Case Index

Title
Date
A LALHMANGAIHA Vs. STATE OF MIZORAM
December 3, 2014
A.A. LASKAR Vs. STATE OF MIZORAM
August 6, 2014
A.B.C. INDIA LTD. Vs. COMMANDANT, 103 BN. BSF
January 9, 2014
A.OBANGMENLA JAMIR Vs. STATE OF NAGALAND
February 6, 2014
ABANI BAISHYA Vs. STATE OF ASSAM
February 26, 2014
ABCI INFRASTRUCTURE PVT. LTD. Vs. STATE OF ASSAM
June 18, 2014
ABDUL ALI Vs. STATE OF ASSAM
June 23, 2014
ABDUL GANI Vs. AL HAJI ABDUL MATIN CHOUDHURY
February 5, 2014
ABDUL GOFUR MONDAL Vs. STATE OF ASSAM AND ORS.
November 11, 2014
ABDUL JALIL MAZUMDAR S/O LATE TOYOB ALI MAZUMDAR Vs. ALAUDDIN BARBHUIYA, S/O LATE KUTUB ALI BARBHUIYA
September 3, 2014
ABDUL JALIL MAZUMDER AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
April 21, 2014
ABDUL KALAM @ GAONBURAH Vs. STATE OF ASSAM
January 21, 2014
ABDUL KARIM Vs. STATE OF ASSAM
May 5, 2014
ABDUL MALEQUE Vs. ABDUL MATIN
November 12, 2014
ABDUL MALIK Vs. STATE OF ASSAM
August 5, 2014
ABDUL MATIN Vs. ON THE DEATH OF ABDUL HUSSAIN, HIS LEGAL HEIRS
May 20, 2014
ABDUL NOOR Vs. KATAN BIBI
November 10, 2014
ABDUL RASHID Vs. STATE OF ASSAM
January 30, 2014
ABDUL SUBHAN Vs. STATE OF ASSAM
December 4, 2014
ABHAY KUMAR ROY Vs. STATE OF ARUNACHAL PRADESH, REP. BY THE CHIEF SECRETARY & ORS.
March 13, 2014
ABHIRAM PEGU Vs. STATE OF ASSAM
August 5, 2014
ABU FATEH AHMED Vs. STATE OF ASSAM
September 18, 2014
ABUL KALAM TALUKDAR Vs. STATE OF ASSAM
October 31, 2014
ACHYUT BARTHAKUR Vs. THE STATE BANK OF INDIA
October 30, 2014
AHMED HAQUE CHOUDHURY AND OTHERS Vs. STATE OF ASSAM AND OTHERS
August 6, 2014
AINUL HOQUE Vs. UNION OF INDIA
April 1, 2014
AJIBOR RAHMAN, S/O MOJIBOR RAHMAN AND ORS Vs. UNION OF INDIA ORS
March 25, 2014
AJIT BORUAH Vs. STATE OF ASSAM AND 3 ORS
March 20, 2014
AJIT KUMAR BARUAH Vs. STATE OF ASSAM
July 17, 2014
AJOY KUMAR HALOI Vs. STATE OF ASSAM
July 17, 2014
AJOY SARKAR Vs. STATE OF ASSAM
February 18, 2014
AKADDAS ALI Vs. STATE OF ASSAM
March 12, 2014
AKAHENDRA GARG Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ANOTHER
July 30, 2014
AKHIL KUMAR DUTTA Vs. STATE OF ASSAM AND ORS.
October 27, 2014
ALDRIN BEIMONGIA Vs. SAMIMA AKTAR MAZUMDER
July 3, 2014
ALI AMZAD CHOUDHURY Vs. STATE OF ASSAM & ORS.
June 2, 2014
ALI HUSSAIN Vs. STATE OF ASSAM
January 28, 2014
ALL ASSAM GRADUATE HINDI SIKSHAN PARANGAT [EQUIVALENT B. ED TEACHERS] ASSOCIATION Vs. STATE OF ASSAM AND OTHERS
April 28, 2014
ALL ASSAM HEADS OF DEPARTMENT MINISTERIAL OFFICERS ASSOCIATION Vs. STATE OF ASSAM
June 17, 2014
ALL ASSAM SECONDARY ADDITIONAL (CONTRACTUAL) TEACHERS ASSOCIATION Vs. THE STATE OF ASSAM
September 26, 2014
ALL ASSAM SETTLEMENT EMPLOYEES ASSOCIATION Vs. STATE OF ASSAM AND OTHERS
August 11, 2014
ALL ASSAM STATFED KARMACHARI AIKYA MANCH Vs. STATE OF ASSAM
January 3, 2014
ALL ASSAM TRIBAL SANGHA AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
March 3, 2014
AMELA BEGUM MAZUMDAR Vs. ABID HUSSAIN MAZUMDAR
September 11, 2014
AMINA KHATUN Vs. STATE OF ASSAM
January 22, 2014
AMINUR ISLAM AND ORS. Vs. STATE OF ASSAM
November 14, 2014
AMITABH GOSWAMI Vs. STATE OF ASSAM AND ORS.
December 9, 2014
ANANTA RAJKUMAR Vs. GOPA CHOUDHURY
August 20, 2014
ANIL BAISHYA Vs. STATE OF ASSAM
April 1, 2014
ANJALI DAS Vs. NATIONAL SMALL INDUSTRIES CORPN. LTD
July 14, 2014
ANJU SAHA Vs. GOBINDA SAHA
March 13, 2014
ANOWAR ALI Vs. STATE OF ASSAM
May 22, 2014
ANOWAR ALI Vs. THE STATE OF ASSAM
June 13, 2014
ANUPAL KALITA Vs. SMTI. SHIKHA MEDHI KALITA
October 31, 2014
ANWAR HUSSAIN Vs. STATE OF ASSAM AND OTHERS
April 8, 2014
AOD-OIL CO-OPERATIVE SOCIETY LTD Vs. STATE OF ASSAM
January 10, 2014
APOORVA KR. PADMAPATI Vs. TILOK CHANDRA DAS
June 27, 2014
APURBA DEKA Vs. STATE OF ASSAM
August 22, 2014
ARABINDA SARMA Vs. LANDARU ROY
October 21, 2014
ARJUN KUMAR Vs. STATE OF ASSAM
April 22, 2014
ARUN MANDAL Vs. STATE OF ASSAM
January 23, 2014
ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION Vs. TOMSANG PERTIN
May 27, 2014
ARUNAVA DEY Vs. STATE OF ASSAM
February 26, 2014
ARUP KR. BARUA Vs. G. K.CHOUDHURY
February 17, 2014
ASAD ALI Vs. RENU BEGUM DAUGHTER OF ASIM ALI
June 2, 2014
ASANGLA IMSONG Vs. THE STATE OF NAGALAND
October 16, 2014
ASHA BISWAS @ BARMAN Vs. KAREN BARMAN
March 4, 2014
ASHESHWAR PRASAD SINGH AND ORS. Vs. FOOD CORPORATION OF INDIA AND ORS.
October 21, 2014
ASHOK KUMAR KUHAR Vs. STATE OF ASSAM AND ORS.
August 2, 2014
ASSAM AGRICULTURAL UNIVERSITY Vs. MANJIT KUMAR BHATTACHARYA
June 13, 2014
ASSAM AGRICULTURE UNIVERSITY Vs. MANJIT KUMAR BHATTACHARYA
April 22, 2014
ASSAM COMPANY INDIA LTD. Vs. BANK OF NEW YORK MELLON
June 16, 2014
ASSAM CONDUCTORS MANUFACTURER ASSOCIATION Vs. STATE OF ASSAM
May 28, 2014
ASSAM DIPLOMA ENGINEERS SERVICES ASSOCIATION Vs. THE STATE OF ASSAM
November 18, 2014
ASSAM INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. SONAR CACHAR PUBLICATION LTD.
July 15, 2014
ASSAM POWER GENERATION CORPORATION LTD Vs. STATE OF ASSAM
August 14, 2014
ASSAM ROOFING LTD. Vs. COMMISSIONER OF INCOME TAX
January 3, 2014
ATAM BAGANG Vs. STATE OF ARUNACHAL PRADESH
June 24, 2014
ATAUR RAHMAN Vs. STATE OF ASSAM
June 13, 2014
ATOUZO PIENYU Vs. THE STATE OF NAGALAND
November 14, 2014
AVIKHO ANGAMI Vs. STATE OF NAGALAND AND ORS.
September 19, 2014
AYUB ALI @ ZAMADAR Vs. STATE OF ASSAM
November 11, 2014
AZIDA BEGUM Vs. MUSMT. REZIAA SULTANA
January 30, 2014
AZIZUR RAHMAN Vs. STATE OF ASSAM
May 20, 2014
B.DANIALA Vs. STATE OF MIZORAM
February 18, 2014
BABITA NATH Vs. STATE OF ASSAM
February 17, 2014
BABU KONWAR @ DILIP @ VINOD@ RAJIB Vs. STATE OF ASSAM
April 21, 2014
BABU URANG @ RANJIT Vs. STATE OF ASSAM
October 31, 2014
BABUR ALI @ BABBOR ALI, S/O LT SAMATULYA SHEIKH @ LATE SAMED ALI Vs. UNION OF INDIA
February 28, 2014
BAHANI TEA CO. (P) LTD. Vs. STATE OF ASSAM
February 6, 2014
BAIKUNTHA NATH DEKA Vs. MOHAN CHANDRA BORO
June 27, 2014
BAJRANG TEA TRADING COMPANY Vs. STATE OF ASSAM
June 20, 2014
BAKES ALI @ BAHEJ UDDIN Vs. UNION OF INDIA
March 25, 2014
BAKNAITHAO BARGOYARI Vs. STATE OF ASSAM
June 20, 2014
BAL BAHADUR LIMBU Vs. ASHBEL BARLOO
March 18, 2014
BALAY KR BORAH Vs. STATE OF ASSAM
January 31, 2014
BANK OF BARODA Vs. RANJAN CHETIA
September 8, 2014
BASAB RANJAN DEB Vs. STATE OF ASSAM AND ORS.
December 16, 2014
BEAUTY NANDI Vs. JILLUL HOQUE
March 20, 2014
BEGUM BAHAR Vs. MOTIUR RAHMAN
November 12, 2014
BHABASTOSH MALAKAR Vs. UNION OF INDIA
May 6, 2014
BHABESH ROY Vs. STATE OF ASSAM AND OTHERS
August 7, 2014
BHASAN CH. SARKAR AND ORS. Vs. STATE OF ASSAM
November 14, 2014
BHASKAR GOGOI Vs. STATE OF ASSAM
August 28, 2014
BHATTER (ASSAM) PLANTATION & SPINNING MILLS LTD. Vs. UNION OF INDIA
September 17, 2014
BHIM GARH Vs. STATE OF ASSAM
April 28, 2014
BHOPAL THAPA Vs. BINA BORO
September 1, 2014
BHOPAL THAPA Vs. GIRIJESH TIWARI
September 1, 2014
BHOPAL THAPA Vs. RIVA DEVI SHAW AND ORS.
