Case Index

Title
Date
ASHISH VARMA Vs. CENTRAL PUBLIC INFORMATION OFFICER, BHARAT PETROLEUM CORPORATION LTD.
June 6, 2014
AWDESH KUMAR Vs. PRESIDENTS SECRETARIAT
March 26, 2014
D.K. TANDON Vs. LUDER SINGH
September 22, 2014
D.S. SAKSENA Vs. THE UNDER SECRETARY
July 9, 2014
DR. NUTAN THAKUR Vs. PRIME MINISTERS OFFICE
May 15, 2014
GYAN PRAKASH SINGH Vs. THE ASSTT. COMMISSIONER & CPIO
December 3, 2014
HARINDER DHINGRA Vs. CENTRAL PUBLIC INFORMATION OFFICER
December 15, 2014
HARINDER DHINGRA Vs. CENTRAL PUBLIC INFORMATION OFFICER
November 10, 2014
JANMEJAY SAHU Vs. CENTRAL PUBLIC INFORMATION OFFICER
November 25, 2014
KAMAL KISHORE ARORA Vs. CENTRAL PUBLIC INFORMATION OFFICER, TRADE MARKS REGISTRY
August 22, 2014
KAMLESH KUMAR PANKAJ Vs. PUBLIC INFORMATION OFFICER
June 25, 2014
L.V. NIMJE Vs. CENTRAL PUBLIC INFORMATION OFFICER
June 30, 2014
MAHENDER KUMAR BAIRBA Vs. CENTRAL PUBLIC INFORMATION OFFICER
June 12, 2014
MANIRAM SHARMA Vs. DEPARTMENTS OF LEGAL AFFAIRS & JUSTICE
June 20, 2014
MANNU SINGH Vs. CENTRAL PUBLIC INFORMATION OFFICER
December 8, 2014
MR. Vs. CPIO & ADDL. GM(MIS)
February 28, 2014
MR. RAKESH AGRAWAL Vs. TRANSPORT DEPTT., DELHI
April 23, 2014
MR. SUBHASH CHANDRA AGRAWAL Vs. COAL MINISTRY
January 7, 2014
MR. VIJAY KUMAR GARG Vs. FOOD & SUPPLY DEPTT., DELHI
April 24, 2014
MR. YASHPAL SINGH Vs. DTE. OF EDUCATION, DELHI
April 30, 2014
MS. GEETA UNIYAL Vs. WOMEN & CHILD DEV, GNCTD, DELHI
April 22, 2014
MS. KANAKLATA SAHA Vs. PUBLIC INFORMATION OFFICER-CUM SECY., RLY RECRUITMENT BOARD
April 4, 2014
MS. MANJU DEVI Vs. CENTRAL PUBLIC INFORMATION OFFICER, INDIAN OIL CORPORATION LTD.
June 2, 2014
NATHI MAL GUPTA Vs. POWER DEPT. GNCTD
October 29, 2014
NITESH KUMAR TRIPATHI Vs. GNCTD
July 4, 2014
NITESH KUMAR TRIPATHI Vs. CENTRAL PUBLIC INFORMATION OFFICER
June 12, 2014
PAPPU A. Vs. CENTRAL PUBLIC INFORMATION OFFICER
June 26, 2014
R.K. JAIN Vs. DEPARTMENT OF LEGAL AFFAIRS GOVERNMENT OF INDIA
November 12, 2014
R.K. JAIN Vs. DEPARTMENT OF LEGAL AFFAIRS GOVERNMENT OF INDIA
December 5, 2014
R.K. JAIN Vs. STATISTICS & PROGRAMME IMPLEMENTATION
December 11, 2014
R.K. ROY Vs. CENTRAL PUBLIC INFORMATION OFFICER
August 27, 2014
RAGHUBIR SINGH Vs. DIRECTORATE OF EDUCATION (HEADQUARTERS)
December 12, 2014
RAJEEV KUMAR SINGH Vs. CENTRAL PUBLIC INFORMATION OFFICER
December 16, 2014
RAJEEV KUMAR SINGH Vs. CENTRAL PUBLIC INFORMATION OFFICER
June 27, 2014
RAMAVTAR SINGLA Vs. CENTRAL PUBLIC INFORMATION OFFICER
December 9, 2014
RANJEET Vs. CENTRAL PUBLIC INFORMATION OFFICER
November 20, 2014
S.C. GUPTA Vs. RAVINDER KUMAR
October 7, 2014
SANDEEP KUMAR GUPTA Vs. CENTRAL PUBLIC INFORMATION OFFICER
November 7, 2014
SATINDER KUMAR DHAWAN Vs. THE DY. LAND AND DEVELOPMENT OFFICER
October 10, 2014
SH. ARVIND KUMAR Vs. CENTRAL PUBLIC INFORMATION OFFICER AND INDIAN OIL CORPORATION LTD.
