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Case Index
Title
Date
ANIL BARMU PATIL Vs. STATE OF GOA, THROUGH THE SECRETARY
May 7, 2014
ZUARI INDUSTRIES LTD. Vs. STATE OF GOA THROUGH THE CHIEF
May 7, 2014
A P KAMBLE Vs. STATE OF MAHARASHTRA
February 27, 2014
A PLUS PROJECTS & TECHNOLOGY PVT. LTD. Vs. UNION OF INDIA
March 13, 2014
AADYA MOTOR CAR COMPANY PRIVATE LIMITED Vs. MUNICIPAL COMMISSIONER OF NAGPUR
October 7, 2014
AAJABRAO Vs. KESHARBAI
January 22, 2014
AAKASH ANIL TAMBE Vs. THE STATE OF MAHARASHTRA AND ORS.
August 8, 2014
AAM AADMI PARTY Vs. MUMBAI CRICKET ASSOCIATION
November 20, 2014
AARTI INDUSTRIES LIMITED Vs. UNION OF INDIA
February 14, 2014
AARTI INFRA PROJECT PVT LTD Vs. S P FABRITECH
March 20, 2014
AAWAS BUILDERS Vs. AJIT PATHARE
December 5, 2014
ABDUL AZIZ Vs. MUMBAI METROPOLITAN REGIONAL DEVELOPMENT AUTHORITIES
September 25, 2014
ABDUL GANI ISMAIL TURK Vs. STATE OF MAHARASHTRA
August 25, 2014
ABDUL KHABEER Vs. OSMANODDIN
November 10, 2014
ABDUL QADIR Vs. STATE OF MAHARASHTRA
December 15, 2014
ABDUL QUADIR S/O SULTAN KHAN Vs. STATE OF MAHARASHTRA
September 4, 2014
ABDUL RAFIQUE Vs. YAVATMAL ISLAMIA
February 13, 2014
ABDUL REHMAN ADAMJI SHAIKH Vs. BHURA BASHIR SUBZI FAROSH
September 26, 2014
ABDUL REHMAN SHEIKH HUSSEIN Vs. RAVINDRA VASSANT QUENCRO
July 10, 2014
ABDUL SALAM ABDUL KHALIQUE Vs. SHAH BABU EDUCATION SOCIETY
May 6, 2014
ABDUL SALIM SHAIKH Vs. STATE OF MAHARASHTRA
October 28, 2014
ABDUL SALIM SHAIKH Vs. THE STATE OF MAHARASHTRA
October 14, 2014
ABDUL SHAHID PATEL Vs. RAMESHWARI DEVI GYARSILAL SHARMA
February 3, 2014
ABHAY ANANT CHOUGULE Vs. STATE OF MAHARASHTRA
October 30, 2014
ABHIJEET Vs. ANWARKHAN
April 22, 2014
ABHISHEK BHASKARRAO JADHAV Vs. MAHARASHTRA ANIMAL FISHERY SCIENCES UNIVERSITY
October 8, 2014
ABHISHEK SHANKARRAO THAKARE CHAIRMAN AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. DISTRICT DEPUTY REGISTRAR
August 7, 2014
ABN AMRO BANK MUMBAI PENSIONERS ASSOCIATION Vs. ROYAL BANK OF SCOTLAND NV (FORMERLY ABN AMRO BANK NV)
April 11, 2014
ABU MOOSA AND CO. Vs. UNION OF INDIA
June 30, 2014
ACHUT NANABHAU GAMBHIRE Vs. THE STATE OF MAHARASHTRA
March 11, 2014
ADARSH COOPERATIVE HOUSING SOCIETY LTD. Vs. THE GOVERNMENT OF MAHARASHTRA & ANR.
May 2, 2014
ADARSH ESTATE SAHAKARI GRIHA NIRMAN SANSTA MARYADIT. MUMBAI Vs. STATE OF MAHARASHTRA
January 20, 2014
ADARSH JANATA SAHAKARI BANK LTD Vs. ANULA RAJENDRA NILE
March 26, 2014
ADARSH JANATA SAHAKARI BANK LTD Vs. S G DESHPANDE
April 30, 2014
ADDITIONAL COMMISSIONER OF SALE TAX Vs. ASHOK LEYLAND LTD
December 9, 2014
ADDITIONAL COMMISSIONER OF SALES TAX Vs. DANCAL INDIAN PVT. LTD.
July 1, 2014
ADDITIONAL COMMISSIONER OF SALES TAX Vs. NARANG ENTERPRISES
April 3, 2014
ADDITIONAL COMMISSIONER OF SALES TAX Vs. MAHYCO MONSANTO BIOTECH (INDIA) LTD
April 17, 2014
ADDITIONAL COMMISSIONER OF SALES TAX VAT-III Vs. JONSON AND JONSON LTD. AND ORS.
November 28, 2014
ADIL PHIROZ MAKHANIA Vs. DILIP GORDHANDAS GONDALIA
April 29, 2014
ADITYA AIR PRODUCTS PVT LTD Vs. SAARTH ENGINEERING AND CONSTRUCTION PVT LTD
January 15, 2014
ADV. AIRES RODRIGUES Vs. COMMUNIDADE OF SERULA
February 25, 2014
ADVANSYS (INDIA) PRIVATE LIMITED, SHRI PANKAJ INDER BALWANI, SMT. SHAKUNTALA BALWANI AND SMT. JAANHVI BALWANI Vs. PONDS INVESTMENT LIMITED AND M/S. THAKUR VAIDYANATH AIYAR & CO.
May 9, 2014
AGAR DISTRIBUTORS Vs. INTELLECTUAL PROPERTY APPELLATE BOARD
September 17, 2014
AGASTI SARV SEVA SANGH Vs. ROHIDAS DHARMA RATHOD
February 5, 2014
AGASTI SARV SEVA SANGH Vs. KAILAS S/O ROHIDAS RATHOD
January 28, 2014
AGASTI SARV SEVA SANGH Vs. BANDU S/O MORSING PAWAR
January 28, 2014
AGNELO CARIDADE LOBO Vs. ADMINISTRATOR OF COMMUNIDADES OF NORTH ZONE
February 14, 2014
AGNELO FILOMENO CAETANO JOSE MENEZES Vs. FRANCISCO ROSARIO MENEZES
March 21, 2014
AGRAWAL CONSTRUCTION Vs. COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX
December 2, 2014
AHMEDNAGAR DISTRICT CENTRAL CO.OP. BANK LTD Vs. VILAS
January 7, 2014
AHMEDNAGAR POSTAL DIVISION DCO OPERATIVE CREDIT SOCIETY LTD Vs. CHIEF POST MASTER GENERAL MAHARASHTRA CIRCLE
May 9, 2014
AIR INDIA EMPLOYEES UNION Vs. AIR INDIA LIMITED
January 27, 2014
AIRES RODRIGUES Vs. STATE OF GOA
August 5, 2014
AIVY DE SOUZA FARIA Vs. ALVARO DE SOUZA FARIA
February 21, 2014
AJANTA PHARMA LTD Vs. ASST COMMISSIONER OF INCOME TAX
December 16, 2014
AJAY Vs. STATE OF MAHARASHTRA
March 12, 2014
AJAY ASHOKRAO GHATOLE Vs. STATE OF MAHARASHTRA
February 26, 2014
AJAY NAIK DESSAI Vs. POLICE INSPECTOR
February 19, 2014
AJAY NANDEDKAR Vs. MRUNALI PRABHAKAR GADGIL
September 10, 2014
AJAY PARMAR Vs. THE STATE OF MAHARASHTRA
June 19, 2014
AJAY RAMESH DHOLE Vs. DEEPAK SHRIDHAR WEGINWAR
February 21, 2014
AJAY SURESH ALANDE Vs. STATE OF MAHARASHTRA
June 24, 2014
AJAY WADHWA Vs. SYMPHONY CO-OPERATIVE HOUSING
October 29, 2014
AJIT B. KERKAR Vs. SHAILENDRA P. MITTAL
May 8, 2014
AJIT KALYANRAO NIGDE Vs. STATE OF MAHARASHTRA
September 23, 2014
AJITNATH JAIN SHWETAMBAR MANDIR TRUST NAGPUR Vs. DNYANESHWAR GULABRAO KALAMKAR
August 28, 2014
AKARAM MALAPPA AAIVALE Vs. STATE OF MAHARASHTRA
April 16, 2014
AKASH LAXMAN SAKAT Vs. STATE OF MAHARASHTRA
July 28, 2014
AKBAR MULLA Vs. STATE OF GOA
February 3, 2014
AKBAT KAIMAT JAAN PASHA Vs. STATE OF MAHARASHTRA
July 9, 2014
AKHIL BHARTIYA DHAMMA SENA Vs. UNION OF INDIA
February 21, 2014
AKHIL BHARTIYA GRAHAK PANCHAYAT THROUGH ITS SECRETARY, ARUN Vs. BINDUMADHAV
April 2, 2014
AKOLE TALUKA EDUCATION SOCIETY AKOLE Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
February 12, 2014
AKSH OPTIFIBRE LIMITED Vs. EVONIK DEGUSSA GMBH
August 28, 2014
AKSHYAKUMAR HARINARAYAN CHAURASIYA Vs. STATE OF MAHARASHTRA
April 17, 2014
ALANKAR PRIVATE LTD. Vs. CRICKET CLUB OF INDIA LTD.
January 29, 2014
ALBINO FERNANDES Vs. VILLAGE PANCHAYAT OF SIOLEM-SODIEM
January 16, 2014
ALCON ELECTRONICS PVT. LTD. Vs. CELEM S.A.
September 2, 2014
ALFA LAVAL (INDIA) LTD. Vs. UNION OF INDIA
September 1, 2014
ALIZAR PEREIRA Vs. STATE OF GOA
February 21, 2014
ALKA KESHAV TAYADE @ ALKA NAMDEO SHIRSAT Vs. KAILASH PANDURANG PAWAR
March 26, 2014
ALKA TORASKAR @ ASHA PARSEKAR Vs. ASHOK TORASKAR
February 21, 2014
ALLAHABAD BANK Vs. APPELLATE AUTHORITY
February 4, 2014
ALLAHABAD BANK Vs. SHIVGANGA TUBE WELL
April 9, 2014
ALLAN RAJ Vs. STATE
December 15, 2014
ALLANASONS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 17, 2014
ALOKI Vs. GAJANAN LAHANUJI IDRE
December 16, 2014
ALOKI WD/O ANANDRAO IDRE Vs. GAJANAN LAHANUJI IDRE
December 4, 2014
ALPHA OIL INTERNATIONAL Vs. CHEM LILY
April 8, 2014
ALTINO GRACIAS Vs. PASCOAL DIAS
January 10, 2014
ALZIA FERRAO Vs. STATE REPRESENTED BY PUBLIC PROSECUTOR
January 23, 2014
AM DEVELOPERS REPRESENTED BY ITS PARTNER MR. RAJESH HARILAL SHAH Vs. STATE OF MAHARASHTRA
April 11, 2014
AMALAGIRIS Vs. GENERAL NICE MINERAL TRADING PVT LTD.
February 19, 2014
AMAR NAGAR Vs. VIKAS NARAYAN RAIKAR
November 5, 2014
AMBADAS KALIDAS PANCHAL Vs. PRADEEP BASWANI APPA BADBUDRI
December 12, 2014
AMBADAS KISAN BHAGWAT AND ORS. Vs. STATE OF MAHARASHTRA
December 24, 2014
AMBAJI NARSING MALI Vs. STATE OF MAHARASHTRA
September 23, 2014
AMBIKA BAHU UDDESHIYA GRAM VIKAS SANSTHAN Vs. STATE OF MAHARASHTRA
September 17, 2014
AMBIKA MAHILA MATSYAVYAVASAYIK SAHAKARI SANSTHA LTD. Vs. THE STATE OF MAHARASHTRA
December 2, 2014
AMBOO SALIM ABDUL BARI SIDDIQUI Vs. STATE OF MAHARASHTRA
March 19, 2014
AMBURE P A Vs. VYAPARI SAHAKARI BANK MARYADIT, SOLAPUR
June 27, 2014
AMEY AVINASH NIRMALE Vs. MAHARASHTRA ANIMAL FISHERYSCIENCES UNIVERSITY
October 9, 2014
AMI MERCHANDISING PVT. LTD. Vs. STATE OF MAHARASHTRA
April 3, 2014
AMIABLE LOGISTICS (INDIA) PVT. LTD. Vs. UNION OF INDIA
February 3, 2014
AMIT ANAND PAI RAIKAR Vs. THE STATE OF GOA AND ORS.
April 30, 2014
AMIT ARJUN PHALE Vs. DY. COMMISSIONER OF POLICE, ZONE IV
April 23, 2014
AMIT KUMAR Vs. STATE OF MAHARASHTRA
September 16, 2014
AMIT SATISH SHAH Vs. ARCHANA AMIT SHAH
October 14, 2014
AMITABHUPADHYAY Vs. STATE OF MAHARASHTRA
September 25, 2014
AMOL Vs. STATE OF MAHARASHTRA
January 8, 2014
AMOL RAMESH PAWAR Vs. STATE OF MAHARASHTRA
February 27, 2014
AMOL VISHWANATH BADE Vs. DATTATRAYA DINKAR GHULE
February 20, 2014
AMRAVATI MUNICIPAL CORPORATION Vs. VIJAY MILLS, BADNERA
March 19, 2014
AMRAVATI UNIVERSITY Vs. MILIND S/O BHIMRAO PATIL
July 24, 2014
AMRISHCHANDRA AGARWAL Vs. THE STATE OF MAHARASHTRA
September 15, 2014
AMRITLAKSHMI MACHINE WORKS Vs. COMMISSIONER OF CUSTOMS
April 23, 2014
AMRUT ORNAMENTS Vs. SETT. COMMISSION FOR CUS. & C. EX
February 20, 2014
AMRUTANJAN LIMITED Vs. SHAMROCK INTERNATIONAL LIMITED
December 12, 2014
ANAJANBAI MAHADEO THORAVE AND ORS. Vs. SUBHADRA PRALHAD THORAVE AND ORS.
August 5, 2014
ANAND AND ORS. Vs. VINITA
February 12, 2014
ANAND DHANANJAY NALAWADE Vs. STATE OF MAHARASHTRA
March 18, 2014
ANAND INTERNATIONAL Vs. THE COMMISSIONER OF SALES TAX
October 14, 2014
ANAND P NAIR Vs. SURABHI LIVING HERITAGE PVT LTD
September 30, 2014
ANAND PRABHAKAR JOSHI Vs. STATE OF MAHARASHTRA
October 1, 2014
ANAND S/O NILKANTH KATOLE Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE, AMRAVATI
April 4, 2014
ANAND S/O PUNDALIK BIRHADE Vs. STATE OF MAHARASHTRA
August 5, 2014
ANAND UMASHANKAR MISHRA Vs. THE STATE OF MAHARASHTRA
July 17, 2014
ANANDA BABURAO PAWAGI Vs. STATE OF MAHARASHTRA
February 14, 2014
ANANDRAO Vs. PRASHANT
June 23, 2014
ANANDRAO SITARAM DHANDE Vs. STATE OF MAHARASHTRA
February 3, 2014
ANANT KAVLEKAR Vs. MILAN DANTIE ALIAS ANITA DANTIE
January 21, 2014
ANANTA TUKARAM CHAUDHARY Vs. STATE OF MAHARASHTRA
July 4, 2014
ANANTRAM @ MORU Vs. STATE OF MAHARASHTRA
July 17, 2014
ANDREW TELECOM (I) PVT. LTD. Vs. COMMISSIONER OF CUS. & C. EX.
April 3, 2014
ANEET COUTINHO Vs. ROAQUE COUTINHO
January 23, 2014
ANIL Vs. STATE OF MAHARASHTRA
June 11, 2014
ANIL Vs. STATE OF MAHARASHTRA AND ORS.
October 31, 2014
ANIL Vs. THE STATE OF MAHARASHTRA
October 27, 2014
ANIL Vs. STATE OF MAHARASHTRA
August 27, 2014
ANIL AMRUTRAO DESHMUKH Vs. STATE OF MAHARASHTRA AND ORS.
October 31, 2014
ANIL BRIJMOHAN TIWARI Vs. ESTATE MANAGER NAGPUR
July 16, 2014
ANIL C GANDHI Vs. MANOHARLAL KISHORILAL GUPTA HUF
October 31, 2014
ANIL DATTATRAY PARAB Vs. JAYADEV BAL THACKERAY
May 5, 2014
ANIL DHONDIBA RAWADE Vs. STATE OF MAHARASHTRA
July 24, 2014
ANIL DHONDU SHINDE Vs. GOVIND JAGNNATH SAMANT
August 14, 2014
ANIL GOVINDRAO SARKATE Vs. STATE OF MAHARASHTRA
April 1, 2014
ANIL HARISHCHANDRA KADU Vs. THE ADDITIONAL COMMISSIONER, AMRAVATI DIVISION
December 19, 2014
ANIL ISHWAR WANKAR Vs. THE STATE OF MAHARASHTRA
December 22, 2014
ANIL MADHAVDAS AHUJA Vs. MARVEL FRAGRANCES PVT. LTD.
June 18, 2014
ANIL MANRAO Vs. STATE OF GOA
November 24, 2014
ANIL MOTIRAM KALYANKAR Vs. SHREE JOGESHWAR MAHADEV MANDIR TRUST
December 17, 2014
ANIL PANCHMATIA Vs. UNION OF INDIA
March 5, 2014
ANIL RAGHUNATH VISHWAKARMA Vs. STATE OF MAHARASHTRA
January 9, 2014
ANIL RAMESH BHUSARI Vs. BHASKAR RAMESH BHUSARI
June 16, 2014
ANIL S/O. HIROJI ULEMALE Vs. SHEETAL PAWAN PATIL
January 22, 2014
ANIL SAGUN GHADI Vs. ANIL CHOPDEKAR
November 13, 2014
ANIS MODH AKHTAR MOTIWALA Vs. UNION OF INDIA
August 4, 2014
ANIS MOHD. RAFIQUE KHAN Vs. THE STATE OF MAHARASHTRA
December 15, 2014
ANITA Vs. UPALE RAYAT SHIKSHAN SANSTHA UPALE
February 11, 2014
ANITA PURUSHOTTAM HIRANANDANI Vs. DWARKA REVCHAND HIRANANDANI AND ORS
December 1, 2014
ANITA SANDIP KHESE Vs. THE STATE OF MAHARASHTRA AND ORS.
November 24, 2014
ANJALI Vs. SUB-DIVISIONAL OFFICER AND ORS.
November 7, 2014
ANJALI AVINASH KULKARNI Vs. PRABODH ARTHA WARDHINI PVT. LTD.
December 19, 2014
ANJANA RIKABCHAND MEHTA Vs. STATE OF MAHARASHTRA
January 24, 2014
ANJANABAI HANUMANTRAO SONAWANE Vs. HINDUSTAN CONSTRUCTION CO LTD
September 5, 2014
ANJANABAI PREMSINGH NAIK Vs. STATE OF MAHARASHTRA AND ORS.
December 3, 2014
ANJANI GHANASHAM DESSAI Vs. DIGAMBER DATTU DESSAI
August 7, 2014
ANJANI GHANASHAM DESSAI Vs. DIGAMBER DATTU DESSAI
August 13, 2014
ANJANI GHANASHAM DESSAI Vs. DIGAMBER DATTU DESSAI
August 11, 2014
ANJU SHAH Vs. STATE
January 22, 2014
ANKITABAI SAHEBRAO NIKALJE Vs. THE ADDITIONAL COLLECTOR, AMBAJOGAI AND ORS.
June 25, 2014
ANKUR SEEDS P LTD Vs. ASHOK S/O JANARDHAN DHUMALE
September 4, 2014
ANKUSH Vs. STATE OF MAHARASHTRA
January 29, 2014
ANKUSH Vs. STATE OF MAHARASHTRA
January 30, 2014
ANKUSH Vs. THE STATE OF MAHARASHTRA
June 24, 2014
ANKUSH Vs. RANJANA AND ORS.
October 13, 2014
ANKUSH Vs. STATE OF MAHARASHTRA
April 2, 2014
ANMOLSINGH SWARNSINGH JABBAL Vs. STATE OF MAHARASHTRA
March 21, 2014
ANNASAHEB CHOUGULE URBAN CO-OPERATIVE BANK LTD. Vs. SUHAS BALKRISHNA SHETE
April 15, 2014
ANNIE FERNANDES Vs. ANTONIO MENDES
October 1, 2014
ANS PVT. LTD. Vs. JAYESH R. AJMERA
December 1, 2014
ANSARI CONSTRUCTIONS COMPANY Vs. STATE OF MAHARASHTRA
March 6, 2014
ANTHONY CARDOZO Vs. MARIA FILOMENA VAZ E ROSARIO
July 22, 2014
ANTHONY FERNANDES S/O AGNELO FERNANDES Vs. STATE
April 30, 2014
ANTHONY JOHN BRITO D COSTA Vs. ANTHONY R. DCOSTA
September 11, 2014
ANTHONY SEBASTIAN AFONSO Vs. PAULO VIEGAS
March 28, 2014
ANTIKABAI SAHEBRAO NIKALJE Vs. THE ADDITIONAL COLLECTOR
November 10, 2014
ANTONIO FERDINO VARELA Vs. THEREZA MARIA ANGELA VARELA
April 10, 2014
ANTONIO FRANCISCO LIGORIO FERNANDES Vs. INACIO FILIPE FERNANDES
February 27, 2014
ANTONIO G BRAGANZA Vs. STATE OF GOA
February 5, 2014
ANTONIO GONSALO AMARAL FERNANDES Vs. STATE OF GOA
October 31, 2014
ANTONIO JOSE DA SILVA Vs. HORIZON REALTORS
July 4, 2014
ANTONIO MENEZES Vs. VITHOLA SHAMBA SHETYE
January 24, 2014
ANTONIO TIAGO D'COSTA Vs. UNION OF INDIA
February 3, 2014
ANUPAM INSULATING INDUSTRIES Vs. STATE OF MAHARASHTRA
August 8, 2014
ANUPAMA ASHOK AHER Vs. ASHOK BAJIRAO AHER
June 26, 2014
ANUSAYABAI Vs. STATE OF MAHARASHTRA
October 28, 2014
ANWAR ELAHI FAZAL ELAHI KHAN Vs. STATE OF MAHARASHTRA
April 21, 2014
ANWAR MUSA SAYYED Vs. STATE OF MAHARASHTRA
January 21, 2014
APM TERMINALS INDIA PVT. LTD. Vs. UNION OF INDIA
February 24, 2014
APPA Vs. THE STATE OF MAHARASHTRA
November 24, 2014
APPARAO RAJARAM PUND Vs. STATE OF MAHARASHTRA
February 3, 2014
APPASAHEB Vs. LAHANU RAMCHANDRA CHOLKE
September 2, 2014
APPASAHEB MALAPPA GURAV Vs. STATE OF MAHARASHTRA
April 22, 2014
APPASO SHANKAR AADSULE Vs. THE STATE OF MAHARASHTRA
December 17, 2014
AQDAS MARITIME AGENCY PVT. LTD. Vs. CENTRAL WAREHOUSING CORPORATION
July 31, 2014
ARADHANA WALKADE Vs. CHANDRASHEKAR
February 13, 2014
ARAVIND SHANKAR MANEGAONKAR (PRIPRIETOR) Vs. THE STATE OF MAHARASHTRA
November 5, 2014
ARCHANA DHIMRAO RANDAYE Vs. KAVITA DILIP CHANGOLE
October 26, 2014
ARCHANA RAMESHWAR SHINGANE Vs. RAMESHWAR VISHNU SHINGANE
March 10, 2014
ARJUN MAHADEV HARMALKAR Vs. THE STATE OF GOA
November 5, 2014
ARJUN S/O BHIMAJI LAKARE Vs. HINDUSTANI MOMIN BANARASI JAATICHE PANCH MANDALI
February 25, 2014
ARJUN SHANKAR WAGH Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
March 5, 2014
ARMOGAM MUNNASWAMI KOUNDER Vs. STATE OF MAHARASHTRA
July 30, 2014
AROLE CONSTRUCTION PVT LTD Vs. SHAIKH SADULLAH SHAHABUDDIN PEERZADE
April 11, 2014
ARONI COMMERCIALS LIMITED Vs. DY. COMMISSIONER OF INCOME TAX-2
February 11, 2014
ARONI COMMERCIALS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 16, 2014
ARONIO AGNELO LUIS FERNANDES Vs. RICHA VAZ
January 10, 2014
ARPAN JARU BHOSLE Vs. STATE OF MAHARASHTRA
January 17, 2014
ARTIST TREE PVT LTD Vs. CENTRAL BOARD OF DIRECT TAXES
December 3, 2014
ARUN Vs. STATE OF MAHARASHTRA
August 28, 2014
ARUN Vs. STATE OF MAHARASHTRA
December 22, 2014
ARUN Vs. VARSHA
October 14, 2014
ARUN Vs. PRESIDING OFFICER
August 1, 2014
ARUN Vs. SANGMESHWAR TRACTOR AUTHORIZED DEALER AHMEDPUR
April 2, 2014
ARUN R. CHITALE Vs. STATE OF MAHARASHTRA
February 3, 2014
ARUN SHARMA Vs. ROXANN SHARMA
August 2, 2014
ARUN SHIVAJI CHAVARE Vs. PADMAKAR RAMA CHAVARE
August 7, 2014
ARUN SHRIKRISHNA KATOLE Vs. DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
January 17, 2014
ARUNSHARMA Vs. ROXANN SHARMA
September 18, 2014
ARVIND Vs. STATE OF MAHARASHTRA
March 10, 2014
ARVIND Vs. THE STATE OF MAHARASHTRA
March 20, 2014
ARVIND KUMAR SETH Vs. BABAJI GOVIND SAWANT
November 20, 2014
ARVIND SHAMJI CHHEDA Vs. COMMISSIONER OF INCOME TAX
September 12, 2014
ARVIND VISHNU PATANKAR Vs. UNIVERSITY GRANTS COMMISSION
March 20, 2014
ASHA Vs. RASHMI TRILOKCHANDRA HEDAOO
July 9, 2014
ASHA SHAMNDAS BAJAJ Vs. STATE OF MAHARASHTRA
January 6, 2014
ASHADEEP CO-OPERATIVE HOUSING SOCIETY LTD. Vs. M/S. PARESH ASSOCIATES
April 17, 2014
ASHAPURA DEVELOPERS Vs. ADITYA BIRLA RETAIL LTD
July 31, 2014
ASHISH Vs. COMMISSIONER OF POLICE
July 30, 2014
ASHISH SUBHASH BODHADE Vs. STATE OF MAHARASHTRA
April 30, 2014
ASHOK Vs. STATE OF MAHARASHTRA
January 15, 2014
ASHOK Vs. MAHILA VIKAS MANDAL
July 4, 2014
ASHOK Vs. STATE OF MAHARASHTRA
April 30, 2014
ASHOK Vs. STATE OF MAHARASHTRA
June 9, 2014
ASHOK Vs. SURYABHAN
March 7, 2014
ASHOK Vs. HEAD MASTER ZILLA PARISHAD HIGH SCHOOL
July 9, 2014
ASHOK Vs. STATE OF MAHARASHTRA
December 17, 2014
ASHOK @ CHATI LADKE JADHAV Vs. STATE OF MAHARASHTRA
August 6, 2014
ASHOK AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
July 30, 2014
ASHOK BHAURAO SARDAR Vs. STATE OF MAHARASHTRA
July 17, 2014
ASHOK COMMERCIAL ENTERPRISES Vs. PAREKH ALUMINEX LTD
February 24, 2014
ASHOK DATTATRAYA KULKARNI Vs. STATE OF MAHARASHTRA
October 7, 2014
ASHOK GANGADHAR SHEDGE Vs. RAMESH GANGADHAR SHEDGE
June 9, 2014
ASHOK NAMDEO SANGALE Vs. UNION OF INDIA
June 25, 2014
ASHOK NANKRAM AHUJA Vs. STATE OF MAHARASHTRA
September 25, 2014
ASHOK PREMAJI NIRBHAWANE Vs. STATE OF MAHARASHTRA
April 11, 2014
ASHOK RAMBHAN GAIKWAD Vs. STATE OF MAHARASHTRA
January 9, 2014
ASHOK SHIKSHAN SANSTHA Vs. S.N. DUTONDE
April 28, 2014
ASHOK SUDAM DHONGE Vs. STATE OF MAHARASHTRA
February 24, 2014
ASHOK SURI Vs. CBI AND ORS.
