Case Index

Title
Date
A.K. BARBUIYA Vs. UNION OF INDIA
May 23, 2014
ABHAY KUMAR Vs. UNION OF INDIA
September 24, 2014
ABIDA BEGUM Vs. MD. SULAIMAN
August 18, 2014
ABIDA KHATOON Vs. UNION OF INDIA
April 2, 2014
ABILAL PARIYAR Vs. STATE OF MEGHALAYA
August 19, 2014
ADELBERT KHARLYNGDOH Vs. THE STATE OF MEGHALAYA
December 5, 2014
ADITYA PRATAP Vs. UNION OF INDIA
May 1, 2014
AGNES KHARSHIING Vs. STATE OF MEGHALAYA AND IRENE P.HUJON
February 11, 2014
AGNES KHARSHIING Vs. STATE OF MEGHALAYA
July 23, 2014
ALL GARO HILLS TRUCK DRIVERS ASSOCIATION AT RESUBELPARA Vs. STATE OF MEGHALAYA
May 23, 2014
ALLAN W. KHARKONGOR Vs. STATE OF MEGHALAYA
September 4, 2014
ALTRICIA MAJAW Vs. STATE OF MEGHALAYA
May 27, 2014
AMITA SANGMA Vs. BREMILA SANGMA
May 23, 2014
AMOSWELL K. BANI Vs. STATE OF MEGHALAYA
September 24, 2014
ARCHI SIANGSHAI Vs. THE STATE OF MEGHALAYA
December 10, 2014
ASHISH KUMAR DAS Vs. UNION OF INDIA
September 22, 2014
ASHOK KUMAR GHOSH Vs. STATE OF MEGHALAYA
May 27, 2014
ASHOK KUMAR YADAV Vs. UNION OF INDIA
December 3, 2014
B. KWINGSHON SHANGOI SYIEM Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
September 9, 2014
B. NONGRUM Vs. GOVERNMENT OF MEGHALAYA
March 3, 2014
B.B. CHHETRY Vs. UNION OF INDIA
August 22, 2014
BADAHUN SHISHA KHARBULI Vs. STATE OF MEGHALAYA
September 11, 2014
BAITI SANGMA Vs. UNION OF INDIA
September 1, 2014
BALAJIED NONGRUM AND ORS Vs. STAILING MUKHIM AND ORS
February 11, 2014
BALAWAN PALA Vs. STATE OF MEGHALAYA
March 21, 2014
BANPYNDAPLANG MAWLONG Vs. STATE OF MEGHALAYA
April 3, 2014
BATCHAN W. MOMIN Vs. THE STATE OF MEGHALAYA
October 24, 2014
BENEDICT M. MARAK Vs. STATE OF MEGHALAYA
December 16, 2014
BENHUR M. SANGMA Vs. STATE OF MEGHALAYA
March 13, 2014
BHAITBARI DEFICIT U.P. MADRASSA (SCHOOL) Vs. STATE OF MEGHALAYA
November 27, 2014
BHARAT SINGH Vs. THE STATE OF MEGHALAYA
October 27, 2014
BHIM THAPA Vs. STATE OF MEGHALAYA
August 20, 2014
BIDHAN CHANDRA CHAKMA Vs. STATE BANK OF INDIA
March 14, 2014
BIJOYABALA HAJONG Vs. THE STATE OF MEGHALAYA
December 2, 2014
BIKASH PAUL CHOUDHURY, SUPERINTENDING ENGINEER (PHE), OFFICE OF Vs. STATE OF MEGHALAYA
April 17, 2014
BISSA ORAON Vs. STATE OF MEGHALAYA
August 20, 2014
BLOIN SHYLLA Vs. STATE OF MEGHALAYA
February 3, 2014
BORHAN UDDIN AKOND Vs. STATE OF MEGHALAYA
July 3, 2014
BRIMSINGH MAWPHNIANG Vs. STATE OF MEGHALAYA
October 15, 2014
BUHAIMON THANGKHIEW Vs. MEGHALAYA ENERGY CORPORATION LTD
May 6, 2014
CHAITANYA PROJECTS CONSULTANCY PVT. LTD. Vs. STATE OF MEGHALAYA
September 4, 2014
CHAMPION R. SANGMA Vs. STATE OF MEGHALAYA
December 15, 2014
CHANDRA MAYA Vs. UNION OF INDIA
June 9, 2014
CHELLISH SANGMA Vs. LABINA SANGMA
September 26, 2014
CHESTERFIELD KHONGSHIT Vs. STATE OF MEGHALAYA
December 2, 2014
CHITRA DEY Vs. SHILLONG MUNICIPAL BOARD
August 19, 2014
COMMISSIONERATE OF CENTRAL EXCISE Vs. UNION OF INDIA
March 24, 2014
COSTERING KHYLLEP Vs. STATE OF MEGHALAYA
March 10, 2014
DANNY G. MOMIN Vs. STATE OF MEGHALAYA AND ORS.
