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Case Index
Title
Date
ABDUL MANAN KHAN Vs. THE STATE OF MANIPUR
December 19, 2014
ABUJAM SURBALA DEVI Vs. STATE OF MANIPUR
June 2, 2014
ACHOM ANIL @ IBOMCHA @ SANAJAOBA @ MUTTU @ DHARAMBIR Vs. STATE OF MANIPUR
April 22, 2014
ADHIKARIMAYUM JITESWAR SARMA Vs. COMMISSIONER/SECRETARY
January 15, 2014
AK. KHAMBA SINGH Vs. STATE OF MANIPUR
January 15, 2014
ALL MANIPUR SMALL SCALE INDUSTRIALISTS ASSOCIATION Vs. STATE OF MANIPUR
May 16, 2014
AMIR SINGH Vs. UNION OF INDIA
August 20, 2014
ARIBAM PRIYOGOPAL SHARMA Vs. UNITED BANK OF INDIA
March 4, 2014
ASEM ONGBI DAMAYANTI DEVI Vs. UNION OF INDIA
August 26, 2014
ASEM TOMBA SINGH Vs. STATE OF MANIPUR
July 14, 2014
ATHOKPAM Vs. THE STATE OF MANIPUR
November 28, 2014
BADAN KRISHNA SINHA Vs. STATE OF MANIPUR
January 16, 2014
CHINGANGBAM (ONGBI) INDIRA DEVI Vs. DISTRICT MAGISTRATE
August 5, 2014
DAVID TULZATHANG Vs. STATE OF MANIPUR
September 19, 2014
GARAMJAN BIBI Vs. STATE OF MANIPUR
September 15, 2014
GONMEI JOY KABUI Vs. THE MANIPUR UNIVERSITY
July 9, 2014
GURUMAYUM SANAHAL SHARMA Vs. UNION OF INDIA
December 5, 2014
H. KHUPZATHANG Vs. THE PUNJAB NATIONAL BANK
November 26, 2014
H.P. MEENA Vs. UNION OF INDIA
July 9, 2014
H.S. DAWNER Vs. STATE OF MANIPUR
April 24, 2014
HAOBAM JENNYCATER SINGH Vs. DISTRICT MAGISTRATE
July 28, 2014
HEISHNAM SHANTIKUMAR SINGH Vs. STATE OF MANIPUR
May 30, 2014
HIDANGMAYUM DHANANJOY SHARMA Vs. DISTRICT MAGISTRATE THOUBAL MANIPUR
February 13, 2014
JOSEPH Vs. UNION OF INDIA; INSPECTOR GENERAL, ASSAM RIFLES; COMMANDING OFFICER; STATE OF MANIPUR; DEPUTY COMMISSIONER
May 14, 2014
K. PETER Vs. STATE OF MANIPUR
October 14, 2014
K. SHYAM Vs. THE PRESIDENT OF JAWAHARLAL NEHRU INSTITUTE OF MEDICAL SCIENCES
December 19, 2014
KABRABAM OJIT SINGH Vs. UNION OF INDIA
July 28, 2014
KAPKHANLUN ZOU @ KAPLUN Vs. STATE OF MANIPUR
January 30, 2014
KAPKHANLUN ZOU ALIAS KAPLUN Vs. STATE OF MANIPUR
January 30, 2014
KARAM LOKENDRO SINGH Vs. UNION OF INDIA
July 17, 2014
KH RASHITOMBI DEVI; PH AMUJAO SINGH Vs. STATE OF MANIPUR
July 23, 2014
KHONGBANTABAM ROBIN SINGH AND ORS Vs. DISTRICT MAGISTRATE, IMPHAL WEST DISTRICT, GOVERNMENT OF MANIPUR AND ORS
January 16, 2014
KHUMALLAMBAM ONGBI TOMBISANA DEVI Vs. THE UNION OF INDIA
November 4, 2014
KHUNDONGBAM MANISANA SINGH Vs. UNION OF INDIA
July 18, 2014
KSHETRIMAYUM RAJA SINGH Vs. UNION OF INDIA
September 1, 2014
L. DOLENDRO SINGH Vs. STATE OF MANIPUR
February 7, 2014
L. DORENDRA SINGH Vs. MANIPUR PUBLIC SCHOOL SOCIETY
March 7, 2014
L. GOJENDRA SINGH Vs. UNION OF INDIA
January 30, 2014
L. LASMAN SINGH Vs. STATE OF MANIPUR AND ANR.
April 25, 2014
L. RAICHANDRA SINGH Vs. COMMISSIONER/SECRETARY (HEALTH) GOVT. OF MANIPUR
September 2, 2014
L. SHANTI Vs. STATE OF MANIPUR THROUGH COMMISSIONER