September 1, 2014
BHUBAN CHANDRA BARUAH Vs. FOOD CORPORATION OF INDIA
February 18, 2014
BHUMIDHAR NATH Vs. STATE OF ASSAM
February 21, 2014
BHUPENDRA GOSWAMI Vs. UNION OF INDIA
February 12, 2014
BICHITRA BHARALI KALITA Vs. DIPAK CHANDRA KALITA
March 12, 2014
BIDYUT JYOTI PURKAYASTHA Vs. BIPASHA DEV
March 11, 2014
BIJAN SAHA Vs. STATE OF ASSAM
August 21, 2014
BIKASH CH. REGON Vs. STATE OF ASSAM
March 3, 2014
BIKASH CHANDRA BHUIYA Vs. TAPTI NANDI & 2 ORS
July 30, 2014
BINOY BHUSAN CHOUDHURY Vs. REKHA RANI DEB
February 6, 2014
BINOY CH. SARMA Vs. STATE OF ASSAM
June 6, 2014
BIPIN CHANDRA DAS Vs. THE STATE OF ASSAM
March 11, 2014
BIPLAB CHANDA Vs. STATE OF ASSAM
July 16, 2014
BIRCHA KURMI Vs. STATE OF ASSAM
December 1, 2014
BIRENDRA NATH HAZARIKA Vs. MUKITUR RAHMAN
August 19, 2014
BIROOP KR. GOGOI Vs. K.K. DEWIVEDI
June 27, 2014
BIRSHA TOPNO Vs. STATE OF ASSAM
December 1, 2014
BISA SHEIKH Vs. STATE OF ASSAM
February 20, 2014
BISHNU PRASAD DAS AND OTHERS Vs. STATE OF ASSAM AND OTHERS
September 26, 2014
BISWANATH DAS AND ANOTHER Vs. STATE OF ASSAM
April 3, 2014
BISWANATH DISTRICT JAMIYAT ULLEMA HIND Vs. STATE OF ASSAM
April 23, 2014
BKNAITHAO BARGAYARI AND OTHERS Vs. STATE OF ASSAM AND OTHERS
April 29, 2014
BOGIDHOLA TEA AND TRADING CO. PVT. LTD. Vs. UNION OF INDIA
June 23, 2014
BONGAIGAON REFINARY AND PETROCHEMICALS LTD Vs. G R ENGINEERING WORKS LTD
January 29, 2014
BONTI DUTTA W/O ANUP DAS Vs. STATE OF ASSAM
March 11, 2014
BRAHMAPUTRA CONSORTIUM LTD. Vs. STATE OF ASSAM AND ORS.
June 5, 2014
C LALBIAKTHANGA, S/O CHAWNGTLUANGA Vs. SPECIAL LAND ACQUISITION OFFICER, PIU
March 27, 2014
C LALRINENGA Vs. STATE OF MIZORAM
July 25, 2014
C. C. SAKHAWLIANA Vs. STATE OF MIZORAM
July 23, 2014
C. RAMHLUNA Vs. C. NGUNLIANCHUNGA
September 6, 2014
CACHAR PAPER MILL OFFICERS & SUPERVISORS ASSOCIATION Vs. M.V. NARASIMHA RAO
March 12, 2014
CACHAR PAPER PROJECT WORKERS UNION Vs. STATE OF ASSAM
March 24, 2014
CHABI BHORALEE @ CHABBI BHORALEE Vs. STATE OF ASSAM
February 14, 2014
CHAKRA BHARALI Vs. UNION OF INDIA
March 6, 2014
CHALZIKA Vs. STATE OF MIZORAM
June 18, 2014
CHANDAN DAS Vs. STATE OF ASSAM
March 4, 2014
CHANDRA KR. BARUAH Vs. STATE OF ASSAM AND ORS.
May 26, 2014
CHANDRA SAKHI SINGHA Vs. BIDYA PATI SINGHA (SINHA)
September 15, 2014
CHILDREN WELFARE ASSOCIATION Vs. THE STATE OF ASSAM
October 31, 2014
CHITRA KUMAR NATH Vs. STATE OF ASSAM
February 10, 2014
COMMISSIONER AND PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM Vs. RAHI DUTTA
February 28, 2014
COMMISSIONER OF TAXES Vs. MEGHA ASSAM COAL MINES INDIA PVT. LTD.
October 27, 2014
CONSTABLE 881, GAUTOM BRAHMA Vs. STATE OF ASSAM
March 27, 2014
CORPORAL KUNDAN SINGH SUMAN CLK GD Vs. UNION OF INDIA
February 11, 2014
DALBIR SINGH Vs. UNION OF INDIA AND OTHERS.
June 11, 2014
DALIM DAS, S/O LATE SURENDRA NATH DAS Vs. STATE OF ASSAM
August 26, 2014
DALIMI RONGPI Vs. STATE OF ASSAM AND ORS
June 10, 2014
DARCL LOGISTICS LTD Vs. GAIL [INDIA] LTD
June 23, 2014
DEBA KANTA DAS Vs. OIL & NATURAL GAS CORPORATION LIMITED
November 27, 2014
DEBABRATA PHUKAN Vs. STATE OF ASSAM
February 21, 2014
DEBASHISH ROY Vs. UNITED BANK OF INDIA
August 11, 2014
DEBASHISH SEN Vs. SHYAMAL PAUL
February 24, 2014
DEBASISH BISWAS Vs. STATE OF ARUNACHAL PRADESH AND ORS
March 10, 2014
DEBEN CHANDRA MEDHI Vs. ASSAM ELECTRICITY GRID CORPO-RATION LTD.
November 25, 2014
DEEPAK KARMAKAR Vs. STATE OF ASSAM
March 13, 2014
DEEPAK TAYENG Vs. STATE OF ARUNACHAL PRADESH
June 26, 2014
DENE MENA Vs. STATE OF ARUNACHAL PRADESH & OTHERS
September 12, 2014
DEVENDRA SETHIA Vs. STATE OF ASSAM AND ORS.
November 14, 2014
DHARITRI BARMAN Vs. GAUHATI HIGH COURT
August 26, 2014
DHENURAM MILI Vs. STATE OF ASSAM
July 17, 2014
DHIRAJ BURMAN Vs. CENTRAL BUREAU OF INVESTIGATION
January 3, 2014
DHIRAJ KUMAR Vs. UNION OF INDIA
June 6, 2014
DHRUBA DAS Vs. ZAKIR HUSSAIN KHAN
September 16, 2014
DHRUBA DAS AND ORS. Vs. ZAKIR HUSSAIN KHAN AND ORS.
September 26, 2014
DHRUBAJYOTI GOSWAMI Vs. STATE OF ASSAM AND ORS.
December 4, 2014
DHUBRI ZILA ANUSUCHIT JATI PARISHAD Vs. STATE OF ASSAM
May 13, 2014
DIFOLU ASSOCIATES Vs. JAMINA KHATUN
June 27, 2014
DIFUL DAS Vs. STATE OF ASSAM
December 11, 2014
DIJEN ROY Vs. STATE OF ASSAM
August 22, 2014
DILIP CHANDRA KALITA Vs. STATE OF ASSAM
May 9, 2014
DILIP DUTTA Vs. STATE OF ASSAM
May 13, 2014
DILIP KUMAR SENGUPTA Vs. SHIULI SEN
January 28, 2014
DIPAK KR. DAS Vs. THE STATE OF ASSAM
December 1, 2014
DIPAK KUMAR CHOUDHURY Vs. STATE OF ASSAM
May 6, 2014
DIPAK PASWAN Vs. STATE OF ASSAM AND OTHERS
July 30, 2014
DIPAK SAHA AND ORS. Vs. STATE OF ASSAM AND ORS.
November 13, 2014
DIPAK TIRKY Vs. STATE OF ASSAM
March 19, 2014
DIPALI SEN Vs. THE STATE OF ASSAM TO BE REPRESENTED BY THE COMMISSIONER & SECRETARY TO THE GOVT. OF ASSAM
October 15, 2014
DIPNARAYAN MISHRA AND ORS. Vs. STATE OF ASSAM AND ORS.
May 29, 2014
DIPTI CHOUDHURY Vs. SANGEETA MANDAL @ SANGITA DAS
March 28, 2014
DIPTIMONI BORAH, D/O LT ATUL BORAH Vs. STATE OF ASSAM
September 6, 2014
DIRECTORATE GENERAL ASSAM RIFLES Vs. SASHI KUMAR BARMAN
April 1, 2014
DON AYENGIA Vs. STATE OF ASSAM
April 2, 2014
DOYA MISHRA Vs. STATE OF ASSAM
December 11, 2014
DR NARAYAN DEBNATH Vs. STATE OF ASSAM & OTHERS
August 25, 2014
DR. ABONI KUMAR KALITA Vs. SMTI MONALISA SHARMA AND OTHERS
January 9, 2014
DR. MALINEE GOSWAMI Vs. STATE OF ASSAM & ANR.
May 27, 2014
DR. R. LALTHANGLIANA Vs. CHALROSANGA RALTE AND OTHERS
September 6, 2014
DUBRAJ HEMRON Vs. ABRAHAM CHALL
April 2, 2014
DUBRAJ HEMRON Vs. ABRAHAM CHALL
May 8, 2014
DUBRAJ HEMRON, RESIDENT OF HOLOTUP GAON, MOUZA HAPJAN, ASSAM Vs. ABRAHAM CHALL
May 6, 2014
DURGA FILLING STATION Vs. INDIAN OIL CORPORATION LTD.
December 4, 2014
DURGA SWARGIARY, S/O. LATE SARAT SWARGIARY Vs. STATE OF ASSAM
May 15, 2014
ELECTION COMMISSION OF INDIA Vs. STATE OF NAGALAND
May 16, 2014
EMPLOYEES STATE INSURANCE CORPORATION Vs. ASSAM GOLD TEA (P) LTD.
October 27, 2014
ENAM RABBANI Vs. SALMA RAHMAN
August 22, 2014
ENGINEERS CONSTRUCTION Vs. STATE OF ASSAM
July 15, 2014
ER. VIPULHOU LHOUNGU Vs. THE NAGALAND PHYSICAL PLANNER ASSOCIATION (NPPA)
August 2, 2014
ESRAFIL ALI Vs. STATE OF ASSAM
April 29, 2014
FIROJA BEGUM Vs. STATE OF ASSAM
January 3, 2014
FULESSA BEGUM & OTHERS Vs. STATE OF ASSAM & OTHERS
September 23, 2014
GAMBANG BASUMATARY Vs. STATE OF ASSAM
February 18, 2014
GANESH CH. HAZARIKA Vs. UNITED BANK OF INDIA
March 6, 2014
GANESH CHAKRABORTY Vs. A C BORDOLOI
March 21, 2014
GAUHATI MILLS PRIVATE LIMITED Vs. STATE
April 30, 2014
GEORGE LALROMAWIA, JOINT DIRECTOR, SOIL & WATER CONSERVATION DEPARTMENT, GOVT OF MIZORAM Vs. STATE OF MIZORAM
May 17, 2014
GH VIJAPURA Vs. STATE OF ASSAM
August 19, 2014
GHANA KANTA BARUAH Vs. STATE OF ASSAM
February 4, 2014
GHANA KANTA DEKA Vs. UNION OF INDIA AND OTHERS
June 26, 2014
GHANA PEGU Vs. BINOD KUMAR AGARWALA
January 23, 2014
GHANA PEGU Vs. STATE OF ASSAM
January 23, 2014
GHANSHYAM SARDA, SON OF LATE SHIWLAL SARDA Vs. SHIV SHANKAR TRADING CO A PROPRIETORIAL
January 6, 2014
GHOORONIA TEA CO.PVT. LTD. Vs. PRESIDING OFFICER, LABOUR COURT
November 26, 2014
GIAS UDDIN ALI @ GIYASUDDIN Vs. STATE OF ASSAM
January 29, 2014
GIASUDDIN AHMED Vs. SIRAJUL ISLAM
October 28, 2014
GIRIN BARUAH Vs. STATE OF ASSAM
May 16, 2014
GIRIN DEKA Vs. STATE OF ASSAM
March 25, 2014
GIRIN DEKA Vs. STATE OF ASSAM
July 25, 2014
GITA TANTI Vs. WARREN TEA LIMITED AND ORS.