September 23, 2014
DANNY SHYLLA Vs. STATE OF MEGHALAYA
March 31, 2014
DEBABRATA BHATTACHARJEE, EXECUTIVE ENGINEER Vs. MEGHALAYA STATE ELECTRICITY BOARD
June 6, 2014
DEBAPRASAD SAHA, UNITED MUKDANGRA SECONDARY SCHOOL Vs. STATE OF MEGHALAYA
April 22, 2014
DEEPAK KUMAR SHARMA Vs. UNION OF INDIA
March 24, 2014
DENG BAREH Vs. STATE OF MEGHALAYA
March 20, 2014
DENINGSTAR LYNGDOH Vs. STATE OF MEGHALAYA; DIRECTOR, MEGHALAYA URBAN DEVELOPMENT AGENCY
June 12, 2014
DHURBA SOHTUN Vs. BANK OF MAHARASHTRA
April 16, 2014
DICKSON CH. MARAK Vs. UNION OF INDIA
March 14, 2014
DILWAR SINGH Vs. UNION OF INDIA
March 24, 2014
DOMINIC SUTING Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
September 25, 2014
DORBAR SHNONG UMKYRPONG Vs. STATE OF MEGHALAYA
May 21, 2014
DUKE HILBERT. CH. MOMIN Vs. STATE OF MEGHALAYA
September 1, 2014
EDIBOR CHYNE Vs. THE KHASI HILLS AUTONOMOUS
December 2, 2014
EMBOLIN TERON Vs. GWENDOLINE LYNGDOH
June 23, 2014
ENGINEERING PROJECTS (INDIA) LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
May 23, 2014
FRILLIOUS SYIEMIONG Vs. SHILLONG MUNICIPAL BOARD
March 25, 2014
G.P. NATH Vs. STATE OF MEGHALAYA
February 11, 2014
GHASI RAM Vs. UNION OF INDIA
June 26, 2014
GILIANCY JYRWA Vs. STATE OF MEGHALAYA
July 8, 2014
GLOTILDA SYIEM Vs. UNION OF INDIA
January 31, 2014
GOODNIGHT L. SYIEMLIEH Vs. STATE OF MEGHALAYA
August 18, 2014
GOODNIGHT L. SYIEMLIEH Vs. STATE OF MEGHALAYA
July 18, 2014
GOPIKA RANJAN DEY Vs. SHARIFUL ISLAM BORBHUYA
April 23, 2014
GOVIND SINGH BATHYAL Vs. UNION OF INDIA
May 23, 2014
H.P. OFLYN DOHLING Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
September 11, 2014
HALIDA KHATUN, D/O LATE ABDUL GANI Vs. STATE
May 30, 2014
HAMIDUR RAHMAN Vs. STATE OF MEGHALAYA
June 25, 2014
HARDING K. KYLLIANG Vs. STATE OF MEGHALAYA
May 19, 2014
HARENI MARAK Vs. THE GARO HILLS AUTONOMOUS
September 24, 2014
HARINDER SHAH Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
September 9, 2014
HARWANT SINGH CHHABRA Vs. UNION OF INDIA
March 4, 2014
HERILLA M. SANGMA Vs. STATE OF MEGHALAYA
August 18, 2014
HRISHIKESH BHATTACHARJEE Vs. INDIAN BANK A NATIONALIZED BANK
March 3, 2014
