND ORS.
January 15, 2014
JASPAL SINGH Vs. SUKHJIT SINGH
January 23, 2014
JASPAL SINGH Vs. JASBIR SINGH
May 26, 2014
JASPAL SINGH Vs. FINANCIAL COMMISSIONER
January 16, 2014
JASPAL SINGH Vs. KULWANT RAI
August 2, 2014
JASPAL SINGH Vs. UNION OF INDIA AND ORS.
November 29, 2014
JASPAL SINGH Vs. STATE OF PUNJAB
January 14, 2014
JASPAL SINGH Vs. SUKHWANT KAUR
March 28, 2014
JASPAL SINGH Vs. STATE OF PUNJAB AND ORS
August 27, 2014
JASPAL SINGH Vs. STATE OF PUNJAB
March 3, 2014
JASPAL SINGH Vs. KULDIP KAUR
May 13, 2014
JASPAL SINGH @ PALI Vs. STATE OF PUNJAB
September 30, 2014
JASPAL SINGH KANG Vs. STATE OF PUNJAB AND OTHERS
October 17, 2014
JASPINDER SINGH DHAMI Vs. STATE OF PUNJAB
August 1, 2014
JASPREET KAUR Vs. STATE OF PUNJAB
July 15, 2014
JASPREET SINGH Vs. PUNJAB SCHOOL EDUCATION BOARD
February 17, 2014
JASPREET SINGH Vs. STATE OF PUNJAB
July 24, 2014
JASPREET SINGH Vs. RAMANDEEP KAUR AND ORS.
November 17, 2014
JASPREET SINGH Vs. STATE OF PUNJAB
March 25, 2014
JASPREET SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
November 18, 2014
JASPREET SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
November 27, 2014
JASPREET SINGH MEHTA Vs. STATE OF PUNJAB
July 31, 2014
JASPREET SINGH SANDHU@ JEEVAN RAM @ JASAN Vs. STATE OF PUNJAB
December 18, 2014
JASSA SINGH Vs. STATE OF PUNJAB
May 27, 2014
JASSA SINGH @ JASPREET SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
November 13, 2014
JASVIR KAUR Vs. STATE OF PUNJAB
January 22, 2014
JASVIR KAUR Vs. STATE OF PUNJAB AND ORS.
December 5, 2014
JASVIR KAUR Vs. HARJINDER SINGH
July 11, 2014
JASVIR KAUR Vs. STATE OF PUNJAB AND ANR
November 14, 2014
JASVIR KAUR AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
November 19, 2014
JASVIR SINGH Vs. STATE OF HARYANA
May 1, 2014
JASVIR SINGH Vs. CURO INDIA PVT LTD
March 19, 2014
JASVIR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
May 29, 2014
JASWANT Vs. STATE OF HARYANA
April 1, 2014
JASWANT KAUR Vs. PEPSU ROAD TRANSPORT CORPORATION
February 4, 2014
JASWANT KAUR Vs. GURNAM SINGH AND ANOTHER
September 2, 2014
JASWANT KAUR AND OTHERS Vs. SHRIKANT PANDEY AND OTHERS
December 22, 2014
JASWANT RAI AND ORS. Vs. MUNICIPALITY AND ORS.
September 10, 2014
JASWANT SINGH Vs. UNION OF INDIA
July 2, 2014
JASWANT SINGH Vs. STATE OF PUNJAB
July 14, 2014
JASWANT SINGH Vs. STATE OF PUNJAB
August 5, 2014
JASWANT SINGH Vs. STATE OF PUNJAB
August 1, 2014
JASWANT SINGH Vs. INDUSTRIAL TRIBUNAL
May 2, 2014
JASWANT SINGH Vs. JOGINDER SINGH
May 19, 2014
JASWANT SINGH Vs. MOHINDER KAUR
January 8, 2014
JASWANT SINGH Vs. GIAN SINGH
May 28, 2014
JASWANT SINGH Vs. STATE OF PUNJAB
February 20, 2014
JASWANT SINGH Vs. MUNICIPAL COMMITTEE, PALWAL AND OTHERS
September 19, 2014
JASWANT SINGH Vs. UNION OF INDIA AND ORS.
May 20, 2014
JASWANT SINGH Vs. STATE OF PUNJAB
September 2, 2014
JASWANT SINGH Vs. STATE OF PUNJAB AND OTHERS
December 15, 2014
JASWANT SINGH Vs. STATE OF PUNJAB
December 2, 2014
JASWANT SINGH Vs. STATE OF PUNJAB AND ANOTHER
November 21, 2014
JASWANT SINGH Vs. TARAN RANI
July 3, 2014
JASWANT SINGH Vs. STATE OF PUNJAB AND ANOTHER
July 31, 2014
JASWANT SINGH Vs. STATE OF PUNJAB
August 19, 2014
JASWANT SINGH AND ANOTHER Vs. STATE OF PUNJAB
July 22, 2014
JASWANT SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
December 16, 2014
JASWANT SINGH ATWAL Vs. STATE OF PUNJAB
May 30, 2014
JASWANT SINGH CHEEMA Vs. AVTAR KAUR
September 17, 2014
JASWANTI DEVI Vs. SATISH KUMAR
January 30, 2014
JASWINDER Vs. BARSAR
December 19, 2014
JASWINDER KAUR Vs. UNION OF INDIA
January 30, 2014
JASWINDER KAUR Vs. UNION OF INDIA
July 17, 2014
JASWINDER KAUR Vs. NACHHATTAR SINGH
January 8, 2014
JASWINDER KAUR Vs. THE PUNJAB STATE CO-OP. BANK LTD.
July 17, 2014
JASWINDER KAUR Vs. BINDER SINGH
February 10, 2014
JASWINDER KAUR AND ORS. Vs. KARAMJIT SINGH
September 22, 2014
JASWINDER KAUR AND OTHERS Vs. SUKHJIT SINGH AND ANOTHER
November 14, 2014
JASWINDER PAL SINGH Vs. STATE OF PUNJAB
May 2, 2014
JASWINDER SINGH Vs. SUPERINTENDING CANAL OFFICER
July 11, 2014
JASWINDER SINGH Vs. UNION OF INDIA
July 16, 2014
JASWINDER SINGH Vs. BALWANT SINGH
March 20, 2014
JASWINDER SINGH Vs. STATE OF PUNJAB
March 12, 2014
JASWINDER SINGH Vs. UNION OF INDIA
April 23, 2014
JASWINDER SINGH Vs. STATE OF PUNJAB
January 14, 2014
JASWINDER SINGH Vs. JASVIR KAUR
September 30, 2014
JASWINDER SINGH Vs. STATE OF PUNJAB
September 25, 2014
JASWINDER SINGH Vs. STATE OF PUNJAB
December 22, 2014
JASWINDER SINGH Vs. JAGJIWAN SINGH
December 19, 2014
JASWINDER SINGH Vs. DILBAG SINGH
March 26, 2014
JASWINDER SINGH Vs. THE PRESIDING OFFICER AND OTHERS
December 12, 2014
JASWINDER SINGH Vs. STATE OF PUNJAB
April 28, 2014
JASWINDER SINGH Vs. STATE OF PUNJAB
February 20, 2014
JASWINDER SINGH Vs. STATE OF PUNJAB
October 9, 2014
JASWINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
November 17, 2014
JASWINDER SINGH Vs. RAJWANT KAUR AND OTHERS
March 10, 2014
JASWINDER SINGH Vs. STATE OF PUNJAB
February 7, 2014
JASWINDER SINGH @ CHHINDA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
December 15, 2014
JASWINDER SINGH ALIAS CHHOTTU Vs. STATE OF PUNJAB
May 26, 2014
JASWINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB
July 31, 2014
JASWINDER SINGH AND ORS. Vs. MEWA SINGH AND ORS.
December 1, 2014
JASWINDER SINGH AND OTHERS Vs. SUPERINTENDING CANAL OFFICER AND OTHERS
December 5, 2014
JAT EDUCATION SOCIETY (REGISTERED) ROHTAK Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, ROHTAK
January 31, 2014
JATINDER Vs. STATE OF HARYANA
March 6, 2014
JATINDER GAMBHIR Vs. RELIANCE CAPITAL LTD
March 3, 2014
JATINDER KAUR Vs. STATE OF HARYANA
January 30, 2014
JATINDER KUMAR Vs. JEEWAN LATA
February 28, 2014
JATINDER KUMAR Vs. STATE OF PUNJAB
February 3, 2014
JATINDER KUMAR ALIAS JINDU Vs. STATE OF PUNJAB
May 6, 2014
JATINDER KUMAR AND OTHERS Vs. STATE OF PUNJAB
May 14, 2014
JATINDER KUMAR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
September 15, 2014
JATINDER MOHAN @ KUKOO PARDHAN Vs. STATE OF PUNJAB
August 7, 2014
JATINDER PAL Vs. APPELLATE AUTHORITY
July 28, 2014
JATINDER PAL SINGH Vs. STATE OF PUNJAB
July 4, 2014
JATINDER SINGH Vs. UNION OF INDIA
July 24, 2014
JATINDER SINGH Vs. STATE OF PUNJAB
May 1, 2014
JATINDER SINGH & ORS Vs. STATE OF PUNJAB & ORS
September 16, 2014
JATINDER SINGH @ PARDHAN AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
August 22, 2014
JATINDER SINGH AND ORS. Vs. LAND ACQUISITION COLLECTOR AND ORS.
May 19, 2014
JATINDER SOOD Vs. RENU
September 4, 2014
JAWAHAR AND ANOTHER Vs. STATE OF PUNJAB
August 27, 2014
JAWAHAR LAL Vs. BALOUR SINGH
May 5, 2014
JAWAHAR LAL JAIN (HUF) Vs. COMMISSIONER OF INCOME TAX
September 15, 2014
JAWAHAR LAL S/O SHRI MEGH RAJ Vs. STATE OF HARYANA THROUGH SECRETARY REHABILITATION CIVIL SECRETARIAT, CHANDIGARH AND OTHERS
July 30, 2014
JAWAHAR SINGH Vs. STATE OF PUNJAB
July 16, 2014
JAWAHAR SINGH Vs. STATE OF HARYANA AND ORS.
December 24, 2014
JAWAHARI LAL Vs. STATE OF PUNJAB
July 21, 2014
JAWED ALAM Vs. UNION OF INDIA AND ORS.
December 15, 2014
JAY SWITCHES (INDIA) PRIVATE LIMITED Vs. STATE OF HARYANA
May 13, 2014
JEET KAUR Vs. PUNJAB STATE POWER CORPORATION LIMITED
July 25, 2014
JEET KAUR Vs. STATE OF PUNJAB
July 11, 2014
JEET RAM Vs. STATE OF HARYANA
July 15, 2014
JEET RAM Vs. BANARSI
February 24, 2014
JEET SINGH Vs. STATE OF PUNJAB AND ANOTHER
July 23, 2014
JEET SINGH Vs. GURSEWAK SINGH
August 12, 2014
JEET SINGH Vs. STATE OF PUNJAB
February 3, 2014
JEET SINGH Vs. SURAJ KANWAR AND OTHERS
September 9, 2014
JEET SINGH AND ANOTHER Vs. NAND KISHORE AND OTHERS
December 23, 2014
JEET SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
August 22, 2014
JEEVAN SHARMA @ VICKY Vs. STATE OF PUNJAB
January 15, 2014
JESICO AGRO ENGINEERING PVT. LTD. Vs. MUNICIPAL COMMITTEE, JAGADHRI
January 9, 2014
JHANDA SINGH Vs. DES RAJ HANS RAJ
July 10, 2014
JHANDA SINGH (SINCE DECEASED) HIS LRS Vs. HARNAM KAUR
April 3, 2014
JIA LAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
September 23, 2014
JIMMY SHERGILL PRODUCTIONS Vs. STATE OF PUNJAB
March 20, 2014
JINDAL MENTHOL & INVESTMENTS PRIVATE LIMITED Vs. STATE
August 11, 2014
JINDER Vs. STATE OF PUNJAB AND OTHERS
July 28, 2014
JINTAK ENGINEERS PVT LTD Vs. RAM AVTAR GOYAL
February 12, 2014
JIT KAUR Vs. MOHINDER SINGH
February 11, 2014
JIT KAUR AND ANOTHER Vs. TARSEM KHAN AND ORS.
March 5, 2014
JIT SINGH Vs. SUKHDEV SINGH
January 15, 2014
JIT SINGH Vs. FINANCIAL COMMISSIONER, PUNJAB AND OTHERS
April 11, 2014
JIT SINGH @ AJIT SINGH Vs. ANGREJ SINGH AND OTHERS
December 2, 2014
JIT SINGH AND ANOTHER Vs. SUKHDEV SINGH
July 8, 2014
JIT SINGH JAIMAL AND ORS. Vs. KHULLAR ENTERPRISES AND ORS.
November 5, 2014
JIT SINGH SOHAL Vs. SITA DEVI NAJRAN
February 3, 2014
JITENDER Vs. STATE OF HARYANA
May 27, 2014
JITENDER JAIN Vs. STATE OF HARYANA
July 15, 2014
JITENDER KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, GURGAON
April 11, 2014
JITENDER KUMAR Vs. STATE OF PUNJAB
July 15, 2014
JITENDER KUMAR Vs. R.S. VIRK
August 4, 2014
JITENDER KUMAR Vs. RAM KISHAN
August 21, 2014
JITENDER SINGH Vs. STATE OF HARYANA
April 29, 2014
JITENDER SINGH TOMAR Vs. BOARD OF GOVERNORS
April 7, 2014
JITENDER YADAV Vs. STATE OF HARYANA
March 5, 2014
JITESH KUMAR Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
November 26, 2014
JITIN PAUL Vs. STATE OF HARYANA
January 13, 2014
JIWAN KUMAR Vs. GULAB SINGH
May 27, 2014
JIWAN KUMAR Vs. SIMAR SAIN
March 10, 2014
JIWAN KUMARI Vs. PARAMJIT KUMAR
October 14, 2014
JIWAN SINGH (FORESTER) Vs. STATE OF HARYANA AND OTHERS
September 24, 2014
JMD BUILDING MATERIAL SUPPLIER Vs. STATE OF HARYANA
March 7, 2014
JOBAN PREET SINGH Vs. DARSHAN SINGH AND OTHERS
December 19, 2014
JOBANDEEP SINGH ALIAS SADHO AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
November 13, 2014
JODHA Vs. STATE OF PUNJAB
August 11, 2014
JODHA SINGH @ JODHAN SINGH Vs. RAJINDER KAUR ETC
November 5, 2014
JOGA RAM Vs. SMT. KRESHANI DEVI AND OTHERS
May 28, 2014
JOGA SINGH Vs. PARDEEP KUMAR
July 7, 2014
JOGA SINGH Vs. STATE OF PUNJAB
April 3, 2014
JOGA SINGH Vs. STATE OF PUNJAB
May 26, 2014
JOGA SINGH Vs. STATE OF PUNJAB AND OTHERS
November 11, 2014
JOGA SINGH AND ANOTHER Vs. STATE OF PUNJAB
December 3, 2014
JOGENDER Vs. KISHAN LAL
May 30, 2014
JOGGI RAM Vs. SEWA SINGH
March 19, 2014
JOGI RAM Vs. HARYANA STATE FEDERATION OF CONSUMER'S CO-OPEATIVE WHOLESALE STORES
May 23, 2014
JOGINDER Vs. STATE OF HARYANA
July 17, 2014
JOGINDER Vs. STATE OF HARYANA
December 2, 2014
JOGINDER KAUR Vs. STATE OF PUNJAB
April 25, 2014
JOGINDER KAUR CHANNA Vs. DINESH BHATIA
February 5, 2014
JOGINDER PAL Vs. STATE OF HARYANA
May 8, 2014
JOGINDER PAL Vs. STATE OF HARYANA AND ANOTHER
November 14, 2014
JOGINDER SHARMA Vs. KULWANT SINGH AND OTHERS
September 2, 2014
JOGINDER SINGH Vs. JARNAIL SINGH
March 18, 2014
JOGINDER SINGH Vs. STATE OF PUNJAB
May 23, 2014
JOGINDER SINGH Vs. SATWINDER SINGH
March 7, 2014
JOGINDER SINGH Vs. STATE OF PUNJAB
January 3, 2014
JOGINDER SINGH Vs. REGISTRAR, COOPERATIVE SOCIETIES PUNJAB
July 24, 2014
JOGINDER SINGH Vs. UNION OF INDIA
April 28, 2014
JOGINDER SINGH Vs. SUNIL KAPOOR AND ORS.
November 21, 2014
JOGINDER SINGH Vs. KULDIP KAUR
February 6, 2014
JOGINDER SINGH Vs. STATE OF HARYANA
February 7, 2014
JOGINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
July 22, 2014
JOGINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
October 13, 2014
JOGINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
August 8, 2014
JOGINDER SINGH Vs. STATE OF HARYANA
May 14, 2014
JOGINDER SINGH AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
October 17, 2014
JOGINDER SINGH AND ANOTHER Vs. GURNAM SINGH AND OTHERS
November 11, 2014
JOGINDER SINGH AND OTHERS Vs. DALIP SINGH AND OTHERS
October 10, 2014
JOGINDER SINGH AND OTHERS Vs. AJAIB SINGH AND OTHERS
July 22, 2014
JOGINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
November 27, 2014
JOGINDER SINGH GREWAL Vs. GURMEET SINGH GREWAL
June 30, 2014
JOGINDER SINGH KULAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
December 18, 2014
JOGINDER SINGH VIRDI AND ANR Vs. GURDEEP SINGH AND ANR
September 16, 2014
JOHNY @ JASPREET SINGH & ORS Vs. STATE OF PUNJAB & ORS
August 2, 2014
JOINT SUB REGISTRAR Vs. DIRECTOR OF INCOME TAX
July 21, 2014
JOIT KUMAR JAIN Vs. STATE OF PUNJAB
March 27, 2014
JORA SINGH Vs. STATE OF PUNJAB
February 12, 2014
JORA SINGH S/O SAUDAGAR SINGH Vs. STATE OF PUNJAB
January 16, 2014
JOSEPH K. MASIH Vs. MICROMATION PVT. LTD. COMPANY
August 1, 2014
JOT SINGH RANA AND ANOTHER Vs. VIKAS AND OTHERS
September 22, 2014
JOTINDER KAUR Vs. ADVISOR TO THE ADMINISTRATOR, UT, CHANDIGARH AND ORS.
December 15, 2014
JOYA @ BHARTI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
November 3, 2014
JP SORTEX PVT. LTD. Vs. STATE OF PUNJAB
July 4, 2014
JTG ALLOYS PRIVATE LTD Vs. PUNJAB STATE POWER CORPORATION LTD AND OTHERS
October 16, 2014
JUDGE SINGH Vs. STATE OF PUNJAB
May 1, 2014
JUG LAL Vs. RAGHBIR SINGH
January 28, 2014
JUG LAL Vs. JEETA RAM
February 13, 2014
JUGAL KISHORE Vs. AMBA THEATER, CHEEKA
February 25, 2014
JUGRAJ SINGH Vs. STATE OF PUNJAB
February 6, 2014
JUGRAJ SINGH Vs. STATE OF PUNJAB
September 25, 2014
JUGRAJ SINGH & AR Vs. BINDRO & ANR
December 18, 2014
JUGRAJ SINGH SON OF BACHAN SINGH SON OF NIKKA SINGH, RESIDENT OF VILLAGE HEERKE Vs. STATE OF PUNJAB
September 2, 2014
JUSTICE K.S. SIDHU AND ORS. Vs. STATE OF PUNJAB AND ORS.
December 4, 2014
JYOTI Vs. JATINDER KUMAR @ JEETU AND OTHERS
October 9, 2014
JYOTI BALA Vs. LOKESH KUMAR
December 1, 2014
JYOTSANA SHARMA Vs. DIRECTOR, POST GRADUATE INSTITUTE OF MEDICAL EDUCATION
May 26, 2014
K K AGGARWAL Vs. ADVISER TO ADMINISTRATOR, UT, CHANDIGARH AND OTHERS
November 26, 2014
K L KOHLI Vs. STATE OF PUNJAB
March 14, 2014
K V ASSOCIATES PVT LTD AND ANOTHER Vs. NIKIT CHEM
April 22, 2014
K. K. JERATH Vs. UNION OF INDIA
February 12, 2014
K. RAMAN Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES
June 20, 2014
K.B. GOEL Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH
May 21, 2014
K.C. GUPTA & ANOTHER Vs. RAJAT GUPTA & OTHERS
December 9, 2014
K.C.S. BHATTI Vs. STATE OF HARYANA
July 31, 2014
K.D. SHARMA Vs. STATE OF HARYANA AND ORS.
December 23, 2014
K.K. JAIN Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY
July 28, 2014
K.K. KOHLI & BROTHERS P. LTD. Vs. UNION OF INDIA
December 15, 2014
K.K. SHARMA Vs. HARYANA FINANCIAL CORPORATION
March 14, 2014
K.K. SHEETS PVT. LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, LABOUR COURT-II
July 15, 2014
K.S. MACHINE TECHNIKS PVT. LTD. Vs. NEW INDIA CONDUITS PVT. LTD.
November 19, 2014
K.S. SAINI Vs. UNION OF INDIA
March 20, 2014
K.SIVA PARSAD Vs. CBI
April 4, 2014
K.V. ASSOCIATES PVT. LTD. AND ORS. Vs. NIKIT CHEM
April 22, 2014
KABAL SINGH Vs. STATE OF PUNJAB
July 16, 2014
KABIR EDUCATIONAL SOCIETY Vs. CENTRAL BOARD OF DIRECT TAXES
March 24, 2014
KABIR EDUCATIONAL SOCIETY Vs. CENTRAL BOARD OF DIRECT TAXES
April 24, 2014
KABUL SINGH @ SAHIB SINGH Vs. STATE OF PUNJAB
December 11, 2014
KADDU SINGH & ORS Vs. STATE OF PUNJAB & ORS
November 4, 2014
KAHAN SINGH AND ANOTHER Vs. STATE OF PUNJAB
September 24, 2014
KAILASH Vs. BEST EXPORT & IMPORT
February 20, 2014
KAILASH BAINSLA Vs. STATE OF HARYANA
June 12, 2014
KAILASH CHAND MITTAL Vs. OM PARKASH AND OTHERS
September 24, 2014
KAILASH CHANDER MITTAL Vs. STATE OF HARYANA
May 20, 2014
KAILASH CHANDER SHARMA Vs. STATE OF HARYANA AND ORS.