June 2, 2014
SH. RAKESH KUMAR GUPTA Vs. DTE. OF EDUCATION
March 24, 2014
SH. S S RANAWAT Vs. CENTRAL PUBLIC INFORMATION OFFICER, PETROLEUM AND EXPLOSIVE SAFETY ORGANISATION, CONTROLLER OF EXPLOSIVES
June 2, 2014
SHRI AJIT SINGH Vs. STAFF SELECTION COMMISSION, NEW DELHI
April 23, 2014
SHRI AVNISH KUMAR Vs. PUBLIC INFORMATION OFFICER/ASSTT. SECY., RLY. RECRUITMENT BOARD
April 28, 2014
SHRI B.D. NAURIYAL Vs. OIL AND NATURAL GAS CORPORATION LIMITED (ONGC)
January 6, 2014
SHRI K. MUNIKRISHNAIAH Vs. CENTRAL PUBLIC INFORMATION OFFICER, DEPARTMENT OF SPACE, BANGALORE
January 30, 2014
SHRI KISHANLAL MITTAL Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA
March 24, 2014
SHRI KUNDAN SHRAWAN HUMANE Vs. CENTRAL PUBLIC INFORMATION OFFICER, DENA BANK
May 20, 2014
SHRI MUKESH KUMAR Vs. MINISTRY OF CORPORATE AFFAIRS
February 26, 2014
SHRI MUKESH VERMA Vs. DEPARTMENT OF PERSONNEL & TRAINING
April 22, 2014
SHRI ONKARNATH DUBEY Vs. STAFF SELECTION COMMISSION (SSC)
May 20, 2014
SHRI PRADIP SHANKAR CHOUGHULE Vs. MUMBAI PORT TRUST
February 21, 2014
SHRI PRATUL SHAHDEO Vs. PUBLIC INFORMATION OFFICER
April 21, 2014
SHRI S.N. VENKATESH BABU Vs. ITO AND ADDL. CIT, BANGALORE
May 5, 2014
SHRI SANTOSH KUMAR Vs. PUBLIC INFORMATION OFFICER, DY. GENERAL MANAGER, EASTERN RAILWAY
April 28, 2014
SHRI VINEET GULATI Vs. CHANDIGARH POLICE, U.T. CHANDIGARH
April 28, 2014
SHRI. T. LAKSHMANA RAO Vs. DEPARTMENT OF JUSTICE, GOVT. OF INDIA
March 18, 2014
SIRAJ Vs. CENTRAL PUBLIC INFORMATION OFFICER, IRCON INTERNATIONAL LTD.
June 24, 2014
STATE Vs. DIRECTORATE GENERAL OF VIGILANCE
May 16, 2014
STATE Vs. MINISTRY OF FINANCE
May 20, 2014
STATE Vs. DEPARTMENT OF PERSONNEL & TRAINING (DOPT)
March 11, 2014
STATE Vs. CPIO
February 10, 2014