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Case Index
Title
Date
A. APPALA RAJU Vs. STATE OF ORISSA
April 23, 2014
A. SUDHA Vs. NATIONAL ALUMINIUM CO. LTD. AND ORS.
December 11, 2014
ABB INDIA LIMITED Vs. STATE OF ODISHA
September 26, 2014
ABDUL KHALIQUE Vs. STATE OF ORISSA
June 19, 2014
ABHI @ ABHIRAM MUNDA Vs. NANDU MUNDA
January 20, 2014
ABHIMANYU DAS Vs. DHOBANI DAS
February 19, 2014
ABHIMANYU SAMAL Vs. CHAIRMAN, BARGARH REGULATED MARKET COMMITTEE CUM-SUB-COLLECTOR
September 1, 2014
ABHIRAM BEHERA Vs. STATE OF ORISSA
May 16, 2014
ABHIRAM ROHIDAS Vs. STATE OF ORISSA
September 25, 2014
ACTIVE SECURITY & INTELLIGENCE SERVICES Vs. EMET
August 27, 2014
ADITYA KUMAR NAG Vs. STATE OF ORISSA
July 15, 2014
AGARWAL COAL CORPORATION PRIVATE LIMITED Vs. PARADIP PORT TRUST
November 25, 2014
AIE VALLEY TRADERS (P) LTD. Vs. UNION OF INDIA AND ORS.
December 23, 2014
AJAYA BEHERA Vs. SK KADAM
April 16, 2014
AJAYA KUMAR MOHAPATRA Vs. STATE OF ORISSA
December 22, 2014
AJAYA KUMAR SAMANTARAY Vs. RANJITA DAS
July 3, 2014
AJIT KUMAR SAMANTARAY Vs. SOUBHAGYA KUMAR DASH
April 22, 2014
AKAM BHOI Vs. DAYA BHOI
February 19, 2014
AKAM BHOI AND ORS Vs. STATE OF ORISSA AND ORS
February 19, 2014
AKAM BHOL Vs. STATE OF ORISSA
April 9, 2014
AKHILA KUMAR JENA Vs. COMMISSIONER-CUM-CHAIRMAN
August 19, 2014
AKHILANATH SAHOO Vs. JOINT GENERAL MANAGER, OSFC
August 7, 2014
AKSHAYA KUMAR SAMAL Vs. GITIPUSPA SAMAL
January 31, 2014
AKSHYA KUMAR MALLIK Vs. STATE OF ORISSA
July 7, 2014
AKSHYA KUMAR SAMAL Vs. MANORANJAN PADHIARI
July 18, 2014
ALAKANANDA PHILONTHROPIC TRUST Vs. STATE OF ODISHA
May 14, 2014
ALEKH SAHOO Vs. SUDHANSU MOHAN MISHRA
September 26, 2014
ALKH MALLIK Vs. SAMBIT NANDAN MOHANTY
November 5, 2014
AMARESWAR MALLIK Vs. UNION OF INDIA
July 23, 2014
AMBIKA DALAI Vs. STATE OF ORISSA AND ORS.
November 10, 2014
AMBIKA PRASAD MOHANTY AND ORS. Vs. STATE OF ORISSA
March 20, 2014
ANAM PAGAL & 3 ORS. Vs. STATE OF ORISSA
October 30, 2014
ANCHAL BIHARI PATTNAIK Vs. INDIAN OIL CORPORATION LTD.
August 6, 2014
ANIL KUMAR SINGH Vs. JAGDISH PANDEY
July 30, 2014
ANIMARANI BARUA Vs. COLLECTOR-CUM-DISTRICT MAGISTRATE
February 17, 2014
ANINDYA KUMAR MISHRA Vs. REPUBLIC OF INDIA
November 10, 2014
ANJALI PANDA Vs. STATE OF ORISSA
July 31, 2014
ANJANA BABULAL DARABAD Vs. COMMISSIONER, S.T.A.
January 15, 2014
ANJANA DAS Vs. GOPINATH RAY
March 18, 2014
ANTARYAMI BEHERA Vs. DINAKRUSHNA BEHERA
September 25, 2014
ANUP KUMAR DHIRSAMANT Vs. CHATURBHUJA NAIK
June 27, 2014
ANUPRAM SATNAMI Vs. STATE OF ORISSA
November 12, 2014
ANURADHA DAS Vs. SUB COLLECTOR PURI
December 3, 2014
APILI PADHI Vs. DURGA PRASAD PADHI
April 25, 2014
APSARUN BEGUM Vs. SK.GULAM NABI
March 13, 2014
ARADHANA BISOYI Vs. STATE OF ODISHA
November 21, 2014
ARATI MAJHI Vs. STATE OF ODISHA
April 24, 2014
ARATI PANIGRAHI Vs. SUBALA
December 9, 2014
ARINDAM CHAKRA Vs. BIJU PATT NAIK UNIVERSITY OF TECHNOLOGY
November 11, 2014
ARJUNA JANI Vs. STATE OF ORISSA
November 24, 2014
ARUN KUMAR Vs. N. NIRMALA DEVI
September 24, 2014
ARUN KUMAR MOHANTY Vs. STATE OF ODISHA
August 27, 2014
ARUN MISHRA Vs. STATE ODISHA
March 10, 2014
ARUNA KUMAR SWAIN Vs. STATE OF ORISSA
May 14, 2014
ARYAN ISPAT & POWER PVT. LTD. Vs. CHIEF EXECUTIVE OFFICER,WESCO LTD.
October 16, 2014
ASHOK KUMAR PADHY Vs. STATE OF ODISHA
December 5, 2014
ASHOK KUMAR PANDA Vs. REPUBLIC OF INDIA
July 3, 2014
ASHOK KUMAR SAHU Vs. STATE OF ORISSA
April 23, 2014
ASHOK KUMAR SWAIN Vs. MAMATA PRADHAN
March 27, 2014
ASIA ENTERPRISES AND ORS Vs. STEEL AUTHORITY OF INDIA LTD AND ORS
January 31, 2014
ASIT KUMAR ROUT Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF ODISHA
May 28, 2014
ASMAN BINDHANI Vs. STATE OF ORISSA
April 22, 2014
ASUTOSH MISHRA Vs. R.M., RBI
February 10, 2014
ATMARAM SANSKRIT MAHAVIDYALA Vs. JAGANNATH SANSKRIT VISHVAVIDYALAYA
October 31, 2014
BABAJI DASH Vs. STATE OF ORISSA AND ORS.
August 11, 2014
BABAJI DHAL Vs. ELECTION OFFICER-CUM-B.D.O. AND ORS.
November 19, 2014
BABAJI NAYAK AND ORS. Vs. GOVT. OF ORISSA
November 28, 2014
BABAJI PRADHAN Vs. BALUNKI PRADHAN AND OTHERS
February 19, 2014
BABITA PADHY Vs. STATE OF ODISHA
December 5, 2014
BABU Vs. STATE OF ORISSA
August 14, 2014
BABULI BEHERA Vs. STATE OF ODISHA
May 16, 2014
BABULI MAHARANA Vs. PRESIDING OFFICER
January 9, 2014
BADRI N.DASH Vs. STATE
April 25, 2014
BAIDYANATH SATHUA Vs. SOMANATH SATHUA
December 10, 2014
BAIJAYANTI NANDA Vs. JAGANNATH MAHAPRABHU MARFAT ADHIKARI
March 13, 2014
BAIJAYANTIBALA BHUYA Vs. COLLECTOR-C-DISTRICT
February 5, 2014
BAIRAGI MOHARANA AND ORS. Vs. THE COLLECTOR AND ORS.
August 25, 2014
BAISHNAB CHARAN ROUT Vs. UNION OF INDIA
September 4, 2014
BAISHNAB CHARAN SENAPATI Vs. REPUBLIC OF INDIA
July 3, 2014
BAISHNAB SANKHUA AND ANR. Vs. SANKARSAN @ SANKAR SANKHUA AND ORS.
January 8, 2014
BAISNAB MOHANTY Vs. RAMESH KUMAR MOHANTY
May 15, 2014
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. SARBESWAR BARAL
March 6, 2014
BAJAJ ALLIANZ LIFE INSURANCE CO. LTD. Vs. GOLEKH
September 24, 2014
BALABHADRA PRADHAN AND ORS. Vs. AGADI BEWA AND ORS.
August 18, 2014
BALAKRUSHNA POLAI Vs. NATIONAL BANK OF AGRICULTURAL AND RURAL DEVELOPMENT
April 23, 2014
BALARAM BARIK Vs. DIVISIONAL MANAGER
September 26, 2014
BALARAM DHAL Vs. UNION OF INDIA
January 22, 2014
BAMADEV DAS Vs. CHAIRMAN-CUM-DISCIPLINARY AUTHORITY, DHENKANAL GRAMYA BANK
August 22, 2014
BANA BIHARI JENA Vs. COMMANDANT, 12 B.N., C.R.P.F.
November 27, 2014
BANAMALI MOHARANA Vs. STATE OF ORISSA
August 22, 2014
BANAMALI NANDA Vs. STATE OF ORISSA
December 8, 2014
BANAMALI SA Vs. STATE OF ODISHA AND ORS.
July 31, 2014
BANAMBAR PANDA Vs. UNITED BANK OF INDIA
November 11, 2014
BANITA DAS Vs. AKSHAYA KUMAR MALLICK
March 28, 2014
BANSIDHAR GOCHHAYAT Vs. UNION OF INDIA AND ORS.
September 2, 2014
BASAN Vs. STATE OF ORISSA
November 25, 2014
BASANTI SETHI Vs. PARAMANANDA SETHI
December 2, 2014
BATAKRISNA Vs. SARADA
September 4, 2014
BATAKRUSHNA BEHERA Vs. STATE OF ORISSA
October 30, 2014
BENGAL TOOLS LIMITED Vs. MAHANADI COALFIELDS LIMITED
September 25, 2014
BENUDHAR NAYAK Vs. STATE OF ODISHA
January 2, 2014
BHABANI PR. MISHRA Vs. STATE
June 20, 2014
BHABANI SHANKAR PATI Vs. STATE OF ODISHA
September 8, 2014
BHAGIRATHI MAHALIK Vs. MARKANDA BARIK
March 19, 2014
BHAGIRATHI PATRA Vs. SOVARANI DEB
February 3, 2014
BHAGIRATHI PERA Vs. STATE OF ORISSA
March 12, 2014
BHAGYADHAR PAL Vs. STATE OF ORISSA
December 2, 2014
BHAKTA BANDHU GHADEI Vs. DISTRICT JUDGE, CTC AND ANOTHER
August 19, 2014
BHAKTA PRASAD SAHU Vs. ADDITIONAL COMMISSIONER OF SETTLEMENT AND CONSOLIDATION
August 19, 2014
BHARAT JENA Vs. NARAYAN JENA
January 31, 2014
BHARAT NATH Vs. SURYAKANTA JAYPURIA
May 2, 2014
BHARAT PETROLEUM CORPN. LTD. Vs. ANJALI DAS AND ORS.
October 29, 2014
BHARATI BEHERA Vs. JHILI PRAVA BEHERA
September 18, 2014
BHIKARI CHARAN OJHA Vs. DHRUBA NAIK
March 10, 2014
BHIMSEN BHOI @ PODH Vs. STATE OF ORISSA
November 12, 2014
BHRAMARA NAYAK Vs. SATYA BADI
May 1, 2014
BHUPAL SHANKAR TRIPATHY Vs. ORISSA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION
August 7, 2014
BIBHUTI NAYAK Vs. BASANATA MANJARI NAYAK
September 15, 2014
BIDULATA MOHANTY Vs. SANGRAM KESARI NAYAK
January 31, 2014
BIDYADHAR HOTA Vs. STATE OF ORISSA
November 11, 2014
BIGHNARAJ TRIPATHY Vs. STATE OF ORISSA AND ORS.
September 3, 2014
BIJAY KUMAR DAS Vs. PRAMOD CHANDRA RATH
November 5, 2014
BIJAYA KUMAR SAHOO Vs. TAHASILDAR
August 6, 2014
BIJAYA KUMAR SAHOO Vs. SK WASAK ALLI
November 10, 2014
BIJAYA SHANKAR GUPTA Vs. ROHIT KUMAR SAHOO
January 22, 2014
BIJOY KUMAR NAIK Vs. STATE OF ORISSA
November 28, 2014
BIJOYA KUMAR PATRA Vs. STATE OF ORISSA
October 15, 2014
BIKAL ROUT Vs. DHOBANI BEWA
October 20, 2014
BIKASH MUNDA Vs. STATE OF ORISSA
March 27, 2014
BINAN KUMAR MOHANTY Vs. WATER & LAND MANAGEMENT INSTITUTE
September 26, 2014
BINAPANI @ SUBHADRA SETHI Vs. STATE OF ODISHA
October 21, 2014
BINATI SAMAL Vs. BANK OF BARODA
January 13, 2014
BINAYA KUMAR NAYAK Vs. STATE OF ORISSA
November 18, 2014
BINOD BEHARI PANDA Vs. REVENUE OFFR.-CUM-TAHASILDAR, JAIPATNA AND ORS.