September 29, 2014
ASHOK TEOFILO VAZ Vs. STATE OF GOA
March 4, 2014
ASHOK VAIGANKAR Vs. BICHOLIM URBAN CO-OPERATIVE BANK LTD.
February 13, 2014
ASHOO SURENDRANATH TEWARI Vs. DEPUTY SUPERINTENDENT OF POLICE
July 11, 2014
ASHRAF KHAN Vs. ZAHEEDA KAZI
January 22, 2014
ASHRAF MOHAMMAD CALCATTAWALA AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
December 4, 2014
ASHUTOSH ASHOK PARASRAMPURIYA Vs. GHARRKUL INDUSTRIES PVT LTD
July 18, 2014
ASHWINI KUMAR TANDON Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE)
March 20, 2014
ASHWINI SURESH MOHITE Vs. THE STATE OF MAHARASHTRA AND ORS.
March 5, 2014
ASIAN NATURAL RESOURCES Vs. VITOL S A
November 27, 2014
ASIF KHAN Vs. SHAHANAZBEE
July 7, 2014
ASMA AMIN SIDDIQUI Vs. MAHARASHTRA UNIVERSITY OF HEALTH SCIENCE
November 26, 2014
ASPI S. GOLWALA Vs. BAI RATANBAI & BEHRAMJI KUKA CO-OPERATIVE HOUSING SOCIETY LTD.
March 20, 2014
ASSIS J FERNANDES Vs. SCRUTINY COMMITTEE FOR VERIFICATION OF CASTE CERTIFICATE
April 25, 2014
ASSOCIATION OF MANAGEMENT OF UNAIDED ENGINEERING COLLEGES Vs. STATE OF MAHARASHTRA
September 9, 2014
ASSOCIATION OF RECOGNIZED AGENTS REGIONAL AND STATE TRANSPORT AUTHORITY Vs. CHIEF EXECUTIVE ENGINEER
March 7, 2014
ASTEC LIFE SCIENCE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 11, 2014
ATLANTA LIMITED Vs. EXECUTIVE ENGINEER
June 26, 2014
ATMARAM ANANDA JAGRUT Vs. RAJARAM
March 3, 2014
ATUL Vs. STATE OF MAHARASHTRA
January 6, 2014
AURA FERNANDES Vs. JOAO JOSE NEPOMOCENO COELHO
February 14, 2014
AURANGABAD ELECTRICAL CONTRACTORS ASSOCIATION Vs. STATE OF MAHARASHTRA
April 10, 2014
AURORA PROPERTIES AND INVESTMENTS Vs. BOMBAY SLUM REDEVELOPMENT CORPORATION LTD.
September 30, 2014
AUTHORIZED OFFICER, STRESSED ASSETS STABILIZATION FUND Vs. DYANDEO LAXMAN PATIL
February 13, 2014
AVENTIS PHARMA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
September 17, 2014
AVINASH Vs. STATE OF MAHARASHTRA
July 31, 2014
AVINASH Vs. GANPAT
February 27, 2014
AVINASH Vs. NAGPUR MUNICIPAL CORPORATION
January 6, 2014
AVINASH GULABRAO MARDIKAR Vs. DIVISIONAL COMMISSIONER
August 22, 2014
AVINASH KAILASH UGHADE Vs. THE STATE OF MAHARASHTRA AND ORS.
November 12, 2014
AVINASH RAMKRISHNA KASHIWAR Vs. THE STATE OF MAHARASHTRA
December 10, 2014
AVINASH S/O BANSI GHORPADE Vs. STATE OF MAHARASHTRA
July 3, 2014
AVINASH VITTHALRAO CHOUDHARY Vs. STATE OF MAHARASHTRA
October 14, 2014
AVITEL POST STUDIOZ LTD. Vs. HSBC PI HOLDINGS (MAURITIUS) LTD.
July 31, 2014
AZIZODDIN Vs. PANDIT DINDAYAL NAGARI SAHAKARI PATPEDHI LTD.
March 14, 2014
B. HIMMATLAL AGRAWAL Vs. MAHARASHTRA STATE POWER GENERATION CO. LTD.
April 7, 2014
B.C. JHAVERI Vs. STATE OF MAHARASHTRA
January 7, 2014
B.D. GOEL Vs. EBRAHIM ESSA SODHA
July 10, 2014
B.S.N.L. Vs. DY. COMMR., C. EX. & CUS. DIV.
April 23, 2014
B.V.B.A. SAILAM Vs. M/S. HELIOS JEWELLERY PVT. LTD.
March 6, 2014
BABA NARAYAN CHAMBARE Vs. STATE OF MAHARASHTRA
July 30, 2014
BABANRAO SHANKAR GHOLAP Vs. STATE OF MAHARASHTRA
September 4, 2014
BABASAHEB KEDAR SHETKARI Vs. MADHUKAR GHODMARE
February 18, 2014
BABASAHEB KEDAR SHETKARI SAHAKARI SUT GIRNI & ANR. Vs. MADHUKAR GHODMARE AND OTHERS
January 16, 2014
BABLUSING @ JABEERSINGH Vs. DARBARSINGH
March 5, 2014
BABU DAGADU AWARI Vs. BABY W/O NAMDEV LAGAD
March 24, 2014
BABU S/O RAJARAM BAGUL Vs. STATE OF MAHARASHTRA
January 22, 2014
BABULAL GULABCHAND CHANDAN Vs. STATE OF MAHARASHTRA
July 31, 2014
BABULAL K SHAH Vs. NEW INDIA ASSURANCE COMPANY LTD
December 11, 2014
BABULAL RAMA THAKRE Vs. WORK LOAD COMMITTEE
November 24, 2014
BABURAO Vs. TUKARAM
March 19, 2014
BABURAO KESHAV TAYADE Vs. DISTRICT SELECTION COMMITTEE
March 4, 2014
BABURAO MAHADEORAO BHUSARI Vs. NITIN GOPALRAO PETHE
March 27, 2014
BABUSH KRISHNA DESAI Vs. STATE OF GOA
June 24, 2014
BADRINARAYAN SHANKAR BHANDARI Vs. OMPRASKASH SHANKAR BHANDARI
August 14, 2014
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. ASHWITA ARVIND POLL
December 16, 2014
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SANGITA WD/O BHAGWAN RAUT
November 11, 2014
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. FIONA FURTADO
March 21, 2014
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. WAHIDBI
June 24, 2014
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SUNITA
January 29, 2014
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SANGITA
July 21, 2014
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. MEERA
February 17, 2014
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. SUNDARI KRISHNA NAIK ALIAS SHOBHAWATI KRISHNA NAIK
April 3, 2014
BAJAJ ALLIANZ GENERALINSURANCE CO. LTD. Vs. MANGAL GANA JAMBEKAR
September 10, 2014
BAJAJ ALLIANZ GENERALINSURANCE CO. LTD. Vs. PUSHPA @ BEBI BHOLANATH ZADE
September 10, 2014
BAJAJ AUTO LIMITED Vs. RADHAKISHAN BHAGUJI RAUT
April 22, 2014
BAJIRAO Vs. SANJAY PRAKASHCHAND KOTHARI
September 11, 2014
BAJIRAO TANAJI MHASNE Vs. STATE OF MAHARASHTRA
June 10, 2014
BAJPE SHIVRAM SHETTY Vs. STATE OF MAHARASHTRA AND ORS.
September 17, 2014
BAKE @ RAMESH BANSI YADAV Vs. STATE OF MAHARASHTRA
March 20, 2014
BAKER HUGHES SINGAPORE Vs. SHIV-VANI OIL AND GAS EXPLORAT ION SERVICES LT D
November 11, 2014
BALAJI Vs. STATE OF MAHARASHTRA
May 9, 2014
BALAJI Vs. STATE OF MAHARASHTRA
February 10, 2014
BALAJI Vs. STATE OF MAHARASHTRA
February 6, 2014
BALAJI Vs. THE STATE OF MAHARASHTRA
December 11, 2014
BALAJI Vs. RAJANNA NARSING DUDLAWAR AND ORS.
September 18, 2014
BALAJI GANESHRAO PAWAR Vs. THE STATE OF MAHARASHTRA AND ORS.
July 3, 2014
BALAJI GOODS TRANSPORT COMPANY Vs. STATE OF MAHARASHTRA
January 7, 2014
BALAJI KRISHNAJI BHOYAR Vs. ZILLA PARISHAD NAGPUR
March 18, 2014
BALAJI PRESSURE VESSELS LTD. Vs. BHARAT PETROLEUM CORPORATION LTD.
November 15, 2014
BALAJI RAMAIYA MANTHANWAR Vs. GULABRAO S/O GANPATRAO BAKADE
September 19, 2014
BALAJI S/O MADHAVRAO KURE Vs. STATE OF MAHARASHTRA
February 26, 2014
BALAJI STEEL RE-ROLLING MILLS Vs. COMMISSIONER, CENTRAL EXCISE AND CUSTOMS
January 18, 2014
BALAK Vs. STATE OF MAHARASHTRA
September 11, 2014
BALAM @ ANKUSH ANIL CHAVAN Vs. STATE OF MAHARASHTRA
November 14, 2014
BALASAHEB Vs. STATE OF MAHARASHTRA
August 14, 2014
BALASAHEB AMBADAS DHOCKCHAWALE Vs. INDIAN SEAMLESS METAL TUBES LTD.
April 17, 2014
BALASAHEB BABURAO JAMBULKAR Vs. STATE OF MAHARASHTRA
March 14, 2014
BALASAHEB BARKU KOLHE Vs. JAGDISH TRYAMBAKRAO MANDLIK
November 28, 2014
BALASAHEB KASHINATH TAMBE Vs. NANASAHEB JANARDHAN KHADE
February 13, 2014
BALASAHEB SUKHDEV NAVLIKAR Vs. STATE OF MAHARASHTRA
January 24, 2014
BALKRISHNA Vs. PRAKASH
January 10, 2014
BALKRISHNA LAKSHMI HAND DIDWANI Vs. STATE OF MAHARASHTRA
June 23, 2014
BALLARPURINDUSTRIES LIMITED Vs. ASSISTANT COMMISSIONER
June 12, 2014
BALU Vs. THE STATE OF MAHARASHTRA
June 26, 2014
BALU @ SAVLERAM UBALE Vs. STATE OF MAHARASHTRA
February 18, 2014
BALU GANGARAM MORE Vs. BHIVCHANDRA SHANKAR MORE
August 20, 2014
BALU KARBHARI DHIKALE Vs. KISAN DEORAM JADHAV
October 14, 2014
BALWANT DAULAT PATIL Vs. STATE OF MAHARASHTRA
April 8, 2014
BANDU RAMRAO MESHRAM Vs. STATE OF MAHARASHTRA
January 28, 2014
BANK EMPLOYEES UNION, KOLHAPUR Vs. RAJARSHI SHAHU GOVERNMENT SERVANTS
December 18, 2014
BANK OF INDIA Vs. R.V. DESHMUKH
September 18, 2014
BANK OF NEW YORK MELLON Vs. ZENITH INFOTECH LIMITED
April 16, 2014
BANK OF RAJASTHAN LIMITED Vs. SURYAKANT SUKHDEO GITE
May 5, 2014
BANWARILAL Vs. LATA
September 18, 2014
BANWARILAL S/O SHRIRAM SHARMA Vs. LATA W/O BANWARILAL SHARMA
November 10, 2014
BAPPASAHEB BHASKAR AWARE Vs. STATE OF MAHARASHTRA
February 28, 2014
BAPU GUNDA MIRJE Vs. STATE OF MAHARASHTRA
February 27, 2014
BAPU NARSING A. CHOUGULE Vs. STATE OF MAHARASHTRA
April 1, 2014
BAPURAO SIDDESHWAR SALAVE Vs. STATE OF MAHARASHTRA
January 7, 2014
BAPURAO SON OF MAHADEORAO PATMASE Vs. NIRMALABEN WIFE OF RATILAL PANCHMATI
September 17, 2014
BARKATALI ABDUL RAZZAK KAZI Vs. MANZOOR ABDUL RAZZAK KAZI AND CIDCO
April 11, 2014
BASANTILAL Vs. RAMASHANKAR
February 6, 2014
BASF INDIA LTD. Vs. GOVERNMENT OF MAHARASHTRA
August 1, 2014
BASHEER S/O AMIR PATEL Vs. DNYANESHWAR S/O BHIKARCHAND
November 24, 2014
BASHIR JANUBHAI PATHAN Vs. STATE OF MAHARASHTRA
July 3, 2014
BASILIA M GOMES Vs. ZUARI AGRO CHEMICALS LTD
August 5, 2014
BAYER CORPORATION Vs. UNION OF INDIA
July 15, 2014
BEBIBAI SANTUJI NAIKWADI Vs. SOW. KALPANABAI KASHINATH SANGAMNERKAR
January 21, 2014
BELLARMIN PETER FERNANDES @ ELIAS BERNARDO FERNANDES Vs. NAGENDRA KOTTARKAR
April 4, 2014
BENNET COLEMAN AND CO LTD Vs. BENNET COLEMAN AND CO LTD
November 7, 2014
BENU RAMESH AGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE
March 20, 2014
BERNARDO RIGORBERTO DE CORACAO DE JESUS FONSECA Vs. JOSE GUIDO DE LOYOLA FURTADO
December 15, 2014
BHADRAWATI SHIKSHAN SANSTHA Vs. HASHIB PASHA
August 2, 2014
BHAGAT GOPALDAS THAKRANI Vs. STATE OF MAHARASHTRA
April 4, 2014
BHAGWAN Vs. VAISHALI
March 28, 2014
BHAGWAN Vs. STATE OF MAHARASHTRA
November 5, 2014
BHAGWAN Vs. THE STATE OF MAHARASHTRA
November 25, 2014
BHAGWAN BABURAO ALHAT AND ORS. Vs. THE STATE OF MAHARASHTRA
June 19, 2014
BHAGWAN DATTATRAYA BUDUKH Vs. VISHWANATH PANDHARINATH JOSHI
August 7, 2014
BHAGWAN MAHAVIR PRIMARY SCHOOL Vs. LEARNED PRESIDING OFFICER
February 11, 2014
BHAGWANDAS Vs. THE GOVERNMENT OF MAHARASHTRA
June 12, 2014
BHAGWAT SHESHRAO BHUTEKAR Vs. TULSHIRAM
March 25, 2014
BHAIYALAL BABULALNAND Vs. STATE OF MAHARASHTRA
November 12, 2014
BHAKTA BAHADUR Vs. INSPECTOR GENERAL OF PRISONS
January 27, 2014
BHALCHANDRA Vs. SHARDABAI
July 15, 2014
BHALSING SAHEBRAO JAGDALE Vs. LATABAI AND ORS.
July 24, 2014
BHANDARA ZILLA PARISHAD WA PANCHAYAT SAMITI KARAMACHARI SAHAKARI SANSTHA LTD. Vs. DIVISIONAL JOINT REGISTRAR
November 7, 2014
BHANUDAS RANOBA TELE Vs. STATE OF MAHARASHTRA
December 24, 2014
BHANUDAS YESHWANT NAGAWADE Vs. DHONDIBA @ BHIMRAO BHANUDAS NAGAWADE
April 28, 2014
BHARAT AGENCIES Vs. VALLABHDAS
February 4, 2014
BHARAT BABULAL MAKWANA Vs. NAROTTAM V. SHETH
September 25, 2014
BHARAT BIJLEE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX, MUMBAI
March 5, 2014
BHARAT KANTILAL DALAL Vs. GIRDHARLAL NATHUBHAI DALAL
December 18, 2014
BHARAT MORU MAHADIK Vs. STATE OF MAHARASHTRA
February 14, 2014
BHARAT RAMKISHAN WADKAR Vs. STATE OF MAHARASHTRA
February 11, 2014
BHARAT SANCHAR NIGAM LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER 1
April 11, 2014
BHARATI SEN Vs. SNDT WOMENS UNIVERSITY
May 7, 2014
BHARATIYA KAMGAR SENA Vs. OTIS ELEVATOR EMPLOYEES UNION
October 9, 2014
BHARTI AIRTEL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
August 26, 2014
BHARTIYA R.B. DAMLE GRAM SUDHAR AND SHIKSHAN PRACHAR SOCIETY Vs. SMITA
August 14, 2014
BHARTIYA SEVA ACHARYA EDUCATION SOCIETY Vs. SCHOOL TRIBUNAL, CIVIL LINES
January 28, 2014
BHARTIYA VIDYA SABHA Vs. VIDYAVIHAR PALM-VIEW CO-OP HOUSING SOCIETY LTD
October 28, 2014
BHASKAR Vs. THE STATE OF MAHARASHTRA
July 3, 2014
BHASKAR CHANDRA LONDHE Vs. STATE OF MAHARASHTRA
February 21, 2014
BHASKAR DNYANU SHINDE Vs. STATE OF MAHARASHTRA
April 4, 2014
BHASKAR JANARDHAN MANE Vs. THE STATE OF MAHARASHTRA
October 30, 2014
BHASKAR JANU KHADME Vs. STATE OF MAHARASHTRA
April 16, 2014
BHASKAR S/O NARAYAN KHANDARE Vs. RAMESH S/O BHIMRAO GHOGRE
February 24, 2014
BHASKAR VITTHAL PALHADE Vs. MURLIDHAR PRABHAKAR PALHADE
June 12, 2014
BHATIA INDUSTRIES AND INFRASTRUCTURE LTD. Vs. STATE OF MAHARASHTRA AND ORS.
December 4, 2014
BHAURAO Vs. WAINGANGA KRISHNA KSHETRIYA GRAMIN BANK
February 13, 2014
BHAURAO Vs. SANTOSH
July 1, 2014
BHAUSAHEB RAJARAM DHANWATE Vs. MULA-PRAVARA ELECTRIC CO-OPERATIVE SOCIETY LTD.
March 6, 2014
BHAUSAHEB SAHADU JAKHERE Vs. THE STATE OF MAHARASHTRA
September 26, 2014
BHAUSING S/O VINAYAK THAKUR Vs. STATE OF MAHARASHTRA
May 5, 2014
BHAVANI COTEX Vs. C A GALIAKOTWALA & CO PVT LTD
January 21, 2014
BHAWANA Vs. NAVNEET
October 28, 2014
BHAWARLAL SHANKARLAL SARDA Vs. STATE OF MAHARASHTRA
January 18, 2014
BHIKU RADKA KARELA Vs. STATE OF MAHARASHTRA
July 25, 2014
BHIKUBEE Vs. STATE OF MAHARASHTRA
January 22, 2014
BHILAJI BANDU SUTAR & LOHAR Vs. RANGARAO SHANKAR SUTAR
December 8, 2014
BHIMANNA GANPATI DHOTRE Vs. THE STATE OF MAHARASHTRA AND ORS.
July 3, 2014
BHIMRAO BABAN SHINDE Vs. STATE OF MAHARASHTRA
July 18, 2014
BHIMRAO RAGHU SONAVANE Vs. STATE OF MAHARASHTRA
July 28, 2014
BHIMSING KHETEYA WASAVE Vs. STATE OF MAHARASHTRA
March 28, 2014
BHIWA SIDHU PATIL AND ORS. Vs. THE STATE OF MAHARASHTRA
November 20, 2014
BHOLANATH SUSHIL SARKAR Vs. INGALE SHIKSHAN PRASARAK MANDAL, BENGALI CAMP
June 30, 2014
BHUJANG Vs. STATE OF MAHARASHTRA
April 4, 2014
BHUKANT PRABHU Vs. AJAY GUNO KERKAR
January 18, 2014
BHUPENDRA Vs. STATE OF MAHARASHTRA
April 1, 2014
BHUPENDRA S/O BHAGWAT TURKAR Vs. HOMRAJ S/O ZITUJI MESHRAM
January 10, 2014
BIBANSINGH Vs. THE STATE OF MAHARASHTRA
July 1, 2014
BIBHAS CHANDRA SINGH Vs. STATE OF MAHARASHTRA
December 24, 2014
BICHOLIM URBAN CO-OPERATIVE BANK LTD Vs. ANIL MADHUSUDAN SAWANT
November 14, 2014
BIJA S/O MAROTI HATWAR Vs. KISAN S/O CHIRKUT PADOLE
July 24, 2014
BINDDADIN RAMASRAY VARMA Vs. RAMSAJIVANSINGH B. SINGH
September 22, 2014
BMA COMMODITIES PVT LTD Vs. KABERI MONDAL
December 17, 2014
BMA COMMODITIES PVT. LTD. Vs. KABERI MONDAL
December 5, 2014
BOARD OF TRUSTEES OF JAWAHARLAL NEHRU PORT TRUST Vs. C.C.E.
March 4, 2014
BOMBAY RAYON FASHIONS LIMITED Vs. THE STATE OF MAHARASHTRA
September 22, 2014
BOMBAY STOCK EXCHANGE LTD. Vs. DEPUTY DIRECTOR OF INCOME TAX
June 12, 2014
BOMBAY TARPAULIN MERCHANTS ASSOCIATION Vs. STATE OF MAHARASHTRA
April 3, 2014
BOMBINO EXPRESS PVT. LTD. Vs. CHIEF COMMISSIONER OF CUSTOMS
October 13, 2014
BORIVALI EDUCATION SOCIETY Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
February 10, 2014
BRIAN CASTELLINO Vs. BELL FINVEST (INDIA) LIMITED
December 23, 2014
BRIAN ROBERT ALEXANDER Vs. A G ENTERPRISES
March 26, 2014
BRIHAN KARAN SUGAR SYNDICATE PRIVATE LIMITED Vs. SOUTH KONKAN DISTILLERIES
September 2, 2014
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September 2, 2014
BRIZO REALITY COMPANY PVT. LTD. Vs. ADITYA BIRLA FINANCE LTD.
June 20, 2014
BRUNO MENDONCA S/O LATE SHRI ROMAO MENDONCA Vs. UNION OF INDIA
June 27, 2014
BTP STRUCTURAL (I) PVT LTD Vs. BHARAT PETROLEUM CORPORATION LTD
June 30, 2014
BTP STRUCTURAL (I) PVT. LTD. Vs. BHARAT PETROLEUM CORPORATION LTD.
June 20, 2014
BULDHANA URBAN CO-OPERATIVE CREDIT SOCIETY LTD. AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
December 9, 2014
BULK SHIP MANAGEMENT S.E.A. Vs. THE BUNKERS ONBOARD
July 8, 2014
BUSINESS INDIA Vs. JOINT COMMISSIONER OF INCOME TAX
September 22, 2014
C.C.E. & C. Vs. TERNA SETHKARI SAHAKARI SAKHAR KARKHANA LTD.
March 21, 2014
C.C.E., C. & S.T. Vs. S.R.J. PEETY STEELS JALNA PVT. LTD.
April 10, 2014
C.P. BHARGAV Vs. MANDABAI
January 30, 2014
C.P. MOTA & CO. Vs. COMMISSIONER OF CUSTOMS (GENERAL)
March 28, 2014
CABIDO DA SE PRIMACIAL DE GOA Vs. PEDRO FERNANDES
August 26, 2014
CADILA HEALTHCARE LTD. Vs. UNION OF INDIA
September 15, 2014
CAETANO GOMES Vs. ANA FERNANDES
June 10, 2014
CAJETAN CORDEIRO Vs. RAJENDRA KUMAR MOTWANI
April 24, 2014
CAJY FERNANDES Vs. STATE OF GOA AND ORS.
November 27, 2014
CANARA BANK Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
May 6, 2014
CANOSSA SOCIETY, CANOSSA CONVENT Vs. COMMISSIONER, SOCIAL WELFARE, DIRECTORATE, GOVERNMENT OF MAHARASHTRA
May 7, 2014
CAPT P C ACHARYA Vs. OFFICIAL LIQUIDATOR AS LIQUIDATOR OF CROWN MARITIME COMPANY
February 27, 2014
CAPTAIN PERCY MEHER MASTER Vs. THE STATE OF MAHARASHTRA
January 18, 2014
CAPTAIN TERENCE JAMES VERMA Vs. RAYMOND LIMITED
November 28, 2014
CARIDADE RODRIGUES Vs. DOMINGOS FERNANDES
June 26, 2014
CARLA GUIOMAR SOUZA Vs. STATE OF GOA
January 7, 2014
CARLOS TAVORA Vs. BOSHAN DEVELOPERS PVT. LTD.