July 15, 2014
LAIKANGBAM INGOTOMBI SINGH Vs. THE STATE OF MANIPUR
December 18, 2014
LAIRENMAYUM RASHMANDAL SINGH Vs. KHWAIRAKPAM JAYENTAKUMAR SINGH
May 19, 2014
LAISHRAM LOKENDRO SINGH Vs. STATE OF MANIPUR
April 1, 2014
LAISHRAM RANJITA Vs. NONGTHOMBAM TEJMANI SINGH
May 20, 2014
LAITONJAM THOITHOI SINGH Vs. STATE OF MANIPUR
February 27, 2014
LEIMUJAM LOYA Vs. STATE OF MANIPUR
July 16, 2014
LEISHANGTHEM ANGOUBA Vs. THE DISTRICT MAGISTRATE, IMPHAL WEST
December 18, 2014
LEISHANGTHEM NGOUBA SINGH ALIAS CYPRUST, AGED ABOU Vs. THE DISTRICT MAGISTRATE, IMPHAL WEST DISTRICT, GOV
April 11, 2014
LEISHANGTHEM UMAKANTA Vs. DISTRICT MAGISTRATE
August 20, 2014
LEISHANGTHEM UMAKANTA SINGH (@) MAIPAK Vs. DISTRICT MAGISTRATE, MANIPUR
May 9, 2014
LOITONGBAM SARAT SINGH Vs. STATEMENT OF MANIPUR
September 12, 2014
LONGJAM SHANTI SINGH Vs. STATEMENT OF MANIPUR
September 15, 2014
LOUREMBAM BUSAN SINGH Vs. DISTRICT MAGISTRATE
October 14, 2014
LOUREMBAM JUGINDRO SINGH Vs. HUIRONGBAM PAKPA SINGH
October 28, 2014
M. KUBER SINGH Vs. STATE OF MANIPUR
January 21, 2014
M. MANICHAND SINGH Vs. THE STATE OF MANIPUR
December 17, 2014
M/S K. PRO INFRA WORKS PVT. LTD. Vs. STATE OF MANIPUR
March 7, 2014
MAIREMBAM PRITHVIRAJ @ PRITHBIRAJ SINGH Vs. PUKHREM SHARATCHANDRA SINGH
April 15, 2014
MANIPUR OLYMPIC ASSOCIATION Vs. TRIATHLON ASSOCIATION OF MANIPUR
January 16, 2014
MANIPUR SECURITY SERVICE, LALAMBUNG TAKHELLAMBAM LEIKAI Vs. UNION OF INDIA
June 10, 2014
MANNUAMCHING ZOU Vs. UNION OF INDIA
April 1, 2014
MANOHARMAYUM BIMOL SHARMA Vs. STATE OF MANIPUR
July 30, 2014
MAREUM Vs. THE UNION OF INDIA
December 2, 2014
MARY BESA NOKHOW Vs. THE PUNJAB NATIONAL BANK
November 26, 2014
MAYANGLAMBAM MAHESH SINGH @ KIRAN @ ATHOUBA Vs. DISTRICT MAGISTRATE, THE STATE OF MANIPUR
April 30, 2014
MD BASIR KHAN; SECY GIT PARK; H BRAJALALA SINGH Vs. COLLECTOR, LAND ACQUISITION; MD ABDUL GAFUR & 15 OTHERS
July 23, 2014
MD. ABDUL RAUF Vs. STATE OF MANIPUR
July 30, 2014
MD. NASIM ALI Vs. STATE OF MANIPUR
May 15, 2014
MD. RIYAJUDDIN Vs. DISTRICT MAGISTRATE
September 19, 2014
MD. SIRAJ AHAMED Vs. NATIONAL HYDROELECTRIC POWER CORPORATION LTD.
August 7, 2014
MEINAM ONGBI BINA DEVI Vs. THE STATE OF MANIPUR
December 15, 2014
MEITEI OF POURABI NEAR LAIPHUTHIBA PS Vs. DISTRICT MAGISTRATE, IMPHAL
June 6, 2014
MOIRANGTHEM BABUYAIMA SINGH Vs. STATE OF MANIPUR
January 16, 2014
MOIRANGTHEM BOBOI SINGH Vs. DISTRICT MAGISTRATE, IMPHAL EAST
December 18, 2014
MOIRANGTHEM CHOURJIT SINGH Vs. LOYALAKPA WAHENGBAM ANANTA
April 7, 2014
MOIRANGTHEM GULAPI SINGH Vs. UNION OF INDIA
September 1, 2014
MOIRANGTHEM NABACHANDRA SINGH Vs. DISTRICT MAGISTRATE
July 28, 2014
MRS. ROHINI GOLMEI Vs. STATE OF MANIPUR, REPRESENTED BY THE COMMISSIONER/SECRETARY (REVENUE), GOVT. OF MANIPUR AND ORS.