December 2, 2014
BINOD BIHARI BAG Vs. STATE OF ORISSA
January 13, 2014
BINOD BIHARI DASH Vs. STATE OF ODISHA
November 29, 2014
BINODINI DASH Vs. KAMALINI SATPATHY
March 4, 2014
BIPIN BIHARI PANDA & ANR. Vs. STATE OF ODISHA & ANR.
December 24, 2014
BIRA KISHORE PRADHAN Vs. THE PRESIDING OFFICER, LABOUR COURT, BHUBANESWAR
December 10, 2014
BIRAJINI PANDA Vs. STATE OF ORISSA
March 21, 2014
BIRENDRA BESHRA Vs. BUDUJ
December 10, 2014
BIRENDRA NARAYAN BOHIDAR Vs. INDIAN OIL CORPORATION LTD.
April 16, 2014
BIRENDRA SAHOO Vs. JYOSHNA RANI SAHOO
September 22, 2014
BISESWAR DANDPAT Vs. SARASWATI DEI
February 11, 2014
BISHNU DAKUA Vs. STATE OF ORISSA
September 5, 2014
BISIKESAN RANGULI Vs. STATE OF ORISSA
January 30, 2014
BISWABASH BEHURIA Vs. CHAIRMAN, COAL INDIA LTD.
September 26, 2014
BISWAMBAR ROUT Vs. DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD , CUTTACK
December 24, 2014
BISWAMOHAN DAS Vs. STATE OF ORISSA
May 7, 2014
BISWANATH BISHOYI Vs. STATE OF ORISSA
September 8, 2014
BISWANATH MUKHERJEE Vs. ORISSA STATE ROAD TRANSPORT CORPORATION
December 18, 2014
BRAJABANDHU MISHRA Vs. GOPIKRUSHNA PANDA
March 28, 2014
BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. MAINA HANTAL
January 24, 2014
BRUNDABATI DEI Vs. SWARNAPRAVA SAHOO
December 11, 2014
BUDHIMANTA NAIK Vs. STATE OF ORISSA
March 26, 2014
BUDHIRAM HO Vs. STATE OF ORISSA
September 10, 2014
BUNA PANIGRAHI Vs. STATE OF ORISSA
April 9, 2014
BUXA DOOARS TEA COMPANY (INDIA) LTD. Vs. HONGKONG & SHANGHAI BANKING CORPORATION LTD.
June 6, 2014
C.P. MOHANTY & ASSOCIATES Vs. STATE OF ODISHA AND ORS.
October 21, 2014
CAPT. HARI SANKAR AIRY Vs. COAL INDIA LTD
September 5, 2014
CENTRAL BANK OF INDIA Vs. ORISSA SMALL INDUSTRIES CORPORATION LTD.
April 4, 2014
CHAKRADHAR BEHERA Vs. STATE OF ORISSA
March 21, 2014
CHAKRADHAR JOSHI Vs. JANARDAN JOSHI
January 8, 2014
CHANA BADANAIK Vs. STATE OF ODISHA
January 21, 2014
CHANDA Vs. STATE OF ODISHA
October 22, 2014
CHANDAN KUMAR MANIA Vs. STATE OF ODISHA
April 25, 2014
CHANDANESWAR ENTERPRISES LTD. Vs. INDUSTRIAL PROMOTION & INVESTMENT CORPORATION OF ORISSA LTD.
December 22, 2014
CHANDRA BEHERA Vs. SUSHAMA SAHU
May 16, 2014
CHANDRA NANDI Vs. STATE OF ORISSA
January 24, 2014
CHANDRA SEKHAR CHINARA Vs. NALINIPRAVA SAHU ALIAS CHINARA
February 6, 2014
CHANDRA SEKHAR CHINARA Vs. NALINIPRAVA SAHU @ CHINARA
January 6, 2014
CHANDRAKANTA TRIPATHY Vs. STATE OF ORISSA
July 24, 2014
CHANDRAMANI PRADHAN Vs. STATE OF ORISSA
March 25, 2014
CHANDRAMANI SAHOO Vs. CHAIRMAN-CUM-MD, OSRT
May 2, 2014
CHANDRIKA SAO Vs. SALES TAX OFFICER
November 26, 2014
CHARAN NAYAK Vs. STATE OF ORISSA
July 24, 2014
CHARIDESA KRUSAK SURAKHYA SANGHA Vs. STATE OF ORISSA
May 16, 2014
CHARULATA SENAPATI Vs. STATE OF ORISSA
December 2, 2014
CHIEF ENGINEER, UPPER KOLAB PROJECT Vs. DHANU KHORA
April 21, 2014
CHINARI JAWAHARILAL PATRO Vs. UNION OF INDIA
November 5, 2014
CHINT AMANI KANDI Vs. ARJUNA KANDI
November 20, 2014
CHIRANJIBILU KHADENA Vs. SECRETARY, BOARD OF SECONDARY EDUCATION, ODISHA
April 7, 2014
CHITTARANJAN CHOUDHURY Vs. STATE OF ODISHA AND ORS.
December 24, 2014
CHITTARANJAN NANDY Vs. UNION OF INDIA
February 18, 2014
CHITTARANJAN SAHOO Vs. COLLECTOR, KHURDA
January 9, 2014
CHITTARANJAN TRIPATHY Vs. SAMBALPUR UNIVERSITY
October 30, 2014
CHOUDHURY DEBENDRA PRASAD DASH Vs. CHOUDHURY GITANJALI PRASAD DASH
April 7, 2014
CHUDAMANI PATEL Vs. STATE OF ORISSA
October 20, 2014
CHUNILAL THAKKAR Vs. WALAMJEE KHEMJI (DEAD) AFTER HIM,
January 10, 2014
COAL INDIA LIMITED Vs. CAPT. HARI SANKAR AIRY
October 16, 2014
COLLECTOR Vs. BHARAT CHANDRA BHUYAN
December 11, 2014
COMMISSIONER OF INCOME TAX Vs. SILICON INSTITUTE OF TECHNOLOGY
November 10, 2014
COMMISSIONER, CENTRAL EXCISE & CUSTOMS Vs. M/S ADITYA ALLOYS LIMITED
January 21, 2014
COMMNR. OF INCOME TAX Vs. ORISSA STEVEDORES
January 28, 2014
CUTTACK ORIYA BAPTIST CHURCH Vs. STATE OF ORISSA
July 28, 2014
D G AND I G OF POLICE, FIRE SERVICES, ODISHA Vs. JYOTISH CHANDRA MUDULI
July 17, 2014
D M ,N I CO LTD Vs. BABAJI MOHANTY
November 5, 2014
DAMODAR JENA Vs. CHAIRMAN
December 9, 2014
DAMODAR MISHRA Vs. THE EAST COAST RAIL
October 16, 2014
DAMODAR SWAIN Vs. RAM KISHORE BAJPAYEE
March 19, 2014
DASHARATHA PANDA Vs. STATE OF ORISSA
July 8, 2014
DAVIAN PARENTS ASSOCIATION Vs. STATE OF ORISSA
July 24, 2014
DAVIAN PARENTS ASSOCIATION Vs. STATE OF ORISSA
July 11, 2014
DEBADUTTA MISHRA Vs. CHAKRADHAR MISHRA
November 5, 2014
DEBAHUTI PARIDA Vs. THE GENERAL MANAGER EAST COAST RAILWAY
September 24, 2014
DEBAJIT MISHRA Vs. CHIEF SECRETARY TO GOVERNMENT OF ODISHA-CUM-CHAIRMAN
May 7, 2014
DEBAKI JANI Vs. COLLECTOR
April 11, 2014
DEBANANDA BHOI Vs. STATE OF ORISSA
July 25, 2014
DEBARCHAN MAHANANDIA Vs. STATE OF ORISSA
October 21, 2014
DEBARCHAN PRADHAN Vs. ODISHA FOREST DEVELOPMENT CORPORATION LTD.
September 24, 2014
DEBASHISH SWAIN Vs. PRINCIPAL SECRETARY, GOVERNMENT OF ODISHA
February 26, 2014
DEBIPRASAD BHOL Vs. STATE OF ODISHA
August 25, 2014
DEBORAJ MISHRA Vs. STATE (VIG.)
December 4, 2014
DEEPAK KUMAR BEHERA Vs. STATE OF ORISSA
September 9, 2014
DELHI FOOT WEAR Vs. SALES TAX OFFICER
September 25, 2014
DEO ISPAT ALLOYS LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES
September 26, 2014
DEPUTY GENERAL MANAGER (C) H.S.M., NORTH EASTERN ELECTRIC POWER CORPORATION LTD. Vs. SIGMA ENGINEERING PVT. LTD. AND ORS.
December 10, 2014
DEVI PRASAD SAHU Vs. STATE OF ORISSA
April 24, 2014
DHABAL PRASAD PRADHAN Vs. STATE OF ODISHA
October 21, 2014
DHABALA PRASAD PRADHAN Vs. RAMESH CHANDRA PANDA
December 4, 2014
DHANESWAR SAHOO Vs. STATE OF ORISSA
June 20, 2014
DHARANI PRADHAN Vs. STATE OF ORISSA
July 25, 2014
DHIRA KUMAR PARIDA Vs. MAHANADI COALFIELDS LTD.
April 11, 2014
DHIRENDRA KUMAR MOHAPATRA Vs. ORISSA FOREST DEVELOPMENT CORPORATION
September 9, 2014
DHIRENDRA SWAIN Vs. B M , BANK OF BARODA
January 20, 2014
DHOBA MANDAL Vs. STATE OF ODISHA
December 1, 2014
DHOBEI SAHU Vs. BIBATSA @ DAKTAR PRADHAN & ANR.
October 20, 2014
DHRUTARASHTRA BEHERADALAI Vs. STATE OF ORISSA
September 5, 2014
DIBAKAR BEHERA Vs. STATE OF ORISSA
July 26, 2014
DIBAKAR PRADHAN Vs. ISWAR CHANDRA MAJHI
September 10, 2014
DIBAKAR SWAIN Vs. CASHEW DEVELOPMENT CORPORATION
September 26, 2014
DIGBIJAYA MISSAL Vs. STATE OF ORISSA
September 15, 2014
DILIP KUMAR PATRO Vs. M. GOPIKRISHNA RAO
September 24, 2014
DILLIP KUMAR MOHAPATRA Vs. STATE OF ODISHA
October 29, 2014
DILLIP KUMAR SABAT Vs. STATE OF ORISSA
October 20, 2014
DILLIP SWAIN@DILU Vs. STATE
March 11, 2014
DINESH DIPTIMAY NAYAK Vs. STATE OF ORISSA
December 5, 2014
DIPIKA SHARMA Vs. STATE OF ODISHA
December 9, 2014
DIPTI MOHANTY Vs. SURYA PRAKASH MOHANTY
September 12, 2014
DIRECTOR-IN-CHARGE, NILACHAL REFRACTORIES LTD. Vs. PRESIDING OFFICER, LABOUR COURT
February 20, 2014
DIVISIONAL MANAGER Vs. SARBESWAR BARAL
February 11, 2014
DIVISIONAL MANAGER NATIONAL INSURANCE CO. LTD Vs. KANAKALATA NAYAK
January 9, 2014
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD Vs. BABAJI DALAI AND OTHERS
January 8, 2014
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD. Vs. NANDI MUNDA
April 9, 2014
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. SANDYARANI BEBARTA AND ORS.
March 24, 2014
DIVISIONAL MANAGER, ORISSA FOREST DEVELOPMENT Vs. APASARI BHOI
February 11, 2014
DIVISIONAL MANAGER,ORIENTAL INSURANCE CO. LTD. Vs. SUMITRA SAHOO
January 9, 2014
DIVISIONAL, M/S. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. DIGAMBAR CHAND
March 25, 2014
DIWAN CHAND GARG Vs. GOVT. OF INDIA
May 14, 2014
DOABA INDUSTRIAL AND TRADING COMPANY PVT LTD Vs. REPUBLIC OF INDIA
June 25, 2014
DR. BAISHNAB CH. DASH Vs. STATE OF ORISSA
August 19, 2014
DR. UPENDRA SAHOO Vs. STATE OF ODISHA
November 28, 2014
DREDGING & DESILTATION CO. PVT. LTD. Vs. BOARD OF TRUSTEES OF PARADIP PORT TRUST.
