Case Index

Title
Date
A K MISRA Vs. STATE OF U P
February 13, 2014
A K TRADING COMPANY Vs. COMMISSIONER COMMERCIAL TAX U P GOMTI NAGR LUCKNOW
September 23, 2014
A M C COATED FABRICS LTD Vs. STATE OF U P AND OTHERS
April 25, 2014
A P SHARMA Vs. INDIAN TELEPHONE INDUSTRIES
July 24, 2014
A S CREATION Vs. COMMISSIONER, COMMERCIAL TAX, UTTAR PRADESH
October 13, 2014
A S P SEALING PRODUCTS LTD Vs. DY LABOUR COMMISSIONER
August 27, 2014
A TO Z ASSOCIATE NAVIN NAGAER MANSAROVAR Vs. STATE OF U P
September 22, 2014
A. PAVITRA Vs. UNION OF INDIA
December 15, 2014
A.C. GRICE Vs. U.P. AVAS EVAM VIKAS PARISHAD
October 15, 2014
A.C.M.E. ENGINEER Vs. COMMISSIONER OF SALES TAX
January 9, 2014
A.G. ENTERPRISES Vs. UNION OF INDIA
April 16, 2014
A.K. GUPTA Vs. NAGAR NIGAM
September 9, 2014
AABUL Vs. STATE OF U P
April 15, 2014
AAISHA BANO @ MAHZABI Vs. STATE OF U P
May 29, 2014
AARADHY (MINOR) Vs. UNION OF INDIA AND 5 OTHERS
August 13, 2014
AARNIMA MITTAL Vs. STATE OF U.P.
October 10, 2014
AARTI TRIPATHI Vs. STATE OF U P
March 25, 2014
ABBAS Vs. STATE OF U P
April 18, 2014
ABDUL ATEEQ ALIAS AGGAN Vs. MEHAR JAHAN AND ORS.
September 15, 2014
ABDUL AZIZ S/O ABDUL LATIF Vs. STATE OF U P
May 23, 2014
ABDUL HAKIM Vs. STATE OF U.P.
July 10, 2014
ABDUL HAMID Vs. SAGIRAN
May 5, 2014
ABDUL HAQ SIDDIQUI Vs. VIII ADDL DISTRICT AND SESSION JUDGE LUCKNOW
November 3, 2014
ABDUL LATEEF Vs. STATE OF U P & 4 OTHERS
August 26, 2014
ABDUL MAJID ANSARI Vs. DISTRICT SUPPLY OFFICE AND ORS.
December 16, 2014
ABDUL QADIR Vs. WAQF TRIBUNAL
January 22, 2014
ABDUL SAMAD Vs. SMALL CAUSES COURT
July 9, 2014
ABDUL SAMI Vs. D D C
December 5, 2014
ABDUL WAHAB Vs. STATE OF U P
July 31, 2014
ABDUL WAHEED Vs. NARENDRA KUMAR
August 26, 2014
ABHA RANI Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOL
May 27, 2014
ABHAI MAN SINGH Vs. STATE OF U P AND ANOTHER
September 12, 2014
ABHAY KUAMR SINGH Vs. STATE OF U P
April 10, 2014
ABHAY KUMAR PANDEY Vs. STATE OF U.P. AND ORS.
August 5, 2014
ABHAY RAJ SINGH Vs. STATE OF U P
July 9, 2014
ABHILASHA Vs. STATE OF U.P.
February 11, 2014
ABHILASHA KHARE Vs. SHAKUNTALA TRIPATHI AND 2 ORS.
December 10, 2014
ABHIMANYU SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
December 19, 2014
ABHIMANYU UPADHYAY Vs. STATE OF U.P.
July 7, 2014
ABHISHEK CHANDRA Vs. UNION OF INDIA
February 17, 2014
ABHISHEK GUPTA Vs. STATE OF UP
September 10, 2014
ABHISHEK JAIN Vs. UNION OF INDIA
February 24, 2014
ABHISHEK SAHU Vs. CIVIL JUDGE
November 28, 2014
ABHISHEKH UPADHAYA Vs. PRIN SECY HOME U P CIVIL SECRETARIAT U P LUCKNOW
June 23, 2014
ABID Vs. STATE OF U.P.
September 19, 2014
ABRAR Vs. STATE OF U.P.
April 11, 2014
ABRAR AHMAD Vs. ALIMUDDIN
November 28, 2014
ACHARAJ NATH Vs. STATE
April 28, 2014
ACHCHAY LAL SAROJ Vs. STATE OF U.P.
December 22, 2014
ACHCHE LAL YADAV Vs. STATE OF U.P. AND ORS.
September 8, 2014
ACHCHEY LAL Vs. STATE OF U P
November 7, 2014
ACI OILS P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME-TAX AND ORS.
October 29, 2014
ACURITE CONTRACTORS AND ENGINEERS Vs. SAM HIGGINBOTTOM INSTITUTE OF AGRICULTURE TECHNOLOGY
September 23, 2014
ADARSH SAMUHIK SAHKARI KRISHI SAMITI LTD. Vs. STATE OF U.P.
July 17, 2014
ADDI INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
April 3, 2014
ADDITIONAL COMMISSIONER OF INCOME TAX BAREILLY Vs. DHAMPUR SUGAR MILL PVT LTD
November 5, 2014
ADDITIONAL DIRECTOR GENERAL OF POLICE Vs. RADHEY SHYAM SHARMA
October 14, 2014
ADESH KUMAR SAXENA Vs. STATE OF U P
August 12, 2014
ADESH KUMARI Vs. STATE OF U P
January 17, 2014
ADITYA KUMAR SINGH Vs. STATE OF U P
December 11, 2014
ADOBE SYSTEMS INDIA P. LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
May 5, 2014
ADVANCE CONSTRUCTIONS Vs. STATE OF U P
January 10, 2014
ADVANI OERLINKON LIMITED Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
September 18, 2014
ADYA SHANKER TRIPATHI AND ORS. Vs. STATE OF U.P. AND ORS.
July 31, 2014
AFROZ KHAN Vs. STATE OF U P
April 28, 2014
AFTAB MIAN AND 9 ORS Vs. STATE OF U P AND 2 ORS
August 28, 2014
AFZAL Vs. STATE OF U P
May 2, 2014
AGANOO Vs. STATE OF U P
April 15, 2014
AGARWAL COMPANY Vs. UNION OF INDIA
December 16, 2014
AGARWAL FOOD INDUSTRIES Vs. COMMISSIONER OF COMMERCIAL TAX
January 16, 2014
AGRA ADVOCATES ASSOCIATION Vs. STATE OF U.P.
September 19, 2014
AGRA DEVELOPMENT AUTHORITY Vs. ANIRUDH VIR SINGH
August 29, 2014
AGRA FOOTWEAR MANUFACTURERS & EXPORTERS Vs. UNION OF INDIA
August 7, 2014
AGRAWAL SABHA Vs. COMMISSIONER OF INCOME TAX-I
March 24, 2014
AHARWAS SINGH Vs. LUCKNOW DEVELOPMENT AUTHORITY
September 12, 2014
AHMAD ALI Vs. STATE OF U P
March 24, 2014
AHMADUNNISA Vs. IVTH ADDITIONAL DISTRICT JUDGE
January 13, 2014
AHSAN Vs. STATE OF U P
April 16, 2014
AINUL HAQ Vs. ADDITIONAL COMMISSIONER (ADMINISTRATION) GONDA
September 19, 2014
AJADAR HUSAIN Vs. STATE OF U P
August 21, 2014
AJAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI
August 6, 2014
AJAI KUMAR Vs. STATE OF U P
March 21, 2014
AJAY BHAN SINGH Vs. STATE OF U P
June 4, 2014
AJAY CHATURWEDI Vs. SHOBHANA
November 26, 2014
AJAY CHAUDHARY Vs. STATE OF U P
September 16, 2014
AJAY CHAUDHARY Vs. STATE OF UP
January 10, 2014
AJAY KUMAR Vs. UNION OF INDIA
July 7, 2014
AJAY KUMAR Vs. SECRETARY SECONDARY EDUCATION BOARD, U.P.
January 13, 2014
AJAY KUMAR Vs. STATE OF U P
February 7, 2014
AJAY KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
August 20, 2014
AJAY KUMAR DUBEY AND 33 OTHERS Vs. STATE OF U P AND 6 OTHERS
August 19, 2014
AJAY KUMAR MISHRA Vs. STATE OF U P
September 6, 2014
AJAY KUMAR MISHRA Vs. STATE OF U P
August 13, 2014
AJAY KUMAR MISHRA AND ORS. Vs. U.P. POLLUTION CONTROL BOARD AND ORS.
December 3, 2014
AJAY KUMAR PALIWAL Vs. STATE OF U P
August 20, 2014
AJAY KUMAR SHARMA Vs. STATE OF U.P.
November 5, 2014
AJAY KUMAR SHUKLA Vs. GANESH SHANKAR CHOUDHARY AND ANOTHER
January 13, 2014
AJAY KUMAR SHUKLA @ CHHOTTAN SHUKLA S/O RAM BIHARI Vs. STATE OF U P
May 23, 2014
AJAY KUMAR SINGH Vs. STATE OF U.P.
April 15, 2014
AJAY KUMAR VERMA Vs. UNION OF INDIA
May 1, 2014
AJAY KUMAR VERMA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ADDITIONAL BENCH
January 10, 2014
AJAY KUMAR YADAV Vs. AFTAB ALAM
March 3, 2014
AJAY PRATAP SINGH Vs. OUDH BAR ASSOCIATION
February 24, 2014
AJAY PRATAP SINGH Vs. STATE OF U.P.
June 13, 2014
AJAY PURWAR Vs. SUMAN YADAV
December 11, 2014
AJAY RAWAT Vs. STATE OF U P
November 24, 2014
AJAY SHANKAR @ JAGGU Vs. STATE OF U P
May 5, 2014
AJAY YADAV Vs. STATE OF U P
February 10, 2014
AJAZ CARPETS AND 3 OTHERS Vs. BIRLA INTERNATIONAL PVT LTD
December 8, 2014
AJEET BALMIKI Vs. STATE OF U P
September 22, 2014
AJEET KUMAR KESARWANI @ DEEPU Vs. STATE OF U P
May 12, 2014
AJEET SINGH Vs. UNION OF INDIA
August 14, 2014
AJIT @ AJAI KUMAR Vs. STATE OF U P
September 25, 2014
AJIT KUMAR CHATURVEDI Vs. AGRA DEVELOPMENT AUTHORITY
May 20, 2014
AJIT KUMAR SINGH Vs. STATE OF U P
January 16, 2014
AJIT KUMAR SINGH Vs. STATE OF U.P.
September 9, 2014
AJIT PRATAP SINGH Vs. STATE OF U P
July 30, 2014
AJUDHIYA DISTILLERY Vs. COMMISSIONER OF TRADE TAX
April 1, 2014
AJUDHYA SUGAR MILLS Vs. STATE OF U P
February 5, 2014
AKALOO Vs. D D C
December 4, 2014
AKAMIL JAHAN Vs. STATE OF U P & 4 OTHERS
November 19, 2014
AKANKSHA ARYA Vs. STATE OF U P
September 8, 2014
AKASH GOEL Vs. STATE OF U.P.
January 8, 2014
AKBAR HUSAIN @ AKBAR ALI Vs. STATE OF U P
November 21, 2014
AKHANAD PRATAP NARAYAN Vs. UNION OF INDIA
May 22, 2014
AKHIL BHARTIYA AMBEDKAR YUVAK SANGH CIVIL LINES MORADABAD Vs. STATE OF U P
May 2, 2014
AKHIL BHARTIYA GURJAR VIDYA PRACHARINI SABHA, SAHARANPUR Vs. STATE OF U P & ORS
January 9, 2014
AKHILESH GUPTA Vs. STATE OF U.P. AND ORS.
December 5, 2014
AKHILESH KUMAR Vs. CHANCELLOR LUCKNOW UNIVERSITY
October 7, 2014
AKHILESH KUMAR Vs. STATE OF U.P.
September 5, 2014
AKHILESH KUMAR Vs. STATE OF U P
August 22, 2014
AKHILESH KUMAR Vs. D D C
January 7, 2014
AKHILESH KUMAR Vs. STATE OF U.P.
September 26, 2014
AKHILESH KUMAR SINHA Vs. STATE OF U P
July 4, 2014
AKHILESH SINGH Vs. STATE OF U.P. AND ORS.
November 21, 2014
AKHILESH TRIPATHI Vs. STATE OF U P
July 21, 2014
AKHLAK Vs. STATE OF U.P.
June 2, 2014
AKHTAR Vs. STATE OF UP
August 28, 2014
AKHTAR ALI ANSARI Vs. STATE OF U P
August 13, 2014
AKHTAR JEHAN Vs. STATE OF U.P. AND ORS.
August 8, 2014
AKIL AHMAD Vs. STATE OF U.P.
July 11, 2014
AKSHAT ROADWAYS Vs. COMMISSIONER, COMMERCIAL TAXES
July 7, 2014
AKSHATA Vs. STATE OF U.P.
May 29, 2014
AKSHATA AKSHYA Vs. STATE OF U.P.
March 25, 2014
AKTAR RAZA KADRU Vs. STATE
September 3, 2014
ALADEEN Vs. D D C
March 7, 2014
ALASKA TECH Vs. STATE OF U.P.
May 8, 2014
ALCHHENDRA PRATAP SINGH Vs. ADDL COMMISSIONER (ADMN )
July 28, 2014
ALGOO PRADHAN Vs. STATE OF U P
December 1, 2014
ALGOO RAM Vs. STATE OF U P
January 27, 2014
ALI AHMAD Vs. D D C
January 21, 2014
ALI SHAD USMANI AND ORS. Vs. ALI ISTEBA AND ORS.
December 11, 2014
ALIM Vs. STATE
December 22, 2014
ALIMUDDIN Vs. STATE OF U P
September 26, 2014
ALIMUDDIN Vs. STATE OF U P
September 29, 2014
ALIMUDDIN KHAN Vs. STATE OF U P
September 16, 2014
ALIYAR Vs. STATE OF U.P.
August 27, 2014
ALKA DEVI Vs. STATE OF U P
November 17, 2014
ALKA DEVI Vs. STATE OF U P
September 15, 2014
ALKA GAUR Vs. STATE OF U P & ORS
September 26, 2014
ALKA SHARMA Vs. STATE OF U P
December 19, 2014
ALKA YADAV Vs. UNION OF INDIA
March 25, 2014
ALLAHABAD BANK Vs. RAJESH PAL
January 21, 2014
ALLAHABAD DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN Vs. ASFAQUE HUSAIN SON OF ABDUL JABBAR AND STATE OF U.P. THROUGH COLLECTOR
August 7, 2014
ALLAHABAD GRAM UDYOG SEVA SANSTHAN Vs. COMMISSIONER, COMMERCIAL TAX
July 24, 2014
ALLAHABAD TRADERS Vs. STATE OF U P
March 24, 2014
ALLANASONS LTD. Vs. UNION OF INDIA
March 31, 2014
ALLANASONS LTD. Vs. UNION OF INDIA
April 29, 2014
ALLIANCEBUILDERS AND CONTRACTORS LTD Vs. UNION OF INDIA
May 13, 2014
ALLIED GLASSES PVT. LTD. Vs. COMMISSIONER, COMMERCIAL TAXES
July 15, 2014
ALOK KUMAR Vs. BOARD OF REVENUE
May 20, 2014
ALOK KUMAR Vs. STATE OF U P
November 13, 2014
ALOK KUMAR AGNIHOTRI Vs. STATE OF U P
July 30, 2014
ALOK VARSHNEY AND ORS. Vs. STATE OF U.P. AND ORS.
August 22, 2014
ALOK VIDYALAYA LALGANJ Vs. STATE OF U P
May 2, 2014
ALTAF Vs. STATE OF U P
August 14, 2014
ALWAR Vs. STATE OF U P
April 4, 2014
AMAL IRFA Vs. STATE OF U P
October 8, 2014
AMAN YADAV (MINOR) Vs. PRABHAT NARAIN YADAV
February 21, 2014
AMAR BAHADUR SINGH Vs. STATE OF U P
January 6, 2014
AMAR NATH Vs. R.C. & E.A./1ST, ALLAHABAD AND ORS.
August 19, 2014
AMAR NATH Vs. STATE OF U P
August 1, 2014
AMAR NATH Vs. STATE OF U P
January 31, 2014
AMAR NATH Vs. STATE OF U P
November 13, 2014
AMAR NATH Vs. STATE OF U.P. AND ANOTHER
July 10, 2014
AMAR NATH AGRAWAL Vs. COMMISSIONER OF INCOME TAX
September 26, 2014
AMAR NATH PANDEY Vs. STATE OF U P
July 11, 2014
AMAR NATH SINGH AND ORS. Vs. ADDITIONAL DISTRICT JUDGE, UNNAO AND ORS.
August 14, 2014
AMAR PAL Vs. STATE
March 5, 2014
AMAR PAL SINGH Vs. STATE OF U P
January 9, 2014
AMAR SINGH Vs. R I G S
February 10, 2014
AMAR SINGH Vs. STATE OF U P
March 10, 2014
AMAR SINGH Vs. YOGENDER SINGH
May 14, 2014
AMAR SINGH Vs. STATE OF U.P.
August 8, 2014
AMAR SINGH Vs. STATE OF U P
October 14, 2014
AMAR SINGH AND ORS. Vs. STATE OF U.P.
November 21, 2014
AMARJEET Vs. STATE OF U.P.
January 16, 2014
AMARJEET Vs. PRESCRIBED AUTHORITY/S D M TEH KUNDA
May 21, 2014
AMARJEET KAUR Vs. COMMISSIONER
April 28, 2014
AMBAR KUMAR Vs. THE STATE OF U.P.
October 14, 2014
AMBE CARRIER Vs. STATE OF U P
September 9, 2014
AMBIKA PRASAD Vs. STATE
May 30, 2014
AMBIKA PRASAD Vs. STATE OF U.P. AND ORS.
November 13, 2014
AMBIKA PRASAD SINGH Vs. DEPUTY COMMISSIONER (FOOD) DEVI PATAN MANDAL GONDA
September 9, 2014
AMBRISH MISHIA AND ORS. Vs. STATE OF U.P. AND ORS.
November 20, 2014
AMINA KHATOON Vs. UNITED INDIA INSURANCE COMPANY LTD
March 26, 2014
AMINIA @ AMIN UDDIN @ KALLU Vs. STATE OF U P
August 14, 2014
AMIR ALI Vs. STATE OF U P
November 5, 2014
AMIT Vs. STATE OF U P
June 27, 2014
AMIT Vs. STATE OF U P
July 31, 2014
AMIT AGRAWAL Vs. POOJA AGRAWAL
April 25, 2014
AMIT AGRAWAL Vs. ATUL GUPTA
November 12, 2014
AMIT CHAUDHARY Vs. STATE OF U P
March 24, 2014
AMIT GARG AND ANOTHER Vs. TABASSUM GAJALA AND OTHERS
December 11, 2014
AMIT KUMAR Vs. STATE OF U P
July 25, 2014
AMIT KUMAR Vs. PREM KUMAR GARG AND ORS.
December 2, 2014
AMIT KUMAR Vs. STATE OF U.P.
January 24, 2014
AMIT KUMAR (MINOR) Vs. STATE OF U.P.
May 23, 2014
AMIT KUMAR TYAGI Vs. STATE OF U P
January 7, 2014
AMIT YADAV Vs. STATE OF U.P.
September 24, 2014
AMITABH JALAN, MANAGING TRUSTEE & EXECUTOR K D JALAN TRUST Vs. STATE OF U P
January 8, 2014
AMITABH THAKUR Vs. UNION OF INDIA
January 9, 2014
AMITABH THAKUR Vs. UNION OF INDIA
February 21, 2014
AMITABH THAKUR Vs. UNION OF INDIA
May 28, 2014
AMITABH THAKUR [P I L ] Vs. UNION OF INDIA
March 31, 2014
AMNA BEGUM Vs. RAM PRAKASH SINGH
May 23, 2014
AMRENDRA KUMAR Vs. STATE OF U.P.
May 16, 2014
AMRENDRA SINGH KURMI Vs. STATE OF U P
July 18, 2014
AMRIT BOTTLERS PVT. LTD Vs. COMMISSIONER OF C. EX
July 18, 2014
AMRIT BOTTLERS PVT. LTD. Vs. COMMISSIONER OF C. EX.
September 26, 2014
AMRIT CORP. LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
April 29, 2014
AMRIT LAL Vs. STATE OF U P
September 23, 2014
ANAMIKA Vs. STATE OF U.P.
May 12, 2014
ANAMIKA TOURISM COMPLEX AND 8 OTHERS Vs. CHAIRPERSON DEBTS RECOVERY APPELLATE TRIBUNAL AND 2 ORS
July 14, 2014
ANAND AGARWAL Vs. DISTRICT JUDGE, LUCKNOW
November 10, 2014
ANAND BALLABH Vs. MOHD. IQBAL AND 17 ORS
November 24, 2014
ANAND GIRI Vs. STATE OF U P
August 14, 2014
ANAND KRISHNA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
January 30, 2014
ANAND KUMAR Vs. U P PUBLIC SERVICE COMMISSION
September 26, 2014
ANAND KUMAR Vs. PREM CHANDRA(DEAD)
July 10, 2014
ANAND KUMAR SHARMA Vs. STATE OF U.P.
February 13, 2014
ANAND KUMARI Vs. BANK OF BARODA, FATEHPUR THROUGH ITS ATTORNET
July 17, 2014
ANAND PANDEY Vs. KING GEORGES MEDICAL UNIVERSITY
October 30, 2014
ANAND PANDEY Vs. STATE OF U.P. AND ORS.
August 12, 2014
ANAND PRAKASH AGRAWAL Vs. COMMISSIONER OF INCOME TAX
May 29, 2014
ANAND PRAKASH BANSAL Vs. INCOME TAX APPELLATE TRIBUNAL
December 9, 2014
ANAND SHARMA & ANOTHER Vs. KANHAIYA LAL & 2 OTHERS
August 22, 2014
ANAND SINGH Vs. STATE OF U.P.
August 6, 2014
ANAND SINGH Vs. U P BOARD OF SECONDARY EDUCATION
February 11, 2014
ANAND VRINDAVAN Vs. AGRA DEVELOPMENT AUTHORITY
August 28, 2014
ANANT VIKRAM SINGH Vs. STATE OF U P
September 23, 2014
ANAR SINGH Vs. ADDITIONAL DISTRICT & SESSION JUDGE
July 14, 2014
ANAR SINGH Vs. STATE OF U P
January 31, 2014
ANARA DEVI Vs. AYUKT, KHADYA EVAM RASAD
May 30, 2014
ANARDAN Vs. STATE OF U P
April 4, 2014
ANATHALAYA Vs. BOARD OF REVENUE
January 17, 2014
ANDREWS INTERNATIONAL GENERAL SUPPLIERS Vs. STATE OF U.P.
August 21, 2014
ANEES Vs. STATE
December 18, 2014
ANEG SINGH, RAGHUBIR AND RAM CHANDRA Vs. STATE OF U P
February 10, 2014
ANGEERA Vs. STATE
January 24, 2014
ANGNU LAL Vs. STATE OF U P
May 8, 2014
ANIL Vs. REGIONAL HIGHER EDUCATION OFFICER
October 27, 2014
ANIL Vs. STATE OF U.P. AND ORS.
December 22, 2014
ANIL KUAMR Vs. STATE OF U P
August 14, 2014
ANIL KUMAR Vs. THE STATE OF U.P.
October 14, 2014
ANIL KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION GAUTAM BUDH NAGAR
April 21, 2014
ANIL KUMAR Vs. G M CANARA BANK
September 11, 2014
ANIL KUMAR Vs. INDIAN AIRLINESH
December 19, 2014
ANIL KUMAR Vs. INDIAN AIRLINES CHAIRMAN
August 12, 2014
ANIL KUMAR Vs. ADDITIONAL COMMISSIONER
May 8, 2014
ANIL KUMAR (IN JAIL) Vs. STATE OF U P
July 11, 2014
ANIL KUMAR @ DEEPU Vs. STATE OF U P
April 10, 2014
ANIL KUMAR AGARWAL Vs. STATE OF U P
December 4, 2014
ANIL KUMAR BAJPAI Vs. STATE OF U P
May 8, 2014
ANIL KUMAR BHARDWAJ AND ORS. Vs. KAMLA DEVI AND ORS.
November 10, 2014
ANIL KUMAR GUPTA Vs. RAJ KUMAR GUPTA
March 10, 2014
ANIL KUMAR JAISWAL Vs. UNION OF INDIA
March 13, 2014
ANIL KUMAR RANA Vs. REGISTRAR GENERAL, HIGH COURT OF JUDICATURE AT ALLD
November 11, 2014
ANIL KUMAR SHUKLA Vs. DISTRICT INSPECTOR OF SCHOOLS
March 5, 2014
ANIL KUMAR SRIVASTAV (DEAD) AND ORS. Vs. ADDL. COMMISSIONER AND ORS.
December 19, 2014
ANIL KUMAR SRIVASTAVA Vs. STATE OF U P
August 19, 2014
ANIL KUMAR SRIVASTAVA Vs. CHAIRMAN ZILA PARISHAD VARANASI
April 22, 2014
ANIL KUMAR TRIPATHI Vs. STATE OF U P
March 28, 2014
ANIL KUMAR VERMA Vs. U P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
August 29, 2014
ANIL KUMAR VERMA Vs. U P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
March 27, 2014
ANIL KUMAR VERMA Vs. U.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. AND ORS.
December 8, 2014
ANIL KUMAR VERMA Vs. STATE OF U.P.
August 25, 2014
ANIL KUMAR YADAV Vs. STATE OF U P
January 16, 2014
ANIL KUMAR YADAV Vs. STATE OF U P
July 28, 2014
ANIL KUMAR YADAV Vs. STATE OF U.P.
July 31, 2014
ANIL SRIVASTAVA Vs. NAINITAL BANK LTD
July 23, 2014
ANIRUDH KUMAR SINGH Vs. UNION OF INDIA AND 5 OTHERS
July 2, 2014
ANIRUDH PRASAD VERMA Vs. STATE OF U P AND OTHERS
January 31, 2014
ANIRUDH SINGH Vs. D D C
March 7, 2014
ANIS Vs. STATE OF U.P.
September 12, 2014
ANIS Vs. STATE OF U P
November 20, 2014
ANITA Vs. STATE OF U P
April 24, 2014
ANITA Vs. STATE OF U.P. AND ORS.
December 12, 2014
ANITA BHALLA Vs. RAJESH BATRA
May 29, 2014
ANITA DEVI Vs. STATE OF U.P.
May 5, 2014
ANITA DEVI Vs. ADDITIONAL COMMISSIONER MEERUT DIVISION
October 10, 2014
ANITA SINGH Vs. D D C
February 14, 2014
ANITA SINGH Vs. UNIVERSITY OF ALLAHABAD
January 15, 2014
ANITA SONKAR Vs. SHAKUNTALA MISRA
April 2, 2014
ANJALI KUSHWAHA Vs. STATE OF U P
December 2, 2014
ANJANI Vs. D D C
February 21, 2014
ANJU SINGH Vs. M D U P PROJECT CORP LTD
September 8, 2014
ANJUMAN FAROGH-E-ISLAM Vs. STATE OF U.P.
March 28, 2014
ANKIT Vs. STATE OF U.P.
April 17, 2014
ANKIT @ GOLU AND 3 OTHERS Vs. STATE OF U P
October 17, 2014
ANKIT CHATURVEDI Vs. UNION OF INDIA
March 27, 2014
ANKIT TIWARI AND ORS. Vs. STATE OF U.P. AND ORS.
October 29, 2014
ANKIT YADAV Vs. U P POWER CORPORATION LTD THRU M D
August 11, 2014
ANKITA TIWARI Vs. STATE OF U.P.
August 7, 2014
ANKITA YADAV Vs. INSTITUTE OF BANKING PESONNEL SELECTION(IBPS)
May 6, 2014
ANKUR @ BOBY Vs. STATE OF U.P.
May 13, 2014
ANKUR BHARDWAJ Vs. STATE OF U.P.
January 9, 2014
ANKUR SINGH Vs. STATE OF U P
August 1, 2014
ANMOL SINGH Vs. STATE OF U P
September 16, 2014
ANOKHI HOSPITALITY PVT. LTD. Vs. STATE OF U.P. AND ORS.
November 21, 2014
ANOOP SAXENA Vs. STATE OF U P
November 7, 2014
ANOOP SRIVASTAVA Vs. REGESTRAR GENERAL, HIGH COURT OF JUDICATURE AT ALLAHABAD
January 27, 2014
ANSAL HOUSING & CONSTRUCTION LTD. Vs. STATE OF U P
September 19, 2014
ANSHUL MAHESHWARI @ ANSHUL ARYA Vs. STATE OF U.P. AND 4 OTHERS
November 5, 2014
ANT RAM Vs. STATE OF U. P.
January 7, 2014
ANTIM PRAKASH Vs. STATE OF U P
March 31, 2014
ANTOO Vs. DDC
April 15, 2014
ANUBHAV JAISWAL Vs. STATE OF U.P. AND ORS.
August 27, 2014
ANUGRAH NARAIN SINGH Vs. STATE OF U P
February 3, 2014
ANUJ KUMAR SRIVASTAVA Vs. RATNA RANI
September 1, 2014
ANURADHA RAI Vs. UNION OF INDIA
September 25, 2014
ANURAG MISHRA Vs. STATE OF U.P.
March 27, 2014
ANWARUL HAQUE KHAN Vs. STATE OF U P SECRETARY AWAS,CIVIL SECTT LKO
March 14, 2014
ANWARUL HAQUE KHAN Vs. STATE OF U P SECRETARY AWAS,CIVIL SECTT LKO
March 21, 2014
APARNA CONSTRUCTION & SUPPLIERS Vs. STATE OF U.P.
August 21, 2014
APEX LABORATORIES PVT. LTD. Vs. K. PRASAD REDDY
July 11, 2014
APURVA (PROPRIETOR) A.D. BUILDER Vs. STATE OF U.P. AND ORS.
December 2, 2014
ARCHANA Vs. STATE OF U P
September 10, 2014
ARCHANA Vs. STATE OF U.P.
February 24, 2014
ARCHANA SHARMA Vs. MUKESH KUMAR SHARMA
September 22, 2014
ARCHANA SRIVASTAVA Vs. STATE OF U P AND 2 ORS
October 31, 2014
ARCHANA UPADHYAY Vs. STATE OF U P AND 14 OTHERS
August 13, 2014
ARCHANA YADAV Vs. STATE OF U P
April 21, 2014
ARCHNA DEVI Vs. NEW INDIA INSURANCE CO LTD BATLA & ORS
March 5, 2014
ARJUN SINGH Vs. STATE OF U.P. AND ORS.
November 7, 2014
ARJUN SINGH Vs. STATE OF U.P.
November 10, 2014
ARJUN SINGH MOHAN SINGH Vs. COMMISSIONER, INCOME TAX-1
May 30, 2014
ARKAN JAMIL KHAN Vs. STATE OF U P SECY
March 24, 2014
AROMA CHEMICALS Vs. UNION OF INDIA
April 9, 2014
ARTI DEVI Vs. DISTRICT JUDGE SIDHARTH NAGAR
January 22, 2014
ARTI DEVI Vs. STATE OF U P AND TWO OTHERS
July 1, 2014
ARTI VERMA Vs. STATE OF U.P.
February 5, 2014
ARUN ARYA ALIAS ARUN Vs. STATE OF U.P.
March 26, 2014
ARUN BHATIA AND 3 ORS Vs. STATE OF U P AND 2 ORS
October 31, 2014
ARUN KUMAR Vs. BHARAT PETROLEUM CORPORATION LTD
September 18, 2014
ARUN KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
February 5, 2014
ARUN KUMAR Vs. STATE OF U.P. AND ORS.
December 3, 2014
ARUN KUMAR AGARWAL Vs. STATE OF U P
May 19, 2014
ARUN KUMAR DUBEY Vs. STATE OF U P
July 2, 2014
ARUN KUMAR DUBEY Vs. HIGH COURT OF JUDICATURE AT ALLD
November 5, 2014
ARUN KUMAR DWIVEDI Vs. UNION OF INDIA
September 24, 2014
ARUN KUMAR MAURYA Vs. THE STATE OF U.P. AND ORS.
July 11, 2014
ARUN KUMAR SHARMA Vs. STATE OF U.P.
May 14, 2014
ARUN KUMAR SINGH Vs. BACHAU & OTHERS
March 13, 2014
ARUN KUMAR SRIVASTAVA Vs. STATE OF U P
January 17, 2014
ARUN KUMAR TIWARI Vs. STATE OF U P
May 28, 2014
ARUN KUMAR VERMA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
January 10, 2014
ARUN KUMAR YADAV Vs. STATE OF U.P.
June 12, 2014
ARUN SALUZA Vs. UNION OF INDIA
October 8, 2014
ARUN SHARMA AND ORS. Vs. STATE OF U.P. AND ORS.
September 5, 2014
ARUNA BHARTI Vs. STATE OF U P
July 17, 2014
ARUP KUMAR MITRA Vs. STATE OF U P
June 30, 2014
ARVIND Vs. STATE OF U.P.
April 15, 2014
ARVIND KUMAR Vs. CIVIL JUDGE
February 7, 2014
ARVIND KUMAR Vs. STATE OF U.P.
March 27, 2014
ARVIND KUMAR Vs. STATE OF U.P.
May 23, 2014
ARVIND KUMAR Vs. STATE OF U.P.
August 23, 2014
ARVIND KUMAR Vs. HIGH COURT OF JUDICATURE
March 21, 2014
ARVIND KUMAR @ BABLU Vs. STATE OF U P
September 12, 2014
ARVIND KUMAR CHAUBEY Vs. STATE OF U P
September 6, 2014
ARVIND KUMAR DWIVEDI Vs. UNION OF INDIA
May 14, 2014
ARVIND KUMAR SRIVASTAVA Vs. STATE OF U P
January 6, 2014
ARVIND KUMAR YADAV Vs. STATE OF U P
September 4, 2014
ARVIND KUMAR YADAV Vs. UPPER MUKHYA ADHIKARI, ZILA PANCHAYAT
September 17, 2014
ARVIND KUMAR YADAV AND 3 OTHERS Vs. UPPER MUKHYA ADHIKARI ZILA P
December 8, 2014
ARVIND NARAIN MISRA Vs. DILIP SINGH RANA
February 17, 2014
ASARFHI LAL AND ORS. Vs. STATE OF U.P. AND ORS.
October 15, 2014
ASCENT CONSTRUCTIONS PRIVATE LIMITED Vs. STATE OF U.P.
May 19, 2014
ASGAR KHAN AND ORS. Vs. NEW INDIA ASSURANCE CO. LTD. AND ORS.
March 3, 2014
ASHA Vs. STATEOF U.P.
May 13, 2014
ASHA AGARWAL AND ORS. Vs. ARVIND & CO. AND ORS.
December 4, 2014
ASHA DEVI & 2 OTHERS Vs. PARMATMA PANDEY & OTHERS
July 3, 2014
ASHA RAM Vs. PRAMUKH SACHIV AVAS EVAM SHASTRI NIY. LKO.
February 11, 2014
ASHA TOMAR Vs. STATE OF U P
August 26, 2014
ASHARAM Vs. STATE OF U P AND 4 ORS
October 13, 2014
ASHARFI LAL Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION, LUCKNOW
December 5, 2014
ASHFAQ AHMAD Vs. HINDUSTAN AERONAUTICS LTD
February 24, 2014
ASHFAQ RAZA Vs. STATE OF U.P.
July 2, 2014
ASHIK RAMESHCHANDRA SHAH Vs. STATE OF U P
February 25, 2014
ASHIQ HUSAIN Vs. CHHOTEY KHAN
September 1, 2014
ASHISH GUPTA Vs. STATE OF U P
September 8, 2014
ASHISH MISHRA Vs. STATE OF U.P.
September 4, 2014
ASHISH SHUKLA Vs. STATE OF U P
November 3, 2014
ASHOK Vs. STATE OF U.P.
May 13, 2014
ASHOK FLAVOURS P. LTD. Vs. UNION OF INDIA AND ORS.
November 26, 2014
ASHOK KANOJIA Vs. STATE
January 28, 2014
ASHOK KUAMR Vs. STATE OF U P
August 26, 2014
ASHOK KUMAR Vs. UNION OF INDIA
July 1, 2014
ASHOK KUMAR Vs. STATE OF U P
September 24, 2014
ASHOK KUMAR Vs. PRADEEP KUMAR
September 26, 2014
ASHOK KUMAR Vs. STATE OF UP
March 14, 2014
ASHOK KUMAR Vs. STATE OF U P
April 29, 2014
ASHOK KUMAR Vs. STATE OF U.P.
May 28, 2014
ASHOK KUMAR Vs. UNION OF INDIA
October 15, 2014
ASHOK KUMAR Vs. STATE OF U.P.
September 10, 2014
ASHOK KUMAR Vs. D D C
July 16, 2014
ASHOK KUMAR Vs. STATE OF U.P.
September 19, 2014
ASHOK KUMAR Vs. STATE OF U P
December 19, 2014
ASHOK KUMAR AGARWAL Vs. MANSHA DEVI AND 4 ORS
December 8, 2014
ASHOK KUMAR AND COMPANY Vs. RESERVE BANK OF INDIA
July 18, 2014
ASHOK KUMAR BARNWAL Vs. PUNJAB NATIONAL BANK
February 19, 2014
ASHOK KUMAR GUPTA Vs. STATE OF U P
November 20, 2014
ASHOK KUMAR JAIN Vs. COMMISSIONER OF INCOME TAX, GHAZIABAD
July 7, 2014
ASHOK KUMAR JAISWAL Vs. UNION OF INDIA
September 1, 2014
ASHOK KUMAR MAURYA Vs. UPPAR AYUKT, IST AND 12 ORS
December 22, 2014
ASHOK KUMAR RANA Vs. STATE OF U P
May 14, 2014
ASHOK KUMAR SHARMA Vs. STATE OF U P
November 5, 2014
ASHOK KUMAR SHARMA Vs. UNION OF INDIA
July 18, 2014
ASHOK KUMAR SHUKLA Vs. STATE OF U P
January 13, 2014
ASHOK KUMAR SINGH Vs. AHILYA SINGH AND 8 ORS
September 23, 2014
ASHOK KUMAR SINGH Vs. DISTRICT JUDGE, FAIZABAD & OTHERS
December 4, 2014
ASHOK KUMAR SINGH Vs. UNION OF INDIA AND OTHERS
November 5, 2014
ASHOK KUMAR SRIVASTAV Vs. STATE OF U P
April 16, 2014
ASHOK KUMAR VERMA @ ASHOK KURMI Vs. STATE OF U P
May 15, 2014
ASHOK KUMAR YADAV Vs. STATE OF U P AND 6 ORS
October 17, 2014
ASHOK KUMAR YADAV Vs. STATE OF U P
November 28, 2014
ASHOK MAHAOR Vs. STATE OF U P & 4 OTHERS
April 7, 2014
ASHOK MISHRA Vs. STATE OF U.P.
April 17, 2014
ASHOK SINGH @ GOPI SINGH Vs. STATE OF U P
August 22, 2014
ASHOK TEWARI Vs. STATE OF U P
December 2, 2014
ASHOK VERMA Vs. POONAM YADAV
February 12, 2014
ASHRAF ALI Vs. STATE OF U P
September 25, 2014
ASHUTOSH PRAKASH SINGH Vs. DISTRICT MAGISTRATE AMBEDKAR NAGAR
December 3, 2014
ASHUTOSH SINGH JELIYANG Vs. UNION OF INDIA
August 22, 2014
ASHWANI KUMAR Vs. STATE OF U P
March 25, 2014
ASHWANI KUMAR RAI Vs. STATE OF U P
January 10, 2014
ASHWAPATI Vs. STATE OF U P
April 4, 2014
ASHWINI RAI Vs. STATE OF U P
May 29, 2014
ASHYANA SAHKARI AWAS SAMITI LTD Vs. STATE OF U.P.
May 30, 2014
ASIAN P P G INDUSTRIES LTD. Vs. COMMERCIAL TAX TRIBUNAL BENCH II GHAZIABAD
August 26, 2014
ASIF KHAN Vs. CIVIL JUDGE
July 1, 2014
ASIFUDDIN Vs. STATE OF U P
May 26, 2014
ASMAT JAHAN Vs. STATE OF U P
June 19, 2014
ASMAT JAHAN BEGUM Vs. STATE OF U P
December 23, 2014
ASOK PANDE Vs. UNION OF INDIA
July 21, 2014
ASOK PANDE Vs. ALLAHABAD HIGH COURT
March 7, 2014
ASSOCIATED CEMENT CO. LTD. Vs. COMMISSIONER TRADE TAX, LUCKNOW
January 15, 2014
ASSOCIATED INTER STATE CARRIERS Vs. STATE OF U P
January 31, 2014
ASST COMMISSIONER OF INCOME TAX-I Vs. SHANTI SWARUP JAIN
September 2, 2014
ASST. COMMISSIONER OF INCOME TAX-II Vs. GYAN DEEP PUBLIC SCHOOL
May 22, 2014
ASWAD STEELS AND ALLOYS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 16, 2014
ATAR SINGH Vs. STATE OF U P
January 22, 2014
ATHAR ALI KHAN Vs. KHALEEQ AHMAD
May 5, 2014
ATHAR NISHAT Vs. HALEEMA KHATOON
July 10, 2014
ATMA RAM VERMA AND ORS. Vs. STATE OF U.P. AND ORS.
August 13, 2014
ATTARA GAS SERVICE Vs. COMMISSIONER OF INCOME TAX, KANPUR
September 5, 2014
ATUL C KIRLOSKAR Vs. STATE OF U P
April 9, 2014
ATUL KUMAR JAISWAL Vs. STATE OF U.P.