August 1, 2014
CASIMIRO CORREIA Vs. EXECUTIVE ENGINEER; COLLECTOR & SDO & L A O
August 8, 2014
CASIMIRO CORREIA Vs. EXECUTIVE ENGINEER
September 18, 2014
CEAT LIMITED Vs. UNION OF INDIA
December 23, 2014
CEAT LIMITED Vs. UNION OF INDIA
February 14, 2014
CENTRAL BUREAU OF INVESTIGATION Vs. ARJUN KRISHNA FADTE
February 12, 2014
CENTRAL BUREAU OF INVESTIGATION Vs. BHUPEN CHAMPAKLAL DALAL
January 18, 2014
CENTRAL BUREAU OF INVESTIGATION ANTI-CORRUPTION BRANCH, MUMBAI Vs. STATE OF MAHARASHTRA
November 19, 2014
CENTRAL RAILWAY Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
June 13, 2014
CENTRAL RAILWAY Vs. COMMISSIONER OF C. EX. & CUSTOMS
August 11, 2014
CENTURY TEXTILES AND INDUSTRIES LTD. Vs. NUSLI NEVILLE WADIA, OF MUMBAI
April 29, 2014
CHALISGAON EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
November 26, 2014
CHALISGAON MUNICIPAL COUNCIL Vs. STATE OF MAHARASHTRA
January 29, 2014
CHANCHAL Vs. GANGARAM DAJIBA NAGARE
June 27, 2014
CHANDABAI Vs. MEHMOOD KHAN ABDUL HAMID KHAN
April 4, 2014
CHANDANSINGH Vs. KOKILA
August 13, 2014
CHANDRABAI Vs. VENKATRAO TULSHIRAM SAMINDRACHE
July 10, 2014
CHANDRABHAN CHUNILAL AGARWAL Vs. SHARAD
May 6, 2014
CHANDRABHAN SUKHADEO SANGLE Vs. URBAN DEVELOPMENT DEPARTMENT
March 20, 2014
CHANDRAHAS NARAYAN PUJARI Vs. THE STATE OF MAHARASHTRA
November 21, 2014
CHANDRAKANT Vs. STATE OF MAHARASHTRA
March 14, 2014
CHANDRAKANT BABURAO GONDHALI Vs. DY. DIRECTOR OF SOCIAL WELFARE
December 9, 2014
CHANDRAKANT BALKRISHNA SHEDGE Vs. STATE OF MAHARASHTRA
June 11, 2014
CHANDRAKANT GANGARAM SINAI SINGBAL Vs. GOPINATH SOIRU POROB ALIAS PRABHU
December 22, 2014
CHANDRAKANT PEDNEKAR Vs. PRADEEP D. CHODNEKAR
April 4, 2014
CHANDRAPPA DURGAPPA HARIJAN Vs. HARISHCHANDRA UMESH PARULEKAR
May 2, 2014
CHANDRASHEKHAR Vs. SHAKUNTALABAI GIRDHARILAL JAIN
January 16, 2014
CHANDRAVATI SAGUN GHADI Vs. ANIL CHOPDEKAR S/O NARAYAN CHOPDEKAR
December 4, 2014
CHARAK PHARMA PVT LTD Vs. GLENMARK PHARMACEUTICALS LTD
January 21, 2014
CHARANDAS VALLABHDAS MARIWALA AND OTHERS Vs. STATE OF MAHARASHTRA
July 10, 2014
CHARUSHEELA DEVIDAS DOIFODE Vs. SURESH DAULATRAO VIRULKAR
July 7, 2014
CHATER S. JAIN Vs. B. ABDUL KADAR
April 1, 2014
CHAYA Vs. SURESH
June 27, 2014
CHEM LILY, MALTESE FLAG TOGETHER PRESENTLY AT PORT Vs. CHEM LILY AND HER OWNERS AND ALL OTHER PERSONS
April 8, 2014
CHHANNULAL PANDURANG SHENDE Vs. STATE OF MAHARASHTRA
April 8, 2014
CHHAYA W/O UKUNDRAO PARTEKI Vs. STATE OF MAHARASHTRA
April 22, 2014
CHHAYABAI Vs. ANSHUL IMPEX PVT. LTD.
February 20, 2014
CHHEDILAL @ SHIVA RAMLAL NIRMAL Vs. STATE OF MAHARASHTRA
January 21, 2014
CHHOTABHAI JETHABHAI PATEL AND COMPANY Vs. VITHOBA RAGHUJI SHENDE AND ORS.
November 19, 2014
CHIDI ANTHONY UZOUKWU Vs. UNION OF INDIA
July 24, 2014
CHIEF ENGINEER, IRRIGATION VIBHAG (GOVT. OF MAHARASHTRA), SINCHAN BHAVAN, CIVIL LINES Vs. SADARAM MUKA SAHARE
October 31, 2014
CHIEF EXECUTIVE OFFICER Vs. MANGAL
March 6, 2014
CHIEF EXECUTIVE OFFICER, GOA STATE CO-OPERATIVE BANK LTD. Vs. YASHODA YASHWANT NAIK MAINKAR
March 28, 2014
CHIEF MANAGER, FEDERAL BANK LTD. Vs. STATE OF GOA
March 26, 2014
CHIEF MANAGING DIRECTOR Vs. ARIHANT INDUSTRIES
February 14, 2014
CHIEF OFFICER Vs. MANOJ ACHYUT BHOSLE
January 23, 2014
CHINTAMAN SITARAM BAJAD Vs. SHANKAR SONAJI SHINGNE
January 7, 2014
CIPLA LIMITED Vs. CIPLA INDUSTRIES PVT. LTD
January 23, 2014
CITY & INDUS. DEV. COPRN. OF MAHARASHTRA LTD. Vs. C.S.T.
October 13, 2014
CITY CENTRAL MALL NASHIK P. LTD. Vs. COMMR. OF SERVICE TAX
January 7, 2014
CLAUDIOS. X. PEREIRA Vs. MOHANVASUDEV SALKAR
September 17, 2014
COCA-COLA INDIA (P.) LTD. Vs. ASSISTANT REGISTRAR REPRESENTING INCOME TAX APPELLATE TRIBUNAL
March 4, 2014
COCA-COLA INDIA (P.) LTD. Vs. ASSISTANT REGISTRAR
August 14, 2014
COIRO MALGO VELIPO Vs. SOCIEDADE TIMBLO IRMAOS
January 24, 2014
COLLECTOR, AMRAVATI CAMP Vs. SAU. VIMAL DEVIDAS KALE
April 11, 2014
COLLIN CURRY Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY
December 24, 2014
COMMANDANT, S.R.P.F. Vs. AMRATA
November 7, 2014
COMMANDING OFFICER, INS HANSA, DABOLIM, VASCO DA GAMA, GOA Vs. RAGHBIR SINGH LT
April 10, 2014
COMMISSION OF INCOME TAX-2 Vs. M/S. INDUSIND BANK LTD.
October 7, 2014
COMMISSIONER OF C. EX Vs. ROCKET ENGG. CORPORATION LTD
February 17, 2014
COMMISSIONER OF C. EX. Vs. COMBITIC GLOBAL CAPLET PVT. LTD.
August 26, 2014
COMMISSIONER OF C. EX. Vs. N.T.B. INTERNATIONAL PVT. LTD.
February 18, 2014
COMMISSIONER OF C. EX. Vs. SULAKI CHEMICALS PVT. LTD.
February 20, 2014
COMMISSIONER OF C. EX., THANE-I Vs. TECHNOCRAFT INDUSTRIES (I) LTD.
March 28, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. MAHINDRA AND MAHINDRA LTD.
March 20, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. SIDDHESHWAR TEXTILE MILLS PVT. LTD.
November 10, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. JSW STEEL LTD.
March 28, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. JYOTI STRUCTURE LTD.
September 1, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. DUJODWALA PRODUCTS LTD.
October 27, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. GOLDEN TABACCO LTD.
July 22, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. CIPLA LTD.
July 3, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. KAPOOR INDUSTRIES
February 17, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. CIPLA LTD.
November 17, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. JUBILANT ORGANOSYS LTD
December 22, 2014
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, AURANGABAD DIVISION Vs. ENDURANCE TECHNOLOGY PVT LTD
December 2, 2014
COMMISSIONER OF CUS. (EP) Vs. NATIONAL STEEL & AGRO INDUSTRIES LTD.
March 28, 2014
COMMISSIONER OF CUS., C. EX. & SERVICE TAX Vs. JOLLY BOARD LTD.
June 20, 2014
COMMISSIONER OF CUS., CSI AIRPORT Vs. GYANCHAND JAIN
March 27, 2014
COMMISSIONER OF CUSTOMS Vs. HIND OFFSHORE PVT. LTD.
February 14, 2014
COMMISSIONER OF CUSTOMS Vs. M.K. SHIPPING SERVICES
March 20, 2014
COMMISSIONER OF CUSTOMS Vs. PANKAJ KISHORE JHUNJHUNWALA
July 7, 2014
COMMISSIONER OF CUSTOMS Vs. INDO ZINC LTD.
March 21, 2014
COMMISSIONER OF CUSTOMS Vs. KAMLESH KHICHA
November 11, 2014
COMMISSIONER OF CUSTOMS (EXPORT) Vs. GOAN HOTELS AND CLUBS PVT. LTD.
June 12, 2014
COMMISSIONER OF INCOME TAX Vs. PANCARD CLUBS LTD.
May 9, 2014
COMMISSIONER OF INCOME TAX Vs. KIRLOSKAR OIL ENGINES LTD.
April 17, 2014
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN CONSTRUCTION CO. LTD.
September 3, 2014
COMMISSIONER OF INCOME TAX Vs. NAYAN BUILDERS AND DEVELOPERS
July 8, 2014
COMMISSIONER OF INCOME TAX Vs. FORTUNE HOTELS AND ESTATES PVT. LTD.
September 26, 2014
COMMISSIONER OF INCOME TAX Vs. IMPACT CONTAINERS PVT. LTD.
July 4, 2014
COMMISSIONER OF INCOME TAX Vs. RUCHA ENGINEERS PVT LTD
November 24, 2014
COMMISSIONER OF INCOME TAX Vs. VALIANT GLASS WORKS PVT. LTD.
August 13, 2014
COMMISSIONER OF INCOME TAX Vs. SONATA SOFTWARE LTD.
October 29, 2014
COMMISSIONER OF INCOME TAX Vs. FOMENTO BARGES PVT LTD
October 8, 2014
COMMISSIONER OF INCOME TAX Vs. SIDDHESHWAR SAHAKARI SAKHAR KARKHANA LTD
September 5, 2014
COMMISSIONER OF INCOME TAX Vs. VIR VIKRAM VAID
September 1, 2014
COMMISSIONER OF INCOME TAX Vs. SULZER INDIA LIMITED
December 5, 2014
COMMISSIONER OF INCOME TAX Vs. HAPPY HOME ENTERPRISES
September 19, 2014
COMMISSIONER OF INCOME TAX Vs. CASCADE HOLDINGS P. LTD.
April 1, 2014
COMMISSIONER OF INCOME TAX Vs. LORD KRISHNA BANK LTD.
July 4, 2014
COMMISSIONER OF INCOME TAX Vs. LARSEN AND TOUBRO LTD.
July 10, 2014
COMMISSIONER OF INCOME TAX Vs. D.V. PARANJAPE
August 6, 2014
COMMISSIONER OF INCOME TAX Vs. JYOTI PRAKASH DUTTA
July 25, 2014
COMMISSIONER OF INCOME TAX Vs. INCOME TAX SETTLEMENT COMMISSION
February 28, 2014
COMMISSIONER OF INCOME TAX Vs. SAIRANG DEVELOPERS AND PROMOTERS P. LTD
April 28, 2014
COMMISSIONER OF INCOME TAX Vs. LIC HOUSING FINANCE LTD.
September 12, 2014
COMMISSIONER OF INCOME TAX Vs. BHARAT BIJLEE LTD.
May 9, 2014
COMMISSIONER OF INCOME TAX Vs. TIP TOP TYPOGRAPHY
August 8, 2014
COMMISSIONER OF INCOME TAX Vs. V.M. SALGAONKAR & BROS (P) LTD.
August 13, 2014
COMMISSIONER OF INCOME TAX Vs. MANGALORE REFINERIES AND PETROCHEMICALS LTD.
May 7, 2014
COMMISSIONER OF INCOME TAX Vs. INTERVET INDIA (P) LTD
April 1, 2014
COMMISSIONER OF INCOME TAX Vs. DEEPAK FERTILIZERS AND PETROCHEMICALS CORPORATION LTD.
April 1, 2014
COMMISSIONER OF INCOME TAX Vs. TITAN TIME PRODUCTS LTD.
November 20, 2014
COMMISSIONER OF INCOME TAX Vs. LOREAL INDIA (P.) LTD.
November 7, 2014
COMMISSIONER OF INCOME TAX Vs. INDUSIND BANK LTD.
September 24, 2014
COMMISSIONER OF INCOME TAX Vs. HERMES DEVELOPERS
November 27, 2014
COMMISSIONER OF INCOME TAX Vs. APNA ORGANICS P. LTD.
November 7, 2014
COMMISSIONER OF INCOME TAX Vs. JALAJ BATRA
November 12, 2014
COMMISSIONER OF INCOME TAX Vs. MAERSK GLOBAL SERVICE CENTRE (I) PVT LTD
August 22, 2014
COMMISSIONER OF INCOME TAX Vs. MANJU R GUPTA
December 24, 2014
COMMISSIONER OF INCOME TAX Vs. TATA PETRODYNE LTD
December 19, 2014
COMMISSIONER OF INCOME TAX Vs. ESSAR STEEL LTD
December 24, 2014
COMMISSIONER OF INCOME TAX Vs. INDUSIND BANK LTD.
October 9, 2014
COMMISSIONER OF INCOME TAX Vs. SMART LINK NETWORK SYSTEMS
April 2, 2014
COMMISSIONER OF INCOME TAX Vs. DEVDAS NAIK
June 10, 2014
COMMISSIONER OF INCOME TAX Vs. BOBCARDS LTD
December 17, 2014
COMMISSIONER OF INCOME TAX­-18 Vs. SAMBHAJI NAGAR CO­-OP. HSG. SOCIETY LTD.
December 11, 2014
COMMISSIONER OF INCOME TAX, BOMBAY CITY III Vs. MONTEDISON OF ITALY
August 8, 2014
COMMISSIONER OF INCOME TAX-10 Vs. COLGATE PALMOLIVE (INDIA) LTD.
December 10, 2014
COMMISSIONER OF INCOME TAX-11 Vs. N.G.C. NETWORK INDIA P. LTD.
October 13, 2014
COMMISSIONER OF INCOME TAX-11 Vs. BINA INDRAKUMAR
December 17, 2014
COMMISSIONER OF INCOME TAX-13 Vs. PUJA PRINTS
January 15, 2014
COMMISSIONER OF INCOME TAX-13 Vs. SHYAM R. PAWAR
December 10, 2014
COMMISSIONER OF INCOME TAX-16 Vs. VISHINDAS HOLARAM
August 28, 2014
COMMISSIONER OF INCOME TAX-2 Vs. HDFC BANK LTD
July 23, 2014
COMMISSIONER OF INCOME TAX-2 Vs. TECH MAHINDRA LTD.
July 10, 2014
COMMISSIONER OF INCOME TAX-4 Vs. ANGEL INFIN (P.) LTD.
March 3, 2014
COMMISSIONER OF INCOME TAX-4 Vs. M/S HINDUSTAN ORGANICS CHEMICALS LTD.
July 11, 2014
COMMISSIONER OF INCOME TAX-5 Vs. CADBURY INDIA LTD.
November 14, 2014
COMMISSIONER OF INCOME TAX-8 Vs. N.S.N. JEWELLERS (P.) LTD.
August 21, 2014
COMMISSIONER OF INCOME TAX-I Vs. CLARIANT (INDIA) LTD.
April 21, 2014
COMMISSIONER OF INCOME TAX-II Vs. HDFC BANK LTD
July 17, 2014
COMMISSIONER OF INCOME TAX-IV Vs. SYMANTEE SOFTWARE INDIA
December 12, 2014
COMMISSIONER OF INCOME-TAX Vs. ANIL KUMAR NEHRU
April 15, 2014
COMMISSIONER OF INCOME-TAX Vs. KISAN RATILAL CHOKSEY SHARE AND SECURITIES PVT. LTD.
April 17, 2014
COMMISSIONER OF INCOME-TAX Vs. HARIT EXPORTS LTD.
July 17, 2014
COMMISSIONER OF INCOME-TAX, BOMBAY CITY II Vs. MAFATLAL DYES AND CHEMICALS LTD.
August 1, 2014
COMMISSIONER OF INCOME-TAX-4 Vs. HARINAGAR SUGAR MILLS LTD.
July 17, 2014
COMMISSIONER OF INCOME-TAX-6 Vs. GRASIM INDUSTRIES LTD.
June 26, 2014
COMMISSIONER OF SALES TAX Vs. JALANI TOOLS (INDIA) LTD.
August 12, 2014
COMMISSIONER OF SALES TAX Vs. SHRIKE CONSTRUCTION EQUIPMENTS (P) LTD.
August 5, 2014
COMMISSIONER OF SALES TAX Vs. B AND V AGRO IRRIGATION COMPANY
August 26, 2014
COMMISSIONER OF SALES TAX, MAHARASHTRA STATE AND ORS. Vs. BERAR METAL PROCESSING INDUSTRIES PVT. LTD. AND ORS.
December 20, 2014
COMMISSIONER OF SERVICE TAX Vs. GLAXO SMITHKLINE PHARMACEUTICALS LTD.
November 10, 2014
COMMISSIONER OF SERVICE TAX Vs. SGS INDIA PVT. LTD.
April 23, 2014
COMMISSIONEROF CENTRAL EXCISE Vs. TECH MAHINDRA LIMITED
September 15, 2014
COMMR. OF C. EX. Vs. RAMRATAN SHRIVALLABH CHANDAK
July 10, 2014
COMMR. OF CUS. Vs. DISHMAN PHARMACEUTICALS AND CHEMICALS LTD.
March 20, 2014
COMMR. OF CUS. (GENERAL) Vs. SHIV OM SHIPPING AGENCY
July 14, 2014
COMMUNIDADE OF BALI Vs. MANGUEXA UTTAM SINAI AMBO
February 7, 2014
COMMUNIDADE OF BALLI THROUGH ITS ATTORNEY SHRI SHANKAR FAL DESAI Vs. MANGUESH UTTAM SINAI AMBO
April 21, 2014
COMMUNIDADE OF CHICALIM Vs. COLLECTOR AND DISTRICT MAGISTRATE
June 11, 2014
COMMUNIDADE OF MALCORNEM Vs. BUDO CUSTA MOLIC AND ORS.
July 24, 2014
COMMUNIDADE OF MOROMBI-O-PEQUENO Vs. LUIS SALES DE ANDRADE E. SOUZA
January 24, 2014
COMMUNIDADE OF QUITOL Vs. PRESIDENT
July 11, 2014
CONCEICAO FERNANDES Vs. BASILIO FERNANDES
January 27, 2014
CONCEPTION FERNANDES Vs. TASNEEM SHAIKH
April 11, 2014
CONROS STEELS PVT. LTD. Vs. LU QIN (HONG KONG) COMPANY LTD.
November 27, 2014
CONSERVATOR OF FOREST Vs. VINAYAK M. FOTTO
September 19, 2014
CORLIM CITIZEN CIVIC & CONSUMER FORUM Vs. STATE OF GOA
February 10, 2014
COROMANDEL INTERNATIONAL LIMITED Vs. M.V. GLORY I
February 11, 2014
COROMANDEL INTERNATIONAL LTD. Vs. M.V. GLORY I
October 30, 2014
CORPORATION OF THE CITY OF PANAJI Vs. DEPUTY COLLECTOR (LA) & LAND ACQUISITION OFFICER
March 5, 2014
COSME MATHIAS MENEZES, PVT LTD Vs. NAGUESH ELECTRONICS
May 5, 2014
COURIERS ASSOCIATION OF INDIA Vs. UNION OF INDIA
December 22, 2014
COVENTRY SPRING AND ENGINEERING COMPANY LIMITED Vs. BISWANATH RAMKARAN AGRAWAL
January 28, 2014
CR RETAIL MALLS (INDIA) LIMITED Vs. CHIEF CONTROLLING REVENUE AUTHORITY, MAHARASHTRA STATE
July 9, 2014
CRESCENT ORGANICS (P.) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 30, 2014
CRICKET ASSOCIATION OF BIHAR Vs. THE BOARD OF CONTROL FOR CRICKET IN INDIA
November 11, 2014
CROMPTON GREAVES LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
March 25, 2014
CROMPTON GREAVES LTD Vs. ASSISTANT COMMISSIONER OF INCOMETAX, CIRCLE 6(2)
December 22, 2014
CROMPTON GREAVES LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 13, 2014
CUMMINS INDIA LTD. Vs. UNION OF INDIA
December 15, 2014
CYRUS KEKI BALSARA Vs. JASMINE K. GANDHI
October 14, 2014
CYRUS KEKI BALSARA Vs. JASMINE K GANDHI
October 9, 2014
D A RAO Vs. COMMISSIONER OF CENTRAL EXCISE
November 3, 2014
D Y PATIL Vs. DIRECTORATE OF TECHNICAL EDUCATION
July 9, 2014
D.K. BALIA Vs. UNION OF INDIA
December 15, 2014
DADA Vs. STATE OF MAHARASHTRA
June 25, 2014
DADARAO MUKAJI DONGRE Vs. VASANTRAO
February 13, 2014
DADU RAMA PATIL Vs. BAPU KRISHNA KURANE
March 20, 2014
DAHYAJI GOBARJI VANZARA Vs. STATE OF MAHARASHTRA
September 11, 2014
DALMIA CONTINENTAL P. LTD. Vs. FOOD SAFETY & STANDARDS AUTHORITY OF INDIA
September 16, 2014
DAMACIANO FERNANDES Vs. ST. ANTHONY'S CHAPEL
June 13, 2014
DAMODAR GANGARAM GAIKWAD Vs. STATE OF MAHARASHTRA
May 7, 2014
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September 19, 2014
DAMODAR PRASAD MAHESHWARI (SOMANI) Vs. SAGAR ONKARDAS NYATI
March 20, 2014
DAMODHAR Vs. STATE OF MAHARASHTRA
July 7, 2014
DAMYANTIBAI Vs. TRIMBAK
January 16, 2014
DARIUS RUTTON KAVASMANECK Vs. GHARDA CHEMICALS LIMITED
December 12, 2014
DARIUS RUTTON KAVASMANECK Vs. GHARDA CHEMICALS LIMITED
March 12, 2014
DASAPPA DHOMBA KARKERA Vs. MAHESH DASAPPA KARKERA
October 8, 2014
DATTA Vs. STATE OF MAHARASHTRA
February 6, 2014
DATTA Vs. STATE OF MAHARASHTRA
September 24, 2014
DATTA Vs. NIRMALA
July 17, 2014
DATTA RAO Vs. STATE OF MAHARASHTRA
February 24, 2014
DATTAGURU AMONKAR Vs. KALA ACADEMY
March 5, 2014
DATTARAM WAMAN KAMBLI Vs. SHANTARAM BAPU KAMBLI
July 24, 2014
DATTATRAY NAMDEV KALAKE Vs. BAPU BHAIRU BHIVUNGADE
December 3, 2014
DATTATRAY UDDHAV UPLENCHWAR Vs. STATE OF MAHARASHTRA
October 28, 2014
DATTATRAYA Vs. STATE OF MAHARASHTRA
October 13, 2014
DATTATRAYA Vs. MOHAN
September 30, 2014
DATTATRAYA Vs. STATE OF MAHARASHTRA
May 9, 2014
DATTATRAYA Vs. STATE OF MAHARASHTRA
April 9, 2014
DATTATRAYA BABURAO SAINDAR Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
September 11, 2014
DATTATRAYA HARI MANE Vs. STATE OF MAHARASHTRA
November 10, 2014
DATTATRAYA NARAYAN SHITOLE Vs. SADASHIV
August 1, 2014
DATTATRAYA SHRIRANG DESAI Vs. STATE OF MAHARASHTRA
March 5, 2014
DATTATRAYA SUKDEO CHITTE Vs. STATE OF MAHARASHTRA
July 10, 2014
DATTU Vs. STATE OF MAHARASHTRA
February 10, 2014
DATTU DAGADU BHAGAT AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
February 7, 2014
DATTU VITTHAL SHIMPI Vs. RAGHUNATH NARAYAN WANI
March 26, 2014
DAULAT NARHARI MUNDE Vs. THE CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, BEED
March 11, 2014
DAVID NORONHA Vs. AUDHUT APTE
June 20, 2014
DEA LIMA GOMES ALEMAO Vs. AURORA SILVA E DINIZ
October 31, 2014
DEBASHU SERVICES PRIVATE LIMITED Vs. DY. COMMISSIONER OF INCOME TAX, CIRCLE
May 8, 2014
DEELIP Vs. MAHARASHTRA STATE BOARD OF WAKFS
May 5, 2014
DEEPAK Vs. THE STATE OF MAHARASHTRA
June 10, 2014
DEEPAK Vs. THE STATE OF MAHARASHTRA
August 4, 2014
DEEPAK BABULAL DHURVE Vs. STATE OF MAHARASHTRA
March 3, 2014
DEEPAK BHAGWAN VYAS Vs. PRAKASH BACHCHARAJ JAILWAL
October 26, 2014
DEEPAK CHHABRIA Vs. SUPREME INDOSAIGON ASSOCIATES
December 8, 2014
DEEPAK KRISHNA GADDIWADD Vs. MAHADEVI DIPAK GADIWADD
February 28, 2014
DEEPAK MAHAVEERPRASAD GUPTA Vs. SONU GUPTA
October 1, 2014
DEEPAK NAIK Vs. STATE OF GOA
February 11, 2014
DEEPAK NATWARLAL PAREKH Vs. TEJAS NATWARLAL PAREKH
September 12, 2014
DEEPAK NATWARLAL PAREKH Vs. TEJAS NATWARLAL PAREKH
May 7, 2014
DEEPAK NIVRUTTI REDE Vs. STATE OF MAHARASHTRA
November 26, 2014
DEEPAK RAMCHANDRA CHOUDHARY AND ORS. Vs. THE STATE OF MAHARASHTRA
June 26, 2014
DEEPALI Vs. PRATAP
December 22, 2014
DEEPTI SANTOSHNAIK Vs. RAJU SUYAKANT JOSHI
September 26, 2014
DELOITTE CONSULTING INDIA P. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 12, 2014
DEORAO Vs. GANPAT
March 6, 2014
DEORAO Vs. JANARDHAN
June 10, 2014
DEPUTY COLLECTOR & LAND ACQUISITION OFFICER Vs. DEPUTY COLLECTOR & LAND ACQUISITION OFFICER
January 27, 2014
DEPUTY COLLECTOR & LAND ACQUISITION OFFICER Vs. DESIDERIO RAFAEL DA PIEDADE MENEZES
August 8, 2014
DEPUTY COLLECTOR & LAND ACQUISITION OFFICER Vs. MUKTABAI NAGUESH MALKARNEKAR
July 24, 2014
DEPUTY COLLECTOR & LAND ACQUISITION OFFICER Vs. AGUSTINHO SEQUEIRA
March 20, 2014
DEPUTY COLLECTOR & S D O Vs. SANSTHAN PARTAGAL
March 14, 2014
DEPUTY COLLECTOR & SDO Vs. R.M.S. KHANDEPARKAR
September 12, 2014
DEPUTY COLLECTOR (DEV) & LAND ACQUISITION OFFICER Vs. ZAIVONTA VITOLA CAMOTIM MAMAI
March 11, 2014
DEPUTY COLLECTOR AND Vs. EXECUTIVE ENGINEER
March 6, 2014
DEPUTY COLLECTOR AND LAND ACQUISITION OFFICER Vs. MOHANDAS T. PRABHU
February 20, 2014
DEPUTY COLLECTOR AND SDO Vs. JOSE ALMEIDA
September 19, 2014
DEPUTY DIRECTOR OF INCOME TAX Vs. STATE OF MAHARASHTRA
February 21, 2014
DEPUTY REGIONAL TRANSPORT OFFICER Vs. YESHWANT
March 27, 2014
DESALE KIRAN SURESHRAO Vs. STATE OF MAHARASHTRA
December 15, 2014
DEUTSCHE BANK AG. Vs. FINOLEX INDUSTRIES LIMITED
March 28, 2014
DEV RAJ MEHTA OF BOMBAY Vs. UNION OF INDIA
February 13, 2014
DEVANAND Vs. BANK OF MAHARASHTRA
September 16, 2014
DEVANAND @ GHANTYA Vs. STATE OF MAHARASHTRA
September 25, 2014
DEVANAND S/O GALOMAL NICHWANI Vs. BANK OF MAHARASHTRA
October 1, 2014
DEVAPPA Vs. THE STATE OF MAHARASHTRA
April 8, 2014
DEVAPPA LAXMAN GAUNKAR Vs. BALKRISHNA NILU GAUNKAR
January 17, 2014
DEVDAS RAMA MANGALORE Vs. COMMISSIONER OF INCOME TAX
January 15, 2014
DEVDATTA P. SHIRODKAR Vs. THE CHIEF ENGINEER
October 31, 2014
DEVENDRA Vs. THE STATE OF MAHARASHTRA
December 2, 2014
DEVENDRA @ KARAN S/O SHRIRAM UIKEY Vs. STATE OF MAHARASHTRA
March 14, 2014
DEVENDRA S/O CHANDANMAL AJMERA Vs. SHRIRAM S/O NARAYAN AGRAWAL
January 23, 2014
DEVKISAN S/O ONKARDAS BHUTADA Vs. MAHAVIR S/O CHATRUBHUJ THANVI
November 11, 2014
DEVRAJ Vs. STATE OF MAHARASHTRA
April 1, 2014
DEVRAM LAXMAN BHOIR Vs. STATE OF MAHARASHTRA
June 13, 2014
DHAMMANAND Vs. DIVISIONAL CASTE CERTIFICATE SCRUTINY
June 18, 2014
DHANAJI BHAGWAN MADNE Vs. STATE OF MAHARASHTRA
June 11, 2014
DHANESH SHANTILAL SHAH Vs. STATE OF MAHARASHTRA
December 22, 2014
DHANRAJ Vs. STATE OF MAHARASHTRA
July 16, 2014
DHANRAJ Vs. PUBLICWORKS DEPARTMENT
November 12, 2014
DHANRAJ RAOSAHEB GHADGE Vs. STATE OF MAHARASHTRA
July 24, 2014
DHARMARAJ Vs. STATE OF MAHARASHTRA
June 13, 2014
DHARMENDRA Vs. STATE OF MAHARASHTRA
July 8, 2014
DHARTI DREDGING & INFRASTRUCTURE LTD. Vs. CREDENCE LOGISTICS LTD.