October 13, 2014
KAILASH DEVI AND ORS. Vs. PUNJAB STATE TRANSMISSION CORPORATION LIMITED AND ORS.
March 10, 2014
KAILO DEVI Vs. RAM SINGH
May 23, 2014
KAJAL Vs. STATE OF HARYANA
May 26, 2014
KAKA SINGH Vs. STATE OF PUNJAB
August 12, 2014
KAKA SINGH Vs. STATE OF PUNJAB
September 4, 2014
KAKU SINGH Vs. STATE OF PUNJAB
August 25, 2014
KALA Vs. STATE OF HARYANA
December 1, 2014
KALA ALIAS RESHMAN AND OTHERS Vs. STATE OF HARYANA
September 5, 2014
KALA SINGH Vs. STATE OF HARYANA
January 30, 2014
KALA SINGH Vs. STATE OF PUNJAB
March 3, 2014
KALA SINGH AND OTHERS Vs. MUKESH KUMAR
July 30, 2014
KALAWATI Vs. PARAS RAM
July 16, 2014
KALI CHARAN Vs. NANAK CHAND
July 10, 2014
KALICHARAN Vs. TRIBUNAL
January 13, 2014
KALPANA DEWAN Vs. HINDUSTAN TECHNOCAST PVT LTD AND ANOTHER
November 11, 2014
KALU RAM Vs. THE COLLECTOR
February 20, 2014
KALU RAM Vs. AAS MOHAMMED
July 14, 2014
KALWANT SINGH BHATIA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
September 26, 2014
KALYAN SINGH Vs. ESTATE OFFICER
April 3, 2014
KALYAN SINGH Vs. STATE OF HARYANA AND OTHERS
August 21, 2014
KAMAL Vs. STATE OF HARYANA
January 8, 2014
KAMAL ELECTRICALS Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
May 7, 2014
KAMAL KANT TIWARI Vs. STATE OF PUNJAB
April 23, 2014
KAMAL KUMAR Vs. STATE OF PUNJAB
October 28, 2014
KAMAL KUMAR YADAV Vs. STATE OF PUNJAB AND ORS.
October 27, 2014
KAMAL NAIN AND ANOTHER Vs. CENTRAL BUREAU OF INVESTIGATION, NEW DELHI
August 5, 2014
KAMAL NETAR MATHUR Vs. KANWALJIT KAUR
August 28, 2014
KAMAL PARKASH Vs. BHAJAN LAL
July 14, 2014
KAMAL SINGH @ KAMAL KUMAR Vs. STATE OF HARYANA AND OTHERS
November 27, 2014
KAMALDEEP @ PAPPU Vs. STATE OF PUNJAB
September 17, 2014
KAMALJIT KAUR Vs. STATE OF PUNJAB
August 1, 2014
KAMALJIT KAUR Vs. STATE OF PUNJAB
November 12, 2014
KAMALJIT SINGH Vs. STATE OF PUNJAB
July 30, 2014
KAMALJIT SINGH Vs. STATE OF PUNJAB
July 16, 2014
KAMALJIT SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
April 29, 2014
KAMALJIT SINGH Vs. STATE OF PUNJAB
July 18, 2014
KAMALJIT SINGH @ KAMAL @KAMBU Vs. STATE OF PUNJAB
August 21, 2014
KAMALJIT SINGH AND ORS. Vs. SANDEEP SINGH AND ORS.
September 2, 2014
KAMALPREET KAUR Vs. STATE OF PUNJAB
June 13, 2014
KAMDHENU ISPAT LTD. Vs. V.V.K. AGENCIES AND ANOTHER
September 2, 2014
KAMLA Vs. U.T. CHANDIGARH
July 24, 2014
KAMLA DEVI Vs. AGGARWAL DAAL UDYOG
March 13, 2014
KAMLA DEVI Vs. STATE OF HARYANA & OTHERS
May 26, 2014
KAMLA DEVI Vs. STATE OF HARYANA
August 4, 2014
KAMLA DEVI & OTHERS Vs. PURAN SINGH & OTHERS
July 25, 2014
KAMLA NEHRU COLLEGE OF EDUCATION FOR WOMEN Vs. STATE OF PUNJAB AND ORS.
October 10, 2014
KAMLA RANI Vs. STATE OF HARYANA
November 19, 2014
KAMLESH Vs. SHANTI DEVI
August 5, 2014
KAMLESH Vs. SANTOSH MOHINDROO
May 30, 2014
KAMLESH Vs. UMA BAJAJ
January 15, 2014
KAMLESH BHASIN Vs. FARIDABAD COMPLEX ADMINISTRATION AND ANOTHER
July 31, 2014
KAMLESH DAHIYA Vs. STATE OF HARYANA
January 30, 2014
KAMLESH KUMARI Vs. J.S.BISHT
March 10, 2014
KAMLESH KUMARI Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT
February 12, 2014
KAMLESH KUMARI Vs. STATE OF PUNJAB
February 11, 2014
KAMLESH RANI Vs. SUMITRA DEVI AND ORS.
September 16, 2014
KAMLESH RANI AND OTHERS Vs. PARDEEP KALKEETS AND OTHERS
February 6, 2014
KAMRA CONSTRUCTION COMPANY, KARNAL Vs. COMMISSIONER OF CENTRAL EXCISE, PANCHKULA AND ANOTHER
July 28, 2014
KAMRUDDEEN Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR-COURT
September 24, 2014
KANAV KHANNA Vs. COMMISSIONER OF INCOME TAX
March 26, 2014
KANCHAN Vs. RAJ KUMAR @ RAJI
May 7, 2014
KANCHAN Vs. STATE OF PUNJAB
March 19, 2014
KANCHAN RANOLIA AND ORS. Vs. VIVEK KUMAR AND ORS.
November 19, 2014
KANDHARI BEVERAGES, CHANDIGARH Vs. COMMISSIONER OF CENTRAL EXCISE-II, CHANDIGARH
April 22, 2014
KANDLA SHIPPING SERVICES Vs. SPECIAL SECRETARY TO GOVERNMENT OF HARYANA
May 14, 2014
KANG MILK AND MILK PRODUCTS AND ANOTHER Vs. UNITED BANK OF INDIA AND OTHERS
October 17, 2014
KANGRA STEEL PVT LTD Vs. UNION OF INDIA
August 19, 2014
KANHIYA LAL KHATRI Vs. STATE OF HARYANA & ANOTHER
May 22, 2014
KANSHI RAM Vs. FINANCIAL COMMISSIONER (APPEALS II) AND ORS.
December 10, 2014
KANSHI RAM Vs. STATE OF HARYANA AND OTHERS
September 8, 2014
KANSHI RAM Vs. GRAM PANCHAYAT, KABIR PUR INCLUDING VILLAGE AHMADPUR
February 3, 2014
KANSHI RAM Vs. STATE OF PUNJAB
March 11, 2014
KANSI (DEAD) Vs. IQBAL SINGH
December 24, 2014
KANTA Vs. AVINASH KAUR
April 7, 2014
KANTA DEVI Vs. NATIONAL INSURANCE CO. LTD.
March 13, 2014
KANTA DEVI Vs. STATE OF PUNJAB
February 28, 2014
KANTA DEVI AND ORS. Vs. HARGIAN AND ORS.
November 27, 2014
KANTA JALOTA Vs. STATE OF PUNJAB
March 28, 2014
KANTA SHARMA Vs. NAIB SINGH
May 22, 2014
KANTI PRASHAD Vs. SUNITA RANI
July 28, 2014
KANWAL SINGH (DECEASED) THROUGH LRS Vs. THE FINANCIAL COMMISSIONER, HARYANA AND OTHERS
August 14, 2014
KANWALJIT KAUR Vs. HARYANA VIDYUT PRASARAN NIGAM LTD
February 19, 2014
KANWALJIT KAUR AND ANOTHER Vs. SWARAN KAUR AND OTHERS
August 4, 2014
KANWALJIT SINGH Vs. STATE OF PUNJAB
December 17, 2014
KANWALPREET SINGH @ KANWAL Vs. STATE OF PUNJAB
April 21, 2014
KANWAR JASBIR SINGH @ JASBIR SINGH Vs. SATNAM SINGH ETC
December 9, 2014
KANWAR LAL AND OTHERS Vs. SHIV NARAIN AND OTHERS
August 4, 2014
KANWAR SINGH Vs. RAJ KUMAR
February 7, 2014
KAPIL AND ORS Vs. STATE OF HARYANA
August 28, 2014
KAPIL DEO Vs. STATE OF PUNJAB
July 25, 2014
KAPIL DEV JANGRA Vs. STATE OF HARYANA & OTHERS
May 20, 2014
KAPIL DEV SHARMA Vs. CHANDIGARH ADMINISTRATION
January 30, 2014
KAPIL GULATI Vs. ATAMJIT KAUR BAJWA
May 6, 2014
KAPIL KUMAR Vs. MALTI DEVI
February 11, 2014
KAPIL PURI Vs. R S ARORA
December 17, 2014
KAPILA SHARDA Vs. DHANPATI DEVI AND ORS.
November 3, 2014
KAPISTHAL CHARITABLE SOCIETY AND ORS. Vs. STATE OF HARYANA AND ORS.
August 27, 2014
KAPOOR CONTRACTOR Vs. UNION OF INDIA
May 1, 2014
KAPOOR SINGH Vs. STATE OF HARYANA
July 16, 2014
KAPOOR SINGH Vs. PUNJAB STATE POWER CORPORATION LIMITED AND ORS.
March 12, 2014
KAPUR CHAND Vs. UNION OF INDIA
March 12, 2014
KARAM CHAND Vs. STATE OF HARYANA
May 22, 2014
KARAM CHAND Vs. STATE OF HARYANA
July 21, 2014
KARAM SINGH Vs. STATE OF HARYANA
May 7, 2014
KARAM SINGH Vs. STATE OF PUNJAB
July 11, 2014
KARAM SINGH Vs. STATE OF PUNJAB
February 4, 2014
KARAM SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS.
October 10, 2014
KARAM SINGH Vs. STATE OF PUNJAB
December 17, 2014
KARAM SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PATIALA
March 24, 2014
KARAM SINGH @ KAMA Vs. STATE OF PUNJAB
December 22, 2014
KARAM SINGH AND ORS. Vs. JAGSIR SINGH AND ORS.
August 11, 2014
KARAM SINGH MOHINDER KANT Vs. STATE OF PUNJAB
March 19, 2014
KARAMBIR Vs. BALA DEVI
July 18, 2014
KARAMBIR Vs. BALKAR SINGH
May 15, 2014
KARAMBIR Vs. STATE OF HARYANA
March 25, 2014
KARAMBIR Vs. STATE OF HARYANA
January 14, 2014
KARAMBIR NAIN Vs. STATE OF HARYANA
July 11, 2014
KARAMJEET SINGH Vs. STATE OF PUNJAB
July 1, 2014
KARAMJIT KAUR Vs. HARBHAJAN SINGH
January 9, 2014
KARAMJIT KAUR Vs. STATE OF PUNJAB
March 10, 2014
KARAMJIT KAUR AND OTHERS Vs. BASHAMBER DASS AND OTHERS
May 22, 2014
KARAMJIT SINGH Vs. STATE OF PUNJAB
February 6, 2014
KARAMJIT SINGH Vs. STATE OF PUNJAB
October 6, 2014
KARAMJIT SINGH & ORS Vs. STATE OF PUNJAB
November 26, 2014
KARAMPAL SINGH Vs. STATE OF PUNJAB
May 27, 2014
KARAN NISCHAL Vs. POONAM NISCHAL
May 23, 2014
KARAN SHARMA Vs. H.S.B. ESTATE PRIVATE LIMITED AND ORS.
September 30, 2014
KARAN SINGH Vs. RAGHBIR SINGH
June 30, 2014
KARAN SINGH Vs. STATE OF HARYANA
April 9, 2014
KARAN SINGH Vs. UNION OF INDIA AND ORS.
July 7, 2014
KARAN SINGH Vs. BASANT KUMAR
March 25, 2014
KARANDEEP THAKUR Vs. U.T., CHANDIGARH
August 27, 2014
KARANJIT SINGH KOONER Vs. STATE OF PUNJAB AND OTHERS
September 17, 2014
KARMA Vs. STATE OF HARYANA
April 1, 2014
KARMI Vs. SITAL AND ORS.
November 25, 2014
KARNAIL KAUR Vs. GRAM PANCHAYAT OF VILLAGE JHANJERI
May 28, 2014
KARNAIL SINGH Vs. RAGHBIR SINGH
January 8, 2014
KARNAIL SINGH Vs. LAL SINGH
January 10, 2014
KARNAIL SINGH Vs. STATE OF PUNJAB
January 31, 2014
KARNAIL SINGH Vs. STATE OF HARYANA
August 12, 2014
KARNAIL SINGH Vs. SUPERINTENDING CANAL OFFICER AND ORS.
November 18, 2014
KARNAIL SINGH Vs. INDER SINGH (DECEASED) THROUGH LRS
March 13, 2014
KARNAIL SINGH Vs. STATE OF PUNJAB
February 28, 2014
KARNAIL SINGH Vs. BABU RAM
May 19, 2014
KARNAIL SINGH Vs. PHUMAN SINGH
November 12, 2014
KARNAIL SINGH Vs. NAZAR
September 5, 2014
KARNAIL SINGH AND OTHERS Vs. KEWAL SINGH
October 1, 2014
KARNAIL SINGH SONI Vs. UNION OF INDIA
April 4, 2014
KARNAIL SINGH(DECEASED) THROUGH LRS Vs. THE COMMISSIONER, FEROZEPUR DIVISION, FEROZEPUR AND OTHERS
July 30, 2014
KARNAL IMPROVEMENT TRUST Vs. ISHWAR CHANDER
July 8, 2014
KARNI SINGH Vs. STATE OF PUNJAB
May 22, 2014
KARTAR KAUR Vs. ROMESHWAR SINGH
January 9, 2014
KARTAR KAUR AND ORS. Vs. T.K. CHAKRAWARTI AND ORS.
September 4, 2014
KARTAR KAUR AND ORS. Vs. MANOJ KUMAR AND ORS.
February 26, 2014
KARTAR SINGH Vs. GURDIAL SINGH
June 30, 2014
KARTAR SINGH Vs. STATE OF PUNJAB
September 18, 2014
KARTAR SINGH Vs. STATE OF PUNJAB
February 12, 2014
KARTAR SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
March 19, 2014
KARTAR SINGH SAMA AND SONS Vs. RAJ RANI
April 28, 2014
KARUNA BHARDWAJ Vs. STATE OF PUNJAB
May 26, 2014
KASHISH BABBAR Vs. STATE OF PUNJAB AND ORS.
October 27, 2014
KASHMIR CHAND Vs. CHAIRMAN, PERMANENT LOK ADALAT AND ORS.
September 15, 2014
KASHMIR KAUR Vs. THE UNION OF INDIA AND ORS.
July 10, 2014
KASHMIR KAUR Vs. STATE OF PUNJAB AND OTHERS
December 9, 2014
KASHMIR LAL Vs. STATE OF PUNJAB
April 28, 2014
KASHMIR SINGH Vs. NESTLE INDIA LTD.
January 22, 2014
KASHMIR SINGH Vs. STATE OF PUNJAB
July 14, 2014
KASHMIR SINGH Vs. STATE OF PUNJAB
August 8, 2014
KASHMIR SINGH Vs. APARNA ASHRAM AND OTHERS
January 31, 2014
KASHMIR SINGH AND ANOTHER Vs. STATE OF PUNJAB
April 25, 2014
KASHMIR SINGH SIDHU Vs. SUB REGISTRAR, SUB TEHSIL SANGAT, DISTT. BATHINDA
January 8, 2014
KASHU RAM Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, HISAR
February 17, 2014
KASIM Vs. STATE OF PUNJAB
July 14, 2014
KASU RAM Vs. STATE OF HARYANA
August 21, 2014
KATYAYANI PETROLEUM LTD. Vs. DASHMESH LPG & PETRO PRODUCTS
July 18, 2014
KAURI DEVI Vs. BADO DEVI
July 21, 2014
KAUSHALYA DEVI Vs. STATE OF PUNJAB
July 11, 2014
KAUSHIK SURGICAL INDUSTRIES Vs. STATE OF HARYANA
January 10, 2014
KAUSHLYA DEVI Vs. STATE OF HARYANA AND OTHERS
July 1, 2014
KAVITA Vs. VIRENDER KUMAR
August 28, 2014
KAVITA AND ORS. Vs. STATE OF HARYANA AND ORS.
November 27, 2014
KAVITA RAI Vs. CHANDIGARH ADMINISTRATION, CHANDIGARH
August 6, 2014
KAVITA VERMA Vs. STATE OF PUNJAB
July 21, 2014
KAVYA SETIA Vs. THE PANJAB UNIVERSITY AND ORS.
December 10, 2014
KAWALJEET KAUR Vs. PARAMPAL SINGH
April 29, 2014
KAWALJIT KAUR Vs. BALDEV SINGH
May 19, 2014
KAWALJIT KAUR Vs. STATE OF PUNJAB AND ORS
August 13, 2014
KAWALJIT SINGH Vs. KULWANT KAUR
December 18, 2014
KEHAR SINGH Vs. COMMISSIONER, AMBALA & OTHERS
May 22, 2014
KEHAR SINGH Vs. JAI SINGH
May 8, 2014
KEHAR SINGH AND OTHERS Vs. STATE OF PUNJAB
September 18, 2014
KEHAR SINGH PETITIONER Vs. HAKAM SINGH
July 11, 2014
KEHAR SINGH RATHI Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
August 5, 2014
KEIHIN AUTOMOTIVE SYSTEMS INDIA PRIVATE LIMITED Vs. STATE
April 28, 2014
KELA Vs. BALWAN SINGH AND ORS
September 17, 2014
KELA DEVI Vs. RAJ PAL AND OTHERS
October 10, 2014
KENDRIYA VIDYALA SANGATHAN AND ORS. Vs. CHHABIL CHANDRA YADAV AND ORS.
May 30, 2014
KENDRIYA VIDYALAYA SANGATHAN Vs. KISHAN CHAND
July 21, 2014
KESAR SINGH Vs. BALWINDER SINGH
April 22, 2014
KEVIN SINGH GREWAL Vs. GURU NANAK DEV UNIVERSITY
July 30, 2014
KEWAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
November 17, 2014
KEWAL KRISHAN Vs. STATE OF PUNJAB
July 9, 2014
KEWAL KRISHAN Vs. STATE OF PUNJAB
July 11, 2014
KEWAL RAM Vs. KRISHAN KUMAR
February 13, 2014
KEWAL SINGH Vs. STATE OF PUNJAB
October 6, 2014
KEWAL SINGH Vs. PRITPAL SINGH
May 9, 2014
KEWAL SINGH AND ORS. Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS AND ORS.
November 13, 2014
KEWAL SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
November 3, 2014
KHAJAN SINGH Vs. STATE OF HARYANA
December 12, 2014
KHAJAN SINGH (EX. HEAD CONSTABLE) Vs. STATE OF HARYANA AND OTHERS
October 7, 2014
KHAJJAN SINGH Vs. STATE OF HARYANA
May 28, 2014
KHALSA COLLEGE FOR WOMEN Vs. RAJINDER SINGH AND OTHERS
January 29, 2014
KHAN MOHAMMAD Vs. RAHISAN
December 18, 2014
KHARAITI LAL Vs. ADVISER TO THE ADMINISTRATOR AND ORS.
July 9, 2014
KHARAITI LAL AND OTHERS Vs. BHAG SINGH AND OTHERS
May 22, 2014
KHARAK SINGH MANN Vs. REGISTRAR HARYANA REGISTRATION AND REGULATION SOCIETIES AND ORS.
September 6, 2014
KHAZAN SINGH Vs. STATE BANK OF INDIA BRANCH, PANDORI MAHANTAN, GURDASPUR
November 4, 2014
KHAZANI DEVI Vs. STATE OF HARYANA
March 10, 2014
KHEM CHAND Vs. DUNGAR
July 23, 2014
KHEM CHAND Vs. BHARTIA CUTTLER HAMMER AND ORS.
March 6, 2014
KHEM CHAND Vs. NARENDER SINGH AND OTHERS
September 10, 2014
KHEM CHAND BAHADAR CHAND AHUJA Vs. SHREYANS INDUSTRIES LIMITED
October 10, 2014
KHEM SINGH Vs. SUMAN AND ANOTHER
September 16, 2014
KHILA RAM Vs. RAI SINGH AND OTHERS
August 21, 2014
KHURSHIDAN Vs. GENERAL PUBLIC AND ANOTHER
November 10, 2014
KHUSHAL KAUR Vs. CHAIRMAN PUNJAB WATER SUPPLY & SEWERAGE BOARD AND ORS.
August 7, 2014
KHUSHI RAM Vs. STATE OF PUNJAB
July 16, 2014
KHUSHWANT KAUR AND OTHERS Vs. UNION OF INDIA AND OTHERS
January 27, 2014
KIDAR NATH SHARMA Vs. THE FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT, HARYANA, FINANCE DEPARTMENT
May 8, 2014
KIMTI SAINI Vs. MAMTA
March 18, 2014
KIRAN Vs. JASWINDER SINGH
January 8, 2014
KIRAN Vs. STATE OF HARYANA AND OTHERS
November 10, 2014
KIRAN @ KASHMIR KAUR Vs. STATE OF PUNJAB
April 25, 2014
KIRAN BALA Vs. STATE OF PUNJAB
April 22, 2014
KIRAN BEHAL Vs. VEENA KHOSLA
March 14, 2014
KIRAN KAUR Vs. JAGIR SINGH BAMRAH
November 11, 2014
KIRAN KUMAR Vs. RAMESHWAR YADAV
November 11, 2014
KIRAN KUMAR Vs. STATE OF PUNJAB AND ANOTHER
April 11, 2014
KIRAN KUMAR Vs. PUNJAB STATE ELECTRICITY BOARD
May 14, 2014
KIRAN SINGH Vs. THE CHIEF ADMINISTRATOR AND OTHERS
August 7, 2014
KIRANDEEP Vs. SARAVJIT KAUR
December 10, 2014
KIRANDEEP KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
November 19, 2014
KIRNA DEVI Vs. SURINDER KUMAR KANSAL
July 28, 2014
KIRORI (SINCE DECEASED) Vs. FARIDABAD COMPLEX ADMINISTRATION, FARIDABAD
January 13, 2014
KIRPAL KAUR Vs. TARLOCHAN SINGH
April 11, 2014
KIRPAL SINGH Vs. KHAZAN SINGH AND ORS.