August 28, 2014
ATUL SINHA Vs. U P PUBLIC SERVICE COMMISSION ALLAHABAD
August 11, 2014
AVADH CONSTRUCTION COMP. Vs. WAQF ALAL AULAD NAWAB MOHD. ALI KHAN
July 25, 2014
AVANEESH YADAV Vs. STATE OF U P
August 12, 2014
AVANI KUMAR Vs. STATE OF U P
July 30, 2014
AVANISH KUMAR MISHRA Vs. STATE OF U P PRIN SECY (HOME) LUCKNOW
March 26, 2014
AVANISH KUMAR RAI Vs. STATE OF U P
August 29, 2014
AVDESH KUMAR Vs. STATE OF U P
January 31, 2014
AVINASH Vs. STATE OF U.P.
May 19, 2014
AVINASH KUMAR @ MANOJ KUMAR Vs. SUDHIR CHAUDHARY & ANOTHER
July 4, 2014
AVISHKAR KRISHNA DHAON Vs. UDAI KRISHNA DHAON
March 7, 2014
AWADH BIHARI TRIPATHI Vs. SHANTI DEVI SHUKLA
November 21, 2014
AWADH NARAYAN Vs. DY. DIRECTOR OF CONSOLIDATION
September 17, 2014
AWADH NARAYAN Vs. STATE OF U P
January 17, 2014
AWADHESH Vs. STATE OF U.P.
August 2, 2014
AWADHESH KUMAR Vs. STATE OF U P
April 2, 2014
AWADHESH KUMAR @ ADHESH MAURYA Vs. STATE OF U P
December 18, 2014
AWASTHI TRADERS PHAPHUND ROAD DIBIYAPUR AURAIYA Vs. COMMISSIONER OF INCOME TAX 1 AGRA
May 27, 2014
AWDHESH SHARMA Vs. STATE OF U P
October 16, 2014
AWNEESH KUMAR Vs. ADITYA PRASAD CHATURVEDI
May 6, 2014
AWNISH KUMAR GUPTA Vs. STATE OF U P
February 17, 2014
AYODHYA PRASAD Vs. D D C.,BAHARAICH
January 29, 2014
AYODHYA PRASAD YADAV Vs. STATE OF U.P. AND ANR.
March 26, 2014
AYUB KHAN Vs. UNION OF INDIA
September 10, 2014
AYUB WALI KHAN Vs. UNION OF INDIA SECY
March 24, 2014
AYURVEDA SEWASHRAM KALYAN SAMITI Vs. UNION OF INDIA
March 3, 2014
AZAD Vs. STATE OF U P
September 22, 2014
AZAD KHAN Vs. DY. DIRECTOR OF CONSOLIDATION
September 8, 2014
AZAM @ CHHANGE Vs. STATE OF U P
September 2, 2014
AZAZUL HUQ Vs. STATE OF U.P.
August 8, 2014
AZIM Vs. STATE OF U P
January 10, 2014
AZIMUDDIN ANSARI Vs. UNION OF INDIA
April 1, 2014
AZIZ Vs. NASIR
July 4, 2014
AZIZ UDDIN Vs. LAXMI DEVI
April 29, 2014
AZIZ ULLAH Vs. DAKSHINANCHAL VIDYUT VITARAN NIGAM LIMITED
July 24, 2014
AZIZULLAH KHAN Vs. STATE OF U P
November 24, 2014
B D BHATNAGAR Vs. STATE OF U P
April 25, 2014
B D PANT Vs. U P STATE SUGAR CORPORATION LTD
October 28, 2014
B D R INT UDYOG Vs. UNION OF INDIA SECY
March 13, 2014
B I F R NEW DELHI Vs. ALFA SPRINGS LTD
September 3, 2014
B M TIWARI & ORS Vs. STATE OF U P
March 11, 2014
B.D.M. MUNICIPAL GIRLS INTER COLLEGE Vs. STATE OF U.P.
November 10, 2014
B.J. NAGRATH Vs. CHAIRPERSON, DEBT RECOVERY APPELLATE TRIBUNAL
July 16, 2014
B.K. JEWELLERS Vs. STATE BANK OF INDIA AND ORS.
August 6, 2014
B.L.M.S. HOTEL AND RESORT PVT. LTD. AND ORS. Vs. TEJ BHAN CHNGHANI AND ORS.
November 12, 2014
BABA SAHEB DR AMBEDKAR MAHA VIDYALAYA Vs. STATE OF U P
May 30, 2014
BABALOO @ RAJ KUMAR MAURYA Vs. STATE OF U P
August 26, 2014
BABBAN Vs. STATE OF U.P.
May 27, 2014
BABBOO KUSHWAHA Vs. STATE OF U.P.
May 23, 2014
BABBOO SINGH Vs. STATE
January 24, 2014
BABEETA Vs. STATE OF U P
February 25, 2014
BABITA SAXENA Vs. STATE OF U.P.
April 4, 2014
BABLI SAXENA Vs. STATE OF U P
February 14, 2014
BABLOO DUBEY Vs. STATE OF U P
November 3, 2014
BABLU Vs. STATE OF U P
October 8, 2014
BABLU Vs. STATE OF U P
May 28, 2014
BABU Vs. STATE OF U P
April 3, 2014
BABU ALIAS MOHD HABEEB Vs. STATE OF U P
December 11, 2014
BABU LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
July 15, 2014
BABU LAL Vs. LAL CHANDA
May 13, 2014
BABU LAL Vs. D D C
October 29, 2014
BABU NANDAN MISHRA Vs. STATE OF U P
December 15, 2014
BABU RAM Vs. DEPUTY DIRECTOR CONSOLIDATION BARABANKI
January 16, 2014
BABU RAM Vs. STATE OF UP
October 17, 2014
BABU RAM Vs. DAYA RAM
May 28, 2014
BABU RAM Vs. STATE OF U P
April 18, 2014
BABU RAM SINGH Vs. STATE OF U P
December 2, 2014
BABU SINGH KUSHWAHA Vs. C B I , NEW DELHI
February 21, 2014
BABU SINGH KUSHWAHA Vs. STATE OF U P
January 17, 2014
BABY OF NEESHA Vs. STATE OF U P
January 6, 2014
BACHAIE Vs. D.D.C.
April 22, 2014
BACHCHA LAL Vs. ADDITIONAL COLLECTOR F/R KAUSHAMBI
November 26, 2014
BACHCHA LAL NISHAD Vs. STATE OF U P
November 19, 2014
BACHCHEY LAL Vs. STATE OF U P
March 26, 2014
BACHCHEY LAL Vs. STATE OF U P
April 21, 2014
BACHCHHRAJ PASI Vs. STATE OF U P
July 23, 2014
BACHCHOO Vs. STATE OF U P
May 12, 2014
BADAN Vs. STATE OF U.P.
November 25, 2014
BADLEY AND BEER PAL Vs. STATE OF U P
October 17, 2014
BADRI Vs. SANT RAM
August 2, 2014
BADRI Vs. D.D.C. AND ORS.
December 19, 2014
BADRI @ GAMMEY Vs. STATE OF U P
August 12, 2014
BADRI NARAYAN Vs. ADDITIONAL COMMISSIONER
February 10, 2014
BADRI NARAYAN TIWARI Vs. STATE OF U P
September 23, 2014
BADRI NATH OJHA Vs. STATE OF U P
August 19, 2014
BADRI PRASAD Vs. STATE OF U P
January 10, 2014
BADRI PRASAD SINGH Vs. D.D.C.
January 21, 2014
BADRUDDIN Vs. ADDL. DISTRICT JUDGE
July 3, 2014
BAGGHU Vs. STATE OF U P
September 19, 2014
BAGHEL INFRASTRUCTURES PVT. LTD. Vs. N.T.P.C. LTD. AND ORS.
November 10, 2014
BAHGAT SINGH Vs. STATE OF U P
September 2, 2014
BAIJ NATH Vs. STATE OF U.P.
September 19, 2014
BAIJ NATH Vs. STATE OF U P
July 28, 2014
BAIJ NATH SAROJ Vs. STATE OF U P
July 29, 2014
BAIJNATH TEWARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
August 6, 2014
BAIJU Vs. COLLECTOR (FINANCE & REVENUE) LUCKNOW
January 13, 2014
BAJAJ HINDUSTAN LIMITED Vs. STATE OF U P
September 17, 2014
BAJRANG PATHAK Vs. D D C
February 24, 2014
BAJRANG PETRO CHEMICALS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 5, 2014
BAJRANG PRASAD TIWARI Vs. LALTI DEVI
May 5, 2014
BAJRANGI SINGH Vs. STATE OF U P
August 29, 2014
BAKEWELL AGRO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 28, 2014
BAL GOVIND Vs. STATE OF U P
May 30, 2014
BAL KISHAN Vs. STATE OF U P
January 9, 2014
BAL KRISHNA CHOUBEY Vs. UNION OF INDIA
October 30, 2014
BALAJI IMPEX Vs. STATE OF U.P.
October 30, 2014
BALAJI MARKETING INDIA Vs. COMMISSIONER, COMMERCIAL TAXES
November 19, 2014
BALAK RAM MISHRA [HEARING LIST] Vs. STATE OF U P
March 31, 2014
BALBIR Vs. STATE
October 17, 2014
BALBIR SINGH Vs. PRABHU
March 31, 2014
BALENDU GAUTAM Vs. STATE OF U P AND 4 ORS
November 20, 2014
BALESH DEVI Vs. STATE OF U P
February 13, 2014
BALESHWAR SINGH Vs. K P SINGH
November 12, 2014
BALESHWAR SINGH Vs. K.P. SINGH
November 20, 2014
BALJEET SINGH BAKSHI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 23, 2014
BALLABH BHAI PATEL INTER COLLEGE Vs. STATE OF U.P.
May 30, 2014
BALMIKI Vs. BOARD OF REVENUE
January 17, 2014
BALRAM KUSHWAHA Vs. STATE OF U.P.
May 5, 2014
BALWANT SINGH Vs. STATE OF U P
January 17, 2014
BALWANT SINGH AND ANOTHER Vs. STATE OF U P AND ANOTHER
November 14, 2014
BANARAS AUTO TRADERS AND ORS. Vs. RELIANCE WEB STORES LTD. AND ORS.
November 12, 2014
BANDANA GUPTA Vs. STATE OF U P
March 31, 2014
BANGALI Vs. STATE OF U P
January 2, 2014
BANK OF INDIA Vs. VIVEK ENTERPRISES
February 12, 2014
BANK OF INDIA Vs. M/S. CHANDRA AGRO PRIVATE LTD
February 12, 2014
BANKEY LAL Vs. STATE OF U P
May 28, 2014
BANSHI Vs. STATE OF U P
March 24, 2014
BANSHIDHAR AND ORS. Vs. RAM GOPAL AND ORS.
December 19, 2014
BANTI Vs. STATE OF U P
January 13, 2014
BANWARI LAL Vs. STATE OF U P
April 25, 2014
BANWARI VISHWAKARMA Vs. UNION OF INDIA
September 10, 2014
BARKAI Vs. MAHMOOD KHAN
May 9, 2014
BASANT LAL Vs. STATE OF U.P.
October 14, 2014
BASANT LAL MAURYA Vs. STATE OF U.P.
April 2, 2014
BASANT LAL MAURYA Vs. STATE OF U P
August 13, 2014
BASHIR Vs. STATE OF U P
February 11, 2014
BASHIR Vs. STATE OF U P
July 18, 2014
BASIC SHIKSHA PARISHAD Vs. RAM KISHORE
October 10, 2014
BAWA MASALA COMPANY Vs. PRESIDING OFFICER LABOUR COURT
July 11, 2014
BECHAN PRASAD NISHAD Vs. DISTRICT MAGISTRATE, DEORIA
October 28, 2014
BECHU PRASAD Vs. DISTRICT COOPERATIVE BANK LTD
March 25, 2014
BECHU RAI GRAM SEWAK Vs. STATE OF U P
March 31, 2014
BEEPAT AND ORS. Vs. SRI RAM
December 16, 2014
BEG RAJ Vs. BOARD OF REVENUE AND 9 OTHERS
May 23, 2014
BEGRAJ SINGH Vs. STATE OF U P
January 3, 2014
BEKARU Vs. MITHAI LAL
May 30, 2014
BELI DEVI Vs. UNION OF INDIA
September 6, 2014
BHAGAT HALWAI AND CONFECTIONERS AGRA Vs. COMMISSIONER OF TRADE TAX U P
December 23, 2014
BHAGAWATI PRASAD OJHA Vs. STATE OF U.P.
April 10, 2014
BHAGGU RAM Vs. GULAB CHAND
April 24, 2014
BHAGUATI PRASAD YADVA Vs. STATE OF U P
October 8, 2014
BHAGWAN Vs. DY DIRECTOR OF CONSOLIDATION
April 2, 2014
BHAGWAN DAS Vs. D D C
August 8, 2014
BHAGWAN DAS Vs. D D C
August 6, 2014
BHAGWAN DAS SAXENA Vs. STATE OF U.P.
January 7, 2014
BHAGWAN LAXMINARAIN VIRAJMAN, LAXMI NARAIN MANDIR Vs. SURENDRA KUMAR DIKSHIT AND ORS.
August 5, 2014
BHAGWAN SINGH Vs. STATE OF UP
August 20, 2014
BHAGWAN SINGH Vs. NAHAR SINGH
January 31, 2014
BHAGWAN SINGH S/O KHARAG SINGH Vs. STATE OF U P
January 31, 2014
BHAGWAN SWAROOP Vs. STATE OF U P
November 21, 2014
BHAGWANDAS AND ORS. Vs. D.D.C. AND ORS.
December 22, 2014
BHAGWAT BARUN Vs. STATE OF U P
May 29, 2014
BHAGWAT PRASAD Vs. STATE OF U P
May 21, 2014
BHAGWAT PRASAD Vs. STATE OF U P
December 5, 2014
BHAGWAT SAGAR OJHA Vs. GAS AUTHORITY OF INDIA LTD
April 24, 2014
BHAGWAT SWARUP DIXIT Vs. STATE OF U.P.
April 16, 2014
BHAGWATI PRASAD Vs. RADHEY SHYAM
September 17, 2014
BHAGWATI SINGH & Vs. STATE OF U P
January 7, 2014
BHAIRO PRASAD Vs. JAGDISH NARAIN
September 10, 2014
BHAIRO PRASAD TRIPATHI Vs. STATE OF U P AND 3 OTHERS
December 22, 2014
BHAIYA TIRATH RAJ SINGH Vs. DY DIRECTOR CONSOLIDATION
January 13, 2014
BHAIYYA LAL & ORS Vs. STATE OF U P
August 1, 2014
BHAJAN LAL Vs. STATE OF U P
November 10, 2014
BHAJJA Vs. STATE OF U P
August 27, 2014
BHANU KEWAT Vs. STATE OF U P
February 12, 2014
BHANU PRATAP Vs. STATE OF U P
January 3, 2014
BHANU PRATAP CHAUDHARY Vs. DIRECTOR GENERAL OFPOLICE CENTRAL SECTOR CENTRAL RESERVE
September 6, 2014
BHANU PRATAP SINGH Vs. STATE OF U P
July 9, 2014
BHANU PRATAP SINGH Vs. THE STATE OF U.P AND ORS.
July 23, 2014
BHANU PRATAP SINGH YADAV DEGREE COLLEGE Vs. STATE OF U.P.
September 17, 2014
BHANU PRIYA Vs. STATE OF U P
August 26, 2014
BHANUMATI DEVI Vs. DY DIRECTOR OF CONSOLIDATION
January 10, 2014
BHANWAR SINGH Vs. STATE OF U P
August 20, 2014
BHARAT Vs. STATE OF U P
April 11, 2014
BHARAT Vs. D.D.C. AND ORS.
February 13, 2014
BHARAT BHUSHAN Vs. STATE OF U P
May 19, 2014
BHARAT HEAVY ELECTRICALS LIMITED Vs. STATE OF U P
February 24, 2014
BHARAT LAL PAL Vs. STATE OF U P
September 19, 2014
BHARAT PETROLEUM COR LTD Vs. STATE OF UP
April 7, 2014
BHARAT PETROLEUM CORPN LTD Vs. RENT CONTROL & EVICTION OFFICER/ CITY MAGISTRATE ALLAHABAD
July 30, 2014
BHARAT PUMPS AND COMPRESSORS LIMITED Vs. ANAND KUMAR
April 25, 2014
BHARAT SANCHAR NIGAM LIMITED Vs. ASHOK KUMAR
April 11, 2014
BHARAT SANCHAR NIGAM LTD Vs. COMMISSIONER TRADE TAX U P LUCKNOW
January 10, 2014
BHARAT SANCHAR NIGAM LTD Vs. SUBHASH CHANDRA AGARWAL
July 31, 2014
BHARAT SINGH Vs. U P STATE ROAD TRANSPORT CORPORATION LUCKNOW
September 23, 2014
BHARAT YADAV Vs. GANPATI ASSOCIATES
August 13, 2014
BHARTIYA RAIL DALIT MAZDOOR ASSOCIATION (B.R.D.M.A.) AND ORS. Vs. UNION OF INDIA AND ORS.
November 10, 2014
BHARTU AND ORS. Vs. STATE OF U.P.
May 23, 2014
BHAVISHYA CREDIT CO OPERATIVE SOCIETY LTD. Vs. STATE OF U P
March 28, 2014
BHAVYA DWELLINGS PVT. LTD. LUCKNOW Vs. GOPAL NARAIN CHAUBEY AND OTHERS
February 12, 2014
BHAWANI SHANKER Vs. S.D. RAGHUVANSHI
July 16, 2014
BHEEM CEMENTS LTD Vs. STATE OF U P
January 31, 2014
BHGESHWARI PROJECT Vs. ANAND PROJECTS LIMITED LALITPUR
May 14, 2014
BHIBHUTI NARAIN SINGH Vs. FOOD CORPORATION OF INDIA
August 14, 2014
BHIKKHU CHANDIMA (PRADEEP KUMAR) Vs. STATE OF U P
January 10, 2014
BHIM SINGH Vs. STATE OF U P
March 12, 2014
BHOLA Vs. STATE OF U P
January 24, 2014
BHOLA ALIAS SATENDRA Vs. STATE OF U.P.
May 13, 2014
BHOLA KEWAT Vs. STATE OF U P
September 11, 2014
BHOLA NATH PAL Vs. STATE OF U.P. AND ORS.
April 10, 2014
BHOLA SINGH AND ANOTHER Vs. NEETU SINGH AND 2 ORS.
October 9, 2014
BHOLA SINGH GURJAR Vs. STATE OF U.P.
August 6, 2014
BHOLANATH RAJPATI SHUKLA Vs. PUNJAB NATIONAL BANK RECOVERY DEPTT
September 16, 2014
BHOLI KHANNA Vs. ASHOK KUMAR RASTOGI
December 8, 2014
BHOORA Vs. KAMLESH SHARMA
September 15, 2014
BHOORA Vs. STATE OF U P
November 27, 2014
BHOORA AND ORS. Vs. STATE OF U.P.
November 19, 2014
BHOORI Vs. STATE OF U P
November 11, 2014
BHUNESH DUTT Vs. JOINT DIRECTOR OF CONSOLIDATION
December 4, 2014
BHUNESH KUMAR GUPTA Vs. CHET NARAIN SINGH
April 3, 2014
BHUNESHWAR RAI Vs. STATE OF U P
September 18, 2014
BHUP SINGH Vs. STATE OF U.P.
December 17, 2014
BHUPAL SINGH Vs. D.D.C.
May 6, 2014
BHUPENDRA KANT VARSHNEYA Vs. D I O S
February 21, 2014
BHUPENDRA KUMAR AND Vs. STATE OF U P AND 3 OTHERS
August 20, 2014
BHUPENDRA NARAIN CHAUBEY Vs. R VENKATESHWAR RAO
April 29, 2014
BHUPENDRA PRASAD SHUKLA Vs. SAKINA
December 2, 2014
BHUPENDRA PRATAP SINGH Vs. STATE OF U P
December 12, 2014
BHURA Vs. STATE OF U P
April 24, 2014
BHUSAI Vs. STATE OF U.P.
September 5, 2014
BIHARI LAL Vs. CHIEF ENGINEER
April 16, 2014
BIJAI CHAND BHANDARI Vs. V ADDL D J
July 7, 2014
BIJAY KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
December 10, 2014
BIJENDRA Vs. SOM PRAKASH AGRAWAL SECRY
November 25, 2014
BIJENDRA Vs. STATE OF U P
July 21, 2014
BIJENDRA Vs. STATE OF U.P.
October 13, 2014
BIJENDRA SINGH Vs. DY DIRECTOR OF CONSOLIDATION, BIJNOR
September 22, 2014
BINDER PASI Vs. STATE OF U P
July 28, 2014
BINDESHWARI Vs. D D C, AZAMGARH
December 4, 2014
BINDESHWARI PRASAD SINGH Vs. STATE OF U P
August 25, 2014
BINDRA PRASAD Vs. STATE OF U P
August 5, 2014
BINDRA PRASAD GOND Vs. STATE OF U P
February 6, 2014
BINDU DEVI Vs. STATE OF U P
September 17, 2014
BINDU DEVI Vs. STATE OF UP
September 19, 2014
BINDU KUMARI Vs. STATE OF U P
October 29, 2014
BINOD KUMAR SINGH Vs. UNION OF INDIA
February 18, 2014
BIPIN KUMAR SRIVASTAVA Vs. UNION OF INDIA
January 8, 2014
BIRAN LAL GUPTA Vs. DEPUTY GENERAL MANAGER, B.O.B. AND ORS.
December 3, 2014
BIRAN LAL GUPTA Vs. THE DEPUTY GENERAL MANAGER, ZONAL OFFICE, BANK OF BARODA AND ORS.
September 22, 2014
BIRBAL SINGH Vs. ADDL COMMISSIONER
March 7, 2014
BIRENDRA MANI TRIPATHI Vs. STATE OF U P
May 26, 2014
BIRESH KUMAR Vs. STATE OF U.P.
October 15, 2014
BISHAMBHAR Vs. STATE
August 8, 2014
BISHAN CHANDRA AND OTHERS Vs. RENT CONTROL & EVICTION OFFICER/CITY MAGISTRATE,KANPUR & ORS
September 12, 2014
BISHUN PAL Vs. STATE OF U P
May 15, 2014
BISMILLAH Vs. D D C
March 27, 2014
BITTU @ DHARMENDRA Vs. STATE OF U.P. AND ANOTHER
April 16, 2014
BOARD OF TRUSTEES OF THE SHIA COLLEGE Vs. CHANCELLOR LUCKNOW UNIVERSITY LUCKNOW
August 19, 2014
BOARD OF TRUSTEES, E P F JANANMANDAL LTD Vs. RAM KUMAR SISAUDIYA
December 12, 2014
BODHISATWA SAMAJ SEVA SANSTHAN U P Vs. STATE OF U P
July 16, 2014
BRAHMA Vs. SIRTAJI
September 8, 2014
BRAHMA NAND LAVANIYA Vs. STATE OF U P
May 29, 2014
BRAHMDEO Vs. STATE OF U P
March 14, 2014
BRAHMESHWAR PRASAD PATHAK Vs. STATE OF U P
June 16, 2014
BRAJ KISHORE TIWARI Vs. STATE OF U.P.
July 25, 2014
BRAJ NARAYAN PANDEY Vs. STATE OF U.P.
March 14, 2014
BRAJENDRA KUMAR GUPTA Vs. STATE OF U. P.
May 27, 2014
BRAJENDRA SHARAN @ PRAKASH Vs. VIII A D J , RAI BARELI & 4 ORS
September 25, 2014
BRIJ BHUSHAN GIRI Vs. STATE OF U P
September 10, 2014
BRIJ KISHOR Vs. STATE OF U P
April 7, 2014
BRIJ KISHORE Vs. STATE OF U P
March 20, 2014
BRIJ KISHORE SINGH Vs. STATE OF U.P. THROUGH SECY. COOPERATIVE DEPT. LUCKNOW AND ORS.
April 25, 2014
BRIJ LAL Vs. STATE OF U P
September 26, 2014
BRIJ LAL Vs. STATE OF U.P.
May 2, 2014
BRIJ MANGAL SINGH Vs. STATE OF U P
January 9, 2014
BRIJ MOHAN Vs. FOOD CORPORATION OF INDIA
April 3, 2014
BRIJ MOHAN YADAV Vs. NAGAR PALIKA PARISHAD MATHUR
September 15, 2014
BRIJ PAL SINGH Vs. SAVITRI DEVI
November 13, 2014
BRIJ PAL SINGH S/O ROOP SINGH Vs. STATE OF U P
August 25, 2014
BRIJ RAJ SINGH Vs. STATE OF U.P.
August 25, 2014
BRIJ RAJ TRIPATHI Vs. MALTI DEVI
May 8, 2014
BRIJENDRA Vs. D D C FAIZABAD
September 19, 2014
BRIJENDRA KUMAR Vs. SURAJ BHAN
January 23, 2014
BRIJENDRA NATH DWIVEDI Vs. STATE OF U.P.
July 25, 2014
BRIJESH Vs. STATE OF U P
June 19, 2014
BRIJESH KUMAR Vs. PANJAB AND SIND BANK
January 3, 2014
BRIJESH KUMAR Vs. DIRECTOR,PENSION NIDHESHALAYA,U.P.,LACKNOW
March 25, 2014
BRIJESH PANDEY Vs. STATE OF U P AND 4 OTHERS
March 5, 2014
BRIJESH SINGH Vs. STATE OF U P
May 19, 2014
BRINDABAN BEHARI LAL SRIVASTAVA Vs. STATE OF U P
July 3, 2014
BRINDAWAN BEVERAGES PVT. LTD. Vs. COMMISSIONER OF C. EX.
February 24, 2014
BRITANIA INDUSTRIES LTD. Vs. STATE OF U.P. AND ORS.
December 18, 2014
BROOKE BOND LIPTON INDIA LTD. Vs. STATE OF U.P.
August 12, 2014
BROWN AND SHARPE INC Vs. COMMISSIONER OF INCOME TAX
November 11, 2014
BSNL Vs. COMMISSIONER OF CENTRAL EXCISE
April 11, 2014
BUDDHA @ NABI HASAN Vs. STATE OF U P
November 24, 2014
BUDH GRAMIN SANSTHAN Vs. STATE OF U.P.
April 30, 2014
BUDH RAM Vs. ASSIT. DIRECTOR OF CONSOLIDATION
January 13, 2014
BUDHAI Vs. SANJU
March 14, 2014
BUDHI RAM AND 3 ORS Vs. STATE OF U P AND ANOTHER
October 30, 2014
BUDHI RAM MAURYA Vs. STATE OF U P
November 11, 2014
BUDHSEN @ MUNENDRA Vs. STATE OF U P
March 25, 2014
BUNDELKHAND UNIVERSITY AND ORS. Vs. U.O.I. AND ORS.
September 15, 2014
C I T Vs. H C LTD
March 11, 2014
C I T (CENTRAL KANPUR) Vs. D P KANODIA KANPUR
January 23, 2014
C I T KANPUR Vs. SYNTEX FABRICS
August 6, 2014
C K BERDAY Vs. STATE OF U P
May 8, 2014
C P GULAB SINGH Vs. DY INSPECTOR GENERAL OF POLICE ALLAHABAD
July 16, 2014
C.B.I. Vs. DINESH KUMAR SINGH
July 15, 2014
C.C. Vs. PIDILITE INDUSTRIES LTD.
August 28, 2014
C.C., C.E. & S.T. Vs. DEWAN SUGAR MILLS
September 3, 2014
C/M ASHTHBHUJA VIDYA NIKETAN INTER COLLEGE Vs. STATE OF U P
October 30, 2014
C/M DWARIKA PRASAD INTER COLLEGE Vs. STATE OF U.P.
December 22, 2014
C/M GYAN BHARTI SHIKSHA SADAN AND ANOTHER Vs. STATE OF U P AND OTHERS
April 21, 2014
C/M JANTA INTER COLLEGE AND ANOTHER Vs. STATE OF U P AND 2 ORS
December 10, 2014
C/M LALA BABU BAIJAL MEMORIAL INTER COLLEGE Vs. STATE OF U.P.
October 17, 2014
C/M MAHATMA GANDHI P.G. COLLEGE Vs. STATE OF U.P.
August 6, 2014
C/M PARA VIDYA PRASARINI SAMITI PRESIDENT & 2 ORS Vs. STATE OF U P & 3 OTHERS
April 1, 2014
C/M SHIKSHA PRASAR SAMITI,AMBEDKAR NAGAR THRU MANAGER Vs. RAM NATH SINGH & 4 OTHERS
February 25, 2014
C/M SIDDHESHWAR NATH INTER COLLEGE Vs. STATE OF U P
December 1, 2014
CANARA BANK Vs. VIRENDRA PRAKASH
November 5, 2014
CANTONMENT BOARD Vs. DAULATRAM DIWAN CHARITABLE TRUST
April 15, 2014
CANTONMENT BOARD MEERUT Vs. STATE OF U P
April 2, 2014
CANTONMENT BOARD MEERUT Vs. PRINCIPAL, ST. JOHNS SCHOOL
April 25, 2014
CANTONMENT BOARD, MEERUT Vs. ADDL DISTRICT JUDGE & ORS
April 24, 2014
CANTONMENT EXEC. OFFICER, CANTONMENT BOARD, MEERUT Vs. PUSPA DEVI
January 29, 2014
CAPITAL LAMINATES PVT. LTD. Vs. GENERAL MANAGER, N.E.R.
May 12, 2014
CATALYSTS Vs. STATE OF U.P.
August 4, 2014
CENTRAL BANK OF INDIA Vs. SARDAR DEVENDRA SINGH OBERAI
July 7, 2014
CENTRAL BUREAU OF INVESTIGATION Vs. PANKAJ SHARMA
April 28, 2014
CENTRAL BUREAU OF INVESTIGATION Vs. YOGENDRA KUMAR @ BABLU
May 22, 2014
CENTRAL WOMEN'S COLLEGE OF EDUCATION Vs. STATE OF U.P.
May 28, 2014
CHAIRMAN AND MANAGING DIRECTOR, ALLAHABAD BANK Vs. ALLAHABAD BANK STAFF ASSOCIATION
September 5, 2014
CHAIRMAN CUM M D U P POWER CORPORATION LTD LKO Vs. U P STATE PUBLIC SERIVES TRIBUNAL INDIRA BHAWAN LKO AND
August 1, 2014
CHAIRMAN, STATE BANK OF INDIA, BOMBAY & ORS Vs. OM PRAKASH
July 23, 2014
CHAIRMAN, TOWN AREA Vs. STATE OF U.P.
March 14, 2014
CHAITU @ MANIRAM Vs. STATE OF U P
May 14, 2014
CHALA Vs. STATE OF U.P.
January 16, 2014
CHAMAN Vs. STATE OF UP
August 26, 2014
CHAMELI DEVI Vs. STATE OF U P
August 28, 2014
CHAMPA Vs. STATE OF U P
May 9, 2014
CHAMPA DEVI Vs. PRESCRIBED AUTHORITY/SUB DIVISIONAL MAGISTRATE
December 3, 2014
CHAMPA DEVI Vs. RAMA
May 6, 2014
CHANCHAL AGRAWAL Vs. JAGDISH PRASAD GUPTA
September 1, 2014
CHAND AALOO COMPANY Vs. STATE OF U P
August 7, 2014
CHAND BIHARI PATODIA Vs. STATE OF U P
June 18, 2014
CHAND MOHAMMAD Vs. STATE OF U P
August 8, 2014
CHAND MOHAMMAD @ MOHAMMAD ARIF Vs. STATE OF U P
August 12, 2014
CHANDA Vs. STATE OF U.P.
October 10, 2014
CHANDAR SHEEL DWIVEDI Vs. STATE OF U P
April 21, 2014
CHANDNI Vs. STATE OF U.P.
August 28, 2014
CHANDRA BABU Vs. STATE OF U P
November 21, 2014
CHANDRA BHAL Vs. STATE OF U P
February 13, 2014
CHANDRA BHAN GUPTA Vs. STATE OF U P
May 5, 2014
CHANDRA BHUSHAN SINGH @ RAGGHOO SINGH Vs. STATE OF U P
July 10, 2014
CHANDRA DEVI MISHRA Vs. CHAIRMAN AND M.D. DENA CORPORATE CENTER
September 17, 2014
CHANDRA DUTT GAUTAM Vs. STATE OF U P
August 27, 2014
CHANDRA KALA SINGH Vs. U.P. POWER CORPORATION LTD. THRU C.M.D. & ANOTHER
July 21, 2014
CHANDRA KAMAL Vs. ZILA PARISHAD
October 10, 2014
CHANDRA KANT YADAV Vs. STATE OF U P
November 5, 2014
CHANDRA MOHAN AGRAWAL Vs. STATE OF U P
November 17, 2014
CHANDRA MUKHTAR AND ORS. Vs. STATE OF U.P. AND ORS.
December 5, 2014
CHANDRA PAL Vs. STATE OF U P
September 19, 2014
CHANDRA PAL Vs. STATE OF U P
September 9, 2014
CHANDRA PAL Vs. D D C
November 11, 2014
CHANDRA PAL SINGH S/ON OF BALWANT SINGH Vs. STATE OF U P
August 14, 2014
CHANDRA PRABHA KUSHWAHA Vs. COMMISSIONER OF INCOME TAX
January 9, 2014
CHANDRA PRABHA PATHAK W/O LATE SRI L D PATHAK Vs. STATE OF U P
October 30, 2014
CHANDRA PRAKASH GUPTA Vs. STATE OF U.P.
January 23, 2014
CHANDRA PRAKASH JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 22, 2014
CHANDRA PRAKASH SRIVASTAVA Vs. MANISH KUMAR MAHESHWARI
January 13, 2014
CHANDRA PRAKASH TANAYA Vs. VANDANA
April 24, 2014
CHANDRA PRATAP PANDEY Vs. STATE OF U P
July 18, 2014
CHANDRA SHEKHAR Vs. DISTRICT JUDGE, SIDDHARTH NAGAR
March 27, 2014
CHANDRA SHEKHAR Vs. LUCKNOW DEVELOPMENT AUTHORITY LUCKNOW
August 21, 2014
CHANDRA SHEKHAR Vs. STATE OF U P
July 31, 2014
CHANDRA SHEKHAR Vs. STATE OF U P
February 27, 2014
CHANDRA SHEKHAR PANDEY Vs. STATE OF UTTAR PRADESH
December 17, 2014
CHANDRA SHEKHAR SINGH Vs. DISTRICT JUDGE LUCKNOW
February 18, 2014
CHANDRABHAN Vs. STATE OF U P
February 21, 2014
CHANDRASEN Vs. SURENDRA VERMA
July 11, 2014
CHANDRASEN YADAV Vs. D D C
March 26, 2014
CHANDRIKA Vs. STATE OF U.P.
July 17, 2014
CHANDRIKA SINGH YADAV Vs. I G
March 3, 2014
CHANDRU Vs. STATE
January 3, 2014
CHARAN SINGH Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
July 28, 2014
CHARAN SINGH Vs. STATE OF U.P.
April 29, 2014
CHARRI Vs. STATE
November 7, 2014
CHATAR SINGH Vs. STATE OF U P
July 7, 2014
CHAUDHARY GAJANAN PRATAP PATEL Vs. STATE OF U.P.
November 13, 2014
CHAUDHARY HARD PORCELAIN FACTORY Vs. STATE OF U P
August 13, 2014
CHAWALI Vs. STATE OF U P
January 16, 2014
CHEENI ALIAS WAHIUDDIN Vs. STATE OF U.P.
February 7, 2014
CHETAN ANAND PARASHAR ALIAS RAHUL SHARMA Vs. STATE OF U P
December 23, 2014
CHETNA PANDEY Vs. STATE OF U.P.
May 30, 2014
CHETNA PANDEY Vs. STATE OF U P AND 2 ORS
December 12, 2014
CHHABI LAL Vs. UTTAR PRADESH LAND DEVELOPMENT BANK
January 2, 2014
CHHAIL BIHARI Vs. ADDITIONAL COMMISSIONER (JUD ) DEVI PATAN
July 14, 2014
CHHAKKI LAL Vs. STATE OF U P
March 5, 2014
CHHANGU Vs. STATE OF U P
September 11, 2014
CHHANNU ALIAS VIVEK Vs. STATE OF U P
September 3, 2014
CHHAYA CHAURASIA Vs. STATE OF U P
October 9, 2014
CHHAYA GUPTA Vs. SHAILENDRA KUMAR MISRA
March 26, 2014
CHHEDI LAL Vs. STATE OF U P
March 7, 2014
CHHEDI LAL Vs. RAM RATAN MISHRA
July 18, 2014
CHHEDI LAL GUPTA Vs. DISTRICT JUDGE
March 3, 2014
CHHETAR PAL S/O BHANWAR SINGH Vs. STATE OF U P
January 31, 2014
CHHOTE LAL Vs. STATE OF U P
February 27, 2014
CHHOTE LAL Vs. STATE OF U.P. AND ORS.
December 4, 2014
CHHOTE LAL Vs. D D C SULTANPUR
December 5, 2014
CHHOTE LAL Vs. STATE OF U P
April 18, 2014
CHHOTE LAL AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
December 23, 2014
CHHOTE LAL GOND Vs. STATE OF U P
September 26, 2014
CHHOTE LAL SINGH Vs. STATE OF U P
September 17, 2014
CHHOTEY LAL Vs. D D C
July 2, 2014
CHHOTEY LAL KASERA Vs. KANHAIYA LAL KASERA
August 26, 2014
CHHOTU AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
December 22, 2014
CHIDDI SINGH Vs. STATE OF U P
September 24, 2014
CHIEF ACCOUNT OFFICER Vs. MOHD IDRISH
February 6, 2014
CHIEF COMMISSIONER Vs. GYAN PRAKASH SINGH
April 30, 2014
CHIEF SECURITY COMMISSIONER Vs. RAMESH KUMAR SINGH
January 16, 2014
CHITRA SINGH Vs. SARVA U P GRAMIN BANK
January 21, 2014
CHOKHANI BROTHER Vs. JOINT COMMISSIONER OF INCOME TAX
May 16, 2014
CHREDILAL Vs. COMMISSIONER ALLAHABAD DIVISION
September 25, 2014
CHUNNI LAL Vs. STATE OF U P
July 16, 2014
CHUNNI LAL DWIVEDI Vs. ADDL DISTRICT & SESSIONS JUDGE COURT NO.3 LUCKNOW AND ORS.
October 15, 2014
CHUNNI LAL GUPTA Vs. STATE OF U.P.
April 1, 2014
CHUNNI LAL GUPTA Vs. PREAMU GUPTA & 4 OTHERS
May 12, 2014
CIT AND ORS. Vs. TRICONE CEMENTS (P) LTD.
February 13, 2014
CITY MONTESSORY SCHOOL SOCIETY Vs. STATE OF UP
September 25, 2014
CLASSIC POWER SYSTEMS PVT. LTD. Vs. STATE OF U.P. & 4 OTHERS
November 7, 2014
COAL PRODUCT INDIA Vs. UNION OF INDIA
August 1, 2014
COMMERCIAL AUTO SALES PVT LTD ALLAHABAD Vs. COMMISSIONER OF INCOME TAX, ALLAHABAD
October 17, 2014
COMMERCIAL MOTORS LTD. Vs. COMMISSIONER OF TRADE TAX, U.P.
March 3, 2014
COMMISSINER OF INCOME TAX, AGRA Vs. VIRENDRA BEHARI AGRAWAL
August 7, 2014
COMMISSIONER Vs. H.C.S. COMNET SYSTEM LTD.
January 13, 2014
COMMISSIONER Vs. TRIVENI N.L. LTD.
January 13, 2014
COMMISSIONER Vs. SHYAM ENTERPRISES TEL BER. ORAI
July 2, 2014
COMMISSIONER CENTRAL EXCISE & CUSTOMS Vs. C P SONKAR
February 26, 2014
COMMISSIONER INCOME TAX Vs. SRI RAM KISHAN GUPTA
January 20, 2014
COMMISSIONER INCOME TAX Vs. TRANSLAM LTD
September 17, 2014
COMMISSIONER INCOME TAX Vs. U Y INDUSTRIES PVT LTD
September 23, 2014
COMMISSIONER INCOME TAX Vs. MEERA SINGH
August 6, 2014
COMMISSIONER OF C. EX. Vs. BHUSHAN STEEL AND STRIPS LTD.
April 21, 2014
COMMISSIONER OF C. EX. Vs. SAMSUNG INDIA ELECTRONIC LTD.
September 25, 2014
COMMISSIONER OF C. EX., LUCKNOW Vs. STAR STEELS
November 19, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. ANNAKUT BISCUITS CO. (P.) LTD.
September 16, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. HCL TECHNOLOGIES
November 11, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. GOVERDHAN TRANSFORMER UDYOG PVT. LTD.
November 13, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. GPL POLYFILS
September 24, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. U.P. STATE SUGAR CORPORATION
January 6, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. SARIN AND SARIN
November 3, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. GLYPH INTERNATIONAL LTD.
July 18, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. AVADH TRANSFORMER (P.) LTD.
August 21, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. ACCURATE CHEMICAL INDUSTRIES
February 3, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. GLYPH INTERNATIONAL LTD
April 16, 2014
COMMISSIONER OF CENTRAL EXCISE ALLAHABAD Vs. DIVISIONAL RAILWAY MANAGER N CR RAILWAY ALLAHABAD
April 18, 2014
COMMISSIONER OF CENTRAL EXCISE CUSTOMS & SERVICE TAX Vs. M/S JUHI ALLOYS LTD.
January 15, 2014
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX Vs. PRECISION PIPES AND PROFILES CO. LTD.
January 7, 2014
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX Vs. STEEL ENGINEERING CO
March 7, 2014
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX Vs. GARG AVIATIONS LTD.
May 9, 2014
COMMISSIONER OF CENTRAL EXCISE, NOIDA Vs. DENSO INDIA LTD.
September 16, 2014
COMMISSIONER OF CENTRAL-EXCISE Vs. M. KUMAR UDHYOG (P.) LTD.
