Case Index

Title
Date
AKBAR KHAN Vs. VINOD KUMAR
October 1, 2014
ANITA Vs. VANDANA SETHI
September 12, 2014
ASHOK AGGARWAL Vs. SRM UNIVERSITY
August 29, 2014
BIRENDER SINGH BISHT Vs. MANAGING DIRECTOR, SAMIAH INTERNATIONAL BUILDERS PVT. LTD. AND ORS.
November 18, 2014
CLASSIC GROUP OF HOTELS Vs. M.N. KAUL
April 15, 2014
DARBAN SINGH Vs. STATE BANK OF INDIA
September 15, 2014
GURUKUL KANGRI VISHWA VIDYALA HARIDWAR Vs. ANKIT WALIA
March 27, 2014
HARDEV KUMAR Vs. ORIENTAL BANK OF COMMERCE
October 28, 2014
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. VIJAY PRATAP SINGH
October 27, 2014
IFFCO-TOKIO GENERAL INSURANCE COMPANY LTD. AND ORS. Vs. AKHTAR AND ORS.
October 30, 2014
INDIAN POSTAL DEPARTMENT AND ANR. Vs. AMIT SRIVASTAVA
February 19, 2014
LIFE INSURANCE CORPORATION OF INDIA Vs. SH SURESH KUMAR PUNDIR
January 24, 2014
MASTER SHIVANSHU Vs. DOON VALLEY HOSPITAL
January 1, 2014
NATIONAL INSURANCE CO LTD Vs. RITU SHAH W/O RAJU SHAH
March 19, 2014
NITESH MALIK Vs. UTTARAKHAND POWER CORPORATION LTD
February 18, 2014
OBERAI HYUNDAI Vs. R.P. MAMGAIN AND ORS.
October 17, 2014
ORIENTAL INSURANCE COMPANY LIMITED Vs. NEERAJ JAIN AND ORS.
September 18, 2014
ORIENTAL INSURANCE COMPANY LTD. Vs. KARAN SINGH RANA
December 23, 2014
PUNJAB NATIONAL BANK Vs. SHREE AJARDHAM MAHILA ASHRAM TRUST SAMITI (REGD.) AND ORS.
October 30, 2014
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. SANJEEV KUMAR SAINI S/O RAM NATH
September 29, 2014
S.K. GUPTA Vs. R.R. DOBHAL
May 30, 2014
SENIOR SUPERINTENDENT, INDIAN POSTAL DEPARTMENT Vs. AMIT SRIVASTAVA
February 19, 2014
STATE BANK OF INDIA Vs. R.C. SRIVASTAVA
February 17, 2014
SUB-DIVISIONAL OFFICER, ELECTRICITY DISTRIBUTION DIVISION Vs. ASHOK KUMAR
December 22, 2014
SUR SANGAM ELECTRONICS Vs. BRIJ MOHAN GARG
February 10, 2014
TELECOM DISTRICT ENGINEER Vs. BALJEET SINGH SETHI
March 24, 2014
U.P.S.E.B., E.D.D. Vs. PAAN SINGH MEHTA
February 11, 2014
UNITED INDIA INSURANCE COMPANY LIMITED Vs. HARBANS SINGH
January 21, 2014
UTTARAKHAND POLICE Vs. LAXMAN SINGH CHAUHAN
February 12, 2014
YOGENDRA MOHAN SHUKLA Vs. STATE BANK AND ORS.
November 3, 2014