IBERIS NONGLAIT Vs. STATE OF MEGHALAYA
May 22, 2014
IOSTARSON SUNN MADAN LABAN Vs. THE STATE OF MEGHALAYA
November 11, 2014
IRIAL MUTHOH Vs. JRON KHARBIHKHIEW
January 31, 2014
ISILDA MARY THYRNIANG Vs. UNION OF INDIA
February 26, 2014
JAIL ROAD WELFARE COMMITTEE Vs. SHILLONG MUNICIPAL BOARD
July 7, 2014
JALESH KUMAR Vs. THE UNION OF INDIA
December 8, 2014
JELWIS PASLEIN Vs. THE JAINTIA HILLS AUTONOMOUS DISTRICT COUNCIL
October 29, 2014
JOHN R. MARAK Vs. STATE OF MEGHALAYA
July 9, 2014
K. LYNGDOH Vs. KRISMEL NELLANG
March 19, 2014
KAILASH VARMA Vs. DUSHYANT VARMA
October 15, 2014
KAMAKSHI ISPAT PRIVATE LIMITED Vs. STATE OF MEGHALAYA
October 16, 2014
KAMLESH HAJONG Vs. STATE OF MEGHALAYA
June 17, 2014
KERLANG CHYNE Vs. STATE OF MEGHALAYA
May 21, 2014
KHULJON N. ARENGH Vs. STATE OF MEGHALAYA
March 4, 2014
KINGLAND THONGNI Vs. THE KHASI HILLS AUTONOMOUS
October 29, 2014
KINGLAND THONGNI Vs. THE KHASI HILLS AUTONOMOUS DISTRICT
May 9, 2014
KOMAR T. SANGMA Vs. THE STATE OF MEGHALAYA
August 21, 2014
KRINDHARINE N. SANGMA Vs. STATE OF MEGHALAYA
July 4, 2014
KRISHNA BAHADUR THAPA Vs. STATE OF MEGHALAYA
September 12, 2014
KRISHNA BARUAH Vs. STATE OF MEGHALAYA
February 10, 2014
KRISHNA MURARI LAL SRIVASTAVA Vs. MEGHALAYA ENERGY CORPORATION LTD.
March 5, 2014
KULWANT TAGORE Vs. CANTONMENT BOARD SHILLONG
April 2, 2014
L.R. MITHRAN Vs. CENTRAL BUREAU OF INVESTIGATION, A.C.B.
June 13, 2014
LALAMTRE SUCHEN Vs. JAINTIA HILLS AUTONOMOUS DISTRICT COUNCIL
December 2, 2014
LASTING G. MOMIN Vs. UNION OF INDIA
September 22, 2014
LINGSTONE D. SANGMA Vs. STATE OF MEGHALAYA
August 18, 2014
LITICIA MOMIN Vs. THE STATE OF MEGHALAYA
November 11, 2014
LOKMAN HUSSAIN Vs. GOVERNMENT OF MEGHALAYA
April 29, 2014
LOTSTAR N. ARENGH Vs. STATE OF MEGHALAYA
June 18, 2014
LOWIS DKHAR Vs. THE JAINTIA HILLS AUTONOMOUS DISTRICT COUNCIL
December 4, 2014
LUKHI KALITA Vs. STATE OF MEGHALAYA
September 19, 2014
M. SAMUEL RYNGKSAI AND SMTI. SHILLA RYNGKSAI Vs. STATE OF MEGHALAYA
February 12, 2014
M.N. BHARDWAJ, RETIRED ASSISTANT COMMANDANT Vs. UNION OF INDIA
April 1, 2014
MADHUVENDRA SINGH Vs. UNION OF INDIA
May 8, 2014