February 28, 2014
MUTUM ONGBI RONI DEVI Vs. STATE OF MANIPUR
September 9, 2014
MUTUM THAIMON SINGH Vs. STATE OF MANIPUR
September 5, 2014
N. KUNJESHOR SINGH Vs. UNION OF INDIA
September 2, 2014
NAMDIGONG KAMEI Vs. STATE OF MANIPUR
April 25, 2014
NAOREM KISHAN MEITEI Vs. UNION OF INDIA
January 19, 2014
NAOREM SHAMUNGON SINGH Vs. MOIRANGTHEM GUNI DEVI
February 7, 2014
NAOROIBAM JOYSHANKAR SINGH @ BUNGOCHOU @ KHOUGANG @ LOYUMBA Vs. DISTRICT MAGISTRATE, IMPHAL WEST DISTRICT
April 16, 2014
NG. CHANDRAMANI SINGH Vs. UNION OF INDIA
September 2, 2014
NGAIRANGBAM SOMORENDRO SINGH Vs. THE STATE OF MANIPUR
December 8, 2014
NINA SIBO Vs. CHANIE SIBO
April 7, 2014
NINGOMBAM BROJEN SINGH Vs. STATE OF MANIPUR
September 5, 2014
NINGTAM ZINKHAI Vs. STATE OF MANIPUR
August 29, 2014
NINGTHOUJAM KIRANJIT SINGH Vs. STATE OF MANIPUR
April 7, 2014
NONGMAITHEM ONGBI NEENA DEVI Vs. THE STATE OF MANIPUR
November 13, 2014
OINAM JAYALAKSHMI DEVI Vs. THANGJAM BIPIN SINGH
February 11, 2014
P. ANDREW Vs. STATE OF MANIPUR
July 17, 2014
P.H. JILASANA SHARMA Vs. STATE OF MANIPUR
January 15, 2014
PANGER BANGEI KUMBA Vs. UNION OF INDIA
July 31, 2014
PHEIROIJAM ONGBI IBETON DEVI Vs. UNION OF INDIA
September 9, 2014
PLANNING AND DEVELOPMENT AUTHORITY Vs. RAJA DUMBRA MEMORIAL TRUST
August 7, 2014
POTSANGBAM WANGBA SINGH Vs. STATE OF MANIPUR
May 20, 2014
PRIYOLATA DEVI Vs. STATE OF MANIPUR
April 3, 2014
PUMKHOGIN GUITE Vs. STATE OF MANIPUR AND ANR.
April 25, 2014
R. NINGTHOUJAO Vs. STATE OF MANIPUR
September 23, 2014
R.K. IBUNGOSANA SINGH Vs. SATRUGHAN KUMAR
December 19, 2014
R.K.CHANDRAKUMAR SINGH Vs. STATE OF MANIPUR
April 9, 2014
RAGONGJOK KAMEI @ AJOK Vs. DISTRICT MAGISTRATE, TAMENGLONG DISTRICT
April 1, 2014
RAHIMUDDIN Vs. THE STATE OF MANIPUR
November 5, 2014
RIFLEMAN/GO SHRI PAOTINGTHANG SITLHOU Vs. UNION OF INDIA
April 11, 2014
ROSANGLURA SANGA Vs. THE PUNJAB NATIONAL BANK
November 26, 2014
RULESK. TAMPHASANA SINGH Vs. THE COLLECTOR
November 4, 2014
RURAL SERVICE AGENCY Vs. STATE OF MANIPUR
September 4, 2014
S GINJAM Vs. UNION OF INDIA; COMMANDANT; STATE OF MANIPUR
July 28, 2014
SAGOLSEM DHANAMANI SINGH Vs. STATE OF MANIPUR REPRESENTED BY THE COMMISSIONER
February 27, 2014
SAIKHOM ONGBI SENU DEVI Vs. UNION OF INDIA
September 10, 2014
SALAM KENEDY SINGH Vs. MANIPUR UNIVERSITY
September 19, 2014
SANABAM RAJBIHARI SINGH Vs. DISTRICT MAGISTRATE
July 28, 2014
SANASAM BIMOL Vs. STATE OF MANIPUR AND ORS
February 21, 2014
SANJEETA NGAIRANGBAM Vs. UNION OF INDIA
April 21, 2014
SANLUT LETKHOHAO Vs. DISTRICT MAGISTRATE
August 26, 2014
SAPANAM Vs. STATE OF MANIPUR
September 9, 2014
SEIKHOLEN LHOUVUM Vs. UNION OF INDIA
July 18, 2014
SHAMURAILATPAM PREMANANDA SHARMA Vs. AYEKPAM LOKESHWOR SINGH
December 19, 2014
SHRI DAVID KEISHING AND ORS. Vs. TIZETI FARMER UNION, REPRESENTED BY LK YUIREILA
April 16, 2014
SHRI HANJABAM BOBBY SHARMA Vs. MANIPUR PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY, P.O. & P.S. IMPHAL AND ORS.