July 18, 2014
DHAVAL SON OF KANTILAL JAIN Vs. KANTILAL BHERULAL JAIN
October 30, 2014
DHEERAJ Vs. KAVITA
November 24, 2014
DHONDIBA Vs. RAJENDRA
November 17, 2014
DHONDIRAM SUBHASH CHAUDHARI Vs. STATE OF MAHARASHTRA
March 26, 2014
DHONDYABAI Vs. KEDA DEVMAN
September 29, 2014
DIAMOND INVESTMENT & PROPERTIES Vs. INCOME TAX OFFICER
March 20, 2014
DIEBOLD SYSTEMS PRIVATE LIMITED Vs. STATE OF GOA
December 15, 2014
DIEBOLD SYSTEMS PRIVATE LIMITED Vs. THE STATE OF GOA
December 12, 2014
DIGAMBAR SHASHIKANT SHINDE Vs. STATE OF MAHARASHTRA
June 20, 2014
DILIP Vs. SPECIAL RECOVERY OFFICER
June 17, 2014
DILIP Vs. STATE OF MAHARASHTRA
January 13, 2014
DILIP BABRUVHAN GIRI Vs. THE STATE OF MAHARASHTRA
October 14, 2014
DILIP DATTOBA MANE Vs. THE STATE OF MAHARASHTRA
July 31, 2014
DILIP KARBHARI GOVIND INDIAN INHABITANT Vs. STATE OF MAHARASHTRA
January 27, 2014
DILIP KUMAR V. LAKHI Vs. NEW INDIA ASSURANCE CO. LTD.
July 31, 2014
DILIP RAMKISAN LAKHOTIYA Vs. TOTARAM BHAGWANRAO THOSARE
April 3, 2014
DILIP SHANKAR BURTE Vs. STATE OF MAHARASHTRA
July 18, 2014
DILIPKUMAR BHERUMAL KUCHERIYA Vs. SUBHASHCHANDRA NEMICHAND KUCHERIYA
May 8, 2014
DIMENSIONS LOGISTICS SERVICES PVT. LTD. Vs. COMMR. OF S.T.
July 28, 2014
DINESH Vs. STATE MAHARASHTRA
February 4, 2014
DINESH Vs. COLLECTOR, NAGPUR
February 12, 2014
DINESH B. SOMANI Vs. COMMISSIONER OF CUSTOMS (IMPORT)
July 7, 2014
DINESH BANSILAL AGRAWAL Vs. STATE OF MAHARASHTRA
May 4, 2014
DINESH G. CHHABRA Vs. KISHORE GHANMARE
June 26, 2014
DINESH JAIN Vs. INCOME TAX OFFICER
March 24, 2014
DINESH PANDU GAUDE Vs. BIRO BAPO PAUNE
March 21, 2014
DINESH S/O NARAYANRAO NANDANWAR Vs. STATE OF MAHARASHTRA
April 22, 2014
DINESH WAGHMARE Vs. GULSHAN BAHU UDDESHIYA
January 13, 2014
DINESH WAMANRAO DHAWALE Vs. COLLECTOR, AMRAVATI
October 30, 2014
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January 17, 2014
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June 19, 2014
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March 10, 2014
DIPCHAND Vs. STATE OF MAHARASHTRA
February 21, 2014
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August 27, 2014
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June 19, 2014
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March 4, 2014
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August 7, 2014
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April 28, 2014
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July 17, 2014
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July 3, 2014
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February 4, 2014
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December 10, 2014
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August 21, 2014
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November 15, 2014
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July 7, 2014
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April 21, 2014
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July 24, 2014
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September 18, 2014
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February 12, 2014
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January 23, 2014
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July 24, 2014
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September 18, 2014
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September 16, 2014
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December 18, 2014
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September 25, 2014
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March 11, 2014
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March 10, 2014
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August 21, 2014
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April 28, 2014
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December 9, 2014
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October 10, 2014
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January 23, 2014
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March 12, 2014
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October 1, 2014
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April 15, 2014
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June 16, 2014
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April 4, 2014
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March 19, 2014
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October 7, 2014
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March 18, 2014
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August 5, 2014
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February 12, 2014
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June 19, 2014
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June 12, 2014
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September 25, 2014
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July 25, 2014
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February 26, 2014
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August 20, 2014
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August 4, 2014
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March 21, 2014
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February 12, 2014
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November 13, 2014
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November 15, 2014
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August 19, 2014
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February 18, 2014
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June 25, 2014
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July 10, 2014
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February 11, 2014
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September 10, 2014
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April 11, 2014
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January 28, 2014
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December 1, 2014
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June 19, 2014
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February 11, 2014
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October 1, 2014
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August 1, 2014
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August 1, 2014
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August 1, 2014
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August 4, 2014
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March 4, 2014
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August 21, 2014
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July 24, 2014
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July 1, 2014
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February 11, 2014
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March 25, 2014
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February 24, 2014
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September 29, 2014
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July 8, 2014
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March 26, 2014
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July 25, 2014
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July 8, 2014
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July 24, 2014
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March 14, 2014
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April 30, 2014
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July 31, 2014
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February 11, 2014
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February 24, 2014
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March 28, 2014
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December 24, 2014
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August 1, 2014
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July 11, 2014
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January 24, 2014
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June 25, 2014
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July 4, 2014
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July 1, 2014
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February 25, 2014
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June 10, 2014
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September 11, 2014
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March 7, 2014
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July 14, 2014
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August 12, 2014
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January 31, 2014
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August 14, 2014
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July 28, 2014
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April 24, 2014
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November 17, 2014
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July 21, 2014
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November 11, 2014
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September 26, 2014
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May 8, 2014
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October 29, 2014
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July 10, 2014
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January 10, 2014
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December 9, 2014
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May 9, 2014
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July 17, 2014
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April 30, 2014
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July 9, 2014
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September 24, 2014
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December 8, 2014
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December 9, 2014
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August 26, 2014
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March 20, 2014
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February 13, 2014
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July 16, 2014
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April 22, 2014
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October 1, 2014
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March 7, 2014
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February 13, 2014
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October 30, 2014
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June 24, 2014
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September 16, 2014
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July 30, 2014
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January 22, 2014
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June 12, 2014
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December 10, 2014
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April 23, 2014
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July 4, 2014
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June 25, 2014
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October 27, 2014
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March 5, 2014
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January 28, 2014
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July 16, 2014
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April 24, 2014
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January 31, 2014
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March 13, 2014
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February 20, 2014
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February 17, 2014
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July 9, 2014
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May 8, 2014
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December 20, 2014
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October 31, 2014
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May 9, 2014
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August 21, 2014
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February 11, 2014
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August 7, 2014
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May 5, 2014
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April 29, 2014
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April 16, 2014
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September 17, 2014
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February 28, 2014
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September 9, 2014
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April 22, 2014
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April 8, 2014
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January 31, 2014
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January 29, 2014
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July 24, 2014
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August 4, 2014
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October 27, 2014
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April 11, 2014
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January 17, 2014
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October 14, 2014
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October 14, 2014
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January 7, 2014
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December 23, 2014
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July 4, 2014
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January 23, 2014
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October 29, 2014
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February 21, 2014
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October 14, 2014
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May 7, 2014
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April 4, 2014
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August 1, 2014
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October 7, 2014
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June 24, 2014
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September 18, 2014
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June 11, 2014
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January 28, 2014
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February 4, 2014
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September 15, 2014
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December 18, 2014
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September 10, 2014
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December 8, 2014
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May 9, 2014
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November 14, 2014
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May 6, 2014
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September 5, 2014
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August 26, 2014
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December 23, 2014
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October 10, 2014
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December 8, 2014
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July 16, 2014
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November 5, 2014
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July 8, 2014
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March 11, 2014
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March 5, 2014
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June 12, 2014
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July 31, 2014
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April 8, 2014
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September 16, 2014
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August 27, 2014
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April 17, 2014
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February 20, 2014
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October 28, 2014
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November 10, 2014
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May 2, 2014
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December 19, 2014
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January 29, 2014
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January 7, 2014
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April 22, 2014
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April 28, 2014
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December 15, 2014
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July 31, 2014
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August 11, 2014
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January 23, 2014
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April 15, 2014
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June 24, 2014
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July 7, 2014
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June 13, 2014
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January 27, 2014
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February 24, 2014
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August 22, 2014
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June 20, 2014
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November 7, 2014
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June 14, 2014
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June 24, 2014
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March 4, 2014
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October 13, 2014
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September 9, 2014
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March 13, 2014
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July 8, 2014
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December 3, 2014
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February 12, 2014
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January 31, 2014
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September 9, 2014
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April 23, 2014
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March 6, 2014
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December 8, 2014
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August 20, 2014
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November 7, 2014
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September 4, 2014
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March 27, 2014
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October 14, 2014
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March 26, 2014
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November 24, 2014
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April 16, 2014
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July 28, 2014
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November 24, 2014
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February 7, 2014
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October 30, 2014
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November 18, 2014
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February 27, 2014
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May 7, 2014
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June 17, 2014
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June 27, 2014
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July 31, 2014
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June 9, 2014
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September 5, 2014
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August 14, 2014
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October 1, 2014
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December 24, 2014
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March 6, 2014
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July 7, 2014
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January 10, 2014
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February 6, 2014
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June 26, 2014
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December 18, 2014
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March 5, 2014
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July 7, 2014
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May 9, 2014
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February 10, 2014
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September 16, 2014
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September 23, 2014
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December 4, 2014
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February 21, 2014
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August 7, 2014
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February 27, 2014
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December 1, 2014
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August 21, 2014
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April 28, 2014
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July 8, 2014
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September 25, 2014
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June 20, 2014
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December 3, 2014
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July 15, 2014
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January 9, 2014
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November 20, 2014
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June 24, 2014
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June 19, 2014
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December 20, 2014
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July 15, 2014
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November 28, 2014
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May 5, 2014
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March 20, 2014
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June 13, 2014
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March 14, 2014
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September 18, 2014
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December 16, 2014
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December 11, 2014
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March 27, 2014
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April 15, 2014
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July 31, 2014
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July 23, 2014
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December 1, 2014
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September 23, 2014
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August 14, 2014
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April 28, 2014
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July 8, 2014
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August 1, 2014
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August 19, 2014
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April 10, 2014
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April 23, 2014
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July 17, 2014
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January 22, 2014
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February 13, 2014
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June 24, 2014
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January 16, 2014
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March 11, 2014
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August 13, 2014
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March 28, 2014
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June 27, 2014
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October 30, 2014
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December 23, 2014
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February 7, 2014
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August 25, 2014
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June 30, 2014
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September 3, 2014
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August 2, 2014
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December 12, 2014
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July 24, 2014
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June 24, 2014
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March 20, 2014
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December 24, 2014
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May 9, 2014
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December 11, 2014
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December 9, 2014
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June 27, 2014
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November 27, 2014
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November 24, 2014
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November 28, 2014
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March 3, 2014
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August 7, 2014
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September 1, 2014
RAJU GOPAL CHAVAN Vs. THE STATE OF MAHARASHTRA
July 3, 2014
RAJU KACHRU ADANGALE Vs. THE STATE OF MAHARASHTRA
July 4, 2014
RAJU NAMDEO CHAVAN Vs. THE STATE OF MAHARASHTRA
July 24, 2014
RAJU WAMAN SALVE Vs. STATE OF MAHARASHTRA
February 24, 2014
RAJUSINGH CHUDAMAN RATHOD Vs. SWAMI VIVEKANAND SAHAKARI CO-OPERATIVE HOUSING SOCIETY LTD
January 9, 2014
RAJUSINGH RAMSINGH MUNGONA Vs. THE DIVISIONAL COMMISSIONER
July 3, 2014
RAKESH MAHENDRAKUMAR JAIN Vs. STATE OF MAHARASHTRA
April 17, 2014
RAKESH MALHOTRA Vs. RAJINDER KUMAR MALHOTRA
August 20, 2014
RAKESH S KATHOTIA Vs. MILTON GLOBAL LTD
September 22, 2014
RAKESH S. KATHOTIA Vs. MILTON GLOBAL LTD.
July 2, 2014
RAKESH SHRINAVAL PATEL Vs. STATE OF MAHARASHTRA
June 12, 2014
RAKESH SUKANUJI Vs. STATE OF MAHARASHTRA
April 4, 2014
RAKESH VILAS JADHAV Vs. THE STATE OF MAHARASHTRA
November 5, 2014
RAKHOH INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-I
February 25, 2014
RAM APPARAO BELAMKER Vs. STATE OF MAHARASHTRA
January 7, 2014
RAM AVATAR MEENA Vs. STATE OF MAHARASHTRA
August 26, 2014
RAM PADARTH TIWARI Vs. UNION OF INDIA
August 6, 2014
RAM S/O PYARELAL KHICHER Vs. MUNICIPAL COUNCIL
July 17, 2014
RAMA KRISHNA AROLKAR Vs. KUMUD
August 12, 2014
RAMAKANT Vs. STATE OF MAHARASHTRA
April 25, 2014
RAMAKANT GAJANAN KADAM Vs. ABHISHEK K. RAI
April 28, 2014
RAMANBHAI MATHURBHAI PATEL Vs. STATE OF MAHARASHTRA
August 25, 2014
RAMBHAU Vs. VASANT
May 5, 2014
RAMBHAU MHATARBA FUD, DECEASED Vs. FOREST RANGE OFFICER, DIVISION-1
February 6, 2014
RAMCHAND GOPALDAS PARYANI Vs. SHAFIQ AHMAD SHAIKH ABBAS
January 9, 2014
RAMCHANDRA APPA KANDHARE Vs. STATE OF MAHARASHTRA
September 29, 2014
RAMCHANDRA GUJA REWATKAR Vs. MANGO VITHYA KOCHE
July 9, 2014
RAMDAS WAMAN BAGAD Vs. STATE OF MAHARASHTRA
April 1, 2014
RAMDULARI Vs. MEERABAI
January 18, 2014
RAMENDRA SING BAIS Vs. CESTAT
September 11, 2014
RAMESH Vs. DIRECTOR GENERAL, CENTRAL RESERVE POLICE FORCE
February 3, 2014
RAMESH Vs. STATE OF MAHARASHTRA
August 28, 2014
RAMESH BABULAL CHAUDHARI Vs. STATE OF MAHARASHTRA
October 28, 2014
RAMESH BABURAO PHARANDE Vs. STATE OF MAHARASHTRA
April 3, 2014
RAMESH BHARTU Vs. STATE OF GOA
December 16, 2014
RAMESH BHIKAMCHAND JAIN Vs. THE STATE ELECTION COMMISSION
October 13, 2014
RAMESH DAGA MAHAJAN Vs. THE STATE OF MAHARASHTRA AND ORS.
July 14, 2014
RAMESH GANESH SAKHALKAR Vs. NARAINA RAMANATH MAUZO
August 12, 2014
RAMESH JAGANNATH INGOLE Vs. SHAKUNBAI GANESH INGOLE
December 22, 2014
RAMESH LAXMAN NAIK MANDREKAR Vs. STATE
June 20, 2014
RAMESH MANI DEVENDRA Vs. STATE
February 28, 2014
RAMESH RAMCHANDRA ALIAS DHENU RATHOD Vs. STATE OF MAHARASHTRA
July 11, 2014
RAMESH SAMARBAHADUR SINGH Vs. CENTURY TEXTILE AND INDUSTRIES LTD
April 3, 2014
RAMESH SUKDOW BHANDARI Vs. CHANDRAKALA SHANTARAM N. GAONKAR
July 11, 2014
RAMESHLAL Vs. YOGESH
July 14, 2014
RAMKISAN RAMRATAN DHOTRE Vs. STATE OF MAHARASHTRA
July 1, 2014
RAMKISHAN Vs. STATE OF MAHARASHTRA
October 7, 2014
RAMKRUSHNA Vs. THE STATE OF MAHARASHTRA
June 26, 2014
RAMNIWAS BANSILAL LAKHOTIYA Vs. SUNIL PANNALAL AGRAWAL
November 25, 2014
RAMRAO Vs. STATE OF MAHARASHTRA
February 18, 2014
RAMRAO NILKANTHRAO PATIL Vs. DHONDAJI @ RAMESH
April 16, 2014
RAMRAO S/O NAMDEORAO WANKHADE, AGED ABOUT 48 YEARS, OCC.: HEAD MASTER, R/O JARUD, TALUKA WARUD, DISTRICT AMRAVATI (ORI. COMPLAINANT) Vs. PRAMOD S/O RAMESHWAR KHANDETOD AND ANOTHER
September 11, 2014
RAMU SHANKAR WAGH Vs. STATE OF MAHARASHTRA
February 11, 2014
RAMUJAGIR SAMARTH MISHRA Vs. DIVISIONAL CONTROLLER, M.S.R.T.C. CORPORATION
August 2, 2014
RAMZAN SHEIKH CHAND SHEIKH Vs. PUNJAB NATHUJI GAWANDE
April 29, 2014
RANDOLF SAVIO PHILIPS Vs. FLORENCE D'SOUZA
March 13, 2014
RANGOBA BHAIRU DAMGUDE Vs. THE STATE OF MAHARASHTRA
October 28, 2014
RANJAN MOHANDAS KADRI Vs. THE STATE OF MAHARASHTRA
April 22, 2014
RANJANA BHAGWAN GOTARNE Vs. STATE OF MAHARASHTRA
August 14, 2014
RANJANA MURLIDHAR ANERAO Vs. STATE OF MAHARASHTRA
August 13, 2014
RANJANA PATHAK Vs. STATE
January 22, 2014
RANJEET SURYAKANT MOHITE Vs. UNION OF INDIA
September 23, 2014
RANJU W/O PRAMOD BATRA Vs. BHUSHAN KRIPLANI
September 25, 2014
RAOSAHEB Vs. VINOD
March 14, 2014
RASHEED KHAN Vs. MOHD. AYYUB
May 6, 2014
RASHID ABDUL SATTAR OOMERBHOY Vs. NARGIS MAJID OOMERBHOY
July 8, 2014
RASHID SALVADOR SOUSA Vs. STATE OF GOA
April 17, 2014
RASHIKA @ RISHIGANDHA SHETYE Vs. STATE OF GOA
January 10, 2014
RASHMI HOUSING PRIVATE LIMITED Vs. PAN INDIA INFRAPROJECTS PRIVATE LIMITED
December 17, 2014
RASHTRASANT TUKDOJI REGIONAL CANCER HOSPITAL AND RESEARCH CENTER Vs. SAU. SUSHILA
August 5, 2014
RASIKLAL Vs. PARASKUMAR
June 13, 2014
RASIKLAL S/O. REVCHAND SHAH Vs. PARASKUMAR S/O. BALCHAND THOLE,
June 12, 2014
RATAN PUNDLIK SALUNKHE Vs. STATE OF MAHARASHTRA
March 13, 2014
RATNADEEP Vs. STATE OF MAHARASHTRA
August 25, 2014
RATNESHWAR Vs. MANMATHAPPA
August 13, 2014
RAVAL MEDICO Vs. MINISTRY OF STATE OF FOOD & DRUGS ADMINISTRATION
December 2, 2014
RAVI JANARDHAN CHALMELA Vs. STATE OF MAHARASHTRA
August 21, 2014
RAVI S/O CHANGDEO ADHAV Vs. STATE OF MAHARASHTRA
January 17, 2014
RAVI, BHAVDYA AND JIJABAI Vs. THE STATE OF MAHARASHTRA AND UTTAM
January 17, 2014
RAVINDRA Vs. STATE OF MAHARASHTRA
April 9, 2014
RAVINDRA Vs. STATE OF MAHARASHTRA
August 7, 2014
RAVINDRA Vs. PRADNYA
January 17, 2014
RAVINDRA DASHRATJ MORE Vs. RANGRAO VITOBA PAWAR
September 23, 2014
RAVINDRA G KALANGUTKAR Vs. SANJAY ALIAS SACHIN PRABHAKAR
December 4, 2014
RAVINDRA HARSHAD PARMAR Vs. DIMPLE RAVINDRA PARMAR
December 11, 2014
RAVINDRA KADU PATIL Vs. STATE OF MAHARASHTRA
May 9, 2014
RAVINDRA KESHAVRAO WANKHEDE Vs. STATE OF MAHARASHTRA
February 26, 2014
RAVINDRA MURLIDHAR KALEKAR Vs. MUMBAI MUNICIPAL CORPORATION
September 16, 2014
RAVINDRA NANASAHEB DESHMUKH Vs. SHANKARRAO DASHRATH INGLE
February 12, 2014
RAVINDRA NATH Vs. STATE BANK OF INDIA
July 9, 2014
RAVINDRA S/O AMRUTRAO SHERE Vs. STATE OF MAHARASHTRA
January 22, 2014
RAVINDRA S/O DAULATRO IRALE Vs. ANURADHA W/O RAVINDRA IRALE
January 6, 2014
RAVINDRA S/O SUKHDEO SANAP Vs. STATE OF MAHARASHTRA
February 26, 2014
RAVINDRA SHIKSHAN PRASARAK MANDAL Vs. MADHUKAR ATMARAM KOCHE
November 20, 2014
RAVIRAJ RAMCHANDRA DESHPANDE Vs. STATE OF MAHARASHTRA
June 18, 2014
RAVJIBHAI CHHOTUBHAI WAGHELA Vs. PRASHANT KISAN SHINDE
September 18, 2014
REAL TEAM SYSTEMS PVT. LTD. Vs. STATE OF MAHARASHTRA
February 20, 2014
RECKITT & COLMAN (OVERSEAS) LIMITED Vs. IND SWIFT LIMITED
July 22, 2014
RED CHILLIES ENTERTAINMENTS PRIVATE LIMITED Vs. HATHWAY CABLE DATACOM LIMITED
October 14, 2014
REENA VIVEK SINHA Vs. PREETIMALA SINHA
August 20, 2014
REGAL SALES AGENCY Vs. COMMISSIONER FOOD AND DRUG ADMINISTRATION, STATE OF MAHARASHTRA
March 26, 2014
REGINALD BAPTIST LOBO Vs. ROBERT D'SOUZA
January 28, 2014
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. SUNITA GOPAL BALANI
July 15, 2014
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. SUGRAS BHOJAPALAYA
April 8, 2014
REGIONAL PROVIDENT FUND COMMISSIONER Vs. MAHARASHTRA HYBRID SEED COMPANY LTD.