MADONBAI RYMBAI Vs. STATE OF MEGHALAYA
September 2, 2014
MADONBAI RYMBAI, S/O RISING DKHAR AND ORS Vs. STATE OF MEGHALAYA
February 26, 2014
MAJBUN NISA Vs. STATE OF MEGHALAYA
April 4, 2014
MALKIT SINGH Vs. UNION OF INDIA
September 23, 2014
MANMOHAN SINGH Vs. UNION OF INDIA
June 4, 2014
MANSUK TRON Vs. STATE OF MEGHALAYA
April 4, 2014
MARCELIA A. SANGMA Vs. BIONECIA NONGKHLAW
September 17, 2014
MARTIN MARAK Vs. STATE OF MEGHALAYA
March 27, 2014
MARY JYRWA Vs. STATE OF MEGHALAYA
April 4, 2014
MAWIONG UMJAPUNG VILLAGE Vs. STATE OF MEGHALAYA
April 4, 2014
MEGHA TRADE LINKS Vs. STATE OF MEGHALAYA
February 19, 2014
MEGHALAYA GORKHA EX-SERVICEMEN WELFARE ASSOCIATION Vs. UNION OF INDIA
September 24, 2014
MEGHALAYA SUB-ORDINATE AGRICULTURE/HORTICULTURE TECHNICAL EMPLOYEES SERVICE ASSOCIATION (MESAHTESA) Vs. THE STATE OF MEGHALAYA
October 16, 2014
MEGHALAYA TOURISM DEVELOPMENT CORPORATION LTD. Vs. ISABEL NONGRUM
September 10, 2014
MEGHALAYA TOURIST TRANSPORTERS ASSOCIATION Vs. STATE OF MEGHALAYA
March 12, 2014
MILAP CHAND Vs. THE UNION OF INDIA
December 4, 2014
MODY M. SANGMA Vs. THE GARO HILLS AUTONOMOUS DISTRICT
September 30, 2014
MOFIZUR RAHMAN Vs. GOVERNMENT OF MEGHALAYA
May 15, 2014
MOHIBUL ISLAM Vs. STATE OF MEGHALAYA
September 26, 2014
MUNISING T. SANGMA Vs. GARO HILLS REPRESENTED BY ITS SECRETARY
June 17, 2014
N.S. KARAN SINGH Vs. UNION OF INDIA
April 10, 2014
NASSAR SYIEM JAHNOH Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
September 17, 2014
NATIONAL INSURANCE CO. LTD. Vs. RICHMOND NONGSIEJ
May 22, 2014
NAVIN RAM EX-RIFLEMAN Vs. UNION OF INDIA
April 10, 2014
NEH PHAWA, W/O AMING SHYRMANG, R/O SALANI AND ORS Vs. STATE OF MEGHALAYA
February 25, 2014
NETJAK CH. MARAK Vs. GARO HILLS AUTONOMOUS
September 23, 2014
NILOTPAL BHATTACHARJEE, JUNIOR ENGINEER Vs. STATE OF MEGHALAYA
March 26, 2014
NITYANANDA MALIK Vs. STATE OF MEGHALAYA
May 15, 2014
NIVA MARAK Vs. STATE OF MEGHALAYA
July 24, 2014
NK PARSURAM LIMBU Vs. UNION OF INDIA
February 25, 2014
NONGAL DOBU COAL TRUCK OWNERS ASSOCIATION Vs. STATE OF MEGHALAYA
July 25, 2014
NORTH EASTERN ELECTRIC POWER CORPORATION LIMITED Vs. GAMMON INDIA LTD.