September 9, 2014
GOBIN CHANDRA BORA Vs. ASSAM AGRICULTURAL UNIVERSITY
August 6, 2014
GOBIN CHANDRA BORA Vs. ASSAM AGRICULTURAL UNIVERSITY, JORHAT
August 29, 2014
GOBINDA HALOI Vs. SAMIN BARMAN
February 26, 2014
GOBINDA MANDAL Vs. STATE OF ASSAM
July 17, 2014
GOPAL AGARWAL Vs. UNION OF INDIA
November 13, 2014
GOPAL CHANDRA SHILL Vs. KESHAB CHANDRA SHILL
July 24, 2014
GOPIKA RANJAN PAUL Vs. RABINDRA KR. DHAR
April 9, 2014
GOVERNING BODY, NOWGONG COLLEGE, NAGAON Vs. ELECTION COMMISSION OF INDIA
March 31, 2014
GREEN ASSAM TEA INDUSTRIES Vs. UNION OF INDIA
November 28, 2014
GREEN VIEW TEA & INDUSTRIES, TINSUKIA Vs. STATE OF ASSAM
August 26, 2014
GREENPLY INDUSTRIES LIMITED Vs. GREENLAM INDUSTRIES LIMITED
April 10, 2014
GUNA KANTA TAMULI Vs. THE STATE OF ASSAM
December 3, 2014
GUNABALA BORA AND ORS. Vs. PADMALATA DAS OJHA AND ORS.
August 19, 2014
GUTTU & COMPANY(P) LTD. Vs. STATE OF ASSAM
May 15, 2014
GUWAHATI MUNICIPAL CORPORATION Vs. INTERNATIONAL CONSTRUCTION LTD.
May 5, 2014
H LALNUNTLUANGA S/O H SANGLIANA Vs. P C LALAWMPUIA S/O ROSANGA
August 19, 2014
H LALRAMENGA S/O HNIARKUNGA Vs. UNION OF INDIA
January 16, 2014
H ROHLUNA Vs. L THANGMAWIA
September 6, 2014
H. ACHUMI STEELS Vs. UNION OF INDIA
January 31, 2014
H. LALHRILMAWIA Vs. STATE OF MIZORAM
April 10, 2014
H. LALROPIANGA Vs. MIZORAM UNIVERSITY
May 23, 2014
HADI HUSSAIN Vs. SAFIQUL HUSSAIN
February 26, 2014
HAGE TERA Vs. HAGE APPO & ANOTHER
May 9, 2014
HARAKANTA BORO Vs. STATE OF ASSAM
May 29, 2014
HARE RAM Vs. RATAN MAHANTA
August 22, 2014
HAREKRISHNA TALUKDAR Vs. ASSAM POWER DISTRIBUTION CO. LTD
June 26, 2014
HAREN PATGIRI Vs. STATE OF ASSAM
January 21, 2014
HARENDRA NATH SARMA Vs. THE STATE OF ASSAM
November 13, 2014
HARENDRA OJHA Vs. SURESH CHOUDHURY
April 11, 2014
HARI CHANDRA DAS Vs. STATE OF ASSAM
August 22, 2014
HARI MOHAN Vs. UNION OF INDIA
August 14, 2014
HASNA ARA BEGUM Vs. KAUSHIK RANJAN DAS
November 3, 2014
HAWKINS COOKERS LIMITED AND ORS. Vs. STATE OF ASSAM AND ORS.
November 14, 2014
HELEN SIHMINGTHANGI Vs. DIRECTOR, INDUSTRIES DEPARTMENT
May 30, 2014
HEM CHANDRA CHUTIA Vs. ASSAM COOPERATIVE APEX BANK LTD.
March 19, 2014
HIMANGSHU PAUL CHOUDHURY Vs. STATE OF ASSAM
February 3, 2014
HIMANTHA SAIKIA Vs. STATE OF ASSAM AND 5 ORS
March 19, 2014
HINDUSTAN PAPER CORP. LTD. OFFICERS & SUPERVISORS ASSOCIATION Vs. M.V. NARASIMHA RAO
March 10, 2014
HINDUSTAN UNILEVER LTD. Vs. COMMISSIONER OF C. EX., DIBRUGARH
March 5, 2014
HIRANYA KUMAR SAHARIA AND OTHERS Vs. STATE OF ASSAM AND OTHERS
September 23, 2014
HIREN DAS Vs. STATE OF ASSAM
June 23, 2014
HRANGHNUNI Vs. LALRINTLUANGI AND ORS.
September 29, 2014
HRANGMANA, S/O LIANBULA Vs. STATE OF MIZORAM
July 23, 2014
HUMAN WELFARE MISSION Vs. STATE OF ASSAM
January 23, 2014
HURA RANA Vs. RAJIV GANDHI UNIVERSITY
June 18, 2014
HUSSAIN ALI Vs. STATE OF ASSAM AND ORS.
September 22, 2014
HUSSENA HAZARIKA Vs. MOZIDA KHATUN
February 6, 2014
I.A. KHAN Vs. UNION OF INDIA
August 22, 2014
IBUNAGOSANA SINGHA Vs. STATE OF ASSAM
March 11, 2014
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. BAHPATI SAIKIA
September 11, 2014
ILEN GOGOI Vs. THE STATE OF ASSAM
December 9, 2014
IMDADUR RAHMAN & OTHERS Vs. STATE OF ASSAM & OTHERS
April 25, 2014
IMTILEMBA SANGTAM Vs. SPEAKER
November 12, 2014
IN RE Vs. STATE OF ASSAM
October 27, 2014
IN RE Vs. STATE
June 18, 2014
IN RE: THE COMMISSIONER & SECRETARY, ASSAM Vs. STATE
March 20, 2014
INDIAN MEDICAL ASSOCIATION (ASSAM STATE BRANCH) & ANOTHER Vs. STATE OF ASSAM & OTHERS
October 30, 2014
INDIAN OIL CORPORATION LTD. Vs. STATE OF ASSAM AND ORS.
December 2, 2014
INDIRA DEVI Vs. STATE OF ASSAM
July 30, 2014
INDRA MOHAN PATOR Vs. UNITED BANK OF INDIA
January 3, 2014
ISLAM UDDIN LASKAR Vs. STATE OF ASSAM
July 17, 2014
ISMAIL UDDIN Vs. UNION OF INDIA
June 25, 2014
J LIANNGHAKA Vs. LALRAMTHANGA
July 2, 2014
JAGADISH DEKA AND OTHERS Vs. STATE OF ASSAM AND OTHERS
June 6, 2014
JAGANNATH MAHANTA Vs. SADEK ALI
October 28, 2014
JAGO MOHAN BASUMATARY Vs. P. P. VERMA
January 6, 2014
JAHANARA BEGUM Vs. RUSTOM ALI BHUYAN @ RUSTOM, BHUYAN
February 14, 2014
JAHIRUDDIN AHMED Vs. STATE OF ASSAM
February 17, 2014
JAIN AND ASSOCIATES Vs. NANDITA ACHARJEE
October 15, 2014
JALAL UDDIN CHOUDHURY Vs. STATE OF ASSAM
December 12, 2014
JALLAN GOLAGHAT TEA CO. PVT. LTD. Vs. UNION OF INDIA
November 28, 2014
JAMALUDDIN AHMED Vs. ANOWARA BEGUM
September 9, 2014
JAMILA KHATUN, HINDI TEACHER Vs. STATE OF ASSAM
March 11, 2014
JAMINI KUMAR BAISHYA AND ORS. Vs. GOVERNMENT OF ASSAM AND ORS.
November 13, 2014
JANARDAN SAIKIA Vs. STATE OF ASSAM
December 16, 2014
JATIL BARDOLOI Vs. STATE OF ASSAM
July 22, 2014
JAY CHANDRA CHUTIA Vs. STATE OF ASSAM
September 17, 2014
JAYANTA BARUAH Vs. DILIP BARUAH
January 23, 2014
JAYANTA BARUAH Vs. DILIP BARUAH
February 14, 2014
JAYANTA BORAH Vs. STATE OF ASSAM AND ORS.
April 15, 2014
JEEWAN MADHURI NEOG BORA, W/O LATE ATUL CHANDRA BORA Vs. STATE OF ASSAM
March 31, 2014
JEHERUL ISLAM Vs. STATE OF ASSAM
August 19, 2014
JIBESH DAS Vs. STATE OF ASSAM
March 3, 2014
JISHNU NATH Vs. STATE OF ASSAM & ORS.
May 28, 2014
JITEN MALAKAR, SON OF LATE BALIRAM MALAKAR Vs. STATE OF ASSAM
April 28, 2014
JITENDRA SARMA AND OTHERS Vs. STATE OF ASSAM AND OTHERS
September 19, 2014
JITU HAZARIKA Vs. STATE OF ASSAM & ORS
April 4, 2014
JITUMONI BARMAN Vs. CHANDRA KANTA BARMAN
January 21, 2014
JOGEN TALUKDAR Vs. ALOK RAWAT AND 3 ORS.
March 3, 2014
JOGIGHOPA ASHOK KAGAJKAL SRAMIK SANTHA Vs. THE STATE OF ASSAM
November 27, 2014
JOGNESWAR SUT Vs. CENTRAL BUREAU OF INVESTIGATION
February 6, 2014
JOHN ALI Vs. THE STATE OF ASSAM
September 3, 2014
JOYNAL ABEDIN Vs. THE STATE OF ASSAM
January 29, 2014
JUMKAR BASAR Vs. KARJUM BASAR
December 18, 2014
JUMMAR ETE Vs. STATE OF ARUNACHAL PRADESH AND ORS.
June 23, 2014
JUNED AHMED MAZARBHUIYA, SON OF LATE ABDUL MANNAN MAZARBHUIYA, RESIDENT OF VILLAGE BHATIRKUPA PART Vs. THE STATE OF ASSAM AND OTHERS
September 19, 2014
JUSMITA BORAH Vs. STATE OF ASSAM
June 26, 2014
JYOTI BARUAH, D/O P BARUAH Vs. STATE OF ASSAM
August 7, 2014
JYOTIMA MAZUMDER DAS Vs. STATE OF ASSAM
September 15, 2014
JYOTSNARANI PODDAR Vs. STATE OF ASSAM
May 8, 2014
K LALBIAKMAWIA Vs. STATE OF MIZORAM
June 17, 2014
K LALHLUNA, S/O RUALKHUMA Vs. STATE OF MIZORAM
February 4, 2014
K ZORAMMAWIA, Vs. STATE OF MIZORAM
July 17, 2014
K. LALHRIATMAWIA Vs. ZOTHANMAWII AND ORS.
August 6, 2014
K. LALRINGA Vs. P.C. RINZUALA
June 19, 2014
K.M. SARMAH ELECTRICALS Vs. INDIAN OIL CORPORATION LIMITED
May 20, 2014
KAILASH CH SARMA Vs. PUNJAB NATIONAL BANK
November 28, 2014
KAILASH SARAF @ KAILASH CHANDRA SARAF Vs. SAMPATI DEVI SARAF
July 16, 2014
KAJAL GHOSH Vs. SANJOY GHOSH
February 26, 2014
KAJAL KUMAR PAUL Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL, KOLKATA
June 3, 2014
KAJAL KUMAR PAUL Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
June 11, 2014
KALACHAND BARMAN Vs. UNION OF INDIA
January 21, 2014
KALI RAM DEKA Vs. UDAY DEKA
October 20, 2014
KALI RAM DEKA THROUGH LRS. ETC. Vs. UDAY DEKA AND OTHERS ETC.
October 21, 2014
KALYANBHAII MAYABHAI FINANCIAL SERVICES PVT LTD Vs. OIL INDIA LIMITED EMPOYEES PROVIDENT FUND
August 4, 2014
KAMAL KUMARI SUBBA Vs. UNITED BANK OF INDIA
January 8, 2014
KAMALA KANTA SAHARI AND ORS. Vs. ASSAM AGRICULTURAL UNIVERSITY AND ORS.