September 5, 2014
REHENJYA SHELYA PAWARA Vs. STATE OF MAHARASHTRA
September 2, 2014
REKHA AGARWAL Vs. ANIL AGARWAL
April 3, 2014
REKHA SITARAM CHAVAN Vs. STATE OF MAHARASHTRA
July 24, 2014
RELIANCE BROADCAST NETWORK LIMITED Vs. RAJ OIL MILLS LTD.
February 7, 2014
RELIANCE ENTERPRISES Vs. WONDER WORLD
April 9, 2014
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. SYEDA ALEEMUNBEE
March 3, 2014
RELIANCE INDUSTRIES LIMITED Vs. BALASORE ALLOYS LIMITED
January 10, 2014
RELIANCE INDUSTRIES LIMITED Vs. NTPC LIMITED
March 20, 2014
RELIANCE SECURITIES LTD., MUMBAI Vs. BADRINATH M BODHAI
January 27, 2014
REMEDIAL RESOLUTIONS ADVISORS PVT. LTD. Vs. CAPRI UK INVESTMENTS LTD.
March 14, 2014
REMEDIANA BRAGANZA E REBELLO Vs. LAXMAN KOLEKAR
July 4, 2014
REMEGIO ANTONIO AFONSO DE ARAUJO Vs. VISHWANATH PANDIT
July 4, 2014
RENTWORKS INDIA PVT. LTD. Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA
February 21, 2014
RENUKA VISHNU GHULE Vs. THE STATE OFMAHARASHTRA
October 14, 2014
RESERVE BANK EMPLOYEES SNEHDHARA COOPERATIVE HOUSING SOCIETY LTD Vs. STATE OF MAHARASHTRA
September 30, 2014
RESERVE BANK OF INDIA Vs. SUDHIR DIWAN
February 28, 2014
RESHMA SADANAND VETE Vs. PANDURANG VISHWANATH NEVGI
July 1, 2014
RESHMA SADANAND VETE Vs. KAMAL KRISHNARAO KHALAP
July 1, 2014
RESHMI CONSTRUCTIONS Vs. LAXMAN VITHAL CHUNEKAR
April 2, 2014
RESOURCES INTERNATIONAL Vs. ANA BERTHA DO REGOE FERNANDES
February 7, 2014
REVATHI V. AMIN Vs. MAHESH DASAPPA KARKERA
October 8, 2014
RHONE-POULENC (INDIA) LTD Vs. COMMISSIONER OF INCOME TAX
August 13, 2014
RICE MILLERS ASSOCIATION Vs. UNION OF INDIA AND ORS.
December 24, 2014
RICHARD JOHN LAWRENCE FERNANDES Vs. DEPUTY DIRECTOR OF ADMINISTRATION
June 24, 2014
RIDDISIDDHI BULLIONS LTD. Vs. UNION OF INDIA
November 3, 2014
RITA LEENA D'SOUZA Vs. STATE
July 18, 2014
RIYANA ISHAQUE KAZI Vs. PUSHPA R SHEVA
February 6, 2014
RIYAZ Vs. THE STATE OF MAHARASHTRA
July 1, 2014
RIYAZ AHMED BATATAWALA Vs. STATE OF MAHARASHTRA AND ORS.
May 2, 2014
RIYAZUDDIN QUAZI Vs. STATE OF MAHARASHTRA
June 19, 2014
RIZWAN Vs. THE COMMISSIONER OF POLICE
July 22, 2014
ROBINSON D'COSTA Vs. NESBIT D'COSTA
July 21, 2014
ROBINSON DCOSTA Vs. NESBIT DCOSTA S/O NELSON DCOSTA
July 21, 2014
ROHAN AMRUT GAONKAR Vs. STATE OF GOA
August 4, 2014
ROHAN M. KAPOOR Vs. ABHYUDAYA CO-OPERATIVE BANK LTD.
June 24, 2014
ROHIDAS Vs. STATE OF MAHARASHTRA
August 7, 2014
ROHINI B. MANDREKAR Vs. STATE OF GOA AND ORS.
December 22, 2014
ROHINTON PANTHAKY Vs. ARMIN R. PANTHAKY
April 3, 2014
ROHIT GERA Vs. PUNE CANTONMENT BOARD GOLIBAR MAIDAN
July 17, 2014
ROHIT RAMESH DOSHI Vs. STATE OF MAHARASHTRA
November 7, 2014
ROLTA INDIA LTD Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION
August 27, 2014
ROQUE CARDOZO Vs. CAETANO ESTEIBEIRO
October 1, 2014
ROSARINHO D'COSTA Vs. A.B. MENEZES
January 23, 2014
ROSHANBI RASOOL TAMBOLI Vs. RAJENDRA
January 21, 2014
ROSMERTA TECHNOLOGIES LTD Vs. STATE OF GOA
August 5, 2014
ROYAL POWER TURNKEY IMPLEMENTS PVT. LTD. Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION
April 29, 2014
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. HANAMAVA YAMANAPPA JEDI
May 7, 2014
ROYAL WESTERN INDIA TURF CLUB LTD. Vs. COMMISSIONER OF SERVICE TAX
June 13, 2014
RUBINA ZAHIR ANSARI Vs. SHARIF ALTAF FURNITUREWALA
February 7, 2014
RUBINA ZAHIR ANSARI Vs. SHARIF ALTAF FURNITUREWALA
March 19, 2014
RUKHMABAI Vs. SAMADHAN
February 4, 2014
RUKHMINIBAI PRATISTHAN Vs. RAVINDRA
February 26, 2014
RUKSANA Vs. AZMAT KHAN
February 20, 2014
RUPESH LAHUJI NITNAWARE Vs. STATE OF MAHARASHTRA
October 28, 2014
RUPESH RASHMIKANT SHAH Vs. ELEGANT INDUSTRIES PVT. LTD.
November 21, 2014
RUPO THANU BHOMKAR Vs. SAZU BONDU BHOMKAR
January 31, 2014
RUSHAB SHIP INTERNATIONAL LLC Vs. BUNKERS ONBOARD
June 9, 2014
RUSTAM Vs. STATE OF MAHARASHTRA
October 8, 2014
RYAN MANUEL BRAGANZA Vs. STATE OF GOA
April 9, 2014
S MANGALA Vs. AIRPORTS AUTHORITY OF INDIA
August 26, 2014
S.J. KAMBLE Vs. THE NEW INDIA ASSURANCE CO. LTD.
December 16, 2014
SAB MILLER INDIA LTD. Vs. M.P. BEER PRODUCTS PVT. LTD.
February 13, 2014
SABESTIAN Vs. COMMISSIONER OF POLICE
March 25, 2014
SABINO TOLENTINO FERNANDES Vs. ROHIDAS N. NAIK
April 2, 2014
SABINO TOLENTINO FERNANDES Vs. ROHIDAS N NAIK
April 24, 2014
SABMILLER INDIA LTD Vs. FORTUNE ALCOBREW PVT. LTD.
January 13, 2014
SABMILLER INDIA LTD. Vs. JAGPIN BREWERIES LTD.
February 6, 2014
SACHIN Vs. THE STATE OF MAHARASHTRA
June 25, 2014
SACHIN Vs. PRASHANT BABARAO NAGPURE
February 17, 2014
SACHIN Vs. SAU. SUSHMA
May 6, 2014
SACHIN Vs. STATE OF MAHARASHTRA
February 24, 2014
SACHIN ASHOK KHARE Vs. THE STATE OF MAHARASHTRA
October 8, 2014
SACHIN BANSILAL GHAIWAL Vs. STATE OF MAHARASHTRA
July 16, 2014
SACHIN BHASKARRAO BOBDE Vs. STATE OF MAHARASHTRA
January 22, 2014
SACHIN BHIMRAO SURYAWANSHI Vs. THE STATE OF MAHARASHTRA
December 4, 2014
SACHIN JAMANAPRASAD MISHRA Vs. STATE OF MAHARASHTRA
June 16, 2014
SACHIN JOSHI Vs. COMMISSIONER OF INCOME TAX
March 14, 2014
SACHIN RAMCHANDRA ARWADE Vs. STATE OF MAHARASHTRA
June 24, 2014
SACHIN SHIVAJI BORKAR Vs. STATE OF MAHARASHTRA
June 11, 2014
SADANAND GARAGE Vs. STATE OF MAHARASHTRA
July 4, 2014
SADANAND MADHUKAR INGLE Vs. MAHARASHTRA MEDICAL COUNCIL
March 19, 2014
SADANAND VISHNU SHIRGAONKAR Vs. MARIA MANUELA BARRETO
May 2, 2014
SADASHIV SIDRAMAPPA BOKAVATHE Vs. ADVAPPA TUKARAM BHANDARE & GAVANDI
September 16, 2014
SADASHIVRAO MANDALIK KAGAL TALUKA SAHAKARI SAKHAR KARKHANA LIMITED Vs. COMMISSIONER OF SUGAR
December 5, 2014
SADHASHIV Vs. MAHADEO KRISHNA WARKE
June 26, 2014
SADHNA NITRO CHEM LTD. Vs. A.B. KOLI
September 17, 2014
SAGAR BALWANT PATIL Vs. STATE OF MAHARASHTRA
February 21, 2014
SAGAR CONSTRUCTION COMPANY Vs. MANOHARLAL KISHORILAL GUPTA
October 31, 2014
SAGAR DATTATRAYA SAKHARE Vs. SANJAY WAMAN SATHE
June 26, 2014
SAHADEO SADASHIV NAIK Vs. THE STATE OF MAHARASHTRA
November 21, 2014
SAHEBRAO Vs. SARJERAO
May 2, 2014
SAHEBRAO Vs. STATE OF MAHARASHTRA
January 20, 2014
SAHEBRAO BHAGATRAM WAGHMARE AND ORS. Vs. THE STATE OF MAHARASHTRA
November 13, 2014
SAHEBRAO LUKDU JADHAV Vs. STATE OF MAHARASHTRA
January 18, 2014
SAHEBRAO VITHOBA PAWAR Vs. MUNICIPAL COMMISSIONER
December 2, 2014
SAHIVANAGOUDA H. PATIL Vs. UNION OF INDIA
May 7, 2014
SAHYADRI MADHYAWARTI SAHAKARI Vs. STATE OF MAHARASHTRA
August 22, 2014
SAI BABA MUNICIPAL MARKET Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
September 18, 2014
SAILAM B V B A Vs. HELIOS JEWELLERY PVT LTD
March 6, 2014
SAINATH AMONKAR Vs. RAVINDRA K. AMONKAR
September 11, 2014
SAINATH VASSANT NAIK GAONKAR Vs. K.K. DANIEL
January 31, 2014
SAJ ENTERPRISES Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
February 11, 2014
SAJI AND ORS. Vs. STATE OF MAHARASHTRA
November 27, 2014
SAJID IQBAL SHAIKH Vs. THE STATE OF MAHARASHTRA
March 14, 2014
SAKHARAM SHANKAR GARJE Vs. STATE OF MAHARASHTRA
February 7, 2014
SAKHARBAI HARIBHAU SHELKE Vs. SUB DIVISIONAL OFFICER
April 25, 2014
SAKIL AZIM SHAIKH Vs. STATE OF MAHARASHTRA
July 25, 2014
SALECHA EXPORTS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (ADJUDICATION)
May 2, 2014
SALGAOCAR MINING INDUSTRIES LTD. Vs. ROGUVIR RAJARAM PAIGANKAR
July 23, 2014
SALIL DINKARRAI GANDHI Vs. OSMANABAD DISTRICT CENTRAL CO-OPERATIVE BANK LTD.
May 6, 2014
SALMAN @ BABA S/O HARUN KHAN Vs. STATE OF MAHARASHTRA
February 25, 2014
SALMAN SUFIYAN SHAIKH Vs. STATE OF MAHARASHTRA
June 9, 2014
SAMADHAN Vs. THE STATE OF MAHARASHTRA
July 1, 2014
SAMAR VIJAYKUMAR PUPALA Vs. SHALINI PRATAP HAMBIR
July 31, 2014
SAMARTH SAHAKARI SAKHAR KARKHANA LTD. Vs. GOVIND
March 14, 2014
SAMBHAJI SAVKAR JADHAV Vs. INSURANCE REGULATORY & DEVELOPMENT AUTHORITY
August 14, 2014
SAMBHAJI SAVKAR JADHAV Vs. BANK OF INDIA & ORS
August 14, 2014
SAMEER SUDHIR JOSHI Vs. STATE OF MAHARASHTRA
December 22, 2014
SAMPARK INDUSTRIES LTD. Vs. UNION OF INDIA
December 22, 2014
SAMPAT Vs. RESHAMBI
June 12, 2014
SAMPATRAO Vs. SHAMRAO
November 14, 2014
SANDEEP GANAPATI KARMALI Vs. AJAY SHIVAJI FATTO DESSAI
April 8, 2014
SANDEEP INDERCHAND GANDHI Vs. THE STATE OF MAHARASHTRA
December 12, 2014
SANDEEP SHARADCHANDRA THAKUR Vs. STATE OF MAHARASHTRA
September 9, 2014
SANDEEP SHIVAJI MHATRE Vs. STATE OF MAHARASHTRA
April 23, 2014
SANDEEP SINGH BHARADWAJ Vs. TOWER CAPITAL & SECURITIES PVT. LTD.
February 12, 2014
SANDESH SUBHASH KADAV Vs. CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD
September 5, 2014
SANDHYA HEMANT SALUNKE Vs. STATE OF MAHARASHTRA
April 2, 2014
SANDIP SAHADEV KAMBLE Vs. STATE OF MAHARASHTRA
October 8, 2014
SANDIP SHANKARLAL KEDIA Vs. STATE OF MAHARASHTRA
September 4, 2014
SANDVIK ASIA LTD. Vs. COMMISSIONER OF INCOME TAX
July 31, 2014
SANDVIK ASIA PVT LTD Vs. UNION OF INDIA
September 1, 2014
SANGAPPA VIRAPPA TENGINAKAI Vs. THE STATE OF GOA
December 4, 2014
SANGEETA PRASHANT KHOPKAR Vs. PRASHANT MOHAN KHOPKAR
September 15, 2014
SANGITA C. THAKUR Vs. DNYANSAGAR EDUCATION SOCIETY
November 27, 2014
SANGITABAI Vs. SANDIP
July 31, 2014
SANGLI MIRAJ KUPWAD CITIES MUNICIPAL CORPORATION Vs. KISAN BHAU SATWEKAR
August 13, 2014
SANGRAMSINGH PREMSINGH THAKUR Vs. SARLABAI
July 10, 2014
SANJ DAILY LOKOPCHAR Vs. GOKULCHAND GOVINDLAL SANANDA
October 10, 2014
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March 3, 2014
SANJAY Vs. RAHATA VIVIDH KARYAKARI SOCIETY LTD.
May 7, 2014
SANJAY Vs. STATE OF MAHARASHTRA
October 8, 2014
SANJAY Vs. STATE OF MAHARASHTRA
April 2, 2014
SANJAY BABASAHEB DESHMUKH Vs. STATE OF MAHARASHTRA
April 29, 2014
SANJAY BABURAO INGALE Vs. BHAGWAT LAHANU SATAV
April 16, 2014
SANJAY GULABRAO TAWARE Vs. SONALI SANJAY TAWARE AND ORS.
September 16, 2014
SANJAY HARI PHONDAKE Vs. STATE OF MAHARASHTRA
July 28, 2014
SANJAY KUMAR K. SHINDE Vs. THE STATE OF MAHARASHTRA
December 10, 2014
SANJAY KUMAR SURVE AND ORS Vs. STATE OF MAHARASHTRA AND ORS
November 21, 2014
SANJAY LAKHE PATIL Vs. HARIBHAU BAGADE
December 4, 2014
SANJAY MADANCHAND KASHYAP Vs. MOOLCHAND SAHEBLAL KASHYAP
July 8, 2014
SANJAY MISHRIMAL PUNAMIYA Vs. SANJAY MISHRIMAL PUNAMIYA
June 23, 2014
SANJAY MURLIDHAR CHAUGULE Vs. STATE OF MAHARASHTRA
August 5, 2014
SANJAY PRABHAKAR BHOSALE Vs. THE ADDITIONAL COMMISSIONER
October 29, 2014
SANJAY PRALHAD PARDESHI Vs. STATE OF MAHARASHTRA
February 18, 2014
SANJAY RAMCHANDRA SHRIKANDE Vs. STATE OF MAHARASHTRA
September 19, 2014
SANJAY RAMESH GHODAKE Vs. STATE OF MAHARASHTRA
February 12, 2014
SANJAY S/O KANTILAL CHAVAN Vs. STATE OF MAHARASHTRA
September 25, 2014
SANJAY SANTAM Vs. STATE OF MAHARASHTRA
April 8, 2014
SANJAY SHANKAR SHAHU Vs. THE STATE OF MAHARASHTRA
November 7, 2014
SANJAY SHIVAJI DHAPSE Vs. THE STATE OF MAHARASHTRA
July 3, 2014
SANJAY SON OF BALDEO RAMTEKE Vs. STATE OF MAHARASHTRA
December 22, 2014
SANJAY SUBBARAO KHADE Vs. THE STATE OF MAHARASHTRA
November 13, 2014
SANJAY SUGANCHAND KASLIWAL Vs. JUGALKISHOR CHHAGANLAL TAPADIA
May 9, 2014
SANJAY SUGANCHAND KASLIWAL Vs. JUGALKISHOR CHHAGANLAL TAPADIA
April 9, 2014
SANJAY SUGANCHAND KASLIWAL Vs. JUGALKISHOR CHHAGANLAL TAPADIA AND ORS.
November 25, 2014
SANJAY TARAKUMAR TIBDIWALA Vs. JAWED
March 14, 2014
SANJAY WAMANRAO BODKE Vs. PADMINI NANDKUMAR NAIR
September 23, 2014
SANJEET SHUKLA Vs. STATE OF MAHARASHTRA
November 14, 2014
SANJEEVAN GRAMIN VAIDYAKIYA & SAMAJIK SAHAYATA PRATISHTHAN Vs. UNIVERSITY OF MUMBAI
June 2, 2014
SANJEEVKUMAR HARAKCHAND KANKARIYA Vs. UNION OFINDIA
October 1, 2014
SANTOSH Vs. STATE OF MAHARASHTRA
July 24, 2014
SANTOSH NAIK Vs. SUNANDA SAJJAN MADKAIKAR
November 21, 2014
SANTOSH POPAT CHAVAN Vs. SULOCHANA RAJIV
December 12, 2014
SANTOSH PRAKASH JADHAO Vs. THE STATE OF MAHARASHTRA
February 9, 2014
SANTOSH PRAKASH JADHAO Vs. STATE OF MAHARASHTRA
July 9, 2014
SANTOSH S/O KERNATH KUMBHAR Vs. STATE OF MAHARASHTRA
May 3, 2014
SANTOSH SAJO MALIK Vs. PRAKASH MAHADEV MALIK
April 3, 2014
SAO JOSE DE AREAL VILLAGERS UNION Vs. STATE OF GOA
March 6, 2014
SAQUIB ABDUL HAMID NACHAN Vs. STATE OF MAHARASHTRA
July 31, 2014
SARASWATI SURYAJI MAMLEKAR Vs. SURYAJI SHANKAR MAMLEKAR
April 2, 2014
SARASWATIBAI Vs. LILA
March 4, 2014
SARASWATIBAI Vs. PRATIBHATAI
September 19, 2014
SARDAR SHIKSHAN SANSTHA Vs. NISAR AHMED MOHAMMAD ZAHUR
September 9, 2014
SARIKA Vs. KUSUMLATA
April 25, 2014
SARIKA NARENDRA BHISE Vs. THE STATE OF MAHARASHTRA AND ORS.
July 14, 2014
SARLA PERFORMANCE FIBERS LTD. Vs. C. (ADJUDICATION), C.E.
August 11, 2014
SARPHRAZ @ FARUKH ABDUL HAMID SHAIKH Vs. STATE OF MAHARASHTRA
October 28, 2014
SARUBAI Vs. SURENDRASING
July 7, 2014
SARVA SHRAMIK SANGH Vs. SWAN MILLS LTD
June 26, 2014
SARVJEET CHHOTELAL TIWARI Vs. UNION OF INDIA
August 1, 2014
SASMITA INVESTMENTS LTD. Vs. APPROPRIATE AUTHORITY
April 7, 2014
SATCHIT DATTA CHARI Vs. CHIEF OFFICER
January 29, 2014
SATCHITANAND LAXIMAN KANTAK Vs. DEPUTY COLLECTOR / S.D.O. / L.A.O.
January 28, 2014
SATELITE DEVELOPERS LTD. AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
November 26, 2014
SATELLITE DEVELOPERS LTD Vs. SUMERMAL M BAFNA
July 31, 2014
SATISH Vs. THE UNION OF INDIA
October 8, 2014
SATISH Vs. THE STATE OF MAHARASHTRA
November 18, 2014
SATISH D. DAREKAR Vs. PIMPRI CHINCHWAD MUNICIPAL CORPORATION
February 20, 2014
SATISH DHANAJI PAWAR DIRECTOR OF PUBLIC HEALTH Vs. MOHAN APPARAO JADHAV
August 1, 2014
SATISH K. RAKA Vs. STATE OF MAHARASHTRA
June 20, 2014
SATISH MENON Vs. MISS PURVEE AND STATE OF MAHARASHTRA, THROUGH P.S.O. NANDANVAN, NAGPUR
August 11, 2014
SATISH MENON Vs. MISS PURVEE
February 27, 2014
SATISH SAGUN KORGAONKAR Vs. STATE OF MAHARASHTRA
April 21, 2014
SATISH VASANT SALVI Vs. STATE OF MAHARASHTRA AND ORS.
June 9, 2014
SATISH VIJAYAN MENON Vs. PURVEE HASMUKHBHAI PAREKH
February 27, 2014
SATRUJIT Vs. STATE OF MAHARASHTRA
January 6, 2014
SATYABHASH YESHWANT SALGAONKAR Vs. RAVINDRA MADHUKAR SAWANT
December 2, 2014
SATYAM RAMCHANDRA FULORE Vs. THE STATE OF MAHARASHTRA
September 30, 2014
SATYANARAYAN RAMAIYYA MADDIWAR Vs. SHANKARRAO RAMAIYYA MADDIWAR
March 18, 2014
SATYAWAN AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
June 10, 2014
SAU VAISHALI BALASAHEB CHAVAN Vs. ADDITIONAL COLLECTOR, AMBAJOGAI
November 25, 2014
SAU. LEELABAI SURESHRAO BAWANE Vs. THE STATE OF MAHARASHTRA
December 12, 2014
SAU. MUKTABAI BHAKTADAS ROHANKAR Vs. KESHAV KISAN DHANDRE
April 9, 2014
SAU. NIRMALA Vs. STATE OF MAHARASHTRA
May 9, 2014
SAU. PRAMILA Vs. BANDU
August 5, 2014
SAU. REKHABAI VASANTA MOHURLE Vs. THE STATE OF MAHARASHTRA
June 12, 2014
SAU. SANDHYA CHANDRASHEKHAR LOKHANDE Vs. STATE OF MAHARASHTRA
January 28, 2014
SAU. YOJNA BHARAT MALI Vs. THE STATE OF MAHARASHTRA
December 22, 2014
SAVALERAM BHAURAO WAGHADKAR Vs. STATE OF MAHARASHTRA
July 23, 2014
SAVIO TORCATO PEREIRA Vs. STATE OF GOA
January 13, 2014
SAVITA BHAGWANTRAO PATIL Vs. SHYAM PUKHRAJ ASOPA
April 24, 2014
SAVITA NAMDEV DETHE Vs. STATE OF MAHARASHTRA
June 25, 2014
SAVITA TINA CARDAZOE CAIADO Vs. MARIA SYLVIA CARDOZOE FERNANDES
August 1, 2014
SAVITRIBAI Vs. KRISHNAKUMARI
July 11, 2014
SAVITRIBAI NARSAYYA GUDDAPA Vs. STATE OF MAHARASHTRA
May 9, 2014
SAVITRIBAI NARSAYYA GUDDAPA Vs. STATE OF MAHARASHTRA, THROUGH ITS PRINCIPAL SECRETARY, FINANCE DEPARTMENT
April 9, 2014
SAWANT CONSTRUCTIONS Vs. GURUCHHAYA CO OPERATIVE HOUSING SOCIETY LTD
February 5, 2014
SAYED MUSTAQ ALI Vs. ASSISTANT CONSERVATOR OF FORESTS AND ORS.
July 31, 2014
SAYED NASER KADRI MOIUDDIN Vs. MAHARASHTRA WAKF BOARD
February 25, 2014
SAYEEDA GULAMRASUL SAYED Vs. STATE OF MAHARASHTRA
December 18, 2014
SAYYED KHALIL Vs. STATE OF MAHARASHTRA
July 7, 2014
SAYYED SULTAN Vs. STATE OF MAHARASHTRA
April 2, 2014
SBICAP TRUSTEE COMPANY LIMITED Vs. UNITED SPIRITS LIMITED
July 18, 2014
SD. MUSA SD. AMIR Vs. THE STATE OF MAHARASHTRA
July 10, 2014
SEA GREEN CO-OPERATIVE HOUSING SOCIETY LTD. Vs. UNION OF INDIA
September 3, 2014
SEAL JET INDIA PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 21, 2014
SEBASTIAO FERNANDES Vs. CHANDAR BARKELO FADTE
January 9, 2014
SEBASTIAO LUCAS Vs. PAULINO FERNANDES
July 2, 2014
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. ARUN KUMAR AGRAWAL AND ANR.