March 24, 2014
SHRI KHURAIJAM BIRJIT SINGH AND SHRI SONKHOMANG HAOKIP Vs. THE STATE OF MANIPUR AND THE AUTONOMOUS DISTRICT COUNCIL CHANDEL
January 31, 2014
SHRI SOUGRAKPAM SURJIT SINGH Vs. DISTRICT MAGISTRATE,
February 13, 2014
SINGTAILENG JAJO @ ALENG JAJO Vs. STATE OF MANIPUR
January 16, 2014
SMT. TINGVOWON A SHIMRAY Vs. THE STATE OF MANIPUR THROUGH THE COMMISSIONER/SECRETARY (INDUSTRIES)
April 16, 2014
SOROKHAIBAM SOROKHAIBAM UTTAM SINGH Vs. THE STATE OF MANIPUR
February 28, 2014
SOUBAM RADHE Vs. STATE OF MANIPUR
September 11, 2014
STATE OF MANIPUR Vs. POTSANGBAM MANIRATAN
April 3, 2014
STATE OF MANIPUR Vs. ARAMBAM SUBHAS SINGH
May 21, 2014
STATE OF MANIPUR Vs. LOITONGBAM (NINGOL) WAHENGBAM
January 28, 2014
STATE OF MANIPUR Vs. P. BINODKUMAR SINGH
April 16, 2014
STATE OF MANIPUR Vs. AKOIJAM DORENDRO SINGH
May 15, 2014
STATE OF MANIPUR Vs. MD JUNAB ALI
February 25, 2014
T. THANGSUANLIAN Vs. STATE OF MANIPUR
May 29, 2014
TAKHELLABAM ONGBI MALA DEVI Vs. THE STATE OF MANIPUR
November 7, 2014
TAKHELMAYUM NANDABABU SINGH Vs. DISTRICT MAGISTRATE, IMPHAL WEST
June 12, 2014
TANGKHUL NAGA CONTRACTOR LONG Vs. UNION OF INDIA
August 1, 2014
TH. IBEMHAL DEVI Vs. THE STATE OF MANIPUR
December 19, 2014
THE MOIRANG PRIMARY CO-OPERATIVE MARKETING SOCIETY Vs. PUKHRAM RENU DEVI
July 9, 2014
THE SCHOOL MANAGEMENT COMMITTEE OF KHERGAO JUNIOR HIGH SCHOOL (AIDED) Vs. ABDUL MANAN KHAN
November 3, 2014
THIYAM ONGBI TANOUBI LEIMA Vs. STATE OF MANIPUR
September 11, 2014
THOIBA KABUI PHAOMEI Vs. THE PUNJAB NATIONAL BANK
November 26, 2014
THOKCHOM RANJIT SINGH Vs. STATE OF MANIPUR
July 31, 2014
THOKCHOM SUREN SINGH Vs. LAISHRAM PRIYOKUMAR SINGH
April 8, 2014
THONGSI Vs. THE UNION OF INDIA AND ORS.
September 12, 2014
THOUDAM (N) KANGJAM (O) KUNJARANI DEVI Vs. KANGJAM IBOYAIMA SINGH
September 18, 2014
THOUDAM KHAMBA SINGH Vs. DISTRICT MAGISTRATE
December 2, 2014
TOMBI SINGH Vs. STATE OF MANIPUR
April 25, 2014
UNION OF INDIA Vs. SHANGREIKHAI
May 12, 2014
UNION OF INDIA Vs. NONGTHOMBAM RAJENDRA SINGH
August 4, 2014
WAHENGBAM ONGBI USHARANI Vs. STATE OF MANIPUR
May 9, 2014
WANGKHEM RAGHUCHANDRA SINGH Vs. STATE OF MANIPUR
July 25, 2014
Y. NINGREI MAO Vs. STATE OF MANIPUR
February 13, 2014
YUMLEBAM JOYKUMAR SINGH Vs. DISTRICT MAGISTRATE
April 11, 2014
YUMLEMBAM SOROJINI DEVI Vs. LOUREMBAM RENU DEVI
December 19, 2014