November 21, 2014
DUDUGU HEMBRAM Vs. STATE OF ORISSA
February 14, 2014
DUKHABANDHU NAIK Vs. STATE OF ORISSA
July 31, 2014
DURGA CHARAN ROUTRAY Vs. SECRETARY
June 18, 2014
DURGA PRASAD KANUNGO Vs. MADHUSMITA ROUT
February 24, 2014
DURGADEVI AGARWALLA Vs. STATE OF ORISSA
February 21, 2014
DURGASI VENKATARAMAN RAO Vs. SECRETARY, BOARD OF SECONDARY EDUCATION, ODISHA
April 7, 2014
DURYODHAN SAHOO Vs. CHATRUBHUJA NAYAK AND ORS.
August 13, 2014
DVIJOTTAM BISWAL Vs. MENAKA BISWAL
December 12, 2014
DWARAKA RESORTS PVT. LTD. Vs. STATE OF ORISSA
December 23, 2014
EASTERN BIDI WORKS PVT. LTD. Vs. KAILASH CHANDRA AGARWAL
March 21, 2014
EDGULA BABU RAO AND ORS. Vs. THE GENERAL MANAGER, EAST COAST RAILWAY AND ORS.
December 10, 2014
EJAZ ALAM SIDDIQUE Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
April 2, 2014
ELLORA MOHANTY Vs. STATE BANK OF INDIA
July 23, 2014
EPARI VASUDEVA RAO Vs. STATE OF ODISHA
May 15, 2014
EPARI VASUDEVA RAO Vs. STATE OF ODISHA
April 15, 2014
ESSEL MINING & INDUSTRIES LTD. Vs. BARNABAS DANG
January 10, 2014
EXECUTIVE ENGINEER Vs. GRIEVANCE REDRESSAL FORUM
September 29, 2014
EXECUTIVE ENGINEER, ELECTRICAL, KHURDA ELECTRICAL DIVISION Vs. OMBUDSMAN, CENTRAL ZONE
August 19, 2014
EXECUTIVE ENGINEER, KALAHANDI IRRIGATION DIVISION Vs. JAGANNATH BASTIA
December 10, 2014
EXECUTIVE ENGINEER, ROURKELA ELECTRICAL DIVISION Vs. GRIEVANCE REDRESSAL FORUM AND ORS.
September 26, 2014
EXECUTIVE OFFICER, NALCO Vs. PRATAP KUMAR SINGH
September 1, 2014
FAKIR CHARAN JENA Vs. MANU KANDI & ORS.
November 10, 2014
FEDERATION OF INDIA MINERAL INDUSTRIES, NEW DELHI Vs. STATE OF ODISHA
April 2, 2014
FOOD CORPORATION OF INDIA Vs. JAI MAA KALI STORES
September 30, 2014
FOOD CORPORATION OF INDIA Vs. RAGHUNATH MOHAPRABHU LABOUR CONTRACT SOCIETY LTD. AND ORS.
September 1, 2014
FOOD CORPORATION OF INDIA AND ORS. Vs. BINAYAK FOOD PRODUCTS
September 30, 2014
G.S. SRIVASTAV Vs. UNION OF INDIA
April 22, 2014
GADADHAR SAHOO Vs. GITANJALI DAS
September 8, 2014
GAJENDRA Vs. NATIONAL INSURANCE COMPANY
April 10, 2014
GAJENDRA Vs. O.S.F.C
August 8, 2014
GAJENDRA PRASAD BEHERA Vs. STATE OF ORISSA
March 27, 2014
GANAPATI PRADHAN Vs. STATE OF ORISSA
August 6, 2014
GANDHARBA CHARAN PARIDA Vs. STATE
September 2, 2014
GANGABATI BIRGUNTHIA Vs. BIJAY KUMAR MOOR
March 4, 2014
GAUTAM RANA Vs. STATE OF ORISSA
May 15, 2014
GAYATRI BEHERA Vs. THE CHIEF EXECUTIVE OFFICER
November 20, 2014
GEETANJALI PANDA Vs. PRANAYA BALLARI MOHANTY
September 19, 2014
GENERAL MANAGER Vs. ASST. PROVIDENT FUND COMMISSIONER (COMPLIANCE)
September 10, 2014
GIRIDHARI DEHURY Vs. STATE OF ORISSA
December 13, 2014
GIRIDHARI DEHURY Vs. STATE OF ORISSA
December 23, 2014
GIRIJA PRASANNA PATTNAIK Vs. STATE OF ORISSA
November 18, 2014
GITANJALI SAHU Vs. MAMATA BADATYA
March 14, 2014
GLEN RODRIGUES Vs. ADHUNIK METALS LTD.
November 12, 2014
GOBARDHAN PRASAD DALAI Vs. STATE OF ODISHA
September 1, 2014
GOBINDA CHANDRA BEHERA Vs. UCHHABA BEHERA
February 3, 2014
GOBINDA MALLIA Vs. UCO BANK
December 23, 2014
GOKULA CHANDRA DAS Vs. PRAMOD KUMAR PRADHAN
February 11, 2014
GOLAK CHANDRA SWAIN Vs. UNION OF INDIA
March 7, 2014
GOLAP-KUMARI-PRADHAN Vs. STATE OF ORISSA
December 15, 2014
GOPABANDHU NAIK Vs. STATE OF ORISSA
March 19, 2014
GOPABANDHU NAIK Vs. STATE OF ORISSA
March 13, 2014
GOPAL DAS AGRAWAL Vs. PRESIDING OFFICER, CENTRAL GOVT. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
February 3, 2014
GOPAL KRISHNA BEHERA Vs. UNION OF INDIA
July 1, 2014
GOPIKRUSHNA DEY Vs. ANANTA GOPAL DAS
October 20, 2014
GOPINATH SARAP Vs. CONTROLLER OF EXAMINATION
March 28, 2014
GOUTAM BHAINSA Vs. STATE
April 3, 2014
GOVERNING BODY Vs. PRESIDING OFFICER
May 15, 2014
GOVERNING BODY AND ORS Vs. UNIVERSITY GRANTS COMMISSION AND OTHERS
January 29, 2014
GOVERNING BODY OF +2 SCIENCE COLLEGE Vs. STATE OF ODISHA
February 12, 2014
GOVERNING BODY OF BAHANAGA COLLEGE Vs. STATE OF ORISSA
May 1, 2014
GOVERNING BODY, GANGADHAR MOHAPATRA LAW COLLEGE, PURI Vs. UNIVERSITY GRANTS COMMISSION
January 29, 2014
GOVINDA BAG Vs. STATE OF ODISHA
March 12, 2014
GRANTHA PASAYAT Vs. RAJENDRA PRASAD GUPTA
August 19, 2014
GUNA Vs. STATE OF ORISSA
April 22, 2014
GURA PURTY Vs. STATE OF ORISSA
February 21, 2014
GURU CHARAN MALLIK Vs. STAFE OF ORISSA
June 19, 2014
GURU CHARAN MOHANTA Vs. STATE OF ORISSA
November 28, 2014
GURU CHARAN MOHANTO AND ORS. Vs. MUNIBAR MOHANTO AND ORS.
August 6, 2014
GURU PRASAD BOSE Vs. DISTRICT MAGISTRATE (ADM) ADMINISTRATION, OSRTC
July 22, 2014
GURUA NAIK Vs. STATE OF ORISSA
March 13, 2014
GURUA NAIK Vs. STATE OF ORISSA
January 24, 2014
GYANINDRA KUMAR NAIK Vs. STATE OF ORISSA
April 23, 2014
HALADHAR DASH Vs. HON'BLE THE ACTING CHIEF JUSTICE OF THE HIGH COURT OF ORISSA
May 13, 2014
HARAMANI DAS Vs. CESU OF ORISSA
November 14, 2014
HARAMANI DEI Vs. KULAMANI MOHANTY
August 13, 2014
HARAMOHAN SAMANTARAY Vs. COMMISSIONER-CUM-SECRETARY TO GOVT. PANCHAYAT RAJ DEPARTMENT
April 30, 2014
HAREKRUSHNA PARHI Vs. BOARD OF GOVERNOR, NATIONAL INSTITUTE OF TECHNOLOGY AND ORS.
December 17, 2014
HAREKRUSHNA PURI Vs. PRESIDING OFFICER, LABOUR COURT BHUBANESWAR
February 20, 2014
HARI DAS Vs. STATE OF ORISSA
October 17, 2014
HARI DEHURY Vs. STATE OF ODISHA
July 23, 2014
HARJIT KAUR Vs. STATE OF ORISSA
May 15, 2014
HARMOHANPAL SINGH KABLI Vs. CHIEF ENGINEER AND BASIN MANAGER
February 3, 2014
HARSHPRIYA GRANITES PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF SALES TAX
November 10, 2014
HERITAGE VISION EDUCATION TRUST Vs. RAVENSHAW UNIVERSITY
September 4, 2014
HIMANSU MEHER Vs. STATE OF ORISSA
July 11, 2014
HINDUSTAN AERONAUTICS LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES, ORISSA CUTTACK
February 12, 2014
HRUDANANDA MALLICK Vs. STATE OF ODISHA
November 12, 2014
HRUSIKESH PANDA Vs. STATE OF ODISHA
May 14, 2014
I.B. ENTERPRISES Vs. KONARK SUPPLY AGENCY
July 3, 2014
I.C.I.C.I. LOMBARD GENERAL INSURANCE COMPANY Vs. SISHULA DEI
August 22, 2014
IFTIKHAR IMAM MALLICK Vs. MEHROON NISHA
March 10, 2014
IFTIKHAR IMAM MALLICK Vs. MEHROON NISHA
May 7, 2014
INDIAN METALS & FERRO ALLOYS LTD. Vs. STATE
September 26, 2014
INDIAN RED CROSS SOCIETY Vs. BANKA NIDHI MISHRA
September 4, 2014
INTERNATIONAL COMMERCE LTD Vs. SECRETARY, MINISTRY OF COAL
August 5, 2014
INTERNATIONAL SOCIETY FOR KRISHNA CONSCIOUSNESS Vs. PIYUSH HASMUKHLAL DESAI
January 31, 2014
IPISTEEL LIMITED Vs. CENTRAL ELECTRICITY SUPPLY COMPANY OF ORISSA LIMITED
August 19, 2014
ISWAR CH. SWAIN Vs. DILLIP KUMAR PATNAIK
September 4, 2014
ISWAR CHANDRA BEHERA & ORS. Vs. STATE OF ODISHA
May 13, 2014
JADUMANI NAIK Vs. STATE OF ORISSA
October 30, 2014
JAGABANDHU ROUT Vs. RANJAN KUMAR ROUT
April 10, 2014
JAGANNATH MALLIK Vs. SAMBIT NANDAN MOHANTY
November 5, 2014
JAGANNATH SETHI Vs. ADIKANDA PALATA
January 9, 2014
JAMBESWAR MAHAVIDYALAYA Vs. DIRECTOR, HIGHER EDUCATION
August 5, 2014
JANMEJAYA SAHU Vs. STATE OF ORISSA
August 20, 2014
JASOBANTA SAHU Vs. STATE OF ORISSA
July 17, 2014
JASODA GIRI Vs. STATE OF ORISSA
April 22, 2014
JATA MAJHI Vs. PUDI
March 24, 2014
JAY BALAJI JYOTI STEELS LTD. Vs. CUSTOMS, EXCISE & SERVICE TAX
December 24, 2014
JAYALAKSHMI PATRA Vs. SHYAMA KANTA MOHANTY
August 7, 2014
JAYANTA KUMAR GOSWAMI Vs. GOVERNING BODY OF AKHANDALAMANI COLLEGE (+2), BETALIGAON
July 4, 2014
JAYANTI DAS Vs. STATE OF ODISHA
November 17, 2014
JAYASHREE SHARMA Vs. CHANDBAI SHARMA
November 7, 2014
JHADESWAR RAJAK Vs. STATE OF ORISSA
January 29, 2014
JHITUKU JANI Vs. STATE OF ORISSA
April 16, 2014
JOGENDRA BEHERA Vs. STATE OF ORISSA
August 20, 2014
JOGENDRA PANDA Vs. COLLECTOR
June 19, 2014
JOGESWARI PRADHAN Vs. RAJIA
April 23, 2014
JOGIA @ JOGENDRA MALLICK AND ANOTHER Vs. STATE OF ORISSA
August 8, 2014
JOGINDER KAUR Vs. TERESA DUNGDUNG
September 26, 2014
JUGLAL BISWAL Vs. STATE OF ORISSA
July 15, 2014
JUTE CORPORATION OF INDIA LTD. Vs. JUDHISTIRA SWAIN
February 11, 2014
JYOTI PATNAIK Vs. STATE BANK OF INDIA
July 26, 2014
JYOTIRANJAN MOHAPATRA Vs. STATE OF ODISHA
March 21, 2014
JYOTSHNA RANI MOHANTY Vs. STATE
November 29, 2014
JYOTSNASINGH @ JYOTSNA AICH Vs. STATE OF ORISSA
January 29, 2014
K SATYANARAYAN RAO Vs. TUSHARKANTA MAHAKUL
March 5, 2014
K. ALLEY Vs. STATE OF ORISSA
September 19, 2014
KABI DAS Vs. STATE OF ORISSA
June 25, 2014
KABITA DASH Vs. UNITED BANK OF INDIA
March 5, 2014
KABITA DHAL Vs. STATE OF ORISSA
May 2, 2014
KADIM Vs. STATE OF ORISSA
September 19, 2014
KAILASH CH. MALLICK AND OTHERS Vs. STATE OF ORISSA AND OTHERS
September 4, 2014
KAILASH CHANDRA BARIHA AND ORS. Vs. MANAGEMENT OF DIRECTORATE OF PRINTING STATIONERY AND PUBLICATION AND ORS.