September 26, 2014
KAMENG DOLO Vs. ATUM WELLY
October 27, 2014
KAMINI MOHAN DAS Vs. STATE OF ASSAM
February 3, 2014
KAMRUL IKBAL HASAN @ MAMUN Vs. STATE OF ASSAM
September 1, 2014
KANAK BORO, S/O PANDI RAM BORO Vs. STATE OF ASSAM
March 24, 2014
KANCHI SANKARA HEALTH & EDUCATIONAL FOUNDATION Vs. STATE OF ASSAM
April 9, 2014
KAPAHI SALOI Vs. STATE OF ASSAM
February 11, 2014
KARNATAKA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD. Vs. STATE OF ARUNACHAL PRADESH & OTHERS
June 20, 2014
KARUNA ROY Vs. STATE OF ASSAM
February 11, 2014
KASHEM ALI @ ABUL KASHEM Vs. STATE OF ASSAM
February 28, 2014
KASHI TELI @ SHAH Vs. BHAGIRAT KAHAR
May 7, 2014
KAUSHAL KUMAR DAS Vs. SMTI NILIMA MUDOI
April 25, 2014
KESHAB CH. MAHANTA AND ORS. Vs. KHAGENDRA NATH CHETIA AND ANR.
April 9, 2014
KESHAM ALI @ ABDUL KESHAM Vs. STATE OF ASSAM
February 28, 2014
KETAKI SINGHA, W/O LATE BIRMANGAL SINGH Vs. STATE OF ASSAM
September 2, 2014
KHABIR UDDIN SK Vs. STATE OF ASSAM & OTHERS
August 29, 2014
KHAGEN BURAGOHAIN Vs. STATE OF ASSAM
January 28, 2014
KHAGENDRA NATH SARMA Vs. LEENA THAKURIA
August 8, 2014
KHAITHUAMA & 3 ORS. Vs. STATE OF MIZORAM & 3 ORS.
August 4, 2014
KHAN NAZRUL ISLAM Vs. UNION OF INDIA
September 22, 2014
KHARGESWAR CHETIA, LAKHIMPUR Vs. STATE OF ASSAM
May 21, 2014
KHASNUR ALI Vs. KHARGESWAR BARUAH AND ORS.
November 13, 2014
KHIRODE SINGHA Vs. BIKHALATA DEVI
May 19, 2014
KHUDNABARI HIGH SCHOOL Vs. STATE OF ASSAM
February 5, 2014
KIRON DAS Vs. STATE OF ASSAM AND ORS.
June 9, 2014
KISHORE BHUYAN Vs. STATE OF ASSAM
August 7, 2014
KISHORE SARMA Vs. SANWARMAL AGARWALLA
August 5, 2014
KOHIMA BENCH TOUVIU Vs. STATE OF NAGALAND
September 19, 2014
KOLLOL KUMAR DUTTA, S/O N C DUTTA Vs. UNION OF INDIA
March 5, 2014
KOLLOLMOY DEY Vs. THE ASSAM ELECTRICITY BOARD
December 16, 2014
KONLORA BEZ Vs. BAHADUR KAMAN
September 2, 2014
KOUSTUV KAKATI Vs. PADMAJA DEKA
February 14, 2014
KRITI HAZARIKA(DR.) Vs. JISHNU NATH (DR.) AND OTHERS
June 23, 2014
KUMUD PATHAK Vs. NUMALIGARH REFINARY LIMITED (A GOVERNMENT OF INDIA ENTERPRISE)
October 22, 2014
L. SURUCHI DEVI Vs. MD. A.B. EUNUS
June 27, 2014
LAKHESWAR DAS Vs. UNION OF UNDIA
May 27, 2014
LAKSHYA MEDHI Vs. STATE OF ASSAM
August 19, 2014
LALAWMPUIA S/O H B THANZAMA Vs. STATE OF MIZORAM
June 26, 2014
LALAWMPUIA, S/O LALDANMAWIA Vs. STATE OF MIZORAM
February 14, 2014
LALCHHANDAMA, S/O LALDINLIANA Vs. STATE OF MIZORAM
June 11, 2014
LALCHHUANGI W/O RALZATAWNA Vs. THANMAWII W/O RAMLIANA
January 17, 2014
LALDINGLIANI HLYCHHO Vs. STATE OF MIZORAM
July 23, 2014
LALDINGLIANI HLYCHHO Vs. STATE OF MIZORAM AND OTHERS
July 25, 2014
LALFAKZUALA S/O CHUAHMAWIA (L), BUNGKAWN TUIKHUR VENG, AIZAWL Vs. R LALSAWMLIANA S/O CHALBUANGA (L)
September 24, 2014
LALKANGLOVA SAILO Vs. NGURTHANTLUANGI SAILO
June 5, 2014
LALLIANPUII R/O PETER STREET, KHATLA Vs. UPC OF MIZORAM
July 4, 2014
LALMALSAWMA Vs. STATE OF MIZORAM
July 31, 2014
LALNUNMAWII PUDAITE W/O MALSAWMA Vs. LALHUZAMI W/O F MALSAWMTLUANGA
January 16, 2014
LALNUNSANGA, S/O VANLALTLUANGA, R/O COLLEGE VENG, AIZAWL, MIZORAM Vs. STATE OF MIZORAM
March 25, 2014
LALNUNSIAMI AND ORS. Vs. C. CHAMAW AND ORS.
December 4, 2014
LALPARLIANA SAILO S/O BAWIHLIANA Vs. STATE OF MIZORAM
May 28, 2014
LALSANGLIANA, S/O RAMHLUNA HNAMTE Vs. ANIL VINWAS
August 29, 2014
LALSAWICHHUNGA SAILO Vs. STATE OF MIZORAM
August 19, 2014
LALTHANZAUVA S/O ZAKAPA Vs. UNION OF INDIA
April 22, 2014
LALZEMAWIA Vs. STATE OF MIZORAM
July 22, 2014
LATIFAR RAHMAN CHOUDHURY Vs. STATE OF ASSAM AND ORS.
May 2, 2014
LAXMI HAZARIKA Vs. MANJUR ALI
January 24, 2014
LEGAL HEIRS OF PREMODA DEVI Vs. SABITRI DEVI
November 24, 2014
LEPDENSANGBA Vs. STATE OF NAGALAND
August 21, 2014
LHOUKIE-II Vs. STATE OF NAGALAND
April 7, 2014
LIANKIAUVA, S/O HRELUAIA (L), Vs. STATE OF MIZORAM
October 1, 2014
LOHIT MARKETING PVT. LTD Vs. STATE OF ASSAM
June 20, 2014
LOMBO TAYENG Vs. MUK PERTIN
November 21, 2014
LUNA DEKA BARUAH Vs. STATE OF ASSAM
March 13, 2014
LUTFOR RAHMAN AKAND Vs. STATE OF ASSAM
February 12, 2014
LUTHFUR RAHMAN BARBHUYAN Vs. KACHARI MASZID
February 7, 2014
LUXOR WRITING INSTRUMENTS PRIVATE LTD. AND OTHERS Vs. STATE OF ASSAM AND OTHERS
July 15, 2014
M.K. SHAH EXPORT LTD. Vs. BHAWANI SHANKAR BAGARIA
November 28, 2014
M/S NATIONAL INSURANCE COMPANY LTD Vs. MD. RAMJAN ALI
February 18, 2014
M/S ORANG TEA ESTATE Vs. UNION OF INDIA
May 16, 2014
M/S. MATRIX ASSOCIATES Vs. STATE OF ASSAM
March 27, 2014
M/S. P.N. PHARMA MARKETING SERVICE PVT. LTD. Vs. M/S. NICHOLAS PIRAMAL INDIA LIMITED
April 9, 2014
M/S. PARLE BISCUITS LTD. Vs. STATE OF ASSAM
March 26, 2014
MAA FURNISHING Vs. STATE BANK OF INDIA
February 13, 2014
MADHU MUNDA Vs. STATE OF ASSAM
July 31, 2014
MAFIZUDDIN Vs. STATE OF ASSAM
May 2, 2014
MAHAL CHAND MOTILAL KOTHARI PVT. LTD. Vs. CENTRAL BUREAU OF INVESTIGATION
September 17, 2014
MAHENDRA DUTTA Vs. DIMBESWAR PEGU
January 10, 2014
MAHENDRA NARAYAN NATH Vs. HAREN BORO
January 10, 2014
MAILATA TALUKDAR Vs. JOY KANTA TALUKDAR
February 26, 2014
MAJAHAR HUSSAIN Vs. STATE OF ASSAM AND ORS.
May 20, 2014
MAJIBUR RAHMAN Vs. STATE OF ASSAM
May 28, 2014
MALINEE GOSWAMI Vs. THE STATE OF ASSAM
June 13, 2014
MALINEE GOSWAMI Vs. STATE OF ASSAM
June 12, 2014
MALUK YOMGAM Vs. DAMLI YOMCHA
September 30, 2014
MAMTAJ HUSSAIN Vs. MENOKA DUTTA
February 26, 2014
MANAGEMENT OF BAGHJAN TEA ESTATE Vs. ISHAK KORKORIA
February 20, 2014
MANAGEMENT OF BEHUBAR TEA ESTATE Vs. SECRETARY
September 2, 2014
MANAGEMENT OF COSSIPORE TEA ESTATE Vs. BAGAN PANCHAYAT OF COSSIPORE TEA ESTATE, CACHAR
April 4, 2014
MANAGEMENT OF DOYAPORE TEA ESTATE Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
February 3, 2014
MANAGEMENT OF M/S ESCORTS CONSTRUCTION EQUIPMENT LTD Vs. STATE OF ASSAM
August 28, 2014
MANGALA PETROLEUM ASSOCIATES Vs. MAHESH MOTORS
August 19, 2014
MANIK CHAND & SONS (JEWELLERS) PVT LTD Vs. STATE OF ASSAM AND 3 ORS
March 21, 2014
MANIRAM HIRA, S/O LAMBA HIRA Vs. STATE OF ASSAM
March 20, 2014
MANISH KR SINGHANIA Vs. AMRIT HATCHERIES PVT LTD
March 26, 2014
MANISH KUMAR Vs. UNION OF INDIA
December 4, 2014
MANJITA RANI BASUMATARY Vs. STATE OF ASSAM
March 6, 2014
MANOJ JADAV @ YADAV Vs. STATE OF ASSAM
February 10, 2014
MANRAJNAHATA AND ANOTHER Vs. STATE OF ASSAM AND ANOTHER
September 18, 2014
MARY YIMCHUNGER Vs. CHIEF SECRETARY
June 11, 2014
MASAR ALI Vs. STATE OF ASSAM
August 6, 2014
MASHRAF HUSSAIN LASKAR Vs. STATE OF ASSAM
May 20, 2014
MASTER LALHRUAITLUANGA, S/O LALROKIMA (L) Vs. VANLALPARI, D/O RALZINGA (L)
September 24, 2014
MAUSUMI REKHA KHAUND Vs. STATE OF ASSAM
June 5, 2014
MAYA BORDOLOI Vs. ASSAM CO-OPERATIVE APEX BANK LTD.