July 4, 2014
COMMISSIONER OF COMMERCIAL TAX Vs. JOMBI GROUP CORPN.
January 7, 2014
COMMISSIONER OF COMMERCIAL TAX Vs. RANI SUNDRI ESTATES LTD.
January 7, 2014
COMMISSIONER OF CUS. & C. EX. Vs. MOSER BAER INDIA LTD.
September 22, 2014
COMMISSIONER OF CUSTOMS Vs. UJJAIR
September 4, 2014
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. SAMTEL COLOR LTD.
August 6, 2014
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. ABAN EXIM PVT. LTD.
August 4, 2014
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. J.P. TRANSFORMERS
August 25, 2014
COMMISSIONER OF INCOM TAX, BAREILLY Vs. KISAN SAHKARI CHINI MILL LTD
May 1, 2014
COMMISSIONER OF INCOME TAX Vs. P N C CONSTRUCTION COMPANY LTD
August 1, 2014
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January 6, 2014
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October 17, 2014
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November 3, 2014
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April 30, 2014
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May 23, 2014
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August 28, 2014
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July 1, 2014
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July 3, 2014
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July 11, 2014
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April 7, 2014
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February 12, 2014
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April 11, 2014
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July 25, 2014
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April 23, 2014
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August 5, 2014
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February 10, 2014
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March 24, 2014
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May 16, 2014
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May 15, 2014
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January 15, 2014
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April 24, 2014
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February 11, 2014
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March 13, 2014
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February 13, 2014
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December 8, 2014
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December 18, 2014
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October 29, 2014
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May 8, 2014
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May 26, 2014
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May 26, 2014
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January 17, 2014
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March 26, 2014
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August 4, 2014
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July 4, 2014
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September 26, 2014
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August 11, 2014
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May 1, 2014
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July 1, 2014
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July 7, 2014
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February 12, 2014
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May 1, 2014
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August 11, 2014
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August 25, 2014
COMMISSIONER OF INCOME TAX, ALLAHABAD ANOTHER Vs. SINCERE CONSTRUCTION, SONEBHADRA
July 30, 2014
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September 25, 2014
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September 5, 2014
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September 5, 2014
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October 17, 2014
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September 23, 2014
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August 25, 2014
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July 3, 2014
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May 22, 2014
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May 23, 2014
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August 22, 2014
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August 5, 2014
COMMISSIONER OF INCOME TAX-II Vs. T C ICE AND COLD STORAGE PVT LTD
September 9, 2014
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January 3, 2014
COMMISSIONER OF INCOME TAX-II LUCKNOW Vs. SALARPUR COLD STORAGE (PVT ) LTD BARABANKI
August 19, 2014
COMMISSIONER OF INCOME TAX-II LUCKNOW Vs. SAHARA INDIA MUTUAL BENEFIT CO LTD
April 25, 2014
COMMISSIONER OF INCOME TAX-II, KANPUR Vs. R H L PROFILES, LTD
August 22, 2014
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August 20, 2014
COMMISSIONER OF INCOME-TAX Vs. SANJEEV KUMAR AGARWAL
August 25, 2014
COMMISSIONER OF INCOME-TAX-II Vs. R.S. BAJAJ SOCIETY
January 3, 2014
COMMISSIONER OF SALES TAX U.P. AT LUCKNOW Vs. M/S UPPER DOAB,-SUGAR MILLS LTD.
February 19, 2014
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November 21, 2014
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September 4, 2014
COMMISSIONER TRADE TAX U P Vs. VEKAMAT PACKAGING (INDIA) LTD
August 25, 2014
COMMISSIONER TRADE TAX, U P , LUCKNOW Vs. S/S KOHLI COLOR LAB
July 11, 2014
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May 20, 2014
COMMISSIONER, CENTRAL EXCISE Vs. DABUR INDIA LTD.
March 13, 2014
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July 11, 2014
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October 17, 2014
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September 25, 2014
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March 27, 2014
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May 12, 2014
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January 8, 2014
COMMISSIONER, TRADE TAX, U P LUCKNOW Vs. BATHWAL UDYOG PVT LTD
July 4, 2014
COMMISSIONER,COMMERCIAL TAX,LKO Vs. SHIV LOGISTIC COMPANY
October 15, 2014
COMMISSIONERS CENTRAL EXCISE Vs. KURELE PAN PRODUCTS P. LTD
April 9, 2014
COMMISSONER OF INCOME TAX (II) KANPUR Vs. SHIVAM MOTORS (P) LTD.
May 5, 2014
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
March 12, 2014
COMMITTEE OF MANAGEMENT Vs. STATE OF U.P.
December 1, 2014
COMMITTEE OF MANAGEMENT Vs. VICE-CHANCELLOR SAMPURNANAND SANSKRIT VISWAVIDYALAYA
May 26, 2014
COMMITTEE OF MANAGEMENT ADARSH COLLEGE OF EDUCATION Vs. STATE OF U.P.
May 28, 2014
COMMITTEE OF MANAGEMENT BALLABH BHAI PATEL INTER COLLEGE Vs. STATE OF U P
May 30, 2014
COMMITTEE OF MANAGEMENT BOARD OF TRUSTEES SALTANAT BAHADUR EDUCATION TRUST Vs. STATE OF U P
September 6, 2014
COMMITTEE OF MANAGEMENT DHANPATI DHARMA MAHAVIDYALAYA KHEMAUPUR AZAMGARH Vs. STATE OF U P
April 21, 2014
COMMITTEE OF MANAGEMENT DWIVEDI MAHADEV PRASAD MADHYAMIK VIDYALAYA Vs. STATE OF U P
April 25, 2014
COMMITTEE OF MANAGEMENT HAR GOVIND KANYA JUNIOR HIGH SCHOOL KHAIR ALIGARH Vs. STATE OF U P
May 15, 2014
COMMITTEE OF MANAGEMENT JAI KISAN INTER COLLEGE LALPUR BASTI Vs. STATE OF U P
July 24, 2014
COMMITTEE OF MANAGEMENT JAN SEWA SHIKSHA PRASAR SAMITI Vs. STATE OF U P
February 14, 2014
COMMITTEE OF MANAGEMENT KRISHAK INTER COLLEGE Vs. STATE OF U P
March 14, 2014
COMMITTEE OF MANAGEMENT LALA BABU BAIJAL MEMORIAL INTER COLLEGE GHAZIABAD Vs. STATE OF U P
October 17, 2014
COMMITTEE OF MANAGEMENT MA VIDYAWATI SHIV KUMAR PANDEY SMARAK INTERMEDIATE COLLEGE Vs. STATE OF U P
February 11, 2014
COMMITTEE OF MANAGEMENT MADARSA EHL-E-SUNNAT Vs. STATE OF U P
January 8, 2014
COMMITTEE OF MANAGEMENT MANOKARAN JUNIOR HIGH SCHOOL RETI Vs. STATE OF U P
August 22, 2014
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August 8, 2014
COMMITTEE OF MANAGEMENT SAHKARI GANNA VIKAS SAMITI LTD Vs. STATE OF U P
March 14, 2014
COMMITTEE OF MANAGEMENT SARVODAY INTER COLLEGE ALIGARH Vs. STATE OF U P
August 5, 2014
COMMITTEE OF MANAGEMENT SHRI MAHARSHI BALMEEK INTER COLLEGE KHANDEHA CHITRAKOOT Vs. RAJESH KUMAR SINGH
May 13, 2014
COMMITTEE OF MANAGEMENT, BABU GULAB SINGH GAHARWAR DEGREE COLLEGE BANHETA, GAURA Vs. VICE CHANCELLOR OF MAHATMA GANDHI KASHI VIDHYAPEETH UNIVERSITY, VARANASI
February 14, 2014
COMMITTEE OF MANAGEMENT, D.A.V. INTER COLLEGE BANDA Vs. STATE OF U.P. AND ORS.
December 23, 2014
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May 20, 2014
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December 10, 2014
COMMITTEE OF MANAGEMENT, MAHATMA GANDHI POST GRADUATE COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
August 6, 2014
COMMITTEE OF MANAGEMENT, MAJOR ASHARAM INTER COLLEGE Vs. REGIONAL COMMITTEE
January 2, 2014
COMMITTEE OF MANAGEMENT, MASDARUL ULOOM EDUCATION SOCIETY Vs. STATE OF U P
May 28, 2014
COMMITTEE OF MANAGEMENT, VIKAS MADHYAMIK VIDYALAY Vs. STATE OF U.P. AND ORS.
November 24, 2014
COMMITTEE OF MANAGEMENT,HINDU MODEL JUNIOR HIGH SCHOOL Vs. RAKESH KUMAR GUPTA
May 28, 2014
COMMITTEE OF MANAGEMENT,MADARASA QUASMIA ARABIA ISLAMIA UPPERKOT Vs. STATE OF U.P.
March 27, 2014
COMMR. OF C. EX. Vs. MAHENDRA ENGINEERING LTD.
August 21, 2014
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April 9, 2014
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September 11, 2014
COMMR. OF CUS. & C. EX. Vs. ASHOK KUMAR TIWARI
October 29, 2014
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March 27, 2014
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July 2, 2014
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September 10, 2014
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May 21, 2014
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October 14, 2014
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September 2, 2014
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September 1, 2014
CONTONMENT BOARD Vs. YOGESH MOHAN
April 15, 2014
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January 15, 2014
CUPID CONDOMSS LIMITED Vs. HEALTH CARE PRODUCTS
September 26, 2014
CUSTODIAN GENERAL, ENEMY PROPERTY Vs. MOHD YUNUS
October 17, 2014
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December 23, 2014
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January 10, 2014
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September 12, 2014
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June 30, 2014
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November 10, 2014
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January 31, 2014
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January 16, 2014
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May 27, 2014
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April 2, 2014
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March 28, 2014
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February 12, 2014
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September 2, 2014
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May 6, 2014
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January 2, 2014
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September 12, 2014
DASHRATH BIND Vs. UNION OF INDIA
March 31, 2014
DASWANT RAM Vs. CONSOLIDATION COMMISSIONER AND ORS.
December 23, 2014
DATA RAM Vs. BOARD OF REVENUE, UTTAR PRADESH, LUCKNOW
February 17, 2014
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October 16, 2014
DAULAT DEVI Vs. SEEMA VERMA & 3 OTHERS
August 14, 2014
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July 7, 2014
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May 13, 2014
DAURALA ORGANICS Vs. COMMISSIONER OF CENTRAL EXCISE
April 1, 2014
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February 26, 2014
DAYA RAM VERMA Vs. ADDITIONAL DISTRICT JUDGE
July 1, 2014
DAYA SHANKAR YADAV AND 28 ORS Vs. STATE OF U P AND 7 ORS
August 29, 2014
DAYA SHANKER SHARMA Vs. U P POWER CORPORATION LTD. LUCKNOW
July 1, 2014
DAYA SHANKER SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
September 18, 2014
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October 17, 2014
DEBASHISH SINHA Vs. STATE OF U P
March 28, 2014
DEEKSHA DWIVEDI AND ORS. Vs. STATE OF U.P. AND ORS.
December 12, 2014
DEEKSHA DWIVEDI AND ORS. Vs. UNION OF INDIA AND ORS.
November 25, 2014
DEEN BANDHU (DECEASED) Vs. STATE OF U P
March 13, 2014
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May 30, 2014
DEENA NATH DUBEY Vs. STATE OF U P
November 18, 2014
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September 6, 2014
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January 24, 2014
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September 12, 2014
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February 19, 2014
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April 7, 2014
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March 6, 2014
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April 28, 2014
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March 7, 2014
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August 20, 2014
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June 23, 2014
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March 28, 2014
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September 4, 2014
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January 29, 2014
DEONATH Vs. D.D.C.
September 22, 2014
DEPUTY GENERAL MANAGER, CANARA BANK AND ORS. Vs. VINOD KUMAR
December 10, 2014
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April 3, 2014
DEV NARAIN SINGH Vs. D.D.C.
September 5, 2014
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August 7, 2014
DEVANTI DEVI Vs. I.G. OF POLICE
March 6, 2014
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March 28, 2014
DEVENDRA KUMAR Vs. STATE OF U P
September 12, 2014
DEVENDRA KUMAR GUPTA & OTHERS Vs. DISTRICT JUDGE, LUCKNOW/ADDL. DISTRICT JUDGE COURT NO. 1 & ORS
November 13, 2014
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March 27, 2014
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May 12, 2014
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May 16, 2014
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January 10, 2014
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November 28, 2014
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July 17, 2014
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September 25, 2014
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May 9, 2014
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January 24, 2014
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October 29, 2014
DEVESH KUMAR SHARMA Vs. STATE OF U.P.
March 7, 2014
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January 3, 2014
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February 11, 2014
DEVI LAL MANAGER Vs. STATE OF U.P. THRU SECY.
May 21, 2014
DEVI PRASAD KATIYAR AND 19 OTHERS Vs. U P SAHKARI GRAM VIKAS BANK LTD
November 13, 2014
DEVI PRASAD MISRA Vs. STATE OF U.P.
August 19, 2014
DEVIDAYAL ALUMINIUM INDUSTRIES PVT. LTD. Vs. UNION OF INDIA AND ORS.
December 9, 2014
DEVIDUTTA TEWARI SHIKSHA SANSTHAN S.MAHAVIDYALAYA Vs. VICE-CHANCELLOR SAMPURNANAND SANSKRIT VISWAVIDYALAYA
May 26, 2014
DEVRAJ SINGH Vs. STATE OF U.P.
February 18, 2014
DEVYANI FOODS LTD SIKANDRA AGRA Vs. STATE OF UP
March 27, 2014
DEWAN TYRES LTD. Vs. UNION OF INDIA
April 24, 2014
DHAKKU Vs. STATE OF U.P.
January 17, 2014
DHAMPUR SUGAR MILLS LTD. Vs. COMMISSIONER OF INCOME TAX
September 1, 2014
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May 16, 2014
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November 17, 2014
DHANI RAM Vs. STATE
December 3, 2014
DHANMAYA @ DHAN KUMARI Vs. STATE OF U P
September 19, 2014
DHANPAL Vs. STATE OF U.P.
May 28, 2014
DHANPATTI DHARMA MAHAVIDYALAYA KHEMAUPUR Vs. STATE OF U P
April 21, 2014
DHANWANTI Vs. STATE OF U P
May 15, 2014
DHARAM PAL Vs. IST ADDITIONAL DISTRICT JUDGE KHERI
January 13, 2014
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December 19, 2014
DHARAMPAL Vs. STATE OF U.P.
May 13, 2014
DHARAMPAL SATYAPAL LTD Vs. DINESH ENAMELLED WIRE INDUSTRIES P LTD
January 31, 2014
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July 31, 2014
DHARM RAJ SINGH Vs. STATE OF U P
September 25, 2014
DHARMA @ DHARMVEER Vs. STATE OF U P
August 7, 2014
DHARMA DUTTA CHATURVEDI Vs. PRINCIPAL JUDGE FAMILY COURT VARANASI
March 12, 2014
DHARMENDRA Vs. STATE OF U P
January 9, 2014
DHARMENDRA Vs. STATE OF U P
July 28, 2014
DHARMENDRA KUMAR Vs. STATE OF U.P. AND ORS.
August 19, 2014
DHARMENDRA PRATAP SINGH Vs. STATE OF U P
April 28, 2014
DHARMENDRA PRATAP SINGH Vs. STATE OF U P
September 1, 2014
DHARMENDRA SINGH Vs. U.O.I.
January 7, 2014
DHARMENDRA SINGH RATHOR Vs. HONBLE CHIEF JUSTICE
October 31, 2014
DHARMENDRA YADAV Vs. STATE OF U P
January 13, 2014
DHARMESH Vs. STATE OF U P
August 13, 2014
DHARMU Vs. KARMU
September 25, 2014
DHEERAJ KUMAR Vs. STATE OF U.P.
January 6, 2014
DHEERAJ SINGH Vs. STATE OF U P
September 26, 2014
DHIRENDRA NATH DUBEY Vs. STATE OF UP
September 4, 2014
DHIRENDRA NATH YADAV Vs. STATE OF U P
March 5, 2014
DHIRENDRA PANDEY Vs. STATE OF U P
January 8, 2014
DHIYANI Vs. STATE OF UP
October 31, 2014
DHODE KHAN Vs. COMMISSIONER, GONDA & ORS
April 21, 2014
DHOOM SINGH Vs. STATE OF U P
October 14, 2014
DHRUP LAL Vs. STATE OF U P
April 1, 2014
DHRUV JI PANDEY Vs. STATE OF U.P.
February 27, 2014
DHRUV NARAIN Vs. ASSISTANT DIRECTOR OF CONSOLIDATION
August 6, 2014
DHULLI @ SANT RAM Vs. STATE OF U P
August 29, 2014
DIGAMBER JAIN SOCIETY FOR CHILD WELFARE Vs. STATE OF U.P.
May 30, 2014
DIGVIJAY NATH PANDEY Vs. UNION OF INDIA
September 10, 2014
DILEEP KUMAR @ KALLOO Vs. STATE OF U P
March 11, 2014
DILEEP KUMAR CHAUDHARY Vs. STATE OF U P
December 3, 2014
DILEEP KUMAR SINGH Vs. UNION OF INDIA
January 8, 2014
DILEEP KUMAR VERMA Vs. LAKHAN LAL RASTOGI AND ANOTHER
July 24, 2014
DILIP KUMAR SHUKLA Vs. REGISTRAR CO-OPERATIVE SOCIETY LUCKNOW& ORS
January 29, 2014
DILIP KUMAR SINGH Vs. STATE OF U P
November 5, 2014
DILIP RAI BALWANI Vs. UNION OF INDIA
July 21, 2014
DILIP SINGH Vs. D.D.C.
September 5, 2014
DINA NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
January 6, 2014
DINA NATH @ DEEN DAYAL Vs. THAKUR BAL GOPAL JEE MAHARAJ AND BHAGWATI
July 15, 2014
DINESH Vs. STATE OF U P
August 27, 2014
DINESH CHANDRA Vs. DY DIRECTOR OF CONSOLIDATION/ADM FIROZABAD
October 10, 2014
DINESH CHANDRA GAUR Vs. ABHAY SOOD
November 13, 2014
DINESH CHANDRA SAXENA Vs. COMMISSIONER BAREILLY DIVI
September 4, 2014
DINESH KUMAR Vs. STATE OF U P
September 12, 2014
DINESH KUMAR Vs. S NARAIN
July 21, 2014
DINESH KUMAR AGRAWAL Vs. STATE OF U P
July 4, 2014
DINESH KUMAR GUPTA Vs. ALLAHABAD UTTAR PRADESH GRAMIN BANK
January 17, 2014
DINESH KUMAR SHUKLA Vs. STATE OF U P
October 15, 2014
DINESH PATHAK Vs. STATE OF U.P.
September 12, 2014
DINESHKUMAR SINGH @ SHAMBHU SINGH Vs. STATE OF U.P.
May 20, 2014
DIRECTOR OF EDUCATION, ARBI FARSI BOARD, U P Vs. MAHBOOB ALAM
August 26, 2014
DIRECTOR U P COUNCIL OF SUGARCANE RESEARCH SHAHJAHANPUR Vs. STATE OF U P
August 14, 2014
DIRVIJAY SINGH Vs. STATE OF U P
November 18, 2014
DISTRICT CANE SERVICE AUTHORITY AND ORS. Vs. NARESH PAL SINGH AND ORS.
December 11, 2014
DISTRICT JUDGE HARDOI Vs. SAURABH KUMAR
July 21, 2014
DISTRICT JUDGE, RAMPUR Vs. VINOD KUMAR VERMA
February 13, 2014
DIVISIONAL MANAGER, B.S.N.L. LTD Vs. APPELLATE AUTHORITY/ DY.TRANSPORT COMMISSIONER
May 1, 2014
DIVYA BHASIN Vs. JAVITRI DEVI
December 19, 2014
DIVYA JYOTI INSTITUTE OF MEDICAL SCIENCES AND RESEARCH Vs. UNION OF INDIA AND ORS.
August 21, 2014
DIWAKAR DWIVEDI Vs. STATE OF U.P.
January 21, 2014
DIWAKAR TYAGI Vs. STATE OF U P
February 10, 2014
DODRAM Vs. COLLECTOR
September 8, 2014
DOLI JAWAHAR Vs. JOSEPH JAWAHAR
May 14, 2014
DR. ABHAI MAN SINGH Vs. STATE OF U.P. AND ANOTHER
September 12, 2014
DR. ASHOK ROHATGI Vs. RAGHUNANDAN MALVIYA AND 2 ORS.
October 14, 2014
DUBARI Vs. STATE OF U P
April 18, 2014
DUKHIT & OT HERS; RAM BILAS Vs. A D C
November 11, 2014
DUKHOO UPADHYAYA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
January 10, 2014
DUKHRAN Vs. STATE OF U.P.
July 21, 2014
DULAREY S/O POOSEY Vs. STATE OF U P
November 28, 2014
DULARI Vs. BOARD OF REVENUE U.P. AT ALLAHABAD AND ORS.
July 28, 2014
DURG VIJAY YADAV Vs. STATE OF U.P.
July 25, 2014
DURGA DEVI Vs. ASHOK KUMAR MAHESHWARI
September 2, 2014
DURGA ENTERPRISES Vs. STATE OF U P
March 27, 2014
DURGA KUSHWAHA AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
April 9, 2014
DURGA PRASAD TIWARI @ MANTOO Vs. STATE OF U P
May 12, 2014
DURGESH KUMAR SONAR Vs. STATE OF U P
October 28, 2014
DUSHASAN Vs. STATE OF U.P.
May 14, 2014
DWARIKA PRASAD Vs. STATE OF U P
January 21, 2014
DWARIKA PRASAD Vs. UNION OF INDIA
July 10, 2014
DWARIKESH SUGAR INDUSTRIES LTD Vs. STATE OF U P
December 9, 2014
DY G M , STATE BANK OF INDIA, ZONAL OFFICE, VARANASI Vs. PRESIDING OFFICER, CENTRAL GOVT INDUST TRIBUNAL
April 2, 2014
EAST INDIA TANNERY CO. Vs. COMMISSIONER OF TRADE TAX, U.P., LUCKNOW
January 21, 2014
EAST INDIA TRANSPORT AGENCY Vs. COMMISSIONER OF TRADE TAX, U.P
January 15, 2014
EASTERN MILL PVT LTD Vs. STATE OF U P
June 30, 2014
EDAL SINGH Vs. STATE OF U P
April 10, 2014
EKMEET KAUR Vs. STATE OF U P
October 9, 2014
EMERALD COURT OWNER RESIDENT WELFARE ASSOCIATION Vs. STATE OF U.P. THRU SECY. AND OTHERS
April 4, 2014
EMERALD COURT OWNER RESIDENT WELFARE ASSOCIATION Vs. STATE OF U.P.
April 11, 2014
ENVEE HEADWEAR INDUSTRIES Vs. GENERAL MANAGER NORTH CENTRAL RAILWAY GMS OFFICE COMPLEX SUBEDARGANJ ALLAHABAD
May 6, 2014
ESHA SINGHAL Vs. STATE OF U P
May 15, 2014
EX PROF SURYA NARAYAN SINGH Vs. STATE OF U P, SECY HIGHER EDUCATION U P SECTT
September 10, 2014
EX SOWAR IMAMUDDIN Vs. UNION OF INDIA
November 19, 2014
EXECUTIVE BOARD OF METHODIST EPISCOPAL CHURCH Vs. COMMISSIONER AGRA
October 17, 2014
EXECUTIVE ENGINEER, ELECTRICITY URBAN DISTRIBUTION DIVISION Vs. ELECTRICITY OMBUDSMAN (APPELLATE AUTHORITY) AND ORS.
September 11, 2014
FAIR BANKS MORSE INDIA LTD Vs. UNION OF INDIA
September 11, 2014
FAIR BANKS MORSE INDIA LTD Vs. UNION OF INDIA
September 19, 2014
FAISAL KHAN Vs. STATE OF U P
September 23, 2014
FAIYAJ Vs. STATE OF U.P.
May 30, 2014
FAIZ MOHAMMAD Vs. BANK OF BARODA, BRANCH BASKHARI
February 6, 2014
FAIZAL Vs. STATE OF U.P.
February 11, 2014
FAIZAN @ FAJJU Vs. STATE OF U P
August 12, 2014
FAKHRUDDIN Vs. RAJ SHEKHAR, D M
February 11, 2014
FAKIRA Vs. STATE OF U P
August 12, 2014
FARAHA Vs. STATE OF U P & 4 OTHERS
October 10, 2014
FARAIEM Vs. STATE OF U P
February 6, 2014
FARHAT BEGUM Vs. STATE OF U.P.
June 2, 2014
FARID PINDARI Vs. RASHID WALI BEG
December 16, 2014
FARIDDUIN Vs. TAHIRA & 6 ORS
September 5, 2014
FARMAN Vs. STATE OF UTTAR PRADESH AND ORS.
November 24, 2014
FAROOQ AHMAD Vs. STATE OF U P
May 29, 2014
FAST BUILDERS MANAGER UMESH CHANDRA SRIVASTAVA Vs. U P HOUSING & DEVELOPMENT BOARD CHAIRMAN & 3 ORS
May 2, 2014
FATEH SINGH Vs. BOARD OF REVENUE U P CIRCUIT
August 13, 2014
FATEH SINGH Vs. STATE OF U.P.
December 10, 2014
FATMA BEGUM Vs. STATE OF U.P. AND ORS.
August 11, 2014
FAZAL-UR-REHMAN Vs. VICE CHANCELLOR, A.M.U.
January 9, 2014
FAZAL-UR-REHMAN Vs. VICE CHANCELLOR, ALIGARH MUSLIM UNIVERSITY
January 19, 2014
FEKKA AND ORS. Vs. STATE OF U.P. AND ORS.
November 17, 2014
FIRM LAKHPATI RAI SURESH CHANDRA Vs. BHAGWAN DAS
November 24, 2014
FOOD CORPORATION OF INDIA AND 3 OTHERS Vs. DEPUTY CHIEF LABOUR COMMISSIONER AND 3 OTHERS
December 19, 2014
FOOD CORPORATION OF INDIA CIVIL LINES Vs. COMMISSIONER OF COMMERCIAL TAXES
September 24, 2014
FRONTIER ALLOY STEELS LTD. Vs. UNION OF INDIA
January 16, 2014
FRONTIER ALLOYS STEELS LIMITED Vs. STATE OF U P
October 10, 2014
FULEHRA SMARAK MAHILA P G COLLEGE Vs. STATE OF U P
May 26, 2014
G K TRADERS SOLE PROPRIETORSHIP Vs. U.P. POWER CORPORATION LTD.
September 10, 2014
G R GULATI Vs. STATE OF U P
July 11, 2014
GABBER Vs. STATE OF U P
November 19, 2014
GADEO ELECTRONICS AND OTHERS Vs. ORIENTAL BANK OF COMMERCE AND ANOTHER; R B I AND ORS
July 21, 2014
GAJENDRA Vs. STATE OF UTTAR PRADESH
July 30, 2014
GAJENDRA SINGH Vs. STATE OF U.P.
February 20, 2014
GAJRANI Vs. GAJRAMI
May 23, 2014
GALLANT ISPAT LTD. Vs. STATE OF U.P. AND ORS.
November 7, 2014
GAMA Vs. BOARD OF REVENUE ALL
December 4, 2014
GAMBHIR CONSTRUCTION CO. Vs. COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX
December 10, 2014
GAMMAN @ SHAFIQ AHMAD Vs. STATE OF U.P.
August 4, 2014
GANDHI YADAV Vs. STAT E OF UP
December 11, 2014
GANDIV HINDI DAILY Vs. STATE OF U.P.
February 10, 2014
GANESH CHANDRA GUPTA Vs. BHARAT SANCHAR NIGAM LTD N DELHI
February 25, 2014
GANESH DUBEY Vs. STATE OF U P
November 13, 2014
GANESH SINGH Vs. STATE OF U.P.
May 26, 2014
GANESHI LAL AND ORS. Vs. STATE OF U.P. AND ORS.
October 15, 2014
GANGA DAI Vs. D D C , PRATAPGARH
March 7, 2014
GANGA DEI Vs. STATE OF U.P.
July 21, 2014
GANGA DEVI Vs. BRIJ KISHORE DUBEY
September 8, 2014
GANGA DEVI Vs. BHAGWAN DASS
August 5, 2014
GANGA PRASAD Vs. RAM DAS ALIAS PAPPU
May 14, 2014
GANGA PRASAD SAHU Vs. CHIDDU LAL
December 16, 2014
GANGA RAM Vs. STATE OF U P
July 11, 2014
GANGA RAM Vs. D D C
August 2, 2014
GANGA RAM MAURYA Vs. STATE OF U.P.
May 29, 2014
GANGA SINGH AND ORS. Vs. STATE OF U.P.
April 28, 2014
GANGESHWAR PRASAD DUBEY Vs. COMMISIONER OF COMMERCIAL TAX LKO
November 12, 2014
GANNU YADAV Vs. STATE OF U P
January 17, 2014
GANPAT AND ORS. Vs. STATE OF U.P.
December 11, 2014
GANPATI Vs. D D C
September 17, 2014
GAON SABHA VILLAGE MSSORIE Vs. II ADDL CIVIL JUDGE (S D ) GAZIABAD
July 31, 2014
GARG INDUSTRIES Vs. UNION OF INDIA
April 1, 2014
GARG INDUSTRIES Vs. U.O.I.
July 1, 2014
GARRISON ENGINEER (WEST) AGRA CANTT AGRA Vs. ADDITIONAL DISTIRCT JUDGE, AGRA
December 16, 2014
GAS AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF COMMERCIAL TAX, U.P. LKO.
January 13, 2014
GAUHAR ALI S/O ALI ZAMIN Vs. STATE OF U P
August 14, 2014
GAURAV GOSWAMI Vs. AZAD SINGH
April 4, 2014
GAURAV KUMAR Vs. STATE OF U P
November 13, 2014
GAURAV MISHRA Vs. STATE OF U P
October 31, 2014
GAURAV NIGAM Vs. TRIPTI NIGAM
April 30, 2014
GAURAV PRATAP SINGH Vs. STATE OF UP
August 27, 2014
GAURAV SABHARWAL Vs. STATE OF U P
February 27, 2014
GAURAV SHANKAR Vs. AVIVA LIFE INSURANCE COMPANY INDIA PVT LTD
November 24, 2014
GAURAV SHUKLA Vs. STATE OF U P
February 18, 2014
GAURAV SRIVASTAVA Vs. STATE OF U P
January 7, 2014
GAURI BISHT Vs. RAJESH KUMAR YADAV
January 13, 2014
GAUTAM CHATTERJEE Vs. STATE OF U P
July 11, 2014
GAUTAM SHARMA Vs. STATE OF U P
December 12, 2014
GAYA PRASAD Vs. DY. DIRECTOR OF CONSOLIDATION
July 3, 2014
GAYA PRASAD AND ANOTHER Vs. JAMUNA DEVI AND 3 OTHERS
March 4, 2014
GAYAPAL SINGH AND ORS. Vs. D.D.C. AND ORS.
December 19, 2014
GAYATRI Vs. STATE OF U P
March 5, 2014
GAYATRI DEVI Vs. STATE OF U P
December 9, 2014
GAZUDDIN Vs. STATE
September 26, 2014
GEETA Vs. STATE OF U P
March 10, 2014
GEETA Vs. STATE OF U.P.
June 30, 2014
GEETA INDUSTRIES (PVT) LTD. Vs. STATE OF U.P.
May 26, 2014
GEETA YADAV Vs. INDIAN OIL CORPORATION LTD
December 2, 2014
GENERAL MANAGER, U.P. STATE SUGAR CORPORATION Vs. LAL AND KUMAR HUMAYUNPUR
September 23, 2014
GHAMANDI Vs. STATE OF U.P.
September 10, 2014
GHAN SHYAM DATT DWIVEDI Vs. D I O S ,ALLAHABAD
January 13, 2014
GHAN SHYAM SINGH Vs. STATE & ARUN KUMAR
August 1, 2014
GHANSHYAM Vs. STATE OF U P
January 7, 2014
GHANSHYAM Vs. STATE OF U P
April 29, 2014
GHANSHYAM Vs. STATE OF U.P.
December 5, 2014
GHANSHYAM JAISWAL Vs. STATE OF U P
February 7, 2014
GHANSHYAM MISHRA Vs. STATE OF U.P.
August 5, 2014
GHANSHYAM PANDEY Vs. STATE OF U.P. AND ORS.
December 2, 2014
GHANSHYAM PARCHA Vs. UNION OF INDIA
July 25, 2014
GHANSHYAM SINGH Vs. STATE OF U P
December 11, 2014
GHANSHYAM YADAV Vs. STATE OF U P
April 4, 2014
GHARIB AHSAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
January 13, 2014
GHAZIABAD BHATTA SAMITI Vs. COMMISSIONER OF TRADE TAX
March 7, 2014
GHAZIABAD DEVELOPMENT AUTHORITY Vs. KASHI RAM
November 13, 2014
GHAZIABAD ISPAT UDYOG LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 27, 2014
GHISAI RAM KRISHAK VIDYALAYA SAMITI Vs. STATE OF UP
November 5, 2014
GHULAM WARIS Vs. ADDITIONAL COMMISSIONER
August 4, 2014
GHURHU Vs. SATIRAM
April 22, 2014
GIRDHARI Vs. STATE OF U P
March 24, 2014
GIRDHARI Vs. STATE OF U P
April 11, 2014
GIRIJA SHANKAR YADAV Vs. PRADEEP KUMAR PANDEY
May 19, 2014
GIRIJA SHANKER MISHRA Vs. DIRECTOR/APPELLATE AUTHOIRTY GAIL, NEW DELHI
March 24, 2014
GIRISH CHANDRA SINGH & 4 OTHERS Vs. STATE OF U P & 4 OTHERS
November 14, 2014
GIRISH CHANDRA TIWARI Vs. UCO BANK
September 9, 2014
GIRISH KUMAR Vs. STATE OF U.P.
July 2, 2014
GIRISH NARAIN SRIVASTAVA Vs. PRESCRIBED AUTHORITY/UP-ZILA ADHIKARI SADAR
July 17, 2014
GIRISHDUTT MISHRA Vs. STATE OF U P AND 4 ORS
September 5, 2014
GIRIZA DEVI Vs. STATE OF U.P.
August 1, 2014
GIRJA Vs. SARLA DEVI
January 6, 2014
GIRJA SHANKAR Vs. CHAIRMAN, INDIAN COUNCIL OF HISTORICAL RESEARCH
March 31, 2014
GIRJA SHANKAR Vs. OFFICER ON SPECIAL DUTY (O S D )
March 24, 2014
GIRJA SHANKAR ALIAS RAM SHANKAR Vs. STATE OF U.P.
January 16, 2014
GIRJA SHANKAR MISRA Vs. DISTT COMMANDANT HOME GUARDS LKO S
May 16, 2014
GIRRAJ KISHORE Vs. KISHEN CHAND
September 15, 2014
GIRRAJ SEWAK SAMITI Vs. GIRRAJ SEWAK SAMITI
December 9, 2014
GITA SINGH Vs. DISTRICT MAGISTRATE, PRATAPGARH
August 22, 2014
GITTI BALU TRUCK OPERATOR ASSOCIATION Vs. STATE OF U P
April 3, 2014
GLOBUS ESTATES PVT LTD Vs. STATE OF U P
July 10, 2014
GODAVARI FERTILIZERS & CHEMICALS LTD Vs. COMMISSIONER
September 25, 2014
GODREJ & BOYCE MANUFACTURING CO LTD Vs. STATE OF U P
July 21, 2014
GODVIN CONSTRUCTION PVT LTD Vs. STATE OF U P
April 17, 2014
GOHARWA KUKKUT PALAN SAHKARI SAMITI LTD Vs. BOARD OF REVENUE
January 2, 2014
GOKARAN LAL Vs. STATE OF U P
November 17, 2014
GOLHAI Vs. STATE OF U.P.
April 11, 2014
GOMTI DEVI Vs. DISTRICT JUDGE
August 8, 2014
GOMTI DEVI Vs. DISTRICT JUDGE, UNNAO
September 10, 2014
GOOD YEAR INDIA LTD Vs. COMMISSIONER, COMMERCIAL TAXES
August 28, 2014
GOPAL Vs. STATE OF U P
February 5, 2014
GOPAL CHAND AGARWAL Vs. RADHEY NARAIN AGARWAL
March 31, 2014
GOPAL DAS Vs. STATE OF U P
January 15, 2014
GOPAL DAS GUPTA Vs. STATE OF U P & 4 OTHERS
October 14, 2014
GOPAL GOEL Vs. R.C. AND E.O./ADDL. D.M.
July 9, 2014
GOPAL GUPTA Vs. KAJAL NIGAM AND ORS.
November 13, 2014
GOPAL GUPTA Vs. STATE OF U.P.
September 12, 2014
GOPAL KOERI Vs. SINGHASHAN KOERI
September 25, 2014
GOPAL KRISHNA Vs. STATE OF U.P.
March 26, 2014
GOPAL SWARUP CHATURVEDI Vs. STATE OF U P
October 29, 2014
GOPAL YADAV Vs. GULAB CHAND SHARMA
July 11, 2014
GORE KHAN Vs. ADDITIONAL COMMISSIONER
April 21, 2014
GOVARDHAN BIND AND ORS. Vs. STATE OF U.P.
November 19, 2014
GOVARDHAN YADAV Vs. STATE OF U P
February 6, 2014
GOVERNING BODY CHRIST CHURCH COLLEGE KANPUR Vs. V C CHHATRAPATI SAHU JI MAHARAJ UNIVERSITY KANPUR
May 26, 2014
GOVERNING BODY, CHRIST CHURCH COLLEGE Vs. VICE CHANCELLOR, CHHATRAPATI SAHU JI MAHARAJ UNIVERSITY
May 26, 2014
GOVIND CHANDRA GUPTA Vs. STATE OF U P
February 26, 2014
GOVIND DHAR DUBEY Vs. STATE OF U.P.
June 30, 2014
GOVIND MILLS LTD Vs. COMMISSIONER OF C. EX.
May 2, 2014
GOVIND PRAKASH PANDEY Vs. C B I
October 15, 2014
GOVIND PRASAD SHUKLA Vs. STATE OF U.P.
January 20, 2014
GOVINDA Vs. STATE OF U.P.
September 19, 2014
GOYAL ENTERPRISES Vs. STATE OF U.P. AND ANOTHER
April 1, 2014
GRAM PANCHAYAT BHADWA PARGANA & DISTT. JALAUN & ANOTHER Vs. STATE OF U.P. & 6 OTHERS
November 3, 2014
GRAM PANCHAYAT MAHMOODPUR Vs. ADDL COLLECTOR F&R KAUSAMBI
December 5, 2014
GRAM PANCHAYAT VILLAGE WAZIDPUR Vs. STATE OF U P
August 27, 2014
GRAM SABHA TARIYARI BLOCK AND TEHSIL KARAKAT Vs. STATE OF U P
January 31, 2014
GRAMIN MACHHUA SAMUDAY SAMITI DEEPPUR SANT KABIR NAGAR Vs. STATE OF U P & OTHERS
September 9, 2014
GRAMIN MACHHUA SAMUDAY SAMTTI DEEPPUR Vs. STATE OF U.P. AND ORS.
November 5, 2014
GRAMOPHONE COMPANY OF INDIA LTD. Vs. COMMISSIONER
January 21, 2014
GREESH CHANDRA Vs. STATE OF U.P. AND ORS.
October 17, 2014
GRISH MAHESHWARI Vs. STATE OF U P
December 22, 2014
GUDALI @ KRISHNA MURARI Vs. STATE OF U P
September 22, 2014
GUDRI SINGH KUSHWAHA Vs. STATE OF U P
August 25, 2014
GUJRATI DEVI Vs. STATE OF U P
July 11, 2014
GULAB CHANDRA GUPTA Vs. STATE OF U P
January 8, 2014
GULAB DEVI Vs. CHIEF CONTROLLING REVENUE AUTHORITY
September 25, 2014
GULAB SINGH Vs. STATE OF U.P.
September 10, 2014
GULAB SINGH Vs. DEPUTY INSPECTOR GENERAL OF POLICE
July 16, 2014
GULAB SINGH Vs. STATE OF U.P.
April 21, 2014
GULAB STORE Vs. STATE OF U P
October 28, 2014
GULABI Vs. SATISH NARAIN
May 30, 2014
GULABI DEVI Vs. STATE OF U.P.
June 16, 2014
GULAM AFSAR @ NAUSAD AND 3 ORS Vs. ATEEQURRAHMAN @ ATEEQUE
October 30, 2014
GULAM GAUSUL AZAM Vs. STATE OF U.P.
May 12, 2014
GULAM MUSTAFA S/O RAMZAN ALI Vs. STATE OF U P
September 25, 2014
GULISTAN SAHKARI SAMITI LTD. LKO U.P. THRU SECY. Vs. CIVIL JUDGE (SENIOR DIVISION), MOHANLALGANJ, LUCKNOW
December 11, 2014
GUNTHI SINGH Vs. STATE OF U P
March 28, 2014
GUPTA TRADING COMPANY 324 VIJAY NAGAR BARABANKI Vs. COMMISSIONER COMMERCIAL TAX U P GOMTI NAGAR LUCKNOW
September 25, 2014
GURDEEP SINGH Vs. STATE OF U P
August 1, 2014
GURMEET SINGH Vs. DDC
April 1, 2014
GURU PRASAD Vs. STATE OF U.P.
September 17, 2014
GURU PRASAD Vs. DISTRICT ASSISTANT REGISTRAR, CO-OPERATIVE SOCIETIES
August 8, 2014
GURU PRASAD Vs. D D C LUCKNOW
March 31, 2014
GURU PRASAD Vs. ASSTT DISTT SUPPLY DIRECTOR CONSOLIDATION/A D M (F & R)
January 13, 2014
GYA PRASAD Vs. U P AWAS EVAM VIKAS PARISHAD
April 17, 2014
GYAN CHANDRA HAJELA Vs. HARI MOHAN GUPTA AND 3 ORS.