August 26, 2014
KAILASH CHANDRA BEHERA Vs. THE UNION OF INDIA
October 21, 2014
KAILASH CHANDRA MOHANTY Vs. STATE OF ORISSA
January 20, 2014
KAILASH NATH BEHERA Vs. ORISSA STATE FINANCIAL CORPORATION
October 22, 2014
KAILASH NATH BEHERA Vs. ODISHA STATE FINANCIAL CORPORATION
January 29, 2014
KAILASH PRADHAN Vs. STATE OF ORISSA
August 8, 2014
KALA MAJHI Vs. STATE OF ODISHA
November 13, 2014
KALI CHARAN CHOUDHURY Vs. STATE OF ODISHA
March 28, 2014
KALIA @ KALANDI RANA Vs. ANIL KUMAR SINGH
January 20, 2014
KALIJUGA N PRAT IHARI Vs. MAHANT SRI RAJAGOPAL
November 11, 2014
KALINGA INSTITUTE OF MINING ENGINEERING Vs. KISHORE CHANDRA NATH
November 18, 2014
KAMAL L. MOHAPATRA Vs. STATE
July 28, 2014
KAMALA DASH Vs. RAMA PRATAP KHERIA
May 13, 2014
KAMALA NAIK Vs. JAGABANDHU SAMAL
March 6, 2014
KAMALAKANTA SAHOO Vs. STATE OF ORISSA
April 11, 2014
KAMDEV DIP Vs. STATE OF ORISSA
July 15, 2014
KANAK MANJARI KAR Vs. SUSANTA KUMAR DASH
October 29, 2014
KANCHANMANI JENA Vs. STATE OF ORISSA
September 17, 2014
KANHEI CHARAN DAS Vs. RAMAKANTA DAS
August 5, 2014
KANHU CHARAN NAIK Vs. STATE OF ORISSA
April 22, 2014
KAR CLINIC AND HOSPITAL PVT. LTD. Vs. SWARNA PRAVA MISHRA
September 29, 2014
KASINATH NAYAK Vs. NISAMANI NAYAK AND ORS.
September 29, 2014
KATORAMSING BANARA Vs. STATE OF ODISHA
December 11, 2014
KEDAR CHARAN SARANGI Vs. C.M., URBAN CO. OP. BANK
February 10, 2014
KESHAB BEHERA Vs. STATE OF ODISHA
September 4, 2014
KESHAB CHANDRA PANDA Vs. KASTURI MAHATAM
December 2, 2014
KHALASI @ DAMU CHATAR Vs. STATE OF ORISSA
February 13, 2014
KHIROD KUMAR SAHU Vs. ODISHA GRAMYA BANK
September 5, 2014
KHIROD MOHARANA Vs. SANJUKTA MOHARANA
September 1, 2014
KHIROD ROUT Vs. BHAKTA CHARAN MEHER AND ORS.
December 11, 2014
KIRTAN CHANDRA DEHURY Vs. STATE OF ODISHA
September 19, 2014
KISHAN KUMAR AGRAWAL Vs. COLLECTOR AND DISTRICT MAGISTRATE
July 31, 2014
KISHORE CH. SAHOO Vs. STATE OF ODISHA
January 20, 2014
KISHORE KUMAR PARICHHA Vs. ORISSA STATE CIVIL SUPPLIES CORPORATION LTD.
April 3, 2014
KRUSHNA Vs. STATE OF ORISSA
July 15, 2014
KRUSHNA CHANDRA NAYAK Vs. RAILWAY BOARD
May 14, 2014
KRUSHNA CHANDRA SWAIN Vs. STATE OF ORISSA
March 4, 2014
KUILI MAJHIANI Vs. SALIA MAJHI
November 19, 2014
KUNA Vs. STATE OF ORISSA
August 18, 2014
KUNIA SETHI Vs. SIBA SETHI
March 14, 2014
KUNTI GHADAI AND ORS. Vs. STATE OF ORISSA AND ORS.
September 5, 2014
LALIT KUMAR JOSHI Vs. SAJJAN KUMAR JOSHI @ RAMRATAN JOSHI
March 6, 2014
LAXMI BEHERA Vs. STATE OF ORISSA
October 17, 2014
LAXMI PRADHAN Vs. STATE OF ORISSA
January 30, 2014
LAXMI PRIYA PANDA Vs. EXECUTIVE ENGINEER, SOUTHCO, E & M. DIVISION
January 24, 2014
LAXMIDHAR DAS Vs. STATE OF ORISSA
November 28, 2014
LAXMIDHAR KUMBHAR Vs. DIVISIONAL MANAGER, ORISSA FOREST DEVELOPMENT CORPORATION LTD
September 17, 2014
LAXMIDHAR SAHOO Vs. BATAKRUSHNA SAHOO
November 3, 2014
LAXMIDHAR SAHOO Vs. STATE OF ORISSA
August 20, 2014
LAXMIKANTA KAR Vs. SURENDRA PAUL & ORS.
January 22, 2014
LAXMIPRIYA PAIKARAY Vs. BICHITRA NANDA DAS
March 12, 2014
LAXMIPRIYA SAHOO Vs. DIRECTOR OF ESTATE
November 24, 2014
LIFE LINE MEDICAL STORE Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCE
July 17, 2014
LIFE LINE MEDICAL STORE (DAY AND NIGHT) Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCE
October 28, 2014
LINGARAJ MAHAPRABHU BIJE Vs. BIPRA CHARAN SENAPATI
September 29, 2014
LOKANATH Vs. STATE OF ORISSA
April 4, 2014
LPA Vs. MANAS RANJAN SAMAL
October 14, 2014
M.C. PATEL & CO. AND ORS. Vs. STATE OF ORISSA AND ORS.
November 12, 2014
M.D.N. PANICKER Vs. M.K. PANDA
July 15, 2014
M/S. ASIA ENTERPRISES Vs. STEEL AUTHORITY OF INDIA LTD.
January 31, 2014
M/S. KALINGA ORDER SUPPLIER Vs. STATE OF ORISSA
January 17, 2014
M/S. NEW INDIA ASSURANCE CO. LTD. Vs. MURALIDHAR MAHARANA
May 7, 2014
M/S. PRAKITI ENTERPRISERS Vs. M/S. SUPER HEALTH CARE
April 9, 2014
M/S. SGBL (INDIA) LTD. Vs. BSNL
February 21, 2014
M/S. THE SNOW WHITE TRADING CORPORATION Vs. STATE OF ORISSA
March 31, 2014
MADHU SUDAN MOHANTY Vs. REPUBLIC OF INDIA (CBI)
December 23, 2014
MADHUSUDAN DISARI Vs. STATE OF ORISSA
April 2, 2014
MADHUSUDAN HOTA Vs. RATNAKAR HOTA
April 11, 2014
MAHAMMAD HARUN Vs. STATE OF ORISSA
March 26, 2014
MAHARAGI SETHI Vs. REPUBLIC OF INDIA
December 10, 2014
MAHAVIR DURGA PUJA Vs. FALCON REAL ESTA
July 18, 2014
MAHAVIR DURGA PUJA COMMITTEE, PATIA Vs. FALCON REAL ESTATE PVT LTD
May 16, 2014
MAHENDRA KANHAR Vs. STATE OF ODISHA
February 21, 2014
MAHESWAR BARIK Vs. MAHESWAR NAIK
July 24, 2014
MAHESWAR BEHERA Vs. STATE OF ORISSA
August 25, 2014
MAHESWAR PATI Vs. GOLAM RASUL
February 3, 2014
MAHESWAR SAHOO Vs. STATE OF ORISSA
August 19, 2014
MAHESWARI MAJHI Vs. GOVT. OF ORISSA
February 21, 2014
MAJUM BIBI Vs. STATE OF ODISHA
October 22, 2014
MAKARDHWAJA MOHANTY Vs. DHARMABIRA KANUNGO
January 9, 2014
MALAYA KUMAR DURGA Vs. STATE OF ODISHA AND ORS.
November 28, 2014
MALIKA ROUT Vs. GANI KHAN
April 21, 2014
MAMATANJALI SAHOO Vs. ARNAPURNA MEMORIAL CHARITABLE TRUST
June 25, 2014
MAN MOHAN DAS Vs. STATE OF ORISSA
November 26, 2014
MAN SINGH MUNDA Vs. STATE OF ORISSA
March 12, 2014
MANAGEMENT OF STATE BANK OF INDIA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
July 15, 2014
MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY Vs. JHUNU SETHI
April 24, 2014
MANAGING COMMITTEE OF JATA HIGH SCHOOL AND ORS. Vs. STATE OF ORISSA AND ORS.
July 11, 2014
MANARANJAN SAHOO Vs. STATE OF ODISHA
December 12, 2014
MANAS KUMAR BEHERA Vs. UNION OF INDIA
December 18, 2014
MANAS KUMAR SAHU Vs. STATE
January 17, 2014
MANAS MOHAPATRA Vs. STATE OF ORISSA
September 1, 2014
MANASI SAHOO Vs. STATE OF ORISSA
August 22, 2014
MANASMITA PARIDA Vs. RAJEN KUMAR PARIDA
April 10, 2014
MANASWINI BALIARSINGH Vs. STATE OF ODISHA
September 24, 2014
MANDAKINI PATEL Vs. ASHOK KUMAR AGRAWALLA
April 4, 2014
MANDRADA LAXMI Vs. BALAGA RAMULU
February 11, 2014
MANDRADA LAXMI Vs. BALAGA RAMULU
March 5, 2014
MANGALA GOUDA Vs. STATE OF ORISSA
November 20, 2014
MANOJ KU. MISHRA Vs. DISTRICT JUDGE
August 13, 2014
MANOJ KUMAR SAHU Vs. CHAIRPERSON, STATE COMMISSION FOR WOMEN AND ORS.
December 11, 2014
MANOJ KUMAR TIWARI Vs. SANTOSH KUMAR PARIDA
July 15, 2014
MANOJ RANJAN NAYAK Vs. PURNA CHANDRA DAS
March 5, 2014
MANORAMA CHHOTRAY Vs. PRAFULLA KUMAR CHHOTRAY
January 16, 2014
MANORANJAN AICH Vs. KAUSHALYA GIRI
October 16, 2014
MANORANJAN MOHANTY Vs. STATE OF ORISSA
February 26, 2014
MANORANJAN SETHI Vs. STATE OF ORISSA
November 28, 2014
MARKETING MANAGER Vs. L.M. HATI & CO.
June 18, 2014
MATA @ SAMA CHAKIA @ HO Vs. STATE OF ORISSA
February 5, 2014
MATU SITARI Vs. STATE OF ORISSA
June 17, 2014
MD. BABUJAN @ IMRAN KHAN Vs. STATE OF ORISSA
February 21, 2014
MD. RAMJAN Vs. STATE OF ORISSA
February 21, 2014
MEGHANADA NAIK Vs. STATE OF ORISSA
March 3, 2014
MGM MINERALS LTD. Vs. STATE ENVIRONMENT IMPACT ASSESSMENT AUTHORITY (SEIAA)
December 24, 2014
MIDEAST INTEGRATED STEEL LTD. Vs. INDUSTRIAL PROMOTION & INVESTMENT CORPORATION OF ORISSA LTD.