November 25, 2014
KIRPAL SINGH Vs. BARJINDER KAUR
December 16, 2014
KIRPAL SINGH Vs. STATE OF PUNJAB
March 4, 2014
KIRPAL SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
October 14, 2014
KIRPAL SINGH GILL Vs. STATE OF PUNJAB
July 3, 2014
KIRTAN KAUR Vs. JASWINDER SINGH
July 14, 2014
KIRTI YADAV Vs. INDIAN OIL CORPORATION LTD & OTHERS
September 6, 2014
KISHAN Vs. UMESH
April 22, 2014
KISHAN Vs. STATE OF HARYANA
August 2, 2014
KISHAN CHAND Vs. MOHINDER SINGH
January 15, 2014
KISHAN KAUR Vs. UNION OF INDIA AND ORS.
October 28, 2014
KISHAN LAL Vs. MUNSHI LAL AND AND OTHERS
September 22, 2014
KISHNA AND ORS. Vs. STATE OF HARYANA AND ORS.
December 16, 2014
KISHO RANI Vs. GURDEEP SINGH
July 23, 2014
KISMAT Vs. STATE OF HARYANA
April 1, 2014
KITABO DEVI Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED AND ORS.
December 4, 2014
KOOL BREWERIES LIMITED Vs. CARLSBERG INDIA PRIVATE LIMITED
March 24, 2014
KOT KAPURA BUS SERVICE PVT. LTD. Vs. PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
September 26, 2014
KRBL LIMITED Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
November 28, 2014
KRISHAN Vs. DHARAMPAL
April 24, 2014
KRISHAN Vs. STATE OF HARYANA
July 24, 2014
KRISHAN Vs. STATE OF HARYANA
September 10, 2014
KRISHAN Vs. STATE OF HARYANA
September 17, 2014
KRISHAN Vs. RAM BILAS
February 11, 2014
KRISHAN CHAND AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
December 3, 2014
KRISHAN CHAND GANESH DASS VINAY KUMAR AND COMPANY Vs. UNION TERRITORY, CHANDIGARH
May 16, 2014
KRISHAN DASS Vs. UNION OF INDIA
February 13, 2014
KRISHAN DEV Vs. NAND KISHORE AND ORS.
August 4, 2014
KRISHAN GARG Vs. AMIT KUMAR
February 21, 2014
KRISHAN GARG Vs. RAMESH CHAND
February 21, 2014
KRISHAN GARG Vs. RAJNI JAIN
February 21, 2014
KRISHAN GOPAL Vs. FINANCIAL COMMISSIONER (DEVELOPMENT), DEPARTMENT OF AGRICULTURE
February 5, 2014
KRISHAN GOPAL AND OTHERS Vs. RAGHUNATH SINGH AND OTHERS
August 29, 2014
KRISHAN KHAN Vs. STATE OF PUNJAB
July 14, 2014
KRISHAN KUMAR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
February 12, 2014
KRISHAN KUMAR Vs. CHIEF ENGINEER, PWD
May 28, 2014
KRISHAN KUMAR Vs. STATE OF HARYANA
July 30, 2014
KRISHAN KUMAR Vs. SUSHIL KUMAR MEHTA
November 25, 2014
KRISHAN KUMAR Vs. STATE OF HARYANA AND ORS.
December 1, 2014
KRISHAN KUMAR Vs. GURPAL SINGH
October 10, 2014
KRISHAN KUMAR Vs. DHARAM PAUL
July 4, 2014
KRISHAN KUMAR Vs. STATE OF PUNJAB
April 7, 2014
KRISHAN KUMAR Vs. STATE OF HARYANA
February 26, 2014
KRISHAN KUMAR Vs. STATE OF HARYANA AND OTHERS
July 1, 2014
KRISHAN KUMAR Vs. STATE OF HARYANA
April 7, 2014
KRISHAN KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
November 21, 2014
KRISHAN KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
November 20, 2014
KRISHAN LAL Vs. SUNDER SINGH
May 7, 2014
KRISHAN LAL Vs. PREM KANTA CHAWLA
July 14, 2014
KRISHAN LAL Vs. AMIT KUMAR
May 21, 2014
KRISHAN LAL Vs. CENTRAL BUREAU OF INVESTIGATION
January 8, 2014
KRISHAN LAL Vs. UNION OF INDIA AND OTHERS
July 7, 2014
KRISHAN LAL Vs. SARDARA SINGH
September 4, 2014
KRISHAN LAL Vs. STATE OF HARYANA
February 21, 2014
KRISHAN LAL Vs. MOHAN LAL AND ORS
December 5, 2014
KRISHAN LAL Vs. PARMANAND AND OTHERS
December 2, 2014
KRISHAN LAL Vs. AAD RAM
February 10, 2014
KRISHAN LAL SAROHA Vs. UHBVNL AND ANOTHER
August 22, 2014
KRISHAN PAL Vs. STATE OF PUNJAB AND ANR
November 5, 2014
KRISHNA Vs. STATE OF HARYANA
May 30, 2014
KRISHNA Vs. RAJESH DEVI AND OTHERS
August 25, 2014
KRISHNA Vs. ASHOK KUMAR MALIK
February 11, 2014
KRISHNA Vs. MAHBIR SINGH
July 3, 2014
KRISHNA ALLOYS (P.) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 4, 2014
KRISHNA AND ORS. Vs. RAM PARKASH AND ORS.
August 8, 2014
KRISHNA ANEJA Vs. STATE BANK OF PATIALA
August 29, 2014
KRISHNA DEVI Vs. UNION OF INDIA
July 18, 2014
KRISHNA DEVI Vs. STATE OF HARYANA
March 11, 2014
KRISHNA DEVI Vs. NARESH
July 14, 2014
KRISHNA DEVI Vs. RAJENDER SINGH
July 16, 2014
KRISHNA DEVI Vs. DHARAM PAL
March 20, 2014
KRISHNA GARG Vs. STATE OF PUNJAB
February 5, 2014
KRISHNA KUMARI Vs. STATE OF PUNJAB
March 21, 2014
KRISHNA KUMARI AND ORS. Vs. STATE OF HARYANA AND ORS.
May 5, 2014
KULBHUSHAN KUMAR Vs. AMRIK SINGH
January 27, 2014
KULBHUSHAN SHARMA Vs. STATE OF HARYANA
September 17, 2014
KULBIR BHUSHAN GOEL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
July 3, 2014
KULBIR KAUR Vs. AMRIK SINGH
April 24, 2014
KULBIR SINGH Vs. PRESIDING OFFICER & OTHERS
November 27, 2014
KULDEEP Vs. STATE OF HARYANA
July 11, 2014
KULDEEP Vs. SUMAN
August 27, 2014
KULDEEP Vs. STATE OF HARYANA
March 14, 2014
KULDEEP @ VICKY Vs. STATE OF HARYANA
September 3, 2014
KULDEEP BISHNOI Vs. SPEAKER
October 9, 2014
KULDEEP KAUR Vs. JASBIR KAUR AND ORS.
September 16, 2014
KULDEEP KAUR Vs. SURJIT KAUR AND ORS.
October 28, 2014
KULDEEP RAJ Vs. STATE OF PUNJAB
October 5, 2014
KULDEEP SINGH Vs. JASBIR SINGH AND OTHERS
May 29, 2014
KULDEEP SINGH Vs. STATE OF PUNJAB
May 14, 2014
KULDEEP SINGH Vs. STATE OF PUNJAB
January 9, 2014
KULDEEP SINGH Vs. STATE OF HARYANA
April 21, 2014
KULDEEP SINGH Vs. STATE OF HARYANA
April 23, 2014
KULDEEP SINGH Vs. STATE OF PUNJAB AND ORS.
November 18, 2014
KULDEEP SINGH Vs. STATE OF HARYANA
May 8, 2014
KULDEEP SINGH Vs. KULWANT KAUR
February 20, 2014
KULDEEP SINGH Vs. STATE OF HARYANA
February 25, 2014
KULDEEP SINGH Vs. STATE OF HARYANA
February 13, 2014
KULDEEP SINGH Vs. PRESIDING OFFICER AND OTHERS
November 29, 2014
KULDEEP SINGH Vs. STATE OF PUNJAB AND ANOTHER
September 12, 2014
KULDEEP SINGH Vs. STATE OF PUNJAB
July 8, 2014
KULDEEP SINGH ALIAS DEEPA Vs. STATE OF PUNJAB
April 28, 2014
KULDEEP SINGH DAHIYA Vs. STATE OF HARYANA
January 14, 2014
KULDEEP SINGH@BANSI LAL Vs. STATE OF PUNJAB
November 5, 2014
KULDIP BASSI Vs. EXECUTIVE OFFICER, NOTIFIED AREA COMMITTEE
August 5, 2014
KULDIP KAUR Vs. NARINDER PAL KAUR
February 4, 2014
KULDIP KAUR Vs. STATE OF PUNJAB
July 24, 2014
KULDIP RAI Vs. STATE OF PUNJAB AND OTHERS
July 7, 2014
KULDIP SHARMA Vs. THE DOABA CO-OPERATIVE MILK PRODUCERS UNION LTD.
July 7, 2014
KULDIP SINGH Vs. FINANCIAL COMMISSIONER
July 22, 2014
KULDIP SINGH Vs. STATE OF HARYANA
May 26, 2014
KULDIP SINGH Vs. STATE OF PUNJAB
January 29, 2014
KULDIP SINGH Vs. STATE OF PUNJAB
May 6, 2014
KULDIP SINGH Vs. STATE OF PUNJAB AND ANOTHER
July 24, 2014
KULDIP SINGH Vs. STATE OF PUNJAB
February 13, 2014
KULDIP SINGH Vs. STATE OF PUNJAB & ANOTHER
October 9, 2014
KULDIP SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
May 26, 2014
KULDLEEP SINGH Vs. STATE OF PUNJAB
January 15, 2014
KULJEET SINGH BEDI; KULDEEP KAUR Vs. STATE OF PUNJAB AND OTHERS
March 24, 2014
KULJINDER SINGH Vs. BALWINDER SINGH
December 16, 2014
KULJINDER SINGH Vs. STATE OF PUNJAB
September 3, 2014
KULJIT SINGH Vs. STATE OF PUNJAB
May 20, 2014
KULJIT SINGH @ HIRA Vs. STATE OF PUNJAB
May 28, 2014
KULTAR SINGH Vs. STATE OF PUNJAB
January 30, 2014
KULTAR SINGH JOGI Vs. RANJIT SINGH
March 3, 2014
KULVENDER SINGH AND OTHERS Vs. BOARD OF SCHOOL EDUCATION HARYANA, BHIWANI AND OTHERS
June 30, 2014
KULVIR SINGH @ LADDI Vs. STATE OF PUNJAB
November 29, 2014
KULWANT Vs. GEETA DEVI
November 29, 2014
KULWANT KAUR Vs. STATE OF PUNJAB
May 26, 2014
KULWANT KAUR Vs. BAKHSHISH SINGH
July 21, 2014
KULWANT KAUR Vs. STATE OF PUNJAB AND OTHERS
December 15, 2014
KULWANT RAI Vs. NAND LAL AND ORS.
September 6, 2014
KULWANT RAI KUMRA Vs. MEENA MALHOTRA
April 28, 2014
KULWANT SINGH Vs. CBI
May 1, 2014
KULWANT SINGH Vs. STATE OF PUNJAB
April 9, 2014
KULWANT SINGH Vs. PUNJAB AGRO INDUSTRIES CORPORATION LIMITED
July 14, 2014
KULWANT SINGH Vs. HARBANS KAUR
May 29, 2014
KULWANT SINGH Vs. CHAND SINGH ETC.
November 11, 2014
KULWANT SINGH Vs. SANGEETA
July 14, 2014
KULWANT SINGH Vs. JAGTAR SINGH AND OTHERS
September 3, 2014
KULWANT SINGH Vs. STATE OF HARYANA
November 3, 2014
KULWANT SINGH @ KANTA Vs. STATE OF PUNJAB
February 6, 2014
KULWINDER KAUR Vs. TARANJEET SINGH
May 5, 2014
KULWINDER KAUR Vs. STATE OF PUNJAB
April 24, 2014
KULWINDER KAUR Vs. STATE OF PUNJAB
July 15, 2014
KULWINDER KAUR Vs. NAVJOT KAUR
March 4, 2014
KULWINDER KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
September 5, 2014
KULWINDER KOMAL Vs. STATE OF PUNJAB AND ANOTHER
April 11, 2014
KULWINDER KUMAR THROUGH HIS GPA KRISHAN LAL Vs. SEEMA
April 23, 2014
KULWINDER SINGH Vs. STATE OF PUNJAB
May 22, 2014
KULWINDER SINGH Vs. SH. PARKASH CHAND
April 23, 2014
KULWINDER SINGH Vs. STATE OF PUNJAB
February 3, 2014
KULWINDER SINGH Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
May 1, 2014
KULWINDER SINGH Vs. STATE OF PUNJAB
February 20, 2014
KUMUD JAIN Vs. STATE OF HARYANA AND ANOTHER
September 22, 2014
KUNDAN Vs. STATE OF HARYANA
April 11, 2014
KUNDAN SINGH Vs. STATE OF PUNJAB
January 9, 2014
KUNTI Vs. STATE OF PUNJAB
July 10, 2014
KUNTI DEVI Vs. SUDERSHAN SINGH
August 11, 2014
KUSUM LATA Vs. CHETAN GOUTAM AND ORS.
July 4, 2014
KUSUM LATA AND ORS. Vs. ORIENTAL INSURANCE CO. LTD. AND ORS.
February 3, 2014
KUTHIALA AGRO FOOD (P) LIMITED Vs. MARKET COMMITTEE
April 24, 2014
L & T FINANCE LIMITED Vs. TAHIR HUSSAIN
February 12, 2014
L D FINVEST PRIVATE LIMITED Vs. STATE
April 25, 2014
LABH SINGH Vs. STATE OF PUNJAB
May 27, 2014
LABH SINGH Vs. STATE OF PUNJAB
April 28, 2014
LACHHMAN DASS AND ANOTHER Vs. JEET RAM AND OTHERS
December 2, 2014
LACHHMAN SINGH Vs. STATE OF PUNJAB
November 5, 2014
LACHHMAN SINGH Vs. GULWANT KAUR
May 14, 2014
LACHHMAN SINGH Vs. STATE OF PUNJAB AND OTHERS
December 12, 2014
LACHHO Vs. STATE OF HARYANA
March 11, 2014
LADDI Vs. STATE OF PUNJAB
May 30, 2014
LADDI (MINOR) Vs. HARJIT SINGH AND OTHERS
December 8, 2014
LADY CONSTABLE MEENA KUMARI Vs. STATE OF HARYANA
January 20, 2014
LAJWANTI Vs. SURINDER SINGH ALIAS BITOO
May 19, 2014
LAJWANTI Vs. ANOOP KUMAR
September 29, 2014
LAJWANTI Vs. ANOOP KUMAR AND ORS.
September 24, 2014
LAJWANTI AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
September 18, 2014
LAKHA SINGH Vs. STATE OF PUNJAB
September 5, 2014
LAKHBIR KUMAR Vs. STATE OF PUNJAB
May 13, 2014
LAKHBIR SINGH Vs. STATE OF PUNJAB
May 7, 2014
LAKHBIR SINGH Vs. STATE OF PUNJAB
February 7, 2014
LAKHBIR SINGH Vs. ARJAN SINGH
January 10, 2014
LAKHBIR SINGH Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA
March 24, 2014
LAKHBIR SINGH Vs. UNION OF INDIA AND OTHERS
December 11, 2014
LAKHBIR SINGH Vs. DARSHAN SINGH
March 11, 2014
LAKHBIR SINGH @ LUCKY Vs. STATE OF PUNJAB
November 12, 2014
LAKHBIR SINGH ALIAS LALLY Vs. STATE OF PUNJAB
May 6, 2014
LAKHBIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
May 30, 2014
LAKHI Vs. GRAM PANCHAYAT AND ORS.
August 5, 2014
LAKHJINDER KAUR Vs. STATE OF HARYANA
July 24, 2014
LAKHMEER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
October 1, 2014
LAKHMI CHAND Vs. PRESIDING JUDGE, PERMANENT AND CONTINUOUS LOK ADALAT AND OTHERS
November 10, 2014
LAKHMI CHAND Vs. PARMAL
April 7, 2014
LAKHMIR SINGH Vs. ADDITIONAL DIRECTOR
April 3, 2014
LAKHMIR SINGH Vs. PRESIDING OFFICER, LABOUR COURT, CHANDIGARH AND ANOTHER
September 24, 2014
LAKHPATI DEVI Vs. RAM PAL DAHIYA
January 13, 2014
LAKHVIR SINGH Vs. TARSEM SINGH
February 5, 2014
LAKHVIR SINGH Vs. STATE OF PUNJAB
July 21, 2014
LAKHVIR SINGH Vs. STATE OF PUNJAB
May 16, 2014
LAKHVIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
July 25, 2014
LAKHVIR SINGH CHAHAL Vs. STATE OF PUNJAB
July 15, 2014
LAKHWINDER KAUR Vs. PUNJAB STATE
April 11, 2014
LAKHWINDER KAUR Vs. ASSTT. COLLR. OF CUS.
December 3, 2014
LAKHWINDER KAUR Vs. STATE OF PUNJAB
April 21, 2014
LAKHWINDER KUMAR Vs. GURDEV KAUR
March 19, 2014
LAKHWINDER KUMAR ALIAS LUCKY AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
October 16, 2014
LAKHWINDER SINGH Vs. PUNJAB NATIONAL BANK
July 14, 2014
LAKHWINDER SINGH Vs. STATE OF PUNJAB
June 23, 2014
LAKHWINDER SINGH Vs. STATE OF PUNJAB AND ORS.
November 20, 2014
LAKHWINDER SINGH Vs. STATE OF PUNJAB
May 1, 2014
LAKHWINDER SINGH Vs. SURJIT KAUR
November 26, 2014
LAKHWINDER SINGH @ BITTU AND OTHERS Vs. STATE OF PUNJAB
December 1, 2014
LAKHWINDER SINGH @ LAKHA Vs. STATE OF PUNJAB
January 15, 2014
LAKSHMI NARAYAN AYURVEDIC COLLEGE Vs. UNION OF INDIA
February 17, 2014
LAL CHAND Vs. STATE OF PUNJAB
February 20, 2014
LAL CHAND Vs. MADAN LAL
February 25, 2014
LAL CHAND Vs. TARA CHAND AND OTHERS
August 14, 2014
LAL CHAND Vs. STATE OF HARYANA
August 12, 2014
LAL SINGH Vs. STATE OF HARYANA
February 25, 2014
LAL SINGH Vs. STATE OF PUNJAB
February 25, 2014
LAL SINGH Vs. STATE OF PUNJAB
April 24, 2014
LAL SINGH @ LALA @ BALWINDER SINGH Vs. STATE OF PUNJAB
May 7, 2014
LAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
September 17, 2014
LALA KHUSHI RAM GUPTA CHARITABLE SOCIETY, KARNAL Vs. UNION OF INDIA AND OTHERS
September 5, 2014
LALI CONSTRUCTION CO. Vs. ASSISTANT COMMISSIONER OF INCOME TAX-CUM-ASSESSING OFFICER
August 4, 2014
LALIT DIWAN Vs. HARYANA BIJLI VITRAN NIGAM LIMITED AND ORS.
December 23, 2014
LALIT KUMAR Vs. STATE OF PUNJAB
August 19, 2014
LALIT MOHAN Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED
March 11, 2014
LALIT NARULA Vs. STATE OF HARYANA
August 11, 2014
LALITA BATRA Vs. MANOJ KUMAR
July 14, 2014
LALITA RANI Vs. REGISTRAR, M D U ROHTAK
January 13, 2014
LALLI ATHWAL Vs. STATE OF PUNJAB
July 25, 2014
LAPIS INFOTECH PRIVATE LIMITED Vs. STATE
April 21, 2014
LARSEN Vs. STATE OF PUNJAB
February 21, 2014
LATA KUMARI Vs. HARISH AND ORS.
June 30, 2014
LATIF Vs. STATE OF PUNJAB
May 23, 2014
LAUL'S INDIA LIMITED Vs. STATE OF HARYANA
July 25, 2014
LAXMAN PANDIT Vs. THE STATE OF PUNJAB
July 15, 2014
LAXMAN THAPA Vs. DHARAM SINGH
May 19, 2014
LAXMI Vs. GURMAIL SINGH
August 6, 2014
LAXMI CHAND Vs. STATE OF HARYANA AND OTHERS
December 5, 2014
LAXMI DEVI Vs. STATE OF HARYANA
February 5, 2014
LAXMI DEVI AGGARWAL Vs. STATE OF HARYANA
April 21, 2014
LAXMI ENTERPRISES Vs. MAA SHEETLA INDUSTRIES
January 27, 2014
LAXMI ENTERPRISES Vs. MAA SHEETLA INDUSTRIES
February 19, 2014
LAXMI NARAYAN BINDAL Vs. RELIANCE INSURANCE CO LTD AND OTHERS
November 13, 2014
LAXMI SONI Vs. STATE OF PUNJAB
July 14, 2014
LEELA RAM Vs. STATE OF HARYANA
May 13, 2014
LEELA RAM Vs. STATE OF HARYANA
May 15, 2014
LEELU RAM Vs. STATE OF HARYANA
August 11, 2014
LEMHMBER SINGH Vs. KULDEEP KAUR
July 4, 2014
LEVELONE COMMUNICATIONS HEADQUARTERS MUNICH, GERMANY Vs. STATE OF HARYANA
April 4, 2014
LIBERTY FOOTWEAR CO Vs. COMMISSIONER OF INCOME TAX
February 4, 2014
LIFE INSURANCE CORPORATION OF INDIA Vs. MAMAN CHAND
May 8, 2014
LIFE INSURANCE CORPORATION OF INDIA AND ORS. Vs. SANTOSH GUPTA
August 13, 2014
LILA DHAR Vs. DINESH KUMAR AND ORS.