December 10, 2014
GYAN PRAKASH DIXIT Vs. U P STATE WAREHOUSING CORPORATION
March 31, 2014
GYAN PRAKASH GUPTA Vs. AHMAD MAQSOOD NAQUVI
October 31, 2014
GYANENDRA KUMAR JAIN AND ORS. Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
August 27, 2014
GYANENDRA KUMAR SINGH Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
June 16, 2014
H K SHARMA Vs. UNITED INDIA INSURANCE CO LTD
May 28, 2014
H M SINGH Vs. COMMISSIONER OF CENTRAL CUSTOMS EXCISE & SERVICE TAX
August 25, 2014
H.C.S. COMNET SYSTEM LTD. Vs. HUGHES ESCORTS COMMUNICATIONS LTD.
January 13, 2014
H.D.F.C. ERGO GENERAL INSURANCE CO. LTD. Vs. ANISHA
May 8, 2014
H.M. SINGH AND CO. Vs. COMMISSIONER OF CENTRAL CUSTOMS, EXCISE & SERVICE TAX
September 12, 2014
HABIB Vs. STATE OF U.P.
August 6, 2014
HABIB KHAN Vs. XII ADDITIONAL DISTRICT JUDGE
March 28, 2014
HAFIJ AFJAL Vs. UNION OF INDIA
September 3, 2014
HAJI SHAFIQ AHMAD Vs. STATE OF U.P.
January 22, 2014
HAKAM ALI Vs. STATE OF U P
January 8, 2014
HAKIM KHAN Vs. STATE OF U P PRINCIPAL SECY , HOME LUCKNOW
March 26, 2014
HAKIM SINGH Vs. SAPNA
April 7, 2014
HAKIM SINGH Vs. STATE OF U P
March 3, 2014
HAKIM SINGH Vs. CHUNNI LAL
April 23, 2014
HALONEX LIMITED Vs. STATE OF U P
February 27, 2014
HAMID ALI Vs. D D C
October 9, 2014
HANEEF Vs. STATE OF U P
January 17, 2014
HANEEF KHAN Vs. STATE OF U P
January 16, 2014
HANOMAN Vs. BANSRAJ
January 21, 2014
HANSI Vs. STATE
April 10, 2014
HANSNATH YADAV Vs. U P STATE ROAD TRANSPORT CORPORATION LKO
May 29, 2014
HANUMAN PRASAD @ HANOMAN Vs. RAJENDRA PRASAD & OTHERS
November 19, 2014
HANUMAN PRASAD MISHRA Vs. STATE OF U P
July 16, 2014
HANUMAN SINGH Vs. STATE OF U P
January 31, 2014
HAR VILAS Vs. ADDITIONAL COLLECTOR F/R KAUSHAMBI
November 26, 2014
HARBANS LAL Vs. STATE OF U P
January 21, 2014
HARBHAJ RAM KRIPA DEVI TRUST AND ORS. Vs. RAMESH CHANDRA BAVA AND ORS.
December 8, 2014
HARBHAJAN SINGH AND ORS. Vs. D.D.C. AND ORS.
December 11, 2014
HARE KRISHNA SINGH Vs. STATE OF U P
November 12, 2014
HARENDRA SINGH Vs. STATE OF U P
November 25, 2014
HARENDRA SINGH SIROHI Vs. U P S E B, MEERUT
November 17, 2014
HARI BABOO Vs. SURESH BABOO
September 22, 2014
HARI BABU Vs. STATE OF U P
November 11, 2014
HARI KARAN SINGH Vs. STATE
September 19, 2014
HARI LAL Vs. STATE OF U P
December 2, 2014
HARI LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION BARABANKI
March 28, 2014
HARI LAL Vs. STATE OF U.P.
September 26, 2014
HARI NANDAN Vs. STATE OF U.P. AND ORS.
December 1, 2014
HARI NARAIN @ BABA PANDEY Vs. STATE OF U P
May 30, 2014
HARI NARAYAN SINGH Vs. STATE OF U P
December 8, 2014
HARI NATH RAM Vs. STATE OF U P
September 23, 2014
HARI OM NARAIN AWASTHI Vs. STATE OF U P
January 13, 2014
HARI OM SHARMA Vs. HANUMAN PRASAD PODDAR
August 25, 2014
HARI OM SINGH Vs. STATE OF U.P.
May 29, 2014
HARI RAM Vs. JAMUNA
April 15, 2014
HARI RAM Vs. DDC
April 15, 2014
HARI SARAN TRIPATHI Vs. STATE OF U P
April 28, 2014
HARI SHANKAR Vs. STATE OF U P
May 23, 2014
HARI SHANKAR Vs. UNION OF INDIA
March 24, 2014
HARI SHANKAR VERMA Vs. SHYAM SUNDARI DEVI
November 11, 2014
HARI SHANKER AND ORS. Vs. BHAGWATI PRASAD MISHRA
October 30, 2014
HARI SHANKER DWIVEDI Vs. STATE OF U P
May 28, 2014
HARI SHANKER SHARMA Vs. RAM PRAKASH GOVIL (SINCE DECEASED) AND ANOTHER
May 14, 2014
HARI SHANKER SINGH Vs. STATE OF U P
November 13, 2014
HARI SHANKER SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
November 12, 2014
HARI SHYAM PANDE Vs. STATE OF U P
July 22, 2014
HARI SINGH Vs. AMAR SINGH
August 26, 2014
HARIDAS Vs. D D C
March 3, 2014
HARIHAR AUTOMOBILES (P) LTD. THRU M.D. G.D. AGARWAL Vs. P.L. BHARGAVA
November 24, 2014
HARIHAR SINGH Vs. STATE OF U P
April 2, 2014
HARIKIRTAN @ SUPERFAST Vs. STATE OF U P
February 14, 2014
HARIOM Vs. STATE OF U P
August 22, 2014
HARIRAM Vs. STATE OF U P
April 1, 2014
HARISH CHANDRA Vs. STATE OF U P
May 13, 2014
HARISH CHANDRA Vs. PUBLIC SERVICE COMMISSION, U P
January 22, 2014
HARISH CHANDRA PANDEY Vs. KAMLA DEVI
February 17, 2014
HARISH DHARMWANI Vs. SUKANYA BHATT AND ANOTHER
February 20, 2014
HARISH KUMAR SHARMA Vs. G M , UNITED INDIA INS CO LTD
May 28, 2014
HARISH KUMAR SINGHAL Vs. CANARA BANK BRANCH ANSARI ROAD BULANDSHAHAR
September 9, 2014
HARISH SWAROOP Vs. MADHU SUDAN LAL BAJPAYEE
September 26, 2014
HARIVANSH LAL SRIVASTAVA Vs. STATE OF U P
August 28, 2014
HARJINDAR SINGH Vs. STATE OF U P
January 22, 2014
HARJINDRA SINGH Vs. STATE OF U P
November 20, 2014
HARNAM SINGH AND 5 ORS Vs. STATE OF U P
July 23, 2014
HARPAL Vs. STATE OF U P
January 13, 2014
HARPYARI Vs. STATE OF U P
February 3, 2014
HARSH KUMAR Vs. STATE OF U.P.
February 5, 2014
HARSH KUMAR Vs. BOARD OF REVENUE
March 14, 2014
HASEEB ALI Vs. SPECIAL JUDGE (P.C.) ACT LUCKNOW AND ORS.
November 19, 2014
HASEEN KHAN Vs. STATE OF U P
November 20, 2014
HASHIM Vs. STATE OF U.P. AND ORS.
December 9, 2014
HASHIM Vs. STATE OF U.P.
May 9, 2014
HASHMI Vs. ALI AHMAD
November 14, 2014
HASRAT ALI AND ORS. Vs. ALIGARH MUSLIM UNIVERSITY AND ORS.
December 12, 2014
HAUSHALA SINGH PATEL Vs. STATE OF U.P. AND ANOTHER
April 9, 2014
HAZARI Vs. STATE OF U.P.
January 9, 2014
HAZARI LAL AGRAHARI Vs. STATE OF U P
May 15, 2014
HAZI ABDUL HAKIM Vs. STATE OF U P
July 10, 2014
HAZI AQEEL AHMAD Vs. STATE OF U.P. AND ORS.
August 5, 2014
HAZI GULAM Vs. STATE OF U P
April 22, 2014
HAZRA BANO Vs. XVTH ADDL. DISTRICT JUDGE LUCKNOW
January 27, 2014
HAZRAT ALI Vs. STATE OF U.P.
April 7, 2014
HAZRAT ALI Vs. STATE OF U P
February 25, 2014
HEERA SINGH VERMA Vs. STATE OF U.P.
February 7, 2014
HELIZER BORDEN EDUCATION CENTER Vs. UNION OF INDIA
February 7, 2014
HEM CHAND Vs. UNION OF INDIA
March 31, 2014
HEMANT KUMAR SINDHI Vs. COMMISSIONER OF INCOME TAX
March 26, 2014
HEMANT KUMAR TANEJA Vs. STATE OF UP
September 6, 2014
HEMENDRA KUMAR GUPTA Vs. STATE OF U P
November 17, 2014
HEMENDRA WATI Vs. STATE OF U P
September 5, 2014
HEMLATA PANDEY Vs. STATE OF U P THRU SECY
March 12, 2014
HET RAM Vs. STATE OF U.P.
December 19, 2014
HIMANSHU Vs. SUDHANSHU
September 17, 2014
HIMANSHU SINGH Vs. UNION OF INDIA
March 27, 2014
HIMANSHU TIWARI Vs. UNION OF INDIA
January 9, 2014
HINDU FRONT FOR JUSTICE Vs. STATE OF U P
July 14, 2014
HINDU FRONT FOR JUSTICE Vs. UNION OF INDIA ABD ORS
July 25, 2014
HINDU FRONT FOR JUSTICE Vs. STATE OF U P
June 18, 2014
HINDUSTAN AERONAUTICS EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
December 22, 2014
HINDUSTAN COCA COLA BEVERAGE PVT. LTD. Vs. COMMR. OF C. EX.
July 25, 2014
HINDUSTAN COCA COLA BEVERAGES PVT LTD Vs. STATE OF U P
February 5, 2014
HINDUSTAN CONSTRUCTION CO LTD. Vs. STATE OF U P
May 9, 2014
HINDUSTAN CONSTRUCTION COMPANY LTD. Vs. U.P. JAL NIGAM AND ORS.
July 31, 2014
HINDUSTAN LEVER LIMITED Vs. COMMISSIONER OF TRADE TAX
January 6, 2014
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. BADRI NATH KHANNA
August 19, 2014
HINDUSTAN PETROLEUM CORPORATION LIMITED AND ORS. Vs. BADRI NATH KHANNA
September 22, 2014
HINDUSTAN PETROLEUM CORPORATION LTD Vs. STATE OF U P
August 4, 2014
HIRA KHAN Vs. VICE CHANCELLOR UNIVERSITY OF ALLAHABAD
July 24, 2014
HIRA LAL Vs. STATE OF U.P.
September 25, 2014
HIRA LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GONDA
January 21, 2014
HIRA LAL Vs. STATE OF U P
October 17, 2014
HIRA LAL ALIAS HARI LAL Vs. STATE OF U P
August 27, 2014
HIRA LAL YADAV Vs. COMMISSIONER AZAMGARH
May 27, 2014
HIRDAY RAM Vs. DEPUTY DIRECTOR CONSOLIDATION, DISTRICT FAIZABAD
March 28, 2014
HITENDRA JAIN Vs. VIMAL KUMAR TRIPATHI
July 30, 2014
HODAL S/O SARDAR Vs. STATE OF U P
November 12, 2014
HOMERA TANNING INDUSTRIES Vs. UNION OF INDIA
January 16, 2014
HOTEL ARTI DELUX (PVT.) LTD. Vs. ASST. COMMISSIONER OF INCOME TAX
September 9, 2014
HOTEL KOHINOOR Vs. STATE OF U P
April 7, 2014
HOTEL MANAGEMENT CATERING AND APPLIED NUTRITION EDUCATIONAL SOCIETY Vs. NAGAR PANCHAYAT DAURALA
May 30, 2014
HRIDAY NARAYAN RAM Vs. STATE OF U P
January 31, 2014
HRIDAYA NARAIN TIWARI Vs. STATE OF U P
May 8, 2014
HRIDESH KUMAR MISHRA Vs. STATE OF U P
August 19, 2014
HRIDESH SHARMA Vs. STATE OF U P
August 12, 2014
HUGHES COMMUNICATIONS INDIA LTD Vs. COMMISSIONER COMMERCIAL TAX
August 21, 2014
HUNMAN PRASAD Vs. STATE OF U.P.
July 10, 2014
HURR MEHDI BAQRI Vs. CHIEF ELECTION COMMISSION OF INDIA
April 2, 2014
HUSAIN AND ORS. Vs. STATE OF U.P.
December 5, 2014
I.C.I.C.I. LOMBARD GENERAL INSURANCE CO. LTD Vs. DHARM PAL
April 17, 2014
I.C.I.C.I. LOMBARD GENERAL INSURANCE CO. LTD. Vs. AMEER AKHTAR KHAN
August 19, 2014
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. BEENA DEVI
August 8, 2014
ID EDUCATION SOCIETY Vs. PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX
October 28, 2014
IDEA ENTERPRISES AND DROSIA CONSTRUCTIONS PVT LTD Vs. BRANCH MANAGER CANARA BANK GOILA BRANCH CHINHAT DISTT LKO
September 1, 2014
IDU ANSARI Vs. STATE OF U P
July 31, 2014
IFP PETRO PRODUCTS PVT. LTD. Vs. COMMISSIONER OF C. EX.
January 31, 2014
IKRAR Vs. STATE
January 20, 2014
IKRAR KHAN Vs. D D C
March 4, 2014
ILJIN ELECTRONICS (INDIA) PVT LTD Vs. STATE OF U P AND 3 ORS
April 4, 2014
IMAMUDDIN Vs. UNION OF INDIA AND ORS.
November 19, 2014
IMTIYAZ HUSSAIN Vs. ROHULLAH MARUFI
August 21, 2014
IMTYAZ Vs. STATE OF U.P.
September 15, 2014
IN RE: Vs. GHANSHYAM AGNIHOTRI ADVOCATE, CIVIL COURTS LAKHIMPUR KHERI
May 30, 2014
IN RE: Vs. HARJEET SINGH
May 30, 2014
IN RE: I. HUSAIN Vs. STATE
March 10, 2014
IN RE: SUBRATA ROY Vs. STATE
February 21, 2014
IN THE MATTER OF STANDARD Vs. PRESIDING OFFICER
November 21, 2014
INA VARSHNEY Vs. STATE OF U.P.
August 22, 2014
INAMUL HAQ Vs. SHAHIN JAHAN
August 5, 2014
INAMUL HAQ Vs. STATE OF U P
May 12, 2014
INDERJIT SINGH Vs. STATE OF UTTAR PRADESH
July 31, 2014
INDIA SALES Vs. COMMISSIONER OF INCOME TAX, KANPUR
September 23, 2014
INDIAN ACADEMY OF NATUROPATHY Vs. STATE OF U P
July 16, 2014
INDIAN FARMERS FERTILIZER COOPERATIVE LTD, ALLAHABAD Vs. PRESIDING OFFICER, LABOUR COURT (U P) ALLAHABAD
December 19, 2014
INDIAN FARMERS FERTILSER COOP. LTD Vs. COMMISSIONER
September 25, 2014
INDIAN OIL CORPORATION LIMITED Vs. COMMISSIONER OF TRADE TAX
March 26, 2014
INDIAN OIL CORPORATION LTD Vs. CHIEF CONTROLLING REVENUE
July 9, 2014
INDIAN OIL CORPORATION LTD Vs. MISHRA AUTOMOBILES SERVICES PAYAGIPUR
May 2, 2014
INDIAN OIL CORPORATION LTD Vs. UNION OF INDIA
April 4, 2014
INDIAN OIL CORPORATION LTD Vs. R P GARG
September 17, 2014
INDIAN OIL CORPORATION LTD. Vs. RAM SWAROOP BAJAJ AND ORS.
November 28, 2014
INDIRA RAI Vs. STATE OF U.P.
August 14, 2014
INDRA DEO Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AMBEDKAR NAGAR
May 15, 2014
INDRA JEET Vs. STATE OF U P
May 5, 2014
INDRA KUMAR Vs. UNION OF INDIA
August 4, 2014
INDRA PAL Vs. STATE OF U P
September 3, 2014
INDRA PAL SINGH Vs. UNION OF INDIA
January 13, 2014
INDRA PRAKASH Vs. STATE OF U P
July 18, 2014
INDRA SHARMA Vs. LT COL SATISH KUMAR SHARMA
April 10, 2014
INDRADEV Vs. STATE OF U.P.
June 23, 2014
INDRADEV PANDEY Vs. THE STATE OF U.P. AND ANR.
April 28, 2014
INDRAJEET SINGH Vs. D D C GORAKHPUR
February 18, 2014
INDRAMANI Vs. DEVKALI
April 30, 2014
INDRESH YADAV Vs. STATE OF U P
January 13, 2014
INRE STRIKE BY JUNIOR DOCTORS IN STATE MEDICAL COLLEGES Vs. STATE OF U P
September 22, 2014
INSAF ALI AND ORS. Vs. STATE OF U.P. AND ORS.
November 11, 2014
INSECTA PESTICIDES Vs. COMMISSIONER OF TRADE TAX
February 26, 2014
INTAZAR ALI Vs. STATE OF U P
July 28, 2014
INTERIM COMMITTEE (U.P. SAMITI) Vs. STATE OF U.P. AND ORS.
November 25, 2014
INTERNATIONAL TRADE EXPO CENTRE LTD. Vs. MUKESH SHARMA
April 2, 2014
IQBAL CHAUDHARY Vs. STATE OF U P
February 18, 2014
IRCON INTERNATIONAL LTD., NEW DELHI Vs. STATE OF U P
July 14, 2014
IRFAN AHMAD Vs. SAHNAZ BANO
March 13, 2014
IRFAN HAIDER KHAN Vs. RAM KISHORE
July 24, 2014
IRSHAD Vs. STATE OF U.P.
April 16, 2014
IRSHAD Vs. STATE OF U.P. AND ORS.
October 8, 2014
IRSHAD ALI Vs. RAJAN KUMAR
February 13, 2014
IRSHAD ALI Vs. STATE OF U P
April 21, 2014
ISAM SINGH Vs. STATE OF U P
April 15, 2014
ISHA MAKKER Vs. STATE OF U P
October 28, 2014
ISHA MAKKER Vs. STATE OF U P
May 15, 2014
ISHA TYAGI Vs. STATE OF UP
August 26, 2014
ISHAQ KHAN Vs. STATE OF U.P.
September 23, 2014
ISHARAT AND ORS. Vs. STATE OF U.P. AND ORS.
December 2, 2014
ISHRAT S/O ABDUL GAFFAR Vs. STATE OF U P
January 31, 2014
ISHWAR PACKAGING PRODUCTS PRIVATE LTD Vs. STATE OF U P
April 25, 2014
ISHWAR PRASAD Vs. UNION OF INDIA
February 3, 2014
ISHWAR SINGH Vs. SURINDER BAJAJ
August 5, 2014
ISHWAR SINGH NIRVAN Vs. STATE OF U.P.
July 9, 2014
ISHWARI PAL Vs. STATE OF U.P.
March 27, 2014
ISLAMIA INTER COLLEGE Vs. STATE OF U.P.
May 20, 2014
ISLAMIA SCHOOL FIROZABAD ASSOCIATION Vs. REGISTRAR, FIRMS, SOCIETIES & CHITS LKW.
May 20, 2014
ISMAILE SHAH Vs. DISTRICT JUDGE, MATHURA
September 26, 2014
ISRAR AHMAD Vs. STATE OF U P
July 23, 2014
ISRAR HUSAIN Vs. MOHAMMAD LATEEF AND ORS.
December 22, 2014
ISRAR KHAN Vs. ALIGARH MUSLIM UNIVERSITY
April 4, 2014
ISRAWATI Vs. ADDITIONAL COMMIONER JUDICIAL
November 13, 2014
ITC LIMITED Vs. STATE OF U.P.
November 24, 2014
IVR PRIME DEVELOPERS (AVADI) PVT LTD Vs. STATE OF U P
March 20, 2014
IZHAAR ALI Vs. PRESCRIBED AUTHORITY/J.S.C.C.
August 13, 2014
J B SRIVASTAVA Vs. MOHINI DEVI (DEAD) AND V K VERMA
July 28, 2014
J H V DISTILLERY AND SUGAR MILL Vs. DY LABOUR COMMISSIONER U P GORAKHPUR
August 28, 2014
J K SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
May 16, 2014
J K SYNTHETICS LTD Vs. COMMISSIONER OF INCOME TAX KANPUR
July 3, 2014
J R GAUR Vs. STATE OF U P
March 14, 2014
J S W STEEL LTD Vs. COMMISSIONER COMMERCIAL
February 19, 2014
J.C. ROLLING MILL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 3, 2014
J.K. SYNTHETICS LTD. Vs. COMMISSIONER OF INCOME TAX
July 8, 2014
J.P. SINGH Vs. R.S. OJHA
September 1, 2014
J.S. GUJRAL Vs. ADDITIONAL DISTRICT JUDGE
July 3, 2014
JABAHIR Vs. D.D.C., VARANASI AND ORS.
December 22, 2014
JABBAR KHAN Vs. D D C
January 21, 2014
JABUNISHA Vs. UNION OF INDIA
May 29, 2014
JAG NARAIN Vs. D.D.C. AND ORS.
December 23, 2014
JAG PAL SINGH Vs. MANAGING DIRECTOR KESCO KANPUR
August 27, 2014
JAGAI Vs. STATE OF U P
February 13, 2014
JAGANNATH Vs. STATE OF U.P.
May 1, 2014
JAGANNATH GIRI Vs. STATE OF U P
March 27, 2014
JAGANNATH VERMA Vs. STATE OF U P
September 23, 2014
JAGANNATH YADAV Vs. STATE OF U P
September 24, 2014
JAGARAN SOLUTION Vs. STATE OF U P AND 4 ORS
February 6, 2014
JAGARNATH Vs. AMARNATH AND 9 ORS
September 23, 2014
JAGAT NARAIN SARASWATI LAGHU MADHYAMIK VIDYALAYA, GONDA Vs. STATE OF U P
August 6, 2014
JAGAT SINGH Vs. STATE OF U P
November 28, 2014
JAGDAMBA @ LAJWANTI Vs. STATE OF U P
October 16, 2014
JAGDAMBA TIWARI Vs. ONKAR NATH TIWARI
September 6, 2014
JAGDEV SINGH Vs. STATE OF U.P.
September 19, 2014
JAGDISH Vs. BOARD OF REVENUE
January 21, 2014
JAGDISH Vs. DY. DIRECTOR OF CONSOLIDATION
September 23, 2014
JAGDISH Vs. STATE OF U P
August 12, 2014
JAGDISH Vs. STATE
July 15, 2014
JAGDISH Vs. STATE OF U P
February 7, 2014
JAGDISH CHANDRA GUPTA Vs. STATE OF U P
February 5, 2014
JAGDISH CHANDRA KASHYAP Vs. DISTRICT JUDGE JHANSI & ANOTHER
August 13, 2014
JAGDISH KUMAR Vs. STATE OF U.P.
May 12, 2014
JAGDISH KUMAR Vs. C.B.I.
August 8, 2014
JAGDISH PRASAD SHARMA Vs. DISTRICT MAGISTRATE/COLLECTOR LUCKNOW & 9 ORS
July 27, 2014
JAGDISH PRASAD SHARMA Vs. COMMISSIONER OF FOOD SAFETY LUCKNOW
May 2, 2014
JAGDISH PRASAD SHARMA Vs. DISTRICT MAGISTRATE
July 22, 2014
JAGDISH PRASAD YADAVA Vs. STATE OF U P
September 12, 2014
JAGDISH SHARMA Vs. STATE OF U.P. AND ORS.
November 20, 2014
JAGDISH SINGH Vs. UNION OF INDIA
September 5, 2014
JAGDISH SINGH Vs. STATE OF U P
July 1, 2014
JAGDISH SINGH VERMA Vs. RAM PRAKASH (SINCE DECEASED)
April 3, 2014
JAGDISH YADAV Vs. STATE OF U.P.
May 29, 2014
JAGESHWAR Vs. STATE OF U P
April 22, 2014
JAGESHWAR PRASAD MISRA Vs. STATE OF U P
April 9, 2014
JAGHAN Vs. STATE
July 10, 2014
JAGJEEVAN SINGH Vs. FATEHPUR DISTRICT CO-OPERATIVE BANK LTD.
January 31, 2014
JAGRAN PRAKASHAN LIMITED Vs. COMMISSIONER OF INCOME TAX KANPUR NAGAR
July 30, 2014
JAGRAN PRAKASHAN LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 12, 2014
JAHID HUSSAIN Vs. IBRAHIM
April 28, 2014
JAI GOPAL SHARMA Vs. STATE OF U P
April 3, 2014
JAI GURDEO SANGAT SULTANPUR Vs. CHIEF REVENUE OFFICER SULTANPUR
July 17, 2014
JAI JAGDAMBA MOLLEABLES PVT. LTD. Vs. COMMR. OF CUS. & CENTRAL EXCISE
July 1, 2014
JAI KARAN SINGH Vs. BALAK RAM
May 30, 2014
JAI KISHAN KHATRI Vs. COMMISSIONER OF CENTRAL EXCISE, KANPUR NAGAR
January 9, 2014
JAI NARAIN SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION
January 13, 2014
JAI PAL SINGH Vs. DISTRICT JUDGE MAINPURI
January 20, 2014
JAI PALACE Vs. COMMISSIONER OF INCOME TAX
September 17, 2014
JAI PRAKASH Vs. D D C
November 11, 2014
JAI PRAKASH Vs. ADDL COMMISSIONER
October 17, 2014
JAI PRAKASH Vs. STATE OF U P
January 9, 2014
JAI PRAKASH DWIVEDI AND 2 ORS Vs. STATE OF U P
January 17, 2014
JAI PRAKASH MAURYA Vs. STATE OF U.P. AND ORS.
November 13, 2014
JAI PRAKASH MISHRA Vs. STATE OF U P
September 24, 2014
JAI PRAKASH NARAYAN SINGH Vs. STATE OF U P
September 26, 2014
JAI PRAKASH SHARMA Vs. STATE
March 7, 2014
JAI PRATAP SINGH Vs. STATE OF U P
January 29, 2014
JAI RAM Vs. STATE OF U P
December 1, 2014
JAI SHANKAR Vs. STATE OF U.P.
February 20, 2014
JAI SINGH Vs. IVTH A D J
July 8, 2014
JAI VIJAY SINGH Vs. UNION OF INDIA
November 19, 2014
JAIKARAN LAL Vs. STATE OF U.P.
September 8, 2014
JAIKISHAN AGGARWAL Vs. GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY
July 23, 2014
JAIN VIDEO ON WHEELS LTD Vs. STATE OF U P
February 6, 2014
JAIN VIDEO ON WHEELS LTD Vs. STATE OF U P
May 21, 2014
JAIPAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
August 25, 2014
JAIPURIA HOTEL & RESORTS PVT LTD. Vs. STATE OF U P
July 22, 2014
JAIRAM Vs. ADDITIONAL COMMISSIONER (ADMN.), FAIZABAD DIVISION
February 13, 2014
JAISHREE SAXENA Vs. STATE OF UTTAR PRADESH
February 3, 2014
JAIVEER SINGH Vs. STATE OF U P
June 20, 2014
JAIVINDRA Vs. STATE OF U P
June 16, 2014
JAIWARDHAN Vs. STATE OF U.P.
March 26, 2014
JAIWATI Vs. STATE OF U.P.
July 10, 2014
JAL DEVI Vs. CHAUDHARY MOHAMMAD MUMTAZ HUSAIN
May 29, 2014
JALIL AHMAD ANSARI Vs. STATE BANK OF INDIA
November 20, 2014
JAMAL AARA Vs. STATE OF U.P.
April 29, 2014
JAMAL MAQBOOL & ORS Vs. STATE OF U P
November 27, 2014
JAMALUDDIN Vs. ABDUL MANNAN AND ORS.
November 27, 2014
JAMSHED KHAN Vs. STATE OF U P
May 30, 2014
JAMUNA PRASAD TIWARI Vs. STATE OF U P
September 6, 2014
JAN MOHAMMAD Vs. STATE OF U P
June 12, 2014
JAN MOHD. Vs. STATE OF U.P.
March 11, 2014
JANARADAN SINGH Vs. STATE OF U P
February 13, 2014
JANARDAN Vs. JAGDISH PRASAD
March 28, 2014
JANARDAN PRASAD MISHRA Vs. U.P. COOPERATIVE FEDERATION LTD.
July 17, 2014
JANARDAN TEWARI Vs. DY. D.C./A.D.M. (F & R)
August 1, 2014
JANG BAHADUR Vs. STATE OF U P
July 18, 2014
JANTA JUNIOR HIGH SCHOOL Vs. STATE OF U P & 4 OTHERS
January 16, 2014
JANUAL ABDIN Vs. GOVIND LAL
July 4, 2014
JASPREET SINGH Vs. U P SUNNI CENTRAL WAQF BOARD
August 27, 2014
JASVIR SINGH Vs. STATE OF U P
May 30, 2014
JASVIR SINGH Vs. LAND ACQUISITION OFFICER
May 30, 2014
JASWANT SINGH Vs. STATE OF U.P.
April 10, 2014
JAVED Vs. STATE OF U.P.
February 11, 2014
JAVED KHAN Vs. STATE OF U P
August 19, 2014
JAVED RASHEED SIDDIQUI Vs. STATE OF U P
September 22, 2014
JAWAHAR LAL Vs. DY. DIRECTOR OF CONSOLIDATION
September 10, 2014
JAWAHIR Vs. STATE OF U P
December 9, 2014
JAY PRAKASH Vs. DY DIRECTOR OF CONSOLIDATION MEERUT
August 12, 2014
JAY PRAKASH SINGH Vs. STATE OF U.P.
December 16, 2014
JAYNENDRA Vs. STATE OF U.P.
January 16, 2014
JAYPEE HOTEL LTD Vs. STATE OF U P
May 14, 2014
JEET NARAIN MISHRA Vs. STATE OF U.P.
September 25, 2014
JEETU NIRANJAN Vs. STATE OF U P
February 7, 2014
JHABBAR Vs. BOARD OF REVENUE
August 1, 2014
JHAGAROO Vs. STATE OF U P
May 5, 2014
JHAKRI Vs. KAMK RAM
November 7, 2014
JHAMANIA Vs. CHIEF ACCOUNTS EXAMINATION OFFICER COOPERATIVE
December 3, 2014
JHARI Vs. BADAL
February 14, 2014
JHARKHANDEY KUSHWAHA Vs. STATE OF U.P.
January 16, 2014
JHARU Vs. STATE OF U.P.
February 5, 2014
JHINKAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
March 5, 2014
JIA LAL AND ORS. Vs. STATE OF U.P.
September 22, 2014
JIT SINGH Vs. STATE OF U.P.
January 29, 2014
JITENDRA Vs. STATE OF U P
November 14, 2014
JITENDRA Vs. STATE OF U.P.
July 31, 2014
JITENDRA AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION, VARANASI AND ORS.
December 19, 2014
JITENDRA KUMAR Vs. STATE OF U.P. AND ORS.
December 1, 2014
JITENDRA KUMAR Vs. STATE OF U.P.
September 25, 2014
JITENDRA KUMAR SRIVASTAVA AND ORS. Vs. STATE OF U.P. AND ORS.
December 15, 2014
JITENDRA KUMAR YADAV Vs. STATE OF U P
April 18, 2014
JITENDRA PAL SINGH Vs. STATE OF U.P. & OTHERS
April 4, 2014
JITENDRA SINGH CHAHAR Vs. UNION OF INDIA AND ORS.
April 25, 2014
JITENDRA SINGH CHAUHAN Vs. STATE OF U P
September 15, 2014
JITENDRA SINGH RATHORE Vs. STATE OF U.P.
January 8, 2014
JITOO @ JITENDRA CHAURASIYA Vs. STATE OF U.P.
February 19, 2014
JIUT Vs. D D C
April 28, 2014
JIWANTI CHANDRA Vs. STATE OF U P
March 27, 2014
JIYACHHI Vs. STATE OF U.P.
May 23, 2014
JIYALAL Vs. BOARD OF REVENUE ALL
December 3, 2014
JIYALAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION FAIZABAD
March 7, 2014
JODHI Vs. STATE OF U.P.
August 13, 2014
JOGENDRA PRASAD Vs. STATE OF U P
October 14, 2014
JOGENDRA SINGH Vs. STATE OF U.P.
August 27, 2014
JOGI Vs. STATE OF U P
May 1, 2014
JOGRAJ Vs. STATE
August 27, 2014
JOKHU Vs. STATE OF U.P. AND ORS.
December 9, 2014
JOTA DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
February 7, 2014
JOYCE CYNTHIA PRABHAKAR Vs. A S K SIRCAR
February 3, 2014
JUBER AHMAD Vs. D.D.C.
September 2, 2014
JUBLEE SANSKRIT COLLEGE Vs. STATE OF U P
May 21, 2014
JUGAL KISHORE TEWARI Vs. STATE OF U.P.
July 16, 2014
JUGENDER PAL SINGH Vs. DY DIRECTOR OF CONSOLIDATION, BULANDSHAHAR
January 21, 2014
JUGGI AND ORS. Vs. STATE OF U.P.
December 17, 2014
JUMMAN KHAN Vs. STATE OF U.P.
September 10, 2014
JUNIOR HIGH SCHOOL Vs. STATE OF U P AND 3 ORS
April 24, 2014
JUPITER INFORMATION TECHNOLOGIES PVT LTD Vs. STATE OF U P AND 3 OTHERS
September 15, 2014
JVL AGRO INDUSTRIES LTD. Vs. UNION OF INDIA
July 31, 2014
JWALA PRASAD Vs. STATE
January 16, 2014
JYATI PRASAD Vs. SUPERINTENDENT
July 14, 2014
JYOTI Vs. STATE OF U P
October 9, 2014
JYOTI Vs. STATE OF U P
March 3, 2014
JYOTI PRAKASH TIWARI Vs. JOINT DIRECTOR OF EDUCATION
May 9, 2014
JYOTI SHANKAR PANDEY Vs. STATE OF U.P.
February 21, 2014
K C VARSHNEY Vs. STATE BANK OF INDIA
September 12, 2014
K K SINGH Vs. KING GEORGES MEDICAL UNIVERSITY
July 14, 2014
K.J. RESELS PVT. LTD Vs. C.T.T.
September 3, 2014
K.K. PADDY PRODUCTS AND ORS. Vs. STATE OF U.P. AND ORS.
November 25, 2014
K.K.AGARWAL Vs. HOUSING COMMISSIONER, U.P.AVAS EVAM VIKAS PARISHAD
January 29, 2014
K.M. SUGAR MILLS LTD. Vs. COMMISSIONER OF INCOME TAX
January 23, 2014
KABUTAR @ INDRASEN SINGH Vs. STATE OF U.P.
January 17, 2014
KAILASH Vs. STATAE OF U P
August 22, 2014
KAILASH AND 3 ORS Vs. STATE OF U P
September 4, 2014
KAILASH AND ORS. Vs. D.D.C. AND ORS.
December 22, 2014
KAILASH CHANDRA AGARWAL Vs. STATE OF U P
November 21, 2014
KAILASH DEVI Vs. UNION OF INDIA
April 25, 2014
KAILASH NARAYAN Vs. COMMISSIONER CHITRAKOOT DHAM
September 9, 2014
KAILASH RANI Vs. STATE OF U P
April 11, 2014
KAILASH SINGH LODHI Vs. STATE OF U.P.
June 2, 2014
KAILASHI DEVI Vs. DEVESH KUMARI
October 31, 2014
KAJAL ARYA @ GULAFSHA Vs. STATE OF U P
November 17, 2014
KAJAL COAL DEPO Vs. STATE OF U.P.
June 3, 2014
KAJAL SARKAR Vs. SECRETARY, DEPARTMENT OF SCIENCE & TECHNOLOGY
April 9, 2014
KAKA ADVERTISING AGENCY Vs. U P TECHNICAL UNIVERSITY
November 19, 2014
KAKA CARPETS Vs. CESTAT
April 9, 2014
KALAWATI DEVI Vs. A D J ,COURT NO 6,VARANASI AND ANOTHER
August 19, 2014
KALEEM Vs. STATE OF U.P.
August 13, 2014
KALEEM ULLAH KHAN Vs. STATE OF U.P. AND ORS.
December 8, 2014
KALI CHARAN PANDEY & CO. Vs. UNION OF INDIA
October 8, 2014
KALI RAM TYAGI Vs. CHIEF MANAGING DIRECTOR, U P POWER CORPORATION LTD
February 10, 2014
KALICHARAN Vs. STATE OF U.P.
May 29, 2014
KALICHARAN Vs. STATE OF UP
November 10, 2014
KALIDEEN Vs. STATE OF U P
March 13, 2014
KALIYAN DAS Vs. STATE OF U P
November 5, 2014
KALLOO Vs. STATE
September 26, 2014
KALLOO Vs. STATE OF U P
June 16, 2014
KALLOO DUBEY Vs. STATE OF U P
September 17, 2014
KALLU Vs. STATE OF U P
September 3, 2014
KALLU Vs. D.D.C.
July 8, 2014
KALLU Vs. STATE OF U. P.
September 24, 2014
KALLU SINGH AND OM PRAKASH Vs. STATE OF U P
August 29, 2014
KALP NATH Vs. COLLECTOR/ D D C
February 20, 2014
KALUA Vs. STATE OF U P
October 16, 2014
KALYAN SINGH Vs. STATE OF UTTAR PRADESH AND ORS.
November 19, 2014
KAMAKHYA STEELS P. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 7, 2014
KAMAL AND 3 OTHERS Vs. STATE OF U.P. AND ANOTHER
April 9, 2014
KAMAL KUMAR KASHYAP Vs. AVINASH KUMAR SAXENA
May 22, 2014
KAMALA DEVI AND ORS. Vs. STATE OF U.P. AND ORS.
November 17, 2014
KAMALJEET Vs. STATE OF U P
July 3, 2014
KAMINI Vs. STATE OF U P
January 17, 2014
KAMINI CONSTRUCTION Vs. STATE OF U P
September 22, 2014
KAMLA DEVI Vs. STATE OF U P
February 14, 2014
KAMLA DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BARABANKI
February 12, 2014
KAMLA DEVI Vs. STATE OF U.P.
August 4, 2014
KAMLA DEVI Vs. STATE OF U P
February 11, 2014
KAMLA DEVI Vs. STATE OF U.P.
August 22, 2014
KAMLESH Vs. STATE OF U P
February 6, 2014
KAMLESH Vs. STATE OF U P
September 17, 2014
KAMLESH BAHADUR SINGH Vs. U P STATE
October 31, 2014
KAMLESH KUMAR Vs. SHAMBHU DAYAL DIXIT
September 25, 2014
KAMLESH KUMAR Vs. STATE OF U P
September 12, 2014
KAMLESH KUMAR Vs. STATE OF U P
February 27, 2014
KAMLESH KUMAR ALIAS OM PRAKASH Vs. STATE
September 26, 2014
KAMLESH KUMAR AWASTHI Vs. UNION OF INDIA THRU SECY
February 17, 2014
KAMLESH KUMAR MAURYA & 7 ORS Vs. STATE OF U P
December 15, 2014
KAMLESH LAL SRIVASTAVA Vs. STATE OF U P SECY FOOD & CV SUPPLY
August 27, 2014
KAMRAN Vs. CHIEF SECRETARY
February 18, 2014
KAMTA PRASAD Vs. STATE OF U P
September 1, 2014
KAMTA PRASAD Vs. STATE OF U P
May 13, 2014
KAMTIYA Vs. STATE OF U P
September 8, 2014
KANCHAN YADAV Vs. STATE OF U P
November 17, 2014
KANCHHI LAL Vs. STATE OF U P
January 21, 2014
KANDHAI Vs. STATE OF U P
April 2, 2014
KANDWA KUMAR MISHRA Vs. STATE OF U P AND 7 ORS
February 3, 2014
KANHAIYA LAL GUPTA Vs. BOARD OF REVENUE
January 9, 2014
KANHAIYA LAL S/O RAM NATH PATEL Vs. STATE OF U P
December 22, 2014
KANHAIYA RAIDAS Vs. STATE OF U P
May 23, 2014
KANHAIYA SINGH Vs. PRINCIAPAL SECY TAX & REGISTRATION DEPTT OF GOVT
May 26, 2014
KANTAN Vs. STATE OF U.P.
February 20, 2014
KANWAL SINGH Vs. SHAKUNTALA DEVI
July 14, 2014
KANWAR HASAN Vs. STATE OF U.P.
March 13, 2014
KANYAIYA PRASAD MAURYA Vs. STATE OF U.P. THROU. ITS SECY. DEPTT. OF FINANCE
December 8, 2014
KAPIL DEO @ PANKAJ SHUKLA Vs. STATE OF U.P.
June 3, 2014
KAPIL GUPTA Vs. U P POWER CORPN LTD
May 29, 2014
KAPTAN SINGH Vs. STATE
November 5, 2014
KAPTAN SINGH Vs. STATE OF U P
February 11, 2014
KAPTAN SINGH Vs. STATE OF U.P.
May 14, 2014
KAPUR CHAND GUPTA Vs. STATE OF U.P.
May 15, 2014
KARA CARPETS Vs. COMMISSIONER OF INCOME TAX
January 17, 2014
KARAM CHAND Vs. STATE OF U P
December 19, 2014
KARAMVEER @ DABBAL Vs. STATE OF U P
January 10, 2014
KARAN SINGH Vs. STATE OF U P
December 18, 2014
KARAN SINGH Vs. SRI LUXMI NARAYAN AND ANOTHER
May 8, 2014
KARKHANA DARUSEHAT Vs. APPELLATE TRIBUNAL E.P.F.