December 24, 2014
MIHIR KUMAR DAS Vs. STATE OF ORISSA
August 6, 2014
MINAKETAN KANHAR Vs. UNION OF INDIA
August 5, 2014
MINARVA DASH Vs. DIRECTOR OF AYUSH
April 22, 2014
MINARVA DASH Vs. DIRECTOR OF AYUSH
April 23, 2014
MISHRA PARAJA Vs. STATE OF ORISSA
February 21, 2014
MOHAN DAKUA AND ORS. Vs. STEEL AUTHORITY OF INDIA LIMITED AND ORS.
October 31, 2014
MOHANLAL KHETA Vs. STATE OF ORISSA
August 18, 2014
MOHANTY AND ASSOCIATES Vs. OFFICER ON SPECIAL DUTY
September 29, 2014
MRS. BIMLA HALAN Vs. CHANDULAL PATODIA
December 5, 2014
MUKTA ROUT AND OTHERS Vs. NIRANJAN MOHAPATRA
February 11, 2014
MUKUNDA SINGH Vs. HAREKRUSHNA JENA
December 17, 2014
MUNSI ABDUL MAHERAJ ALI Vs. M/S. S.S. MARKETING
April 23, 2014
MURALI PRADHAN Vs. STATE OF ORISSA
March 3, 2014
MURALIDHAR PRADHAN Vs. HAREKRUSHNA SETH
October 29, 2014
MURARI PRASAD PANDA Vs. STATE OF ORISSA
June 17, 2014
MURARINATH SHARMA Vs. ALLAHABAD BANK
January 20, 2014
N. RATNAKUMARI Vs. STATE OF ODISHA
July 24, 2014
N.I.A. CO. LTD. Vs. PANKAJEENI BEHERA
April 10, 2014
NAKULA NAYAK Vs. DIVIL RAILWAY MANAGER
April 16, 2014
NALINI PRADHAN Vs. CHIEF EXECUTIVE OFFICER, CESCO
January 7, 2014
NAMITA KUMARI JENA Vs. MONINGI RAJANI
March 3, 2014
NAMITA MOHANTY Vs. PANKAJA KUMAR MOHANTY
January 10, 2014
NAMITA PARIDA Vs. BIJAY KUMAR SAHOO
February 3, 2014
NANKU PATEL Vs. STATE OF ORISSA
January 30, 2014
NARASINGH CHALLAN Vs. STATE OF ORISSA
July 23, 2014
NARAYAN CHANDRA SAHU Vs. RADHASHYAM MAHESWAR
August 20, 2014
NARAYAN PANDA Vs. BABAJI PANDA
July 26, 2014
NARAYAN SAHOO Vs. STATE OF ODISHA
May 16, 2014
NARAYAN SAHOO AND ORS. Vs. STATE OF ORISSA
September 27, 2014
NARAYAN SAMANTARAY Vs. DIRECTOR GENERAL, CRPF
April 16, 2014
NARBHERAM POWER & STEEL PVT. LTD. Vs. ADDITIONAL COMMISSIONER OF CENTRAL EXCISE
January 16, 2014
NARENDRA KUMAR BARIK Vs. STATE OF ORISSA
August 27, 2014
NARENDRA KUMAR JENA Vs. ORISSA FOREST DEVELOPMENT CORPORATION
September 26, 2014
NARENDRA KUMAR RATHA Vs. STATE OF ORISSA
September 26, 2014
NARI Vs. UNION OF INDIA
September 22, 2014
NASAR KUMBHAR Vs. STATE OF ODISHA
November 14, 2014
NATABAR JENA Vs. COLLECTOR
August 21, 2014
NATIONAL INSURANCE COMPANY LTD. Vs. PRASANNA ROUTRAY
January 30, 2014
NATIONALIST LAWYERS FORUM Vs. STATE OF ODISHA
September 17, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. SANDYARANI BEBARTA
March 24, 2014
NEW INDIA ASSURANCE COMPANY LIMITED, CUTTACK Vs. M NAGESWAR RAO
October 30, 2014
NIDARSINI RATH Vs. STATE OF ODISHA
August 8, 2014
NIGAMANANDA MANGARAJ Vs. THE CHAIRMAN-CUM-DISCIPLINARY AUTHORITY, KORAPUT PANCHABATI GRAMYA BANK
July 4, 2014
NIHAR RANJAN BISWAL Vs. STATE OF ORISSA
February 14, 2014
NIMAI CHARAN MOHANTY Vs. REPUBLIC OF INDIA
November 10, 2014
NIMAI CHARAN SAHU Vs. STATE OF ODISHA
March 21, 2014
NINA Vs. STATE OF ODISHA
July 15, 2014
NIRAJ KU. PUHAN Vs. C.M., INDIAN BANK
February 10, 2014
NIRAKAR SAMAL Vs. NISAKAR SAMAL
March 18, 2014
NIRANJAN BEHERA Vs. SUDARSAN BANDHA
September 25, 2014
NIRANJAN DASH Vs. STATE OF ORISSA AND ORS.
July 26, 2014
NIRANJAN MAHARANA Vs. STATE OF ORISSA
March 12, 2014
NIRANJAN MISHRA Vs. REPUBLIC OF INDIA
October 30, 2014
NIRANJAN PRADHAN Vs. STATE OF ODISHA
April 24, 2014
NIRANJAN RATH Vs. KISHORE CH. TRIPATHY
January 22, 2014
NIRANJAN SAHOO AND ANOTHER Vs. SARAT SAHOO AND ANOTHER
July 8, 2014
NIRANJAN SINGH Vs. UNION OF INDIA AND ORS.
November 26, 2014
NIRANJAN TRIPATHY Vs. STATE OF ODISHA
November 29, 2014
NIRMALA SA Vs. MCL
January 22, 2014
NITYANANDA BEHERA Vs. STATE OF ORISSA
June 25, 2014
NITYANANDA DAS Vs. OSRTC
September 2, 2014
NITYANANDA DEY Vs. STATE OF ODISHA
September 4, 2014
NITYANANDA NAMTOAR Vs. L.A.OFFICER-CUM COLLECTOR KEONJHAR
February 21, 2014
NITYANANDA PRUSTY Vs. ORISSA FOREST DEVELOPMENT CORPORATION LTD.
December 18, 2014
NITYANANDA SETHI Vs. STATE OF ORISSA
August 6, 2014
NOORJAHAN BEGUM Vs. NOORJAHAN BIBI
February 12, 2014
NORTH ODISHA FARMERS AND MULTI-PURPOSE COOPERATIVE LIMITED Vs. STATE OF ODISHA
February 19, 2014
NRUSINGHA CHARAN SAHANI Vs. STATE OF ORISSA
October 20, 2014
NRUSINGHA CHARAN SATAPATHY Vs. DALMA COMFORTS AND ENTERTAINMENT COMPANY PVT. LTD.
May 9, 2014
NRUSINGHA PRASAD DAS Vs. LOPAMUDRA DAS
July 15, 2014
NURI SAHAJI AND ORS. Vs. STATE OF ORISSA AND ORS.
July 3, 2014
OM SAI DRUGS Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES, KHURDA
November 20, 2014
ORISSA CAMPUS CHEMISTS ASSOCIATION Vs. STATE OF ORISSA
April 23, 2014
ORISSA PRIVATE ENGINEERING COLLEGE ASSOCIATION (OPECA) Vs. STATE OF ORISSA
August 1, 2014
ORISSA STATE AGRICULTURAL MARKETING BOARD Vs. COLLECTOR
March 19, 2014
ORISSA STATE TEXTILE CORPORATION LTD AND ORS Vs. BHASKAR TEA COMPANY LTD AND ORS
November 28, 2014
ORISSA STEVEDORES LTD. Vs. DEPUTY COMMISSIONER, CENTRAL EXCISE, CUSTOMS AND SERVICE TAX
September 22, 2014
PABAN KUMAR SAHU Vs. ROURKELA DEVELOPMENT AUTHORITY
November 26, 2014
PABITRA MOHAN PALEI Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES AND ANOTHER
January 10, 2014
PABITRA MOHAN PALEI Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES AND ANOTHER
July 22, 2014
PADI @ PRADEEPTA ROUT Vs. STATE OF ORISSA
January 22, 2014
PADMA CHARAN PANDA Vs. BISHNUPRIYA DALEI
February 18, 2014
PADMA CHARAN SAHOO Vs. DHARMANANDA PANI
February 14, 2014
PADMABATI NAIK Vs. GOUDAGAON PRIMARY SCHOOL
August 19, 2014
PADMANABHA GOUDA Vs. ORISSA FOREST CORPORATION
December 4, 2014
PADMANAVA EDUCATIONAL TRUST Vs. ORISSA POWER TRANSMISSION CORPORATION LIMITED AND OTHERS
June 24, 2014
PAGALA Vs. STATE OF ORISSA
April 9, 2014
PALLAB KUMAR RAY Vs. RATIKANTA SENAPATI AND ORS.
February 11, 2014
PALLABGUNJAN SATPATHY Vs. BANCHHA @ BANCHHANIDHI PALEI
May 13, 2014
PANCHANAN BEHERA Vs. STATE OF ODISHA
July 17, 2014
PANCHUNAT H.SAMAL Vs. UNION OF INDIA
November 11, 2014
PANKAJINI PANDA Vs. STATE OF ORISSA
August 26, 2014
PARBATI @ PARA DEI (DEAD) Vs. CHANDRAMANI BARIK
June 17, 2014
PARBATI MOHAPATRA Vs. STATE OF ODISHA
January 29, 2014
PARESH KUMAR SAHOO Vs. DISTRICT & SESSIONS JUDGE, DHENKANAL
May 14, 2014
PARIKHITA PADHAN Vs. BLOCK DEVELOPMENT OFFICER AND ORS.
April 15, 2014
PARITOSH DASH Vs. STATE OF ORISSA
October 29, 2014
PARSURAM BEHARI Vs. ODISHA UNIVERSITY OF AGRICULTURE & TECHNOLOGY
September 4, 2014
PARTHA SARATHI DASH Vs. STATE OF ORISSA
April 11, 2014
PARTHA SARATHI NAYAK Vs. STATE OF ORISSA
July 15, 2014
PATITAPABANA BASTRALAYA Vs. THE SALES TAX OFFICER
September 24, 2014
PATRIC MARKEY Vs. STATE OF ORISSA
April 22, 2014
PAWAN KUMAR PRASAD Vs. STATE OF ORISSA
February 21, 2014
PHULAMANI MANDI Vs. STATE OF ORISSA
December 18, 2014
PIUSA KANTA PATRA Vs. STATE OF ODISHA
March 11, 2014
POTI Vs. STATE OF ORISSA
December 3, 2014
PRABHA RATHO Vs. JOINT COMMISSIONER, SETTLEMENT & CONSOLIDATION
November 29, 2014
PRABHAKAR DAS Vs. AO,PUNJAB NATIONAL N
February 18, 2014
PRABHASINI DAS Vs. DHANI NAYAK
November 3, 2014
PRABODH MOHANTY Vs. STATE OF ODISHA
September 17, 2014
PRADEEP KU. PATRO Vs. THE MANAGING DIRECTOR
November 18, 2014
PRADEEP KUMAR BEHERA Vs. STATE OF ORISSA
March 27, 2014
PRADEEP KUMAR BEHERA Vs. COMMISSIONER OF LAND RECORDS AND SETTLEMENT
November 28, 2014
PRADEEP KUMAR GOCHHAYAT Vs. ODISHA STATE HEALTH AND FAMILY WELFARE SOCIETY
March 21, 2014
PRADEEP KUMAR RATH Vs. STATE OF ORISSA
July 24, 2014
PRADEEP KUMAR RAY Vs. THE DIRECTOR GENERAL
October 21, 2014
PRADEEP KUMAR SAHOO Vs. STATE OF ORISSA
January 2, 2014
PRADIPTA KU. BEHERA Vs. STATE
October 15, 2014
PRAFULLA BEURA Vs. STATE
March 11, 2014
PRAFULLA KU DORA & CO Vs. R M BANK OF BARODA
January 2, 2014
PRAFULLA KUMAR SAHOO Vs. SUDAM CHARAN SAHOO AND ORS.