May 19, 2014
NORTH EASTERN ELECTRIC POWER CORPORATION LTD Vs. M/S. SHROLENSON MARBANIANG
April 3, 2014
NORTH EASTERN HILL UNIVERSITY Vs. PROFESSOR MANMOHAN SINGH
December 1, 2014
P.J. MATHEW Vs. UNION OF INDIA
August 12, 2014
P.S. RANA Vs. THE UNION OF INDIA
September 24, 2014
PANKAJ KUMAR BATHNOTRA Vs. UNION OF INDIA
March 14, 2014
PARDILINA R. SANGMA Vs. UNION OF INDIA
August 26, 2014
PAROMITA SAHA Vs. STATE OF MEGHALAYA
August 25, 2014
PATEL ENGINEERING COMPANY LTD. Vs. STATE OF MEGHALAYA
May 29, 2014
PATEL ENGINEERING LTD Vs. UNION OF INDIA
March 19, 2014
PATEL ENGINEERING LTD. Vs. UNION OF INDIA
May 5, 2014
PAWAN BAWRI Vs. UNION OF INDIA
December 8, 2014
PETER A THOROSE, S/O AA THOROSE AND ORS Vs. GEETA DEVI GOENKA, C/O GOENKA AUTOMOBILES BUILDING, DISPUR, GUWAHATI AND ORS
February 17, 2014
PETER A. THOROSE AND SHRI PATRICK A. THOROSE Vs. GEETA DEVI GOENKA
February 19, 2014
PHLIN SURONG Vs. STATE OF MEGHALAYA
December 3, 2014
PREBUL KEMPRAI Vs. STATE OF MEGHALAYA
July 2, 2014
PRINCIPAL, ST. ANTHONY’S COLLEGE Vs. STATE OF MEGHALAYA
April 17, 2014
PURAN SINGH Vs. UNION OF INDIA
June 13, 2014
QUAMAR LYNGDOH Vs. STATE OF MEGHALAYA
April 10, 2014
RADHA MOHAN YADAV Vs. UNION OF INDIA
February 27, 2014
RADHAKRISHNAN NAIR Vs. UNION OF INDIA
March 27, 2014
RAHUL S. SURONG Vs. STATE OF MEGHALAYA
July 24, 2014
RAJAN K. Vs. UNION OF INDIA
August 12, 2014
RAJASTHAN VISHRAM BHAVAN Vs. SHIV KUMAR AGARWALA
October 13, 2014
RAJESH KUMAR Vs. THE UNION OF INDIA
December 10, 2014
RAJESH KUMAR Vs. UNION OF INDIA
July 30, 2014
RAJESH KUMAR AGARWAL Vs. STATE OF MEGHALAYA
March 6, 2014
RAJESH KUMAR AGARWAL Vs. ABDUL MUQUIT
July 1, 2014
RAJIV KR. SINGH Vs. STATE OF MEGHALAYA
March 4, 2014
RAJNISH PANDEY Vs. UNION OF INDIA
September 8, 2014
RAM BINOD RAI Vs. UNION OF INDIA
May 27, 2014
RANBIR KUMAR Vs. UNION OF INDIA; DEPUTY COMMISSIONER; CHAIRMAN; PRINCIPAL
June 10, 2014
RENU THAPA Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LIMITED
May 1, 2014
RIING LYNGDOH MARSHILLONG Vs. ICY DORA SWEAR
July 1, 2014
RIKMONI N. MARAK Vs. GARO HILLS AUTONOMOUS DISTRICT COUNCIL
September 23, 2014
RINGTON LYNGKHOI Vs. STATE OF MEGHALAYA
April 1, 2014
RODRICK WANBOK LYNGDOH DUIA Vs. MEGHALAYA ENERGY CORPORATION
September 30, 2014
RUBU HANGU Vs. NORTH EASTERN ELECTRICAL POWER CORPORATION LTD.