November 3, 2014
LIOR AVI BEN MOYAL Vs. NARCOTICS CONTROL BUREAU
March 31, 2014
LOVELEEN Vs. STATE OF HARYANA
July 30, 2014
LOVELESH VERMA AND ORS Vs. STATE OF PUNJAB AND ANR
December 11, 2014
LOVEPREET KAUR Vs. STATE OF PUNJAB
May 29, 2014
LOVEPREET SINGH @ LADDI AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
September 19, 2014
LOVIN CHAURAYA Vs. TARLOK CHAND KAKKAR AND ORS
July 10, 2014
LOVPREET KAUR AND ORS. Vs. STATE OF PUNJAB
September 29, 2014
LSE SECURITIES LTD. Vs. ASSTT. COMMR., S.T. DIVISION
May 6, 2014
LT COL S K NAGRATH & OTHERS Vs. VEENA VOHRA AND OTHERS
October 10, 2014
LT. COL. SATISH CHAUDHARY Vs. KUMARI SNEH LATA
August 14, 2014
LUCKHY ALI Vs. STATE OF PUNJAB
June 4, 2014
LUCKY Vs. STATE OF PUNJAB
May 2, 2014
LUMAX INDUSTRIES LIMITED Vs. P O INDUSTRIAL TRIBUNAL-CUM- LABOUR COURT II, GURGAON AND ANOTHER
September 26, 2014
LUXMI DEVI Vs. SNEH LATA
July 16, 2014
M L SHARMA Vs. STATE OF HARYANA AND ANOTHER
September 24, 2014
M S MALIK Vs. UNION OF INDIA
July 16, 2014
M.C. JALANDHAR Vs. DEEWAN CHAND
December 3, 2014
M.P. GAUR Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
June 30, 2014
M.S. BAJWA Vs. PUNJAB NATIONAL BANK
July 24, 2014
M.S. MALIK Vs. UNION OF INDIA
July 16, 2014
M.S. METALS Vs. COMMISSIONER OF CENTRAL EXCISE
January 20, 2014
M/S AARLIA BUILDERS AND DEVELOPERS PRIVATE LIMITED Vs. M/S SUKHDA PROMOTERS PRIVATE LIMITED
February 3, 2014
M/S ALTAS CONSTRUCTION FAQRIDABAD Vs. LABH SINGH AND OTHERS
January 14, 2014
M/S ANUJ CREATIONS Vs. DIRECTOR GENERAL, STATE TRANSPORT HARYANA
January 10, 2014
M/S CITY CROWN HOTELS AND RESORTS PVT. LTD. Vs. COMMISSIONER, GURGAON DIVISION, GURGAON
March 11, 2014
M/S DAMCOSOFT PRIVATE LIMITED AND ANOTHER Vs. UNION TERRITORY, CHANDIGARH AND OTHERS
December 22, 2014
M/S FOREST SAW MILL RANGE, JAGADHIRI Vs. SHIV SAGAR PARSHAD AND OTHERS
November 17, 2014
M/S GURU GOBIND SINGH REFINERIES LTD. Vs. KARNAIL SINGH AND OTHERS
September 3, 2014
M/S IFFCO-TOKIO GENERAL INSURANCE CO.LTD Vs. SH. GIAN SINGH
August 5, 2014
M/S KARTAR CARRIERS PVT. LIMITED Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
February 18, 2014
M/S PIYARE LAL JAIN AND COMPANY AND OTHERS Vs. UNION TERRITORY OF CHANDIGARH AND OTHERS
December 17, 2014
M/S SHREE KANGRA STEEL PVT. LTD., KIRPALPUR Vs. UNION OF INDIA AND ANOTHER
August 19, 2014
M/S SUNNY ELECTRONICS Vs. RAILTEL CORPORATION OF INDIA LTD.
January 8, 2014
M/S UNITED INDIA INSURANCE CO. LTD. Vs. SQN.LEADER(RETD.) VIJAY SINGH TAPRIAL
May 21, 2014
M/S. A.R. PLASTIC PVT. LTD. Vs. STATE OF HARYANA
May 14, 2014
M/S. D.P. FREIGHT CARRIERS (P) LTD Vs. RANI DEVI
July 16, 2014
M/S. D.S. DOORS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 19, 2014
M/S. DHANI RAM RAM CHANDER Vs. THE STATE OF HARYANA AND OTHERS
May 26, 2014
M/S. DHARAM RICE AND OIL MILLS Vs. PUNJAB STATE CIVIL SUPPLIES CORPN. LIMITED
January 14, 2014
M/S. HARGOBIND RICE MILLS Vs. SH. KANWAR GULWANT SINGH & OTHERS
May 29, 2014
M/S. JINDAL AGRO INTERNATIONAL (P) LTD Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED
May 19, 2014
M/S. KANSAL BUILDERS AND ANOTHER Vs. UNION OF INDIA AND ANOTHER
May 27, 2014
M/S. MARUTI SUZUKI INDIA LTD. Vs. PRESIDING OFFICER, LABOUR COURT-I, GURGAON
April 24, 2014
M/S. MOHINDRA KRISHI UDYOG PVT. LTD. Vs. STATE OF HARYANA
April 24, 2014
M/S. NIMBUS HARBOR FACILITIES MANAGEMENT PVT. LIMITED Vs. BELLEVUE CENTRAL PART KK CONDOMINIUM ASSOCIATION
April 4, 2014
M/S. PUNJAB TRACTORS LIMITED Vs. HARINDER SINGH
May 28, 2014
M/S. S.M. BUILDERS Vs. M/S PLACID CONSTRUCTIONS PVT. LTD. AND ANOTHER
August 4, 2014
M/S. S.R. CONSTRUCTIONS Vs. M/S. JAYANTI FILMS INDIA PVT. LTD.
May 29, 2014
M/S. SHANKAR FRUIT COMPANY Vs. STATE OF HARYANA AND ANOTHER
October 28, 2014
M/S. SHEETAL INTERNATIONAL PVT. LTD. Vs. PRITHIPAL SINGH AND OTHERS
May 26, 2014
M/S. SUPER METAL, FARIDABAD Vs. STATE OF HARYANA
May 12, 2014
M/S. TRIGO QUALITY PRODUCTION SERVICES PVT. LTD Vs. M/S. RICO AUTO INDUSTRIES LTD
April 22, 2014
MAAN CHAND Vs. MAYA DEVI PANESAR
October 10, 2014
MACI ORGANICS LTD Vs. DHINGRA TRADING COMPANY
November 19, 2014
MADAN GOPAL GUPTA Vs. STATE OF HARYANA
July 7, 2014
MADAN LAL Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS PUNJAB-CUM-DIRECTOR LAND RECORDS PUNJAB
July 14, 2014
MADAN LAL Vs. ASHOK
May 28, 2014
MADAN LAL Vs. STATE OF HARYANA
July 24, 2014
MADAN LAL Vs. STATE OF HARYANA
February 5, 2014
MADAN LAL Vs. BOARD OF AYURVEDIC AND UNANI SYSTEM OF MEDICINE
May 13, 2014
MADAN LAL Vs. JASMAIL SINGH AND ANOTHER
December 5, 2014
MADAN LAL Vs. STATE OF HARYANA
May 15, 2014
MADAN LAL AND ANOTHER Vs. GURMAIL SINGH AND OTHERS
August 6, 2014
MADAN PAL SINGH Vs. STATE OF HARYANA AND ORS.
October 30, 2014
MADHAV Vs. STATE OF HARYANA
November 11, 2014
MADHAV PARSAD Vs. PRESIDING OFFICER
July 3, 2014
MADHU BALA Vs. STATE OF PUNJAB
April 29, 2014
MADHU GUPTA Vs. STATE OF PUNJAB
February 21, 2014
MADHU KAUL Vs. COMMISSIONER OF INCOME TAX
January 17, 2014
MADHU SUDAN Vs. PRESIDING OFFICER, LABOUR COURT
March 3, 2014
MAGHAR SINGH Vs. STATE OF PUNJAB AND ANOTHER
December 16, 2014
MAGHAR SINGH Vs. STATE OF PUNJAB
February 17, 2014
MAGHAR SINGH AND ANR Vs. STATE OF PUNJAB
August 11, 2014
MAHABIR Vs. STATE OF HARYANA
July 11, 2014
MAHABIR Vs. STATE OF HARYANA
July 9, 2014
MAHABIR PARSHAD Vs. FINANCIAL COMMISSIONER
January 29, 2014
MAHABIR PARSHAD Vs. STATE OF HARYANA
January 30, 2014
MAHABIR PARSHAD Vs. STATE OF HARYANA
April 9, 2014
MAHABIR SINGH Vs. STATE OF HARYANA
August 1, 2014
MAHABIR SINGH Vs. NITYANAND AND OTHERS
December 2, 2014
MAHABIR SINGH Vs. STATE OF PUNJAB
March 12, 2014
MAHABIR SINGH WALIA Vs. SUDESH RANI
May 22, 2014
MAHADEV AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
October 1, 2014
MAHADEV ENTERPRISES Vs. STATE OF HARYANA
May 12, 2014
MAHAJAN TYRE COMPANY Vs. KOHINOOR INDIA PRIVATE LTD.
November 27, 2014
MAHANT GURSHARAN DASS CHELA MAHANT SEWA DASS Vs. STATE OF PUNJAB
July 23, 2014
MAHANT SUKHWINDER SINGH, CHELA MAHANT SUKHPAL SINGH, CHELA MAHANT CHAND SINGH Vs. STATE OF PUNJAB AND OTHERS
October 27, 2014
MAHARANA PARTAP CHARITABLE TRUST Vs. STATE OF HARYANA
December 24, 2014
MAHARANA PARTAP CHARITABLE TRUST Vs. STATE OF HARYANA AND ANR.
July 10, 2014
MAHARISHI DAYANAND UNIVERSITY, ROHTAK Vs. IPS SCHOOL OF MANAGEMENT AND EDUCATION
April 24, 2014
MAHAVIR Vs. STATE OF HARYANA
May 14, 2014
MAHAVIR PARSHAD Vs. ASHOK KALRA AND ANOTHER
July 3, 2014
MAHAVIR PARSHAD Vs. RAJ KUMAR
February 20, 2014
MAHAVIR PRASAD JAIN Vs. ITO, WARD:B, YAMUNA NAGAR
September 17, 2014
MAHAVIR SEWA SAMITI Vs. KASTURI LAL
September 17, 2014
MAHAVIR SHARMA Vs. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
May 7, 2014
MAHAVIR YADAV Vs. STATE OF HARYANA AND ORS.
February 21, 2014
MAHENDER Vs. STATE OF HARYANA
April 23, 2014
MAHENDER Vs. STATE OF HARYANA
October 16, 2014
MAHENDER Vs. PROMY NARAYAN
August 21, 2014
MAHENDER AND ORS Vs. STATE OF HARYANA
August 11, 2014
MAHENDER KUMAR @ AMAN SHRIVASTAV AND ORS Vs. STATE OF HARYANA AND ANR
August 26, 2014
MAHENDER KUMAR SINGH SON OF LATE SHRI SITA RAM SINGH Vs. UNION OF INDIA
December 1, 2014
MAHESH KUMAR Vs. STATE OF PUNJAB
May 21, 2014
MAHESH KUMAR Vs. SATNAM SINGH
May 20, 2014
MAHESH KUMAR Vs. STATE OF PUNJAB
November 21, 2014
MAHESH KUMAR Vs. SUNITA RANI
December 12, 2014
MAHESH RAJ Vs. STATE OF PUNJAB
September 17, 2014
MAHILPUR FERTILIZERS Vs. BALRAJ SINGH
February 10, 2014
MAHINDER Vs. STATE OF HARYANA
August 21, 2014
MAHINDER SINGH Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
April 11, 2014
MAHINDRA AND MAHINDRA FINANCIAL SERVICES LIMITED Vs. STATE OF PUNJAB
January 14, 2014
MAHIPAL Vs. HARJEET SINGH
July 10, 2014
MAHIPAL Vs. FOOD CORPORATION OF INDIA & OTHERS
August 13, 2014
MAHIPAT SINGH Vs. STATE OF HARYANA AND ORS.
September 12, 2014
MAI CHAND Vs. ROHTASH & ORS
September 18, 2014
MAINA Vs. SHER SINGH
February 12, 2014
MAINPAL Vs. STATE OF HARYANA
October 16, 2014
MAJIDAN Vs. MOHAMMAD SADIQ AND OTHERS
November 4, 2014
MAJOR HARKANWALJIT SINGH RANDHAWA Vs. STATE OF PUNJAB
April 9, 2014
MAJOR HARMOHINDER SINGH Vs. STATE OF PUNJAB AND ORS.
August 12, 2014
MAJOR HARMOHINDER SINGH (RETD.) Vs. STATE OF PUNJAB AND OTHERS
October 14, 2014
MAJOR KISHORI LAL SHARMA Vs. STATE OF PUNJAB
January 14, 2014
MAJOR SINGH Vs. STATE OF PUNJAB
May 30, 2014
MAJOR SINGH Vs. STATE OF HARYANA
June 30, 2014
MAJOR SINGH Vs. STATE OF PUNJAB
July 21, 2014
MAJOR SINGH Vs. FINANCIAL COMMISSIONER REVENUE PUNJAB AND ORS.
November 12, 2014
MAJOR SINGH Vs. STATE OF PUNJAB AND ORS
July 8, 2014
MAJOR SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PATIALA
February 10, 2014
MAJOR SINGH Vs. STATE OF PUNJAB
October 14, 2014
MAJOR SINGH Vs. STATE OF PUNJAB
May 9, 2014
MAKHAN LAL DHADWAL Vs. GENERAL INSURANCE CORPORATION OF INIDA
May 28, 2014
MAKHAN PAL SINGH BRAR Vs. STATE OF PUNJAB
May 28, 2014
MAKHAN SINGH Vs. STATE OF PUNJAB
July 10, 2014
MAKHAN SINGH Vs. SIKH GURUDWARA JUDICIAL COMMISSION AND ANOTHER
December 5, 2014
MAKKHAN LAL AGGARWAL Vs. STATE OF HARYANA
May 23, 2014
MALKEET SINGH Vs. STATE OF PUNJAB
March 10, 2014
MALKHAN AND ORS. Vs. STATE OF HARYANA AND ORS.
August 28, 2014
MALKIAT KAUR AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
October 7, 2014
MALKIAT RAI Vs. BACHAN SINGH
August 20, 2014
MALKIAT SINGH Vs. THE STATE OF PUNJAB
July 11, 2014
MALKIAT SINGH Vs. STATE OF PUNJAB
May 28, 2014
MALKIAT SINGH Vs. JARNAIL SINGH
February 20, 2014
MALKIAT SINGH Vs. PRESIDING OFFICES, INDUSTRIAL TRIBUNAL
May 16, 2014
MALKIAT SINGH Vs. GRAM PANCHAYAT VILLAGE BAINS AND ANOTHER
August 22, 2014
MALKIAT SINGH Vs. STATE OF PUNJAB
March 6, 2014
MALKIAT SINGH Vs. STATE OF PUNJAB
February 7, 2014
MALKIAT SINGH Vs. STATE OF PUNJAB AND ORS.
December 11, 2014
MALKIAT SINGH Vs. STATE OF PUNJAB
May 20, 2014
MALKIAT SINGH Vs. CHAAIL SINGH
February 3, 2014
MALKIAT SINGH Vs. SANDEEP KUMAR
April 28, 2014
MALKIAT SINGH Vs. CHARNA SINGH
March 27, 2014
MALKIAT SINGH @ FAUJI Vs. STATE OF PUNJAB
July 3, 2014
MALKIT KAUR Vs. STATE OF HARYANA
May 14, 2014
MALKIT KAUR @ JAGJEET KAUR Vs. STATE OF PUNJAB
June 4, 2014
MALKIT RAM Vs. STATE OF PUNJAB
July 14, 2014
MALKIT SINGH Vs. PUNJAB SUPERIOR JUDICIAL SERVICES-CUM-PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, BATHINDA
January 13, 2014
MALKIT SINGH SIDHU Vs. STATE OF PUNJAB AND ORS.
August 26, 2014
MALLU Vs. STATE OF HARYANA
May 9, 2014
MALOOK SINGH Vs. LAKHBIR SINGH
May 26, 2014
MALWA COTTON SEED PRODUCTS LIMITED Vs. PRESIDING OFFICE
July 9, 2014
MALWA COTTON SPINNING MILLS LTD. Vs. STATE OF PUNJAB AND ORS.
May 23, 2014
MALWINDER SINGH Vs. STATE OF PUNJAB
May 19, 2014
MALWINDER SINGH Vs. STATE OF PUNJAB
November 21, 2014
MALWINDER SINGH AND OTHERS Vs. STATE OF PUNJAB
July 2, 2014
MAM CHAND Vs. STATE OF HARYANA AND OTHERS
December 10, 2014
MAM RAJ Vs. SMT. RAGHBIRI AND OTHERS
September 17, 2014
MAMTA Vs. STATE OF PUNJAB
July 1, 2014
MAMTA RAJOTIA Vs. SUMAN
December 16, 2014
MAMTA RANI Vs. STATE OF HARYANA
March 20, 2014
MAMTA RANI AND ANOTHER Vs. DAYA WANTI
December 3, 2014
MAN BAHADUR Vs. STATE OF HARYANA
May 28, 2014
MANA MASIH Vs. STATE OF PUNJAB
July 11, 2014
MANAGEMENT BOARD OF ANSAL INSTITUTE OF TECHNOLOGY OF CHARANJIV CHARITABLE TRUST, GURGAON Vs. STATE OF HARYANA AND ANOTHER
August 5, 2014
MANAGEMENT GEETA VIDYA MANDIR UCH VIDYALAYA Vs. VED PARKASH
December 23, 2014
MANAGEMENT OF BARARA COOPERATIVE MARKETING-CUM- PROCESING SOCIETY LTD Vs. WORKMAN PARTAP SINGH
February 21, 2014
MANAGING DIRECTOR PUNJAB STATE BUS STAND MANAGING COMMITTEE Vs. RAJWANT KAUR
July 15, 2014
MANAK CHAND @ MANI Vs. STATE OF HARYANA
February 19, 2014
MANAV SAMAJ SEWA SWASTH SANGTHAN (REGD.) Vs. STATE OF PUNJAB
March 11, 2014
MANDEEP BADHWAL Vs. STATE OF HARYANA AND ANR
July 10, 2014
MANDEEP KAUR Vs. STATE OF PUNJAB
June 9, 2014
MANDEEP KAUR Vs. STATE OF PUNJAB
July 1, 2014
MANDEEP KAUR Vs. DHARMINDER SINGH
December 17, 2014
MANDEEP KAUR Vs. JAGGA SINGH
July 11, 2014
MANDEEP KAUR Vs. LAKHWINDER SINGH AND ORS.
December 10, 2014
MANDEEP KAUR @ GURDAS KAUR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
September 9, 2014
MANDEEP KAUR RAI Vs. STATE OF PUNJAB
March 21, 2014
MANDEEP SINGH Vs. STATE OF PUNJAB
March 7, 2014
MANDEEP SINGH Vs. STATE OF PUNJAB
February 28, 2014
MANDEEP SINGH Vs. STATE OF PUNJAB
May 13, 2014
MANDEEP SINGH & ANR Vs. STATE OF PUNJAB & ANR
September 15, 2014
MANDHIR SINGH Vs. GURJANT SINGH
May 6, 2014
MANDIP SINGH Vs. FINANCIAL COMMISSIONER, REVENUE, PUNJAB & ORS.
June 2, 2014
MANDIP SINGH @ MANU Vs. STATE OF PUNJAB
November 28, 2014
MANEESH VASHISTHA Vs. STATE OF HARYANA
March 18, 2014
MANETA AUTOMOTIVE COMPONENTS (P.) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 26, 2014
MANGA SINGH Vs. STATE OF PUNJAB
July 30, 2014
MANGAL SINGH Vs. STATE OF PUNJAB
May 20, 2014
MANGAL SINGH Vs. MAM CHAND
July 18, 2014
MANGAL SINGH Vs. STATE OF HARYANA
August 2, 2014
MANGAL SINGH Vs. STATE OF PUNJAB
April 25, 2014
MANGAL SINGH Vs. SAROJ BALA
March 12, 2014
MANGAT RAM SAINI Vs. RAJESHWAR DAYAL VERMA
November 20, 2014
MANGAT SINGH Vs. UNION OF INDIA
July 11, 2014
MANGAT SINGH Vs. RAKESH KUMAR GUPTA
May 6, 2014
MANGAT SINGH ALIAS MANGA SON OF DAYAL SINGH Vs. STATE OF PUNJAB
August 27, 2014
MANGE LAL Vs. STATE OF HARYANA
July 8, 2014
MANGE RAM Vs. UNION OF INDIA
July 21, 2014
MANGE RAM Vs. STATE OF HARYANA
April 29, 2014
MANGE RAM Vs. DEPUTY COLLECTOR, RORI DIVISION, SIRSA AND OTHERS
October 1, 2014
MANGE RAM Vs. RAMJI LAL AND ANOTHER
December 11, 2014
MANGE RAM AND ANOTHER Vs. STATE OF HARYANA
August 29, 2014
MANGE RAM AND ORS. Vs. SURENDER KUMAR AND ORS.
September 17, 2014
MANGESH KUMAR Vs. STATE OF HARYANA
September 17, 2014
MANGLA BROTHERS ICE & COLD STORAGE Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED
January 15, 2014
MANI MAHAL Vs. STATE OF PUNJAB
May 28, 2014
MANI RAM Vs. RAM SINGH
July 10, 2014
MANI RAM AND ANR. Vs. SANT LAL AND ORS.
January 22, 2014
MANI RAM AND OTHERS Vs. STATE OF HARYANA AND OTHERS
July 1, 2014
MANI RISHI GUPTA Vs. UDAY SHANKAR GUPTA AND OTHERS
August 13, 2014
MANI SINGH CHELA MIT SINGH Vs. SHROMANI GURDWARA PARBANDHAK COMMITTEE
June 30, 2014
MANIL Vs. GENERAL MANAGER, HARYANA ROADWAYS AND ORS.
August 20, 2014
MANINDER KAUR AND OTHERS Vs. UNITED INDIA INSURANCE COMPANY LIMITED
May 23, 2014
MANINDER SINGH Vs. STATE OF HARYANA
January 27, 2014
MANISH KUMAR Vs. RAVINDER KUMAR
July 25, 2014
MANISH SEHGAL Vs. SURINDER KUMAR ARORA
September 9, 2014
MANISHA Vs. STATE OF HARYANA AND OTHERS
October 10, 2014
MANISHA DEVI Vs. STATE OF HARYANA
June 11, 2014
MANJEET Vs. STATE OF HARYANA
June 3, 2014
MANJEET Vs. STATE OF HARYANA
April 22, 2014
MANJEET KAUR Vs. STATE OF PUNJAB
July 24, 2014
MANJEET KAUR AND OTHERS Vs. NIRMAL SINGH AND OTHERS
December 10, 2014
MANJEET KAUR CHAUDHARY Vs. STATE OF HARYANA
July 14, 2014
MANJEET SINGH Vs. STATE OF PUNJAB
May 26, 2014
MANJEET SINGH Vs. STATE OF HARYANA
October 9, 2014
MANJET SINGH Vs. UNION OF INDIA AND ORS.