September 30, 2014
PRAGATI VENTURA PVT. LTD. Vs. JASMINE ROAD LINES
June 19, 2014
PRAHALLAD DALEI Vs. STATE OF ODISHA
August 5, 2014
PRAHALLAD SETHY Vs. STATE OF ORISSA
May 2, 2014
PRAKASH CHANDRA MAHARANA Vs. STATE OF ORISSA
January 24, 2014
PRAKASH CHANDRA PRADHAN Vs. STATE
November 24, 2014
PRAKASH KUMAR MOHANTY Vs. STATE OF ORISSA
November 28, 2014
PRAMILA KABITA NAYAK Vs. THE DIRECTOR, SOUTH EASTERN CIRCLE SURVEY OF INDIA
December 16, 2014
PRAMILA PRADHAN Vs. SUMANTA SEKHAR PRADHAN
September 2, 2014
PRAMILA ROUT STATE OF Vs. STATE
August 18, 2014
PRAMOD CHANDRA SENAPATI Vs. SANATAN JENA AND ORS.
December 23, 2014
PRAMOD KUMAR PANDA Vs. REPUBLIC OF INDIA
December 15, 2014
PRAMOD KUMAR PRUSTY Vs. AINA PRUSTY
September 5, 2014
PRAMOD PRADHAN Vs. STATE OF ORISSA
October 22, 2014
PRANATI PATTNAYAK Vs. PRINICIPAL ACCOUNTANT
March 6, 2014
PRASANNA KUMAR PATI Vs. CHIEF EXECUTIVE OFFICER
September 4, 2014
PRASANT @ KALIA SUNDRAY Vs. STATE OF ORISSA
November 29, 2014
PRASANTA K.ACHARYA Vs. PANCHANANA CHOUDHURY
May 2, 2014
PRASHANTA KUMAR DASH Vs. STATE OF ODISHA
May 14, 2014
PRATIMA KUMARI DEVI Vs. STATE OF ORISSA
August 21, 2014
PRATIMA MOHAPATRA Vs. DIBAKAR MOHAPATRA
December 2, 2014
PRATIMA SAHOO Vs. SURENDRA KUMAR SAHOO
April 25, 2014
PRAVAKAR DAS Vs. STATE OF ORISSA
February 12, 2014
PRAVAKAR SUTAR Vs. KANDURI CHARAN SUTAR
September 3, 2014
PRAVATA KUMAR TRIPATHY Vs. UNION OF INDIA (C.B.I.)
October 20, 2014
PREMANANDA SWAIN Vs. BIDYADHAR SWAIN
February 11, 2014
PRITI RANJAN MAHARANA Vs. THE STATE OF ORISSA
December 18, 2014
PULAK PATI Vs. PRAFULLA KUMAR BHANJA
August 1, 2014
PURNA CHANDRA DAS Vs. PAGILI DAS
September 24, 2014
PURNA CHANDRA PARIDA Vs. DISTRICT JUDGE, BHADRAK
February 14, 2014
PURNA CHANDRA TRIPATHY AND ORS. Vs. STATE OF ORISSA AND ORS.
December 1, 2014
PURUSHOTTAM BEHERA Vs. STATE OF ORISSA
November 11, 2014
RABI NAYAK Vs. STATE OF ORISSA
January 24, 2014
RABINARAYAN NANDA Vs. TARAPRASAD BAHINIPATI
November 17, 2014
RABINDRA KUMAR SATAPATHY Vs. DISTRICT JUDGE, CUTTACK
September 9, 2014
RABINDRA MOHAN SENAPATI Vs. BUDHIRAM SENAPATI
May 15, 2014
RADHA KRISHNA BEHERA Vs. GIRLGOBARDHAN PANDA
April 3, 2014
RADHAKANTA MAJHI Vs. STATE OF ORISSA
August 21, 2014
RADHAKANTA PANDA Vs. STATE OF ORISSA
August 20, 2014
RADHAMANI BEWA Vs. NATABAR SENAPATI (DEAD) SMT. NISAMANI SENAPATI
September 1, 2014
RADHAMOHAN Vs. STATE OF ODISHA
August 27, 2014
RADHIKA PADHAN Vs. DEBARAJ MEHER
September 12, 2014
RADHU @ RADHUA BHUTIA Vs. STATE OF ORISSA
January 30, 2014
RADHU SWAIN Vs. NITEI
July 17, 2014
RAGESHREE MOHANTY Vs. SUBHRAKANTA DAS MOHAPATRA
December 10, 2014
RAGHUNATH JAGADALA Vs. UNION OF INDIA
August 14, 2014
RAGHUNATH MISHRA Vs. STATE OF ORISSA
January 31, 2014
RAGHUNATH MUDRA Vs. NILAKANTHA MUDRA
April 23, 2014
RAGHUNATH RATH Vs. JAGANNATH HARICHANDAN
April 21, 2014
RAHAS DAS Vs. CHAIRMAN, PARADIP PORT TRUST
September 26, 2014
RAHIM KHAN Vs. STATE OF ORISSA
April 16, 2014
RAHIMUDDIN KHAN Vs. SIRAJ UDDIN KHAN
April 22, 2014
RAJ KISHORE LENKA Vs. REPUBLIC OF INDIA
February 18, 2014
RAJ KUMAR MAHALA AND ORS. Vs. STATE OF ORISSA AND ORS.
December 5, 2014
RAJANIBALA SAHOO Vs. MANJU BISWAL
July 30, 2014
RAJANIKANTA PRIYADARSHY Vs. UTKAL UNIVERSITY
December 23, 2014
RAJASHREE MOHANTY Vs. AMITA MOHANTY
September 11, 2014
RAJENDRA KUMAR DHAWAN Vs. NATIONAL INSURANCE COMPANY LTD.
December 23, 2014
RAJENDRA KUMAR SAHOO Vs. RAMAKANTA SAHOO
August 27, 2014
RAJENDRA SAHU Vs. KSHYAMA SAHU
December 5, 2014
RAJIB LOCHAN MISHRA Vs. THE CHAIRMAN
March 25, 2014
RAJU @ MOTILAL BARIK Vs. STATE OF ORISSA
January 22, 2014
RAJU @ RAJ KISHORE NAIK Vs. STATE OF ORISSA
February 21, 2014
RAKTIMABHA JENA Vs. DIRECTOR OF AYUSH
April 22, 2014
RAKTIMABHA JENA Vs. DIRECTOR OF AYUSH
April 23, 2014
RAM CHANDRA DAS Vs. STATE OF ORISSA
June 19, 2014
RAM PRASAD BEHERA Vs. NANDI KISHORE PUJHARI
January 16, 2014
RAMA CHANDRA BASTIA Vs. STATE OF ORISSA
April 3, 2014
RAMA CHANDRA PATRA AND ORS. Vs. RAGHUNATH JEW AND ORS.
August 28, 2014
RAMA CHANDRA RANA Vs. PURUSOTTAM RANA
January 13, 2014
RAMA CHANDRA RATH Vs. STATE OF ORISSA
July 16, 2014
RAMA CHANDRA SAHOO Vs. MAHENDRA KUMAR PADHIAR
July 16, 2014
RAMA CHANDRA SAHU Vs. GOPINATH PANIGRAHI
February 25, 2014
RAMA DEVI Vs. GOVERNMENT OF ORISSA, REPRESENTED THROUGH ITS SECRETARY TO G.A.
January 20, 2014
RAMA SANTA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, GRID CORPORATION OF ORISSA
April 21, 2014
RAMAKANTA MAHAKUD Vs. STATE OF ODISHA AND ORS.
December 3, 2014
RAMESH @ JAGA PRADHA Vs. STATE
May 1, 2014
RAMESH CHANDRA ACHARYA @ JAGANNATH DAS @ RAMU Vs. STATE OF ORISSA
April 11, 2014
RAMESH CHANDRA SAMANTRAY Vs. EXECUTIVE ENGINEER, RURAL WORKS DIVISION-II
April 4, 2014
RAMESH SINGH Vs. STATE OF ORISSA
August 22, 2014
RANJUKTA MISHRA Vs. PRAVANJAN MISHRA
December 18, 2014
RANJULATA DAS Vs. STATE OF ORISSA AND ORS.
September 12, 2014
RAS BIHARI MANDAL Vs. N.T.P.C. LTD.
May 15, 2014
RASANANDA ROUT & ORS. Vs. STATE OF ORISSA
September 10, 2014
RASHMITA RANA AND ORS. Vs. STATE OF ORISSA
November 24, 2014
RASIA KHATOON Vs. SUNIMAL KANTI
April 25, 2014
RASMITA SAHOO Vs. STATE OF ORISSA
August 19, 2014
RATAN GARAI Vs. HIRALAL RAM
October 29, 2014
RATNAKAR SATRUSALYA Vs. STATE OF ORISSA
September 4, 2014
RE-JUVENILE-IN-CONFLICT WITH LAW (JCL) Vs. STATE OF ORISSA
March 6, 2014
REBATI DIKSHIT Vs. RAMESH SIRIPURAPU
February 18, 2014
REENA RANI BEHERA Vs. JHILLI BEHERA
March 10, 2014
REHENA BEGUM Vs. THE ASST. SETTLEMENT OFFICER AND ORS.
November 19, 2014
RENUKA MAJHI Vs. STATE OF ORISSA
December 22, 2014
RESIDENTS DEVELOPMENT ASSOCIATION Vs. STATE OF ODISHA
May 5, 2014
RITA MOHAPATRA Vs. STATE OF ORISSA
March 28, 2014
ROUTA MUNDA @ MATHURA Vs. STATE OF ORISSA
April 30, 2014
RUBY Vs. DEBASISH PRADHAN
August 20, 2014
RUDRA MOHAN PRADHAN Vs. STATE OF ORISSA
January 9, 2014
RUKMUNI DAS Vs. STATE OF ODISHA
October 28, 2014
RUNA DEI Vs. STATE OF ORISSA
August 26, 2014
S. SAMPATH Vs. MANOJA KUMAR SAHOO
September 26, 2014
S.K. YUSUF Vs. MD. AWESH
June 25, 2014
SABYASACHI RAY Vs. STATE OF ORISSA
June 25, 2014
SACHALABALA SETHY Vs. CHIEF SECRETARY
May 16, 2014
SACHIDANANDA MAHAKUD Vs. MANAS RANJAN SAMAL
October 14, 2014
SACHINDRA BEHERA Vs. BILASINI PADHI
March 27, 2014
SADANANDA MISHRA Vs. ORISSA MINING CORPORATION LTD.
December 18, 2014
SADHAV OFF-SHORE Vs. BOARD OF TRUSTEES OF PARADIP PORT TRUST
December 17, 2014
SADHU BHOI Vs. STATE OF ORISSA
July 18, 2014
SAGAR VISION ADVERTISING Vs. DIVISIONAL COMMERCIAL MANAGER, EAST COAST RAILWAY
August 26, 2014
SAHADAT ANSWARI Vs. STATE OF ORISSA
March 14, 2014
SAHADEV GIRI Vs. STATE OF ODISHA
February 11, 2014
SAILABALA @ KRUSHNAPRIYA PARIDA Vs. STATE OF ORISSA
March 28, 2014
SAILENDRA NATH MOHANTY Vs. UNION OF INDIA
January 29, 2014
SAINIK MINING AND ALLIED SERVICES LTD. Vs. THE GENERAL MANAGER (TC)
December 22, 2014
SAMAKURTI KAMESWAR RAO Vs. STATE OF ORISSA
March 26, 2014
SANATAN JENA @ TERA Vs. STATE OF ORISSA
February 21, 2014
SANATAN NAHAK Vs. STATE OF ODISHA
September 26, 2014
SANDEEP Vs. STATE
November 24, 2014
SANGRAM KISHORE SWAIN Vs. STATE OF ODISHA
September 22, 2014
SANJAY KUMAR ROULA, GANJAM Vs. REGISTRAR OF COOPERATIVE
January 10, 2014
SANJAYA DAS Vs. STATE OF ODISHA
February 26, 2014
SANJEEB KUMAR SAHU Vs. STATE OF ODISHA
March 26, 2014
SANJIB SAHU & ORS. Vs. STATE OF ORISSA
August 27, 2014
SANJUKTA DAS Vs. STATE OF ODISHA
February 19, 2014
SANJUKTA DEVI Vs. STATE OF ODISHA
August 19, 2014
SANKAR PARIDA Vs. KONARK JUTE LIMITED
August 27, 2014
SANKAR PENTHEI Vs. STATE OF ORISSA
September 3, 2014
SANSURI Vs. STATE OF ODISHA
July 15, 2014
SANTANU KUMAR PANDA Vs. STATE OF ORISSA
January 3, 2014
SANTILATA MUDULI AND ORS. Vs. ABHAYA KUMAR PARIDA AND ORS.