March 4, 2014
KARUNA SHANKER DIXIT Vs. STATE OF U P
February 3, 2014
KARUNAKAR DIXIT Vs. SHRI NIWAS DIXIT
October 9, 2014
KARUNANADHI Vs. GYAN PRAKASH
April 24, 2014
KARWA @ LIAQAT Vs. STATE
August 8, 2014
KASHI NATH Vs. STATE OF U P
January 13, 2014
KASHI PRASAD Vs. STATE OF U P
March 31, 2014
KASIM ALIAS BHURA Vs. STATE OF U.P.
February 13, 2014
KATLU Vs. D D C
March 5, 2014
KAUSHAL Vs. STATE OF U.P.
May 30, 2014
KAUSHAL KISHORE MISHRA Vs. STATE OF U P
July 9, 2014
KAUSHAL KISHORE SHARAN Vs. SANTOSH KUMAR DAS
May 29, 2014
KAUSHAL KUMAR PANKAJ Vs. STATE OF U.P. AND ORS.
December 3, 2014
KAUSLYA AND ANR. Vs. PRAMOD KUMAR AMBAST AND 2 ORS.
August 11, 2014
KAVINDRA NATH YADAV AND 9 ORS Vs. STATE OF U P AND 5 ORS
September 11, 2014
KAVITA SONKAR Vs. STATE OF U P
May 28, 2014
KAYEEL YADAV S/O MAHADEO PRASAD YADAV Vs. STATE OF U P
November 12, 2014
KEDAR Vs. UMRAI
September 22, 2014
KEDAR NATH Vs. BOARD OF REVENUE ALLD AND 4 OTHERS
October 31, 2014
KEDAR NATH SHUKLA Vs. STATE OF U.P.
August 7, 2014
KEDAR NATH SINGH Vs. D D C
May 20, 2014
KEHRI SINGH Vs. MANGAL SINGH
May 14, 2014
KELA PLASTICS Vs. STATE OF U P
May 30, 2014
KESHAN PAL Vs. STATE OF U P
April 2, 2014
KESHAV DEV KUSHWAHA Vs. STATE OF UP
August 28, 2014
KESHAV RAM Vs. STATE OF UP
December 12, 2014
KESHRAM SINGH Vs. STATE OF U.P.
March 31, 2014
KETIKA DEVI Vs. STATE OF U.P.
October 13, 2014
KEYMEN LAMINATORS PVT. LTD. Vs. CUSTOMS, EXCISE AND SERVICE TAX
September 15, 2014
KHADERAN Vs. STATE OF U.P.
May 8, 2014
KHADI EVAM GRAMODYOG BOARD LKO. Vs. PURVANCHAL JANTA GRAM. SEWA SANSTHAN
May 19, 2014
KHALSA MONTESORI SCHOOL KANPUR NAGAR Vs. STATE OF U P SECY BASIC EDUCATION
March 24, 2014
KHAUWA KHATIK Vs. SAVITRI DEVI
July 24, 2014
KHEMCHAND Vs. STATE OF U.P.
January 20, 2014
KHEMRAJ Vs. STATE OF U P
April 30, 2014
KHICHRU Vs. STATE OF U.P.
February 13, 2014
KHOOBI Vs. STATE OF U.P.
January 20, 2014
KHUNNU Vs. STATE OF U.P.
December 15, 2014
KHURANA ENTERPRISES Vs. COMMISSIONER OF COMMERCIAL TAX
August 28, 2014
KHURSHEED Vs. STATE OF U.P.
February 13, 2014
KHUSHALI Vs. STATE OF U P
January 8, 2014
KHUSHI LAL Vs. STATE OF U P
May 19, 2014
KHUSHNUMA AND 4 OTHERS Vs. STATE OF U P
August 19, 2014
KICHCHA SUGAR COMPANY Vs. COMMISSIONER MORADABAD DIVISION
December 19, 2014
KILA BEGUM Vs. D D C SAHARANPUR
September 19, 2014
KILARU DILIP Vs. STATE OF U.P. AND ANOTHER
March 13, 2014
KIRAN DHAR Vs. ALOK BERMAN
May 14, 2014
KIRAN PANDEY Vs. STATE OF U P
September 5, 2014
KIRAT PAL SINGH DHILON Vs. STATE OF U.P. THRU SEC. URBAN DEPT AND OTHERS
October 27, 2014
KIRTI RAI Vs. STATE OF U.P.
March 13, 2014
KIRTI SCANNING CENTRE (P) LTD. Vs. UNION OF INDIA
May 23, 2014
KISAN CO-OPERATIVE SUGAR FACTORY LIMITED Vs. COMMISSIONER OF INCOME TAX MUZAFFARNAGAR
September 23, 2014
KISAN GRAMODYOG SANSTHAN AND ORS. Vs. COMMISSIONER, CENTRAL EXCISE
November 12, 2014
KISAN SAHKARI CHINI MILLS LTD Vs. COMMISSIONER OF COMMERCIAL TAX
April 10, 2014
KISHAN LAL GULATI Vs. LAKHI DARYANI
June 3, 2014
KISHAN LAL PATHAK Vs. U P S R T C
July 24, 2014
KISHAN SWAROOP Vs. STATE PUBLIC SERVICE TRIBUNAL
August 26, 2014
KISHORE KUMAR MISHRA & OTHERS Vs. ADDL. DISTRICT JUDGE, AGRA & OTHERS
December 11, 2014
KISHORE RAM Vs. STATE OF U P
January 6, 2014
KISHORILAL AGRAWAL Vs. COMMISSIONER OF INCOME TAX
April 17, 2014
KISMAT Vs. STATE OF U P
September 23, 2014
KISSAN CHILLING UDYOG AND ORS. Vs. STATE OF U.P. AND ORS.
September 5, 2014
KM. ZOYA JUNAID Vs. STATE OF U.P.
May 16, 2014
KOHINOOR BISCUITS PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
October 7, 2014
KOKILA DEVI Vs. LALLAN BABU
April 21, 2014
KOMAL SINGH Vs. BOARD OF REVENUE
May 5, 2014
KRANTI Vs. TEJPAL
September 15, 2014
KRANTI STEEL PVT LTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY
March 7, 2014
KRIPA SHANKER PANDEY Vs. STATE OF U.P.
September 25, 2014
KRIPAL SINGH Vs. STATE OF U.P.
June 16, 2014
KRISHAN LAL Vs. VISHAV DEEPAK
December 19, 2014
KRISHI UTPADAN MANDI SAMITI Vs. CHANGU
November 12, 2014
KRISHI UTPADAN MANDI SAMITI Vs. DEPUTY DIRECTOR ADMINISTRATION R K U M P
July 3, 2014
KRISHNA Vs. STATE OF U.P.
February 7, 2014
KRISHNA Vs. STATE OF U P AND 2 OTHERS
July 18, 2014
KRISHNA BHADAURIYA Vs. STATE OF U P
July 15, 2014
KRISHNA CHAND Vs. SADANAND
November 21, 2014
KRISHNA DEV VERMA Vs. VITH ADDITIONAL DISTRICT JUDGE
January 13, 2014
KRISHNA GOPAL Vs. UNION OF INDIA
May 8, 2014
KRISHNA GOPAL MAHESHWARI Vs. ADDL. COMMISSIONER OF INCOME TAX, FIROZABAD
March 10, 2014
KRISHNA KANAUJIA Vs. STATE OF U P
January 21, 2014
KRISHNA KANT KATIYAR Vs. STATE OF U P
January 22, 2014
KRISHNA KANT MISHRA Vs. STATE OF U P
May 30, 2014
KRISHNA KANT PANDEY Vs. STATE OF U P AND 3 ORS
September 24, 2014
KRISHNA KANT SRIVASTAVA AND 3 OTHERS Vs. STATE OF U P
July 11, 2014
KRISHNA KUMAR Vs. STATE OF U P
September 26, 2014
KRISHNA KUMAR Vs. AKHAND ASHRAM
April 22, 2014
KRISHNA KUMAR ASTHANA Vs. SATISH KUMAR
March 26, 2014
KRISHNA KUMAR SAVITA Vs. STATE OF U P
October 30, 2014
KRISHNA KUMAR SHARMA Vs. STATE OF U P
February 27, 2014
KRISHNA KUMARI SINGH AND ORS. Vs. COMMITTEE OF MANAGEMENT AND ORS.
November 25, 2014
KRISHNA MURARI RASTOGI Vs. COURT OF ADDL CITY MAGISTRATE, II, RENG CONTROL & EVICTION
December 4, 2014
KRISHNA MURARI TRIPATHI Vs. STATE OF U P
September 12, 2014
KRISHNA NARAIN SHUKLA Vs. STATE OF U P
May 5, 2014
KRISHNA PAL SINGH DHAUHAN Vs. STATE OF U P
March 31, 2014
KROWN BAKERS INDIA PVT LTD Vs. PASCHIMANCHAL VIDYUT VITRAN NIGAM
February 12, 2014
KU. SADHNA Vs. STATE OF U.P.
November 12, 2014
KUDADI ALIAS SHYAM LAL Vs. STATE OF U P
July 23, 2014
KULDEEP KUMAR Vs. DDC
August 12, 2014
KULDEEP KUMAR Vs. CHIEF EXECUTIVE OFFICER NOIDA DISTRICT GAUTAMBUDH NAGAR
February 12, 2014
KULDEEP NARAIN SINGH Vs. ADDITIONAL COMMISSIONER II, FAIZABAD DIVISION
July 10, 2014
KULDEEP NARAYAN SINGH Vs. STATE OF U P
September 9, 2014
KULDEEP SINGH Vs. STATE OF U P
May 15, 2014
KULDEEP SINGH Vs. STATE OF U.P.
April 10, 2014
KULDEEP SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
December 9, 2014
KULVEER Vs. STATE OF UTTAR PRADESH
August 6, 2014
KUMARI USHA JAIN Vs. SHANTI DEVI
April 24, 2014
KUMKUM Vs. ARVINDER SINGH BAGGA
April 23, 2014
KUMUD BHARGAVA Vs. SUDHIR BHARGAVA
July 10, 2014
KUNDAN CASTINGS PVT. LTD. Vs. DEPUTY COMMISSIONER OF CENTRAL EXCISE
February 17, 2014
KUNDAN LAL Vs. DISTRICT JUDGE
July 1, 2014
KUNDAN SINGH Vs. STATE OF U P
September 19, 2014
KUNJ BIHARI LAL RADHEYSHYAM Vs. COMMISSIONER, COMMERCIAL TAX
September 6, 2014
KUNJAN LAL Vs. STATE OF U.P.
October 10, 2014
KUNTI Vs. STATE OF U P
December 17, 2014
KUNWAR BAHADUR @ GANDHI Vs. STATE OF U P
February 18, 2014
KUNWAR BAHADUR SINGH Vs. U.P. STATE AGRO INDUSTRIAL COR. LTD.
September 5, 2014
KUNWAR BAHADUR SINGH S/O RAM RAJ Vs. STATE OF U P
November 28, 2014
KUNWAR MOHAN RAKESH Vs. KUNWAR MUKUL RAKESH
November 12, 2014
KUNWAR PAL Vs. STATE OF U.P.
January 22, 2014
KUNWAR PAL SINGH Vs. STATE OF U.P. AND ORS.
December 4, 2014
KUNWAR SINGH Vs. STATE
February 18, 2014
KUNWAREY Vs. STATE OF U.P.
December 16, 2014
KURTO-O-JOHN SHOE COMPONENTS (INDIA) PVT. LTD. Vs. UNION OF INDIA
May 23, 2014
KUSMA DEVI Vs. STATE OF U.P. AND ORS.
December 11, 2014
KUSUM LATA JAISWAL Vs. AJITESH JAISWAL
July 16, 2014
KUSUM SRIVASTAV Vs. REKHA JIWAANI
August 8, 2014
KUSUM TARA RAI Vs. STATE OF U P
September 15, 2014
KUWAR SINGH ALIAS SHYAM SUNDER AND 5 ORS Vs. D D C AND 3 ORS
December 19, 2014
L & T FINANCE LTD. A COMPANY INCORPORATED Vs. COMMISSIONER OF COMMERCIAL TAX
August 4, 2014
L G ELECTORNICS INDIA PVT LTD Vs. INCOME TAX APPELLANTE TRIBUNAL NEW DELHI
May 29, 2014
L.M.L. LIMITED Vs. STATE OF U.P.
January 31, 2014
LACHHI RAM Vs. SANT RAM MAWAI AND ORS.
October 27, 2014
LACHHO DEVI AND ANOTHER Vs. RAJESH KUMAR KAUSHIK AND ANOTHER
July 3, 2014
LACHI RAM YADAV Vs. ASSTT REGISTRAR, FIRMS, CHITS AND SOCIETIES
December 23, 2014
LADDAN @ ISHAQ Vs. STATE OF U P
February 14, 2014
LAJWANTI Vs. STATE OF U P
November 21, 2014
LAKCHANDRA Vs. STATE OF UTTAR PRADESH
February 14, 2014
LAKHAN Vs. STATE OF U.P.
July 25, 2014
LAKHAN LAL Vs. D D C
December 4, 2014
LAKHAN SINGH Vs. STATE OF U P
March 11, 2014
LAKHMI Vs. JUGENDRA LAL
July 16, 2014
LAKHPATI Vs. D.D.C.
September 10, 2014
LAKHPATI Vs. DY DIRECTOR OF CONSOLIDATION DEORIA
November 11, 2014
LAKHPATI Vs. D D C
March 28, 2014
LAKPAT Vs. STATE OF U.P.
August 8, 2014
LAKSHMI Vs. STATE OF U P
May 13, 2014
LAL BAHADUR Vs. DDC
April 3, 2014
LAL BAHADUR Vs. STATE OF U.P. AND ORS.
October 31, 2014
LAL BAHADUR Vs. ADDL. DISTT. JUDGE
January 21, 2014
LAL BAHADUR Vs. STATE OF U P
September 19, 2014
LAL CHANDRA GOLA Vs. STATE OF U P
September 10, 2014
LAL JI RAJBHAR Vs. PRAKASH GUPTA
January 17, 2014
LAL JI SAROJ Vs. STATE OF U P
December 1, 2014
LAL NARESH BAHADUR SINGH Vs. STATE OF U.P.
May 27, 2014
LAL SINGH Vs. BHARAT SANGH
May 30, 2014
LAL SINGH Vs. UNION OF INDIA
May 30, 2014
LALA RAM AND ORS. Vs. STATE OF U.P.
November 28, 2014
LALASA Vs. STATE OF UP
April 3, 2014
LALAUNU @ BIRENDRA YADAV Vs. STATE OF U P
April 18, 2014
LALIT AGARWAL Vs. STATE OF U P
March 27, 2014
LALIT KUMAR SHAKYA Vs. UNION OF INDIA
April 18, 2014
LALIT MOHAN PANT Vs. STATE OF U P
November 27, 2014
LALITA DEVI Vs. STATE OF U P
February 11, 2014
LALITA PRASAD Vs. A D C
August 29, 2014
LALJI Vs. STATE OF U P
May 28, 2014
LALJI SINGH Vs. HIGH COURT OF JUDICATURE
March 6, 2014
LALJI SINGH Vs. NATIONAL COMMISSION
April 9, 2014
LALJI TIWARI S/O RAM LOCHAN Vs. U P PUBLIC SERVICE TRIBUNAL LUCKNOW
May 26, 2014
LALJI YADAV Vs. STATE OF U P
October 27, 2014
LALLA Vs. STATE OF UP
September 26, 2014
LALLA Vs. STATE
April 15, 2014
LALLA Vs. STATE OF U P
September 25, 2014
LALLAN Vs. STATE OF U P
December 9, 2014
LALLAN Vs. D D C
July 4, 2014
LALLAN YADAV Vs. STATE OF U P AND 4 ORS
September 24, 2014
LALLAN YADAV Vs. STATE OF U P
February 20, 2014
LALMAN Vs. JOINT DIRECTOR OF CONSOLIDATIN, AND 44 OTHERS
October 10, 2014
LALMAN Vs. STATE OF U.P.
May 2, 2014
LALMATI DEVI Vs. STATE OF U P
October 13, 2014
LALOO Vs. STATE OF U.P.
May 29, 2014
LALTA PRASAD Vs. STATE OF U.P.
September 1, 2014
LALTA SINGH Vs. STATE OF U.P.
August 22, 2014
LATA RANI Vs. STATE OF UP
April 18, 2014
LATOOR Vs. STATE OF U P
April 17, 2014
LAUTOO Vs. STATE OF U P
February 10, 2014
LAXHMINA YADAV Vs. STATE OF U.P.
February 20, 2014
LAXMAN Vs. STATE OF U P
March 11, 2014
LAXMAN Vs. STATE OF U.P.
August 1, 2014
LAXMAN PRASAD Vs. UNION OF INDIA
January 8, 2014
LAXMAN PRASAD Vs. UPPER COLLECTOR/CHIEF REVENUE OFFICER
January 21, 2014
LAXMAN PRASAD Vs. STATE OF U.P.
January 7, 2014
LAXMAN PRASAD @ NAND LAL Vs. U P POWER CORPORATION
October 28, 2014
LAXMAN PRASAD ACHARYA Vs. U P MADHYAMIK SHIKSHASEWA AYOG
February 10, 2014
LAXMAN SINGH Vs. STATE OF U P
May 30, 2014
LAXMAN SINGH Vs. STATE OF U P
December 12, 2014
LAXMAN SINGH Vs. STATE OF U P
July 30, 2014
LAXMI DOORS CHINHAT LKO Vs. COMMISSIONER OF COMMERCIAL TAX U.P.
September 25, 2014
LAXMI KANT DWIVEDI Vs. STATE OF U.P.
May 29, 2014
LAXMI NARAIN Vs. STATE OF U P
August 7, 2014
LAXMI NARAYAN KHARE Vs. STATE OF U P
July 22, 2014
LAXMI SRIVASTAVA & 3 ORS Vs. STATE OF U P
March 11, 2014
LAXMI TRANSMISSIONS PRIVATE LIMITED Vs. STATE OF UP
February 25, 2014
LEE KUN HEE Vs. STATE OF U.P.
July 17, 2014
LEKHRAJ Vs. STATE OF U.P. AND ORS.
October 10, 2014
LHANDI SINGH Vs. KAMTA SINGH
September 22, 2014
LIAQAT ALI Vs. STATE OF U P
April 22, 2014
LIFE INSURANCE CORPORATION OF INDIA Vs. PAWAN KUMAR VERMA
September 16, 2014
LIFETIME INTEREXPO PVT. LTD. Vs. UNION OF INDIA AND ORS.
April 28, 2014
LILAWATI @ CHANDRAKALA @ NEELAM Vs. STATE OF U P
August 22, 2014
LIYAKAT Vs. MOHAMMAD AKARAM
October 27, 2014
LIYAQAT Vs. MOHD. AKRAM AND ANR.
December 9, 2014
LIYAQUAT Vs. STATE OF U P
August 29, 2014
LOGIC TRADERS PVT. LTD. Vs. COAL INDIA LTD.
September 1, 2014
LOK PRAHARI Vs. UNION OF INDIA
February 18, 2014
LOKESHWAR PRASAD Vs. OM KUMARI SAXENA
March 27, 2014
LOKNATH PANDEY Vs. STATE OF U.P.
September 25, 2014
LOKNATH SHUKLA Vs. BOARD OF REVENUE
November 11, 2014
LOVE CARE FOUNDATION Vs. UNION OF INDIA
July 21, 2014
LT COL KULDEEP SINGH (RETD ) Vs. UNION OF INDIA
January 15, 2014
LUCENT TECHNOLOGIES Vs. COMMISSIONER TRADE TAX U P
August 12, 2014
LUCKNOW DEVELOPMENT AUTHORITY Vs. ADITI AGARWAL
February 11, 2014
LUCKNOW PRODUCERS CO-OPERTIVE MILK UNIION LTD LKO Vs. U P CO-OPERATIVE SOCIETIES TRIBUNAL LKO
May 29, 2014
M C TYAGI Vs. STATE OF UP
November 5, 2014
M D TIWARI Vs. CHANCELLOR, I I I T
January 8, 2014
M D TIWARI Vs. UNION OF INDIA
March 3, 2014
M K DUBEY Vs. STATE OF U P
September 8, 2014
M V NARAYANAN Vs. MAHIPAL SHARMA
September 17, 2014
M.M. SIDDIQUI Vs. STATE OF U.P.
February 24, 2014
M/S A.M.C. COATED FABRICS LTD. Vs. STATE OF U.P.
April 25, 2014
M/S GUPTA SUPPLIERS COMPANY Vs. COMMERCIAL TAX TRIBUNAL
August 1, 2014
M/S I.E.L. LTD. Vs. STATE OF U.P.
January 28, 2014
M/S J.N.SHARMA, KANPUR Vs. ASSTT. COMMISSIONER OF INCOME TAX
May 2, 2014
M/S JAI AMBEY CONSTRUCTION Vs. U.P. JAL NIGAM
August 5, 2014
M/S JSW STEEL LTD. Vs. COMMISSIONER, COMMERCIAL TAXES
February 19, 2014
M/S MOSER BAER INDIA LIMITED Vs. STATE OF U.P.
May 2, 2014
M/S NAWABGANJ SUGAR MILLS COMPANY LTD. Vs. STATE OF UTTAR PRADESH
January 9, 2014
M/S PASHUPATI CASTINGS LTD. Vs. STATE OF U.P.
January 16, 2014
M/S ROOP RAM KHAYALI RAM Vs. STATE OF U.P.
February 27, 2014
M/S SANTOSH SHEETGRAH PVT. LTD. Vs. SYNDICATE BANK
January 17, 2014
M/S SURYA INTERNATIONAL PVT. LTD. Vs. UNION OF INDIA
February 7, 2014
M/S UNIWORD TELECOM LTD. Vs. STATE OF U.P.
January 8, 2014
M/S VEE EXCEL DRUGS & PHARMACEUTICALS PVT. LTD. Vs. UNION OF INDIA
January 7, 2014
M/S VIDYA ERECTORS & ENGINEERS PVT. LTD. Vs. STATE OF U.P.
January 3, 2014
M/S. ASTHA INTERNATIONAL, NEW DELHI Vs. STATE OF U.P. AND ANOTHER
March 28, 2014
M/S. BHAVYA DWELLINGS PVT. LTD Vs. GOPAL NARAIN CHAUBEY
February 12, 2014
M/S. CHANDRA AGRO PVT. LTD Vs. BANK OF INDIA
February 12, 2014
M/S. DWARIKA PRASAD AGARWAL Vs. REGISTRAR, FIRMS, SOCIETIES AND CHITS, U.P.
January 21, 2014
M/S. INDIAN COFFEE WORKERS CO-OPERATIVE SOCIETY LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, ALLAHABAD
April 10, 2014
M/S. INTERNATIONAL HOSPITAL PVT. LTD. Vs. STATE OF U.P.
February 6, 2014
M/S. VAIBHAV EDIBLES PVT LTD. Vs. STATE OF U.P.
March 26, 2014
M/S. VIDYA ERECTORS AND ENGINEERS PVT. LTD. THROUGH ITS DIRECTOR Vs. STATE OF U.P. AND ORS.
February 18, 2014
MA VIDYAWATI SHIV KUMAR PANDEY SMARAK INTER COLLEGE Vs. STATE OF U.P.
February 11, 2014
MAA BHAGWATI NIRASHRIT SAMAJ SEWA SANSTHAN Vs. ELECTION COMMISSION OF INDIA
April 17, 2014
MAA BHAWANI RICE MILL Vs. STATE OF U.P.
February 24, 2014
MAA KALI TRADERS Vs. U.P. RAJKIYA NIRMAN NIGAM LTD. AND ORS.
October 10, 2014
MADAN KUMAR Vs. STATE OF U P
November 14, 2014
MADAN MOHAN GARG Vs. PRADUMAN KUMAR VIPIN KUMAR
May 21, 2014
MADAN MOHAN SHARMA Vs. PRINCIPAL SECRETARY, PUBLIC WORKS DEPARTMENT AND 4 OTHERS
August 14, 2014
MADAN PAL Vs. STATE OF U P
May 29, 2014
MADAN PAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
August 6, 2014
MADARSA QUASMIA ARABIA ISLAMIA UPPERKOT Vs. STATE OF U P
March 27, 2014
MADARSA SIKSHA MANAGER ASSOCIATION U.P. Vs. MINISTRY OF MINORITY AFFAIRS AND ORS.
October 17, 2014
MADHAV PRASAD SHARMA Vs. STATE OF UP
November 25, 2014
MADHAV TIWARI AND ORS. Vs. STATE OF U.P.
May 23, 2014
MADHO RAJ Vs. COLLECTOR/D.D.C.GONDA
January 21, 2014
MADHU GARG Vs. SUMITRA DEVI
January 28, 2014
MADHU PANDEY Vs. STATE OF U P
December 5, 2014
MADHUKAR MAURYA Vs. STATE OF U P
August 11, 2014
MADHUKAR MAURYA Vs. STATE OF U P
March 13, 2014
MAHABALI SINGH Vs. STATE OF U P
December 18, 2014
MAHADEO Vs. DEPUTY DIRECTOR OF CONSOLIDATION
January 13, 2014
MAHADEO PRASAD Vs. SANT RAM SAHU
January 15, 2014
MAHADEV Vs. STATE OF U P
November 20, 2014
MAHADEV PRASAD TEWARI Vs. D I O S GONDA
April 2, 2014
MAHANGI RAM Vs. STATE OF U P
May 2, 2014
MAHANT VIJAY RAMDAS CHELA GANGA RAM DAS Vs. STATE OF U P
November 14, 2014
MAHARAJ KISHORE SAXENA Vs. UNION OF INDIA
March 4, 2014
MAHARASHTRA POWER TRANSMISSION STRUCTURE PVT LTD Vs. DISTRICT JUDGE, LUCKNOW &OTHERS
August 28, 2014
MAHARSHI DAYANAND BAL MANDIR Vs. D.D.C.
September 1, 2014
MAHATAMA GANDHI INTER COLLEGE Vs. STATE OF U.P.
February 10, 2014
MAHATMA GANDHI INTER COLLEGE Vs. STATE OF U P
November 25, 2014
MAHATMA GAUTAM MADHYAMIK SHIKSHA SAMITI Vs. STATE OF U P
November 13, 2014
MAHAVEER Vs. CHAIRMAN INDUSTRIAL DEVELOPMENT AUTHORITIES
March 13, 2014
MAHAVEER PRASADE KAMALIA Vs. RENT CONTROL AND EVICTION OFFICER, MAHARAJGANJ
January 7, 2014
MAHAVIR SINGH Vs. EXECUTIVE DIRECTOR, PUNJAB NATIONAL BANK
August 26, 2014
MAHBOOB ALI Vs. ABDUL AZIZ
September 25, 2014
MAHBOOB AND 2 ORS Vs. ABDUL ALEEM AND 2 ORS
August 14, 2014
MAHEEP NARAIN TIWARI Vs. STATE OF U P
August 27, 2014
MAHENDAR Vs. STATE OF U P
February 5, 2014
MAHENDARA SHANKER SINGH Vs. CHANCELLOR UNIVERSITY OF ALLAHABAD
March 28, 2014
MAHENDRA Vs. STATE
September 25, 2014
MAHENDRA Vs. STATE OF U.P.
May 23, 2014
MAHENDRA HARIZAN Vs. STATE OF U.P.
May 30, 2014
MAHENDRA KUMAR Vs. PARASRAM RAM GOEL AND ORS.
October 30, 2014
MAHENDRA KUMAR Vs. ABDUL AZIZ
October 29, 2014
MAHENDRA KUMAR Vs. UNION OF INDIA
November 5, 2014
MAHENDRA KUMAR GOND Vs. STATE OF U P
February 21, 2014
MAHENDRA KUMAR SHARMA Vs. MAHAMAYEE SHIKSHA SAMITI
August 7, 2014
MAHENDRA PAL Vs. STATE OF U P
July 17, 2014
MAHENDRA PAL SINGH Vs. STATE OF U P
February 17, 2014
MAHENDRA PATEL Vs. STATE OF U P
February 17, 2014
MAHENDRA PRATAP Vs. BHAGWATI DEVI
May 13, 2014
MAHENDRA PRATAP MISHRA Vs. STATE OF U P
September 26, 2014
MAHENDRA PRATAP SINGH Vs. STATE OF U P
May 30, 2014
MAHENDRA PRATAP SINGH Vs. STATE OF U P
March 13, 2014
MAHENDRA PRATAP SRIVASTAVA Vs. ADDL. DISTRICT JUDGE
January 13, 2014
MAHENDRA SINGH Vs. SURENDRA
April 16, 2014
MAHENDRA SINGH Vs. STATE
November 28, 2014
MAHENDRA SINGH Vs. STATE OF U P
May 22, 2014
MAHENDRA YADAV Vs. STATE OF U P
January 28, 2014
MAHESH CHAND Vs. STATE OF U P
April 18, 2014
MAHESH CHAND EX-LNK/CI Vs. UNION OF INDIA
July 18, 2014
MAHESH CHANDRA DONIA Vs. ANIL KUMAR SINGHAL
November 17, 2014
MAHESH CHANDRA MEENA Vs. STATE OF U.P.
July 8, 2014
MAHESH CHANDRA SHARMA Vs. STATE OF U P
February 12, 2014
MAHESH GUPTA Vs. STATE OF U.P.
May 12, 2014
MAHESH KATHARIA Vs. STATE OF U P
February 18, 2014
MAHESH PRASAD AGARWAL Vs. REGISTRAR, FIRMS, SOCIETIES AND CHITS, U.P.
January 21, 2014
MAHESH PRASAD YADAV Vs. STATE OF U P
October 8, 2014
MAHESHWAR DAYAL PANDEY Vs. STATE OF U P
January 31, 2014
MAHFUZ-UR-RAHMAN Vs. STATE OF U P
August 7, 2014
MAHIDHAR DWIVEDI & ANOTHER (OBJECTION FILED) Vs. SPECIAL JUDGE S.C./S.T. ACT GONDA & OTHERS
December 16, 2014
MAHILA CONSTABLE C P 190 SUNITA YADAV Vs. STATE OF U P
July 25, 2014
MAHILA UDYOG MANDIR JR. HIGH SCHOOL Vs. STATE OF UP
March 12, 2014
MAHIMA SRIVASTAVA Vs. STATE OF U P
May 29, 2014
MAHIPAL SINGH Vs. STATE OF U P
April 16, 2014
MAHIPAL VERMA Vs. RENT CONTROL AND EVICTION OFFICER
January 23, 2014
MAHITAB SINGH Vs. DAKSHINNANCHAL VIDYUT NIGAM LIMITED AND ORS.
December 5, 2014
MAHMOOD ALAM @ LALLU Vs. STATE OF U P
May 20, 2014
MAHMOOD ALI KHAN Vs. IIND ADDL. D.J. ALLD. AND OTHERS
May 19, 2014
MAJEEDAN Vs. STATE OF U.P. AND ORS.
November 27, 2014
MAJID GAFFAR KHAN Vs. APPELLATE AUTHORITY/SECR SUGAR INDUSTRIES & CANE
October 13, 2014
MAJOR ASHARAM INTER COLLEGE, Vs. REGIONAL COMMITTEE
January 2, 2014
MAJOR KUNWAR AMBRESWAR SINGH Vs. UNION OF INDIA
February 20, 2014
MAJOR RAHUL SHANKER BHARDWAJ Vs. STATE OF U.P
April 2, 2014
MAJOR SUNIL DUTT DWIVEDI Vs. VIJAY SINGH
July 4, 2014
MAKRU YADAV Vs. STATE OF U P
March 31, 2014
MALA BANSAL Vs. STATE OF U.P.
December 22, 2014
MALAY SHARMA Vs. STATE OF U.P. AND ORS.
September 24, 2014
MALKHAN SINGH Vs. HARPYARI
September 4, 2014
MALKHJAN Vs. STATE OF U P
May 5, 2014
MALTI Vs. DIRECTOR KRISHI UTPADAN MANDI PARISHAD
August 5, 2014
MALTI DEVI Vs. STATE OF U P
October 10, 2014
MAM CHAND Vs. PRAMODINI SRIVASTAVA
January 16, 2014
MAMNOON Vs. STATE OF UP
September 8, 2014
MAMTA Vs. RELIANCE GENERAL INSURANCE COMPANY LTD.
March 25, 2014
MAMTA ANAND Vs. STATE OF U P
April 29, 2014
MAMTA KUMARI Vs. STATE OF U.P.
August 28, 2014
MAMTA PANDEY Vs. UNION OF INDIA
March 25, 2014
MAMTA SINGH Vs. ADDL. DISTRICT AND SESSIONS JUDGE
July 28, 2014
MAN MOHAN RAI Vs. U P FINANCIAL CORPORATION
July 17, 2014
MAN MOHAN YADAV Vs. STATE OF U.P.
January 16, 2014
MANBODH PRASAD Vs. STATE OF U.P.
November 12, 2014
MANGAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH
April 15, 2014
MANGAT RAM Vs. CHAIRMAN, INDUSTRIAL DEVELOPMENT AUTHORITIES
March 13, 2014
MANGAT RAM Vs. SIMBHAWALI SUGAR MILLS LIMITED
November 11, 2014
MANGE RAM Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY, NOIDA
August 8, 2014
MANGEY RAM Vs. STATE OF U P
March 21, 2014
MANGOO RAM Vs. STATE OF U P THRU DISTRICT MAGISTRATE
March 12, 2014
MANGROO Vs. D D C
November 24, 2014
MANI MANDIR SEWA NYAS SAMITI MOHALLA RAMGHAT AYODHYA Vs. REGISTRAR FIRMS SOCIETIES & CHITS U.P.
September 2, 2014
MANIK BAKERS Vs. UNION OF INDIA
June 24, 2014
MANIRAM Vs. STATE OF U P SECY , HOME DEPTT , LUCKNOW
March 11, 2014
MANIRAM Vs. STATE OF UP
August 8, 2014
MANISH Vs. STATE OF U.P.
January 29, 2014
MANISH ENGINEERING ENTERPRISES Vs. IFFCO
May 29, 2014
MANISH KUMAR Vs. DEPUTY G M ORIENTAL BANK OF COMMERCE
April 25, 2014
MANISH KUMAR DIXIT AND ORS. Vs. STATE OF U.P. AND ORS.
December 12, 2014
MANISHA JAISWAL Vs. STATE BANK OF INDIA
August 6, 2014
MANJARI DEVELOPERS SOCIETY VARANASI Vs. SATYA NARAIN RAI
May 26, 2014
MANJAY @ MANOJ KUMAR Vs. STATE OF U P
April 16, 2014
MANJEET Vs. STATE OF U P
July 9, 2014
MANJIT SINGH Vs. STATE OF U P
July 10, 2014
MANJU AGRAWAL Vs. A.D.J. MEERUT
October 7, 2014
MANJU BANSAL Vs. JUDGE, SMALL CAUSES COURT, LUCKNOW
November 26, 2014
MANJU BHATEJA Vs. STATE OF U.P. AND ANOTHER
August 5, 2014
MANJU DUBEY Vs. STATE OF U P
January 10, 2014
MANJU SREE ROBINSON Vs. SUSHIL JOSHUA ROBINSON
July 14, 2014
MANJU SREE ROBINSON (473 (CONT) 2014 Vs. CHIRKUMARITHVA YADAV ACJ (JD) COURT NO. 35 LUCKNOW U.P.
May 1, 2014
MANJUL MISHRA Vs. STATE OF U P
March 7, 2014
MANNA AND ORS. Vs. STATE OF U.P.
July 7, 2014
MANNELAL Vs. STATE OF U P
January 21, 2014
MANNO SINGH Vs. STATE OF U P
September 11, 2014
MANOJ Vs. STATE OF U.P.
July 22, 2014
MANOJ Vs. STATE OF U P
July 28, 2014
MANOJ Vs. MOHAN KUMAR
November 26, 2014
MANOJ Vs. MOHAN KUMAR
July 17, 2014
MANOJ KABRA Vs. INCOME TAX OFFICER
May 22, 2014
MANOJ KUMAR Vs. STATE OF U.P. AND ORS.
September 16, 2014
MANOJ KUMAR AGRAWAL Vs. STATE OF U P
March 14, 2014
MANOJ KUMAR MISHRA Vs. STATE OF U P & 9 OTHERS
November 26, 2014
MANOJ KUMAR SINGH Vs. STATE OF UP
October 17, 2014
MANOJ MISHRA Vs. UNION OF INDIA
March 21, 2014
MANOJ RAM Vs. STATE OF U. P.
August 8, 2014
MANOJ SINGH Vs. STATE OF U.P.
January 31, 2014
MANORAM PANDEY Vs. STATE OF U P PRINCIPAL SECY , HOME LUCKNOW
March 26, 2014
MANORAMA Vs. STATE OF U.P.
September 2, 2014
MANPHOOL Vs. U P JAL NIGAM
July 30, 2014
MANSAB Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GONDA
January 15, 2014
MANSOOR ILAHI & 4 OTHERS Vs. ALIGARH MUSLIM UNIVERSITY ALIGARH
August 12, 2014
MANU PANDEY Vs. UNION OF INDIA
September 6, 2014
MANZOOR ALAM Vs. STATE OF U P
July 21, 2014
MANZOOR KHAN Vs. STATE OF U.P.
July 2, 2014
MAQSOOD Vs. STATE OF U P
February 12, 2014
MAQSOOD ALI Vs. STATE OF U P
August 7, 2014
MARICO LTD Vs. COMMISSIONER, COMMERCIAL TAXES
September 12, 2014
MARKANDEY LAL Vs. STATE OF U P
May 23, 2014
MARKANDEY OJHA Vs. STATE OF U P
March 14, 2014
MARUTI SALT UDYOG Vs. STATE OF U P
January 2, 2014
MASHKOOR ALAM Vs. AMIR BANO
September 17, 2014
MASIHUDDIN Vs. STATE OF U.P.
September 8, 2014
MASOOD AHMAD Vs. STATE OF U.P.
May 16, 2014
MASOOD MIRZA Vs. STATE OF U P
September 2, 2014
MASTER ANSHUL SHARMA Vs. MUKESH KUMAR SHARMA
May 19, 2014
MASTER SHIVANG MISHRA Vs. STATE OF U P
December 8, 2014
MATA BAX SINGH Vs. TUNG NATH
May 5, 2014
MATA PRASAD Vs. MOHAMMAD RAFIQ AND OTHERS
May 21, 2014
MATADIN MAURYA Vs. STATE OF U.P.
September 26, 2014
MATHU PATHAK Vs. DIRECTOR OF CONSOLIDATION, MATHURA
December 4, 2014
MATHURA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
January 13, 2014
MATIN RAO Vs. STATE OF U P
December 23, 2014
MATLOOB Vs. STATE OF U.P.
June 4, 2014
MATSYA JEEVI SAHKARI SAMITI LTD. Vs. STATE OF U.P.
April 10, 2014
MATSYA JIVI SAHKARI SAMITI LTD Vs. STATE OF U P & 4 OTHERS
July 17, 2014
MAUAIMA BHARAT GAS AGENCY ALLAHABAD Vs. UNION OF INDIA
July 25, 2014
MAULVI ABDUL SHAKOOR Vs. EHSANULLAH KHAN, C J M , SIDDHARTH NAGAR
July 31, 2014
MAUNI Vs. KRISHNA KUMARI
August 28, 2014
MAWANA SUGARS LIMITED AND ORS. Vs. NAGAR PALIKA PARISHAD MAWANA (MEERUT) AND ORS.
December 12, 2014
MAYA MACHINERY (P.) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 1, 2014
MAYA MOURIS Vs. STATE OF U.P
January 6, 2014
MAYANK AGARWAL AND 3 ORS Vs. HIGH COURT OF JUDICATURE
October 31, 2014
MAYANK GANDHI Vs. STATE OF U P
December 19, 2014
MAYUR SHEETGRAH PVT LTD Vs. U P POWER CORPORATION LTD.
April 9, 2014
MAZHAR Vs. STATE OF U.P.
May 29, 2014
MAZID SHAH Vs. RAM SINGH
September 23, 2014
MCML SYSTEMS PVT. LTD. Vs. GENERAL MANAGER
May 21, 2014
MEDHARTHI SINGH Vs. STATE OF U P
March 28, 2014
MEENA Vs. STATE OF U P
January 24, 2014
MEENA Vs. STATE OF U P
March 4, 2014
MEENA AND ORS. Vs. STATE OF U.P. AND ORS.
November 14, 2014
MEENA DEVI Vs. STATE OF U P
September 25, 2014
MEENA DEVI Vs. VIJAYA BANK
December 5, 2014
MEENA DEVI AND 4 ORS Vs. MUNNA LAL 2 ORS
March 28, 2014
MEENA MANRAL Vs. STATE OF U.P.
May 13, 2014
MEENA SRIVASTAVA Vs. STATE OF U P
April 30, 2014
MEENAKSHI CASTING (P) LTD. Vs. UNION OF INDIA
September 15, 2014
MEERA Vs. KESHAV RAM
September 16, 2014
MEERA ATREY Vs. STATE OF U P
July 14, 2014
MEERA DEVI Vs. STATE OF UP
November 5, 2014
MEERA DEVI Vs. STATE OF U P
November 25, 2014
MEERUT DEVELOPMENT AUTHORITY Vs. ABID HUSSAIN
February 24, 2014
MEET KALHAR Vs. BHARAT PETROLEUM CORPORATION LTD
October 13, 2014
MEGHRAJ SINGH Vs. COMMISSIONER
March 6, 2014
MEHANDI HASAN Vs. STATE OF U P
February 20, 2014
MEHARBANO Vs. STATE OF U.P.
May 5, 2014
MEHBOOB Vs. ZAHIRA AND ORS.
November 12, 2014
MEHENDRA PAL PUNDEER Vs. UNITED INDIA INSURANCE CO. LTD.
May 12, 2014
MEHMOOD KHAN Vs. STATE OF U P
March 14, 2014
MEHRUNNISHA Vs. DISTT DDC
July 7, 2014
MEHTAB JAHAN Vs. STATE OF U.P.