January 14, 2014
MANJINDER KAUR Vs. STATE OF PUNJAB
May 19, 2014
MANJINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
October 6, 2014
MANJINDER SINGH Vs. KARAMJIT KAUR
May 19, 2014
MANJINDER SINGH Vs. STATE OF PUNJAB
December 17, 2014
MANJINDER SINGH Vs. STATE OF PUNJAB
September 8, 2014
MANJINDER SINGH @ MINTU AND ANOTHER Vs. STATE OF PUNJAB
November 26, 2014
MANJIT @ VICKY Vs. STATE OF HARYANA
February 10, 2014
MANJIT KAUR Vs. BHAJAN SINGH
March 27, 2014
MANJIT KAUR Vs. SUBESH SINGH
May 28, 2014
MANJIT KAUR Vs. RAMESH KUMAR
January 8, 2014
MANJIT KAUR Vs. STATE OF PUNJAB
May 1, 2014
MANJIT KAUR Vs. STATE OF PUNJAB AND ORS.
November 17, 2014
MANJIT KAUR Vs. STATE OF HARYANA AND OTHERS
October 9, 2014
MANJIT KAUR Vs. STATE OF PUNJAB
February 5, 2014
MANJIT KAUR Vs. SUKHJINDER SINGH AND OTHERS
December 11, 2014
MANJIT KAUR AND ORS. Vs. MAHAK COSMETICS AND CREDIT PRIVATE LIMITED AND ORS.
September 6, 2014
MANJIT KAUR AND ORS. Vs. TARSEM LAL AND ORS.
January 22, 2014
MANJIT SINGH Vs. UNION OF INDIA
July 14, 2014
MANJIT SINGH Vs. STATE OF PUNJAB
July 10, 2014
MANJIT SINGH Vs. STATE OF PUNJABS
July 18, 2014
MANJIT SINGH Vs. STATE OF PUNJAB
March 12, 2014
MANJIT SINGH Vs. PARWATI DEVI AND OTHERS
May 30, 2014
MANJIT SINGH Vs. KULBIR SINGH
January 8, 2014
MANJIT SINGH Vs. STATE OF PUNJAB
July 21, 2014
MANJIT SINGH Vs. STATE OF PUNJAB
August 19, 2014
MANJIT SINGH Vs. PUNJAB KAUR
March 3, 2014
MANJIT SINGH Vs. SAWAN RICE AND GENERAL MILLS, LOHIAN
August 28, 2014
MANJIT SINGH Vs. STATE OF PUNJAB
February 21, 2014
MANJIT SINGH Vs. U T CHANDIGARH
March 20, 2014
MANJIT SINGH Vs. UNION TERRITORY
May 13, 2014
MANJIT SINGH Vs. STATE OF HARYANA AND OTHERS
August 5, 2014
MANJIT SINGH Vs. PARAMJIT KAUR AND OTHERS
October 9, 2014
MANJIT SINGH Vs. STATE OF PUNJAB
November 5, 2014
MANJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
December 12, 2014
MANJIT SINGH Vs. STATE OF PUNJAB
March 20, 2014
MANJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
September 3, 2014
MANJIT SINGH Vs. CHIEF ENGINEER, MUNICIPAL CORPORATION, CHANDIGARH AND OTHERS
August 14, 2014
MANJIT SINGH Vs. STATE OF HARYANA
April 24, 2014
MANJIT SINGH @ KALA Vs. STATE OF PUNJAB
February 10, 2014
MANJIT SINGH NAYYAR Vs. GURDEV SINGH
September 1, 2014
MANJOT KAUR Vs. STATE OF PUNJAB
July 18, 2014
MANJOT KIDE AND ANOTHER Vs. STATE OF PUNJAB & ORS.
June 2, 2014
MANJU Vs. KAILASHWATI
March 14, 2014
MANJU Vs. STATE OF PUNJAB
May 23, 2014
MANJU KUMARI Vs. HARYANA SCHOOL SHIKSHA PRIYOJNA PARISHAD
April 28, 2014
MANJU KUMARI Vs. MAHARSHI DAYANAND UNIVERSITY
January 8, 2014
MANJU RANI Vs. STATE OF HARYANA
May 20, 2014
MANMIT SINGH Vs. STATE OF PUNJAB AND ORS.
August 20, 2014
MANMOHAN KUMAR, READER, DEPTT OF HISTORY Vs. MAHARASHI DAYANAND UNIVERSITY, ROHTAK ITS REGISTRAR
May 27, 2014
MANMOHAN LAL Vs. SHANTI PARKASH JAIN
August 11, 2014
MANMOHAN SHARMA Vs. STATE OF HARYANA
February 26, 2014
MANMOHAN SINGH Vs. STATE BANK OF INDIA
May 19, 2014
MANMOHAN SINGH Vs. DAVINDER KAUR AND ORS.
May 20, 2014
MANMOHAN SINGH Vs. GOPAL SINGH
March 19, 2014
MANMOHAN SINGH Vs. STATE OF HARYANA
May 14, 2014
MANN KAUR Vs. MALKIAT SINGH
July 28, 2014
MANNI @ DHARMENDER Vs. STATE OF HARYANA
May 28, 2014
MANOJ Vs. STATE OF HARYANA
May 22, 2014
MANOJ Vs. STATE OF HARYANA
July 8, 2014
MANOJ @ MANI Vs. STATE OF HARYANA
July 30, 2014
MANOJ KUMAR Vs. AMARJIT SINGH
January 9, 2014
MANOJ KUMAR Vs. SURINDER KAUR
February 21, 2014
MANOJ KUMAR Vs. SHASHI BHUSHAN SHARMA
September 19, 2014
MANOJ KUMAR AND ANOTHER Vs. STATE OF HARYANA
July 7, 2014
MANOJ KUMAR MISHRA & ANR Vs. SAMARATH SINGH YADAV & ANR
September 15, 2014
MANOJ KUMAR SHARAWAT Vs. SOHAN LAL
May 7, 2014
MANOJ KUNDU Vs. STATE OF HARYANA
February 12, 2014
MANPHOOL Vs. RAJ SINGH
January 10, 2014
MANPREET KAUR Vs. STATE OF PUNJAB
June 11, 2014
MANPREET KAUR Vs. STATE OF PUNJAB
April 3, 2014
MANPREET KAUR Vs. GURBAX SINGH AND ANOTHER
July 2, 2014
MANPREET KAUR Vs. STATE OF PUNJAB
February 24, 2014
MANPREET KAUR Vs. JASBIR SINGH
November 28, 2014
MANPREET SINGH Vs. DIRECTOR, CENTRAL BUREAU OF INVESTIGATION
March 26, 2014
MANPREET SINGH Vs. STATE OF PUNJAB
July 10, 2014
MANPREET SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
September 1, 2014
MANROOP SINGH Vs. CENTRAL BOARD OF SECONDARY EDUCATION
January 9, 2014
MANSA DEVI CHARITABLE TRUST (REGD.) Vs. STATE OF HARYANA AND ORS.
November 20, 2014
MANSOOR @ MANSOOR KHAN Vs. STATE OF PUNJAB
November 10, 2014
MANVEEN BENIPAL Vs. STATE OF PUNJAB
February 10, 2014
MARIYAM AND OTHERS Vs. BABLOO KHAN AND OTHERS
September 24, 2014
MARTHAN Vs. DIRECTOR RURAL DEVELOPMENT AND PANCHAYAT DEPART PUNJAB AND ORS.
August 20, 2014
MASSA SINGH Vs. STATE OF PUNJAB
March 4, 2014
MATA PARSHAD Vs. STATE OF PUNJAB AND ORS
July 8, 2014
MATADIN AND ANOTHER Vs. OM PARKASH AND OTHERS
November 11, 2014
MATHARU STEELS PVT LIMITED Vs. STATE OF PUNJAB
December 3, 2014
MATLOOB AND ANOTHER Vs. STATE OF HARYANA
July 8, 2014
MAYA DEVI Vs. BHARAT SINGH
May 28, 2014
MAYA DEVI AND ORS. Vs. JAGDISH RAI
May 30, 2014
MAYA KAUR Vs. STATE OF HARYANA
August 14, 2014
MAYANK BHARGAVA Vs. JYOTI BHARGAVA
December 1, 2014
MAYIA RAM Vs. SUPERINTENDING CANAL OFFICER
May 22, 2014
MD, PEPSU ROAD TRANSPORT CORPORATION Vs. SUKHPAL KAUR
February 19, 2014
MEDSCAN DIAGNOSTIC IMAGING CENTRE Vs. STATE APPROPRIATE AUTHORITY AND ORS.
December 15, 2014
MEENA AND OTHERS Vs. OM PARKASH AND OTHERS
November 21, 2014
MEENA SOOD Vs. GIAN CHAND AND SONS
May 20, 2014
MEENAKASHI Vs. STATE OF PUNJAB AND ANOTHER
August 22, 2014
MEENAKSHI DEVI Vs. BAKSAR DEVI
November 26, 2014
MEENAKSHI SAINI Vs. STATE OF HARYANA
May 21, 2014
MEENAL MALIK Vs. STATE OF HARYANA
May 29, 2014
MEENU BALA D/O PAWAN KUMAR Vs. STATE OF PUNJAB
March 3, 2014
MEENU GUPTA Vs. PEPSU ROADWAYS TRANSPORT CORPORATION
March 26, 2014
MEENU SHUKLA Vs. PARDEEP SHUKLA
October 10, 2014
MEERA Vs. TARSEM LAL
May 19, 2014
MEETA SINGH ALIAS MANJIT SINGH Vs. STATE OF HARYANA
April 2, 2014
MEGH RAJ Vs. STATE OF HARYANA
May 21, 2014
MEGH SINGH Vs. NAVEEN KUMAR
March 26, 2014
MEGHNA GILL Vs. DEEN BANDHU CHHOTU RAM UNIVERSITY OF SCIENCE AND TECHNOLOGY AND OTHERS
June 30, 2014
MEHANGA RAM Vs. PUNJAB STATE POWER CORPORATION LIMITED
February 26, 2014
MEHANT BHAI HARISH SHASTRI Vs. KALU RAM
February 25, 2014
MEHAR CHAND Vs. STATE OF HARYANA
February 10, 2014
MEHAR CHAND GOYAL Vs. CANARA BANK
March 20, 2014
MEHAR SINGH Vs. THE DIRECTOR
April 9, 2014
MEHAR SINGH Vs. JODH SINGH
May 7, 2014
MEHAR SINGH Vs. JAGMAL SINGH @ JAI PAL SINGH
January 8, 2014
MEHAR SINGH Vs. RAM PAL AND OTHERS
March 11, 2014
MEHAR SINGH Vs. STATE OF PUNJAB
March 20, 2014
MEHAR SINGH Vs. SURINDER KUMAR
October 16, 2014
MEHARA RAM AND OTHERS Vs. JASPAL SINGH AND OTHERS
April 25, 2014
MEHARBAN SINGH Vs. STATE OF PUNJAB
March 11, 2014
MEHBOOB KHAN Vs. JAGWINDER PATYAL
May 7, 2014
MEHKAR SINGH Vs. STATE OF HARYANA
May 6, 2014
MEHMA SINGH Vs. STATE OF PUNJAB
December 4, 2014
MEHMOOD AKHTAR Vs. STATE OF PUNJAB
January 20, 2014
MEHMOOD HASSAN Vs. MANZOOR HASSAN AND ANOTHER
July 22, 2014
MEHNGA RAM Vs. SURJIT KAUR AND OTHERS
February 11, 2014
MEHNGA SINGH Vs. STATE OF PUNJAB
June 19, 2014
MEHRAJ Vs. LALDEEN AND ORS.
August 29, 2014
MELA DEVI Vs. FINANCIAL COMMISSIONER
July 17, 2014
MENKA Vs. DHARAMPAL
May 14, 2014
MERINO PANEL PRODUCTS LIMITED Vs. SALES TAX TRIBUNAL II
July 16, 2014
MEWA SINGH Vs. NARINDER SINGH AND OTHERS
September 2, 2014
MEWA SINGH Vs. STATE OF PUNJAB AND ANOTHER
December 22, 2014
MILAP SINGH Vs. UNION OF INDIA
May 6, 2014
MILIND Vs. STATE OF PUNJAB AND OTHERS
May 27, 2014
MILKHA SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
December 16, 2014
MINDER Vs. STATE OF HARYANA
April 25, 2014
MINDO AND ANOTHER Vs. STATE OF PUNJAB
September 22, 2014
MINDTREE LIMITED AND ORS. Vs. THE REGIONAL DIRECTOR, NORTHERN REGION, MINISTRY OF CORPORATION AFFAIRS AND ORS.
December 22, 2014
MINERWA SINGH Vs. RAMVIR
April 1, 2014
MINT LAL Vs. SATYA NARAIN AND ORS
November 4, 2014
MISHRI DEVI CHARITABLE TRUST Vs. STATE OF HARYANA
January 10, 2014
MISRI LAL Vs. COMMISSIONER
January 22, 2014
MISS RICHI Vs. DHARMINDER KUMAR
May 8, 2014
MITHAI LAL Vs. STATE OF HARYANA
May 30, 2014
MITHLESH Vs. GOPAL SINGH
July 16, 2014
MITHU AND ANOTHER Vs. STATE OF PUNJAB
August 27, 2014
MODERN DAIRIES LIMITED Vs. STATE OF HARYANA
July 10, 2014
MOHAMMAD ASLAM ANSARI Vs. STATE OF PUNJAB
January 16, 2014
MOHAMMAD MONTU @ RAJESH Vs. STATE OF HARYANA
February 18, 2014
MOHAMMAD SADIQ Vs. STATE OF PUNJAB
September 3, 2014
MOHAN DUTT Vs. STATE OF HARYANA
January 14, 2014
MOHAN JIT SINGH & OTHERS Vs. STATE OF HARYANA AND ANOTHER
September 23, 2014
MOHAN LAL Vs. UDHAM SINGH
July 23, 2014
MOHAN LAL Vs. ASHWANI KUMAR
May 30, 2014
MOHAN LAL Vs. STATE OF PUNJAB AND OTHERS
December 12, 2014
MOHAN LAL Vs. BIMLESH
February 24, 2014
MOHAN LAL GARG Vs. STATE OF PUNJAB
April 28, 2014
MOHAN LAL GOYAL Vs. UNION OF INDIA
January 20, 2014
MOHAN LAL GUPTA Vs. SATYA DEVI
January 28, 2014
MOHAN LAL SAGGAR Vs. UNION OF INDIA
May 6, 2014
MOHAN PAL @ MONU Vs. STATE OF PUNJAB
April 25, 2014
MOHAN RAGHAV Vs. STATE OF HARYANA
July 21, 2014
MOHAN SINGH Vs. PIARA SINGH
January 8, 2014
MOHAN SINGH Vs. STATE OF PUNJAB
July 14, 2014
MOHAN SINGH Vs. STATE OF HARYANA
May 7, 2014
MOHAN SINGH Vs. BALBIR SINGH
January 13, 2014
MOHAN SINGH Vs. STATE OF PUNJAB AND OTHERS
November 13, 2014
MOHAN SINGH Vs. VINOD KUMAR
November 17, 2014
MOHAN SINGH Vs. PRESIDING OFFICER & ANOTHER
December 2, 2014
MOHAN SINGH Vs. STATE OF PUNJAB
January 13, 2014
MOHD ADRISH ALIAS RAJU AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
November 14, 2014
MOHD BASHIR AND OTHERS Vs. KHUSHI AND OTHERS
October 16, 2014
MOHD. AKRAM Vs. STATE OF HARYANA
May 22, 2014
MOHD. FAKHRUDDIN Vs. STATE OF UT, CHANDIGARH & OTHERS
May 21, 2014
MOHD. HANIF Vs. STATE OF PUNJAB
June 30, 2014
MOHD. IKRAR IMAM Vs. STATE OF HARYANA
July 14, 2014
MOHD. VAHEED KHAN Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH
March 19, 2014
MOHIL Vs. BHUPINDER
February 11, 2014
MOHINDER CHHABRA Vs. UNION OF INDIA AND OTHERS
March 6, 2014
MOHINDER KAUR Vs. HARBHAJAN SINGH
July 15, 2014
MOHINDER KAUR Vs. RAJBIR SINGH
May 22, 2014
MOHINDER KAUR Vs. RAM PAL SAINI AND OTHERS
February 13, 2014
MOHINDER KAUR Vs. MUKHTIAR SINGH
February 4, 2014
MOHINDER KUMAR Vs. STATE OF PUNJAB AND ORS.
November 10, 2014
MOHINDER KUMAR Vs. STATE OF PUNJAB
November 12, 2014
MOHINDER PAL Vs. PRESIDING OFFICER, LABOUR COURT
September 4, 2014
MOHINDER PAL Vs. PUNJAB AGRO FOOD GRAINS CORPORATION LIMITED
March 6, 2014
MOHINDER PAL Vs. SOHAN SINGH
August 21, 2014
MOHINDER PAL Vs. STATE OF PUNJAB
December 10, 2014
MOHINDER PAL SINGH Vs. RAVINDER KAUR
December 3, 2014
MOHINDER PAL SINGH Vs. GURWINDER KAUR
February 6, 2014
MOHINDER SINGH Vs. BAHADUR SINGH AND ORS.
July 18, 2014
MOHINDER SINGH Vs. BALJIT SINGH
August 4, 2014
MOHINDER SINGH Vs. BAHADUR SINGH
July 17, 2014
MOHINDER SINGH Vs. STATE OF PUNJAB
July 17, 2014
MOHINDER SINGH Vs. STATE OF PUNJAB
July 21, 2014
MOHINDER SINGH Vs. UNION OF INDIA
February 6, 2014
MOHINDER SINGH Vs. STATE OF PUNJAB
July 1, 2014
MOHINDER SINGH Vs. EXECUTIVE ENGINEER, NATIONAL HIGHWAY DIVISION, PWD B&R, GREEN FIELD, LUDHIANA
April 2, 2014
MOHINDER SINGH Vs. STATE OF PUNJAB
February 11, 2014
MOHINDER SINGH Vs. THE STATE OF PUNJAB AND ORS.
May 6, 2014
MOHINDER SINGH Vs. GURAANSH SAINI AND ORS.
November 29, 2014
MOHINDER SINGH Vs. PUNJAB AGRO FOOD GRAIN CORPORATION LTD
September 11, 2014
MOHINDER SINGH Vs. SWARAN KAUR
December 15, 2014
MOHINDER SINGH Vs. PARKASH KAUR
March 27, 2014
MOHINDER SINGH Vs. STATE OF HARYANA AND ANOTHER
October 10, 2014
MOHINDER SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, CHANDIGARH AND ANOTHER
August 19, 2014
MOHINDER SINGH Vs. UNITED INDIA INSURANCE CO LTD AND ANOTHER
November 25, 2014
MOHINDER SINGH AND ANOTHER Vs. FINANCIAL COMMISSIONER, REVENUE, PUNJAB AND OTHERS
July 16, 2014
MOHINDER SINGH AND ANOTHER Vs. STATE OF HARYANA
February 26, 2014
MOHINDER SINGH AND ORS. Vs. RAJBIR SINGH AND ORS.
July 9, 2014
MOHINDER SINGH AND ORS. Vs. BANTO AND ORS.
February 26, 2014
MOHINDER SINGH AND OTHERS Vs. TARSEM SINGH AND OTHERS
November 4, 2014
MOHINDER SINGH BEEKA Vs. UNITED INDIA INSURANCE COMPANY LIMITED
July 15, 2014
MOHINDER SINGH CHAUHAN Vs. BAR COUNCIL OF PUNJAB AND HARYANA AND ORS.
August 14, 2014
MOHINDER SINGH KAPOOR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
November 20, 2014
MOHINDER SINGH UPPAL Vs. FINANCIAL COMMISSIONER, REVENUE AND SECRETARY TO GOVT
April 2, 2014
MOHINDER THAKUR Vs. STATE OF PUNJAB
February 24, 2014
MOHINDER VERMA Vs. SAPNA
September 29, 2014
MOHIT Vs. STATE OF HARYANA
March 24, 2014
MOHIT GARG AND ORS. Vs. AFROJAN AND ORS.
May 15, 2014
MOHIT KAILA Vs. STATE OF PUNJAB & ORS
November 11, 2014
MOHIT KAILA Vs. STATE OF PUNJAB
April 4, 2014
MOHIT KALRA Vs. STATE OF HARYANA
January 14, 2014
MOHIT PRATAP SINGH Vs. UNION OF INDIA
January 13, 2014
MOHIT SHARMA AND ORS. Vs. STATE OF PUNJAB AND ORS.
November 3, 2014
MOHNA NAND Vs. STATE OF HARYANA
May 7, 2014
MOMAN RAM Vs. RANJEET KAUR AND ORS.
May 15, 2014
MONA Vs. VARINDER SINGH JAURAS
July 7, 2014
MONEY @ MANDEEP SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
September 12, 2014
MONIKA Vs. STATE OF PUNJAB
June 11, 2014
MONIKA AND ANOTHER Vs. ANIL MENDIRATTA
December 23, 2014
MONIKA ARORA Vs. AMARJIT SINGH AND OTHERS
October 17, 2014
MONIKA BHARDWAJ ALIAS MONIKA KEEBLE Vs. U.T., CHANDIGARH
March 21, 2014
MONIKA YADAV Vs. STAFF SELECTION COMMISSION
April 9, 2014
MONJIT KAUR Vs. FAQIR CHAND
December 3, 2014
MOTHER DAIRY FRUIT & VEGETABLE PRIVATE LIMITED Vs. STATE OF HARYANA
February 5, 2014
MOTI LAL AND OTHERS Vs. MUNICIPAL COMMITTEE, RATIA AND OTHERS
December 9, 2014
MOTI RAM Vs. STATE OF HARYANA
April 1, 2014
MOTI RAM Vs. ICICI LOMBARD AND ORS.