December 2, 2014
MAYONG HIT SADHANI FISHERY SAMABAI SAMITY LTD. Vs. STATE OF ASSAM
February 21, 2014
MCLEOD RUSSEL INDIA LTD. Vs. STATE OF ASSAM & OTHERS
September 23, 2014
MD BAHARUDDIN Vs. STATE OF ASSAM
November 5, 2014
MD FAIZUL HAQUE SON OF LATE MAJILA SHEIKH Vs. STATE OF ASSAM AND ORS ; DIRECTOR OF AGRICULTURE, ASSAM; DISTRICT AGRICULTURE OFFICER, DARRANG
October 14, 2014
MD FAZAR ALI Vs. UNION OF INDIA
January 31, 2014
MD HAMID ALI S/O RAHMAN ALI Vs. MD RUSTOM ALI S/O LATE ABDUR RAHMAN
September 4, 2014
MD HAREN AHMED Vs. STATE OF ASSAM
May 6, 2014
MD ISLAM UDDAIN LASKAR Vs. STATE OF ASSAM
January 30, 2014
MD SAFIULLAH Vs. FOOD CORPORATION OF INDIA & OTHERS
July 31, 2014
MD TAIZUDDIN AHMED Vs. MUSTT NEKJAN BIBI W/O MD KHARSHED ALI
October 30, 2014
MD. ABDUL MOTIN Vs. STATE OF ASSAM
January 30, 2014
MD. ABUL KASEM Vs. STATE OF ASSAM
April 25, 2014
MD. AJIBOR RAHMAN Vs. UNION OF INDIA
March 25, 2014
MD. ALAM Vs. AMBICA PRASAD
April 4, 2014
MD. AMIR ALI Vs. STATE OF ASSAM
May 20, 2014
MD. ANUWAR HUSSAIN Vs. UNION OF INDIA
March 4, 2014
MD. ANWAR HUSSAIN CHOUDHURY Vs. JITESH KHOSHLA
June 27, 2014
MD. ATAUR REHMAN MAZARBHUIYA @ ATABUR Vs. STATE OF ASSAM
April 22, 2014
MD. FAZAL AHMED Vs. MD. NOZMUL ISLAM
March 18, 2014
MD. GOFFAR ALI Vs. MD. GOLAM ALI AND OTHERS
April 29, 2014
MD. HAJI SAMSUL HOQUE TALUKDAR @ PAKHI MIA @ MUNNA BHAI Vs. UNION OF INDIA
May 27, 2014
MD. IMRANUL HOQUE, S/O SHAMSUL HOQUE, VILLAGE Vs. MANIK TALUKDAR AND OTHERS
September 9, 2014
MD. IQUBAL HUSSAIN Vs. STATE OF ASSAM
February 14, 2014
MD. JAINUDDIN ALI @ JOINUDDIN ALI @ JOINUDDIN Vs. UNION OF INDIA
March 13, 2014
MD. JOYNAL ABEDIN Vs. STATE OF ASSAM
June 25, 2014
MD. LUTHFUR REHMAN BARBHUIYA Vs. KACHARI MASZID
February 7, 2014
MD. MOINUL HAQUE Vs. FOOD CORPORATION OF INDIA
January 28, 2014
MD. MOYNUL HOQUE Vs. STATE OF ASSAM
March 14, 2014
MD. RAJAB ALI Vs. MANJULA KHATOON
March 14, 2014
MD. SABUL HUSSAIN, S/O. LATE MIACHAN Vs. MD. ABDUL JALIL MIAH, SON OF LATE MIACHAN FAKIR, NO.2 BUNBAHARGAON, MOUZA
June 5, 2014
MD. SAHIDUR RAHMAN Vs. STATE OF ASSAM
February 11, 2014
MD. SAHNUR ALI Vs. STATE OF ASSAM
February 21, 2014
MD. SAIDUL ISLAM Vs. STATE OF ASSAM
May 23, 2014
MD. ZAKIR ALI KHAN Vs. MD. MASKANDAR ALI
May 7, 2014
MECHUMLA ANAR Vs. STATE OF NAGALAND
March 13, 2014
MEEHAK BREY Vs. STATE OF ARUNACHAL PRADESH & OTHERS
September 25, 2014
MICHAEL SHAHA, S/O DILEEP SHAHA Vs. STATE OF ASSAM
March 25, 2014
MICHI TAYANG Vs. DULLEY TAJO
March 19, 2014
MIDDLE SCHOOL TEACHERS ASSOCIATION Vs. STATE OF MIZORAM
December 11, 2014
MINA RAM KUMAR Vs. STATE OF ASSAM
March 21, 2014
MINIT KHASIA S/O SAHIN KHASIA Vs. DHOLAI TEA GARDEN
April 9, 2014
MINU RANI GHOSH WIDOW OF LATE GOPAL CHANDRA GHOSH Vs. STATE OF ASSAM
April 29, 2014
MITALI BORA Vs. BHABOTOSH KUMAR ROY
November 28, 2014
MOHAM ALI Vs. STATE OF ASSAM
October 17, 2014
MOHAN CHANDRA PODDAR Vs. STATE OF ASSAM AND 2 ORS
April 8, 2014
MOHENDRA NAIK Vs. STATE OF ASSAM
December 11, 2014
MOHET HOJAI Vs. NATIONAL INVESTIGATION AGENCY
September 8, 2014
MOHET HOJAI, ASSAM Vs. UNION OF INDIA
March 6, 2014
MOHIT LAL ROY Vs. SISIR KUMAR ROY
April 11, 2014
MOINUL HOQUE MONDAL Vs. STATE OF ASSAM
October 31, 2014
MOMIN AHMED @ MOMINUDDIN AHMED Vs. UNION OF INDIA
April 3, 2014
MOMINUR ISLAM Vs. STATE OF ASSAM
February 17, 2014
MONOWARA BEGUM Vs. STATE OF ASSAM
June 24, 2014
MORI RIBA Vs. STATE OF ARUNACHAL PRADESH & OTHERS
September 18, 2014
MORIAM BEGUM Vs. ABDUL HUSSAIN
July 16, 2014
MORIOMUN NESSA Vs. STATE OF ASSAM
February 5, 2014
MOTILAL SINHA Vs. STATE OF ASSAM
May 19, 2014
MOTIN ALI Vs. STATE OF ASSAM
April 25, 2014
MOTIRAM KALITA Vs. THE UNION OF INDIA REPRESENTED BY THE GENERAL MANAGER
October 15, 2014
MOZIB UDDIN MAZUMDER @ MUZIB MAZUMDER Vs. STATE OF ASSAM
April 2, 2014
MRIDUPABAN DUTTA Vs. THE STATE OF ASSAM
October 30, 2014
MRINAL BARMAN Vs. STATE OF ASSAM
May 12, 2014
MRINAL KANTI SARMA CHOUDHURY Vs. STATE OF ASSAM
December 16, 2014
MRINMOY BHUYAN Vs. STATE OF ASSAM
June 23, 2014
MRS. MINATI BORAM LECTURER, ZOOLOGY, NORTH LAKIMPUR GIRLS COLLEGE, LAKHIMPUR Vs. STATE OF ASSAM AND OTHERS REPRESENTED BY THE COMMISSIONER AND SECRETARY, EDUCATION DEPARTMENT, DISPUR
July 24, 2014
MUBARAK HUSSAIN Vs. SUBHAM PLANNERS PVT. LTD.
February 12, 2014
MUKUL SAIKIA Vs. ACHINTA DAS
August 19, 2014
MUKUNDA KUMAR ROY Vs. STATE OF ASSAM
March 11, 2014
MUMTAZ ALI Vs. ASSAM PUBLIC SERVICE COMMISSION
March 19, 2014
MUMTENG NAMCHOOM, WIFE OF CHAW KEMMANG NAMCHOOM Vs. STATE OF ARUNACHAL PRADESH
July 19, 2014
MUNILAL DAS Vs. PUTALI BALA DAS
September 10, 2014
MUNIN CHANDRA DUARI @ MUNIN DUARI Vs. MANOHAR SINGH
January 20, 2014
MURULI MAZUMDAR Vs. DIRECTOR GENERAL OF POLICE
August 20, 2014
MUSARAF HUSSAIN Vs. MORTAZA HUSSAIN
July 14, 2014
MUSSTT. EKLATUN NESSA LASKAR Vs. DURJYODHAN DAS
July 16, 2014
MUSSTT. SUFIA BEGUM Vs. STATE OF ASSAM AND ORS.
August 2, 2014
MUSTT ANJIRA KHATOON CHAUDHURY Vs. TAPAN KUMAR DAS
July 23, 2014
MUSTT ASLIMAKHATUN Vs. STATE OF ASSAM & ORS.
June 11, 2014
MUSTT HALMIA KHATUN Vs. STATE OF ASSAM & OTHERS
June 5, 2014
MUSTT SURATUN NESSA AND ANOTHER Vs. STATE OF ASSAM OF OTHERS
July 17, 2014
MUSTT. KULSUM BEGUM @ BIBI Vs. UNION OF INDIA
February 12, 2014
N. JOORY AND ORS. Vs. STATE OF NAGALAND AND ORS.
June 30, 2014
NABA KUMAR NATH Vs. STATE OF ASSAM
January 22, 2014
NAHLO SOLO, S/O CHHOTE Vs. MARA AUTONOMOUS DISTRICT COUNCIL
June 19, 2014
NALBARI URBAN CO-OPERATIVE BANK LIMITED Vs. STATE OF ASSAM
January 30, 2014
NANDA BISWAS Vs. STATE OF ASSAM
November 11, 2014
NANDALAL DAS Vs. STATE OF ASSAM
March 12, 2014
NANDITA ACHARJEE Vs. STATE OF ASSAM AND ORS.
January 20, 2014
NANI BHUSAN DEY AND ORS. Vs. BIJOY KR. GANGULY
September 4, 2014
NANI GOPAL PALIT Vs. STATE BANK OF INDIA
March 6, 2014
NANIBALA DUTTA Vs. RUPAMA DUTTA
May 20, 2014
NAPUK TEA ESTATE Vs. STATE OF ASSAM
June 12, 2014
NARAYAN MANDAL Vs. STATE OF ASSAM
December 11, 2014
NARENDRA NATH SARMA Vs. STATE OF ASSAM & OTHERS
October 29, 2014
NASER KHOSROO Vs. THE STATE OF ASSAM AND 6 ORS.
March 4, 2014
NATIONAL CONSTRUCTIONS Vs. STATE OF NAGALAND
April 9, 2014
NATIONAL CONSTRUCTIONS Vs. STATE OF NAGALAND
March 27, 2014
NATIONAL INSURANCE CO. LTD Vs. SHYAMAL KANATI DAS
August 2, 2014
NATIONAL INSURANCE CO. LTD. Vs. NISHI BALA ROY
March 19, 2014
NATIONAL INSURANCE CO. LTD. Vs. NANDITA PATHAK
April 21, 2014
NATIONAL INSURANCE CO. LTD. Vs. KETEKI BARUAH
August 22, 2014
NATIONAL INSURANCE CO. LTD. Vs. MANJU MAJUMDAR AND ORS.
May 15, 2014
NATIONAL INSURANCE COMPANY LTD. Vs. LAKSHMI THAPA
August 21, 2014
NATWAR KUMAR JALAN Vs. STATE BANK OF INDIA
April 30, 2014
NAYAK INFRASTRUCTURE (P) LTD Vs. STATE OF ASSAM AND OTHERS
January 10, 2014
NEMI CHAND GANGWAL Vs. SURESH KUMAR JAIN (BAKLIWAL)
September 12, 2014
NEW INDIA ASSURANCE CO LTD Vs. JABEDA BEGUM W/O LATE SAHJAMAL ALI
January 9, 2014
NEW INDIA ASSURANCE CO. LTD Vs. RINA KUMAL
February 14, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. S.K. ROY CHOUDHURY
May 16, 2014
NEW TOBACCO CO. LTD. Vs. UNION OF INDIA
November 19, 2014
NGILYANG OTUNG AND ANR. Vs. ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION AND ORS.