August 1, 2014
MELA RAM Vs. ARUN KUMAR AGRAWAL
February 10, 2014
MET TRADE INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 9, 2014
METROPOLITAN SCHOOL AND ANOTHER Vs. STATE OF U P AND OTHERS
October 13, 2014
MEVA LAL Vs. STATE OF U.P.
April 16, 2014
MEWA LAL Vs. D D C
January 20, 2014
MEWA LAL @ KUNNU Vs. COMMISSIONER ALLAHABAD DIVISION ALLAHABAD
January 13, 2014
MEWA LAL @ MAHESH KUMAR Vs. LOCO FOREMAN, STEAM SHED, C R JHANSI
February 13, 2014
MEWATI DEVI Vs. SHAKUNTALA DEVI
August 28, 2014
MEYDHA (MERITORIOUS EDUCATION FOR YOUTHS DEVELOPMENT & HUMANE ACTIVITIES) Vs. GOVT OF INDIA
August 25, 2014
MIDDU Vs. STATE OF UP
May 29, 2014
MILAP CHANDRA JAIN Vs. ROOP KISHOR
February 3, 2014
MINAKSHI SONKAR SHASTRI Vs. STATE OF U.P. AND ORS.
November 10, 2014
MINNA Vs. STATE OF U.P. AND ORS.
May 15, 2014
MIR SINGH Vs. STATE OF U P
July 18, 2014
MIRZA AFSAR BEG Vs. STATE OF U.P.
January 20, 2014
MIRZA SHAHRUKH BEG S/O LATE M F J BEG Vs. AVADH GRAMIN BANK/ARYAVART GRAMIN BANK LUCKNOW
September 18, 2014
MISHRI LAL Vs. STATE OF U.P. AND ORS.
December 11, 2014
MISRI LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SITAPUR
February 19, 2014
MISTY Vs. STATE OF U P
December 3, 2014
MITHILESH Vs. ADDITIONAL COMMISSIONER
January 16, 2014
MITHILESH KUMAR Vs. STATE OF U.P.
January 10, 2014
MITHLESH SHARMA Vs. STATE OF U P
September 3, 2014
MITTHAN LAL Vs. STATE OF U P
January 17, 2014
MITTHU LAL Vs. STATE OF U P
February 18, 2014
MITTHU LAL Vs. BOARD OF REVENUE
April 25, 2014
MOBIN Vs. STATE OF U P AND 2 ORS
August 22, 2014
MODI SPINNING & WEAVING COMPANY LTD. Vs. DR. BHARAT KUMAR GUPTA AND ANR
December 1, 2014
MODI TYRE COMPANY PVT. LTD Vs. COMMISSIONER
March 12, 2014
MOHAMMAD AAKIL Vs. STATE OF U.P.
December 15, 2014
MOHAMMAD AFZAL Vs. RAMESH KUMARI
August 22, 2014
MOHAMMAD AKBAR Vs. SHAHINA KHATOON
October 31, 2014
MOHAMMAD AMIN Vs. HAKIM MOHAMMAD AKBAR ALI
August 28, 2014
MOHAMMAD ANEES @ PHUNNU LAL Vs. STATE OF U P
September 12, 2014
MOHAMMAD ASIF Vs. STATE OF UTTAR PRADESH
March 14, 2014
MOHAMMAD ASLAM ULLAH Vs. SHRAVASTI SAHKARI CHINI MILLS LTD
January 2, 2014
MOHAMMAD BU ALI IN THE MATTER OF GOOD OF LATE I HUSAIN Vs. STATE
March 10, 2014
MOHAMMAD ILIYAS Vs. STATE OF U P
November 13, 2014
MOHAMMAD IMRAN SIDDIQUI @ JAAN Vs. STATE OF U P
September 2, 2014
MOHAMMAD MATEEN Vs. CIVIL JUDGE C D JAUNPUR
August 2, 2014
MOHAMMAD MUKHTAR AHMAD Vs. GHULAM ABDUL QADIR ALVI
May 20, 2014
MOHAMMAD NASIR Vs. STATE OF U.P.
May 30, 2014
MOHAMMAD QASIM Vs. UNION OF INDIA AND ORS.
October 30, 2014
MOHAMMAD SADIQ Vs. STATE OF U.P.
September 5, 2014
MOHAMMAD SALMAN Vs. STATE OF U.P.
February 10, 2014
MOHAMMAD SHAMIM Vs. STATE OF U P
January 2, 2014
MOHAMMAD TAHIR Vs. THE STATE OF U.P.
October 10, 2014
MOHAMMAD TAYYAB Vs. STATE OF U P
August 29, 2014
MOHAMMADUNISHA Vs. STATE OF U P
July 17, 2014
MOHAMMED SALIM Vs. REGIONAL MANAGER, LUCKNOW REGION, LUCKNOW
February 3, 2014
MOHAN LAL Vs. ADDITIONAL COLLECTOR F/R KAUSHAMBI
November 26, 2014
MOHAN LAL Vs. ADDITIONAL DISTRICT JUDGE, COURT NO 4, GORAKHPUR
January 21, 2014
MOHAN LAL AND ORS. Vs. STATE OF U.P. AND ORS.
April 18, 2014
MOHAN LAL GEDA Vs. GEETA MISURAYIA
September 9, 2014
MOHAN SINGH Vs. EXECUTIVE ENG.PROVINCIAL DIV.P.W.D. HARDOI
August 13, 2014
MOHD AKHTAR KHAN Vs. UNION OF INDIA
April 15, 2014
MOHD ASLAM Vs. STATE OF U P
November 7, 2014
MOHD AZIZ-UZ ZAFAR Vs. CIVIL JUDGE (SENIOR DIVISION) LUCKNOW
September 25, 2014
MOHD FAIZ Vs. STATE OF UP
September 17, 2014
MOHD FARMAAN AHMAD Vs. STATE OF U P
February 10, 2014
MOHD FAZLE HAQUE Vs. U P POWER CORPORATION LIMITED LUCKNOW
September 19, 2014
MOHD HANEEF @ MOHD HASEEN Vs. STATE OF U P
October 14, 2014
MOHD HANIF Vs. STATE OF U P
May 9, 2014
MOHD HUSAIN Vs. STATE
August 26, 2014
MOHD IRFAN Vs. STATE OF U P
December 11, 2014
MOHD ISHAQ KHAN Vs. STATE OF U P
September 23, 2014
MOHD ISHLAM Vs. STATE OF U P
February 6, 2014
MOHD ISMAIL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
January 13, 2014
MOHD JAMIL Vs. STATE OF U P
November 11, 2014
MOHD KALIM AKMAL Vs. STATE OF U P
August 13, 2014
MOHD KAUSAR ANSARI Vs. STATE OF U P
May 5, 2014
MOHD LALIF Vs. STATE OF U P
May 6, 2014
MOHD NAIM Vs. STATE OF U P
March 10, 2014
MOHD NASEEM Vs. STATE OF U P
March 10, 2014
MOHD NAZIM KHAN Vs. STATE OF U P
December 3, 2014
MOHD NURULLA Vs. STATE OF U P
May 8, 2014
MOHD RAFIQUE @ ACHCHAN Vs. STATE OF U P
February 26, 2014
MOHD RASID Vs. STATE OF U P
September 5, 2014
MOHD RIHANA Vs. STATE OF U P
February 7, 2014
MOHD SAEED Vs. MUNNU KHAN
April 24, 2014
MOHD SAFIQUE Vs. SHAHABUDDIN AND 3 ORS
April 24, 2014
MOHD SAGEER Vs. STATE OF U P
August 4, 2014
MOHD SAGEER Vs. STATE OF UP
August 1, 2014
MOHD SAGEER KHAN Vs. STATE OF U P
July 15, 2014
MOHD SAIDUL MALIK Vs. ADDITIONAL COMMISSIONER II ALLAHABAD DIVISION
May 1, 2014
MOHD SHAFI KHAN Vs. DISTRICT JUDGE BAHRAICH
January 9, 2014
MOHD SHAFIK Vs. STATE OF U P
September 12, 2014
MOHD SHAFIQ Vs. U P STATE ELECTRICITY BOARD
February 3, 2014
MOHD SHAKIR AHMAD Vs. STATE OF U P
August 8, 2014
MOHD SULTAN Vs. STATE OF U P
February 14, 2014
MOHD UNUS Vs. RAIS
September 24, 2014
MOHD VASEE KHAN Vs. REGIONAL AYURVEDIC/UNANI OFFICER
November 26, 2014
MOHD YUSUF Vs. STATE OF U P
May 29, 2014
MOHD. ANEESH KHAN Vs. STATE OF U.P.
January 3, 2014
MOHD. ASLAM Vs. STATE OF U.P.
June 2, 2014
MOHD. AZAHAR Vs. STATE OF U.P.
January 21, 2014
MOHD. DANISH Vs. STATE OF U.P.
October 16, 2014
MOHD. DAUD KHAN Vs. STATE OF U.P.
February 10, 2014
MOHD. GALIB Vs. NEW INDIA ASSURANCE CO. LTD. AND ANOTHER
February 17, 2014
MOHD. IRFAN ANSARI Vs. STATE OF U.P.
March 31, 2014
MOHD. MUSTAFA Vs. STATE OF U.P.
January 13, 2014
MOHD. SAGIR Vs. DAKSHINANCHAL VIDYUT VITRAN NIGAM LTD.
May 30, 2014
MOHD. SUHAIB Vs. STATE OF U.P.
February 18, 2014
MOHD. WAQAR Vs. STATE OF U.P.
May 6, 2014
MOHD. ZAVED Vs. UNION OF INDIA
March 26, 2014
MOHD.HAROON Vs. STATE OF U P
February 25, 2014
MOHD.YASEEN SHAMSI Vs. AWADH BEHARI BANSAL, ADVOCATE AND OTHERS
November 13, 2014
MOHINDER SINGH Vs. COLLECTOR/DISTRICT MAGISTRATE, AGRA
March 21, 2014
MOHINI VERMA Vs. UNION OF INDIA
March 13, 2014
MOHIT Vs. SMT. LALITESH @ NOOTAN
May 22, 2014
MOHIT AGARWAL Vs. STATE OF U P
January 13, 2014
MOHIT KUMAR KANKAR Vs. STATE OF U P
December 19, 2014
MOLHU PRASAD Vs. STATE OF U.P.
July 16, 2014
MOLLAN Vs. STATE OF U P
September 22, 2014
MONIKA MISHRA Vs. STATE OF U P
July 8, 2014
MONINDER SINGH PANDHER Vs. C B I , DELHI
August 4, 2014
MONU Vs. STATE OF U P
September 11, 2014
MONU @ PAVNEESH Vs. STATE OF U P
September 1, 2014
MONU @ VAIBHA SINGH Vs. STATE OF U P
January 21, 2014
MONU @ VAIBHAV SINGH Vs. STATE OF U.P.
June 5, 2014
MOOL SINGH Vs. STATE OF U P
May 19, 2014
MOON STAR CABLE NETWORK Vs. UNION OF INDIA
August 4, 2014
MOTI Vs. SHIV SHANKAR SINGH
August 13, 2014
MOTI LAL GOEL Vs. STATE OF U.P.
February 14, 2014
MOTI LAL MAURYA Vs. STATE OF U P AND OTHERS
April 18, 2014
MOTI LAL NEHRU INTER COLLEGE, BAREILLY Vs. PEETHASEEN ADHIKARI LABOUR COURT
January 28, 2014
MOTILAL Vs. DISTRICT JUDGE UNNAO, UNNAO & OTHERS
August 13, 2014
MRITUNJAY PANDEY Vs. STATE OF U P & ORS
January 29, 2014
MUBARAK AHMAD Vs. STATE OF U P
May 1, 2014
MUDRAN MAHAL Vs. STATE OF U P
September 5, 2014
MUKESH Vs. STATE OF U.P.
May 21, 2014
MUKESH Vs. STATE OF U.P.
October 16, 2014
MUKESH CHANDRA Vs. STATE OF U.P.
July 25, 2014
MUKESH GOYAL Vs. STATE OF U.P.
February 19, 2014
MUKESH GUPTA Vs. VIDIT KALSI
May 29, 2014
MUKESH KUMAR Vs. STATE OF U P
March 5, 2014
MUKESH KUMAR Vs. STATE OF U P
May 8, 2014
MUKESH KUMAR Vs. STATE OF U P
July 3, 2014
MUKESH KUMAR CHAUBEY Vs. STATE OF U P
January 17, 2014
MUKESH KUMAR SINGH Vs. STATE OF U.P.
February 3, 2014
MUKESH PRASAD SINGH Vs. STATE OF U P
December 19, 2014
MUKESH SINGH Vs. STATE OF U P
May 19, 2014
MUKTINATH ALIAS ALGOO SHUKLA Vs. ADDITIONAL DISTRICT JUDGE, GONDA
January 2, 2014
MUKUL KUMAR SINGH Vs. ASHOK KUMAR AND 4 OTHERS
October 13, 2014
MUKUNDA AND ORS. Vs. STATE OF U.P.
August 26, 2014
MUMTAZ ALI Vs. D D C
March 31, 2014
MUNAWWAR Vs. STATE OF U.P.
July 3, 2014
MUNICIPAL BOARD Vs. CHAUDHARY SATPAL
October 10, 2014
MUNICIPAL BOARD FIROZABAD Vs. RAMESH CHANDA BARDWAJ
October 17, 2014
MUNIM @ MUNNA Vs. STATE OF U P
April 4, 2014
MUNNA Vs. STATE OF U P
January 10, 2014
MUNNA Vs. SHABAB AHMAD KHAN
November 11, 2014
MUNNA AND ORS. Vs. STATE OF U.P.
November 28, 2014
MUNNA BAKSHI Vs. ZUBAIDA KHATOON
January 27, 2014
MUNNA KHAN Vs. DEVI PRASAD BAJPAI
July 15, 2014
MUNNA LAL MITTAL Vs. BOARD OF REVENUE
May 8, 2014
MUNNA LAL SHARMA Vs. STATE OF U P
December 19, 2014
MUNNA SEKH Vs. SMT. AFSANA BEGUM
December 2, 2014
MUNNA SINGH Vs. COLLECTOR, BAHRAICH
May 7, 2014
MUNNEY KHAN Vs. STATE OF U.P.
January 16, 2014
MUNNI Vs. STATE OF U P
January 10, 2014
MUNNI Vs. D D C
February 26, 2014
MUNNI DEVI Vs. SONA DEVI
September 9, 2014
MUNNI LAL Vs. DEVI PRASAD
March 13, 2014
MUNNI LAL Vs. STATE OF U.P. AND ORS.
November 13, 2014
MUNNI LAL Vs. STATE OF U.P.
March 27, 2014
MUNNI PRASAD MISHRA Vs. STATE OF U P
September 11, 2014
MUNNU SETH Vs. STATE OF U P
January 10, 2014
MUNSHI YADAV Vs. S D M , AZAMGARH
November 27, 2014
MUNSRIF Vs. STATE OF U P
September 2, 2014
MUNUA @ BHARAT NARAIN SINGH Vs. STATE OF U P
November 28, 2014
MURARI LAL AND ORS. Vs. STATE OF U.P. AND ORS.
November 21, 2014
MURARI LAL SHARMA Vs. STATE OF UP
March 14, 2014
MURATI DEVI Vs. STATE OF U.P.
August 8, 2014
MURLI Vs. STATE OF U P
August 22, 2014
MURTAZA Vs. ADDL. DISTRICT AND SESSION JUDGE COURT NO. 1
March 5, 2014
MURTAZA Vs. STATE OF U P
September 10, 2014
MUSHAHID HUSSAIN Vs. STATE OF U P
October 10, 2014
MUSHARRAF HUSSAIN Vs. STATE OF U P
August 26, 2014
MUSHTAQ Vs. STATE OF U P
August 25, 2014
MUSHTAQ ALI Vs. BRITISH INDIA ASSOCIATION AWADH KAISERBAGH LKO
November 18, 2014
MUSTAQ ULLAH Vs. STATE OF U P
February 25, 2014
N.P. AGRO (I) INDUSTRIES LTD. Vs. COMMR. OF C. EX., LUCKNOW
October 17, 2014
NADEEM Vs. STATE OF U.P.
November 17, 2014
NADEEM Vs. STATE OF U P
December 12, 2014
NAEAM Vs. STATE
October 13, 2014
NAFIS Vs. STATE OF U P
September 24, 2014
NAGAR MAHAPALIKA, ALLAHABAD Vs. STATE OF U.P.
April 4, 2014
NAGAR NIGAM LUCKNOW Vs. KRISHNA DEVI
February 24, 2014
NAGAR PALIKA Vs. BABU LAL
May 28, 2014
NAGAR PALIKA PARISHAD Vs. LABOUR COURT
February 14, 2014
NAGAR PALIKA PARISHAD Vs. STATE OF U P
September 16, 2014
NAGAR PALIKA SIYANA Vs. U.P.P.S.TRIBUNAL
January 17, 2014
NAGAR PANCHAYAT, SAFIPUR Vs. STATE OF U P
November 19, 2014
NAGENDRA NARAIN MISHRA Vs. STATE OF U P
March 5, 2014
NAGENDRA NATH TRIPATHI Vs. STATE CANE SERVICE AUTHORITY
August 27, 2014
NAGENDRA SINGH Vs. STATE OF U.P.
April 15, 2014
NAGENDRA VERMA Vs. STATE OF U.P.
February 14, 2014
NAGESHWAR PRASAD MISHRA Vs. STATE OF U.P.
May 6, 2014
NAGROO RAM S/O RAM DEEN Vs. STATE OF U P
December 4, 2014
NAIM Vs. STATE OF U.P. AND ORS.
November 28, 2014
NAIM KHAN Vs. STATE OF U P & 5 OTHERS
December 22, 2014
NAJMUR RAHMAN Vs. MARTAND PRATAP SINGH CITY MAGISTRATE ALLAHABAD
March 13, 2014
NAJMUR RAHMAN Vs. MARTAND PRATAP SINGH CITY MAGISTRATE ALLAHABAD
March 12, 2014
NAKKCHED Vs. STATE OF U P
September 3, 2014
NALINI AND ASSOCIATES Vs. STATE OF UP
September 19, 2014
NAMPA ELECTRICAL Vs. GENERAL MANAGER CENTRAL ORGANISATION FOR RAILWAY ELECTRIFICATION
September 18, 2014
NANAK CHAND LAAT Vs. STATE OF U.P.
January 10, 2014
NAND GOPAL GUPTA @ NANDI Vs. STATE OF U.P.
April 21, 2014
NAND KISHORE @ SETH PASI Vs. STATE OF U P
August 7, 2014
NAND KISHORE S/O GANGA RAM R/O VILLAGE JATAUJA P S BHOJIPURA, DISTRICT BAREILLY Vs. STATE OF U P
May 29, 2014
NAND KISHORE SINGH Vs. STATE OF UP
November 5, 2014
NAND LAL Vs. STATE OF U P
October 17, 2014
NAND LAL Vs. STATE OF U.P.
February 19, 2014
NAND LAL Vs. D D C
February 24, 2014
NAND LAL SONI Vs. STATE OF U P
March 27, 2014
NAND LAL YADAV Vs. STATE OF U P
June 13, 2014
NAND RAM Vs. STATE OF U.P.
September 23, 2014
NANDINI @ NIKKI Vs. SHANTI WIDOW OF LAXMAN PRASAD
November 27, 2014
NANDU Vs. DEPUTY DIRECTOR OF CONSOLIDATION, FAIZABAD
February 19, 2014
NANHE Vs. STATE OF U.P.
February 11, 2014
NANHE LAL Vs. STATE OF U.P.
January 16, 2014
NANHEY LAL SHARMA Vs. STATE OF U.P.
January 21, 2014
NANHEY SINGH AND 51 ORS Vs. STATE OF U P AND 3 ORS
November 24, 2014
NAR SINGH Vs. BOARD OF REVENUE, ALLAHABAD AND 9 OTHERS
May 28, 2014
NAR SINGH BAHADUR SINGH Vs. STATE OF UP
November 5, 2014
NAR SINGH BIHARI SRIVASTAVA Vs. STATE OF U P
September 26, 2014
NARAD & 4 OTHERS Vs. MAYA DEVI & 2 OTHERS
October 31, 2014
NARAIN Vs. STATE OF U P
September 25, 2014
NARAYAN DAS SHAH AND ORS. Vs. GULABCHAND SETH AND ORS.
December 23, 2014
NARAYAN DWIVEDI Vs. STATE OF U P
November 10, 2014
NARAYAN SINGH Vs. BOARD OF REVENUE, U P MEERUT AND 4 OTHERS
November 24, 2014
NARENDRA KUMAR MISRA Vs. BUDDHI LAL
March 13, 2014
NARENDRA KUMAR SAROJ Vs. STATE OF U P
September 25, 2014
NARENDRA KUMAR SINGH Vs. STATE OF U P
August 20, 2014
NARENDRA MISHRA AND ORS. Vs. STATE OF U.P. AND ORS.
December 12, 2014
NARENDRA PRATAP SINGH Vs. STATE OF U P
July 18, 2014
NARENDRA PRODUCTS Vs. COMMISSIONER OF COMMERCIAL TAX
July 3, 2014
NARENDRA SINGH Vs. DY DIRECTOR OF CONSOLIDATION MEERUT AND 5 OTHERS
November 5, 2014
NARENDRA SINGH Vs. STATE OF U P
August 4, 2014
NARENDRA SINGH Vs. STATE OF U P
February 18, 2014
NARESH & OTHES Vs. STATE
December 18, 2014
NARESH CHAND TYAGI Vs. DDC
April 15, 2014
NARESH CHANDRA SHARMA Vs. STATE OF U.P.
March 11, 2014
NARESH CHANDRA SHARMA Vs. STATE OF U P AND 2 ORS
August 27, 2014
NARESH GROVER Vs. C B I
May 6, 2014
NARESH KUMAR Vs. STATE OF U P
April 21, 2014
NARESH KUMAR & CO. PVT.LTD Vs. COMMISSIONER, CENTRAL EXCISE & SERVICE TAX
May 23, 2014
NARESH KUMAR PASWAN Vs. STATE OF U P & 6 OTHERS
August 8, 2014
NARESH KUMAR SHAKYA Vs. STATE OF U.P.
May 26, 2014
NARGIS BANO Vs. BOARD OF REVENUE
April 17, 2014
NAROTTAM KUMAR AGARWAL Vs. STATE OF UP
September 23, 2014
NARVEER SINGH Vs. STATE OF U P
September 23, 2014
NASEEBUN NISA Vs. BOARD OF REVENUE
July 16, 2014
NASIR Vs. STATE OF U.P.
September 9, 2014
NASIR HUSAIN Vs. STATE OF U.P.
September 11, 2014
NATIK PARTY Vs. UNION OF INDIA
March 14, 2014
NATIONAL INSUANCE COMPANY LTD Vs. RUKHSANA TABASSUM
October 27, 2014
NATIONAL INSURANCE CO LTD Vs. SHIV KUMAR GUPTA
April 7, 2014
NATIONAL INSURANCE CO LTD Vs. PRADEEP KUMAR
April 21, 2014
NATIONAL INSURANCE CO. LTD. Vs. SMT. SUSHILA DEVI AND OTHER
July 4, 2014
NATIONAL INSURANCE CO. LTD. Vs. PERMANENT LOK ADALAT
May 2, 2014
NATIONAL INSURANCE CO. LTD. Vs. RATIBHAN KEWAT AND ORS.
November 20, 2014
NATIONAL INSURANCE CO. LTD. Vs. LALA RAM AND ORS.
December 3, 2014
NATIONAL INSURANCE COMP LTD Vs. VINDHA DEVI
April 21, 2014
NATIONAL INSURANCE COMP. LTD. Vs. RAM KUMAR
December 18, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. SATYAPAL SINGH
September 25, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. PUSHPA DEVI
August 25, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. ASHA PACHAURI
October 16, 2014
NATIONAL INSURANCE COMPANY LTD Vs. LEELA @ VIMLA
November 11, 2014
NATTHU LAL JAISWAL Vs. SHIV LAL GUPTA
September 19, 2014
NAUSHABA BEGAM Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
October 31, 2014
NAUSHAD AHMAD Vs. STATE OF U P
January 3, 2014
NAVEEN CHANDRA & OTHERS Vs. IST ADDITIONAL DISTRICT JUDGE COURT NO.1 HARDOI & OTHERS
December 8, 2014
NAVEEN KUMAR Vs. A.D.J
March 13, 2014
NAVEEN SHARMA Vs. UNION OF INDIA
June 6, 2014
NAVIN Vs. STATE OF U P
January 10, 2014
NAVIN MITTAL Vs. CHIEF CONTROLLING REVENUE AUTHORITY BOARD OF REVENUE U P
April 18, 2014
NAWAL KISHORE Vs. STATE OF U.P.
March 24, 2014
NAWAL SINGH Vs. STATE OF U.P.
April 9, 2014
NAZAR MOHAMMAD Vs. PUSHPA DEVI
March 6, 2014
NEEALM PATEL Vs. STATE OF U P
June 12, 2014
NEEHARIKA BHATT Vs. STATE OF U P
November 27, 2014
NEEL KANTH Vs. STATE OF U P
December 9, 2014
NEEL KANTH SWEETS VIVEK KHAND GOMTI NAGAR LKO Vs. COMMISSIONER COMMERCIAL TAXES U P LUCKNOW
August 1, 2014
NEELAM AND ORS. Vs. NAWAB AHAMAD AND ORS.
December 4, 2014
NEELAM CHAUDHARY Vs. KHAJAN SINGH
July 10, 2014
NEELAM NUSRAT AND ORS. Vs. GHULAM QADIR AND ORS.
December 4, 2014
NEELAM RASTOGI Vs. NATIONAL INSURANCECOMPANY LTD., BAHRAICH
February 19, 2014
NEELAM SHARMA Vs. STATE OF U P
September 15, 2014
NEELAM SINGH Vs. INDIAN OIL CORPORATION LTD
May 21, 2014
NEELAM STEELS Vs. COMMISSIONER OF CUSTOMS
December 3, 2014
NEELIMA SINGH Vs. STATE OF U.P.
May 8, 2014
NEELU @ NEERAJ PAL Vs. STATE OF U P
July 31, 2014
NEENA JAIN Vs. STATE OF U P
April 4, 2014
NEERAJ AGARWAL Vs. STATE OF U.P. AND ORS.
May 14, 2014
NEERAJ JANHITKARI GRAMIN SEWA SANSTHAN Vs. CHIEF COMMISSIONER OF INCOME TAX
July 11, 2014
NEERAJ KANTA VERMA Vs. UNION OF INDIA
September 26, 2014
NEERAJ KANTA VERMA Vs. UNION OF INDIA
September 25, 2014
NEERAJ KUMAR Vs. STATE OF U P
November 28, 2014
NEERAJ KUMAR AGARWAL Vs. STATE OF U.P.
April 24, 2014
NEERAJ KUMAR DIXIT Vs. UNION OF INDIA
March 14, 2014
NEERAJ KUMAR KANAUJIA Vs. STATE OF U.P. AND ORS.
October 31, 2014
NEERAJ KUMAR SINGH Vs. STATE OF U.P.
August 4, 2014
NEERAJ KUMARI Vs. CIVIL JUDGE
April 29, 2014
NEERAJ SINGH Vs. STATE OF U P
September 12, 2014
NEERQAJ SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
October 9, 2014
NEETU DEVI Vs. STATE OF UP
September 19, 2014
NEETU RASTOGI Vs. STATE OF U P
May 9, 2014
NEETU YADAV Vs. STATE OF U P AND 4 OTHERS
October 17, 2014
NEHA Vs. STATE OF U P
October 10, 2014
NEHA ENTERPRISES Vs. COMMISSIONER COMMERCIAL TAX LKO
November 24, 2014
NEHA SHARMA Vs. JT. COMMISSIONER INCOME TAX
September 2, 2014
NEHRU PRASUTIKA ASPATAL SAMITI Vs. COMMISSIONER OF INCOME TAX
January 6, 2014
NEHRU UNCHCHATTAR MADHYAMIK VIDYALAYA RASDHAN Vs. STATE OF U P
March 27, 2014
NEMPAL Vs. STATE OF U.P.
November 14, 2014
NENHEY SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
December 2, 2014
NEPAL SINGH Vs. STATE OF U.P.
March 3, 2014
NETRA PAL SINGH Vs. STATE OF U P
January 27, 2014
NETRAPAL Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD & ORS
March 27, 2014
NETRAPAL SINGH Vs. STATE OF U.P.
April 30, 2014
NEW ERA BUILDERS GAITAM BUDH NAGAR Vs. STATE OF U P
February 14, 2014
NEW INDIA ASSURANCE CO LTD Vs. POONAM TRIPATHI
December 1, 2014
NEW INDIA ASSURANCE CO LTD Vs. JAGDEAI WIDOW OF LATE RAM ASRE
September 25, 2014
NEW INDIA ASSURANCE CO LTD Vs. ADDITIONAL DISTRICT JUDGE
January 13, 2014
NEW INDIA ASSURANCE CO LTD Vs. SUNHARI LAL UPADHYAY
April 4, 2014
NEW INDIA ASSURANCE CO LTD Vs. DWARIKA PRASAD
April 24, 2014
NEW INDIA ASSURANCE CO LTD , ALD Vs. MALTI GOVIL
February 20, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. KAILASHI
May 29, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. SHER SINGH
October 29, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. RIZWANA AND ORS.
August 22, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. SARASWATI AND ORS.
September 16, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. KAUSHALYA DEVI
April 10, 2014
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MAILU ALIAS NANHAKOU
September 25, 2014
NEW INDIA ASSURANCE COMPANY LTD Vs. SHEELA MAHEREY
September 26, 2014
NEW INDIA ASSURANCE COMPANY LTD Vs. SHASHI SHUKLA & 5 ORS
December 16, 2014
NEW INDIA ASSURANCE COMPANY LTD Vs. SALMA BEGUM
February 21, 2014
NEW INDIA ASSURANCE COMPANY LTD Vs. SHEELA MAHEREY
September 25, 2014
NEW OKHALA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. PIARE LAL
March 14, 2014
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. BHAGAT RAJ SINGH
May 28, 2014
NIHAL AHMAD Vs. STATE OF U P
January 21, 2014
NIHAL AHMED Vs. STATE OF U P
August 14, 2014
NIJAMUDDIN Vs. STATE OF U.P.
December 15, 2014
NIKHIL SAXENA Vs. U P JAL NIGAM
January 13, 2014
NILESH MISRA Vs. STATE OF U P
October 31, 2014
NIRAJ KUMAR RAI Vs. UNION OF INDIA
May 2, 2014
NIRANKAR SINGH Vs. STATE OF U P
September 2, 2014
NIRBHAY SINGH Vs. UNION OF INDIA
July 11, 2014
NIRMAL SINGH GAREWAL Vs. STATE OF U P
April 9, 2014
NIRMALA DEVI Vs. NEELAM DEVI
September 9, 2014
NIRMALA DEVI Vs. STATE OF U P
March 5, 2014
NIRUPMA MALVIYA Vs. STATE OF U P
April 4, 2014
NISAR Vs. STATE
April 7, 2014
NISAR AHMAD Vs. STATE OF U P
April 18, 2014
NISAR AHMAD Vs. STATE OF U P
November 12, 2014
NISAR AHMAD Vs. STATE OF U P
May 19, 2014
NISAR AHMAD Vs. UNION OF INDIA
August 27, 2014
NISHA Vs. DHARMENDA PRATAP SINGH RATHORE
November 12, 2014
NISHA KUMARI Vs. STATE OF U.P.
May 23, 2014
NISHANT KUMAR Vs. STATE OF U.P.
November 7, 2014
NISHANT TIWARI @ SONU Vs. STATE OF U.P.
June 24, 2014
NISHAT FATIMA Vs. STATE OF U P
May 28, 2014
NITESH KUMAR PANDEY Vs. U P POWER CORPORATION LTD LUCKNOW
February 26, 2014
NITHILESH KUMARI Vs. U P S R T C
October 15, 2014
NITIN GOEL Vs. ATATE OF UP
August 8, 2014
NITIN JAIN Vs. STATE OF U P
November 28, 2014
NIVAS PANDEY Vs. STATE OF U P
November 21, 2014
NIWAS PANDEY Vs. STATE OF U.P.
May 12, 2014
NIYAMATULLAH AND ORS. Vs. BADRE ALAM AND ORS.
November 12, 2014
NIZAMUDDIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION FAIZABAD
March 31, 2014
NIZAMUL HAI ALIAS TITU Vs. U.P. SUNNI CENTRAL WAQF
April 9, 2014
NOIDA Vs. BAHADUR; NAND KISHORE; MUNSHI; RICHH PAL; T IKA RAM; RAM KISHAN; JAI BHAGWAN
November 5, 2014
NOOR BANO Vs. UNION OF INDIA
February 11, 2014
NOOR JAHAN BEGUM AND ORS. Vs. STATE OF U.P. AND ORS.
December 16, 2014
NOOR JAHAN BEGUM AND ORS. Vs. UNION OF INDIA AND ORS.
November 11, 2014
NOOR MOHAMMAD Vs. 7TH., ADDITIONAL DISTRICT JUDGE LUCKNOW AND OTHERS
September 2, 2014
NOORIE Vs. STATE OF U P
March 11, 2014
NOORUL SABA Vs. IVTH ADDITIONAL DISTRICT JUDGE, SHAHJAHANPUR AND ORS.
December 23, 2014
NORTH EASTERN AND EAST CENTRAL RAILWAY EMPLOYEES MULTI STATE PRIMARY CO OPERATIVE BANK LTD Vs. CENTRAL REGISTRAR CO OPERATIVE SOCIETIES DEPARTMENT OF AGRICULTURAL AND CO OPERATION GOVERNMENT OF INDIA
February 14, 2014
NORTHERN INDIA GLASS MANUFACTURERS ASSOCIATION Vs. UNION OF INDIA & ORS
February 26, 2014
NTPC LTD. Vs. GOVERNMENT OF INDIA AND ORS.
July 21, 2014
NURUL HUDA Vs. STATE OF U P
November 26, 2014
NURULLA Vs. STATE OF U.P.
May 8, 2014
NUTAN THAKUR Vs. ELECTION COMMISSION OF INDIA
April 7, 2014
NUTAN THAKUR Vs. UNION OF INDIA
April 11, 2014
NUTAN THAKUR Vs. UNION OF INDIA
February 19, 2014
O P CHAINS LTD Vs. STATE OF U P
May 22, 2014
O.P.AGRAWAL Vs. UNION OF INDIA
March 5, 2014
OLYMPIC PETROPRODUCTS LTD. Vs. COMMISSIONER, TRADE TAX
March 11, 2014
OM COLD STORAGE AND ORS. Vs. U.P. ELECTRICITY REGULATORY COMMISSION AND ORS.
December 9, 2014
OM ICE FACTORY Vs. PASCHIMANCHAL VIDYUT VITRAN NIGAM LTD.
August 29, 2014
OM PRAKAKASH RAI Vs. STATE OF U.P.
March 3, 2014
OM PRAKASH Vs. STATE OF U.P. AND ORS.
August 6, 2014
OM PRAKASH Vs. STATE OF U.P. AND ORS.
April 29, 2014
OM PRAKASH Vs. STATE OF U P
November 21, 2014
OM PRAKASH Vs. ELECTION COMMISSION OF INDIA
May 5, 2014
OM PRAKASH Vs. STATE OF U P
January 24, 2014
OM PRAKASH Vs. SHAIL DEVI
November 27, 2014
OM PRAKASH Vs. STATE OF U P
July 3, 2014
OM PRAKASH Vs. PRABHU DAYAL
May 2, 2014
OM PRAKASH Vs. CHAND
February 6, 2014
OM PRAKASH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
March 7, 2014
OM PRAKASH Vs. STATE OF U.P.
May 13, 2014
OM PRAKASH Vs. STATE OF U.P. AND ORS.
December 12, 2014
OM PRAKASH DHAMIJA Vs. STATE OF U.P.
August 4, 2014
OM PRAKASH DWIVEDI Vs. ISTAKHAR AHMAD
July 2, 2014
OM PRAKASH GAUTAM Vs. D I G OF POLICE C R P F
May 8, 2014
OM PRAKASH MATHURIA Vs. STATE OF U.P.
February 20, 2014
OM PRAKASH MISHRA Vs. STATE OF U P
January 21, 2014
OM PRAKASH MISHRA Vs. STATE OF U P
September 12, 2014
OM PRAKASH PANDEY Vs. ELECTION COMMISSION OF INDIA
March 26, 2014
OM PRAKASH RAI Vs. STATE OF U.P.
April 3, 2014
OM PRAKASH SAGAR Vs. STATE OF U P
February 25, 2014
OM PRAKASH SINGH Vs. STATE OF U P
August 28, 2014
OM PRAKASH SINGH Vs. STATE OF U P
October 13, 2014
OM PRAKASH SINGH Vs. STATE OF U.P.
March 7, 2014
OM PRAKASH SRIVASTAVA Vs. STATE OF U P
February 27, 2014
OM PRAKASH VERMA Vs. STATE OF U P
May 28, 2014
OM PRAKASH VERMA Vs. PHOOL CHAND
October 10, 2014
OM PRAKASH YADAV Vs. STATE OF U P
May 6, 2014
OM SHANKAR Vs. UNION OF INDIA
April 10, 2014
OM SHARAN SARASWAT Vs. STATE OF U P
April 28, 2014
OMKAR Vs. STATE OF U P
July 28, 2014
OMKAR LAL Vs. STATE OF UP
October 16, 2014
OMKAR SINGH Vs. STATE OF U P
April 9, 2014
OMKAR SINGH YADAV Vs. STATE OF U P
September 6, 2014
OMVEER SINGH Vs. STATE OF U.P. AND ORS.
November 5, 2014
OMVIR Vs. STATE OF U.P.
February 19, 2014
ONKAR NATH TIWARI Vs. STATE OF U P
August 13, 2014
ORIENTAL DIESEL & ENGINEERING COMPANY PRIVATE LIMITED Vs. STATE BANK OF INDIA
February 7, 2014
ORIENTAL INSURANCE CO LTD Vs. DEEP MALA
December 3, 2014
ORIENTAL INSURANCE CO LTD Vs. BALLO
April 21, 2014
ORIENTAL INSURANCE CO LTD Vs. SUKH DEVI
April 18, 2014
ORIENTAL INSURANCE CO LTD Vs. URMILA SINGH
February 20, 2014
ORIENTAL INSURANCE CO LTD Vs. RATANSRI
October 16, 2014
ORIENTAL INSURANCE CO LTD. Vs. MAINAZ
May 2, 2014
ORIENTAL INSURANCE CO. LTD Vs. CHANDRA PRAKASH
January 10, 2014
ORIENTAL INSURANCE CO. LTD Vs. NIRALA SHUKLA
April 23, 2014
ORIENTAL INSURANCE CO. LTD. Vs. SUKH DEVI AND ORS.
April 8, 2014
ORIENTAL INSURANCE CO. LTD. Vs. PHOOL MATI
September 19, 2014
ORIENTAL INSURANCE COMP LTD Vs. DEV NARAIN UPADHYAY
December 4, 2014
ORIENTAL INSURANCE COMP LTD Vs. BHAGYA WATI DEVI AND 4 ORS
October 29, 2014
ORIENTAL INSURANCE COMP LTD Vs. MEENA KANAUJIYA
September 25, 2014
ORIENTAL INSURANCE COMPANY Vs. SAVITRI DEVI AND ORS.
October 16, 2014
ORIENTAL INSURANCE COMPANY LTD Vs. JAGDAMBA PRASAD YADAV
December 2, 2014
ORIENTAL INSURANCE COMPANY LTD Vs. NARENDRA KUMAR S/O SHIV RAM
December 3, 2014
ORIENTAL INSURANCE COMPANY LTD. Vs. SHIV KUMAR
October 16, 2014
ORIENTAL INSURANCE COMPANY LTD. Vs. POONAM DEVI
May 9, 2014
OSIA BUILDERS PVT. LTD Vs. STATE OF U.P.
September 25, 2014
OTIS ELEVATORS COMPANY (INDIA) LTD ASHOK MARG LUCKNOW Vs. COMMISSIONER OF COMMERCIAL TAXES U P LUCKNOW
August 26, 2014
OUDH SUGAR MILL Vs. STATE OF U P
November 24, 2014
P C CHATURVEDI Vs. U P STATE TEXTILE LTD
September 19, 2014
P K SRIVASTAVA Vs. MANAGING DIRECTOR, U P STATE SPINNING MILLS
May 2, 2014
P K TIWARI Vs. STATE OF U P
November 17, 2014
P N AGARWAL Vs. STATE OF U P
May 22, 2014
P P BUILDCON PVT LTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY
April 24, 2014
P V JAGANMOHAN Vs. UNION OF INDIA
May 30, 2014
P.N.C. INFRATECH LTD. Vs. STATE OF U.P.
May 19, 2014
PADAM CHAND Vs. DDC
April 4, 2014
PADAM SINGH Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
November 5, 2014
PADMAKAR DUBEY Vs. STATE OF U P
July 31, 2014
PANCHAM LAL Vs. STATE OF U P
January 17, 2014
PANCHANAND GIRI Vs. STATE OF U.P.
February 7, 2014
PANCHU Vs. D.D.C.
September 6, 2014
PANDHARI RAM Vs. STATE OF U P
September 18, 2014
PANDIT MADAN SWARUP SHOTRI PUBLIC CHARITABLE TRUST Vs. UNION OF INDIA
July 3, 2014
PANKAJ Vs. STATE OF U P
August 22, 2014
PANKAJ BHARGAVA Vs. COMMISSIONER OF COMMERCIAL TAX U P COMMERCIAL TAX BHAWAN
September 23, 2014
PANKAJ HOSPITAL LTD Vs. COMMISSIONER OF INCOME TAX
February 12, 2014
PANKAJ JAIN Vs. STATE OF U.P. AND 2 ORS
October 28, 2014
PANKAJ KUMAR DUBEY Vs. PUNJAB NATIONAL BANK
July 11, 2014
PANKAJ SINGH Vs. STATE OF U P
October 17, 2014
PANKAJ SRIVASTAVA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
April 23, 2014
PANKAJ TIWARI Vs. STATE OF U P
September 22, 2014
PANKAJ TRIPATHI Vs. STATE OF U.P.