May 27, 2014
MOUNTAIN FALL INDIA PRIVATE LIMITED Vs. LAHMEYER INTERNATIONAL (INDIA) PVT. LTD.
May 21, 2014
MRIGANK AGGARWAL Vs. STATE OF PUNJAB AND OTHERS
November 4, 2014
MS YASHVIKA DAUGHTER OF EX SERGEANT RAM KUMAR Vs. REGISTRAR, PANJAB UNIVERSITY, CHANDIGARH AND OTHERS
August 5, 2014
MSD INDUSTRIAL ENTERPRISES LTD. Vs. DEBTS RECOVERY APPELLATE TRIBUNAL AND ORS.
September 26, 2014
MUDIT MOHINDRA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
December 10, 2014
MUKAND COLD STORAGE Vs. COMMISSIONER OF INCOME TAX
March 18, 2014
MUKAND LAL Vs. STATE OF HARYANA
February 6, 2014
MUKAT EDUCATIONAL TRUST AND OTHERS Vs. GURDEV SINGH
September 26, 2014
MUKAT PIPES LIMITED Vs. STATE OF PUNJAB
April 22, 2014
MUKESH Vs. RANDBIR SINGH
July 21, 2014
MUKESH Vs. GIAN PARKASH
February 13, 2014
MUKESH Vs. MUKESH
December 5, 2014
MUKESH @ DHIRENDER Vs. STATE OF HARYANA
August 5, 2014
MUKESH BALA Vs. STATE OF HARYANA
March 5, 2014
MUKESH GUPTA Vs. PARVEEN KUMAR KHATRI
May 8, 2014
MUKESH KHOSLA Vs. AMANDEEP KAUR AND ORS.
May 30, 2014
MUKESH KUMAR Vs. STATE OF HARYANA
May 27, 2014
MUKESH KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
February 11, 2014
MUKESH KUMAR Vs. KAUSHALAYA DEVI
February 13, 2014
MUKESH KUMAR Vs. SUNITA
December 3, 2014
MUKESH KUMAR SAINI Vs. STATE OF HARYANA
July 28, 2014
MUKESH KUMAR SHARMA Vs. STATE OF PUNJAB AND OTHERS
July 24, 2014
MUKESH RANI Vs. RAM PAL
February 12, 2014
MUKESH SHARMA Vs. STATE OF PUNJAB
July 7, 2014
MUKHTAR MASIH Vs. STATE OF PUNJAB
January 17, 2014
MUKHTIAR CHAND AND ORS Vs. STATE OF PUNJAB AND ORS
January 17, 2014
MUKHTIAR KAUR Vs. FINANCIAL COMMISSIONER
July 21, 2014
MUKHTIAR KAUR Vs. STATE OF PUNJAB AND ORS.
May 7, 2014
MUKHTIAR KAUR AND ORS. Vs. JAGTAR SINGH AND ORS.
May 5, 2014
MUKHTIAR KAUR GREWAL Vs. STATE OF PUNJAB
January 21, 2014
MUKHTIAR SINGH Vs. MALKIT SINGH
January 8, 2014
MUKHTIAR SINGH Vs. STATE OF PUNJAB
July 11, 2014
MUKHTIAR SINGH Vs. STATE OF HARYANA
September 16, 2014
MUKHTIAR SINGH Vs. STATE OF HARYANA AND OTHERS
September 19, 2014
MUKHTIAR SINGH Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB
April 23, 2014
MUKHTIAR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
November 27, 2014
MUKHTIAR SINGH AND OTHERS Vs. STATE OF PUNJAB
November 3, 2014
MUKHTIAR SINGH AND OTHERS Vs. THE ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB AND OTHERS
April 23, 2014
MULAKH RAJ Vs. MULAKH RAJ
March 21, 2014
MULAKH RAJ Vs. KISHAN KAUR AND ORS.
March 21, 2014
MULTAN SINGH Vs. STATE OF HARYANA
August 1, 2014
MULTAN SINGH Vs. SATPAL AND OTHERS
November 26, 2014
MUNICIPAL COMMITTEE Vs. COLLECTOR
July 18, 2014
MUNICIPAL COMMITTEE Vs. THE COMMISSIONER, ROHTAK DIVISION AND ORS.
December 17, 2014
MUNICIPAL COMMITTEE, TANDA URMAR Vs. GIAN CHAND
January 30, 2014
MUNICIPAL CORPORATION Vs. M/S. HIGHWAY SERVICE STATION
May 27, 2014
MUNICIPAL CORPORATION Vs. WHIRLPOOL OF INDIA LIMITED
May 13, 2014
MUNICIPAL CORPORATION, BATHINDA Vs. APPELLATE AUTHORITY (PAYMENT OF GRATUITY ACT) AND ORS.
August 25, 2014
MUNICIPAL CORPORATION, LUDHIANA Vs. SURINDER KUMAR AND ORS.
October 14, 2014
MUNICIPAL CORPORATION, LUDHIANA Vs. PRECEDING OFFICER, LABOUR COURT, LUDHIANA
April 3, 2014
MUNICIPAL CORPORATION, TOWN HALL AMRITSAR Vs. VANEET MAHAJAN
May 16, 2014
MUNICIPAL COUNCIL Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
April 11, 2014
MUNICIPAL COUNCIL Vs. PRESIDING OFFICER, LABOUR COURT
October 10, 2014
MUNICIPAL COUNCIL Vs. SUBHASH CHAND AND ORS.
May 20, 2014
MUNICIPAL COUNCIL, BATHINDA Vs. JASWANT RAI AND ORS.
September 10, 2014
MUNICIPAL COUNCIL, DINA NAGAR Vs. PRESIDING OFFICER, LABOUR COURT, GURDASPUR AND ANOTHER
November 29, 2014
MUNICIPAL COUNCIL, MORINDA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
May 28, 2014
MUNICIPAL COUNCIL, NARWANA DISTT JIND THROUGH EXECUTIVE OFFICER Vs. SADHU RAM S/O LATE SH BABU RAM
February 4, 2014
MUNICIPAL COUNCIL, PATHANKOT Vs. PRESIDING OFFICER
May 26, 2014
MUNICIPAL COUNCIL, THANESAR Vs. HEMA AGGARWAL
January 17, 2014
MUNICIPAL COUNCIL, YAMUNANAGAR Vs. BHARAT STARCH INDUSTRIES LTD
May 14, 2014
MUNIRKA KRISHNA EDUCATION SOCIETY Vs. UNION OF INDIA
May 16, 2014
MUNISH JAIN Vs. SHIMPY JAIN
February 5, 2014
MUNISH KUMAR Vs. PARVEEN KUMAR
May 6, 2014
MUNISH KUMAR SHARMA Vs. STATE OF HARYANA
March 25, 2014
MUNNI Vs. STATE OF HARYANA
July 25, 2014
MUNNI Vs. SURJIT SINGH
August 4, 2014
MUNNI @ CHANDRA Vs. STATE OF HARYANA
January 30, 2014
MUNNI DEVI Vs. FARID KHAN
March 26, 2014
MUNSHI RAM Vs. STATE OF HARYANA
April 3, 2014
MURTI DEVI Vs. STATE OF HARYANA
May 16, 2014
MURTI DEVI @ RAMESHWARI DEVI Vs. ARCHANA CHAUHAN
March 5, 2014
MURTI SHIVJI Vs. MUNICIPAL COUNCIL, NARNAUL
May 29, 2014
MUSADDI LAL GARG Vs. HARYANA AGRO INDUSTRIES CORPORATION LTD
February 26, 2014
MUSTAQ MOHD. Vs. STATE OF PUNJAB
July 9, 2014
N S BAWA Vs. STATE OF PUNJAB
March 4, 2014
N T P C SACHDEVA INTERNATIONAL SCHOOL Vs. PRESIDING OFFICER, LABOUR COURT-II, FARIDABAD AND ANOTHER
December 5, 2014
N.K. RANJIT SINGH Vs. UNION OF INDIA
July 21, 2014
N.K. THAPAR AND ORS. Vs. UNION OF INDIA AND ORS.
September 19, 2014
NACHATTAR SINGH Vs. STATE OF PUNJAB
August 5, 2014
NACHHATAR SINGH Vs. RAJESH KUMAR
February 17, 2014
NACHHATTAR KAUR Vs. STATE OF PUNJAB
September 16, 2014
NACHHATTAR SINGH Vs. RAMESH KUMAR BHARDWAJ
March 13, 2014
NAFE SINGH Vs. THE FATEHABAD DISTRICT PRIMARY CO-OPERATIVE AGRICULTURE & RURAL DEVELOPMENT BANK LTD
July 8, 2014
NAFE SINGH Vs. HARYANA LAND RECLAMATION AND DEVELOPMENT CORPORATION LTD. AND ORS.
November 17, 2014
NAFE SINGH AND OTHERS Vs. SHAKTI SINGH AND OTHERS
October 6, 2014
NAGAR PANCHAYAT BEGOWAL Vs. STATE OF PUNJAB
January 9, 2014
NAGAR PARISHAD NARNAUL AND ORS. Vs. UNION OF INDIA
August 22, 2014
NAGAR SINGH @ NAGO Vs. STATE OF PUNJAB
August 13, 2014
NAGINDER SINGH Vs. HAZURA SINGH
March 14, 2014
NAGINDER SINGH Vs. PREM SINGH
May 20, 2014
NAHAR SINGH AND OTHERS Vs. CHARAN SINGH AND ANOTHER
September 10, 2014
NAHAR SPINNING MILLS LTD. Vs. COMMISSIONER OF INCOME TAX
July 28, 2014
NAIB SINGH Vs. HAZURA SINGH AND OTHERS
December 2, 2014
NAIK VIKAS KUMR MESKAR Vs. UNION OF INDIA AND ORS.
December 10, 2014
NAIN SINGH Vs. STATE OF HARYANA
July 9, 2014
NAINI DEVI Vs. RUPINDER SINGH
April 9, 2014
NAJIBUL HASSAN Vs. THE BOARD OF GOVERNORS, GOVERNMENT OF POLYTECHNIC EDUCATION AND ORS.
October 13, 2014
NAKLI RAM Vs. THE HARYANA STATE ELECTRICITY BOARD
July 3, 2014
NAKSHATRA VIDYAPEETH Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION
May 26, 2014
NAKUL SAXENA Vs. SHIVANI SAXENA
May 9, 2014
NAMANDEEP SINGH Vs. STATE OF PUNJAB
July 28, 2014
NAMCHI Vs. STATE OF HARYANA
July 17, 2014
NANAD KISHORE Vs. SANTOSH MISHRA
January 14, 2014
NANAK CHAND Vs. STATE OF PUNJAB
April 24, 2014
NANAK CHAND Vs. STATE OF HARYANA AND OTHERS
November 13, 2014
NAND KAUR AND ORS. Vs. DIRECTOR, CONSOLIDATION OF HOLDING AND ORS.
September 5, 2014
NAND KISHORE Vs. STATE OF HARYANA
May 1, 2014
NAND KISHORE SHARMA Vs. PREM SHANKAR BEGOWALLA
July 16, 2014
NAND LAL Vs. STATE OF HARYANA
February 5, 2014
NAND LAL AND ORS. Vs. MUNICIPAL CORPORATION AND ORS.
November 26, 2014
NAND RAM Vs. MANMOHAN LAL AND OTHERS
August 1, 2014
NANDAL SERVICE STATION Vs. UNION OF INDIA AND ORS.
December 11, 2014
NANDI LAL AND OTHERS Vs. STATE OF PUNJAB
August 28, 2014
NANDINI Vs. BHARAT SANCHAR NIGAM LIMITED
May 1, 2014
NANHI DEVI Vs. BALJEET
July 15, 2014
NANKU RAM Vs. MOHAN SINGH
March 14, 2014
NAR SINGH Vs. DESBIR
March 18, 2014
NAR SINGH Vs. STATE OF HARYANA
January 23, 2014
NAR SINGH DASS MEMORIAL EDUCATION SOCIETY Vs. CHAUDHARY DEVI LAL UNIVERSITY AND ORS.
September 3, 2014
NARAIN SINGH Vs. STATE OF HARYANA AND OTHERS
October 27, 2014
NARANG SINGH Vs. SUPERINTENDING ENGINEER, MECHANICAL MAINTENANCE CIRCLE, GURU NANAK DEV THERMAL PLANT, BATHINDA
January 16, 2014
NARANJAN DASS Vs. NIRMAL DASS AND ORS.
September 23, 2014
NARANJAN SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
January 27, 2014
NARDEV INDER SINGH Vs. STATE OF PUNJAB
February 4, 2014
NARENDER Vs. JAI SINGH
February 5, 2014
NARENDER KUMAR Vs. BISHAN DUTT
July 1, 2014
NARENDER KUMAR Vs. SURESH KUMAR
May 20, 2014
NARENDER KUMAR SURI AND OTHERS Vs. NARENDRA POLYMERS PVT LTD
October 14, 2014
NARENDER MITTAL Vs. SURENDER
September 16, 2014
NARENDER NAYYAR Vs. SHEODAN SINGH AND ORS.
May 1, 2014
NARENDER PAL SINGH Vs. STATE OF HARYANA
April 24, 2014
NARENDER SINGH Vs. STATE OF HARYANA
February 10, 2014
NARENDRA KUMAR Vs. KARTAR SINGH
August 2, 2014
NARENDRA KUMAR Vs. HARYANA LABOUR WELFARE BOARD
March 12, 2014
NARESH Vs. STATE OF HARYANA
July 25, 2014
NARESH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
July 16, 2014
NARESH Vs. DHAN SINGH AND OTHERS
November 10, 2014
NARESH Vs. STATE OF HARYANA
September 3, 2014
NARESH Vs. HANUMAN AND OTHERS
March 12, 2014
NARESH @ JOGI Vs. STATE OF HARYANA
May 13, 2014
NARESH @ NARSI Vs. STATE OF HARYANA AND ANOTHER
October 17, 2014
NARESH AGGARWAL Vs. RAMESH CHAND
February 24, 2014
NARESH CHAUHAN Vs. STATE OF HARYANA
February 7, 2014
NARESH DEVI AND OTHERS Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT AND ANOTHER
November 19, 2014
NARESH GARG Vs. UNION TERRITORY OF CHANDIGARH
May 12, 2014
NARESH GARG Vs. M/S INNOVATIVE TEXTILES PRIVATE LIMITED
November 17, 2014
NARESH GUPTA Vs. RANVIR KUMAR DUGGAL
September 22, 2014
NARESH KADAYN Vs. STATE OF HARYANA AND ORS.
September 10, 2014
NARESH KUMAR Vs. D.G.P. (DIRECTOR GENERAL OF POLICE), HARYANA
April 1, 2014
NARESH KUMAR Vs. PSPCL
July 4, 2014
NARESH KUMAR Vs. MAJIDAN
March 20, 2014
NARESH KUMAR Vs. KRISHAN KUMAR
May 30, 2014
NARESH KUMAR Vs. SONU AND ORS.
October 30, 2014
NARESH KUMAR Vs. STATE OF HARYANA
July 21, 2014
NARESH KUMAR Vs. STATE OF HARYANA
May 21, 2014
NARESH KUMAR Vs. ZONAL MANAGER, PUNJAB AND SINDH BANK AND OTHERS
February 10, 2014
NARESH KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PATIALA & OTHERS
September 10, 2014
NARESH KUMAR Vs. PARUL CHHABRA AND OTHERS
August 13, 2014
NARESH KUMAR Vs. REKHA
November 25, 2014
NARESH KUMAR Vs. RENU KHERA AND OTHERS
May 7, 2014
NARESH KUMAR Vs. KARTAR SINGH
April 11, 2014
NARESH KUMAR AND ANOTHER Vs. NANU RAM AND OTHERS
October 13, 2014
NARESH KUMAR SEHGAL Vs. STATE OF PUNJAB
September 25, 2014
NARESH KUMARI Vs. STATE OF PUNJAB AND ORS.
November 10, 2014
NARESH PRABHAKAR Vs. INDUSTRIAL TRIBUNAL AMRITSAR
August 11, 2014
NARINDER Vs. STATE OF HARYANA
August 20, 2014
NARINDER Vs. GRAPHIC RESEARCH CONSULTANTS (INDIA) PVT. LTD. AND ORS.
May 21, 2014
NARINDER ANEJA Vs. HARBANS LAL AND ORS.
September 9, 2014
NARINDER DASS CHELA GOPAL DASS Vs. STATE OF PUNJAB
July 18, 2014
NARINDER KAUR Vs. STATE OF PUNJAB AND ORS.
July 17, 2014
NARINDER KAUR Vs. SHEHBAZ BHATTI
December 24, 2014
NARINDER KAUR SETHI Vs. UNION OF INDIA
July 3, 2014
NARINDER KUMAR Vs. STATE BANK OF INDIA
August 7, 2014
NARINDER KUMAR Vs. HARDIAL SINGH
July 14, 2014
NARINDER KUMAR Vs. AJMER SINGH
January 8, 2014
NARINDER KUMAR Vs. STATE OF PUNJAB
March 27, 2014
NARINDER KUMAR Vs. DEPUTY DIRECTOR (LCPP) PUNJAB
January 9, 2014
NARINDER KUMAR DUREJA Vs. JUGRAJ SINGH KANG
February 20, 2014
NARINDER KUMAR GUPTA Vs. DEPUTY COMMISSIONER
July 16, 2014
NARINDER NATH Vs. UOI
July 16, 2014
NARINDER PAL Vs. STATE OF PUNJAB
July 14, 2014
NARINDER PAL SINGH Vs. STATE OF PUNJAB
January 13, 2014
NARINDER PAUL SINGH Vs. STATE OF PUNJAB
May 28, 2014
NARINDER SINGH Vs. STATE OF PUNJAB
July 28, 2014
NARINDER SINGH Vs. STATE OF PUNJAB
May 23, 2014
NARINDER SINGH Vs. C.B.I. AND ORS.
August 29, 2014
NARINDER SINGH Vs. PRITAM SINGH
September 16, 2014
NARINDER SINGH Vs. STATE OF PUNJAB
December 23, 2014
NARINDER SINGH Vs. GRAM PANCHAYAT
December 19, 2014
NARINDER SINGH Vs. TARSEM SINGH AND ORS.
October 9, 2014
NARINDERJIT SINGH @ ANDY Vs. STATE OF PUNJAB
November 13, 2014
NARINDERPAL SINGH Vs. STATE OF PUNJAB
May 16, 2014
NAROTAM DASS Vs. PUNJAB STATE POWER CORPORATION LTD. AND ANOTHER
May 28, 2014
NARSI Vs. BALVINDER SINGH AND ORS.
January 23, 2014
NARSI DASS Vs. SURENDER
November 13, 2014
NARVI GILL Vs. STATE OF HARYANA
July 28, 2014
NASIB ALI Vs. STATE OF PUNJAB
December 24, 2014
NASIB KAUR Vs. STATE OF HARYANA
January 30, 2014
NASIB KAUR Vs. STATE OF PUNJAB AND OTHERS
December 17, 2014
NASIB KAUR AND ORS. Vs. GURMAIL SINGH AND ORS.
August 6, 2014
NATH SINGH Vs. STATE OF PUNJAB
May 20, 2014
NATHA SINGH Vs. UNION TERRITORY, CHANDIGARH
January 24, 2014
NATHA SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
July 1, 2014
NATHA SINGH Vs. PRINCIPAL SECRETARY, IRRIGATION DEPARTMENT PUNJAB GOVT. AND ORS.
March 14, 2014
NATHI AND ORS. Vs. PRAHLAD AND ORS.
May 28, 2014
NATHU RAM Vs. STATE OF HARYANA
August 13, 2014
NATHU RAM Vs. STATE OF HARYANA
July 25, 2014
NATHU RAM Vs. STATE OF HARYANA
April 23, 2014
NATHU RAM Vs. HANS RAJ
September 22, 2014
NATHU RAM PREM CHAND Vs. JAGROOP SINGH
November 11, 2014
NATIONAL COPIER EQUIPMENTS Vs. COMMISSIONER OF CENTRAL EXCISE
December 3, 2014
NATIONAL INSURANCE CO. LTD. Vs. JAGIR KAUR
July 11, 2014
NATIONAL INSURANCE CO. LTD. Vs. CHANDER PATI
March 26, 2014
NATIONAL INSURANCE CO. LTD. Vs. PARAMA NAND
February 6, 2014
NATIONAL INSURANCE CO. LTD. Vs. JAI LASIE
July 1, 2014
NATIONAL INSURANCE CO. LTD. Vs. JASBIR KAUR
February 18, 2014
NATIONAL INSURANCE CO. LTD. Vs. RAJ KUMAR
March 12, 2014
NATIONAL INSURANCE CO. LTD. Vs. RITA GOYAL
January 30, 2014
NATIONAL INSURANCE CO. LTD. Vs. BHAGATI
February 5, 2014
NATIONAL INSURANCE CO. LTD. Vs. GURINDER PAL SINGH
February 13, 2014
NATIONAL INSURANCE CO. LTD. Vs. SURMI DEVI
July 14, 2014
NATIONAL INSURANCE CO. LTD. Vs. KUNWAR PAL
March 21, 2014
NATIONAL INSURANCE CO. LTD. Vs. USHA DEVI AND ORS.
January 28, 2014
NATIONAL INSURANCE CO. LTD. Vs. JASBIR SINGH AND ORS.
July 7, 2014
NATIONAL INSURANCE CO. LTD. Vs. DALIP SINGH AND OTHERS
January 23, 2014
NATIONAL INSURANCE CO. LTD. AND ORS. Vs. BIMLA DEVI AND ORS.
January 24, 2014
NATIONAL INSURANCE COMPANY Vs. MOHINDER KAUR
July 3, 2014
NATIONAL INSURANCE COMPANY Vs. BALDHIR SINGH
May 29, 2014
NATIONAL INSURANCE COMPANY Vs. SURINDER KAUR
February 18, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. ASHA DEVI
May 28, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. MITHU SINGH @ CHET SINGH
January 9, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. PARMOD DEVI
July 21, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. KHAJANI
July 22, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. GURDEV KAUR
February 18, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. SANTOSH KUMAR GAUR AND OTHERS
May 7, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. RAJWATI AND ORS.
January 10, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. RAJENDER KUMAR AND ORS.
September 4, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. REKHA RANI AND OTHERS
October 7, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. OMPATI AND OTHERS
October 6, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. SUDESH RANI AND ORS.
October 16, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. DAYA CHAND AND ORS.