February 25, 2014
S. C. DWIVEDI Vs. UNION OF INDIA
March 31, 2014
S.S. MARBANIANG Vs. SHILLONG MUNICIPAL BOARD
April 24, 2014
SAINKUR DEWKHAID Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
May 30, 2014
SAIRA HAMID KHAN Vs. UNION OF INDIA
April 30, 2014
SALBIONA DKHAR Vs. STATE OF MEGHALAYA
November 11, 2014
SAMIRA BEGUM Vs. UNION OF INDIA
August 12, 2014
SAMIUL ISLAM Vs. THE STATE OF MEGHALAYA
November 19, 2014
SANIAL HOQUE Vs. STATE OF MEGHALAYA
May 20, 2014
SANJAY SEN Vs. STATE OF MEGHALAYA
July 25, 2014
SANTOSH R. MARAK Vs. CLEVERT M. SANGMA
June 16, 2014
SANTOSH SINGH Vs. UNION OF INDIA
March 21, 2014
SATYA NARAYAN Vs. UNION OF INDIA
April 22, 2014
SAYEED AMITAB AHMED Vs. UNION OF INDIA
March 26, 2014
SECRETARY OF THE MANAGING COMMITTEE OF SMIT HIGHER SECONDARY SCHOOL Vs. STATE OF MEGHALAYA
December 9, 2014
SELLINA A. SANGMA Vs. STATE OF MEGHALAYA
September 4, 2014
SENGSIME A. SANGMA Vs. STATE OF MEGHALAYA
May 7, 2014
SHAH JAMAL SHEIKH Vs. STATE OF MEGHALAYA
September 29, 2014
SHANKAR DUBEY Vs. STATE OF MEGHALAYA
March 4, 2014
SHANKARLAL SINGHANIA Vs. STATE OF MEGHALAYA
June 2, 2014
SHEMPHANG RANI Vs. STATE OF MEGHALAYA
December 9, 2014
SHIBUN LYNGDOH Vs. THE STATE OF MEGHALAYA
December 10, 2014
SHIV KUMAR AGARWALA Vs. STATE OF MEGHALAYA
July 8, 2014
SHOHIDUR RAHMAN AHMED Vs. GOVT. OF MEGHALAYA
May 27, 2014
SHOLANDING K. LARTHONG Vs. STATE OF MEGHALAYA
May 1, 2014
SHRI MARCELLO MAWLOT Vs. SHRI PYNKMENLANG LYNDEM
February 19, 2014
SHRINA BEGUM Vs. STATE OF MEGHALAYA
November 27, 2014
SILAS IAWROD AND SHRI. SIKIAL WANNIANG Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
February 27, 2014
SILLEYNISH CH SANGMA Vs. UNION OF INDIA
June 10, 2014
SILSENG MARAK Vs. STATE OF MEGHALAYA
October 16, 2014
SMEK MARBOH Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
March 31, 2014
SMIRA LAWAI Vs. STATE OF MEGHALAYA
June 18, 2014
SMTI HIRA MAYA Vs. UNION OF INDIA
March 4, 2014
SMTI LUCY MERRY ROSE K. SANGMA Vs. SATILLA M. MARAK
March 10, 2014
SOHBAR SIRDARSHIP Vs. THE STATE OF MEGHALAYA
October 29, 2014
SPESHON LYNGDOH SYLLIANG Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
March 5, 2014
SRIMATI QUEEN MARY KONGRI Vs. THE STATE OF MEGHALAYA
October 30, 2014
ST PTER'S SCHOOL Vs. UNION OF INDIA
April 10, 2014
STATE OF MEGHALAYA Vs. SELLINA N MARAK
May 21, 2014
STATE OF MEGHALAYA Vs. WITHNENG CHANDRA SANGMA
May 14, 2014
STATE OF MEGHALAYA Vs. B.K. DEY SAWIAN
July 30, 2014
STATE OF MEGHALAYA Vs. NILOTPAL BHATTACHARJEE
September 12, 2014
STATE OF MEGHALAYA Vs. ROCKYSTAR B. SANGMA
February 4, 2014
STEVE AUSTIN SYIEM MALNGIANG Vs. STATE OF MEGHALAYA
June 3, 2014