November 18, 2014
NGULHOULIE METHA Vs. HARILAL
November 21, 2014
NIPEN DAS Vs. THE STATE OF ASSAM
November 13, 2014
NIRBHAI KUMAR SINGH GAUTOM Vs. UNION OF INDIA
July 17, 2014
NIRMALI HAZARIKA Vs. STATE OF ASSAM
June 6, 2014
NIROD RANJAN DEKA Vs. STATE (GOVT OF ASSAM)
November 3, 2014
NIRU SARMAH Vs. JATIN CHANDRA SARMAH
January 7, 2014
NISHAMONI SAIKIA Vs. GAUHATI UNIVERSITY
March 19, 2014
NITYANANDA DUTTA Vs. DIMBESWAR PEGU
January 10, 2014
NO. 165/166/167/168 PURANA SONAI/SOLA, GARANGA/SUKHRAJ MEEN SAMABAI SAMITTEE LIMITED Vs. STATE OF ASSAM & ORS.
March 20, 2014
NORTH EASTERN COALFIELD, COAL INDIA LIMITED Vs. STATE OF ASSAM
September 2, 2014
NRIPEN CHANDRA KALITA Vs. STATE OF ASSAM
July 17, 2014
NUNGSANGPOKLA Vs. STATE OF NAGALAND
June 7, 2014
NUR KHURSHIDA AHMED Vs. R.C JAIN
June 27, 2014
NUR MOHAMMAD Vs. STATE OF ASSAM
March 19, 2014
NURUL HAQUE Vs. STATE OF ASSAM AND OTHERS
January 22, 2014
NURUL ISLAM Vs. STATE OF ASSAM
May 20, 2014
NUZAWNI Vs. UNION OF INDIA
June 18, 2014
OFFICER COMMANDING Vs. BHANU KANDULUNA
April 8, 2014
OIL AND NATURAL GAS CORPORATION LTD. Vs. KHETRADHAR GOGOI
February 18, 2014
OIL INDIA LIMITED Vs. DRILLMEC S.P.A.
July 22, 2014
OIL MAN MANAGEMENT DRILLING WORKERS' UNION Vs. MANAGEMENT OF OIL INDIA LIMITED
May 29, 2014
OLD JALUKIE VILLAGE COUNCIL AND ORS. Vs. THE STATE OF NAGALAND AND ORS.
May 14, 2014
OLI KOYU Vs. STATE OF ARUNACHAL PRADESH
September 2, 2014
ON THE DEATH OF ARABINDA SARMA, HIS LEGAL HEIRS AND OTHERS Vs. ON THE DEATH OF LANDARU ROY, HIS LEGAL HEIRS AND OTHER
October 21, 2014
ORIENTAL INSURANCE CO LTD Vs. NIRMAL BORO
January 28, 2014
ORIENTAL INSURANCE CO. LTD., NEW DELHI Vs. M/S. SILK POINT
March 12, 2014
OUGURI, KHATAHGURI Vs. STATE OF ASSAM
July 22, 2014
OUGURI, KHATAHGURI, BHURBANDHAMATCHYAJIBI SAMABAI SAMITY LTD Vs. STATE OF ASSAM & OTHERS
January 5, 2014
P C THARMAWIA, S/O CHHUNGDAILOVA Vs. STATE OF MIZORAM
February 5, 2014
P.H. NAIK Vs. NAGALAND UNIVERSITY
July 18, 2014
PABAN MAHAJAN Vs. HABIB ALI
March 21, 2014
PABHOJAN TEA ESTATE Vs. UNION OF INDIA
June 13, 2014
PABITRA KUMAR GHOSH, GOALPARA Vs. UTTAM KUMAR GHOSH, ASSAM
June 3, 2014
PALLABI DAS Vs. STATE OF ASSAM
June 6, 2014
PALLABI DAS Vs. STATE OF ASSAM AND OTHERS
April 8, 2014
PALLORBUND TEA LTD Vs. STATE OF ASSAM
May 15, 2014
PARESH CH. NATH Vs. KHARGESWAR BAISHNAB
November 7, 2014
PARESH CHANDRA DEV CHOUDHURY Vs. STATE OF ASSAM
April 1, 2014
PARTHA SARATHI CHAKRABORTY Vs. THE UNION OF INDIA
December 4, 2014
PATE YAKIA, WIFE OF B K TUNGRI Vs. STATE OF ARUNACHAL PRADESH
July 15, 2014
PAUL ROY PASKE Vs. STATE OF NAGALAND
April 29, 2014
PAWAN ENTERPRISES Vs. UNION OF INDIA
May 19, 2014
PAWAN KUMAR AGARWALA Vs. UNION OF INDIA
March 4, 2014
PEOPLES SOCIETY Vs. STATE OF ASSAM AND 7 ORS
October 31, 2014
PETUWA DHAN Vs. THE STATE OF ASSAM
November 19, 2014
PHUNSTOK DOLMA Vs. STATE OF ASSAM & ANR.
March 5, 2014
PHUTOVI CHISHI Vs. THE STATE OF NAGALAND
September 1, 2014
PITAMBRA BOOKS PRIVATE LTD. Vs. AXOM SARVA SIKSHA ABHIJAN MISSION, ASSAM
March 25, 2014
PIYUSH CHAMARIA Vs. HEMANTA JITANI
July 25, 2014
PONGKOSH SUNAR Vs. S. BARUN BHUYANB
June 27, 2014
PORESH BORA @ CHUTIA Vs. STATE OF ASSAMRESH BORA @ CHUTIA
April 30, 2014
PRABHAT CHANDRA MALAKAR Vs. HAFIDA BEGUM
November 12, 2014
PRABIN KUMAR MANDAL Vs. STATE OF ASSAM, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF ASSAM
May 16, 2014
PRADIP KUMAR GOSWAMI Vs. STATE OF ASSAM
March 18, 2014
PRADIP KUMAR PAUL S/O LT JAMINI MOHAN PAUL Vs. NITYA GOPAL ROY S/O LATE BISWESWAR ROY
September 5, 2014
PRADIP NAMOSUDRA Vs. STATE OF ASSAM
August 5, 2014
PRAGYA NANDA DAS Vs. STATE OF ASSAM AND ORS.
September 19, 2014
PRAHLAD CHANDRA NATH Vs. INDIAN OIL CORPORATION LTD.
February 18, 2014
PRAKASH CH. KALITA Vs. SURESH NATH
June 27, 2014
PRAN JYOTI BHUYAN Vs. STATE OF ASSAM
February 14, 2014
PRAN KRISHNA BASU Vs. SRABAN KUMAR BIHANI
February 24, 2014
PRASANTA KR. DEB Vs. STATE OF ASSAM
May 5, 2014
PRATIBHA DEKA Vs. AKHIL CHANDRA DEKA
June 6, 2014
PRAVANJAN KISHORE DEV VARMAN Vs. UNION OF INDIA
June 24, 2014
PREMANSHU PAUL Vs. KABIR AHMED
January 24, 2014
PRODIP KUMAR DOLEY Vs. UNION OF INDIA
January 24, 2014
PRONABJYOTI BORUAH Vs. STATE OF ARUNACHAL PRADESH AND ORS.
October 29, 2014
PROTIVA NATH Vs. STATE OF ASSAM
April 29, 2014
PUNAL KUMAR DAS Vs. STATE OF ASSAM
March 14, 2014
PUNYO TANGU Vs. STATE OF ARUNACHAL PRADESH
May 8, 2014
PURAN NATH Vs. STATE OF ASSAM
October 15, 2014
PUSPENDRA NATH BORAH Vs. LALIT CHANDRA BORAH
August 28, 2014
PUTUL CHANDRA DEORI Vs. GOVERNMENT OF ARUNACHAL PRADESH
August 6, 2014
R D CONSTRUCTION Vs. STATE OF ASSAM
February 12, 2014
R.A. MAZUMDAR Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
February 21, 2014
R.T. TARA & ORS. Vs. UNION OF INDIA & ORS.
September 18, 2014
RABIYA KHATOON Vs. STATE OF ASSAM
December 2, 2014
RAGHU NATH ROUTIA Vs. STATE OF ASSAM
December 9, 2014
RAHIM ALI Vs. UNION OF INDIA AND ORS.
March 25, 2014
RAHIM UDDIN MAZURBHUYAN Vs. THE STATE OF ASSAM
June 6, 2014
RAHMAT ALI Vs. ANWARA BEGUM
September 9, 2014
RAHMAT ALI, ASSAM Vs. STATE OF ASSAM
May 22, 2014
RAHUL KALITA S/O LATE KAMALA KANTA KALITA Vs. REGIONAL MANAGER NATIONAL INSURANCE COMPANY LTD
March 20, 2014
RAJ KISHORE BURAGOHAIN Vs. AIRPORT AUTHORITY OF INDIA
January 28, 2014
RAJ KR. MANTA Vs. STATE OF ASSAM
January 21, 2014
RAJANI PHUKON Vs. UNION OF INDIA
August 6, 2014
RAJEN SARMA Vs. STATE OF ASSAM
October 15, 2014
RAJENDRA NARZARY Vs. UNION OF INDIA
September 4, 2014
RAJENDRA NATH BORPUZARI Vs. STATE OF ASSAM
July 23, 2014
RAJESH PRASAD GUPTA Vs. STATE OF ASSAM
March 25, 2014
RAJIB CHOUDHURY Vs. UNION OF INDIA AND ORS.
August 6, 2014
RAJIB HUSSAIN Vs. STATE OF ASSAM
April 25, 2014
RAJIB KAKATI ALI Vs. STATE OF ASSAM
February 25, 2014
RAJIB LOSON SHARMAH Vs. STATE BANK OF INDIA
January 9, 2014
RAJIV KUMAR Vs. ASHOK KUMAR AGGARWAL
November 3, 2014
RAJU ALI Vs. UNION OF INDIA
March 14, 2014
RAJU JYRWA Vs. UNION OF INDIA
March 13, 2014
RAKESH PHUKAN Vs. JURI BORUAH
February 18, 2014
RAM KRISHNA DAS, S/O LT SADANANDA DAS Vs. STATE OF ASSAM
April 22, 2014
RAM MILAN Vs. CENTRAL BUREAU OF INVESTIGATION
September 12, 2014
RAMCHHANTHANGA Vs. STATE OF MIZORAM
January 21, 2014
RAMESH MAJHI Vs. STATE OF ASSAM
December 19, 2014
RAMESWARI DEVI Vs. UNION OF INDIA
May 9, 2014
RAMFANGZAUVA Vs. STATE OF MIZORAM & 4 ORS
June 19, 2014
RAMKRISHNA MISSION Vs. SAGARMOY DEY
January 20, 2014
RAMNGHAKTHARI Vs. H. LALHMUNLIANA
July 1, 2014
RAMSINGH HASAN RAJBHOR Vs. KALYAN KAR PURKAYASTHA
February 11, 2014
RAMTHARA Vs. STATE OF MIZORAM
February 13, 2014
RANA CONSTRUCTION & ENGINEERS PVT. LTD. Vs. FOOD CORPORATION OF INDIA
January 9, 2014
RANA CONSTRUCTION & ENGINEERS PVT. LTD. Vs. UNION OF INDIA
September 26, 2014
RANENDRA WARY, SON OF LATE BISHNU CHARAN BORO Vs. STATE OF ASSAM
February 26, 2014
RANGAPADA PAUL Vs. MAN SINGHA GOUR
April 9, 2014
RANJAN BORAH Vs. NATHMAL TIBREWALA
April 28, 2014
RANJIT BARUAH Vs. DULAL NEOG
May 6, 2014
RANJIT GHATWAL Vs. STATE OF ASSAM
October 31, 2014
RANJIT KAKATI Vs. KRISHNA PRASAD KAKATI
November 5, 2014
RASAMOY NAMASUDRA Vs. PRANESH CHANDA
May 20, 2014
RAT CHAND BAHADUR MAGAR Vs. STATE OF ASSAM
August 5, 2014
RATAN GARH Vs. STATE OF ASSAM
February 18, 2014
RATHINDRA DEY Vs. BARODA KUMAR DUTTA
May 23, 2014
REAZUDDIN AKAND Vs. STATE OF ASSAM
June 25, 2014
REBEK LALNUNMAWII Vs. STATE OF MIZORAM
May 2, 2014
RENUKA ROY, WIFE OF LATE PRAFULLA KUMAR ROY Vs. LAKSHMI KANTA ROY, SON OF LATE LALCHAND NOMOSUDRA
September 2, 2014
REZIA KHATUN Vs. UNION OF INDIA
March 26, 2014
REZINA MIHU Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
August 14, 2014
RHITURAJ SAIKIA Vs. THE STATE OF ASSAM
October 15, 2014
RIAJUL HAQUE & ANR. Vs. STATE OF ASSAM & ANR.