December 2, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. BANSO DEVI AND OTHERS
November 19, 2014
NATIONAL INSURANCE COMPANY LIMITED, CHANDIGARH Vs. GURJANT SINGH AND ANOTHER
September 4, 2014
NATIONAL INSURANCE COMPANY LTD Vs. VATIKA SPINNING MILLS LTD
October 7, 2014
NATIONAL INSURANCE COMPANY LTD Vs. INDERJIT KAUR AND OTHERS
September 24, 2014
NATIONAL INSURANCE COMPANY LTD Vs. GEETA RANI AND ORS
December 23, 2014
NATIONAL INSURANCE COMPANY LTD. Vs. SARITA
January 8, 2014
NATIONAL INSURANCE COMPANY LTD. Vs. JAGWINDER KAUR
January 28, 2014
NATIONAL INSURANCE COMPANY LTD. Vs. MAYA DEVI
March 14, 2014
NATIONAL INSURANCE COMPANY LTD. Vs. BISSO DEVI
February 12, 2014
NATIONAL INSURANCE COMPANY LTD. Vs. GURPREET SINGH AND ORS.
May 27, 2014
NATIONAL INSURANCE COMPANY LTD. Vs. KRISHAZNA DEVI
April 28, 2014
NATIONAL INSURANCE COMPANY LTD. Vs. RAM NIWAS AND ORS.
September 6, 2014
NATIONAL INSURANCE COMPANY LTD. Vs. NIRMAL SINGH AND ORS
January 23, 2014
NATIONAL PACKING INDUSTRIES Vs. STATE OF HARYANA
August 8, 2014
NAURANG SINGH Vs. PRESIDING OFFICER
April 3, 2014
NAVDEEP KUMAR Vs. STATE OF PUNJAB
March 20, 2014
NAVEEN AND OTHERS Vs. STATE OF HARYANA AND OTHERS
November 3, 2014
NAVEEN CHAUDHARY Vs. STATE OF HARYANA
April 2, 2014
NAVEEN GOEL Vs. SURABHI
September 8, 2014
NAVEEN KUMAR Vs. PANJAB UNIVERSITY AND ORS.
September 17, 2014
NAVEEN KUMAR AGGARWAL AND ORS. Vs. DOVE CREATION PVT. LTD. AND ORS.
November 13, 2014
NAVEEN KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
August 19, 2014
NAVJIWAN Vs. STATE OF PUNJAB
May 20, 2014
NAVJOT KAUR Vs. VIR SINGH LOPOKE
April 26, 2014
NAVNEET KAUR Vs. SARV SIKSHA ABHIYAN AUTHORITY AND ORS.
November 20, 2014
NAVNEET KAUSHAL & ORS Vs. STATE OF HARYANA & ORS
November 4, 2014
NAVNEET SINGH Vs. SHALINI
October 27, 2014
NAVPREET KAUR Vs. STATE OF PUNJAB
July 28, 2014
NAVSHER SINGH NAIN Vs. JAI KIRAN WALIA AND OTHERS
March 28, 2014
NAVTEJ SINGH Vs. DARBARA SINGH AND ORS.
August 22, 2014
NAWAB ALI Vs. STATE OF HARYANA
May 30, 2014
NAWAB SINGH AND OTHERS Vs. KRISHAN CHAND AND OTHERS
September 15, 2014
NAWANSHAHR TRUCK OWNERS UNION Vs. STATE OF PUNJAB
May 30, 2014
NAYAB SINGH Vs. RANDHIR SINGH AND ORS.
July 4, 2014
NAZAR MOHAMMAD Vs. STATE OF PUNJAB
November 10, 2014
NAZAR SINGH Vs. STATE OF PUNJAB
January 9, 2014
NAZAR SINGH Vs. SATNAM SINGH AND ORS.
November 14, 2014
NAZAR SINGH AND ORS. Vs. STATE OF PUNJAB
November 13, 2014
NAZROOL KHAN Vs. STATE OF PUNJAB
May 14, 2014
NEEL METAL PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 31, 2014
NEELAM Vs. RAVINDER KUMAR
December 16, 2014
NEELAM Vs. MAN SINGH AND ORS.
November 19, 2014
NEELAM AND OTHER Vs. STATE OF HARYANA AND ANOTHER
August 6, 2014
NEELAM MALHOTRA AND ANOTHER Vs. UNION OF INDIA AND OTHERS
January 16, 2014
NEELAM PURI Vs. STATE OF PUNJAB
May 28, 2014
NEELAM RANI Vs. MAINKA @ MAINA DEVI
March 10, 2014
NEELAM RANI Vs. PARVEEN KUMAR
January 20, 2014
NEELAM RANI Vs. ASHOK KUMAR AND ORS.
August 19, 2014
NEELAM SAINI Vs. DINKAR SAINI
January 15, 2014
NEELI TV AND ELECTRONICS Vs. RAVINDER SACHDEVA
August 4, 2014
NEENA DIWAN Vs. HARPAL SINGH @ BITTU
May 21, 2014
NEERAJ Vs. STATE OF PUNJAB
May 22, 2014
NEERAJ Vs. STATE OF HARYANA
May 27, 2014
NEERAJ AGGARWAL Vs. STATE OF HARYANA
January 20, 2014
NEERAJ GOGIA Vs. STATE OF HARYANA
January 17, 2014
NEERAJ KUMAR Vs. STATE OF PUNJAB
May 19, 2014
NEERAJ KUMAR Vs. GURU JAMBESHWAR UNIVERSITY
July 16, 2014
NEERU Vs. JAGATJIT SINGH AHLUWALIA
November 17, 2014
NEERU KUMARI Vs. STATE OF PUNJAB
August 12, 2014
NEETA Vs. STATE OF HARYANA
July 22, 2014
NEETISH MANOCHA AND ORS Vs. STATE (UT CHANDIGARGH) AND ANR
November 3, 2014
NEETU SHARMA Vs. SANJAY SINGH
July 7, 2014
NEHA PHOGAT Vs. LALA LAJPAT RAI UNIVERSITY OF VETERINARY AND ANIMALS SCIENCES AND ANOTHER
September 18, 2014
NEK SINGH Vs. STATE OF PUNJAB
February 19, 2014
NEW AGE TOWN PLANNER LTD. Vs. ASHOK KUMAR AND ORS.
November 26, 2014
NEW HARYANA COOP. TRANSPORT SOCIETY LTD Vs. ANAND KUMAR TYAGI
July 18, 2014
NEW INDIA ASSURANCE CO LTD Vs. BABITA DEVI AND OTHERS
November 4, 2014
NEW INDIA ASSURANCE CO. LTD Vs. VASDEV KALRA
April 23, 2014
NEW INDIA ASSURANCE CO. LTD Vs. PATASO
May 15, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. SHANTI DEVI
May 20, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. S.S. PURI
February 20, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. MEENU GOYAL
February 12, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. MALKIAT SINGH
January 16, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. RUPINDER KAUR
February 4, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. SANTOSH DEVI AND ORS.
May 30, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. SULASHNA AGGARWAL AND ORS.
April 25, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. NIHAL SINGH
July 18, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. VIKRAM PURI AND ANR.
February 20, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. SEEMA DEVI AND ORS.
February 7, 2014
NEW INDIA ASSURANCE COMPANY Vs. MUKESH KUMAR
July 24, 2014
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BACHAN KAUR
July 10, 2014
NEW INDIA ASSURANCE COMPANY LTD Vs. CHAMELI
July 7, 2014
NEW INDIA ASSURANCE COMPANY LTD Vs. MANJIT KAUR AND OTHERS
September 4, 2014
NEW INDIA ASSURANCE COMPANY LTD Vs. SARABJIT KAUR AND OTHERS
October 17, 2014
NEW INDIA ASSURANCE COMPANY LTD Vs. KANTA DEVI AND OTHERS
July 3, 2014
NEW INDIA ASSURANCE COMPANY LTD Vs. KANCHAN RANI AND OTHERS
December 2, 2014
NEW INDIA ASSURANCE COMPANY LTD. Vs. SUKHVINDER KAUR
July 9, 2014
NEW INDIA ASSURANCE COMPANY LTD. Vs. SAROJ DEVI
December 3, 2014
NEW INDIA ASSURANCE COMPANY LTD. Vs. VIKRAMJIT
July 16, 2014
NEW INDIA ASSURANCE COMPANY LTD. Vs. MEERU AND ORS.
August 4, 2014
NEW INDIA INSURANCE COMPANY LTD Vs. CHANDER KALA AND ANOTHER
December 24, 2014
NEW MAHAJAN IRON STORE AND OTHERS Vs. IMPROVEMENT TRUST BATALA
September 23, 2014
NEW UNITED TRANSPORT PVT LIMITED Vs. SAWINDER KAUR
January 17, 2014
NEWS WELFARE SOCIETY Vs. STATE OF HARYANA AND OTHERS
May 20, 2014
NHPC LIMITED Vs. JAI PARKASH ASSOCIATES LTD
February 6, 2014
NIAZ KHAN Vs. STATE OF PUNJAB
May 8, 2014
NIBBU Vs. STATE OF HARYANA
September 2, 2014
NIDHI DUTTA Vs. SOHIL DUTTA
July 30, 2014
NIDHI KAKKAR Vs. STATE OF PUNJAB
July 18, 2014
NIDHI KAKKAR Vs. SWARAN KAKKAR
July 18, 2014
NIDHI KUKAL Vs. GENERAL PUBLIC
May 29, 2014
NIHAL SINGH Vs. LAXMI
March 20, 2014
NIHAL SINGH Vs. CHHOTA DEVI
September 22, 2014
NIHARIKA SAHNI Vs. RAJ YUVRAJ SINGH BAINS AND OTHERS
July 11, 2014
NIKHIL AHUJA Vs. STATE OF PUNJAB
January 9, 2014
NIKHIL JAIN AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
December 10, 2014
NIKHIL SAINI Vs. STATE OF PUNJAB
July 25, 2014
NIKKA MAL JEWELLERS Vs. ASHOK JAIN
December 24, 2014
NIKKI Vs. STATE OF HARYANA
February 12, 2014
NIMBUS HARBOR FACILITIES MANAGEMENT PVT LIMITED Vs. BELLEVUE CENTRAL PART KK CONDOMINIUM ASSOCIATION
April 4, 2014
NINDER SINGH @ HARJINDER SINGH Vs. STATE OF PUNJAB
May 27, 2014
NIRANJAN RUPAL Vs. STATE OF PUNJAB
July 28, 2014
NIRANJAN SARUP (DECEASED) Vs. CHHABIL DASS CHELA
February 26, 2014
NIRANJAN SINGH Vs. PRESIDING OFFICER, LABOUR COURT
March 5, 2014
NIRANJAN SINGH Vs. STATE OF PUNJAB
May 27, 2014
NIRANJAN SINGH Vs. CHANDIGARH HOUSING BOARD AND OTHERS
October 27, 2014
NIRANJAN SINGH Vs. STATE OF PUNJAB
September 3, 2014
NIRANJAN SINGH AND ANOTHER Vs. SUPERINTENDING CANAL OFFICER AND OTHERS
November 28, 2014
NIRANKAR SINGH Vs. JATINDER SINGH
July 23, 2014
NIRBHAI SINGH Vs. STATE OF PUNJAB
July 4, 2014
NIRDOSH BALA AND ORS. Vs. SHIV CHARAN AND ORS.
February 6, 2014
NIRMAL KAUR Vs. STATE OF PUNJAB
July 21, 2014
NIRMAL KAUR Vs. KRISHAN SINGH
March 19, 2014
NIRMAL KAUR Vs. JAGJIT SINGH AND OTHERS
September 3, 2014
NIRMAL SINGH Vs. STATE OF PUNJAB
March 20, 2014
NIRMAL SINGH Vs. STATE OF HARYANA
August 19, 2014
NIRMAL SINGH Vs. STATE OF PUNJAB
July 14, 2014
NIRMAL SINGH Vs. STATE OF PUNJAB
July 16, 2014
NIRMAL SINGH Vs. UNION OF INDIA
July 15, 2014
NIRMAL SINGH Vs. UNION OF INDIA
February 5, 2014
NIRMAL SINGH Vs. STATE OF PUNJAB
January 9, 2014
NIRMAL SINGH Vs. STATE OF PUNJAB
July 18, 2014
NIRMAL SINGH Vs. STATE OF PUNJAB
July 11, 2014
NIRMAL SINGH Vs. INDERJIT SINGH AND OTHERS
February 17, 2014
NIRMAL SINGH Vs. KARNAIL SINGH
July 14, 2014
NIRMAL SINGH Vs. STATE OF PUNJAB
September 4, 2014
NIRMAL SINGH Vs. KAMAL SAINI
February 21, 2014
NIRMAL SINGH Vs. KULBIR SINGH AND ORS.
November 25, 2014
NIRMAL SINGH Vs. STATE OF PUNJAB
April 24, 2014
NIRMAL SINGH Vs. PUNJAB STATE
January 14, 2014
NIRMAL SINGH @ KAKA Vs. OM PARKASH
November 5, 2014
NIRMAL SINGH AND ANOTHER Vs. SMT. HARBANS KAUR AND OTHERS
December 12, 2014
NIRMAL SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
December 9, 2014
NIRMAL SINGH AND ORS. Vs. TARSEM SINGH AND ORS.
May 1, 2014
NIRMAL SINGH AND ORS. Vs. SURJIT SINGH AND ORS.
March 25, 2014
NIRMAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
September 19, 2014
NIRMAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
November 19, 2014
NIRMALA Vs. STATE OF PUNJAB
January 10, 2014
NIRMALA DEVI Vs. SUNITA DEVI
March 27, 2014
NIRMALA DEVI Vs. HARI KRISHAN
December 11, 2014
NIRMALA DEVI AND OTHERS Vs. NARENDER PAL AND OTHERS
January 31, 2014
NIRMALA DEVI AND OTHERS Vs. MEWA SINGH AND ANOTHER
February 5, 2014
NIRMALA PRASHER Vs. DINA NATH
January 9, 2014
NIRMALA SHARMA AND OTHERS Vs. JAGDISH LAL AND OTHERS
December 2, 2014
NIRMLA Vs. STATE OF HARYANA
June 2, 2014
NIRMLA DEVI AND ORS. Vs. BINDER SINGH ALIAS BINDER AND ORS.
March 13, 2014
NIRPALJEET KAUR Vs. STATE OF PUNJAB
May 6, 2014
NIRVAIL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
January 28, 2014
NIRVAIL SINGH Vs. STATE OF PUNJAB AND OTHERS
November 28, 2014
NIRVAIR SINGH Vs. STATE OF PUNJAB AND OTHERS
September 29, 2014
NIRVAIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
July 28, 2014
NISHA RANI Vs. ASHOK KUMAR
December 16, 2014
NISHAN SINGH Vs. STATE OF PUNJAB
February 21, 2014
NISHAN SINGH Vs. PARAMJIT KAUR AND ORS.
November 11, 2014
NISHAN SINGH @ KALA SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
November 28, 2014
NISHAN SINGH @ SHANA Vs. STATE OF PUNJAB
September 29, 2014
NISHAN SINGH AND OTHERS Vs. BHAJAN PARTAP SINGH AND OTHERS
October 1, 2014
NISHANT Vs. STATE OF HARYANA AND ANOTHER
June 30, 2014
NISHI GUPTA Vs. STATE OF PUNJAB
March 25, 2014
NITESH Vs. STATE OF HARYANA
May 19, 2014
NITESH Vs. SMT. NURI AND OTHERS
May 23, 2014
NITIKA Vs. STATE OF PUNJAB
April 7, 2014
NITIN ANAND Vs. STATE OF UT
July 24, 2014
NITIN CHHABRA Vs. STATE OF PUNJAB
February 4, 2014
NITIN PANWAR AND ANOTHER Vs. VINOD KUMAR AND OTHERS
September 6, 2014
NITIN VOHRA Vs. STATE OF PUNJAB AND ANR
December 3, 2014
NITIN WASIL Vs. PARKASH AND ORS.
May 9, 2014
NITTU ALIAS BITTU ALIAS BINTU Vs. STATE OF HARYANA
March 13, 2014
NIZAM DIN SON OF BOOTA Vs. IDU SON OF JIWA
December 5, 2014
NOHAR CHAND Vs. SHIVJI RAM
August 1, 2014
NOORDIN Vs. STATE OF HARYANA
July 18, 2014
NORANG SINGH Vs. NAHAR SINGH AND ORS.
August 28, 2014
NOSAHIBA Vs. ISRAR AHMED
March 11, 2014
NOTIFIED AREA COMMITTEE, LOHARU DISTRICT BHIWANI Vs. UNION OF INDIA
April 11, 2014
NU-CHEM OILS (P) LTD Vs. NARESH TRADING COMPANY
May 6, 2014
NUWARE INDIA LIMITED Vs. STATE OF HARYANA
January 10, 2014
O P KALRA Vs. MUNICIPAL CORPORATION FARIDABAD
September 18, 2014
O.P.MAHAJAN Vs. STATE OF PUNJAB
March 6, 2014
ODEAN RESTAURANT Vs. STATE OF PUNJAB AND OTHERS
August 4, 2014
OLAM AGRO INDIA LIMITED Vs. STATE
March 24, 2014
OM DUTT Vs. MOHAN LAL
August 20, 2014
OM EDUCATION TRUST Vs. MAHARISHI DAYANAND UNIVERSITY
January 24, 2014
OM EDUCATIONAL AND CHARITABLE TRUST Vs. PUNJAB NATIONAL BANK
August 14, 2014
OM OIL AND SERVICE STATION Vs. JASBIR SINGH
February 13, 2014
OM PAL Vs. SURINDER KUMAR
January 8, 2014
OM PAL RANA Vs. THE STATE OF HARYANA
July 10, 2014
OM PARKASH Vs. STATE OF HARYANA
October 24, 2014
OM PARKASH Vs. STATE OF HARYANA
January 15, 2014
OM PARKASH Vs. GURPREET SINGH
June 30, 2014
OM PARKASH Vs. VINOD KUMAR
January 16, 2014
OM PARKASH Vs. STATE OF HARYANA
July 8, 2014
OM PARKASH Vs. STATE OF HARYANA
April 9, 2014
OM PARKASH Vs. MUNICIPAL COMMITTEE
May 7, 2014
OM PARKASH Vs. SARJO
February 20, 2014
OM PARKASH Vs. SMT. BIMLA DEVI
May 22, 2014
OM PARKASH Vs. STATE OF HARYANA
July 11, 2014
OM PARKASH Vs. UNION OF INDIA
March 18, 2014
OM PARKASH Vs. STATE OF HARYANA
May 26, 2014
OM PARKASH Vs. STATE OF HARYANA AND ORS
August 8, 2014
OM PARKASH Vs. STATE OF HARYANA
May 15, 2014
OM PARKASH Vs. BAL MUKAND
March 7, 2014
OM PARKASH Vs. THE PRESIDING OFFICER AND ORS.
November 20, 2014
OM PARKASH Vs. STATE OF HARYANA
February 21, 2014
OM PARKASH Vs. STATE OF PUNJAB AND ANOTHER
November 10, 2014
OM PARKASH Vs. PARMINDER SINGH AND ANOTHER
November 10, 2014
OM PARKASH Vs. LINE INCHARGE, AMIT KUMAR
March 11, 2014
OM PARKASH Vs. STATE OF HARYANA AND OTHERS
April 22, 2014
OM PARKASH Vs. STATE OF HARYANA
May 2, 2014
OM PARKASH @ BADSHAH AND ANOTHER Vs. STATE OF HARYANA
July 23, 2014
OM PARKASH ALIAS PARKASH Vs. DEVI SINGH AND OTHERS
November 11, 2014
OM PARKASH AND ANOTHER Vs. THE COMMISSIONER OF INCOME TAX AND OTHERS
July 17, 2014
OM PARKASH AND ORS. Vs. STATE OF HARYANA AND ORS.
December 17, 2014
OM PARKASH AND ORS. Vs. SHAMSHER SINGH AND ORS.
August 28, 2014
OM PARKASH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
December 15, 2014
OM PARKASH JAIN Vs. CENTRAL BUREAU OF INVESTIGATION
May 15, 2014
OM PARKASH KRISHAN KUMAR MITTAL Vs. DIVINE MISSION SOCIETY
May 27, 2014
OM PARKASH MUKDAM Vs. STATE OF HARYANA AND OTHERS
September 3, 2014
OM PARKASH SHARMA Vs. CHANDIGARH ADMINISTRATION
July 17, 2014
OM PARKASH SHARMA Vs. HVPNL
April 3, 2014
OM PARKASH THAREJA Vs. STATE OF HARYANA AND ORS.
August 28, 2014
OM PATI Vs. DHARAM PAL
May 22, 2014
OM PATI Vs. STATE OF HARYANA
May 14, 2014
OM PATI AND ANOTHER Vs. PARDEEP KUMAR AND OTHERS
September 22, 2014
OM PRAKASH Vs. MUKESH KUMAR
July 15, 2014
OM PRAKASH Vs. KRISHNA AND OTHERS
February 11, 2014
OM SINGH Vs. STATE OF HARYANA
July 31, 2014
OM TRADERS Vs. KRISH REFINERIES LTD
March 4, 2014
OM VATI Vs. PRITHI SINGH
March 20, 2014
OMA DEVI Vs. SANATAN DHARAM SABHA
February 26, 2014
OMBIR Vs. STATE OF HARYANA
March 13, 2014
OMBIR Vs. CHANDER PARKASH AND OTHERS
December 2, 2014
OMBIR AND OTHERS Vs. STATE OF HARYANA
August 26, 2014
OMNIPLAST PVT. LTD. Vs. H.S.I.I.D.C. LTD. AND ANOTHER
October 14, 2014
ONKAR @ ONKAR VERMA Vs. STATE OF HARYANA
December 23, 2014
ONKAR SINGH Vs. STATE OF HARYANA
July 31, 2014
ONKAR SINGH Vs. BALWINDER SINGH
August 12, 2014
ONKAR SINGH Vs. STATE OF HARYANA
July 3, 2014
ONKAR SINGH Vs. PUNJAB STATE POWER CORPORATION LIMITED
July 15, 2014
ONKAR SINGH Vs. JARNAIL SINGH
January 17, 2014
ONKAR SINGH Vs. TILAK RAJ
August 8, 2014
OPENDER PAL Vs. STATE OF HARYANA
July 24, 2014
ORIENT RESINS LIMITED Vs. THE STATE OF HARYANA
August 12, 2014
ORIENTAL BANK OF COMMERCE Vs. SANTOSH DEVI
April 21, 2014
ORIENTAL INSURANCE CO LTD Vs. NARINDER KAUR
February 5, 2014
ORIENTAL INSURANCE CO LTD Vs. HANS RAJ
April 7, 2014
ORIENTAL INSURANCE CO. LTD Vs. DARSHANI DEVI
March 18, 2014
ORIENTAL INSURANCE CO. LTD Vs. DAYAWANTI
July 7, 2014
ORIENTAL INSURANCE CO. LTD. Vs. SIMARJIT KAUR
January 14, 2014
ORIENTAL INSURANCE CO. LTD. Vs. MAMTA DEVI
July 14, 2014
ORIENTAL INSURANCE CO. LTD. Vs. HOSHIAR SINGH AND OTHERS
May 9, 2014
ORIENTAL INSURANCE COMPANY Vs. SHIV KUMAR
February 5, 2014
ORIENTAL INSURANCE COMPANY LIMITED Vs. BIMLA ALIAS MIMLA DEVI
May 29, 2014
ORIENTAL INSURANCE COMPANY LIMITED Vs. SUKHDEV SINGH
January 30, 2014
ORIENTAL INSURANCE COMPANY LIMITED Vs. KULWANT KAUR
May 7, 2014
ORIENTAL INSURANCE COMPANY LIMITED Vs. TILAK HANDLOOM INDUSTRIES
August 13, 2014
ORIENTAL INSURANCE COMPANY LIMITED Vs. TILAK RAJ AND ORS.