April 9, 2014
PANKAJ TRIPATHI Vs. STATE OF U P
April 9, 2014
PANKI OXYGEN C 13 UDYOGKUNJ PANKI KANPUR Vs. STATE OF U P
February 11, 2014
PANMATI ALIAS PARVATI DEVI Vs. D D C AZAMGARH
November 18, 2014
PANNA LAL Vs. ADDL. COLLECTOR/D.D.C. AND ORS.
October 28, 2014
PANNA LAL Vs. STATE OF U.P.
January 17, 2014
PANNA LAL Vs. COLLECTOR ALLAHABAD
October 16, 2014
PANNA LAL Vs. STATE OF U.P.
August 7, 2014
PANNA LAL AND 4 OTHERS Vs. STATE OF U P AND 5 OTHERS
December 23, 2014
PANNA LAL AND ORS. Vs. D.D.C. AND ORS.
December 18, 2014
PANTALOON RETAIL Vs. CHIEF CONTROLLING REVENUE AUTHORITY
January 20, 2014
PAPER & BOARD CONVERTORS Vs. U P STATE MICRO & SMALL ENTERPRISES
April 29, 2014
PAPLU ALIAS AMIT KUMAR Vs. STATE OF U P
November 17, 2014
PAPPOO Vs. STATE OF U P
August 27, 2014
PAPPU Vs. STATE OF U P
August 19, 2014
PAPPU Vs. STATE OF U.P.
February 6, 2014
PAPPU Vs. NARAYAN
February 20, 2014
PARAS JAIN Vs. IZHAR AHMAD
September 5, 2014
PARAS NATH Vs. RAM JEE
July 7, 2014
PARAS SINGH AND ORS. Vs. STATE OF UTTAR PRADESH
December 8, 2014
PARDESHI Vs. JUBAIDA KHATOON
July 17, 2014
PARESH YADAV Vs. STATE OF U P
August 8, 2014
PARESH YADAV Vs. STATE OF U P
January 31, 2014
PARIPURNA NAND TRIPATHI AND ORS. Vs. STATE OF U.P. AND ORS.
December 5, 2014
PARMARTH MARKETING PRIVATE LIMITED Vs. STATE OF U.P.
March 13, 2014
PARMATAMA PRASAD Vs. STATE OF U P
January 17, 2014
PARMESHWAR DUTT SHUKLA Vs. D D C
April 16, 2014
PARMESHWAR DUTT SHUKLA Vs. D D C AND 5 ORS
October 10, 2014
PARMI MAURYA Vs. STATE OF U.P.
January 31, 2014
PARSADI Vs. STATE OF U P
January 8, 2014
PARSADI AND ORS. Vs. STATE OF U.P. AND ORS.
December 12, 2014
PARSHU RAM KASHYAP Vs. STATE OF U.P. AND ORS.
April 1, 2014
PARSHURAM PANDIT Vs. STATE OF U.P. AND ORS.
November 28, 2014
PARSU Vs. STATE OF UTTAR PRADESH
July 2, 2014
PARVEEN BEGUM Vs. ADDITIONAL COLLECTOR (ADMN)/D.D.C.
February 10, 2014
PARVEZ Vs. STATE OF U.P.
January 17, 2014
PARVEZ Vs. STATE OF U P
January 31, 2014
PARWANA BANO W/O JAKIR, D/O MOHD AHMAD Vs. STATE OF U P
November 17, 2014
PARWATI ARYA KANYA SANSKRIT INTER COLLEGE Vs. STATE OF U P
May 15, 2014
PARWATI AUTOMOTIVE PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 25, 2014
PARWATI DEVI Vs. KALASH NARAYAN AGNIHOTRI
August 27, 2014
PASHUPATI PANDEY Vs. DDC
April 15, 2014
PATALI Vs. STATE OF U.P.
February 24, 2014
PATWARI ROADWAYS PVT. LTD. Vs. COMMISSIONER, COMMERCIAL TAXES
September 8, 2014
PAWAN KUMAR Vs. STATE OF U P
January 9, 2014
PAWAN KUMAR Vs. STATE OF U.P.
July 17, 2014
PAWAN KUMAR AND ORS. Vs. ADDL. DISTRICT JUDGE-IV AND ORS.
December 16, 2014
PAWAN KUMAR GUPTA & ANOTHER Vs. MOHD. SHAKIR & ANOTHER
November 10, 2014
PAWAN KUMAR MISRA Vs. STATE OF U P
May 2, 2014
PAWAN KUMAR NIGAM 5571 (S/S)1981 Vs. CENTRAL WAREHOUSING CORP
December 19, 2014
PAWAN KUMAR PANDEY Vs. 42 B N P A C , NAINI, ALLD
September 12, 2014
PAWAN KUMAR YADAV Vs. STATE OF U P
July 15, 2014
PAWAN KUMARI Vs. STATE OF U P
July 8, 2014
PAWAN SINGH Vs. PRESIDING OFFICER/S.D.M., KUNDA AND ORS.
October 31, 2014
PAWAN SINGH Vs. ADDL. COLLECTOR (ADMIN.)/D.D.C. AND ORS.
October 27, 2014
PAYAL Vs. STATE OF U P
October 9, 2014
PAYAL AGARWAL Vs. VINAY KUMAR AGARWAL
August 7, 2014
PEOPLES FORUM Vs. C.B. YADAV
August 21, 2014
PHAILU ETC. Vs. DY. DIRECTOR OF CONSOLIDATION SONBHADRA AND ORS.
November 11, 2014
PHAKHRUDDIN @ BANTI Vs. STATE OF U.P.
January 6, 2014
PHAYA NATH PANDEY Vs. UNION OF INDIA
October 14, 2014
PHEKOO RAM S/O GANGA RAM Vs. STATE OF U P
February 7, 2014
PHOENIX LAMPS INDIA LTD NOIDA U P Vs. COMMISSIONER OF INCOME TAX
July 25, 2014
PHOENIX OVERSEAS LIMITED Vs. ASSISTANT LABOUR COMMISSIONER U P GAUTAM BUDH NAGAR
January 28, 2014
PHOOL BADAN Vs. CONSOLIDATION OFFICER
April 2, 2014
PHOOL CHAND Vs. STATE OF U.P.
February 21, 2014
PHOOL CHAND AND ORS. Vs. STATE OF U.P.
July 7, 2014
PHOOL SAHAI Vs. STATE OF U.P.
August 27, 2014
PHOOL SINGH Vs. STATE OF U P
November 24, 2014
PHOOLA DEVI Vs. D.D.C.AND OTHERS
October 16, 2014
PHOOLCHAND YADAV AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION, MAU AND ORS.
December 1, 2014
PHOOLMAN YADAV Vs. BHARTIYA SANCHAR NIGAM
March 31, 2014
PHULA BAI Vs. STATE OF U.P.
May 30, 2014
PINTOO @ ARUN KUMAR Vs. STATE OF U P
September 19, 2014
PINTOO SINGH Vs. UNION OF INDIA
November 21, 2014
PINTU MUSAHAR Vs. STATE OF U P
July 2, 2014
PITAM SINGH Vs. GREATER NOIDA DEVELOPMENT AUTHORITY
December 18, 2014
PIYUSH KUMAR SRIVASTAVA Vs. LEPROSY MISSION TRUST INDIA
July 24, 2014
PODDAR NURSING HOME (P) LTD. Vs. PRESIDING OFFICER
July 1, 2014
POLYPLEX COP. N. LTD. Vs. UNION OF INDIA
April 11, 2014
POLYPLEX CORPORATION LTD. Vs. JOINT SECRY
April 28, 2014
POONAM Vs. STATE OF U.P.
June 18, 2014
POONAM Vs. STATE OF U P
October 10, 2014
POONAM GAHLAUT Vs. COL SANDEEP NAIN
July 15, 2014
POONAM SHARMA Vs. STATE OF U P
December 12, 2014
POORAN CHAND Vs. OM PRAKASH
May 21, 2014
POORAN CHAND Vs. GENERAL MANAGER CANARA BANK
September 11, 2014
POORAN CHAND JOSHI Vs. U.P. CO-OP. INSTITUTIONAL SERVICE BOARD
July 28, 2014
POORAN SINGH Vs. STATE OF U P
September 25, 2014
POSHAKI LAL Vs. D D C BAREILLY
April 17, 2014
PRABANDH SAMITI KISHAN UCHHAATTAR MADHYAMIK Vs. STATE OF U P AND 7 OTHERS
September 25, 2014
PRABANDHAK U.P. RAJYA SADAK PARIVAHAN NIGAM Vs. RABIA BEGUM
March 3, 2014
PRABHA CONSTRUCTION JHANSI Vs. BANK OF BARODA KANPUR
July 21, 2014
PRABHAT CHANDRA TANDON Vs. RADHEY SHYAM JAIN
March 7, 2014
PRABHAT CHANDRA TRIPATHI Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
July 30, 2014
PRABHAT KUMAR SINHA Vs. STATE OF UTTAR PRADESH
February 11, 2014
PRABHAT PANDEY Vs. DIMPAL YADAV
September 3, 2014
PRABHAWATI Vs. STATE OF U.P. AND ORS.
November 28, 2014
PRABHAWATI DEVI AND ORS. Vs. STATE OF U.P. AND ORS.
November 13, 2014
PRABHU CONSTRUCTION COMPANY THROUGH ITS PROPRIETOR Vs. STATE OF U P AND ANOTHER
May 5, 2014
PRACHI GUPTA Vs. STATE OF U P
July 24, 2014
PRADEED KUMAR SAXENA Vs. STATE OF U P
August 25, 2014
PRADEEP Vs. DEPUTY DIRECTOR OF CONSOLIDATION
February 17, 2014
PRADEEP KUMAR Vs. STATE OF U.P.
May 29, 2014
PRADEEP KUMAR Vs. STATE OF U P
November 27, 2014
PRADEEP KUMAR DIXIT Vs. STATE OF U P
July 11, 2014
PRADEEP KUMAR SINGH Vs. STATE OF U P AND 3 OTHERS
July 10, 2014
PRADEEP KUMAR YADAV Vs. STATE OF U P & ORS
May 19, 2014
PRADEEP KUMAR YADAV ALIAS PAPPU Vs. UNION OF INDIA
July 31, 2014
PRADEEP RAWAT AND ORS. Vs. STATE OF U.P.
December 22, 2014
PRADEEP SHUKLA Vs. CENTRAL BUREAU OF INVESTIGATION
May 12, 2014
PRADEEP SHUKLA Vs. CENTRAL BUREAU OF INVESTIGATION
May 26, 2014
PRAG PRASAD TEWARI Vs. RAM PAL
May 23, 2014
PRAHLAD DAS AGARWAL Vs. MANNU LAL
February 26, 2014
PRAKASH AGARWAL Vs. REGISTRAR GENERAL, ALLAHABAD HIGH COURT
April 17, 2014
PRAKASH AHIRWAR Vs. STATE OF U P
June 11, 2014
PRAKASH CHAND AGRAWAL Vs. ADDL DISTRICT JUDGE & ORS
April 9, 2014
PRAKASH CHAND SRIVASTAV Vs. STATE OF U.P.
June 5, 2014
PRAKASH CHANDRA AGARWAL Vs. STATE OF U P
September 17, 2014
PRAKASH CHANDRA GUPTA Vs. STATE OF U P
February 17, 2014
PRAKASH CHANDRA KAPOOR Vs. RITU KAPOOR
August 14, 2014
PRAKASH GRAMODYOG SAMITI KENDRA & ORS. Vs. UNION OF INDIA & ORS.
December 23, 2014
PRAKASH KANUDIA Vs. CHAIRPERSON, DRAT
September 11, 2014
PRAKASH S/O NEKSEY Vs. STATE OF U P
December 18, 2014
PRAKASH SAHU Vs. STATE OF U.P.
May 14, 2014
PRAKASH SONKAR Vs. STATE OF U P
January 31, 2014
PRAMILA AND ORS. Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL/SPECIAL JUDGE, ANTI CORRUPTION AND ORS.
October 13, 2014
PRAMILA DEVI Vs. RAM BALI
May 15, 2014
PRAMOD BARONIA Vs. STATE OF UP
July 31, 2014
PRAMOD KISHORE SHARMA Vs. STATE OF U P
January 2, 2014
PRAMOD KUMAR DIXIT Vs. STATE OF U.P. AND ORS.
July 23, 2014
PRAMOD KUMAR DUBEY Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL DISPUTE AND LABOUR COURT
July 3, 2014
PRAMOD KUMAR KANKANE Vs. STATE OF U P
November 21, 2014
PRAMOD KUMAR PANDEY Vs. U P STATE FOOD & ESSENTIAL COMMODITIES CORP.
July 23, 2014
PRAMOD KUMAR SHROTRIYA Vs. CHIEF ELECTION COMMISSIONER U.P. STATE COOP. SOCIETY
August 1, 2014
PRAMOD KUMAR SINGH Vs. M M U P RAJYA BHANDARAN NIGAM LTD
March 27, 2014
PRAMOD KUMAR SINGH Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
September 16, 2014
PRAMOD KUMAR SINGH Vs. HIGH COURT OF JUDICATURE
September 1, 2014
PRAMOD KUMAR SRIVASTAVA Vs. SUKH DEV PRASAD TRIPATHI
December 10, 2014
PRAMOD KUMAR TEWARI Vs. STATE OF U P
September 6, 2014
PRAMOD SHARAN Vs. STATE OF U P
July 25, 2014
PRAMOD SINGH @ PRAMOD KUMAR SINGH Vs. UNION OF INDIA
October 8, 2014
PRANAT PAL SINGH Vs. RENT CONTROL & EVICTION OFFICER
September 8, 2014
PRANAV PANDEY Vs. STATE OF U.P. AND ORS.
December 19, 2014
PRASHANT CHANDRA Vs. COMMISSIONER OF INCOME TAX 1 LUCKNOW
March 27, 2014
PRASHANT DUBEY @ LALJI Vs. STATE OF U P
November 19, 2014
PRASHANT FADNAVIS AND 6 ORS Vs. STATE OF U P
August 20, 2014
PRASHANT KUMAR NAYAK Vs. STATE OF U P
May 26, 2014
PRATAP Vs. STATE OF U P
September 19, 2014
PRATAP NARAIN SINGH Vs. STATE OF U P
November 24, 2014
PRATEEK PAPERS AND BOARDS PVT. LTD. Vs. STATE OF U.P.
April 29, 2014
PRATIBHA DHEERAN Vs. STATE OF U P
November 5, 2014
PRATIBHA MISHRA Vs. STATE OF U.P.
May 28, 2014
PRATIBHA SINGH Vs. UNION OF INDIA
May 20, 2014
PRATIBHA SINGH BAGHEL Vs. STATE OF U.P.
September 11, 2014
PRATIBHA VERMA Vs. XIIITH ADDITIONAL DISTRICT JUDGE, LUCKNOW
January 13, 2014
PRATIBHA VERMA Vs. XII-ADDITIONAL DISTRICT JUDGE LUCKNOW
December 4, 2014
PRATIMA MISHRA Vs. STATE OF U P
May 22, 2014
PRATIMA SINGH Vs. STATE OF U P & ORS
September 4, 2014
PRAVEEN KUMAR Vs. STATE OF U P
August 20, 2014
PRAVEEN KUMAR DWIVEDI Vs. STATE OF U P
April 11, 2014
PRAVEEN KUMAR GARG Vs. MORADABAD VIKAS PRADHIKARAN
September 16, 2014
PRAVEEN KUMAR GOND Vs. STATE OF U.P. AND ORS.
September 6, 2014
PRAVEEN KUMAR MISHRA Vs. STATE OF U P THRU SECRY BASIC EDUCATION
February 14, 2014
PRAVEEN KUMAR SINGH Vs. STATE OF U P
February 12, 2014
PRAVENDRA PRATAP SINGH Vs. STATE OF U.P. AND ORS.
May 12, 2014
PRAVENDRA PRATAP SINGH Vs. STATE OF U P
November 11, 2014
PRAVIN KUMAR Vs. STATE OF U P
March 4, 2014
PRAYAG NARAIN DUBEY Vs. U P STATE ROAD TRANSPORT CORPORATION ETAWAH
August 28, 2014
PREETI Vs. STATE OF U P & ORS
February 27, 2014
PREETI AGARWAL Vs. VISHWAS MITTAL
September 17, 2014
PREETI ELHENCE Vs. COMMISSIONER OF INCOME TAX
March 11, 2014
PREM BABU Vs. D D C
March 25, 2014
PREM CHANDRA GUPTA Vs. STATE OF U.P.
June 30, 2014
PREM CHANDRA PATHAK AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
May 16, 2014
PREM CHANDRA SHARMA Vs. STATE OF U P
April 4, 2014
PREM KUMAR UPADHYAYA Vs. STATE OF U P
January 13, 2014
PREM LATA PANDEY Vs. STATE OF U.P.
August 5, 2014
PREM NARAYAN Vs. STATE OF U P
December 22, 2014
PREM PAL Vs. STATE OF U P AND 6 OTHERS
October 8, 2014
PREM PAL Vs. NEK RAM
August 1, 2014
PREM PRAKASH PANDEY Vs. STATE OF U P
May 9, 2014
PREM PRAKASH VERMA Vs. C B I , S T F , GHAZIABAD
May 16, 2014
PREM SHANKER DIXIT Vs. STATE OF U P
September 24, 2014
PREM TRADING COMPANY Vs. COURT OF ADDITIONAL DISTRICT JUDGE COURT NO 9 FAIZABAD
December 4, 2014
PREMA Vs. STATE OF U.P.
March 12, 2014
PREMA DEVI Vs. STATE OF U.P.
February 10, 2014
PREMA DEVI Vs. RAJA RAM
October 8, 2014
PREMANAND DWIVEDI Vs. BOARD OF REVENUE
February 25, 2014
PREMWATI Vs. STATE OF U.P.
January 17, 2014
PRINCIPAL KISAN INTER COLLEGE SARAWA BULANDSHAHAR Vs. STATE OF U P
April 25, 2014
PRINCIPAL OFFICER, L.G. ELECTRONICS INC. Vs. ASSISTANT DIRECTOR OF INCOME TAX, INTERNATIONAL TAXATION
August 5, 2014
PRITI SHARMA Vs. STATE OF U P
March 5, 2014
PRIYANKA SHUKLA Vs. STATE OF U.P. AND ORS.
October 28, 2014
PROMOD KUMAR Vs. STATE OF U.P.
April 7, 2014
PROVINCIAL MEDICAL SERVICES WELFARE ASSOCIATION THROUGH GENE Vs. STATE OF U P
May 30, 2014
PT BRIJ RAJ TRIPATHI Vs. KM.MALTI DEVI
May 9, 2014
PT NAWIN SHARMA Vs. UNION OF INDIA
June 10, 2014
PUBLIC SERVICE COMMISSION,U P. Vs. STATE INFORMATION COMMISSION
January 8, 2014
PUNEET Vs. STATE OF U P
March 27, 2014
PUNEET Vs. STATE OF U.P.
February 18, 2014
PUNEET SINGHAL Vs. STATE OF U P AND 3 OTHERS
October 30, 2014
PUNJAB AND SIND BANK Vs. PRATUSH JAIN
September 5, 2014
PURNIMA Vs. ANUBHAV MEHROTRA
March 7, 2014
PURSHOTTAM DAS AGARWAL Vs. RAJESH
February 7, 2014
PURSHOTTAM SARAN AGARWAL Vs. BHAGWAT SWARUP (SINCE DECEASED)
May 23, 2014
PURSHOTTAM SINGH Vs. STATE OF U.P.
January 29, 2014
PURUSHOTTAM PRAKASH BANSAL Vs. BHAGWATI SOLVENT EXTRACTION PVT. LTD.
December 18, 2014
PURVOTTAR RAILWAY SRAMIK SANGH Vs. UNION OF INDIA
January 13, 2014
PUSHPA BUILDERS LIMITED Vs. STATE OF U.P.
May 2, 2014
PUSHPA DEVI Vs. INDIAN OIL CORPORATION LTD
May 21, 2014
PUSHPA LODHI Vs. ANUP KANT SINGH
January 13, 2014
PUSHPENDRA Vs. STATE OF U P
July 24, 2014
PUSPA DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION BULANDSHAHAR
March 27, 2014
PUTAN Vs. D.D.C.
August 26, 2014
PUTTU Vs. STATE OF U P
August 11, 2014
PYARA W/O BANSILAL Vs. STATE OF U P
December 18, 2014
PYARE LAL Vs. STATE OF U P
April 30, 2014
PYARE LAL Vs. STATE OF U P
January 9, 2014
PYARE LAL SHUKLA Vs. STATE OF U P
August 8, 2014
PYAREY LAL Vs. STATE OF U P
September 15, 2014
QUMRUDDIN Vs. HASEENA
August 25, 2014
R K GUPTA Vs. STATE OF U P
July 21, 2014
R K SINGH Vs. PHOOLMATI
February 6, 2014
R K TRADING Vs. COMMERCIAL TRADE TAX, APPELLATE TRIBUNAL
October 15, 2014
R S ASSOCIATE THRU PROP REETA SINGH Vs. STATE OF U P & 3 OTHERS
February 24, 2014
R.K. CHADDHA Vs. STATE OF U.P.
May 8, 2014
R.K. SHARMA Vs. STATE OF U.P.
April 25, 2014
R.P.MISHRA Vs. STATE OF U.P.
February 18, 2014
R.S.D. ACADEMY Vs. STATE OF U.P.
May 22, 2014
RABBAN Vs. STATE OF U.P.
July 15, 2014
RABBUL HUSAIN Vs. STATE OF U P
March 7, 2014
RACHNA GUPTA Vs. UNION OF INDIA
April 21, 2014
RADHA CHARAN Vs. STATE OF U.P.
March 14, 2014
RADHA DEVI Vs. STATE OF U P
November 17, 2014
RADHA DEVI Vs. STATE OF U.P. AND ORS.
December 9, 2014
RADHA KRISHNA TIWARI Vs. DIRECTOR, INDIAN INSTITUTE OF TECHNOLOGY
January 24, 2014
RADHA RAMAN BAJPAI Vs. ASHOK KOHLI
October 28, 2014
RADHA SRIVASTAVA Vs. STATE OF U P
May 29, 2014
RADHAPATI SINGH Vs. STATE OF U.P.
March 25, 2014
RADHASOAMI SATSANG SABHA Vs. JEEWAN ADHAR SINHA
January 9, 2014
RADHEY LAL VERMA Vs. STATE OF U.P.
August 22, 2014
RADHEY SARAN Vs. STATE
November 26, 2014
RADHEY SHAYAM Vs. STATE OF U P
July 16, 2014
RADHEY SHYAM Vs. BALRAM
March 28, 2014
RADHEY SHYAM Vs. STATE OF U.P.
August 29, 2014
RADHEY SHYAM Vs. STATE OF U P
September 18, 2014
RADHEY SHYAM CHUBEY Vs. C B I ANTI CORRUPTION BRANCH GHAZIABAD
February 20, 2014
RADHEY SHYAM PARCHA Vs. UNION OF INDIA
July 25, 2014
RADHEY SHYAM SHARMA Vs. STATE OF U P
July 28, 2014
RADHEY SHYAM SINGH Vs. STATE OF U P
May 30, 2014
RADHEY SHYAM YADAV Vs. UNION OF INDIA
August 26, 2014
RADHEY SHYAM YADAV Vs. STATE BANK OF INDIA
January 6, 2014
RADHEYSHYAM Vs. BOARD OF REVENUE ALLD
November 11, 2014
RADHEYSHYAM NISHAD Vs. STATE OF U.P. AND ORS.
December 12, 2014
RADHIKA KUSHWAHA Vs. STATE OF U.P.
August 27, 2014
RADHIKA VISHWAKARMA Vs. STATE OF U P SECY DEPTT OF REVENUE LKO
March 21, 2014
RAEES ALVI Vs. STATE OF U P
September 2, 2014
RAFIQ Vs. KHODEJA BIBI
August 21, 2014
RAFIQ @ MUNDA Vs. STATE OF U P
September 23, 2014
RAGHAV RAM MISRA Vs. STATE OF U P
April 9, 2014
RAGHUBAR Vs. STATE OF U.P.
May 27, 2014
RAGHUNANDAN PRASAD SARRAF Vs. COMMISSIONER, OF INCOME TAX,
October 17, 2014
RAGHUNATH INTERNATIONAL LTD. Vs. UNION OF INDIA
January 17, 2014
RAGHURAJ SINGH Vs. STATE OF U P
March 4, 2014
RAGHURAJI DEVI Vs. STATE OF U P
September 16, 2014
RAGHUVEER SINGH Vs. STATE OF U P
March 11, 2014
RAGHUVEER SINGH Vs. STATE OF U P
September 1, 2014
RAGHVENDRA DATTA RAM PANDEY Vs. GEETA PANDEY
February 12, 2014
RAGHVENDRA SHARMA @ RAJAN Vs. M A C T / A D J
September 4, 2014
RAHAMATULLAH Vs. ADDITIONAL COLLECTOR
September 23, 2014
RAHEES @ BAURA Vs. STATE OF U P
June 16, 2014
RAHEESH Vs. STATE OF U P
April 15, 2014
RAHMAN MIAN Vs. RAM CHANDRA SHARMA
April 22, 2014
RAHUL Vs. STATE OF U.P.
April 17, 2014
RAHUL Vs. STATE OF U P
November 5, 2014
RAHUL Vs. STATE OF U P
May 12, 2014
RAHUL AGRAWAL Vs. STATE OF U P
December 9, 2014
RAHUL DUBEY Vs. STATE OF U P
July 31, 2014
RAHUL GUPTA Vs. STATE OF U P
January 3, 2014
RAHUL SHUKLA Vs. EXECUTIVE OFFICER
July 3, 2014
RAHUL SINGH Vs. PUNJAB NATIONAL BANK
March 31, 2014
RAHUL SINGH Vs. STATE OF U P
November 17, 2014
RAHUL SINGH Vs. STATE OF U P
December 19, 2014
RAHUL TEWARI Vs. STATE OF U P
March 24, 2014
RAHUL UPADHYAY Vs. ADDL.SESSIONS JUDGE
June 3, 2014
RAHUL UPADHYAY Vs. NAFIS
May 9, 2014
RAIS Vs. STATE OF U P
August 27, 2014
RAIS AHMAD Vs. STATE OF U P
September 1, 2014
RAIS AHMAD Vs. BOARD OF REVENUE U P AT ALLAHABAD
July 28, 2014
RAIS UDDIN Vs. STATE OF U P
December 22, 2014
RAJ BABU SINGH Vs. GENERAL MANAGER, N T P C
October 8, 2014
RAJ BAHADUR Vs. DY. DIRECTOR OF CONSOLIDATION
August 13, 2014
RAJ BAHADUR Vs. CIVIL JUDGE (J D) MUSAFIRKHANA SULTANPUR
November 20, 2014
RAJ BAHADUR SINGH Vs. STATE OF U P AND 4 OTHERS
November 5, 2014
RAJ BAHADUR SINGH Vs. STATE OF U.P.
January 10, 2014
RAJ BALLABH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
September 22, 2014
RAJ GURU Vs. STATE
October 31, 2014
RAJ KAMAL GUPTA Vs. STATE OF U P
January 9, 2014
RAJ KARAN Vs. STATE OF U P & 4 OTHERS
November 20, 2014
RAJ KARAN Vs. STATE OF U.P.
August 1, 2014
RAJ KISHORE DUBEY Vs. U P STATE WARE HOUSING CORP LUCKNOW
February 27, 2014
RAJ KRISHNA Vs. STATE OF U P
November 24, 2014
RAJ KUMAR Vs. STATE OF U P AND 3 ORS
October 31, 2014
RAJ KUMAR Vs. REGISTRAR GENERAL HIGH COURT OF JUDICATURE AT ALLAHABAD
November 11, 2014
RAJ KUMAR Vs. STATE
August 1, 2014
RAJ KUMAR Vs. STATE OF U P
January 17, 2014
RAJ KUMAR Vs. UNION OF INIDA SECY DEPTT OF HOME
March 24, 2014
RAJ KUMAR Vs. UNION OF INDIA
July 8, 2014
RAJ KUMAR Vs. STATE OF U P
May 16, 2014
RAJ KUMAR Vs. STATE OF U.P. AND ORS.
December 9, 2014
RAJ KUMAR Vs. STATE OF U.P.
December 15, 2014
RAJ KUMAR Vs. STATE OF U P
May 13, 2014
RAJ KUMAR Vs. STATE OF U P
July 18, 2014
RAJ KUMAR Vs. STATE OF U P
October 13, 2014
RAJ KUMAR ADALKHA Vs. STATE OF U P
July 23, 2014
RAJ KUMAR AND OTHERS; RAM KUMAR AND ANOTHER Vs. STATE OF U P
September 24, 2014
RAJ KUMAR BHARDWAJ Vs. COMMISSIONER INCOME TAX
September 17, 2014
RAJ KUMAR GUPTA Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
October 29, 2014
RAJ KUMAR JAISWAL Vs. PUNJAB NATIONAL BANK, HEAD OFFICE NEW DELHI THRU MANAGER
May 27, 2014
RAJ KUMAR SINGH Vs. COMMANDANT
January 29, 2014
RAJ KUMAR VERMA Vs. STATE OF U P
July 3, 2014
RAJ KUMARI Vs. STATE OF U.P.
July 9, 2014
RAJ KUMARI Vs. CHANDRA PAL
December 4, 2014
RAJ LAL SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS, KAUSHAMBI AND ORS.
November 27, 2014
RAJ MANI PANDEY Vs. STATE OF U P
August 21, 2014
RAJ MANI VERMA Vs. STATE OF U P
April 15, 2014
RAJ NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, FAIZABAD AND 3 OTHERS
March 28, 2014
RAJ NARAYAN Vs. STATE OF U P
January 8, 2014
RAJ NATH DUBEY Vs. DY DIRECTOR OF CONSOLIDATION AND 12 OTHERS
January 22, 2014
RAJ NATH PRASAD Vs. CENTRAL ADMINISTRATIVE
March 25, 2014
RAJ PAL Vs. STATE OF U P
February 13, 2014
RAJ PATI Vs. D D C
February 27, 2014
RAJ RANI SHARMA AND ANOTHER Vs. SMT. BAIKUNTHI DEVI AND ANOTHER
December 8, 2014
RAJ RATAN INDUSTRY LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 9, 2014
RAJA ABHUSHAN BRAHMA SHAH Vs. STATE OF U P
March 11, 2014
RAJA BUX SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
September 16, 2014
RAJA JOHN BUNCH Vs. UNION OF INDIA
April 28, 2014
RAJA MAHENDRA RIPUDAMAN SINGH Vs. BAJRANG PRASAD
August 2, 2014
RAJA RAM Vs. ASHOK KUMAR
November 10, 2014
RAJA RAM AND ORS. Vs. ASHOK KUMAR AND ORS.
October 10, 2014
RAJA RAM OJHA Vs. CONSOLIDATION COMMISSIONER
March 31, 2014
RAJARAM Vs. ADDITIONAL COLLECTOR F/R KAUSHAMBI
November 26, 2014
RAJARAM AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION JAUNPUR AND ORS.
December 1, 2014
RAJAT AGRAWAL Vs. SHYAM LAL OM PRAKASH
March 21, 2014
RAJBETI SANKHAWAR Vs. STATE OF U P
March 26, 2014
RAJDEEP SARDESAI Vs. STATE OF U.P.
July 3, 2014
RAJEEV KUMAR Vs. STATE OF U P
May 28, 2014
RAJEEV KUMAR DIWAKAR Vs. LIFE INSURANCE CORP OF INDIA CHAIRMAN MUMBAI
March 5, 2014
RAJEEV KUMAR GUPTA Vs. STATE OF U.P.
June 5, 2014
RAJEEV KUMAR KORI Vs. STATE OF U P
November 28, 2014
RAJEEV KUMAR TIWARI Vs. STATE OF U P
May 23, 2014
RAJEEV MISHRA Vs. STATE OF U P
August 26, 2014
RAJEEV SHARMA Vs. STATE OF U P
August 8, 2014
RAJENDRA Vs. D D C
December 4, 2014
RAJENDRA Vs. D.D.C.
September 23, 2014
RAJENDRA Vs. STATE OF U.P.
November 3, 2014
RAJENDRA Vs. STATE OF U.P.
August 28, 2014
RAJENDRA AND FIVE OTHERS Vs. STATE OF U P
September 24, 2014
RAJENDRA DEVI Vs. SETTLEMENT OFFICER CONSOLIDATION-II
August 14, 2014
RAJENDRA KATIYAR Vs. STATE OF U P
April 3, 2014
RAJENDRA KUMAR Vs. STATE OF U P
April 25, 2014
RAJENDRA KUMAR GAUTAM Vs. UNION OF INDIA
July 25, 2014
RAJENDRA KUMAR GUPTA Vs. STATE OF U P
March 28, 2014
RAJENDRA KUMAR MOURYA Vs. STATE OF U P
April 28, 2014
RAJENDRA KUMAR UPADHYA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
August 6, 2014
RAJENDRA KUMAR YADAV Vs. DIRECTOR OF SOCIAL WELFARE U P LUCKNOW
January 24, 2014
RAJENDRA PAL SINGH Vs. DISTRICT MAGISTRATE
February 3, 2014
RAJENDRA PASI Vs. STATE OF U.P. AND ORS.
December 3, 2014
RAJENDRA PRASAD Vs. D.D.C.
May 9, 2014
RAJENDRA PRASAD Vs. CIVIL JUDGE (J.D.) SOUTH ROOM NO. 24 SULTANPUR
November 26, 2014
RAJENDRA PRASAD Vs. SHIV PAL YADAV
September 16, 2014
RAJENDRA PRASAD Vs. SUB DIVISIONAL MAGISTRATE, PHOOLPUR, ALLAHABAD
February 14, 2014
RAJENDRA PRASAD BAJPAI Vs. STATE OF U.P.
July 21, 2014
RAJENDRA PRASAD SHARMA Vs. STATE OF U P
July 2, 2014
RAJENDRA PRASAD SHUKLA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD
February 24, 2014
RAJENDRA PRASAD SINGH Vs. STATE OF U.P.
February 5, 2014
RAJENDRA PRASAD SRIVASTAVA Vs. STATE OF U P
September 5, 2014
RAJENDRA PRASAD TIWARI Vs. STATE OF U P
August 12, 2014
RAJENDRA SINGH @ RAJJI CHAUDHARY Vs. STATE OF U P
January 2, 2014
RAJENDRA SINGH BEDI Vs. KISHAN CHAND AND ORS.
December 11, 2014
RAJENDRI DEVI Vs. STATE OF U P
October 14, 2014
RAJENDRI DEVI Vs. VINOD KUMAR BAJAJ
July 18, 2014
RAJES RAI Vs. D.J. MAU
April 24, 2014
RAJESH Vs. STATE OF U P
April 30, 2014
RAJESH Vs. STATE OF U.P.
May 9, 2014
RAJESH Vs. STATE OF U P
April 29, 2014
RAJESH Vs. STATE OF U P
September 4, 2014
RAJESH @ BHURWA Vs. STATE OF U P
June 10, 2014
RAJESH @ RAJU Vs. STATE OF U P
May 13, 2014
RAJESH AGARWAL HUF Vs. COMMISSIONER, INCOME TAX, GHAZIABAD
September 2, 2014
RAJESH AWASTHI Vs. STATE OF U P
November 3, 2014
RAJESH DWIVEDI Vs. ADDITIONAL PRIN JUDGE FAMILY COURT LKO
November 21, 2014
RAJESH KUMAR Vs. STATE OF U.P.
March 14, 2014
RAJESH KUMAR Vs. DUSHYANT KUMAR
November 17, 2014
RAJESH KUMAR Vs. STATE OF U P
January 31, 2014
RAJESH KUMAR Vs. CHAIRMAN & MANAGING DIRECTOR CANERA BANK
December 2, 2014
RAJESH KUMAR Vs. STATE OF U.P.
February 19, 2014
RAJESH KUMAR Vs. UNION OF INDIA
November 5, 2014
RAJESH KUMAR AND OTHERS Vs. STATE OF U P AND OTHERS
August 29, 2014
RAJESH KUMAR JAISWAL Vs. STATE OF U P
July 21, 2014
RAJESH KUMAR MISHRA Vs. STATE OF UP
September 9, 2014
RAJESH KUMAR SHARMA Vs. STATE OF U P
October 31, 2014
RAJESH KUMAR SHARMA Vs. UNION OF INDIA
May 27, 2014
RAJESH KUMAR SRIVASTAVA Vs. ANIL KUMAR SRIVASTAVA
April 29, 2014
RAJESH KUMAR TIWARI Vs. BOARD OF REVENUE
January 20, 2014
RAJESH KUMAR UPADHYAY Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD
May 16, 2014
RAJESH PRATAP SINGH Vs. BOARD OF REVENUE U P LUCKNOW
January 31, 2014
RAJESH SINGH Vs. STATE OF U.P.
April 21, 2014
RAJESH SINGH Vs. STATE OF U P
May 5, 2014
RAJESH SINGH Vs. STATE OF U P
May 30, 2014
RAJESH SINGH Vs. STATE OF U P
November 10, 2014
RAJESH TALWAR Vs. STATE OF U.P. AND ORS.
May 19, 2014
RAJESH TIWARI S/O LALLU PRASAD TIWARI Vs. KANCHAN W/O VIJAI KUMAR TIWARI
September 10, 2014
RAJESH TRIPATHI S/O NAND LAL TIWARI Vs. STATE OF U P
October 17, 2014
RAJESHWAR MISRA Vs. STATE OF U P
April 18, 2014
RAJESHWAR PRASAD Vs. D I O S ,GHAZIPUR
July 23, 2014
RAJESHWAR PRASAD AGRAWAL Vs. STATE OF U.P. AND OTHERS
August 26, 2014
RAJESHWAR PRASAD SINGH Vs. STATE OF U P
August 13, 2014
RAJESHWARI Vs. STATE OF U P
July 31, 2014
RAJESHWARI Vs. STATE OF U.P.
March 5, 2014
RAJIV Vs. STATE OF MAHARASHTRA AND ORS.
November 17, 2014
RAJIV S/O KAPILDEV GUPTA Vs. STATE OF UTTAR PRADESH
November 17, 2014
RAJIV TIWARI Vs. STATE OF U P
August 1, 2014
RAJIVA SRIVASTAVA Vs. STATE OF U P
February 24, 2014
RAJJAN Vs. STATE OF U.P.
February 13, 2014
RAJJU PRASAD Vs. STATE OF U P
September 6, 2014
RAJKARAN Vs. RAMRAJ AND ORS.
December 9, 2014
RAJKIYA HOMOEOPATHIC MEDICINE BOARD U.P. Vs. STATE OF U.P.
September 11, 2014
RAJKUMAR BATRA Vs. STATE OF U.P. AND ORS.
September 8, 2014
RAJMANI MAURYA Vs. STATE OF U P
November 17, 2014
RAJNEESH DWIVEDI Vs. STATE OF U.P.
March 5, 2014
RAJNESH Vs. ADDL COMMISSIONER
November 14, 2014
RAJNESH SINGH Vs. STATE OF U.P.
April 16, 2014
RAJNI JAIN Vs. C B I
July 31, 2014
RAJNISH KUMAR MISHRA Vs. DAYA SHANKAR PANDEY
February 3, 2014
RAJNISH KUMAR MISHRA Vs. CHANCELLOR SAMPURNA NAND SANSKRIT UNIVERSITY
July 18, 2014
RAJNISH KUMAR PANDEY Vs. STATE OF U.P.
October 8, 2014
RAJPAL SHARMA Vs. STATE OF U P
May 20, 2014
RAJSHEEL SOCIETY Vs. COMMISSIONER OF COMMERCIAL TAX
July 17, 2014
RAJU Vs. STATE OF U P
January 24, 2014
RAJU Vs. D D C
March 10, 2014
RAJU ALIAS MOHD HANEEF Vs. STATE OF U P
December 19, 2014
RAJU LONIYA Vs. STATE OF U P
March 14, 2014
RAJVEER Vs. STATE OF U.P.
July 25, 2014
RAJVEER SINGH Vs. NATIONAL INSURANCE COMPANY
April 30, 2014
RAJVEER SINGH Vs. STATE OF U P
January 28, 2014
RAJVINDER SINGH Vs. DY DIRECTOR OF CONSOLIDATION MEERUT
April 15, 2014
RAJVIR SINGH Vs. STATE OF U.P. AND ORS.
October 29, 2014
RAJWATI AND OTHERS Vs. SRI NIVAS SHARMA (SINCE DECEASED) AND OTHERS
August 12, 2014
RAKESH Vs. STATE OF U P
September 9, 2014
RAKESH Vs. STATE OF U P
January 9, 2014
RAKESH Vs. STATE OF U P
August 26, 2014
RAKESH CHANDRA GOYAL Vs. STATE OF U P
April 28, 2014
RAKESH CHANDRA SAXENA Vs. STATE OF U P
August 11, 2014
RAKESH KUMAR Vs. COMMISSIONER, MORADABAD DIVISION
May 23, 2014
RAKESH KUMAR Vs. RRAMOD KUMAR GUPTA
July 11, 2014
RAKESH KUMAR Vs. INDIAN OIL CORPORATION LIMITED
August 13, 2014
RAKESH KUMAR Vs. STATE OF U P
November 20, 2014
RAKESH KUMAR Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD &ANR
September 1, 2014
RAKESH KUMAR Vs. CHAIRMAN BOARD OF REVENUE
January 21, 2014
RAKESH KUMAR Vs. STATE OF U.P. AND ORS.
December 9, 2014
RAKESH KUMAR & 7 OTHERS Vs. STATE OF U P & 4 OTHERS
May 19, 2014
RAKESH KUMAR AND 2 ORS Vs. D D C AND 5 ORS
August 29, 2014
RAKESH KUMAR AND ORS. Vs. STATE OF U. P. AND ORS.