January 2, 2014
RIMAWIKIMA, S/O HMINGLIANA Vs. STATE OF MIZORAM
October 1, 2014
RIPA SARMA Vs. STATE OF ASSAM
August 5, 2014
RITA NATH SARKAR Vs. BRANCH MANAGER, ASSAM
April 7, 2014
ROBERT V L THLAMUANA Vs. CHIEF SECRETARY TO GOVERNMENT OF MIZORAM
June 12, 2014
ROBIN CHANDRA KALITA Vs. INDIAN OIL CORPORATION LTD. AND ORS.
September 26, 2014
ROHIM UDDIN Vs. STATE OF ASSAM
May 15, 2014
ROHINI KUMAR DAS Vs. STATE OF ASSAM AND OTHERS
August 1, 2014
ROKUNGA Vs. STATE OF MIZORAM
September 5, 2014
ROSHIMI DEY Vs. STATE OF ASSAM AND ORS.
July 31, 2014
ROSHIMI DEY Vs. STATE OF ASSAM
September 30, 2014
RUBUL ALI Vs. STATE OF ASSAM
May 8, 2014
RUKIA KHATUN Vs. STATE OF ASSAM
March 18, 2014
RUMA MONI DAS Vs. ASSAM BOARD OF REVENUE
January 21, 2014
RUMELAKTAR TAPADAR Vs. STATE OF ASSAM AND ORS.
September 9, 2014
RUNUMI GOGOI Vs. STATE OF ASSAM
February 11, 2014
S. HOVITO CHOPHY Vs. STATE OF NAGALAND
April 10, 2014
S.C. PADHI Vs. UNION OF INDIA
April 23, 2014
SABBIR ALAM Vs. STATE OF ASSAM
February 18, 2014
SAFIKUL ALI Vs. STATE OF ASSAM
May 20, 2014
SAHAR ALI SHEIKH Vs. KORAP ALI SHEIKH
October 30, 2014
SAHID UDDIN Vs. STATE OF ASSAM
September 10, 2014
SAILADA DAS Vs. NIHAR RANJAN DAS
February 11, 2014
SAILENDRA NAMASUDRA Vs. UCO BANK
June 25, 2014
SAIMAWII Vs. GOVERNMENT OF MIZORAM AND ORS.
August 8, 2014
SALEH AHMED, ASSAM Vs. STATE OF ASSAM
May 6, 2014
SALMA JESMIN Vs. MAZIBUR RAHMAN
June 19, 2014
SAMA Vs. STATE OF MIZORAM
August 20, 2014
SAMSUDDIN Vs. STATE OF ASSAM
January 21, 2014
SAMSUL ALI Vs. STATE OF ASSAM
September 5, 2014
SAMSUL ALI Vs. THE STATE OF ASSAM
August 7, 2014
SAMSUZ SAMAN AHMED Vs. STATE OF ASSAM
May 29, 2014
SAMSWAR UDDIN LASKAR AND 18 ORS. Vs. STATE OF ASSAM AND ORS.
August 6, 2014
SAMUDRA BAISHYA Vs. STATE OF ASSAM
February 20, 2014
SANDIP NATH Vs. ASSAM PUBLIC SERVICE COMMISSION AND ORS.
June 2, 2014
SANGEETA AGENCY Vs. INDIAN OIL CORPORATION LTD.
July 15, 2014
SANJEEV KUMAR BHUYAN Vs. STATE OF ASSAM AND ORS.
April 4, 2014
SANJEEV NAGAR Vs. STATE OF NAGALAND
July 18, 2014
SANJOY BHUYAN Vs. STATE OF ASSAM
November 26, 2014
SANKHA PRESS (PVT) LTD. Vs. ASSAM FINANCIAL CORPORATION
July 25, 2014
SANTOSH KR. DAS Vs. MUKTI RANI DAS AND ORS.
June 6, 2014
SARAT BALA DEKA Vs. NARAYAN BAISHYA
September 18, 2014
SARAWAGI CHEMICAL AGENCY Vs. BHOLA JHA
May 9, 2014
SARAWGI TRADING Vs. GINI DEVI AGARWALA
February 26, 2014
SARIF UD DAULA Vs. STATE OF ASSAM & 6 ORS
June 17, 2014
SARIF UDDIN CHOUDHURY, SON OF HABIB ALI CHOUDHURY Vs. STATE OF ASSAM
March 3, 2014
SARITA DAS Vs. UNION OF INDIA
April 3, 2014
SARUKAN DEKA RAJA Vs. TIHADOI LALUNGONI @ PATAR
May 6, 2014
SARUKON CHETIA Vs. STATE OF ASSAM
April 21, 2014
SATIPADA SAHA Vs. SADHANA RAY
March 12, 2014
SATYEN TALUKDAR Vs. STATE OF ASSAM
July 17, 2014
SAZIDA KHATUN, W/O RAMIZUL ALI Vs. STATE OF ASSAM
March 3, 2014
SEDI ALLIED AGENCY Vs. STATE OF ARUNACHAL PRADESH
March 7, 2014
SEEMA KUMARI, PACH ALI Vs. UNION OF INDIA
July 17, 2014
SEKHAR DEY Vs. KHAGENDRA MAZUMDER
April 30, 2014
SH K SANGKHUMA S/O THANGHLEIA Vs. STATE OF MIZORAM
November 19, 2014
SH. CHALZIKA Vs. STATE OF MIZORAM AND ORS.
June 20, 2014
SHAH MOHAMMED ANOWAR ALI Vs. STATE OF ASSAM
January 31, 2014
SHAH MOHAMMED ANWAR ALI Vs. STATE OF ASSAM
June 2, 2014
SHAILENDRA KUMAR Vs. THE UNION OF INDIA AND ORS.
September 4, 2014
SHAMDASI PAL Vs. MOHIDANESSA
April 30, 2014
SHEFALI PAUL Vs. ASHOK KUMAN JAIN
May 5, 2014
SHEULY LASKAR Vs. STATE OF ASSAM
March 20, 2014
SHILPI ACHARJEE Vs. UNION OF INDIA
March 11, 2014
SHIRISH MANDAL Vs. STATE OF ASSAM
October 17, 2014
SHRI BASANTA PRASAD NUNIA Vs. THE UNION OF INDIA, REPRESENTED BY THE COMMISSIONER AND SECRETARY DEPARTMENT OF HOME TO THE GOVERNMENT OF INDIA, THE INSPECTOR GENERAL OF POLICE, THE DIGP, GROUP CENTRE AND THE ADD. DIGP GROUP CENTRE, CRPF
January 23, 2014
SHRI KHIRODE SINGHA AND SMT. BADAL DEVI Vs. KRISHNA SINGHA (DECEASED) REPRESENTED BY HIS L.RS
May 19, 2014
SHRI PRASANTA KR. DAS Vs. BOARD OF SECONDARY EDUCATION, REPRESENTED BY ITS CHAIRMAN AND ORS.
January 23, 2014
SHUJIT KUMAR MONDAL Vs. THE STATE OF ASSAM
December 15, 2014
SIBA @ SUBHA BURAGOHAIN Vs. MUKHYA BURAGOHAIN
February 7, 2014
SIBA GOGOI Vs. HAREN GOGOI
May 13, 2014
SIGMA SOYA INDUSTRIES PVT. LIMITED Vs. STATE
February 19, 2014
SILCHAR MUNICIPAL BOARD Vs. STATE OF ASSAM
January 3, 2014
SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA Vs. NORTH EASTERN I. & T. CO. LTD.
April 3, 2014
SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA ( SIDBI) Vs. THE NORTH EASTERN I. AND T. CO. LTD.
February 10, 2014
SMT. KAPAHI SALOI Vs. THE STATE OF ASSAM, THROUGH THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM, HOME DEPARTMENT AND ORS.
February 3, 2014
SMT. SUMITRA KALITA Vs. AJAY MOHANTY
April 1, 2014
SMTI CHARANJEET KAUR Vs. STATE OF ASSAM & OTHERS
December 4, 2014
SMTI DIPTI CHOUDHURY Vs. SMTI SANGEETA MANDAL @ SANGITA DAS
February 5, 2014
SMTI J. GEETHA Vs. STATE OF ARUNACHAL PRADESH & OTHERS
June 19, 2014
SMTI PANIKA DEVI Vs. STATE OF ASSAM & OTHERS
December 1, 2014
SMTI SUMITRA DAS Vs. UNION OF INDIA & ORS.
April 3, 2014
SMTI. PHUNSTOK DOLMA Vs. THE STATE OF ASSAM AND 5 ORS.
March 5, 2014
SMTI. PUTULI KALITA & OTHERS Vs. STATE OF ASSAM & OTHERS
December 16, 2014
SMTI. RANGTI MURMUR Vs. STATE OF ASSAM
December 11, 2014
SMTI. ROIMON NESSA Vs. STATE OF ASSAM, THROUGH THE SECRETARY TO THE GOVERNMENT OF ASSAM
February 28, 2014
SMTI. SUFIA BEGUM Vs. THE STATE OF ASSAM AND ORS.
February 26, 2014
SMTIRUNUT TALKUDAR Vs. SUMEET JERATH AND OTHERS
April 7, 2014
SOBINA SULTANA MAZUMDAR Vs. THE STATE OF ASSAM
October 15, 2014
SODOU ASOM PRATHAMIK ARU MAJALIAMATRI SANTHA Vs. STATE OF ASSAM
April 22, 2014
SOJO SOPUNG AND ORS. Vs. STATE OF ARUNACHAL PRADESH
November 3, 2014
SOLUK HAKUNG Vs. STATE OF ARUNACHAL PRADESH
June 24, 2014
SOMEN PATGIRI Vs. STATE OF ASSAM
May 27, 2014
SPEEDY CARRIERS OF INDIA Vs. STATE OF ASSAM
July 15, 2014
SRI SWAPAN RANBANGSHI Vs. THE STATE OF ASSAM
March 25, 2014
SRI. SUSHEN BAIDYA, SRI. NAKUL BAIDYA AND SRI. TITUL BAIDYA Vs. THE STATE OF ASSAM
February 28, 2014
SRIMANTA SANKARDEV KALAKHETRA SOCIETY Vs. MUKTAS (M/S)
April 3, 2014
STATE OF ARUNACHAL PRADESH Vs. MEENA EXPRESS
February 14, 2014
STATE OF ARUNACHAL PRADESH AND OTHERS Vs. SANJIB ADHIKARI, S.I. (TELECOM)
January 28, 2014
STATE OF ASSAM Vs. SAJINDUR RASHID
August 13, 2014
STATE OF ASSAM Vs. JOYNAL ABEDIN
January 29, 2014
STATE OF ASSAM Vs. TAFJUL ALI
September 3, 2014
STATE OF ASSAM Vs. B. D. BROTHERS
July 14, 2014
STATE OF ASSAM Vs. M/S. FRONTIER ASSOCIATES PVT. LTD.