December 26, 2014
SEDCO FOREX INTERNATIONAL DRILLING INC. Vs. UNION OF INDIA
February 5, 2014
SEEMA NEE ANKITA HITESH BARDIA Vs. STATE OF MAHARASHTRA
July 21, 2014
SEVERN TRENT WATER PURIFICATION INC. Vs. CAPITAL CONTROLS INDIA PRIVATE LIMITED
December 18, 2014
SHABA LOKMU VELIP Vs. SHABA KRISHNA DESSAI
August 8, 2014
SHABU RAMCHANDRA LOTLIKAR Vs. TULSIDAS SHABU LOTLIKAR
August 5, 2014
SHAFI BALA RAIS Vs. STATE OF MAHARASHTRA
March 24, 2014
SHAFIQUE Vs. THE STATE OF MAHARASHTRA
October 29, 2014
SHAH INVESTMENTS, FINANCIALS, DEVELOPMENTS & CONSULTANTS PVT. LTD. Vs. THE STATE OF MAHARASHTRA
October 14, 2014
SHAH VAJEDA BANO BASHIR SHAH Vs. STATE OF MAHARASHTRA
October 27, 2014
SHAHANA Vs. SURESHSINGH THAKUR GAJRAJSINGH THAKUR
December 4, 2014
SHAHANA WD/O SK UMAR FAROOQ SHAIKH Vs. SURESHSINGH THAKUR GAJRAJSINGH THAKUR
November 20, 2014
SHAHEJAD UMAR SHAIKH Vs. STATE OF MAHARASHTRA
February 28, 2014
SHAHID JAVED MANIYAR Vs. SAGIR MUNIRKHAN SARGUROH
August 13, 2014
SHAHNAWAJ KHAN Vs. STATE OF MAHARASHTRA
January 9, 2014
SHAHURAO BHAUSAHEB SALVE Vs. SHANTILAL MANGA CHAUDHARI
September 26, 2014
SHAHVAJEDA BANO BASHIR SHAH Vs. THE STATE OFMAHARASHTRA
October 27, 2014
SHAIKH ASIF ISMAIL Vs. STATE OF MAHARASHTRA
July 10, 2014
SHAIKH GOUS KURSHID AHMED Vs. STATE OF MAHARASHTRA
January 30, 2014
SHAIKH HAMID Vs. STATE OF MAHARASHTRA
April 25, 2014
SHAIKH HIDAYAT Vs. MARIA ELVINA DAS NEVESFEREIRA TRINDADE
June 27, 2014
SHAIKH IBRAHIM SHAIKH USMAN Vs. STATE OF MAHARASHTRA
June 19, 2014
SHAIKH KHALED S/O SHAIKH QUADAR Vs. STATE OF MAHARASHTRA
February 28, 2014
SHAIKH MAHEBOOB Vs. THE STATE OF MAHARASHTRA
September 26, 2014
SHAIKH MAHEMOOD SK. OSMAN Vs. STATE OF MAHARASHTRA
March 19, 2014
SHAIKH MAHEMOOD SK. OSMAN Vs. STATE OF MAHARASHTRA
March 25, 2014
SHAIKH MOHAMMED AZAM Vs. COMMISSIONER OF CUSTOMS
April 4, 2014
SHAIKH MUJEEB Vs. STATE OF MAHARASHTRA
August 21, 2014
SHAIKH RAFEEQ SHAIKH RASHID Vs. THE STATE OF MAHARASHTRA AND ORS.
November 21, 2014
SHAIKH RAFIQ ABDUL GAFOOR SHAIKH Vs. STATE OF MAHARASHTRA
February 21, 2014
SHAIKH SHAIFQUE Vs. MOHAMMED IBRAHIM MOH. YASIN
February 5, 2014
SHAIKH SHAKIL Vs. STATE OF MAHARASHTRA
February 10, 2014
SHAIKH WAJID ABDUL GANI Vs. STATE OF MAHARASHTRA
August 5, 2014
SHAILA S. PATHAK Vs. OBEROI CONSTRUCTIONS LTD.
June 4, 2014
SHAILAJA SUNIL KOPLE Vs. STATE OF MAHARASHTRA
January 8, 2014
SHAILESH KOTHAWALE Vs. STATE OF GOA
June 30, 2014
SHAILESH RAMANLAL MAHIMTURA Vs. STATE OF MAHARASHTRA
September 12, 2014
SHAILESH VOLVOIKAR Vs. STATE
March 6, 2014
SHAKEEL NOORANI Vs. SANJAY DUTT
April 7, 2014
SHAKIL KHAN YASIN KHAN Vs. STATE OF MAHARASHTRA
January 9, 2014
SHAKUNTALA Vs. CHANDRABHAN
March 6, 2014
SHAKUNTALA SUNDER SHETTY Vs. STATE OF MAHARASHTRA
September 18, 2014
SHALIGRAM Vs. THE STATE OF MAHARASHTRA
November 20, 2014
SHALIK Vs. THE STATE OF MAHARASHTRA
July 8, 2014
SHALIK Vs. STATE OF MAHARASHTRA
September 30, 2014
SHALIK MARUTI KOWE Vs. STATE OF MAHARASHTRA
April 8, 2014
SHALIMAR TRANSPORT AND CARTING CONTRACTOR Vs. THE STATE OF MAHARASHTRA
December 12, 2014
SHALINIBAI MADHUSUDAN JOSHI Vs. NANA MAROTI PATIL
January 13, 2014
SHALU W/O. DINESH MOTGHARE Vs. STATE OF MAHARASHTRA
October 14, 2014
SHAM Vs. SAU. YOGITA
March 14, 2014
SHAMIN AZAD EDUCATION SOCIETY Vs. PRESIDING OFFICER, SCHOOL TRIBUNAL, AMRAVATI
March 3, 2014
SHAMIN AZAD EDUCATION SOCIETY Vs. PRESIDING OFFICER, SCHOOL TRIBUNAL, AMRAVATI
February 3, 2014
SHAMKALABAI Vs. BHIKAMSING KISHANSING CHOUVAN
March 20, 2014
SHAMRAO Vs. EKNATH
June 11, 2014
SHAMRAO BHIMRAO MHASKE AND ORS. Vs. THE STATE OF MAHARASHTRA
August 25, 2014
SHAMSUNDER S/O HARIBHAU UMREDKAR Vs. UNION OF INDIA
July 8, 2014
SHAMSUNDERSINGH LALSINGH THAKUR Vs. BHALCHANDRA PRABHAKAR WADAI
July 7, 2014
SHANKAR Vs. HARIBHAU
March 10, 2014
SHANKAR GOVINDLAL PATWARI Vs. SANJAY RAMESHWAR SHARMA
March 14, 2014
SHANKAR MASU DOKARE Vs. SHOBHA SUBHASH DOKARE
December 10, 2014
SHANKAR RANUJI KANWADE AND ORS. Vs. BHAUSAHEB DAGADU AMBRE AND ORS.
December 18, 2014
SHANKAR S/O GULABRAO BAISKAR Vs. STATE OF MAHARASHTRA
February 3, 2014
SHANTA BABUSO BHAGAT Vs. CANACONA MUNICIPAL COUNCIL
January 31, 2014
SHANTABAI Vs. VASANT
June 25, 2014
SHANTABAI Vs. NANIBAI
January 29, 2014
SHANTARAM SHANKAR JAMSANDEKAR Vs. STATE OF MAHARASHTRA
October 13, 2014
SHARAD Vs. DEEPAK
January 6, 2014
SHARAD BHASKAR RAJNOR Vs. STATE OF MAHARASHTRA
March 20, 2014
SHARAD KASHIRAM RATHOD @ BABU Vs. THE STATE OF MAHARASHTRA
January 8, 2014
SHARAD SHANKARRAO CHAVAN Vs. STATE OF MAHARASHTRA
November 27, 2014
SHARAD SONU WANI Vs. K.B. @ ANNA HAJARE
August 14, 2014
SHARADA Vs. STATE OF MAHARASHTRA
February 25, 2014
SHARANBASAPPA RACHAPPA KHAMBAD Vs. STATE OF MAHARASHTRA
June 10, 2014
SHARAYU RAMKRISHNA MHATRE Vs. CHANDRAKANT RAMKRISHNA MHATRE
August 1, 2014
SHARDA Vs. KAVI KALIDAS SHIKSHAN SANSTHA
April 21, 2014
SHARDAGAIKWAD Vs. ALLEN GOES
September 25, 2014
SHARDUL SURESH SHROFF Vs. CYRIL SURESH SHROFF
November 18, 2014
SHASHIKANT GANGARAM NARKAR Vs. ADVANCE TRANSFORMERS & EQUIPMENTS PVT. LTD
July 18, 2014
SHASHIL KUMAR SHARMA Vs. STATE OF MAHARASHTRA
January 22, 2014
SHASTRI NAGAR RAHIWASI SRA CHS LTD. Vs. STATE OF MAHARASHTRA
April 7, 2014
SHATRUGHAN DADA KAMBLE ADULT Vs. STATE OF MAHARASHTRA
April 3, 2014
SHAUKAT SHAIKH Vs. THE STATE OF MAHARASHTRA
January 24, 2014
SHCIL SERVICES LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 7, 2014
SHEEBA KURIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 8, 2014
SHEIKH AKRAM AND ORS. Vs. STATE OF MAHARASHTRA
September 30, 2014
SHEIKH ISMAIL SHEIKH KALU Vs. STATE OF MAHARASHTRA
August 14, 2014
SHEIKH SHABBIR Vs. STATE OF MAHARASHTRA
June 19, 2014
SHEIKH YUSUF Vs. HAJI MOHAMMAD JAMIL
April 23, 2014
SHEIKHAH FADIAH SAAD AL-ABDULLAH AL-SABAH Vs. SANJAY MISHRIMAL PUNAMIYA
May 7, 2014
SHEIKHAN FADIAH SAAD AL-ABDUYLLAH AL-SABAH Vs. SANJAY MISHRIMAL PUNAMIYA
June 23, 2014
SHEKHAR PRATAPRAO MATKAR Vs. KISHOR THANSING PAWAR AND ORS.
July 1, 2014
SHELL INDIA MARKETS PVT. LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX LTU
November 18, 2014
SHEMAROO ENTERTAINMENT LTD. Vs. SURYAVEER SINGH BHULLAR
October 10, 2014
SHER SINGH Vs. STATE OF GOA
July 17, 2014
SHERKHAN Vs. THE STATE OF MAHARASHTRA
December 19, 2014
SHESHRAO Vs. ASARAM
February 11, 2014
SHESHRAO Vs. STATE OF MAHARASHTRA
November 18, 2014
SHETKARI SAHAKARI GINNING AND PRESSING SOCIETY LIMITED Vs. MUNICIPAL CORPORATION
June 27, 2014
SHEWANTABAI Vs. PURUSHOTTAM
February 3, 2014
SHIKSHAK SAHAKARI BANK LIMITED Vs. STATE OF MAHARASHTRA
April 7, 2014
SHILPA Vs. THE SUPERINTENDENT OF POLICE
May 7, 2014
SHILPA CO-OPERATIVE HOUSING SOCIETY Vs. JANABAI GULABRAO WANGAL
August 11, 2014
SHIRISH SURESH THATTE Vs. THE STATE OF MAHARASHTRA
November 26, 2014
SHIVAJI Vs. THE STATE OF MAHARASHTRA
June 26, 2014
SHIVAJI Vs. STATE OF MAHARASHTRA
February 26, 2014
SHIVAJI @ SHIVLING NAGENDRA GATADE Vs. STATE OF MAHARASHTRA
August 7, 2014
SHIVAJI EDUCATION SOCIETY Vs. MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES
October 10, 2014
SHIVAJI GANPATRAO HARALE Vs. STATE OF MAHARASHTRA
December 19, 2014
SHIVAJI KERABA METKARI AND ORS. Vs. THE STATE OF MAHARASHTRA
June 17, 2014
SHIVAJI UNIVERSITY TEACHERS ASSOCIATION Vs. STATE OF MAHARASHTRA
October 13, 2014
SHIVASHANKAR SWAMI Vs. THE MUNICIPAL CORPORATION OF GREATER
December 12, 2014
SHIVMURTI Vs. STATE OF MAHARASHTRA
June 10, 2014
SHIVRAJ FINE ART LITHO WORKS Vs. STATE OF MAHARASHTRA
February 26, 2014
SHIVRAJ KUNDLIK UBALE Vs. STATE OF MAHARASHRA
August 7, 2014
SHIVSING Vs. THE STATE OF MAHARASHTRA
October 7, 2014
SHOBHA DIPAK BEHDE Vs. UMAKANT REVA FEGADE
May 9, 2014
SHOBHABAI Vs. KUNDLIK
February 21, 2014
SHOBHAGMAL BANKATLAL MALOO Vs. STATE OF MAHARASHTRA
December 22, 2014
SHOBHANA KANHYASING TEHRA Vs. STATE OF MAHARASHTRA AND ORS.
December 11, 2014
SHOPPERS STOP LIMITED Vs. COMMISSIONER
January 29, 2014
SHRADDHA SHARMA Vs. CULTURE MACHINE MEDIA PVT LTD
November 25, 2014
SHRADDHA VINOD DEO Vs. STATE OF MAHARASHTRA
October 8, 2014
SHRADHA SHIPPING CO. PVT. LTD. Vs. ADHITHRI TRADING COMPANY
November 25, 2014
SHRAVAN LIMBAJI LOKHANDE Vs. STATE OF MAHARASHTRA
April 15, 2014
SHREE BALAJI ENTERPRISES Vs. BHAGYASHRI ENTERPRISES
July 3, 2014
SHREE RAM MILLS LIMITED Vs. RASHTRIYA MILL MAZDOOR SANGH
June 27, 2014
SHREENATH MOTORS PVT. LTD. Vs. COMMISSIONER OF INCOME TAX-V
July 3, 2014
SHREEPRAKASH RAMGANESH DUBE Vs. STATE OF MAHARASHTRA
February 24, 2014
SHRENIK JAYANTILAL JAIN Vs. STATE OF MAHARASHTRA
May 8, 2014
SHRENIK JAYANTILAL JAIN Vs. NEENA SHRENIK JAIN
May 8, 2014
SHRI AMBAY FORGING PVT LTD Vs. CHIEF ELECTRICAL ENGINEER
September 18, 2014
SHRI JANJAGRITI SHIKSHAN PRASARAK MANDAL AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
July 31, 2014
SHRI MANOHAR S/O NAGORAO DUMBHARE, AGED ABOUT 52 YEARS, OCCUPATION Vs. STATE OF MAHARASHTRA, REVENUE AND FOREST DEPARTMENT, MANTRALAYA, BOMBAY
August 21, 2014
SHRIHARI VIDHYADHAR UPADHYE AND ORS. Vs. PRASHANT VIDHYADHAR UPADHYE AND ORS.
December 9, 2014
SHRIKANT Vs. STATE OF MAHARASHTRA
July 16, 2014
SHRIKANT PURSHOTTAMPARANJAPE Vs. STATE OF MAHARASHTRA
September 30, 2014
SHRIKRUSHNA NARAYAN TUPKARI Vs. MAHADEO
February 27, 2014
SHRIKRUSHNA SAMADHAN RAJAS Vs. STATE OF MAHARASHTRA
February 17, 2014
SHRIMANT PUNDALIK DUDHAL Vs. STATE OF MAHARASHTRA
August 4, 2014
SHRIMATI SHRIRANG NAIK Vs. VIJAYKANT SONU NAIK
April 15, 2014
SHRINIVAS GURAMKONDU Vs. STATE OF GOA
November 17, 2014
SHRINIWAS MACHINE CRAFT PVT LTD Vs. INCOME TAX SETTLEMENT COMMISSION
January 17, 2014
SHRIPAD Vs. STATE OF MAHARASHTRA
April 22, 2014
SHRIPAD GAWAS Vs. STATE OF GOA
August 1, 2014
SHRIPAD GAWAS Vs. STATE OF GOA
October 1, 2014
SHRIPAD JANARDAN PHADKE Vs. STATE OF MAHARASHTRA
February 18, 2014
SHRIPAD KULKARNI Vs. STATE OF GOA
February 20, 2014
SHRIRAM Vs. THE STATE OF MAHARASHTRA
March 4, 2014
SHRIRAM Vs. STATE OF MAHARASHTRA
July 28, 2014
SHRIRAM DATTARAO CHAUDHARI Vs. MADHAODAS
February 26, 2014
SHRIRAM EDUCATION SOCIETY Vs. NAGPUR IMPROVEMENT TRUST
July 7, 2014
SHRIRAM SATWAJI JADHAV Vs. THE STATE OF MAHARASHTRA
June 26, 2014
SHRIRAMPUR EDUCATION SOCIETY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
March 25, 2014
SHRIRANG Vs. STATE OF MAHARASHTRA
July 8, 2014
SHRIRANG Vs. STATE OF MAHARASHTRA
April 21, 2014
SHRIRANG NAMDEO CHANDANSHIVE Vs. THE STATE OF MAHARASHTRA
December 5, 2014
SHRIVALLABH Vs. IBRAHIMKHAN
October 10, 2014
SHUBANGI APA DHURI Vs. SHARAYU MANOHAR KOLGAOKAR
February 21, 2014
SHUBHADA MOTWANI Vs. STATE OF MAHARASHTRA
June 12, 2014
SHUSHMA C. HEDE Vs. POLICE INSPECTOR, PONDA POLICE STATION
March 26, 2014
SHYAM JANARDAN CHAOUDARY Vs. ASHA RAMDAS KATKAR
June 30, 2014
SHYAM SUNDER PHOOLCHAND AGRAWAL Vs. THE STATE OF MAHARASHTRA
November 21, 2014
SHYAMA TUKARAM SAHARE Vs. STATE OF MAHARASHTRA
July 18, 2014
SHYAMBAHADUR PURSHOTTAM SHARMA Vs. SUDHAKAR NARSHU POOJARY
August 23, 2014
SICOM LTD. Vs. INDRAJEET ARYA AND ORS.
November 14, 2014
SIDDHARTH Vs. STATE OF MAHARASHTRA AND ORS.
March 25, 2014
SIDDHI REAL ESTATE DEVELOPERS Vs. METRO CASH AND CARRY
June 12, 2014
SIDHARTH NAIK Vs. STATE OF GOA
June 13, 2014
SIDHARTH NARAYAN Vs. FLUIDMAC
September 25, 2014
SIKANDAR Vs. STATE OF MAHARASHTRA
June 19, 2014
SIKANDAR AXAMANI Vs. STATE OF GOA
March 5, 2014
SIKANDAR HUSSEN PATHAN Vs. STATE OF MAHARASHTRA
July 10, 2014
SILVESTER D SOUZA Vs. THE STATE OF GOA
November 5, 2014
SILVESTRE D SOUZA Vs. STATE OF GOA
April 22, 2014
SIMAO CARDOZO Vs. NATIONAL INSURANCE COMPANY LTD.
May 6, 2014
SIMON LAXIMON GOPI AND ORS. Vs. PASKIN FERNANDES AND ORS.
April 28, 2014
SINHGAD TECHNICAL EDUCATION SOCIETY Vs. MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES
January 10, 2014
SIRSAT LODGE Vs. MASHNU GAWADE
April 24, 2014
SITARAM BHAGAJI UNAWANE Vs. PRADNYA VIKRAM VAIDYA
September 1, 2014
SITARAM NANA SARVADE Vs. STATE OF MAHARASHTRA
August 20, 2014
SITARAM S/O GOBA @ GOBARYA CHAVAN Vs. SOW KAVERIBAI @ KALAWATIBAI
December 23, 2014
SJJ MARINE PTE LTD Vs. SJJ MARINE PTE LTD VS PISCES EXIM
August 11, 2014
SJJ MARINE PTE LTD. Vs. PISCES EXIM (INDIA) PVT. LTD.
April 2, 2014
SKS LOGISTICS LTD. Vs. FAIRMACS SHIPPING AND TRANSPORT SERVICES PVT. LTD.
March 12, 2014
SKYPAK SERVICE SPECIALISTS. LTD. MUMBAI Vs. ATUL DEWOO PARAB
May 7, 2014
SLUM REHABILITATION AUTHORITY Vs. DEPUTY DIRECTOR OF INCOME TAX (EXEMPTION) AND ORS.
October 29, 2014
SMITA Vs. THE STATE OF MAHARASHTRA AND ORS.
November 5, 2014
SMITA CONDUCTORS LTD. Vs. THE STATE OF MAHARASHTRA
December 16, 2014
SMITA SURYAKANT ASHTEKAR @ SMITA DEEPAK KUMBHARE Vs. STATE OF MAHARASHTRA
April 29, 2014
SMT. KUNDA AND ORS. Vs. HARIBHAU
March 3, 2014
SOCIAL AND CULTURAL ASSOCIATION Vs. STATE OF MAHARASHTRA
February 14, 2014
SOFIA COUTINHO E PAES Vs. HONOURABLE MINISTER FOR MUNICIPALITY, GOVERNMENT OF GOA
December 4, 2014
SOFT-TOUCH COMPUTER Vs. STATE OF MAHARASHTRA
April 22, 2014
SOHAIL AZAM Vs. MOHAMMED ATIQ-UR-REHMAN
February 17, 2014
SOHAN Vs. STATE OF MAHARASHTRA
September 9, 2014
SOIRU KESHAV POROB SAWKAR Vs. NAVDURGA DEVASTHAN BORIM
January 17, 2014
SOLAPUR UNIVERSITY Vs. RADHIKA NADHUKAR YELE
August 1, 2014
SOMASKANDARAJA VASANTHAN Vs. UNION OF INDIA AND ORS.
December 1, 2014
SOMNATH VITHOBA MANE Vs. STATE OF MAHARASHTRA
January 21, 2014
SONABAI ANKUSH SHIRSAT Vs. THE STATE OF MAHARASHTRA
July 17, 2014
SONALI ALFRED JADHAV Vs. STATE OF MAHARASHTRA
March 12, 2014
SONIA KUNWAR SINGH BEDI Vs. KUNWAR SINGH BEDI
December 17, 2014
SONIA RAMAN SABHARWAL Vs. ASHOK ROCHIRAM ASRANI
November 26, 2014
SONU NIGAM Vs. AMRIK SINGH
April 26, 2014
SONYA CHIKHALIKAR Vs. ANITA FERNANDES
October 30, 2014
SOPAN KAMAJI GAWALI Vs. GAYABAI
November 7, 2014
SOPANRAO Vs. STATE OF MAHARASHTRA
July 10, 2014
SOU. BISMILLA ISMAIL MULANI Vs. STATE OF MAHARASHTRA
June 11, 2014
SOU. PARVATIBAI Vs. BABURAO GANU KANADE
June 19, 2014
SOU. SUSHILA Vs. BHAGYALAXMI NAGARI SAHAKARI PAT SANSTHA MARYADIT
May 6, 2014
SOUDAGAR JYOTIRAM PATIL AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
September 4, 2014
SOW SUMANBAI RAMESH GARJE Vs. RAMESH DAGADU GARJE
June 19, 2014
SOW. DEVAKIBAI Vs. STATE OF MAHARASHTRA
July 24, 2014
SOWMIYA ENTERPRISES Vs. MINERAL EXPLORATION CORPORATION LTD.
October 7, 2014
SPANCO LTD. Vs. DEWAN HOUSING FINANCE CORPORATION
February 4, 2014
SPECIAL LAND ACQUISITION Vs. SILVIA COUTINHO
June 20, 2014
SPECIAL LAND ACQUISITION (MPT) Vs. COMMUNIDADE OF CHICALIM
December 18, 2014
SPECIAL LAND ACQUISITION OFFICER Vs. PRABHAKAR G.N. GAUNKAR
December 2, 2014
SPECIAL LAND ACQUISITION OFFICER Vs. LAWRENCE CAETANO VICENTE GOMES
August 8, 2014
SPECIAL LAND ACQUISITION OFFICER Vs. CHANDRAKANT RAMA MORAJKAR
February 20, 2014
SPECIAL RECOVERY OFFICER Vs. SUHAS BALKRISHNA SHETE
April 15, 2014
SRL LIMITED Vs. TECHTREK INDIA LIMITED
February 3, 2014
STAR INDIA PRIVATE LTD. Vs. A.K. & I ADVERTISING PVT. LTD.