July 8, 2014
SANTOSH BHOI Vs. STATE OF ORISSA
April 22, 2014
SANTOSH KUMAR ROUTRAY Vs. STATE OF ORISSA
May 6, 2014
SANTOSH KUMAR TRIPATHY Vs. STATE OF ORISSA AND ORS.
December 16, 2014
SANTOSH PATRA Vs. STATE OF ORISSA
November 10, 2014
SANTOSH YADAB Vs. STATE OF ORISSA
January 30, 2014
SANWARMAL @ SAMARMAL SARAF @ AGRAWALLA Vs. MANORAMA MISHRA
May 15, 2014
SARADA SAWALKA Vs. SWATANTRA KUMAR AGARWAL
June 7, 2014
SARAT CHANDRA @ KUMAR SARAP Vs. ODISHA, CTC
March 28, 2014
SARAT CHANDRA PARIDA Vs. STATE OF ODISHA
May 8, 2014
SARAT CHANDRA RATH Vs. MALTI TANDI
May 16, 2014
SARAT GOUDA AND ORS. Vs. THE DIVISION RAILWAY MANAGER, EAST COAST RAILWAY AND ORS.
October 15, 2014
SARAT KUMAR BAL Vs. STATE OF ORISSA
January 15, 2014
SARAT KUMAR PANDA Vs. SASHIBHUSAN TRIPATHY
July 11, 2014
SARITA RANI SATPATHY Vs. STATE OF ORISSA
July 15, 2014
SARJAN KHETI Vs. STATE OF ORISSA
April 22, 2014
SAROJ KUMAR SAHOO Vs. REPUBLIC OF INDIA
June 24, 2014
SAROJINI DEI AND ORS. Vs. SATYA PRASAD PATTNAIK AND ORS.
September 24, 2014
SAROJINI SAHOO Vs. STATE OF ORISSA
May 14, 2014
SARTHAK BEURA Vs. SECRETARY, BOARD OF SECONDARY EDUCATION
January 7, 2014
SARTHAK BUILDERS PVT LTD Vs. ORISSA RURAL DEVELOPMENT
February 14, 2014
SASHIDHAR BARIK Vs. RATNAMANI BARIK
June 19, 2014
SASHIREKHA SAMAL Vs. STATE OF ORISSA
May 14, 2014
SASMITA TRIPATHY Vs. STATE OF ODISHA
April 4, 2014
SATIMANI RAY Vs. TARAMANI BHOI
January 31, 2014
SATYA NARAYAN PATTNAIK Vs. ZONAL MANAGER, UCO BANK AND ORS.
November 10, 2014
SATYA PRAKASH MAHANA Vs. RABIKANTA SINGH
September 25, 2014
SATYABADI DALSINGHARAY Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
March 31, 2014
SATYANARAYAN PANDA Vs. ORISSA STATE CO-OPERATE BANK LTD.
July 25, 2014
SATYARANJAN MALLICK Vs. INDIAN OIL CORPORATION LTD.
April 30, 2014
SAWARMAL PASARI Vs. STATE OF ORISSA
September 6, 2014
SBATI BEHERA Vs. SUBASI NAYAK
June 18, 2014
SHAJI THOMAS Vs. STATE
December 4, 2014
SHANKARSAN NAYAK Vs. NEW INDIA ASSURANCE COMPANY LTD
February 11, 2014
SHASHANKA SHEKHAR PATRA Vs. THE MANAGING DIRECTOR, ODISHA STATE SEEDS CORPORATION LIMITED AND ORS.
December 8, 2014
SHESADEV PRATAP SINGH ALIAS BULU Vs. STATE OF ODISHA
November 12, 2014
SHOPPERS STOP LTD. Vs. LALCHAND BUILDERS PVT. LTD.
June 20, 2014
SHYAM SUNDAR PRADHAN Vs. ADIKANDA PRADHAN
September 15, 2014
SHYAMSUNDAR SAHOO Vs. STATE OF ODISHA
January 20, 2014
SIBANGI SAHU Vs. STATE OF ODISHA
July 9, 2014
SIPRA BANARJEE Vs. ROSHANLAL SHARMA
August 6, 2014
SK ISSAC Vs. JALIKHA BIBI
November 20, 2014
SK. AFTAB AHAMMAD Vs. STATE OF ODISHA
August 26, 2014
SK. AZIRZUR RAHAMAN Vs. TAHASILDAR AND ORS.
September 16, 2014
SK. DILBAR ALI Vs. STATE OF ORISSA
February 13, 2014
SK.NUR HOSEN Vs. STATE OF ORISSA
January 24, 2014
SMITA ROUT Vs. STATE OF ORISSA
September 26, 2014
SMT. SUJATA PRADHAN Vs. SUB-COLLECTOR
November 17, 2014
SNEHALATA KHUNTIA Vs. BIDYUTLATA SAHOO
October 14, 2014
SOMANATH SABAR @ TELENGA Vs. STATE OF ORISSA
January 22, 2014
SOUBHAGYA KUMAR DASH Vs. SULEKHA DAS @ SAMANTRAY
February 20, 2014
SOUMENDRA KUMAR JENA Vs. GOVERNMENT OF INDIA
September 22, 2014
SPECIAL LAND ACQUISITION OFFICER Vs. GOLEKHA SAHOO
September 1, 2014
SPECIAL LAND ACQUISITION OFFICER, NALCO Vs. LABANYA PRADHAN
August 25, 2014
SRI NAGENDRA NATH MOHAPATRA Vs. STATE OF ORISSA
April 22, 2014
SRI RAGHUNATH SAHU Vs. SRI BHIBHUTIBHUSAN HARICHANDAN
December 19, 2014
SRIDHAR SAHOO Vs. MALATI SAHOO
June 17, 2014
SRIMATI KANAKABALA SWAIN (DEAD), AFTER HER, HER L.RS. SANDHYARANI DEY AND OTHERS Vs. STATE OF ORISSA AND ANOTHER
November 14, 2014
SRINIVAS MARINE EXPORTS (INDIA) PVT. LTD. Vs. ORISSA SHRIMP SEED PRODUCTION, SUPPLY AND RESEARCH CENTRE
May 8, 2014
SRINIVAS TRADERS Vs. STATE OF ODISHA
November 26, 2014
STATE Vs. TATA PHARMA
January 21, 2014
STATE Vs. UMESH CH. SUTAR
January 22, 2014
STATE Vs. TAPAN KU. MALLICK
January 29, 2014
STATE Vs. PRAVABATI DAS
August 13, 2014
STATE BANK OF INDIA Vs. STATE OF ODISHA
March 3, 2014
STATE GOVERNMENT OF ODISHA Vs. ADWAITA PRASAD SAHOO
January 29, 2014
STATE GOVERNMENT OF ORISSA Vs. MAHESWAR MAHAPATRA
April 23, 2014
STATE OF ODISHA Vs. PITAMBAR MALLICK
March 19, 2014
STATE OF ODISHA Vs. PRANABANDHU MISHRA
March 29, 2014
STATE OF ODISHA AND ORS. Vs. PRATIMA KANUNGO AND ORS.
September 26, 2014
STATE OF ORISSA Vs. DANGARI BHUJA
June 17, 2014
STATE OF ORISSA Vs. PRAFULLA KU. SWAIN
December 18, 2014
STATE OF ORISSA Vs. SHEIK BASHA AND OTHERS
January 30, 2014
STATE OF ORISSA Vs. LAXMAN PANIGRAHI
December 5, 2014
STATE OF ORISSA Vs. V. SATYANARAYAN
December 1, 2014
STATE OF ORISSA Vs. RAJ KUMAR AGRAWALLA
December 5, 2014
STATE OF ORISSA Vs. BENUDHAR BISWAL
March 29, 2014
STATE OF ORISSA Vs. SADASIBA MAJHI
November 13, 2014
STATE OF ORISSA Vs. LADRA SINGH
December 12, 2014
STATE OF ORISSA Vs. HAREKRISHNA PANDA
April 23, 2014
STATE OF ORISSA Vs. DAYANIDHI NAYAK AND OTHERS
July 18, 2014
STATE OF ORISSA Vs. KHIROD MOHAPATRA
August 8, 2014
STATE OF ORISSA Vs. SITARAM MOHINI
June 17, 2014
STATE OF ORISSA Vs. MOCHIA GOUDA
March 14, 2014
STATE OF ORISSA Vs. DUSMANTA KUMAR PARIDALA
March 14, 2014
STATE OF ORISSA Vs. SUNIL KUMAR KAR AND OTHERS
April 11, 2014
STATE OF ORISSA Vs. BIDIKA RANGA
April 11, 2014
STATE OF ORISSA Vs. KRISHNA BADAIK AND OTHERS
April 23, 2014
STATE OF ORISSA Vs. RAMA CHANDRA DAS & ORS.
September 1, 2014
STATE OF ORISSA Vs. SARBESWAR DAS & ORS.
November 10, 2014
STATE OF ORISSA Vs. KARUNAKAR SAHU
December 24, 2014
STATE OF ORISSA Vs. SUSANTA KUMAR ROUT
November 13, 2014
STATE OF ORISSA Vs. GIRISH CHANDRA TRIPATHY
September 24, 2014
STATE OF ORISSA Vs. KETUKA SETHI
October 20, 2014
STATE OF ORISSA Vs. SUDHANSU SEKHAR JENA @ BULU
October 16, 2014
STATE OF ORISSA Vs. CHITARANJAN DAS
October 17, 2014
STATE OF ORISSA Vs. RATAN KISSAN
December 12, 2014
STATE OF ORISSA Vs. KHIROD CHANDRA MOHAPATRA
December 23, 2014
STATE OF ORISSA Vs. SUNADHAR MADKANI
October 16, 2014
STATE OF ORISSA Vs. SUDHANSU SEKHAR JENA ALIAS BULU
October 16, 2014
STATE OF ORISSA Vs. GHANASHYAM SAHU
October 30, 2014
STATE OF ORISSA Vs. MURALIDHAR SAHU
December 10, 2014
STATE OF ORISSA Vs. KALA ALIAS SIKHAR NAIK
November 28, 2014
STATE OF ORISSA Vs. LACHHAMAN MOHANTY
December 5, 2014
STATE OF ORISSA Vs. NILAPA ADEYA REDDY
November 14, 2014
STATE OF ORISSA Vs. BUDHIA
November 10, 2014
STATE OF ORISSA Vs. SANKARA PATRA AND ORS.
October 30, 2014
STATE OF ORISSA Vs. PABITRA MOHAN BARIK
March 20, 2014
STATE OF ORISSA Vs. ARTABANDHU PATRA.
September 24, 2014
STATE OF ORISSA Vs. PURNA CHANDRA MAHAKUD
January 9, 2014
STATE OF ORISSA Vs. GOPINATH NAYAK
November 19, 2014
STATE OF ORISSA Vs. TAHASIL HARIJAN
October 16, 2014
STATE OF ORISSA Vs. JAGADISH PUJARI
October 15, 2014
STATE OF ORISSA Vs. ANIL KUMAR GUPTA
October 20, 2014
STATE OF ORISSA Vs. PUROSOTTAM BEHERA
October 30, 2014
STATE OF ORISSA Vs. MANORANJAN MONDAL
November 12, 2014
STATE OF ORISSA Vs. JAGABANDHU SAHU
December 24, 2014
STATE OF ORISSA Vs. BELARSEN DALACHATRA AND ORS.
October 30, 2014
STATE OF ORISSA Vs. KHAGESWAR KONHAR
November 12, 2014
STATE OF ORISSA Vs. NARAYAN SAHU
November 10, 2014
STATE OF ORISSA Vs. JUDHISTI HIAL
July 11, 2014
STATE OF ORISSA Vs. NILAKANTHA BEHERA
November 10, 2014
STATE OF ORISSA Vs. JAYASENA SABATA
October 30, 2014
STATE OF ORISSA Vs. MUKUNDA MAJHI
November 28, 2014
STATE OF ORISSA Vs. BAIDHAR SINGH AND ORS.