May 20, 2014
STATE OF ASSAM Vs. JAYANTA KUMAR SARMA
January 30, 2014
STATE OF ASSAM Vs. REZAUL HAQUE @ HUSSAIN
January 28, 2014
STATE OF ASSAM Vs. BALAI CHOUDHURY
February 21, 2014
STATE OF ASSAM AND 2 ORS. Vs. M/S. JAGUNBARI TEA CO.
March 3, 2014
STATE OF ASSAM AND ANR. Vs. DINESH CH. DAS AND ORS.
February 21, 2014
STATE OF MIZORAM Vs. COMPETITION COMMISSION OF INDIA
August 16, 2014
STATE OF MIZORAM Vs. BIAKMAWIA S/O RALNGAMA
January 23, 2014
STATE OF MIZORAM Vs. HAUHLIRI D/O THANGAWIA
November 17, 2014
STATE OF MIZORAM Vs. SECRETARY TO GOVERNMENT OF MIZORAM
April 23, 2014
SUBHA RAM HAZARIKA Vs. STATE OF ASSAM
July 24, 2014
SUBHASH BAROI Vs. UNION OF INDIA
March 18, 2014
SUBHASH CHANDRA SAHA Vs. NAWRATAN MAL SURANA
April 9, 2014
SUBHASH CHAUHAN Vs. STATE OF ASSAM
October 15, 2014
SUBODH CHANDRA KATAKI Vs. STATE OF ASSAM
November 20, 2014
SUBRA NATH Vs. GOVERNMENT OF NAGALAND
July 15, 2014
SUBRATA KAR Vs. RANJIT KUMAR SHOME
June 20, 2014
SUBUDH DAS Vs. PRATIMA DAS
May 27, 2014
SUCHITRA DAS Vs. BANASHREE DAS
June 24, 2014
SUDHIN CHANDRA BARUA Vs. THE STATE OF ASSAM
March 19, 2014
SUDHIR CHANDRA SAHA Vs. RUMPA SAHA
February 14, 2014
SUFIAN UDDIN @ SWAPAN @ SUFI-AN AHMED Vs. SHIFA BEGUM
February 21, 2014
SUJOY GHOSH Vs. STATE OF ASSAM & OTHERS
December 1, 2014
SUKRAM LAMGA Vs. STATE OF ASSAM
February 18, 2014
SUKRAM MAHALI Vs. STATE OF ASSAM
November 14, 2014
SUMAN CHAKRABORTY Vs. STATE OF ASSAM AND OTHERS.
June 16, 2014
SUMITRA DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
February 19, 2014
SUNIL KUMAR DAS Vs. STATE OF ASSAM & ANR.
March 21, 2014
SUNUWA MURMU @ MURARI Vs. STATE OF ASSAM
October 31, 2014
SUPARNA SEN Vs. ASHIT CHANDA
May 20, 2014
SUPERINTENDENT OF POLICE, ANTI-CORRUPTION BUREAU (ACB), GOVERNMENT OF MIZORAM Vs. LIANTHUAMPUII RENTHLEI @ PUII RENTHLEI @PUII HALLIDAY
June 26, 2014
SURAJEET DAS, SON OF CHITTA RANJAN DAS Vs. STATE OF ASSAM
January 2, 2014
SURATH BARMAN Vs. STATE OF ASSAM
June 24, 2014
SURESH PHUKAN Vs. STATE OF ASSAM
December 8, 2014
SURJOMONI SINGHA PANGRAM CACHAR (ASSAM) Vs. STATE OF ASSAM
February 18, 2014
SURYYA KANTA NATH Vs. STATE OF ASSAM
January 29, 2014
SUSHIL KUMAR SARKAR Vs. STATE OF ASSAM
January 21, 2014
SWALK, DHUBRI Vs. STATE OF ASSAM
June 13, 2014
SWAPAN BARDHAN Vs. THE STATE OF ASSAM
September 18, 2014
SWAPAN KUMAR MAZUMDAR Vs. HAJERA BEGUM
January 20, 2014
SWAPAN RABIDAS @ JITU Vs. STATE OF ASSAM
May 19, 2014
SYED MAHMUD ALI Vs. POLLUTION CONTROL BOARD
February 5, 2014
T.WATI Vs. STATE OF NAGALAND
February 6, 2014
TAGURAM PERME Vs. STATE OF ARUNACHAL PRADESH
May 26, 2014
TAJUK CHARU Vs. UNION OF INDIA
September 8, 2014
TANIANG KIPA Vs. UNION OF INDIA
March 12, 2014
TAPAN DEKA Vs. STATE OF ASSAM
March 3, 2014
TAPAN DUTTA, S/O- LATE MANINDRA NATH DUTTA @ MONI DUTTA Vs. MUKTAR AHMED, S/O- MD ABDUL KADIR
January 9, 2014
TARANI SARMAH Vs. NUMALIGARH REFINERY LTD.
September 16, 2014
TARINI PATHAK Vs. GAUHATI UNIVERSITY
June 24, 2014
TARUN CHANDRA BAISHYA Vs. RAMESH BAISHYA
August 19, 2014
TASHIR ALI Vs. STATE OF ASSAM
March 11, 2014
TATA TELE SERVICES LTD. Vs. MANISH KASHYAP
September 16, 2014
TAZAMMAL HUSSAIN @ TAZAMIL HUSSAIN Vs. STATE OF ASSAM
February 28, 2014
TECHI HITLAR AND ORS. Vs. STATE OF ARUNACHAL PRADESH AND ORS.
May 27, 2014
TECHI JABAC Vs. STATE OF ARUNACHAL PRADESH & OTHERS
May 8, 2014
TEKATEMJEN AO Vs. STATE OF NAGALAND
November 5, 2014
TEMJENTULA D/O NUNGSHIKUMZUK Vs. STATE OF NAGALAND
April 10, 2014
THANGLIANTLUANGA, S/O KAILIANA Vs. STATE OF MIZORAM
December 15, 2014
THANTHUAMI & 4 ORS Vs. STATE OF MIZORAM & 4 ORS
June 19, 2014
THE GENERAL SUPERINTENDENT, UNITED PENTECOSTAL CHURCH Vs. REV. CHHUNGLAWMA AND ORS.
January 30, 2014
TINSUKIA TEA TRADING COMPANY Vs. UCO BANK
June 18, 2014
TOLARAM BAFNA ARTIFICIAL LIMB & CALIPER CENTRE Vs. STATE OF ASSAM
February 7, 2014
TRAILOKYA NATH Vs. PRAIKSHIT DAS
May 8, 2014
TSALIPI SANGTAM Vs. STATE OF NAGALAND
March 5, 2014
TULASHI RAM NATH Vs. STATE OF ASSAM
March 20, 2014
UDIPTA ENERGY & EQUIPMENT PVT LTD Vs. UNION OF INDIA
May 29, 2014
UFA ALI @ UFAR ALI Vs. UNION OF INDIA
March 26, 2014
UMAKANT PANDEY Vs. UNION OF INDIA
July 17, 2014
UMESH CH SARMA Vs. STATE OF ASSAM
July 17, 2014
UNION OF INDIA Vs. RANJEET KUMAR
June 4, 2014
UNION OF INDIA Vs. M/S. P.P. ENTERPRISE
April 1, 2014
UNION OF INDIA Vs. AMALA BEGUM
March 5, 2014
UNION OF INDIA Vs. RUSTOM ALI
February 24, 2014
UNION OF INDIA Vs. HINDUSTAN METAL REFINING WORKS (P) LTD.
July 1, 2014
UNION OF INDIA Vs. KUNJALATA SUT
August 2, 2014
UNION OF INDIA Vs. GANESH ROY
August 14, 2014
UNION OF INDIA Vs. BIPROJIT DUTTA
March 19, 2014
UNION OF INDIA Vs. VANRAMPARI
December 2, 2014
UNION OF INDIA Vs. STATE OF ASSAM & 6 ORS
June 12, 2014
UNION OF INDIA Vs. MOHUA BISWAS
November 14, 2014
UNION OF INDIA Vs. MAHENDRA NATH AND ORS.
September 22, 2014
UNION OF INDIA (N F RAILWAY) Vs. MAHESH ENTERPRISES(P) LTD
February 25, 2014
UNION OF INDIA AND ORS. Vs. KAMAKHYA COSMETICS AND PHARMACEUTICALS AND ORS.
November 20, 2014
UNION OF INDIA AND OTHERS Vs. ASWINI KUMAR KALITA AND OTHERS
April 7, 2014
UNION OF INDIA AND OTHERS Vs. GENERAL SECRETARY RAIL MAZDOOR UNION
February 11, 2014
UNION OF INDIA, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA, MINISTRY OF WATER RESOURCES AND ORS. Vs. RAFIQUE UDDIN BARLASKAR
March 31, 2014
UNITED INDIA INSURANCE CO LTD Vs. SAIMAWII, W/O VANLALLAWMA
March 20, 2014
UNITED INDIA INSURANCE CO LTD Vs. DEVI CHHETRI & 2 ORS
June 17, 2014
UNITED INDIA INSURANCE CO. LTD Vs. PRATIMA BASAK
February 13, 2014
UNITED INDIA INSURANCE COMPANY LIMITED Vs. URMILA CHAND
September 2, 2014
UPENDRA KUMAR Vs. THE UNION OF INDIA
October 30, 2014
V L FELFAMKIMA Vs. STATE OF MIZORAM
July 2, 2014
VANRAMCHHUANGI, DIRECTOR, HUMAN RIGHTS & LAW NETWORK, MIZORAM, AIZAWL Vs. STATE OF MIZORAM
August 22, 2014
VIJAY INDUSTRIES Vs. VIJAY SOLVEX LIMITED
August 4, 2014
VINCENT DAIMARY Vs. THE STATE OF ASSAM
July 25, 2014
VISHAL RETAIL LTD. Vs. STATE OF ASSAM AND ORS.
November 14, 2014
VIZAPOLE KHANYO Vs. STATE OF NAGALAND AND ORS.
September 18, 2014
WAHEDUR RAHMAN Vs. STATE OF ASSAM
March 11, 2014
WAHIDA BEGUM Vs. MD. MAJID
April 25, 2014
WORKMEN Vs. MANAGEMENT OF BHAGHJAN TEAESTATE & ANOTHER
October 14, 2014
Y. BRAJABIDHU SINGH Vs. NATIONAL INVESTIGATION AGENCY
September 16, 2014
Y. BRAJABIDHU SINGH Vs. NATIONAL INVESTIGATION AGENCY
September 26, 2014
YANGPI IMLONG CHANG Vs. STATE OF NAGALAND
March 3, 2014
YANPOTHUNG LOTHA Vs. STATE OF NAGALAND
September 18, 2014
YARRINGCHAN Vs. STATE OF NAGALAND
March 19, 2014
YIKHYAO LOTHA Vs. STATE OF NAGALAND
June 30, 2014
Z R THASANGZUALA Vs. STATE OF MIZORAM
September 22, 2014
Z.R. REMTLUANGA Vs. STATE OF MIZORAM
March 12, 2014
ZABEDA KHATUN Vs. UNION OF INDIA
March 25, 2014
ZABEDUR RAHMAN, ASSAM Vs. STATE OF ASSAM
May 22, 2014
ZAKIR AHMED CHOUDHURY Vs. STATE OF ASSAM
May 27, 2014
ZAMZAMUNG VUALNAM Vs. STATE OF MIZORAM
May 2, 2014
ZARZOLIANI Vs. VANLALHMUAKA
June 11, 2014
ZITLUA @N T ZITLUA, S/O N VARO Vs. STATE OF MIZORAM
March 6, 2014
ZOHMINGTHANGA Vs. STATE OF MIZORAM
July 22, 2014
ZORAMA Vs. STATE OF MIZORAM
January 17, 2014
ZOSANGPUI Vs. STATE OF MIZORAM
July 16, 2014
ZUITLUANGA Vs. UNION OF INDIA
July 17, 2014