April 17, 2014
STARWOOD CAPITAL INDIA ADVISORS PRIVATE LIMITED Vs. STATE
May 9, 2014
STATE Vs. VINOD SHARMA
March 25, 2014
STATE Vs. MUKTANAND BICHOLKAR
August 11, 2014
STATE Vs. MELWYN FRANCIS FERNANDES
July 24, 2014
STATE Vs. RAVINDRA SINGH NEGI
January 15, 2014
STATE Vs. BALOO KUMAR SINGH
November 27, 2014
STATE Vs. MAHANAND NAIK
December 16, 2014
STATE Vs. SHRIMATI NAIK
July 18, 2014
STATE Vs. AGOUSTINHO COUTINHO S/O PETER COUTINHO
July 30, 2014
STATE Vs. ULHAS KADAM
February 25, 2014
STATE Vs. ASHPAK BENGRE @ JACK @ SAMIR
July 17, 2014
STATE (ANC P.S., PANAJI) Vs. DAVID ABRAHAM
March 13, 2014
STATE (THROUGH SPECIAL PUBLIC PROSECUTOR) Vs. SRIKAR NAIK KURADE
April 8, 2014
STATE BANK OF INDIA Vs. THE CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
October 14, 2014
STATE BANK OF INDIA Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
December 17, 2014
STATE OF GOA Vs. IMTIYAZ
November 28, 2014
STATE OF GOA Vs. SHIVANI LABORATORIES
December 11, 2014
STATE OF GOA Vs. MAHANAND NAIK
December 12, 2014
STATE OF GOA Vs. ANANT MANERKAR
November 10, 2014
STATE OF GOA Vs. RAMCHANDRA BHASKAR SURIA RAO DESSAI
August 1, 2014
STATE OF GOA Vs. GOVIND SHET NARVEKAR
February 17, 2014
STATE OF GOA Vs. ABDUL KARIM HODUR
February 5, 2014
STATE OF GOA Vs. PRAKASH GONNAGAR
February 26, 2014
STATE OF GOA Vs. BHASKAR GANEGA
January 6, 2014
STATE OF GOA Vs. CONNY N. PEREIRA
November 19, 2014
STATE OF GOA Vs. SAMEER SHETYE
August 26, 2014
STATE OF GOA Vs. C.M. ABDUL KHADAR
July 3, 2014
STATE OF GOA Vs. SAWAIVIR SADASSIVA RAJENDRA BASSAVALINGA RAJE WADIYAR
July 4, 2014
STATE OF GOA Vs. MALINI VINAYAK NEVREKAR
July 4, 2014
STATE OF GOA Vs. LIDIA BARBOSA
July 10, 2014
STATE OF GOA Vs. GANESH HEGDE
January 22, 2014
STATE OF GOA Vs. C. M. NOORUDHIN
January 17, 2014
STATE OF GOA Vs. M/S. SHIVANI LABORATORIES
January 21, 2014
STATE OF GOA Vs. YESHODABAI SHIVNATH XETE
May 2, 2014
STATE OF GOA Vs. RAJESH DESSAI
November 14, 2014
STATE OF GOA Vs. ANDREW FRANCIS DAVIES
January 22, 2014
STATE OF GOA Vs. NAGUESH GAD
August 14, 2014
STATE OF MAHARASHTRA Vs. RAJARAM JAYWANT SHELKE
April 30, 2014
STATE OF MAHARASHTRA Vs. DHARAMVEER
January 21, 2014
STATE OF MAHARASHTRA Vs. AJAY DAYARAM GOPNARAYAN
January 17, 2014
STATE OF MAHARASHTRA Vs. BHIKULAL MAHADEO AGRAWAL
March 13, 2014
STATE OF MAHARASHTRA Vs. NAROTE AMOL SADASHIVRAO
April 2, 2014
STATE OF MAHARASHTRA Vs. RAKESH MANOHAR KAMBLE @ NIRAJ RAMESH WAKEKAR
March 20, 2014
STATE OF MAHARASHTRA Vs. IMMAUDDIN ABDUL KASIM PATHAN
January 13, 2014
STATE OF MAHARASHTRA Vs. SAGAR BALU UBHE
January 7, 2014
STATE OF MAHARASHTRA Vs. AKSHAY ALIAS AKASH ARUN BHANDARE
July 14, 2014
STATE OF MAHARASHTRA Vs. AJAY JAGDISH PANDE
June 25, 2014
STATE OF MAHARASHTRA Vs. SIDDHARTHA GANPAT DAMODARE
February 3, 2014
STATE OF MAHARASHTRA Vs. RAJENDRA W/O RAMCHANDRA YELE
January 20, 2014
STATE OF MAHARASHTRA Vs. CHANDRASHEKHAR @ SHEKHAR JAVAHIR GUPTA
May 9, 2014
STATE OF MAHARASHTRA Vs. DEEPAK SHANKARRAO SHIRBHATE
September 4, 2014
STATE OF MAHARASHTRA Vs. SANTOSH MARUTI MANE
September 9, 2014
STATE OF MAHARASHTRA Vs. SANJAY
July 8, 2014
STATE OF MAHARASHTRA Vs. PRAKASH
July 3, 2014
STATE OF MAHARASHTRA Vs. RAJESH SHRINIVAS KUKEN
January 24, 2014
STATE OF MAHARASHTRA Vs. SANJIVANI SHRIPAD RANADE
September 11, 2014
STATE OF MAHARASHTRA Vs. DEVIDAS
September 8, 2014
STATE OF MAHARASHTRA Vs. SARASWATI
February 10, 2014
STATE OF MAHARASHTRA Vs. SUBHASH DHONDIRAM MANE
December 1, 2014
STATE OF MAHARASHTRA Vs. ANIL
July 11, 2014
STATE OF MAHARASHTRA Vs. SOMA LAXMAN NIKAM
December 24, 2014
STATE OF MAHARASHTRA Vs. SURAJ PAL
December 12, 2014
STATE OF MAHARASHTRA Vs. BABASAHEB MARUTI KAMBLE
July 10, 2014
STATE OF MAHARASHTRA Vs. SURESH GULABCHAND AGRAWAL
July 15, 2014
STATE OF MAHARASHTRA Vs. CHATISH ARUNACHALAM DAS
June 18, 2014
STATE OF MAHARASHTRA Vs. DATTATRAYA @ DATTA AMBO ROKADE
March 25, 2014
STATE OF MAHARASHTRA Vs. SACHIN S/O MUKINDA MANERAO
February 10, 2014
STATE OF MAHARASHTRA Vs. ASHPAK AHMED FAKIK AHMED
June 13, 2014
STATE OF MAHARASHTRA Vs. LAXMILAL SHANKARLAL TRIVEDI
July 4, 2014
STATE OF MAHARASHTRA Vs. SINDHU KALAVATI KACHARE
September 16, 2014
STATE OF MAHARASHTRA Vs. GOLMAHAMAD NOORMAHAMAD SHAIKH
July 28, 2014
STATE OF MAHARASHTRA Vs. KAWDU
July 8, 2014
STATE OF MAHARASHTRA Vs. KIRAN SONU AHIRE KRISHNA
August 6, 2014
STATE OF MAHARASHTRA Vs. ARJUN NARAYAN SHIRSALE
August 28, 2014
STATE OF MAHARASHTRA Vs. PRATAPSING KALYANSINGH
December 19, 2014
STATE OF MAHARASHTRA Vs. PADMASHRI SHRIRAM BAINADE
December 17, 2014
STATE OF MAHARASHTRA Vs. YUVRAJ S/O KASHINATH SABLE
December 17, 2014
STATE OF MAHARASHTRA Vs. SATISH PURUSHOTTAM AUSHAL
September 24, 2014
STATE OF MAHARASHTRA Vs. RANGNATH DAGADU SHINDE
December 22, 2014
STATE OF MAHARASHTRA Vs. SHAIKH SINKANDAR ISAMODDIN
December 22, 2014
STATE OF MAHARASHTRA Vs. ANWAR SHAMIM SHAIKH
December 11, 2014
STATE OF MAHARASHTRA Vs. BHASKAR
July 30, 2014
STATE OF MAHARASHTRA Vs. SADASHIV JETAPPA KAMBLE
May 8, 2014
STATE OF MAHARASHTRA Vs. JAYRAM
August 27, 2014
STATE OF MAHARASHTRA Vs. SAYED ISAK SAYED RAZZAK INAMDAR
August 21, 2014
STATE OF MAHARASHTRA Vs. KISAN MAHADEO KHUPKAR
July 31, 2014
STATE OF MAHARASHTRA Vs. VIJAY NAMDEORAO KHAWASHI
August 26, 2014
STATE OF MAHARASHTRA Vs. SHANKAR NANA SHENDE
April 22, 2014
STATE OF MAHARASHTRA Vs. FATAMBI NOOR MOHAMMED PATHAN
July 17, 2014
STATE OF MAHARASHTRA Vs. ARVIND
August 28, 2014
STATE OF MAHARASHTRA Vs. PUNDLIK AND ORS.
September 29, 2014
STATE OF MAHARASHTRA THROUGH FOREST DEPARTMENT, MUL, DISTT. CHANDRAPUR Vs. VITHAL DADAJI RAJARE AND ANOTHER
September 22, 2014
STATE, (THROUGH CID CRIME BRANCH, PANAJI.) Vs. JOHN FERNANDES
March 11, 2014
STATE, THROUGH POLICE INSPECTOR Vs. RUPESH DABOLKAR
March 14, 2014
STERLING ABODES Vs. MARIA CELINA LOBO
February 18, 2014
SUB DIVISIONAL OFFICER TELEGRAPHS PARBHANI Vs. KESHARBAI W/O BHASKAR VAHULE
January 27, 2014
SUBASH VIDYA MANDAL PIMPALWANDI Vs. PUSHPALATA PRABHAKAR DESHMUKH
March 13, 2014
SUBHASH Vs. NATIONAL INSURANCE CO. LTD.
January 30, 2014
SUBHASH Vs. MAROTI
June 11, 2014
SUBHASH AND ORS. Vs. THE STATE OF MAHARASHTRA
November 17, 2014
SUBHASH ASHOK BHIMRAO BADHIYE Vs. STATE OF MAHARASHTRA
July 24, 2014
SUBHASH BALIRAM SAVASKAR Vs. SOLAPUR MUNICIPAL CORPORATION
August 28, 2014
SUBHASH GOVINDA AMBHORE Vs. STATE OF MAHARASHTRA
March 4, 2014
SUBHASH KANADE Vs. STATEOF MAHARASHTRA
September 2, 2014
SUBHASH LAXMANRAO KADAM Vs. VASUDEVAN SANKARA NAIR
September 23, 2014
SUBHASH MUKUND KAMBLE Vs. STATE OF MAHARASHTRA
May 5, 2014
SUBHASH SHIRODKAR Vs. STATE OF GOA
August 26, 2014
SUBHASH TRIAMBAK WADHE Vs. STATE OF MAHARASHTRA
November 21, 2014
SUBRAY NARAYAN PRABHU DESSAI Vs. GOVERNMENT OF GOA
January 20, 2014
SUDAM Vs. STATE OF MAHARASHTRA
April 16, 2014
SUDAM ANKUSH RANDIVE Vs. STATE OF MAHARASHTRA
July 2, 2014
SUDARSHAN RAMCHANDRA SHELAKE Vs. STATE OF MAHARASHTRA
March 11, 2014
SUDHAKAR Vs. SHRIPAT
April 7, 2014
SUDHAKAR Vs. STATE OF MAHARASHTRA
July 28, 2014
SUDHAKAR AMBADAS LAKHPATI Vs. STATE OF MAHARASHTRA
October 9, 2014
SUDHAKAR SHYAMRAOJI CHOUDHARI Vs. SECRETARY, SARASWATI GRAMIN SHIKSHAN SANSTHA
January 16, 2014
SUDHIR G. MUJUMDAR Vs. REGISTRAR
January 31, 2014
SUDHIR P DESAI Vs. ANAND P DESAI & ANR
August 25, 2014
SUDHIR VITHAL MEDHEKAR Vs. GOVT. OF MAHARASHTRA
August 14, 2014
SUJATA Vs. NATIONAL INSURANCE CO. LTD.
February 27, 2014
SUKHDEO Vs. STATE OF MAHARASHTRA
July 16, 2014
SUKHDEO GOVIND GAWARI Vs. STATE OF MAHARASHTRA
July 25, 2014
SUKHDEO KISAN BORHADE Vs. THE STATE OF MAHARASHTRA
August 1, 2014
SUKHENDU BIKASH BHATTACHARYA Vs. AKAM SHIPPING COMPANY PVT LTD
August 4, 2014
SUKHLAL BHIVSAN DHOBI Vs. VINAYAK SADASHIV SANGALE
February 14, 2014
SULABHA VIJAY LOKHANDE Vs. STATE OF MAHARASHTRA
July 18, 2014
SULEMANKHAN Vs. BHAGIRATHIBAI
April 2, 2014
SUMAN Vs. MAHAVIR
March 11, 2014
SUMAN Vs. SAU. SUMAN
January 8, 2014
SUMAN Vs. LILABAI APPA WANGANE
April 22, 2014
SUMANBAI BHAURAO SHINDE Vs. MARATHWADA AGRICULTURAL UNIVERSITY
September 11, 2014
SUMEDHA Vs. KRISHNAKUMAR
April 11, 2014
SUMER BUILDERS PVT. LTD. Vs. SADHANA TEXTILES MILLS PVT. LTD.
September 2, 2014
SUMITRA W/O PRABHAKAR THAKRE Vs. STATE OF MAHARASHTRA
March 28, 2014
SUMMIT PARTNERS L.P. Vs. BANK OF NEW YORK MELLON
July 31, 2014
SUNANDA BANSI KOPARGE Vs. MAHATMA PHULE KRISHI VIDYAPEETH
August 5, 2014
SUNDARABAI GOVIND DHURI Vs. DIAGO MINGUEL PEREIRA
April 11, 2014
SUNDER GOUNDER Vs. STATE OF GOA
December 9, 2014
SUNFLAG IRON & STEELCOMPANY LTD. Vs. STATE INFORMATION COMMISSION
November 14, 2014
SUNIL Vs. STATE OF MAHARASHTRA
June 10, 2014
SUNIL Vs. STATE OF MAHARASHTRA
May 6, 2014
SUNIL BAIJ NATH THUKRAL Vs. TOLU @ TULO PUNO VELIP
February 12, 2014
SUNIL GUPTA Vs. UNION OF INDIA
November 3, 2014
SUNIL JHAMLAL BHAVE Vs. CENTRAL BUREAU OF INVESTIGATION
November 27, 2014
SUNIL SAYANNA Vs. STATE OF MAHARASHTRA
July 16, 2014
SUNIL SAYANNA KOTGIRE Vs. STATE OF MAHARASHTRA
August 14, 2014
SUNIL THUKRAL Vs. TOLU @ TULO PUNO VELIP
February 12, 2014
SUNILP. SURYAVANSHI Vs. HERMINIA DCOSTA
September 12, 2014
SUNISHA IMPEX (P.) LTD. Vs. COMMISSIONER OF INCOME TAX-7
January 6, 2014
SUNITA Vs. ZILLA PARISHAD
February 12, 2014
SUNITA Vs. THE STATE OF MAHARASHTRA
December 18, 2014
SUNITA AJIT GHOLKAR AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
September 1, 2014
SUNITA NARAHARI PARAB Vs. USHA ANANT LAD
April 11, 2014
SUNITA SUDHAKAR YAWALE Vs. STATE OF MAHARASHTRA
April 1, 2014
SUO MOTU CRIMINAL WRIT PETITION NO 1 OF 2013 Vs. STATE OF GOA
July 17, 2014
SUPERCOATS INDUSTRIES; GROUP 7 GUARDS (INDIA) PRIVATE LIMITED; JAL SURAKSHA DAL Vs. STATE OF GOA; DIRECTOR OF TOURISM, DEPARTMENT OF TOURISM, GOVERNMENT OF GOA; DRISHTI SPECIAL RESPONSE SERVICES PVT LTD ; DRISHTI ADVENTURE SPORTS PVT LTD ; TRADE WINGS PVT LTD ; BVG INDIA LIMITED; HAAST PRECISION PVT LTD ; SURF LIFE SAVING SERVICES PVT LT
November 18, 2014
SUPREME INDUSTRIES LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
November 24, 2014
SUPREME MEGA CONSTRUCTION LLP Vs. SYMPHONY CO-OPERATIVE HOUSING SOCIETY LIMITED AND ORS.
October 29, 2014
SURAJ PURAN BAHADUR Vs. STATE OF MAHARASHTRA
April 22, 2014
SURAJMULL GOUTI Vs. STATE OF MAHARASHTRA
June 24, 2014
SURAJPAL Vs. STATE OF MAHARASHTRA
December 19, 2014
SUREN VIJAY THENGE Vs. STATE OF MAHARASHTRA
July 15, 2014
SURENDRA SAVLO GADDI Vs. STATE OF GOA
February 24, 2014
SURESH Vs. STATE OF MAHARASHTRA
January 28, 2014
SURESH Vs. THE STATE OF MAHARASHTRA AND ORS.
July 2, 2014
SURESH Vs. SHOBHABAI
July 31, 2014
SURESH Vs. PRINCIPAL SECRETARY, DEPARTMENT OF HOME AFFAIRS AND ORS.
July 10, 2014
SURESH Vs. STATE OF MAHARASHTRA
April 16, 2014
SURESH @ UDHAVLAL S/O TILUMAL LALWANI Vs. STATE OF MAHARASHTRA
March 5, 2014
SURESH ANANDA LOHAR Vs. STATE OF MAHARASHTRA
September 3, 2014
SURESH CHAMPATRAO CHINCHOLKAR Vs. MAGAN SANGRAHALAYA SAMITI
December 4, 2014
SURESH DADARAO SOLANKE Vs. STATE OF MAHARASHTRA
July 4, 2014
SURESH DNYANDEO KATE Vs. STATE OF MAHARASHTRA
March 13, 2014
SURESH KAKODKAR Vs. VINAYAK GOPINATH NAIK KARMALI
July 4, 2014
SURESH PURUSHOTTAM ASHTANKAR Vs. THE STATE OF MAHARASHTRA
October 31, 2014
SURESH R. MORAJKAR Vs. DEPUTY COLLECTOR & S.D.O.
November 21, 2014
SURESHCHANDRA AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
October 10, 2014
SURESHKUMAR Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD.
February 26, 2014
SURLUX DIAGNOSTIC LTD. Vs. ASSISTANT COMMISSIONER OF CUSTOMS
August 25, 2014
SURYA RAMCHANDRA NAIK Vs. SUXILA TUKARAM NAIQUE
March 28, 2014
SURYAKANT Vs. STATE OF MAHARASHTRA
August 28, 2014
SURYAKANT B NAIK Vs. CHAIRMAN KEERTI VIDYALAYA HIGH SCHOOL
August 5, 2014
SURYAKANT GANPAT KHANDARE Vs. SANGITA SURYAKANT KHANDARE AND ORS.
July 17, 2014
SURYAKIRAN SHRIPAT CHAVAN Vs. STATE OF MAHARASHTRA
July 28, 2014
SUSHANT SUSHIL GHOSH Vs. MADHUMITA SUSHANT GHOSH
November 28, 2014
SUSHIL SAMIR CO OPERATIVE HOUSING SOCIETY LTD Vs. DISTRICT DEPUTY REGISTRAR CO OPERATIVE SOCIETIES
January 24, 2014
SUSHILABAI Vs. KAMLARUKH
January 8, 2014
SUSME BUILDERS PRIVATE LIMITED Vs. CHIEF EXECUTIVE OFFICER SLUM, REHABILITATION AUTHORITY
June 11, 2014
SUSWARAJYA FOUNDATION Vs. COLLECTOR, SATARA
August 6, 2014
SUVARNA Vs. STATE OF MAHARASHTRA AND ORS.
November 25, 2014
SUVARNA ARJUN JAYBHAYE Vs. STATE OF MAHARASHTRA
February 17, 2014
SUVARNA RAHUL MUSALE Vs. RAHUL PRABHAKAR MUSALE
September 9, 2014
SUYOG Vs. STATE OF MAHARASHTRA
April 29, 2014
SWARAN SALARIA & ASSOCIATES Vs. HIMALAYAN HELI SERVICE PVT LTD
December 8, 2014
SWATI SAYAJI PATIL Vs. STATE OF MAHARASHTRA
August 11, 2014
SWAYAM REALTORS AND TRADERS LLP Vs. APPELLATE AUTHORITY INDUSTRIAL
February 28, 2014
SYED AKRAM ALI Vs. RUBINA BEGUM
November 20, 2014
SYED ISHAQUE SYED NABI Vs. STATE OF MAHARASHTRA
March 27, 2014
SYED KAMRUDDIN SYED ISMAIL Vs. STATE OF MAHARASHTRA
April 25, 2014
SYED MUMTAZ SYED MOOSA Vs. DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
October 28, 2014
SYEDA BADAR JAHAN W/O FASIUDDIN QUADRI Vs. STATE OF MAHARASHTRA
December 11, 2014
SYHESTA OLIEVEIRA ALIAS BHAT Vs. DILIP SHETYE
October 31, 2014
SYLVESTER AND CO. Vs. UNION OF INDIA
December 10, 2014
SYNDICATE BANK A NATIONALISED BANK Vs. VINOD KUMAR AMIN
April 11, 2014
SYYAD RAFIQ S/O. SAYYAD LAL Vs. STATE OF MAHARASHTRA
January 20, 2014
T. RAJAN Vs. KAIL LIMITED
March 12, 2014
T. VEERUSWAMI Vs. RAMSONS CASTING PVT. LTD.
February 24, 2014
T.V.P. BHASKAR RAO Vs. SUSHEELA HOMES AND PROPERTIES PRIVATE LTD
January 17, 2014
TADANO INDIA PVT. LTD. Vs. UNION OF INDIA
September 22, 2014
TALATI & PANTHAKY ASSOCIATED PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME-TAX
March 4, 2014
TANAJI DADASAHEB SARGAR Vs. STATE OF MAHARASHTRA
March 18, 2014
TANVIR KHAN Vs. STATE OF MAHARASHTRA AND ORS.
June 26, 2014
TANZIMUL MUSLIMIN SOCIETY SANPADA Vs. MANAGING DIRECTOR
August 8, 2014
TAO PUBLISHING PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 13, 2014
TARACHAND SHRAWANJI SHAMBHARKAR Vs. PRASHANT
February 14, 2014
TARESH Vs. RAMESH
November 12, 2014
TARMINDAR SINGH MEHTAB Vs. STATE OF MAHARASHTRA
April 17, 2014
TASMIYA SHAIKH Vs. STATE OF GOA
July 15, 2014
TATA CAPITAL FINANCIAL SERVICES LIMITED Vs. NET 4 INDIA LIMITED
July 22, 2014
TATA CHEMICALS LTD. Vs. COLLECTOR
June 26, 2014
TATA MOTORS LTD. Vs. SUNDEEP POLYMERS (P) LTD.
April 1, 2014
TATA STARBUCKS LIMITED Vs. UNION OF INDIA AND ORS.
May 8, 2014
TATA TELESERVICES LTD. Vs. UNION OF INDIA
December 20, 2014
TATA TELESERVICES MAHARASHTRA LIMITED Vs. THE MINISTRY OF FINANCE, DEPARTMENT OF REVENUE
January 29, 2014
TATYARAO Vs. STATE OF MAHARASHTRA
April 16, 2014
TATYASAHEB RAMCHANDRA KALE Vs. NAVNATH TUKARAM KAKDE
January 24, 2014
TATYASAHEB RANCHANDRA KALE Vs. NAVNATH TUKARAM KAKDE
October 9, 2014
TECH MAHINDRA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
September 15, 2014
TECHLEGAL SOLUTIONS PVT. LTD Vs. GENELIA RITIESH DESHMUKH
July 3, 2014
TECHNO PRECISION ENGINEERS PVT. LTD. Vs. M/S. WESTERN COALFIELDS LIMITED
February 6, 2014
TEIJIN LIMITED Vs. UNION OF INDIA
February 10, 2014
TEJAS NATWARLAL PAREKH Vs. DEEPAK NATWARLAL PAREKH
May 7, 2014
TEJENDRA BHASKAR AHIRE Vs. STATE OF MAHARASHTRA
June 19, 2014
TEKCHAND KHANCHANDANI Vs. TRIBHUVANDAS DHORIA
August 22, 2014
TELEPATHY INC Vs. DIRECTI INTEREST SOLUTIONS PVT LTD
December 5, 2014
TELEPATHY INC. Vs. DIRECTI INTEREST SOLUTIONS PVT. LTD.
December 11, 2014
TEREZA GOMES Vs. MARIA LUIZA GOMES
March 27, 2014
TERTOLIANO DIAS Vs. COMMUNIDADE OF AQUEM AQUEM
May 2, 2014
TEXTILE KAMGAR SANGHATANA Vs. HONBLE MEMBER
October 14, 2014
THAKKAR KANJI MORARJEE BHATIA NIWAS AND THAKKAR VASANJI MORARJEE CHAWL TRUST Vs. CHARITY COMMISSIONER
December 4, 2014
THAKURJEE DEOSTHAN, SIHORA Vs. LAXMAN S/O KACHUR DAHAT
September 19, 2014
THE ADDITIONAL COMMISSIONER OF SALES TAX Vs. LARSON AND TOUBRO LTD.
October 28, 2014
THE ADDITIONAL COMMISSIONER OF SALES TAX Vs. KIRLOSKAR COPELAND LTD.
May 8, 2014
THE CHAMBER OF TAX CONSULTANTS Vs. UNION OF INDIA
September 25, 2014
THE COMMISSIONER OF INCOME TAX Vs. FOMENTO BARGES PVT. LTD.
October 8, 2014
THE COMMISSIONER OF INCOME TAX Vs. INDIAN OIL CORPORATION LIMITED
September 12, 2014
THE COMMISSIONER OF INCOME TAX Vs. DIAGEO INDIA PVT. LTD
July 9, 2014
THE COMMISSIONER OF INCOME TAX Vs. DARBHANGA MANSION CHS LTD.
December 18, 2014
THE COMMISSIONER OF INCOME TAX (CENTRAL) Vs. GHATGE PATIL TRANSPORTS LTD.
December 16, 2014
THE COMMISSIONER OF INCOME TAX (CENTRAL) Vs. GHATGE PATIL TRANSPORTS LTD.
October 14, 2014
THE COMMISSIONER OF SALES TAX Vs. S.H. KELKAR & COMPANY LTD.
November 27, 2014
THE COMMISSIONER OF SALES TAX Vs. MUTHA ALLOYS PVT. LTD.
September 2, 2014
THE COMMISSIONER OF SALES TAX MAHARASHTRA STATE Vs. PAGE POINT SERVICE (P) LTD.
September 24, 2014
THE DEPUTY COLLECTOR AND S.D.O. Vs. ABEL PEREIRA SILVEIRA
November 18, 2014
THE DIRECTOR OF INCOME TAX Vs. HALDOR TOPSOE
June 16, 2014
THE DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. VANDANA
December 18, 2014
THE ESTATE MANAGER, MAHARASHTRA STATE FARMING CORPORATION LTD. Vs. JAGANNATH RAGHOJI SONWANE
December 11, 2014
THE GOA M.R.F. EMPLOYEES UNION Vs. ICARUS FOODS & FARM AND ORS.
August 12, 2014
THE MANAGING DIRECTOR Vs. SWARAJYA KAMGAR SANGHATANA
December 4, 2014
THE NATIONAL BANK Vs. ISHWARI GOBINDRAM SAMTANI
December 19, 2014
THE ORIENTAL INSURANCE CO. LTD. Vs. VIDYA BARAD
December 10, 2014
THE PRINCIPAL, SHREE AYURVED MAHAVIDYALAYA Vs. PREMCHAND AND ORS.
November 15, 2014
THE REGIONAL PROVIDENT FUND COMMISSIONER Vs. MALEGAON SAH. SAKHAR KARKHANA LTD.
August 6, 2014
THE STATE OF MAHARASHTRA Vs. KISAN NIVRUTTI CHOUDHARI
November 13, 2014
THE STATE OF MAHARASHTRA Vs. RAMBHAU
March 7, 2014
THE STATE OF MAHARASHTRA Vs. RAMRAO YADAORAO NANDURKAR
November 5, 2014
THE STATE OF MAHARASHTRA Vs. PRAKASH PARSHURAM SHIRKE
July 17, 2014
THE STATE OF MAHARASHTRA Vs. MADHUKAR BALIRAM SURVASE
December 22, 2014
THE STATE OF MAHARASHTRA Vs. SANJAY SHESHRAO SURYAWANSHI
December 22, 2014
THE STATE OF MAHARASHTRA Vs. BHARAT MANAJI KALE AND ORS.