November 28, 2014
STATE OF ORISSA Vs. RAJU
January 22, 2014
STATE OF ORISSA Vs. SK. HIMAT
September 22, 2014
STATE OF ORISSA Vs. BHARAT KAUSALYA
August 13, 2014
STATE OF ORISSA Vs. M. RAJAMANI
January 16, 2014
STATE OF ORISSA Vs. ISWAR PATEL
July 18, 2014
STATE OF ORISSA Vs. NANKU PATEL
January 30, 2014
STATE OF ORISSA Vs. SUDARSAN NAIK
July 11, 2014
STATE OF ORISSA Vs. SAYAD FAJAR ALLI
July 25, 2014
STATE OF ORISSA Vs. SUDAM
May 16, 2014
STATE OF ORISSA Vs. JASHOBANTA NARAYAN NANDA
May 2, 2014
STATE OF ORISSA Vs. PARAMESWAR GIRI
April 23, 2014
STATE OF ORISSA Vs. SANTOSH SABAT
April 23, 2014
STATE OF ORISSA Vs. GOVINDA RAO
April 11, 2014
STATE OF ORISSA Vs. ORISSA OLYMPIC ASSOCIATION
November 29, 2014
STATE OF ORISSA Vs. GULU @ BIBHUT I MISHRA
November 11, 2014
STATE OF ORISSA Vs. JAGAT
April 7, 2014
STATE OF ORISSA Vs. RADHAKANTA BEHERA
May 2, 2014
STATE OF ORISSA Vs. BISHNUPRIYA ROUTRAY
April 22, 2014
STATE OF ORISSA Vs. SANJAY KUMAR PRADHAN
February 14, 2014
STATE OF ORISSA Vs. SHEIK BASHA
January 30, 2014
STATE OF ORISSA Vs. HAZARI PRADHAN
February 14, 2014
STATE OF ORISSA Vs. MISHRA PARAJA
February 21, 2014
STATE OF ORISSA AND ORS. Vs. ROULA BEHERA AND ORS.
September 15, 2014
STEEL AUTHORITY OF INDIA LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, ROURKELA AND ORS.
March 25, 2014
SUBA RAO PATRO Vs. STATE OF ORISSA
July 15, 2014
SUBASH CHANDRA NAYAK Vs. STATE OF ORISSA
November 27, 2014
SUBASH CHANDRA PANIGRAHI Vs. RAJIB LOCHAN PANIGRAHI
April 11, 2014
SUBASH CHANDRA SETHIA Vs. STATE OF ORISSA
July 15, 2014
SUBASH MOHAPATRA Vs. STATE OF ODISHA
September 15, 2014
SUBHANKAR SARANGI Vs. RAGHUNATH TRIPATHY
March 27, 2014
SUBHASHREE MISHRA Vs. PRASANT KUMAR DASH
March 31, 2014
SUBHASHREE PANIGRAHI Vs. STATE OF ODISHA
January 17, 2014
SUBODH CHANDRA DASH Vs. B ENGINEERS AND BUILDERS LTD
January 2, 2014
SUBRAT DAS Vs. STATE OF ORISSA
November 21, 2014
SUDAM KARAN Vs. STATE OF ORISSA
April 7, 2014
SUDARSAN BARIK Vs. THE MANAGING DIRECTOR
November 18, 2014
SUDARSAN SAHOO Vs. BALARAM SAHOO
November 7, 2014
SUDESHNA KANUNGO Vs. SUNIL KANUNGO AND ORS.
September 6, 2014
SUDHAKAR BEHERA Vs. STATE OF ODISHA
November 7, 2014
SUDHAMAYEE DASH Vs. CHIEF SECRETARY, GOVERNMENT OF ODISHA BHUBANESWA
February 11, 2014
SUDHANSU KUMAR BEHERA Vs. ORISSA PUBLIC SERVICE COMMISSION
November 20, 2014
SUDHANSU SEKHAR SABAT Vs. STATE OF ORISSA
April 16, 2014
SUDHINDRA KU SAMAL Vs. BANK OF BARODA
January 20, 2014
SUJIT KU DHIR; SAT YABHAMA ROUT ; SK UJIRUDDIN; KAILASH CH SAHOO; PRAMOD NAYAK Vs. RTO, KEONJHAR
November 11, 2014
SUKADEV NAYAK Vs. TAHSILDAR, NIALI
March 28, 2014
SUKANTA KU DWIBEDI Vs. STATE OF ORISSA
August 26, 2014
SUKANTA SAHU Vs. STATE OF ORISSA
February 3, 2014
SUKEI KUANR Vs. CHIEF EXECUTIVE OFFICER WESTERN ELECTRICITY SUPPLY COMPANY LTD
November 16, 2014
SUKHCHAND ADHIKARI Vs. STATE OF ORISSA
February 25, 2014
SUKHINDAR SINGH GARCHA Vs. STATE OF ORISSA
May 6, 2014
SUNANDA PRIYADARSHINI MOHANTY Vs. STATE OF ORISSA
August 7, 2014
SUNIL KUMAR Vs. SUMITRA PANDA
January 6, 2014
SUNIL KUMAR AGARWAL Vs. PUSKARDUTT AGARWAL
November 7, 2014
SUNIL KUMAR MISHRA AND ORS. Vs. STATE OF ORISSA AND ORS.
October 31, 2014
SUNIL KUMAR MOHAPATRA Vs. SUSHIL KUMAR MOHAPATRA
April 3, 2014
SURENDRA KUMAR MOHAPATRA Vs. UNION OF INDIA
February 12, 2014
SURENDRA N. SENAPATI Vs. STATE
November 12, 2014
SURENDRA NATH SENAPATI Vs. STATE OF ODISHA
November 13, 2014
SURENDRA SINGH BHOI Vs. TUKUNI SAHU
November 21, 2014
SURENDRANATH BISWAL Vs. STATE OF ORISSA AND ORS.
June 18, 2014
SURENDRANATH DHAL Vs. BHABA DAS
April 3, 2014
SURENDRANATH MISHRA Vs. ORISSA MINING CORPORATION LTD.
October 28, 2014
SURESH CHANDRA SINGH Vs. STATE OF ORISSA
July 22, 2014
SURYA CHANDRA PRADHAN Vs. STATE OF ORISSA
November 10, 2014
SURYA NARAYAN BOXI Vs. STATE OF ORISSA
March 6, 2014
SURYA NARAYAN RANA Vs. ADDL. COMMISSIONER, CONSOLIDATION ODISHA, CUTTACK
January 13, 2014
SURYA PRAKASH SHOO Vs. DEBTS RECOVERY APPELLATE TRIBUNAL AND OTHERS
January 20, 2014
SURYANARAYAN DASH Vs. STATE OF ORISSA
January 20, 2014
SURYANARAYAN MOHANTY Vs. STATE OF ODISHA
November 25, 2014
SUSAMA DAS Vs. KUMARI KABITA BEHERA AND ORS.
September 18, 2014
SUSANTA KUMAR JENA Vs. BASANTI SETHI
August 25, 2014
SUSANTA KUMAR SAHOO Vs. UNION OF INDIA
December 4, 2014
SUSHAMA RANA Vs. THE CHIEF POST MASTER GENERAL AND ORS.
October 20, 2014
SUSHANTA KUMAR SAHU Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES, ORISSA
January 10, 2014
SUSHILA PANDA AND ORS. Vs. LOKANATH PANDA
December 18, 2014
SUTAR CHEMICAL PRIVATE LIMITED Vs. COLLECTOR
December 10, 2014
SUVENDU KUMAR MOHANTA Vs. UNION OF INDIA
April 21, 2014
SUVENDU SEKHAR MOHAPATRA Vs. SMRUTIREKHA MOHAPATRA
September 25, 2014
SWAPNA SATPATHY @ UPADHYAYA Vs. STATE OF ORISSA
January 22, 2014
T. BIMALA Vs. CUTTACK MUNICIPAL CORPORATION
December 15, 2014
T.SASHI KUMAR Vs. STATE BANK OF INDIA
November 11, 2014
TAPAN KUMAR KAR Vs. UNION OF INDIA AND ORS.
November 11, 2014
TAPASWINI KAR Vs. STATE
March 6, 2014
TARA MALLICK Vs. EXECUTIVE ENGINEER
September 1, 2014
TARINI MAHANTA Vs. STATE OF ORISSA
August 8, 2014
TEACHERS ASSOCIATION OF BERHAMPUR UNIVERSITY Vs. STATE OF ORISSA
March 27, 2014
TECHSUPPORT Vs. BHARAT SANCHAR NIGAM LTD.
August 19, 2014
THAKURA MUNDA Vs. STATE OF ORISSA
March 12, 2014
THE EXECUTIVE GENERAL MANAGER (P&A) Vs. RAJENDRA KUMAR SETH AND ORS.
September 1, 2014
THE ORISSA STATE TEXTILE CORPORATION. LTD. AND ORS. Vs. BHASKAR TEA COMPANY LTD. AND ORS.
November 28, 2014
TOWN SURVEYOR Vs. MANORAMA PANIGRAHI
October 30, 2014
TRAILLOKYA NATH NAYAK AND ORS. Vs. STATE OF ORISSA AND ORS.
December 22, 2014
TRILOCHAN BARAL Vs. BANKANIDHI MAHAPATRA
January 10, 2014
TRILOCHAN BISWAL Vs. STATE OF ORISSA
February 10, 2014
TRINATH SAMAL Vs. STATE OF ORRISA
November 14, 2014
TUHIN RANJAN DAS Vs. ICICI BANK
February 10, 2014
TUKUNA ALIAS BICHITRA Vs. STATE OF ORISSA
February 12, 2014
U. HARIGOPAL Vs. REPUBLIC OF INDIA
November 24, 2014
UDAYA GAGARAI Vs. EXECUTIVE ENGINEER, ELECTRICAL DIVISION
January 7, 2014
UDIT KUMAR PANIGRAHI Vs. SAMBALPUR UNIVERSITY AND ANR.
October 30, 2014
ULU @ JUGAL K PRADHAN Vs. STATE
March 10, 2014
UMAKANTA DUTTA (DEAD) AFTER HIM Vs. PRASANNA KUMAR GIRI (DEAD) AFTER HIM
February 3, 2014
UMESH CH. SINGH Vs. UNION OF INDIA
September 10, 2014
UMESH CHANDRA MISHRA Vs. MAYADHAR LENKA
June 24, 2014
UNION OF INDIA Vs. SANTOSH KUMAR ROUT
April 23, 2014
UNION OF INDIA Vs. PRADEEP KUMAR SAHOO
April 22, 2014
UNION OF INDIA Vs. SANTOSH KUMAR ROUT
April 22, 2014
UNION OF INDIA Vs. VAISHNODEVI CONSTRUCTION
September 4, 2014
UNION OF INDIA (UOI) Vs. STEEL AUTHORITY OF INDIA LTD.
September 30, 2014
UNIT CONSTRUCTION COMPANY PVT. LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
September 26, 2014
UPENDRA KUMAR DHAL Vs. BICHHAMALI DHAL AND ORS.
June 19, 2014
UPENDRANATH SAMANTASINGHAR Vs. BIKASH CHANDRA MOHAPATRA
December 11, 2014
URMILA DAS Vs. STATE OF ODISHA
August 19, 2014
URMILA TRIPATHY Vs. CHARULATA KAR
February 11, 2014
UTKAL ELECTRO CASTIN Vs. INDUSTRIAL PROMOTIO
February 10, 2014
UTKAL RANJAN MOHANTY Vs. CHAIRMAN, DISTANCE EDUCATION COUNCIL
January 22, 2014
UTTAM BISWAS Vs. STATE OF ORISSA
December 18, 2014
UTTAM KUMAR SAMANTA Vs. KIIT UNIVERSITY
September 29, 2014
VICE CHAIRMAN Vs. MANORAMA INSTITUTE OF INDUSTRIAL TRAINING AND ENGINEERING
September 26, 2014
VIJAYA LAXMI BEHURA Vs. STATE OF ORISSA AND ORS.
October 22, 2014
VIKASH COLLEGE OF ENGINEERING FOR WOMEN Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
November 10, 2014
VINOD KUMAR JAISWAL @ BINOD KUMAR JAYASWAL Vs. STATE OF WEST BENGAL
June 3, 2014
WILLIAM MICHAEL HURTUBISE Vs. STATE OF ODISHA
January 17, 2014
YAKUB BARLA Vs. STATE OF ORISSA
November 25, 2014
YAMINI KANTA SWAIN Vs. STATE OF ORISSA
June 23, 2014
YAZDANI INTERNATIONAL PVT. LTD. Vs. STATE OF ODISHA
August 19, 2014
YUDHISTIRA JENA Vs. STATE OF ORISSA
June 24, 2014
ZONE OFFICER, U I P KUSUMKHUNTI, KALAHANDI Vs. ABHIMANYU SENAPATI
October 30, 2014