August 20, 2014
ORIENTAL INSURANCE COMPANY LIMITED Vs. SUKHMANI AND OTHERS
November 5, 2014
ORIENTAL INSURANCE COMPANY LIMITED Vs. POONAM DEVI AND OTHERS
September 23, 2014
ORIENTAL INSURANCE COMPANY LIMITED Vs. PHOOL KANWAR AND OTHERS
December 8, 2014
ORIENTAL INSURANCE COMPANY LTD Vs. SITA AND OTHERS
December 23, 2014
ORIENTAL INSURANCE COMPANY LTD Vs. USHA RANI & OTHERS
September 9, 2014
ORIENTAL INSURANCE COMPANY LTD Vs. BALWINDER KAUR
January 17, 2014
ORIENTAL INSURANCE COMPANY LTD. Vs. SAVITRI DEVI
January 30, 2014
ORIENTAL INSURANCE COMPANY LTD. Vs. KRISHAN DEVI
February 7, 2014
ORIENTAL INSURANCE COMPANY LTD. Vs. GEETA RANI
February 5, 2014
ORIENTAL INSURANCE COMPANY LTD. Vs. KALU RAM
July 9, 2014
ORIENTAL INSURANCE COMPANY LTD. Vs. RACHAN KAUR AND ORS.
November 25, 2014
ORIENTAL INSURANCE COMPANY LTD., CHANDIGARH Vs. PERMANENT LOK ADALAT, FARIDABAD AND OTHERS
January 27, 2014
OSWAL WOOLEN MILLS LTD Vs. UNION OF INDIA AND OTHERS
May 23, 2014
P K SEHGAL Vs. HARYANA VIDYUT PRASARAN NIGAM LIMITED
February 6, 2014
P.B. PESTICIDES Vs. STATE OF PUNJAB
February 24, 2014
P.D. GARG Vs. STATE OF PUNJAB
March 12, 2014
P.S. SAWHNEY Vs. UNION OF INDIA AND OTHERS
January 24, 2014
P.S.G. STEELS PVT. LIMITED Vs. STATE OF HARYANA
February 28, 2014
PADAM SAIN BANSAL Vs. NATHU RAM GURSHARAN DASS AND ORS.
September 4, 2014
PADMA MALHOTRA AND ORS. Vs. RAMESH CHANDER AND ORS.
September 24, 2014
PAL FILLING STATION, DEALER BHARAT PETROLEUM CORPORATION Vs. UNION OF INDIA AND ORS.
December 4, 2014
PAL KAUR Vs. KULWANT SINGH @ JASWANT SINGH
March 25, 2014
PAL SINGH Vs. STATE OF HARYANA AND ORS.
August 25, 2014
PAL SINGH Vs. STATE OF PUNJAB AND ANOTHER
May 14, 2014
PALA RAM Vs. STATE OF HARYANA
July 10, 2014
PALA SINGH Vs. STATE OF PUNJAB
November 18, 2014
PALACE RESORT AND BANQUET ASSOCIATION Vs. STATE OF HARYANA
March 20, 2014
PALE RAM Vs. THE PRESIDING OFFICER
February 24, 2014
PALO DEVI Vs. GURMUKH SINGH
February 12, 2014
PALWINDER KAUR Vs. STATE OF PUNJAB
July 8, 2014
PALWINDER SINGH Vs. PARAMJIT KAUR DHILLON
September 22, 2014
PALWINDER SINGH Vs. LAKHBIR SINGH AND OTHERS
August 27, 2014
PALWINDER SINGH Vs. MEENU DUGGAL AND OTHERS
December 24, 2014
PALWINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
July 28, 2014
PALWINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
December 16, 2014
PANCHAYAT SAMITI THROUGH EXECUTIVE OFFICER, PANCHAYAT SAMITI, KALANAUR Vs. RAM JIWAN
September 17, 2014
PANDIT DURGA DUTT SHARMA Vs. VIDYA DEVI
January 30, 2014
PANKAJ Vs. STATE OF PUNJAB AND ANOTHER
July 23, 2014
PANKAJ Vs. STATE OF HARYANA
November 25, 2014
PANKAJ DASS Vs. STATE OF PUNJAB
July 30, 2014
PANKAJ KAUSHAL Vs. STATE OF HARYANA
January 8, 2014
PANKAJ KUMAR AND ANR Vs. STATE OF PUNJAB
November 21, 2014
PANKAJ SHARMA Vs. EDUCATION TRIBUNAL, PUNJAB AND OTHERS
September 17, 2014
PANKAJ WADHWA Vs. PURNIMA WADHWA
July 18, 2014
PANNAL LAL Vs. HSDC
February 4, 2014
PAPER WORKERS AND LABOUR UNION Vs. ANCO PAPERS LTD. AND ORS.
May 6, 2014
PAPPI ALIAS KULBIR SINGH AND ANOTHER Vs. TARSEM SINGH AND OTHERS
October 17, 2014
PARADISE COLLEGE OF EDUCATION Vs. STATE OF PUNJAB
June 25, 2014
PARAMJEET Vs. BHIM SINGH
February 21, 2014
PARAMJEET AND OTHERS Vs. JASMEET SINGH AND AND ORS
May 8, 2014
PARAMJIT KAUR Vs. TARLOK SINGH
March 12, 2014
PARAMJIT KAUR Vs. GURMAIL SINGH AND ANOTHER
January 10, 2014
PARAMJIT KAUR Vs. SUKHRAJ KAUR
January 8, 2014
PARAMJIT KAUR Vs. ELECTION TRIBUNAL, FATEHGARH SAHIB AND ORS.
November 27, 2014
PARAMJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
July 7, 2014
PARAMJIT KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
November 18, 2014
PARAMJIT KAUR AND OTHERS Vs. DARBARA SINGH AND OTHERS
January 9, 2014
PARAMJIT KAUR AND OTHERS Vs. SUKHPAL SINGH AND ANOTHER
August 21, 2014
PARAMJIT KAUR AND OTHERS Vs. STATE OF PUNJAB & ANR.
October 9, 2014
PARAMJIT KAUR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
February 19, 2014
PARAMJIT KAUR AND OTHERS Vs. STATE OF PUNJAB
December 24, 2014
PARAMJIT KUMAR SAROYA Vs. UNION OF INDIA
May 28, 2014
PARAMJIT SINGH Vs. STATE OF PUNJAB
January 8, 2014
PARAMJIT SINGH Vs. STATE OF PUNJAB
March 11, 2014
PARAMJIT SINGH Vs. STATE OF PUNJAB
May 19, 2014
PARAMJIT SINGH Vs. LAKHVINDER KAUR AND OTHERS
May 28, 2014
PARAMJIT SINGH Vs. INDIAN OIL CORPN. LTD
July 17, 2014
PARAMJIT SINGH Vs. STATE OF PUNJAB
July 21, 2014
PARAMJIT SINGH Vs. STATE OF PUNJAB
July 11, 2014
PARAMJIT SINGH Vs. STATE OF PUNJAB
April 24, 2014
PARAMJIT SINGH Vs. GRAM PANCHAYAT
February 18, 2014
PARAMJIT SINGH Vs. THE PUNJAB WAKF BOARD AND ORS.
October 9, 2014
PARAMJIT SINGH Vs. GURCHARAN SINGH SAINI AND ORS
December 19, 2014
PARAMJIT SINGH Vs. STATE OF PUNJAB
May 14, 2014
PARAMJIT SINGH Vs. STATE OF PUNJAB
December 24, 2014
PARAMJIT SINGH Vs. BACHAN SINGH AND OTHERS
December 15, 2014
PARAMJIT SINGH Vs. STATE OF PUNJAB
April 23, 2014
PARAMJIT SINGH @ BHINDA Vs. STATE OF PUNJAB
October 17, 2014
PARAMJIT SINGH ALIAS MANGAL ALIAS MANGA AND OTHERS Vs. STATE OF PUNJAB
July 17, 2014
PARAMJIT SINGH AND ANOTHER Vs. SURJIT SINGH AND ANOTHER
September 15, 2014
PARAMJIT SINGH AND OTHERS Vs. SUKHWINDER KAUR AND OTHERS
November 4, 2014
PARAMJIT SINGH CHAHAL Vs. STATE OF PUNJAB
March 22, 2014
PARAMJIT SINGH MAVI Vs. STATE OF PUNJAB AND OTHERS
July 1, 2014
PARAMJIT SINGH NIJJAR Vs. AMARJIT SINGH
August 4, 2014
PARAMPAL SINGH BHASIN Vs. PUNJAB STATE TRANSMISSION CORPORATION LTD
April 4, 2014
PARAMVIR SINGH Vs. STATE OF PUNJAB
January 10, 2014
PARAMVIR SINGH Vs. STATE OF PUNJAB
July 8, 2014
PARAS Vs. STATE OF HARYANA
February 11, 2014
PARAS KUMAR Vs. STATE OF HARYANA AND ANOTHER
December 8, 2014
PARASH RAM Vs. STATE OF HARYANA
February 13, 2014
PARBHAGIA VAN ADHIKARI SOCIAL FORESTRY Vs. DAYANAND AND ORS.
November 19, 2014
PARDEEP Vs. DHARAMBIR AND ORS.
September 23, 2014
PARDEEP Vs. STATE OF HARYANA
November 12, 2014
PARDEEP Vs. POOJA @ SUGANDHA
December 1, 2014
PARDEEP AND ANOTHER Vs. STATE OF HARYANA
December 22, 2014
PARDEEP GOYAL Vs. UNION TERRITORY, CHANDIGARH
February 10, 2014
PARDEEP KUMAR Vs. STATE OF PUNJAB
June 5, 2014
PARDEEP KUMAR Vs. BALRAM
January 13, 2014
PARDEEP KUMAR Vs. RAMESH CHAND
August 4, 2014
PARDEEP KUMAR Vs. STATE OF HARYANA
November 11, 2014
PARDEEP KUMAR Vs. STATE OF PUNJAB
December 10, 2014
PARDEEP KUMAR Vs. STATE OF PUNJAB
February 10, 2014
PARDEEP KUMAR Vs. STATE OF PUNJAB
April 2, 2014
PARDEEP KUMAR AND OTHERS Vs. GURSHARAN SINGH AND OTHERS
March 19, 2014
PARDEEP KUMAR MAHAJAN Vs. ASHWANI MEHTA
November 19, 2014
PARDEEP MANUJA Vs. PUNJAB NATIONAL BANK
July 14, 2014
PARDEEP MITTAL Vs. FINANCIAL COMMISSIONER AND OTHERS
November 27, 2014
PARDEEP SINGH Vs. PIARA DASS
December 4, 2014
PARDIP KUMAR Vs. STATE OF PUNJAB
July 8, 2014
PARDIP KUMAR Vs. STATE OF PUNJAB
July 21, 2014
PARGAT SINGH Vs. KAUSHALYA DEVI
July 18, 2014
PARGAT SINGH Vs. STATE OF PUNJAB
July 30, 2014
PARGAT SINGH Vs. STATE OF PUNJAB
December 12, 2014
PARGAT SINGH AND ORS. Vs. GURMAIL KAUR AND ORS.
December 8, 2014
PARHLAD Vs. UMED SINGH
March 27, 2014
PARHLAD SINGH Vs. STATE OF PUNJAB
October 6, 2014
PARKASH Vs. STATE OF HARYANA
October 13, 2014
PARKASH CHAND Vs. STATE OF HARYANA
September 8, 2014
PARKASH CHAND KANWAR Vs. STATE OF PUNJAB
May 20, 2014
PARKASH DEVI Vs. BAL RAM ALIAS BILLU
May 22, 2014
PARKASH KAUR Vs. STATE OF PUNJAB
July 10, 2014
PARKER HANNIFIN FRANCE SAS Vs. MAN MOHAN TALWAR
January 10, 2014
PARMATMA SINGH Vs. STATE OF PUNJAB
March 12, 2014
PARMAVATI Vs. SANJU
April 1, 2014
PARMEET SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
March 25, 2014
PARMILA DEVI Vs. AMARJIT SINGH AND ORS.
December 2, 2014
PARMINDER KAUR Vs. STATE OF PUNJAB
May 27, 2014
PARMINDER KAUR Vs. ANGREJ SINGH
August 4, 2014
PARMINDER KUMAR Vs. STATE OF PUNJAB
March 27, 2014
PARMINDER PAL SINGH WALIA Vs. STATE OF PUNJAB
November 21, 2014
PARMINDER SINGH Vs. PARAMJIT KAUR
July 23, 2014
PARMINDER SINGH Vs. STATE OF PUNJAB
June 4, 2014
PARMINDER SINGH Vs. SURJIT SINGH
July 4, 2014
PARMINDER SINGH Vs. STATE OF PUNJAB
April 7, 2014
PARMINDER SINGH @ SONU Vs. PEPSU ROAD TRANSPORT CORP
February 6, 2014
PARMINDER SINGH RAHI Vs. BSNL
August 8, 2014
PARMOD Vs. STATE OF HARYANA AND ANR
October 1, 2014
PARMOD KUMAR Vs. KULDEEP SINGH
August 13, 2014
PARMOD KUMAR Vs. STATE OF HARYANA
July 14, 2014
PARMOD KUMAR Vs. STATE OF HARYANA
February 11, 2014
PARMOD KUMAR NARANG Vs. STATE OF PUNJAB
February 21, 2014
PARSHAN SINGH Vs. STATE OF PUNJAB
July 1, 2014
PARSHANT SHARMA Vs. STATE OF HARYANA
May 27, 2014
PARSHOTAM DASS & ANR Vs. STATE OF PUNJAB
November 10, 2014
PARSHOTAM LAL Vs. STATE OF PUNJAB AND ORS
November 25, 2014
PARSHOTAM SINGH MANHAS Vs. RAJNI
February 21, 2014
PARSHURAM Vs. DUTT MEDI PRODUCT LIMITED
August 13, 2014
PARSIN KAUR AND OTHERS Vs. HARJINDER SINGH AND OTHERS
March 10, 2014
PARSINI DEVI Vs. DES RAJ
January 28, 2014
PARTAP (THROUGH LRS) AND OTHERS Vs. GRAM PANCHAYAT, MANAULI SURAT, RAJPURA AND OTHERS
December 23, 2014
PARTAP SINGH Vs. NATIONAL INSURANCE COMPANY
July 16, 2014
PARTAP SINGH Vs. UNION OF INDIA
May 1, 2014
PARTAP SINGH Vs. SWINDER SINGH
February 4, 2014
PARTAP SINGH Vs. STATE OF HARYANA
July 23, 2014
PARTAP SINGH Vs. VIJAY KUMAR
March 25, 2014
PARTHA P. DUTTA Vs. STATE OF HARYANA
May 23, 2014
PARTIBHA Vs. VEDPAL
May 7, 2014
PARTISH RAJ Vs. STATE OF PUNJAB
July 7, 2014
PARVARI DEVI Vs. PUNJAB NATIONAL BANK AND ORS.
November 13, 2014
PARVEEN Vs. STATE OF HARYANA
June 30, 2014
PARVEEN Vs. STATE OF HARYANA
July 3, 2014
PARVEEN ARORA Vs. HARYANA POWER GENERATION CORPORATION LIMITED
January 9, 2014
PARVEEN ARORA Vs. STATE OF PUNJAB
May 27, 2014
PARVEEN KHANNA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
January 24, 2014
PARVEEN KUMAR Vs. STATE OF HARYANA
July 10, 2014
PARVEEN KUMAR Vs. RAMESH KUMAR KOCHHAR AND ORS.
December 10, 2014
PARVEEN KUMAR Vs. UT CHANDIGARH & OTHERS
December 10, 2014
PARVEEN KUMAR Vs. SATISH AND OTHERS
September 10, 2014
PARVEEN KUMAR Vs. SONIA
September 4, 2014
PARVEEN KUMARI Vs. GURBIR SINGH
August 8, 2014
PARVEEN MALHOTRA Vs. STATE OF HARYANA
February 26, 2014
PARVEEN SAINI Vs. STATE OF HARYANA
February 19, 2014
PARVEEN SATIJA Vs. KIRAN AND ANOTHER
May 16, 2014
PARVEER SINGH PUREWAL Vs. STATE OF PUNJAB
May 19, 2014
PARVESH KUMAR Vs. STATE OF HARYANA
July 15, 2014
PARVINDER KAUR Vs. STATE OF PUNJAB
July 16, 2014
PARVINDER KAUR Vs. GURJIT SINGH
July 21, 2014
PARVINDER KAUR Vs. STATE OF HARYANA
May 21, 2014
PARVINDER SINGH Vs. BALBIR SINGH
July 18, 2014
PARVINDER SINGH Vs. SAMRINDER KAUR
November 12, 2014
PARVINDER SINGH KAHLON Vs. STATE OF PUNJAB
July 14, 2014
PARWARI DEVI Vs. PALA RAM
September 4, 2014
PARWATI AND ANOTHER Vs. JASVINDER SINGH AND OTHERS
November 4, 2014
PARWINDER KAUR Vs. DARSHAN SINGH
February 28, 2014
PATWINDER SINGH Vs. STATE OF PUNJAB
February 4, 2014
PAVITER KAUR Vs. TRIPAT DEEP SINGH
August 25, 2014
PAWAN @ RAJINDER SINGH Vs. STATE OF HARYANA
April 2, 2014
PAWAN DHOOT Vs. STATE OF PUNJAB
February 17, 2014
PAWAN GARG Vs. BALRAJ SINGH AND OTHER
October 17, 2014
PAWAN KUMAR Vs. SUKHDEV SINGH
July 15, 2014
PAWAN KUMAR Vs. GURCHARAN SINGH
May 27, 2014
PAWAN KUMAR Vs. AARTI RANI
July 3, 2014
PAWAN KUMAR Vs. CHANDER PAL GILL AND OTHERS
December 19, 2014
PAWAN KUMAR Vs. SUMITRA AND ORS
October 9, 2014
PAWAN KUMAR Vs. BEANT KAUR AND ORS.
November 18, 2014
PAWAN KUMAR Vs. STATE OF HARYANA
December 10, 2014
PAWAN KUMAR Vs. STATE OF HARYANA
March 27, 2014
PAWAN KUMAR Vs. STATE OF PUNJAB
January 10, 2014
PAWAN KUMAR Vs. RADHEY SHYAM SHARMA AND OTHERS
July 22, 2014
PAWAN KUMAR Vs. SUSHMA DEVI
September 3, 2014
PAWAN KUMAR Vs. STATE OF HARYANA
April 4, 2014
PAWAN KUMAR Vs. STATE OF HARYANA
May 15, 2014
PAWAN KUMAR Vs. SIROMANI GURDWARA PRABHANDAK COMMITTEE
December 11, 2014
PAWAN KUMAR Vs. NARESH KUMAR AND OTHERS
August 25, 2014
PAWAN KUMAR @ PAMMA Vs. STATE OF PUNJAB
November 21, 2014
PAWAN KUMAR @ VICKY AND OTHERS Vs. STATE OF PUNJAB
November 21, 2014
PAWAN KUMAR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
November 3, 2014
PAWAN KUMAR AND OTHERS Vs. STATE OF U T
November 19, 2014
PAWAN KUMAR DHINGRA Vs. USHA DHINGRA AND ANOTHER
October 14, 2014
PAWAN KUMAR GARG Vs. HARYANA DAIRY DEVELOPMENT COOPERATIVE FEDERATION LIMITED
August 13, 2014
PAWAN KUMAR KAUSHAL Vs. STATE OF PUNJAB
April 28, 2014
PAWAN SINGH Vs. ROHTASH
August 14, 2014
PAWAN TOOR Vs. RANBIR KAUSHAL
July 23, 2014
PAWANDEEP SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
May 26, 2014
PAWANJIT KUMAR Vs. JYOTI RANI
March 27, 2014
PAYAL BANSAL AND OTHERS Vs. NARESH AND OTHERS
December 17, 2014
PAYRE LAL Vs. PRESIDING OFFICER, LABOUR COURT-III AND ORS.
November 14, 2014
PCI LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-II
July 7, 2014
PCI LTD. (ENGG. DIVISION) Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-II
February 10, 2014
PEHLAD Vs. STATE OF HARYANA
February 6, 2014
PEPSU ROAD TRANSPORT CORPORATION Vs. THE PRESIDING OFFICER AND ORS.
November 21, 2014
PEPSU ROAD TRANSPORT CORPORATION Vs. BALA DEVI
September 9, 2014
PEPSU ROAD TRANSPORT CORPORATION Vs. HARWINDER KAUR AND OTHERS
August 1, 2014
PEPSU ROAD TRANSPORT CORPORATION AND ANOTHER Vs. LACHHMAN SINGH
August 19, 2014
PEPSU ROAD TRANSPORT CORPORATION, PATIALA MANAGING DIRECTOR Vs. STATE TRANSPORT COMMISSIONER, PUNJAB AND OTHERS
May 12, 2014
PERFECT INDUSTRIES Vs. STATE OF PUNJAB
April 24, 2014
PERFETTI VAN MELLE INDIA PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER, GURGAON
March 4, 2014
PERRYSON CYCLE PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
January 9, 2014