October 10, 2014
THE STATE OF MAHARASHTRA Vs. RAMESH JIJEBA LAHANE
December 8, 2014
THE STATE OF MAHARASHTRA Vs. SHANTARAM RAMAKANT TAITWALE
November 27, 2014
THE STATE OF MAHARASHTRA Vs. UTTAM DASHRATH TANDALE AND ORS.
October 27, 2014
THE STATE OF MAHARASHTRA Vs. PRAKASH SHRINIVAS GHALSASI AND ORS.
November 3, 2014
THE STATE OF MAHARASHTRA Vs. PANDIT NAU MHATRE
October 27, 2014
THE STATE OF MAHARASHTRA Vs. MOHAMMAD JAVE AND ORS.
August 26, 2014
THE STOCK HOLDING CORPORATION OF INDIA LTD. Vs. N.C. TEWARI
November 17, 2014
THE UNITED INDIA INSURANCE COMPANY LTD. Vs. PANCHFULABAI AND ORS.
August 3, 2014
THECOMMISSIONER OF INCOME TAX Vs. V.S. DEMPO & COMPANY LTD.
September 30, 2014
THIRUMALAI CHEMICALS LTD. Vs. THE UNION OF INDIA
December 9, 2014
THOMAS RODRIGUES Vs. COMMUNIDADE OF COTOMBI
June 20, 2014
THULILE GOODNESS DHALMINI Vs. UNION OF INDIA
April 8, 2014
TIKESHKUMAR Vs. DISTRICT SELECTION COMMITTEE
January 10, 2014
TIKKAMCHAND RAMVILAS GILDA Vs. JANKIBAI PYARELAL SHRIVAS
March 28, 2014
TIRUPATI BALAJI ENTERPRISES Vs. ANTHONY PATRICK LEWIS
July 28, 2014
TOSHA KURADE Vs. PUBLIC PROSECUTOR, HIGH COURT OF BOMBAY
December 22, 2014
TPS INFRASTRUCTURE LIMITED Vs. THANE MUNICIPAL CORPORATION
June 12, 2014
TRANSPORT & DOCK WORKERS UNION Vs. MUMBAI PORT TRUST
September 5, 2014
TREVOR JOSEPH HARALD DSILVA Vs. A A FARMS
December 23, 2014
TUKAI DEVI TRUST Vs. NIVRUTTI P. MUJUMLE
December 20, 2014
TUKARAM KSHEMCHANDRA REDKAR Vs. SANJAY SHANKAR MANDREKAR
February 12, 2014
TUKARAM RAMBHAU DHAKULKAR Vs. STATE OF MAHARASHTRA
November 3, 2014
TUKARAM S/O MARUTI PAWAR Vs. STATE OF MAHARASHTRA
December 15, 2014
TUKARAM TULSIRAM PAWAR (CONVICT NO.7542) Vs. STATE OF MAHARASHTRA
March 20, 2014
TULSABAI MAHADEORAO RAGHURTE Vs. GANGUBAI BABANRAO SARVE
October 27, 2014
TULSHIDAS GAD Vs. PUBLIC PROSECUTOR, HIGH COURT OF BOMBAY
December 22, 2014
TULSI CASTINGS AND MACHINING LIMITED Vs. INDIA VENTURE TRUST
July 17, 2014
TULSI RAMKRISHNANI Vs. UNION OF INDIA
March 12, 2014
TULSIDAS ATMARAM SHIRODKAR ALIAS NARVEKAR Vs. CHANDRAKANT BHIKARO NAIK
February 21, 2014
TULSIRAM Vs. STATE OF MAHARASHTRA
March 5, 2014
TULSIRAM S/O LAXMAN BAJAD Vs. SADASHIV S/O UTTAMPPA WANI
November 13, 2014
TUSHAR @ DARSHAN SHAM PATIL Vs. KU. MUKUND @ NAKRAND AND SAU. SAVITA @ POONAM
February 20, 2014
TVS MOTOR COMPANY LIMITED Vs. THE STATE OF MAHARASHTRA
October 28, 2014
TWENTY FIRST CENTURY WIRE RODS LTD. Vs. SHARAN BASAPPA KALLUR
May 7, 2014
TWIN EARTH SECURITIES P. LTD. Vs. RAJIV OM PRAKASH BHARGAVA
October 13, 2014
TWINKLE JATIN KHANNA @ TWINKLE AKSHAYKUMAR Vs. ANITA ADVANI
July 30, 2014
U.L. TELGAONKAR Vs. STATE OF MAHARASHTRA
August 5, 2014
UCO BANK A BODY CORPORATE Vs. SPANCO LTD
September 25, 2014
UDAISINGH WAMANRAO RANE SARDESSAI Vs. PRATAPSINHA WAMANRAO RANE
August 1, 2014
UDAY M. SALKAR Vs. CHIEF SECRETARY, GOVERNMENT OF GOA
March 28, 2014
UDAY NARENDRA SHAH Vs. NARENDRA AMRITLAL SHAH
January 18, 2014
UDAYSING JALAMSING VALVI Vs. SECRETARY, DISTRICT SELECTION COMMITTEE
January 22, 2014
UHDE INDIA PRIVATE LIMITED Vs. THE UNION OF INDIA
December 5, 2014
UJWAL SHIKSHAN SANSTHA Vs. PRESIDING OFFICER ADDITIONAL SCHOOL TRIBUNAL NAGPUR
July 10, 2014
ULHAS NARAYAN NAIK Vs. STATE
July 18, 2014
ULTRA MERCHANDISE AND RETAILS LIMITED Vs. IN ENTERTAINMENT INDIA LIMITED
September 24, 2014
ULTRA TECH CEMENT LIMITED Vs. SHREE BALAJI CEMENT INDUSTRIES
January 18, 2014
ULTRATECH CEMENT LIMITED Vs. DALMIA CEMENT BHARAT LIMITED
August 27, 2014
UMA VITHAL JHAVERI Vs. NIKHIL VITHAL JHAVERI
April 29, 2014
UMAKANT AND ORS. Vs. THE STATE OF MAHARASHTRA
September 11, 2014
UMAKANT B. AGRAWAL Vs. DEPUTY COMMISSIONER OF INCOME TAX-9(1)
March 12, 2014
UMAKANT GANESH SINAI TALAULIKAR Vs. UMESH FOL DESSAI
February 28, 2014
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February 5, 2014
UMESH Vs. STATE OF MAHARASHTRA
August 28, 2014
UMESH K. NAIK Vs. STATE OF GOA
March 25, 2014
UMESH RAMESH SUPE Vs. STATE OF MAHARASHTRA
July 1, 2014
UNION OF INDIA Vs. PRESS TRUST OF INDIA
March 3, 2014
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September 11, 2014
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March 15, 2014
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January 13, 2014
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May 2, 2014
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February 4, 2014
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April 15, 2014
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January 23, 2014
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February 18, 2014
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December 15, 2014
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August 13, 2014
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November 20, 2014
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February 4, 2014
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February 13, 2014
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February 26, 2014
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February 6, 2014
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July 3, 2014
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May 9, 2014
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August 22, 2014
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October 7, 2014
UNITED INDIA INSURANCE CO. LTD. Vs. SAMPAT, SUBHADRABAI, LAXMAN AND BHARAT
February 26, 2014
UNITED INDIA INSURANCE CO. LTD. Vs. VIJAYA SANJAY PATIL
February 10, 2014
UNITED INDIA INSURANCE CO. LTD. Vs. MAROTI
February 28, 2014
UNITED INDIA INSURANCE COMPANY LTD. Vs. PANDURANG
July 7, 2014
UNITED SHIPPERS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
January 30, 2014
UNITED WHITE METALS LIMITED Vs. STATE OF MAHARASHTRA
July 25, 2014
UNIVERSAL FERROAND ALLIED CHEMICALS LIMITED Vs. DEPUTY INSPECTOR
September 25, 2014
UPASANA MAJGAONKAR Vs. STATE OF GOA
September 2, 2014
URMILA CHANDRAKANT GAIKWAD Vs. CHAIRMAN AND MANAGING DIRECTOR
July 10, 2014
USHA KIRAN ANAND NARAYAN KALWAR Vs. SHIVPRASAD SHANKARLAL PARDESHI
November 24, 2014
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October 7, 2014
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September 15, 2014
USHA SUNDER PREMISES CO-OPERATIVE SOCIETY LTD. Vs. NILANG DESAI
April 29, 2014
USHDEV INTERNATIONAL LTD Vs. SIMS COPPER SDN. BHD
April 8, 2014
UTTAM Vs. STATE OF MAHARASHTRA
July 30, 2014
UTTAM Vs. BABITA
July 8, 2014
UTTAM Vs. STATE OF MAHARASHTRA
July 2, 2014
UTTAM Vs. STATE OF MAHARASHTRA
March 7, 2014
UTTAM JAGANNATH LUNGARE Vs. STATE OF MAHARASHTRA
April 21, 2014
UTTAM PRABHAKAR BAGUL Vs. STATE OF MAHARASHTRA
January 15, 2014
UTTAMRAO TULSHIRAMJI MADGHE Vs. SHRAWAN NATTHUJI BAGUL
April 19, 2014
UTTARA PRAVEEN THOOL Vs. PRAVEEN
January 6, 2014
V G QUENIM Vs. BANDEKAR BROTHERS PVT LTD
July 3, 2014
V. ADITYA SRINIVAS Vs. STATE OF MAHARASHTRA
March 19, 2014
V.I.P. INDUSTRIES LTD. Vs. V.I.P. EMPLOYEES UNION
June 23, 2014
V.N. KOTIYA Vs. THE ADMINISTRATOR
July 2, 2014
VAIBHAV BASANTKUMAR SHUKLA Vs. LORNA CORDEIRO
October 27, 2014
VAIDEHI AKASH HOUSING PVT. LTD. Vs. NEW D.N. NAGAR CO-OP. HOUSING SOCIETY UNION LTD. AND ORS.
December 1, 2014
VAISHALI BALASAHEB CHAVAN Vs. THE ADDITIONAL COLLECTOR
November 25, 2014
VAKIL JALILKHAN PATHAN Vs. DEPUTY DIRECTOR OF EDUCATION
October 31, 2014
VAL COLOUR ARTS Vs. SANDESH RAMESH BHOSLE
August 7, 2014
VALENTINO S. I. F. REBELLO Vs. STATE OF GOA
April 10, 2014
VALLABH K VARAK Vs. SURENDRA NAIK
November 27, 2014
VALLABH VAMAN BHOBE Vs. STATE
January 21, 2014
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January 30, 2014
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September 23, 2014
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November 10, 2014
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August 25, 2014
VARSHA Vs. VANDANA KISHORE TODE
January 9, 2014
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June 19, 2014
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April 10, 2014
VASANT GANU PATIL OF THANE Vs. CHANCELLOR, UNIVERSITY OF MUMBAI
December 11, 2014
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December 5, 2014
VASANT SHAMRAO DHOLE AND ORS. Vs. THE STATE OF MAHARASHTRA
June 17, 2014
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March 28, 2014
VASANT V BUGDE @ NARESH V BUGDE Vs. VASANT RAGHUNATH JOSHI
December 9, 2014
VASANTA MUKUNDRAO BHOKRE Vs. STATE OF MAHARASHTRA
June 20, 2014
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February 17, 2014
VASANTRAO Vs. JYOTI
July 28, 2014
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July 23, 2014
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January 15, 2014
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February 10, 2014
VASUDEV NAIK Vs. STATE
June 11, 2014
VATSALA Vs. STATE OF MAHARASHTRA
July 18, 2014
VATSALA Vs. DIVISIONAL RAILWAY MANAGER (WORKS)
February 21, 2014
VEENA Vs. THE CHAIRMAN
October 14, 2014
VEERA Vs. STATE OF MAHARASHTRA
April 3, 2014
VENKAT GANGADHAR BILAPATTE Vs. TULSABAI BABURAO DAHIPHALE
August 19, 2014
VENKAT GANGADHAR BILAPATTE Vs. GANGADHAR BABURAO BILAPATTE
August 19, 2014
VENKATESH Vs. THE STATE OF MAHARASHTRA
December 10, 2014
VENUNATH Vs. LIMBABAI
November 17, 2014
VERA LELISSA VIEGAS PEREIRA Vs. AGNELO CAETANO COLACO
January 27, 2014
VEZIC D COSTA @ VAJIC D COSTA Vs. MANUELINO FERNANDES SALES
December 16, 2014
VEZIC DCOSTA AND ORS. Vs. MANUELINO FERNANDES SALES AND ORS.
November 17, 2014
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January 31, 2014
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. NANA
February 20, 2014
VIDARBHA MINING ASSOCIATION Vs. CENTRAL GOVERNMENT TRIBUNAL REVISIONAL AUTHORITY
March 26, 2014
VIDARBHA VIKAS MAHILA BAL KALYAN SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA
April 9, 2014
VIDHYADHAR ATMARAM UMARYE @ VENKATESH ATMARAM UMARYE Vs. CHIEF SECRETARY GOV OF GOA
March 21, 2014
VIDYA VIKAS MANDAL Vs. THE EDUCATION OFFICER
July 11, 2014
VIDYADHAR MANISHANKAR MHATRE Vs. UNION OF INDIA
February 13, 2014
VIDYAVATI Vs. SANGITA
November 11, 2014
VIJAY Vs. STATE OF MAHARASHTRA
May 9, 2014
VIJAY Vs. STATE OF MAHARASHTRA
September 9, 2014
VIJAY ALIAS GUDDU Vs. STATE OF MAHARASHTRA
August 1, 2014
VIJAY BABURAO MALANKAR Vs. INDIAN OIL CORPORATION LTD
June 11, 2014
VIJAY BAPU KAMBLE Vs. THE STATE OF MAHARASHTRA
September 1, 2014
VIJAY DHANBAHADUR THAPA Vs. STATE OF GOA
April 25, 2014
VIJAY DINKARRAO PATIL Vs. STATE OF MAHARASHTRA
August 13, 2014
VIJAY DINKARRAO SHINDE Vs. STATE OF MAHARASHTRA
November 10, 2014
VIJAY KISHORE PRASAD Vs. RAJIV OM PRAKASH BHARGAVA
October 13, 2014
VIJAY MAHADEO GAJBHIYE Vs. STATE OF MAHARASHTRA
July 31, 2014
VIJAY MORE @ VIJU @ RAHUL SHANTARAM MORE Vs. STATE OF MAHARASHTRA
March 25, 2014
VIJAY PRAHLAD WARANKAR Vs. STATE OF MAHARASHTRA
July 10, 2014
VIJAY RAMCHANDRA RAUT Vs. DIVISIONAL COMMISSIONER
March 25, 2014
VIJAY S/O GAHININATH CHAVAN Vs. STATE OF MAHARASHTRA
November 24, 2014
VIJAY S/O GUNWANTRAO GAWANDE Vs. STATE OF MAHARASHTRA
March 18, 2014
VIJAY S/O PANDITRAO BODKHE Vs. STATE OF MAHARASHTRA
February 28, 2014
VIJAY SUDHAKAR PATIL Vs. ASHA VIJAY PATIL
May 8, 2014
VIJAYA Vs. CHHATRAPATI SHIVAJI SHIKSHAN SANSTHA
August 28, 2014
VIJAYA BALBHIM DESHPANDE Vs. NILABAI TAYASAHEB BIRAJDAR
October 31, 2014
VIJAYALAXMI Vs. STATE OF MAHARASHTRA
February 4, 2014
VIJAYKUMAR Vs. PANDURANG
April 10, 2014
VIJAYKUMAR SRIRAM ZANWAR Vs. SHARAD RAMCHANDRA VAIDYA AND ORS.
July 22, 2014
VIJAYRAJ RAYA DESAI Vs. ARVIND VAMAN REVANKAR
January 22, 2014
VIJAYSINGH CHAUHAN Vs. DY.COMMISSIONER OF POLICE & ORS.
April 22, 2014
VIJENDRA B. SINGH Vs. UMA VIJENDRA SINGH
April 2, 2014
VIKAR AHMAD KHAN GYASUDDIN KHAN Vs. STATE OF MAHARASHTRA
July 18, 2014
VIKAS SURESH PAWAR Vs. STATE OF MAHARASHTRA
July 24, 2014
VIKAS T CHUDIWALA Vs. SHAMRAO VITHAL CO-OPERATIVE BANK
December 24, 2014
VIKAS VISHWANATH KHARAT Vs. STATE OF MAHARASHTRA
July 28, 2014
VIKRAMSINH JAYSINGRAO GHATGE Vs. MUNICIPAL COUNCIL
October 6, 2014
VIKRANT INDUSTRIES Vs. STATE OF MAHARASHTRA
February 27, 2014
VILAS Vs. REGIONAL PASSPORT OFFICER
April 1, 2014
VILAS Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
December 11, 2014
VILAS ANANDA KALEL Vs. STATE OF MAHARASHTRA
July 25, 2014
VILAS DHONDU NICHITE Vs. STATE OF MAHARASHTRA
July 24, 2014
VILAS KASHINATH PARAB Vs. NASHIKET PARAB
February 17, 2014
VILAS KRISHNA SANKPAL Vs. SENIOR VICE PRESIDENT, MENON AND MENON LTD
February 18, 2014
VILAS NAGESH JADHAV Vs. THE STATE OF MAHARASHTRA
July 30, 2014
VILAS NAMDEO ROUNDAL Vs. THE STATE OF MAHARASHTRA
June 19, 2014
VILAS S/O NIMBAJI SHINDE Vs. STATE OF MAHARASHTRA
December 23, 2014
VILAS S/O PANDURANG WAIKAR, R/O BARABABHALI, TALUKA NAGAR, DISTRICT AHMEDNAGAR Vs. THE STATE OF MAHARASHTRA
November 25, 2014
VILE PARLE KELVANI MANDAL Vs. STATE OF MAHARASHTRA
August 8, 2014
VILLAGE P CALANGUTE Vs. STATE OF GOA
February 5, 2014
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June 16, 2014
VINAY SHETTY Vs. STATE OF MAHARASHTRA
September 17, 2014
VINAYAK Vs. STATE OF MAHARASHTRA
May 9, 2014
VINAYAK Vs. STATE OF MAHARASHTRA
February 17, 2014
VINAYAK KESARKAR Vs. STATE
September 22, 2014
VINAYAK MAHADEORAO BHOYA Vs. STATE OF MAHARASHTRA
July 24, 2014
VINAYAK S/O. DAULAT WATKAR Vs. JEEVAN
January 27, 2014
VINCY PEREIRA Vs. STATE OF GOA
January 24, 2014
VINOD Vs. DHANRAJ
February 27, 2014
VINOD Vs. THE STATE OF MAHARASHTRA AND ORS.
August 4, 2014
VINOD @ RAJU PARMANAND JAGDA Vs. STATE OF MAHARASHTRA
June 16, 2014
VINOD GHANSHYAM MESHRAM Vs. THE HONBLE MINISTER OF STATE
November 17, 2014
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March 11, 2014
VIP INDUSTRIES SHRAMIK SANGH Vs. VIP INDUSTRIES LIMITED
October 31, 2014
VIPIN Vs. STATE OF MAHARASHTRA
February 17, 2014
VIRAF N. CHINIWALA Vs. AMY N. IRANI
March 10, 2014
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October 13, 2014
VIRAJ ALCOHOLES AND ALLIED INDUSTRIES LTD. Vs. BRIHAN KARAN SUGAR SYNDICATE PVT. LTD.
February 26, 2014
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April 24, 2014
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March 10, 2014
VIRBHADRA Vs. NAMDEO
June 12, 2014
VIRTUOUS FINANCE LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 32
December 16, 2014
VISHAL ALIAS SAGAR VASANT WAGHMARE Vs. STATE OF MAHARASHTRA
December 16, 2014
VISHAL ASHOK ACHARYA Vs. SCRUTINY COMMITTEE FOR VERIFICATION
December 23, 2014
VISHAL NARAYANDAS AGARWAL Vs. STATE OF GOA
February 20, 2014
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February 26, 2014
VISHNU GANGARAM SONAWANE Vs. CHIEF EXECUTIVE OFFICER
November 5, 2014
VISHNU RAMCHANDRA BHAGWAT Vs. STATE OF MAHARASHTRA
January 27, 2014
VISHWANATH Vs. PANDURANG
April 11, 2014
VISHWANATH AMBADAS Vs. BAJIRAO
November 13, 2014
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March 6, 2014
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March 11, 2014
VISHWAS NAMDEO DHUNDARE Vs. THE STATE OF MAHARASHTRA
October 1, 2014
VITAL NUTRACEUTICALS PRIVATE LIMITED Vs. UNION OF INDIA
February 4, 2014
VITAL NUTRACEUTICALS PRIVATE LIMITED Vs. UNION OF INDIA
January 28, 2014
VITAL NUTRACEUTICALS PRIVATE LIMITED Vs. UNION OF INDIA
August 1, 2014
VITHAL Vs. AKRAMBEE
June 12, 2014
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December 5, 2014
VITHAL LAXMAN SHIRSATH Vs. THE STATE OF MAHARASHTRA
December 3, 2014
VITHAL NARAYAN MANZREKAR Vs. CUNCOLIM MUNICIPAL COUNCIL
February 28, 2014
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July 17, 2014
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March 6, 2014
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December 5, 2014
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February 14, 2014
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September 15, 2014
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August 27, 2014
VODAFONE INDIA LTD. Vs. THE UNION OF INDIA
December 17, 2014
VODAFONE INDIA SERVICES (P) LTD. Vs. UNION OF INDIA
October 13, 2014
VODAFONE INDIA SERVICES PVT. LTD. Vs. UNION OF INDIA
October 10, 2014
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January 24, 2014
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December 1, 2014
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March 13, 2014
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January 16, 2014
WALTER DSOUZA; ALBA DSOUZA Vs. ANITA DSOUZA
November 14, 2014
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September 17, 2014
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July 4, 2014
WASUDEV Vs. ADDITIONAL COLLECTOR,SKOLA
August 12, 2014
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January 10, 2014
WESTERN COALFIELDS LTD Vs. G.N. SHAH, CHIEFGENERAL SECRETARY
August 12, 2014
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April 4, 2014
WESTERN COALFIELDS LTD. Vs. G.N. SHAH
September 10, 2014
WESTERN INDIA SHIPYARD LTD. Vs. STATE BANK OF INDIA
February 26, 2014
WESTERNCOALFIELDS LIMITED Vs. SUNITA
January 15, 2014
WHIRLPOOL OF INDIA LTD. Vs. VIDEOCON INDUSTRIES LTD.
May 27, 2014
WILSON DCOSTA Vs. STATE OF GOA
April 23, 2014
WOCKHARDT LIMITED Vs. EDEN HEALTHCARE PVT. LTD
January 28, 2014
WOCKHARDT LIMITED Vs. AURANGABAD MUNICIPAL CORPORATION
October 14, 2014
WORKMEN, GOA M R F EMPLOYEES UNION Vs. ICARUS FOODS AND FARMS M R F LTD
August 6, 2014
X Vs. Y
March 7, 2014
XAVIER TRAVASSO Vs. RADHABAI KRISHNA LATAO
January 17, 2014
YADAVRAO Vs. BHOJRAJ AND ORS.
November 20, 2014
YASHWANT Vs. THE STATE OF MAHARASHTRA
December 5, 2014
YASHWANT ANANT FADTE Vs. SHANKAR RAGHU FADTE
April 29, 2014
YASHWANT HIRAMAN THAKARE Vs. STATE OF MAHARASHTRA
May 8, 2014
YASINKHAN MASUMKHAN MULTANI Vs. THE STATE OF MAHARASHTRA AND ORS.
December 2, 2014
YASIR SAYEED ANIS SAYYED @ HUJEFA Vs. STATE OF MAHARASHTRA
July 23, 2014
YES BANK LIMITED Vs. MADHU ASHOK KAPUR
May 9, 2014
YESHWANT BALWANT BADAVE Vs. YOGI RAJENDRA SHIVACHARYA GURU MAHADLING SWAMI INAMDAR
July 17, 2014
YOGESH Vs. STATE OF MAHARASHTRA
February 28, 2014
YOGESH Vs. KESHAV VISTARI SONTAKKE
January 18, 2014
YOGESH MADHAV ANDHALE Vs. THE STATE OF MAHARASHTRA
August 27, 2014
YOGESH MEGAJI GADA Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
April 10, 2014
YOGITA VINAY THENG Vs. APPROPRIATE AUTHORITY
February 11, 2014
YOUNG REVOLUTION PANTHER Vs. PRESIDING OFFICER
April 17, 2014
YOUNUS AHMEDBHAI HAKIMNUDDIN Vs. B.J. GHODE AND ORS.
June 12, 2014
YUVRAJ Vs. STATE OF MAHARASHTRA
July 1, 2014
YUVRAJ KANTILAL TALEKAR Vs. THE STATE OF MAHARASHTRA AND ORS.
July 31, 2014
YUVRAJ RAMCHANDRA PAWAR Vs. DR. N. RAMASWAMI & OTHERS
October 13, 2014
ZAHEDA Vs. THE STATE OF MAHARASHTRA
May 9, 2014
ZANDU CHEMICALS LTD. Vs. UNION OF INDIA
September 24, 2014
ZARINA DADA Vs. STATE OF MAHARASHTRA
March 5, 2014
ZENITH COMPUTERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 11, 2014
ZENITH INFOTECH LIMITED Vs. BANK OF NEW YORK MELLON
April 23, 2014
ZENOBIA GHADIALLY Vs. MEHROUZ GHADIALLY
August 27, 2014
ZIRCON VENTURE CO-OPERATIVE HOUSING SOCIETY LTD Vs. ZIRCON VENTURES
May 8, 2014
ZIYA OSMAN QURESHI Vs. STATE OF MAHARASHTRA AND ORS.
August 25, 2014
ZUARI AGRO CHEMICALS LIMITED Vs. UNION OF INDIA
January 21, 2014
ZUARI FINANCELTD. Vs. THE ASSISTANTCOMMISSIONER OF INCOMETAX
October 8, 2014
ZUARI INDUSTRIES LIMITED Vs. STATE OF GOA
April 28, 2014
ZUBAIR MALIK Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
October 8, 2014
ZULKARNAIN MOHAMMEDHUSAIN KAGALWALA Vs. TAHERBHAI ABDULLABHAI OF MUMBAI
August 6, 2014