SUDAMA YADAV Vs. UNION OF INDIA; DIRECTOR GENERAL ASSAM RIFLES; GENERAL OFFICER COMMANDING HEAD QUARTER EASTERN COMMAND; BRIGADIER (PERS); INSPECTOR GENERAL ASSAM RIFLES; COMMANDANT, HQ 9TH ASSAM RIFLES; DHARAM SILLA
June 4, 2014
SUDIP DEY Vs. NORTH EASTERN HILL UNIVERSITY
April 25, 2014
SUJATA GUPTA Vs. STATE OF MEGHALAYA
June 24, 2014
SULEIMAN Vs. STATE OF MEGHALAYA
August 12, 2014
SURAJUL ISLAM KAZI Vs. STATE OF MEGHALAYA
January 31, 2014
SURAJUL ISLAM KAZI, S/O NUR MOHAMMAD KAZI AND ORS Vs. STATE OF MEGHALAYA AND ORS
January 30, 2014
SWAGATA GHOSH AND SMTI. RAJLAXMI MISHRA Vs. STATE OF MEGHALAYA
February 17, 2014
SWAPNA DAS Vs. CHIEF EXECUTIVE OFFICER
July 1, 2014
SWARNALI BASUMATARY Vs. STATE OF MEGHALAYA
May 30, 2014
SWARUP MUKHERJEE Vs. UNION OF INDIA
January 31, 2014
TANGMAN N SANGMA Vs. UNION OF INDIA
May 29, 2014
TANGMAN N. SANGMA Vs. THE UNION OF INDIA
October 13, 2014
TAPASHI DEB Vs. STATE OF MEGHALAYA
June 26, 2014
TARA SINHA Vs. STATE OF MEGHALAYA
April 15, 2014
TATA CONSULTANCY SERVICES LTD. Vs. STATE OF MEGHALAYA
February 19, 2014
TEIBORLANG SYIEMLIEH, SHILLONG Vs. STATE OF MEGHALAYA
February 20, 2014
THE GARO HILLS AUTONOMOUS DISTRICT COUNCIL Vs. MODY M. SANGMA
November 11, 2014
THE SECRETARY, MANAGING COMMITTEE, SELSELLA HIGHER SECONDARY SCHOOL MEGHALAYA AND ORS. Vs. JOHN PAJELLARD K. SANGMA AND ORS.
November 13, 2014
THE STATE OF MEGHALAYA Vs. SHRI WANDELL PASSAH
September 24, 2014
THE UNION OF INDIA Vs. GOVIND SINGH BATHYAL
October 22, 2014
THE UNION OF INDIA Vs. HARIPADA DINDA
October 27, 2014
THWINGLAND LYNGKHOI Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
June 2, 2014
UMPYRCHIN Vs. JAINTIA HILLS AUTONOMOUS
July 25, 2014
UMSAW KHWAN, VILLAGE DURBAR MEGHALAYA Vs. STATE OF MEGHALAYA
February 17, 2014
UNION OF INDIA Vs. BINAY CHETRI
December 2, 2014
UNION OF INDIA Vs. RAM SUKHPAL SINGH
December 4, 2014
UNION OF INDIA Vs. DHARAMVIR SINGH
December 16, 2014
UNION OF INDIA Vs. RAJINI KANTA DEKA
December 4, 2014
UNION OF INDIA Vs. NARENDER SINGH
July 4, 2014
UNION OF INDIA Vs. PANKAJ KUMAR SINGH
May 30, 2014
UNION OF INDIA Vs. BABUCHANDRAN NAIR P.
July 11, 2014
UNION OF INDIA Vs. LAFARGE UMIAM MINING PVT. LTD.
June 17, 2014
UNION OF INDIA Vs. RUPESH SURYAVANSHI
September 3, 2014
VENETTA KHARSYNTIEW Vs. TUSHAR NATH BHATTACHARJEE
June 23, 2014
VIKRAM D. MOMIN Vs. STATE OF MEGHALAYA
June 13, 2014
WANDELL PASSAH Vs. STATE OF MEGHALAYA
April 16, 2014
WESTERN COAL MINERS & EXPORTERS ASSOCIATION Vs. STATE OF MEGHALAYA
April 7, 2014
WILAS PALE Vs. THE STATE OF MEGHALAYA
November 24, 2014
Y Vs. UNION OF INDIA
April 15, 2014
YOGINDRAPPA AMARAD Vs. THE UNION OF INDIA
November 20, 2014