November 14, 2014
RAKESH KUMAR CHATURVEDI Vs. STATE OF U P
August 29, 2014
RAKESH KUMAR GUPTA Vs. UNION OF INDIA
May 6, 2014
RAKESH KUMAR GUPTA Vs. STATE OF U.P.
August 6, 2014
RAKESH KUMAR GUPTA Vs. STATE OF U P
February 10, 2014
RAKESH KUMAR JAIN Vs. DISCIPLIMNARY AUTHORITY
April 21, 2014
RAKESH KUMAR NAYAK Vs. STATE OF U.P.
August 4, 2014
RAKESH KUMAR SINGH Vs. STATE OF U P
September 26, 2014
RAKESH KUMAR SRIVASTAVA Vs. STATE OF U P
August 4, 2014
RAKESH KUMAR TRIVEDI Vs. STATE OF U.P.
January 17, 2014
RAKESH KUMAR YADAV Vs. STATE OF U P
August 11, 2014
RAKESH NATH TIWARI Vs. STATE OF U P
August 8, 2014
RAKESH PAL Vs. STATE
July 28, 2014
RAKESH PANDEY Vs. STATE OF U P
November 27, 2014
RAKESH PRATAP SINGH AND 5 ORS Vs. U P JAL NIGAM
December 18, 2014
RAKESH SINGH Vs. STATE OF U.P.
July 8, 2014
RAKESH SRIVASTAVA "NYAYIK" Vs. STATE OF U.P.
August 11, 2014
RAKESH SRIVASTAVA NYAYIK Vs. STATE OF U P
October 15, 2014
RAKESH THEATER Vs. V P ADITYA @ VIRENDRA JEET SINGH
April 7, 2014
RAKESH VERMA Vs. REGISTRAR GENERAL HIGH COURT OF JUDICATURE AT ALLAHABAD
January 10, 2014
RAKESH YADAV AND ORS. Vs. STATE OF U.P.
December 15, 2014
RAKHI @ SONI Vs. RAKESH KUMAR HELA
February 11, 2014
RAKHI BHARATI Vs. STATE OF U P
October 10, 2014
RAKSHA RAM Vs. STATE OF U P & ORS
May 30, 2014
RALTRONICS INDIA P. LTD. Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
April 18, 2014
RAM Vs. STATE OF U P
September 17, 2014
RAM ACHAL AND ORS. Vs. STATE OF U.P.
September 17, 2014
RAM ACHAL SINGH Vs. TARSI S. EKKA
August 27, 2014
RAM ADHAR Vs. BOARD OF REVENUE ALLD
November 21, 2014
RAM ADHAR SINGH Vs. STATE OF U P SECY & ORS
August 1, 2014
RAM AKBAAL Vs. D D C
August 6, 2014
RAM ASRE MAHRA Vs. STATE OF UP
November 25, 2014
RAM ASREY Vs. STATE OF U P
April 28, 2014
RAM ASREY Vs. DIRECTOR, RAJYA KRISHI UTPADAN MANDI PARISHAD
April 25, 2014
RAM ASREY KACHHI S/O PREM KISHORE Vs. STATE OF U P
December 2, 2014
RAM AUTAR Vs. D D C
March 26, 2014
RAM AUTAR Vs. STATE
July 28, 2014
RAM AUTAR Vs. STATE OF U P
March 5, 2014
RAM AUTAR Vs. STATE OF UP
September 19, 2014
RAM AUTAR Vs. UPPER COMMISSIONER BASTI
April 25, 2014
RAM AUTAR Vs. STATE OF U P
November 26, 2014
RAM AUTAR Vs. STATE OF U P
November 21, 2014
RAM AUTAR SINGH Vs. U P POWER CORPORATION LTD
April 25, 2014
RAM AUTAR YADAV Vs. BOARD OF REVENUE
November 13, 2014
RAM AVTAR Vs. U P STATE ROADWAYS TRANSPORT CORPORATION
April 21, 2014
RAM AWADH Vs. DISTRICT D D C
August 8, 2014
RAM AWADH Vs. DISTRICT D D C /COLLECTOR, MAU
August 6, 2014
RAM AWADH @ MUNAKKA SINGH Vs. STATE OF U P
September 26, 2014
RAM AWADH YADAV Vs. STATE OF U P
May 19, 2014
RAM BABU Vs. STATE OF U.P.
September 3, 2014
RAM BABU GUPTA Vs. STATE OF U P
September 4, 2014
RAM BABU MAURYA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, ALLAHABAD AND 4 OTHERS
January 22, 2014
RAM BABU YADAV Vs. STATE OF U.P.
May 13, 2014
RAM BACHAN Vs. STATE
September 26, 2014
RAM BACHAN Vs. STATE OF U.P.
September 25, 2014
RAM BACHAN Vs. STATE OF U.P.
January 17, 2014
RAM BAHADUR Vs. COMMISSIONER
April 1, 2014
RAM BAHORE Vs. STATE OF U P
February 11, 2014
RAM BAJPAI VIDALAYA HARDOI THRU MANAGER Vs. STATE OF U P
May 29, 2014
RAM BAKSH SINGH Vs. STATE OF U P
July 18, 2014
RAM BHAROSI Vs. STATE OF U.P.
November 27, 2014
RAM BHAWAN Vs. STATE OF U P
April 21, 2014
RAM BILAS Vs. STATE OF U P
March 11, 2014
RAM BILAS Vs. RAJ KUMAR
May 16, 2014
RAM BILAS S/O MAHENDRA SINGH Vs. STATE OF U P
May 29, 2014
RAM BILAS VERMA ALIAS ABHILAKH Vs. STATE OF U P
December 18, 2014
RAM BRIKSH Vs. DY DIRECTOR OF CONSOLIDATION
March 25, 2014
RAM BRIKSH S/O KALPOO Vs. STATE OF U P
August 29, 2014
RAM BRIKSHA MISHRA Vs. STATE OF U.P.
April 21, 2014
RAM BRIKSHA PATEL Vs. STATE OF U P
November 17, 2014
RAM CHANDRA Vs. CHAIRMAN, U P POWER CORPORATION LKO
November 5, 2014
RAM CHANDRA Vs. BHADDI LAL
August 6, 2014
RAM CHANDRA Vs. STATE OF U P
October 13, 2014
RAM CHANDRA Vs. STATE OF U P
March 25, 2014
RAM CHANDRA BHATI Vs. STATE OF U.P. AND OTHERS
February 13, 2014
RAM CHANDRA-II Vs. STATE OF U.P.
August 22, 2014
RAM CHARAN Vs. STATE OF U.P.
August 7, 2014
RAM CHARAN Vs. COLLECTOR
April 3, 2014
RAM CHARAN PANDEY Vs. STATE OF U P
August 28, 2014
RAM CHET VERMA Vs. STATE OF U P
March 31, 2014
RAM CHHABILEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION
February 13, 2014
RAM DAS Vs. STATE OF U P
September 3, 2014
RAM DAS GUPTA Vs. STATE OF U P
October 10, 2014
RAM DASS Vs. JAGAT SINGH
October 10, 2014
RAM DEO TRIPATHI Vs. MUNNILAL BHARGULATI AND ORS.
December 15, 2014
RAM DEO TRIPATHI Vs. STATE OF U.P.
February 6, 2014
RAM DEV Vs. STATE OF U P
April 21, 2014
RAM DEVI Vs. STATE OF U P
November 21, 2014
RAM DEVI Vs. U.P.S.R.T.C.
May 12, 2014
RAM DEVI Vs. A.D.J., COURT NO. 14 KANPUR NAGAR & OTHERS
July 28, 2014
RAM DULAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
February 19, 2014
RAM GANESH Vs. STATE OF U.P.
May 19, 2014
RAM GOPAL Vs. DY. DIRECTOR OF CONSOLIDATION, KANPUR NAGAR AND ORS.
December 4, 2014
RAM GOPAL Vs. STATE OF U P
September 3, 2014
RAM GOPAL Vs. SAHIB SINGH
May 13, 2014
RAM GOPAL MISHRA AND 2 ORS Vs. STATE OF U P
November 21, 2014
RAM GOPAL SINGH Vs. STATE OF U.P. AND ORS.
November 10, 2014
RAM GULAM Vs. STATE
July 1, 2014
RAM GULAM Vs. STATE OF U P
November 12, 2014
RAM HET Vs. STATE OF U P
October 30, 2014
RAM JANAKI MAHAVIDYALAYA Vs. RAM MANOHAR LOHIA AVADH UNIVERSITY
October 13, 2014
RAM JIT Vs. RAJ KUMARI
July 30, 2014
RAM KALI Vs. ASISTANT SETTLEMENT OFFICER CONSOLIDATION, GHAZIABAD
April 15, 2014
RAM KARAN Vs. STATE OF U.P.
May 15, 2014
RAM KARAN SAHU Vs. STATE OF U P
September 23, 2014
RAM KESHAN Vs. STATE OF U P
August 11, 2014
RAM KISAN Vs. D D C
February 18, 2014
RAM KISHAN Vs. STATE OF U.P. AND ORS.
November 20, 2014
RAM KISHAN Vs. STATE OF U.P.
July 8, 2014
RAM KISHORE Vs. ADDITIONAL SESSION JUDGE
September 26, 2014
RAM KISHORE @ KISHORE Vs. STATE OF U P
November 12, 2014
RAM KISHUN PAL Vs. SHAMBHU LAL SAHU
July 14, 2014
RAM KRIPAL SINGH Vs. STATE OF U P
November 12, 2014
RAM KRISHNA Vs. RAM MILAN
May 23, 2014
RAM KRISHNA PARAM HANS VIDHYALAYA Vs. R P F COMMISSIONER, U P
May 23, 2014
RAM KRISHNA SONI Vs. STATE OF U.P.
August 28, 2014
RAM KUMAR Vs. STATE OF U P
September 3, 2014
RAM KUMAR Vs. STATE OF U.P.
May 5, 2014
RAM KUMAR (STATE) Vs. STATE OF U P
August 12, 2014
RAM KUMAR MAURYA Vs. STATE OF U P
June 19, 2014
RAM KUMAR PANDEY SON OF RAM DULAR PANDEY Vs. STATE OF U P
October 16, 2014
RAM KUMAR S/O PARAM Vs. STATE OF U P
November 28, 2014
RAM KUMAR SINGH Vs. STATE OF U P
August 13, 2014
RAM KUMAR SINGH Vs. SYNDICATE BANK
January 29, 2014
RAM KUMAR SINGH Vs. D.D.C.
August 6, 2014
RAM KUMAR SISODIA Vs. RAVINDRA NATH JAIN
July 8, 2014
RAM KUMAR YADAV Vs. STATE OF U P
February 13, 2014
RAM KUNWAR BHORIYA Vs. STATE OF U.P. AND ORS.
December 10, 2014
RAM KUSHWAHA Vs. U.P. STATE SUGAR CORPORATION LTD. AND ORS.
November 24, 2014
RAM KUWAR Vs. D D C AND 2 ORS
August 29, 2014
RAM LAKHAN Vs. D D C
December 4, 2014
RAM LAKHAN @ LAKHAN Vs. ADDITIONAL COMISSIONER
March 13, 2014
RAM LAL Vs. STATE OF U P
May 30, 2014
RAM LAL GAUTAM Vs. STATE OF U P
July 17, 2014
RAM LAL YADAV Vs. STATE OF U.P.
August 13, 2014
RAM LARATE Vs. BOARD OF REVENUE U P AT ALLAHABAD
November 12, 2014
RAM LAXMAN PATEL Vs. STATE OF U.P.
May 29, 2014
RAM LEELA COMMITTEE,JAGDISHPUR Vs. STATE OF U P AND 5 OTHERS
September 23, 2014
RAM MAHESH YADAV Vs. STATE OF U P
May 13, 2014
RAM MANOHAR Vs. STATE OF U P
March 12, 2014
RAM MILAN Vs. STATE OF U P
December 22, 2014
RAM MOHAN Vs. STATE OF U P
May 30, 2014
RAM MOHAN AGARWAL AND 5 OTHERS Vs. WASIM KHAN @ PAPPU KHAN AND 24 OTHERS
October 9, 2014
RAM MOHAN TIWARI Vs. STATE OF U.P.
April 30, 2014
RAM MOHAN TYAGI Vs. STATE OF U.P.
October 16, 2014
RAM MURAT TRIPATHI Vs. RAM SABHA TIWARI
August 1, 2014
RAM MUTTI PANDEY Vs. STATE OF U P
February 7, 2014
RAM NAGINA SINGH Vs. STATE OF U P
April 30, 2014
RAM NAGINA SMARAK MAHAVIDYALAYA Vs. STATE OF U.P.
May 9, 2014
RAM NAND Vs. STATE OF U.P. AND ORS.
November 26, 2014
RAM NARAIN Vs. DY DIRECTOR OF CONSOLIDATION ROBERTSGANJ
April 22, 2014
RAM NARAYAN @ NARAYAN Vs. STATE OF U.P.
May 1, 2014
RAM NARAYAN AND 2 ORS Vs. STATE OF U P
November 21, 2014
RAM NARAYAN AND ORS. Vs. STATE OF U.P. AND ORS.
November 26, 2014
RAM NARESH Vs. STATE OF U P
May 30, 2014
RAM NARESH Vs. STATE OF U P
April 15, 2014
RAM NARESH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BHINGA & ORS
August 13, 2014
RAM NARESH Vs. STATE OF U P
April 16, 2014
RAM NARESH Vs. CIVIL JUDGE, (JUNIOR DIVISION), HAVELI, DISTRICT FAIZABAD AND OTHERS
November 26, 2014
RAM NARESH Vs. STATE OF U P
July 24, 2014
RAM NARESH ALIAS RAMOO Vs. STATE OF U P
January 17, 2014
RAM NARESH SINGH Vs. ESTATE OF LATE SMT MAIKI
December 3, 2014
RAM NARESH SINGH Vs. DISTRICT JUDGE SIDDHARTH NAGAR
April 30, 2014
RAM NARESH SINGH Vs. ADDL. DISTRICT JUDGE COURT NO. 3
July 8, 2014
RAM NARESH SINGH Vs. U P STATE PUBLIC SERVICES TRIBUNAL
March 25, 2014
RAM NATH SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
January 21, 2014
RAM NAYAN Vs. STATE OF U P
September 3, 2014
RAM NEWAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, FAIZABAD
March 4, 2014
RAM NIHORE Vs. D D C
September 22, 2014
RAM NIRANJAN Vs. STATE OF U P
August 7, 2014
RAM NIWAS Vs. STATE OF U P
August 21, 2014
RAM NIWAS GUPTA Vs. RAJENDRA PRASAD
April 25, 2014
RAM NIWAS GUPTA Vs. RAJENDRA PRASAD
March 25, 2014
RAM PADARATH Vs. CHIRAUNJI DEVI
December 19, 2014
RAM PAL Vs. STATE OF U.P.
May 12, 2014
RAM PRAGAT SINGH Vs. DY DIRECTOR OF CONSOLIDATION
April 9, 2014
RAM PRAKASH Vs. SUSHMA DEVI
September 1, 2014
RAM PRAKASH Vs. DISTRICT JUDGE, BALLIA
October 28, 2014
RAM PRAKASH SINGH Vs. D I O S
January 7, 2014
RAM PRAKASH SINGH Vs. STATE OF U.P.
October 14, 2014
RAM PRAKASH SUNAR Vs. STATE OF U.P.
November 14, 2014
RAM PRAKASH YADAV Vs. STATE OF U P
January 10, 2014
RAM PRASAD Vs. D M
March 27, 2014
RAM PRASAD JAISWAL Vs. CENTRAL BUREAU OF INVESTIGATION, NEW DELHI
January 17, 2014
RAM PRASAD JAISWAL Vs. CENTRAL BUREAU OF INVESTIGATION
January 16, 2014
RAM PRASAD SHUKLA Vs. SURAJ LAL
April 6, 2014
RAM PRATAP Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAHRAICH
March 28, 2014
RAM PRATAP Vs. STATE OF U.P.
September 15, 2014
RAM PRATAP SINGH Vs. STATE OF U P
February 18, 2014
RAM PRATAP SINGH Vs. SURESH CHANDRA
April 24, 2014
RAM PRATAP SINGH Vs. STATE OF U P
December 22, 2014
RAM PRIT Vs. STATE OF U.P.
August 1, 2014
RAM PUJAN SINGH Vs. STATE OF U.P.
July 30, 2014
RAM PYARE YADAV Vs. UNION OF INDIA
April 7, 2014
RAM RAJ Vs. STATE OF U P AND 6 OTHERS
October 13, 2014
RAM RAJA Vs. STATE OF U.P.
April 17, 2014
RAM REKHA SINGH Vs. STATE OF U.P.
September 6, 2014
RAM ROOP Vs. D D C
November 11, 2014
RAM SAGAR Vs. STATE OF U P
August 27, 2014
RAM SAGAR Vs. RAJIV
April 21, 2014
RAM SAHAI GOSWAMI Vs. IIND A D J MAHOBA
August 13, 2014
RAM SAJEEVAN PATEL Vs. STATE OF U.P.
February 21, 2014
RAM SAJIVAN Vs. DISTRICT JUDGE RAIBARELI
February 25, 2014
RAM SAMUJH AND 3 OTHERS Vs. DY DIRECTOR OF CONSOLIDATION AZAMGARH
November 11, 2014
RAM SANEHI AND ORS. Vs. BOARD OF REVENUE AND ORS.
December 3, 2014
RAM SANWARI SHUKLA Vs. DIRECTOR BAL VIKAS NAD
May 12, 2014
RAM SARAN Vs. STATE OF U P
January 23, 2014
RAM SARAN Vs. STATE OF U P
April 9, 2014
RAM SARAN VERMA @ R S VERMA Vs. C B I , SPECIAL TASK FORE NEW DELHI
August 12, 2014
RAM SEWAK Vs. SIYA RAM
August 27, 2014
RAM SEWAK Vs. D D C
May 6, 2014
RAM SEWAK GIRI Vs. STATE OF U P
July 24, 2014
RAM SEWAK GUPTA Vs. STATE OF U P
December 1, 2014
RAM SEWAK SINGH Vs. STATE OF U P
February 20, 2014
RAM SEWAK SINGH Vs. BOARD OF REVENUE
May 5, 2014
RAM SHAGAR LAL SRIVASTAVA & ORS Vs. STATE OF U P
December 18, 2014
RAM SHANKAR TEWARI Vs. STATE OF U P
August 14, 2014
RAM SHANKER Vs. STATE OF U P
May 30, 2014
RAM SHANKER Vs. RAM NARAIN
April 9, 2014
RAM SHANKER GUPTA Vs. STATE OF U P
September 12, 2014
RAM SHARAN AWASTHI Vs. STATE OF U P
August 20, 2014
RAM SHIROMANI MISHRA Vs. KAMLA DEVI
April 28, 2014
RAM SHIROMANI PANDEY Vs. STATE OF U P
January 6, 2014
RAM SHRI Vs. STATE OF U P
May 16, 2014
RAM SIJORE Vs. STATE OF UP
September 23, 2014
RAM SINGAR Vs. BHUNESWAR
August 14, 2014
RAM SINGH Vs. STATE OF U P
April 21, 2014
RAM SINGH Vs. STATE OF U P
December 10, 2014
RAM SINGH Vs. STATE OF U.P.
April 28, 2014
RAM SINGH Vs. STATE OF U.P.
August 1, 2014
RAM SINGH JATAV Vs. PRINCIPAL SECRETARY, NAGARIYA GARIBI UNMULAN S R Y
May 19, 2014
RAM SINGH JATAV Vs. PRINCIPAL SECRETARY
September 9, 2014
RAM SINGH YADAV Vs. RAJESH SHARMA
November 10, 2014
RAM SIRANET Vs. ADDL DISTRICT JUDGE ROOM NO 7 PRATAPGARH
September 10, 2014
RAM SOCH Vs. STATE OF U P
September 15, 2014
RAM SUKH PAL Vs. STATE OF U P
May 23, 2014
RAM SUMER Vs. III A D J FAIZABAD
January 20, 2014
RAM SURAT Vs. D D C AND 6 ORS
August 29, 2014
RAM SURAT VERMA & ANOTHER Vs. JHINKU & 5 OTHERS
October 17, 2014
RAM SURESH YADAV Vs. STATE OF U P
July 9, 2014
RAM SWARE Vs. STATE OF U.P.
May 29, 2014
RAM SWAROOP [P I L ] Vs. STATE OF U P
December 19, 2014
RAM SWAROOP NATHHIMAL Vs. CENTRAL BANK OF INDIA
September 26, 2014
RAM UDIT Vs. RAM SAMUJH
January 28, 2014
RAM UDIT Vs. D.D.C.
September 24, 2014
RAM UGRAH NISHAD Vs. STATE OF UP
April 7, 2014
RAM UJAGAR YADAV Vs. STATE OF U P
September 3, 2014
RAM VEER PAL Vs. STATE OF U P AND 4 OTHERS
August 4, 2014
RAM VEER SHARMA Vs. STATE OF U P & 4 ORS
September 17, 2014
RAM VEER SINGH Vs. STATE OF U.P.
January 15, 2014
RAM VILAS Vs. NORTH EASTERN RAILWAY, GKP
August 14, 2014
RAM VILAS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, HARDOI
February 19, 2014
RAMA BHATTACHARYA Vs. STATE OF U P
August 27, 2014
RAMA DEVI Vs. FATIMA GAZALA
July 18, 2014
RAMA DEVI Vs. VIVEK GUPTA
July 8, 2014
RAMA KANT Vs. STATE OF U.P.
April 10, 2014
RAMA KANT Vs. STATE OF U.P.
April 23, 2014
RAMA KANT PATHAK Vs. CIVIL JUDGE,
November 26, 2014
RAMA KANT SRIVASTAVA Vs. STATE OF U.P.
October 16, 2014
RAMA KANT YADAV S/O LATE SAMPAT YADAV Vs. STATE OF U P
May 29, 2014
RAMA SHANKAR @ LALLU Vs. STATE OF U P
November 21, 2014
RAMA SHANKAR PANDEY Vs. STATE OF U.P. AND ORS.
December 11, 2014
RAMA SHANKER Vs. D D C
February 24, 2014
RAMA SHANKER Vs. STATE OF U.P.
July 17, 2014
RAMA SHANKER Vs. D D C
November 11, 2014
RAMA SHANKER SINGH Vs. STATE OF U P
October 9, 2014
RAMA SHANKER SINGH, U P PRADHAN Vs. D M , MIRZAPUR
August 25, 2014
RAMA TEWARI W/O LATE OM PRAKASH TEWARI Vs. DIRECTOR OF INTERMEDIATE EDUCATION,LUCKNOW & ORS
April 9, 2014
RAMAHSRAY YADAV Vs. STATE OF U.P.
August 20, 2014
RAMAKANT PANDEY Vs. STATE OF U.P.
May 16, 2014
RAMAKANT PASWAN Vs. INDIAN OIL CORPORATION LTD
July 30, 2014
RAMANAND Vs. STATE OF U.P.
August 1, 2014
RAMANAND SHARMA Vs. STATE OF U P
March 11, 2014
RAMAPATI Vs. D.D.C.
September 22, 2014
RAMAWATI DEVI Vs. STATE OF U.P.
August 5, 2014
RAMCO CONFECTIONERY P. LTD Vs. COMMISSIONER, TRADE TAX U.P.
March 14, 2014
RAMDHAN DANG Vs. STATE OF U P
May 8, 2014
RAMESH Vs. STATE OF U P
September 1, 2014
RAMESH Vs. D D C
March 7, 2014
RAMESH Vs. STATE OF U.P.
September 24, 2014
RAMESH BHAI JAGA BHAI PATEL Vs. U P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD & ORS
July 31, 2014
RAMESH CHAND Vs. STATE OF U P
April 4, 2014
RAMESH CHAND GUPTA Vs. STATE OF U.P.
January 16, 2014
RAMESH CHANDRA Vs. STATE OF U P
July 31, 2014
RAMESH CHANDRA Vs. SHYAM JI MISRA
July 1, 2014
RAMESH CHANDRA Vs. STATE OF U P
October 16, 2014
RAMESH CHANDRA Vs. U P CO OPERATIVE INSTITUTIONAL SERVICE BOARD LKO
May 2, 2014
RAMESH CHANDRA Vs. UNION OF INDIA
November 3, 2014
RAMESH CHANDRA Vs. STATE OF U.P.
December 11, 2014
RAMESH CHANDRA Vs. STATE OF U P
April 15, 2014
RAMESH CHANDRA Vs. STATE OF U P
February 19, 2014
RAMESH CHANDRA ALIAS LALLUMAL Vs. RAKESH KUMAR BANSAL
August 12, 2014
RAMESH CHANDRA SHUKLA Vs. STATE OF U.P.
May 6, 2014
RAMESH GAUTAM Vs. JAGDAMBA PRASAD & ANOTHER
September 8, 2014
RAMESH KUMAR Vs. ADDL. DISTRICT JUDGE COURT NO. 2
August 1, 2014
RAMESH KUMAR Vs. STATE OF U P
February 21, 2014
RAMESH KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
September 5, 2014
RAMESH KUMAR GUPTA Vs. STATE OF U P
April 2, 2014
RAMESH KUMAR JAISWAL Vs. STATE OF U.P.
July 15, 2014
RAMESH KUMAR PANDEY Vs. ORIENTAL INSURANCE CO. LTD.
May 29, 2014
RAMESH NISHAD Vs. STATE OF U.P. AND ORS.
November 28, 2014
RAMESH PRASAD MISHRA Vs. STATE OF U.P.
March 24, 2014
RAMESH SINGH Vs. STATE OF U P
July 17, 2014
RAMESH TIWARI Vs. STATE OF U P
June 11, 2014
RAMESH TIWARI Vs. STATE OF U P
February 12, 2014
RAMESH TIWARI Vs. STATE OF U P
December 11, 2014
RAMESHWAR Vs. STATE
February 13, 2014
RAMESHWAR DAS GUPTA Vs. STATE OF U.P.
April 24, 2014
RAMESHWAR PANDEY Vs. STATE OF U P
April 30, 2014
RAMESHWAR SINGH Vs. STATE
April 3, 2014
RAMESHWAR SINGH Vs. UNION OF INDIA
July 25, 2014
RAMESHWAR SINGH Vs. UNION OF INDIA
December 18, 2014
RAMHIT Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
December 16, 2014
RAMJAS Vs. COLLECTOR / D D C
February 24, 2014
RAMJAS Vs. SUNDER DEVI
May 21, 2014
RAMJEET Vs. STATE OF U P
November 27, 2014
RAMJEET Vs. STATE OF U P
July 16, 2014
RAMJEET Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
April 25, 2014
RAMJEET Vs. DEPUTY DIRECTOR OF CONSOLIDATION
January 6, 2014
RAMJEET VERMA Vs. STATE OF U P
May 30, 2014
RAMJI Vs. SETTLEMENT OFFICER OF CONSOLIDATION VARANASI
April 28, 2014
RAMKALI Vs. QAMAR ALAM
July 9, 2014
RAMOO Vs. STATE OF U.P.
August 11, 2014
RAMPAL Vs. DDC
March 27, 2014
RAMPAL Vs. STATE OF U.P.
September 15, 2014
RAMU Vs. STATE OF U P
March 27, 2014
RAMU Vs. STATE OF U P
August 19, 2014
RAMU TIWARI Vs. STATE OF U.P.
April 18, 2014
RAMVEER SINGH Vs. STATE OF U P
September 12, 2014
RAMWATI Vs. STATE OF U P
May 21, 2014
RAMWATI Vs. STATE OF U P
October 10, 2014
RAMZAN Vs. STATE
April 3, 2014
RAMZANI Vs. STATE OF U.P.
March 3, 2014
RAN VIJAY SINGH Vs. UNION OF INDIA
March 10, 2014
RANA PRATAP PAL Vs. D.D.C.
February 24, 2014
RANBEER SINGH Vs. STATE OF U.P.
February 20, 2014
RANDHEER SINGH (SINCE DECEASED) AND 3 OTHERS Vs. KANPUR DEVELOPMENT AUTHORITY AND 3 OTHERS
August 13, 2014
RANDHIR SINGH TANGAR Vs. STATE OF U P
April 3, 2014
RANI Vs. STATE
May 30, 2014
RANI Vs. STATE OF U.P. AND ORS.
November 27, 2014
RANI Vs. PAWAN KUMAR YADAV
May 8, 2014
RANI DEVI Vs. ADDITIONAL COMMISSIONER, LUCKNOW DIVISION
February 27, 2014
RANI YADAV @ VINEETA YADAV AND ANR. Vs. ADDITIONAL DISTRICT JUDGE COURT NO. 10 LUCKNOW & ANR.
December 12, 2014
RANJANA TRIPATHI Vs. STATE OF U P
July 18, 2014
RANJEET Vs. STATE OF U.P.
November 28, 2014
RANJEET Vs. STATE OF U P
November 25, 2014
RANJEET RAWAT @ DARSHAN KUMAR Vs. STATE OF U P
May 28, 2014
RANJEET SINGH Vs. PADMA AGARWAL AND 3 OTHERS
October 8, 2014
RANJIT SHARMA Vs. GENERAL MANAGER PERSONNEL SERVICES UCO BANK
August 13, 2014
RANJIT SINGH Vs. STATE OF U P
August 8, 2014
RANPAL SINGH RATHI Vs. STATE OF U.P.
September 1, 2014
RANVEER SINGH Vs. STATE OF U.P.
May 22, 2014
RANVEER SINGH RATHORE Vs. UNION OF INDIA
September 17, 2014
RANVIJAY NARAYAN SINGH AND 3 OTHERS Vs. UNION OF INDIA AND 3 OTHERS
February 27, 2014
RANVIJAY SINGH Vs. RAJA BAI
August 20, 2014
RAPHIK MOHAMMAD Vs. COMMISSIONER, COMMERCIAL TAX
April 17, 2014
RAS BIHARI SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
January 13, 2014
RASHID Vs. STATE OF U P
July 28, 2014
RASHIDA Vs. V ADDITIONAL DISTRICT JUDGE, HARDOI
January 2, 2014
RASHIDA BANO Vs. STATE OF U P
April 17, 2014
RASHMANI Vs. D D C
December 5, 2014
RASHTRIYA BHOOMIHEEN KHETIHAR MAJDUR SAHKARI KHETI SAMITI Vs. STATE OF U P
February 12, 2014
RASHTRIYA KISAN MAZDOOR SANGATHAN Vs. STATE OF U P
September 5, 2014
RASHTRIYA SHIKSHATMAK AND KALATMAK VIDYALAYA Vs. BOARD OF REVENUE U P AT ALLAHABAD
July 28, 2014
RASID Vs. STATE OF U.P.
September 5, 2014
RASID KHAN Vs. ADDITIONAL COMMISSIONER
April 15, 2014
RASOOL AHMAD Vs. STATE OF U P
September 6, 2014
RATAN KUMAR RAMRAIKA Vs. NATIONAL INSURANCE COMP LTD
September 11, 2014
RATAN LAL BAIRAGI Vs. CHAIRMAN/M D BHARAT PETROLEUM CORPORATION LTD
January 22, 2014
RATAN LAL NOGIA Vs. STATE OF U P
November 17, 2014
RATAN SINGH Vs. STATE OF U.P.
December 17, 2014
RATAN SINGH Vs. STATE OF U P
August 13, 2014
RATENDRA SINGH Vs. STATE OF U P
September 25, 2014
RATHI INDUSTRIES LTD. Vs. STATE OF U P
July 28, 2014
RATHI ISPAT LTD. Vs. COMMISSIONER OF C. EX., GHAZIABAD
January 21, 2014
RATHI ISPAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 26, 2014
RATHI SUPER STEEL LTD Vs. STATE OF U.P.
January 13, 2014
RATI RAM Vs. STATE OF U P
March 6, 2014
RATIRAM Vs. STATE OF U.P.
April 22, 2014
RATIRAM Vs. RAJ KUMAR AND ORS.
September 10, 2014
RATNA AND 2 ORS Vs. STATE OF U P
May 20, 2014
RATTI PAL Vs. ADDITIONAL DISTRICT JUDGE
May 7, 2014
RAUR MURAI S/O JAGANNATH Vs. STATE
January 29, 2014
RAVENDRA Vs. STATE OF U.P.
August 7, 2014
RAVI Vs. STATE OF U.P.
July 2, 2014
RAVI AHMAD Vs. UNION OF INDIA
September 25, 2014
RAVI GAUTAM Vs. STATE OF U P
December 18, 2014
RAVI KUMAR Vs. UNION OF INDIA AND ORS.
November 13, 2014
RAVI KUMAR AGARWAL Vs. STATE OF U P
June 18, 2014
RAVI KUMAR SHARMA AND 4 ORS Vs. HIGH COURT OF JUDICATURE AT ALLD
October 31, 2014
RAVI STEEL Vs. COMMISSIONER OF CENTRAL EXCISE
April 16, 2014
RAVI STEEL Vs. COMMISSIONER OF CENTRAL EXCISE
April 4, 2014
RAVI VALMIKI Vs. STATE OF U P
January 10, 2014
RAVINDRA Vs. STATE OF U P
March 14, 2014
RAVINDRA KUMAR Vs. NAWAB SHER
July 3, 2014
RAVINDRA KUMAR Vs. VINOD KUMAR AGRAWAL AND ORS.
October 29, 2014
RAVINDRA KUMAR AGRAWAL AND ANR. Vs. SACHIN AGRAWAL
November 7, 2014
RAVINDRA KUMAR GUPTA Vs. STATE OF U P
October 30, 2014
RAVINDRA KUMAR MISHRA AND 2 ORS Vs. STATE OF U P
January 3, 2014
RAVINDRA KUMAR SINGH Vs. STATE OF UP
August 27, 2014
RAVINDRA KUMAR SINGH Vs. STATE OF U P
July 14, 2014
RAVINDRA KUMAR VERMA Vs. STATE OF U.P.
May 2, 2014
RAVINDRA KUMAR YADAV Vs. MUKHYA ABHIYANTA
August 4, 2014
RAVINDRA NATH Vs. STATE OF U P
September 12, 2014
RAVINDRA NATH Vs. DISTRICT INSPECTOR OF SCHOOLS, BASTI
October 31, 2014
RAVINDRA NATH PANDEY Vs. STATE OF U.P.
September 4, 2014
RAVINDRA NATH TEWARI Vs. STATE OF U P
September 2, 2014
RAVINDRA PAL KAUR Vs. PANDIT KEDAR NATH PRABHAKAR
August 19, 2014
RAVINDRA PRATAP SINGH Vs. STATE OF U.P.
May 20, 2014
RAVINDRA SHUKLA Vs. STATE OF U P
September 12, 2014
RAVINDRA SINGH Vs. STATE OF U P
September 1, 2014
RAVINDRA SRIVASTAV Vs. STATE OF U P
July 15, 2014
RAYIS AHMAD Vs. STATE OF U P
January 17, 2014
RAZEENA BANO AND ORS. Vs. STATE OF U.P. AND ORS.
December 4, 2014
RAZIA KHATUN Vs. ZARIF AHMAD ANSARI
March 6, 2014
REED ELSEVIER INDIA PVT. LIMITED Vs. EASTERN BOOK COMPANY
April 1, 2014
REEMA YADAV Vs. STATE OF U P
March 6, 2014
REENA TRIPATHI Vs. STATE OF U P
July 11, 2014
REENA VERMA Vs. STATE OF U.P.
September 2, 2014
REETA SINGH Vs. CENTRAL GENERAL MANAGER INDIAN OIL CORPORATION LTD.
February 19, 2014
REETA SRIVASTAVA Vs. DISTRICT MAGISTRATE, LUCKNOW
December 17, 2014
REGIONAL DIRECTOR, STAFF SELECTION COMMISSION CENTRAL REG Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, ALLAHABAD
April 22, 2014
REGIONAL MANAGER U P COOPERATIVE FEDERATIN LTD Vs. ADDTIONAL DISTRICT JUDGE JANSHI
September 12, 2014
REGIONAL MANAGER U P STATE ROAD TRANSPORT CORP Vs. MUNNI BEGAM
December 9, 2014
REGIONAL MANAGER U P STATE ROAD TRANSPORT CORPORATION Vs. SUSHILA DEVI
April 3, 2014
REHANA Vs. DISTRICT JUDGE, KANPUR NAGAR AND 3 OTHERS
August 20, 2014
REKHA Vs. RAM KRISHNA
December 19, 2014
REKHA Vs. STATE OF U P
July 3, 2014
REKHA Vs. U.P. ZILADHIKARI (S.D.O.)
July 7, 2014
REKHA Vs. CIVIL JUDGE KOL ALIGARH
March 11, 2014
REKHA AHIRWAR Vs. STATE OF U P
September 23, 2014
REKHA MISHRA Vs. SHIV PRASAD SRIVASTAVA
September 5, 2014
RELIABLE FINHOLD LIMITED Vs. UNION OF INDIA
September 15, 2014
RELIANCE GENERAL INSURANCE CO. LTD. Vs. TRILESH NIBORIYA
September 18, 2014
RELIANCE GENERAL INSURANCE CO. LTD. Vs. KADIM
July 11, 2014
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. ASHOK KUMAR VERMA
September 16, 2014
RELIANCE INDUSTRIES KARMCHARI SANGH Vs. STATE OF U.P.
August 25, 2014
RELINCE GENERAL INSURANCE CO LTD Vs. BRAJESH DEVI
October 28, 2014
RENT CONTROL AND EVICTION OFFICER Vs. MAHAVEER PRASAD KAMALIA
November 12, 2014
RENU Vs. UNION OF INDIA
May 20, 2014
RENU Vs. PRINCIPAL JUDGE, FAMILY COURT, JAUNPUR
April 30, 2014
RENU MAURYA Vs. STATE OF U.P.
May 27, 2014
RENU MISHRA Vs. UMA TIWARI
August 12, 2014
RENU TIWARI Vs. PALLAVI PANDEY
May 29, 2014
RESHAMPAL SINGH Vs. SRI PREM PAL SINGH
December 9, 2014
RESHMA AFZAL Vs. STATE OF UTTAR PRADESH AND ORS.
April 3, 2014
RESHMA DEVI Vs. COMMISSIONER, GORAKHPUR DIVISION
January 9, 2014
RICHA AGARWAL Vs. PAWAN ARYA
September 24, 2014
RICHA GUPTA Vs. STATE OF U P & ORS
September 4, 2014
RICHH PAL SINGH Vs. STATE OF U P
May 8, 2014
RICOH INDIA LIMITED Vs. COMMISSIONER COMMERCIAL TAXES U P VIBHUTI KHAND, GOMTI
July 8, 2014
RIFCO TRADERS Vs. STATE OF U.P.
April 15, 2014
RIKHI SINGH Vs. ADDL. COMMISSIONER (JUDICIAL) SAHARANPUR
September 9, 2014
RINKU Vs. STATE OF U.P.
January 6, 2014
RINKU @ YASHWANT SINGH Vs. STATE OF U.P.
January 16, 2014
RIPUDAMAN SINGH Vs. VICE CHANCELLOR OF CHANDRA SHEKHAR AZAD AGRICULTURE
April 30, 2014
RISHI PAL Vs. STATE
May 30, 2014
RITA ARORA Vs. TANYA AUTOMOBILES PVT LTD
September 25, 2014
RITESH Vs. STATE OF U P
January 15, 2014
RITESH KUMAR Vs. STATE OF U P
July 14, 2014
RITESH PANDEY AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
April 16, 2014
RITIKA SINGH Vs. INDIAN OIL CORPORATION
February 18, 2014
RITU S/O DHARAM SINGH RESIDENT OF VILLAGE BHUNI P S SAROORPUR DISTRICT MEERUT Vs. STATE OF U P
May 6, 2014
RIZWAN Vs. UNION OF INDIA
July 10, 2014
RIZWAN Vs. STATE OF UP
August 14, 2014
RIZWAN @ BABWA Vs. STATE OF U P
October 17, 2014
RIZWANA BEGUM @ PAPPOO Vs. NOOR AHMAD
March 8, 2014
ROHA INFRASTRUTURE DEVELOPERS PVT LIMITED Vs. STATE OF UTTAR PRADESH
March 11, 2014
ROHILKHAND EDUCATIONAL CHARITABLE TRUST Vs. CHIEF COMMISSIONER OF INCOME TAX
January 17, 2014
ROHIT KUMAR Vs. UNION OF INDIA
July 21, 2014
ROHIT STATIONERY CENTRE (P) LTD Vs. STATE OF U P
December 23, 2014
ROMAN CATHOLIC DIOCESE PRIVATE LIMITED Vs. ADDL. DISTRICT JUDGE ROOM NO. 13
July 4, 2014
ROOMALI DEVI Vs. RAM SAKAL
August 13, 2014
ROOP KISHOR Vs. STATE OF U.P.
January 31, 2014
ROOP LAL Vs. DY. DIRECTOR OF CONSOLIDATION
February 19, 2014
ROOP NARAIN RASTOGI Vs. ADDITIONAL DISTRICT JUDGE COURT NO.9 SITAPUR AND ORS.
September 26, 2014
ROOP RAM Vs. STATE OF U.P.
December 18, 2014
ROOP RAM KHAYALI RAM & SONS Vs. STATE OF U P
February 24, 2014
ROOP SINGH Vs. STATE OF U P
November 28, 2014
ROOP SINGH Vs. DISTRICT MAGISTRATE BULANDSHAHAR
May 21, 2014
ROOPA GUPTA Vs. STATE OF U P
November 17, 2014
ROOPWATI Vs. STATE OF U P
March 24, 2014
ROSHAN LAL Vs. DDC
April 2, 2014
ROSHAN LAL AZAD & 7 ORS Vs. STATE OF U P
September 23, 2014
ROSHAN SINGH Vs. STATE OF U P
August 14, 2014
ROYAL BANK OF SCOTLAND N.V. Vs. COMMISSIONER OF CUS. AND C. EX.
April 28, 2014
RT REV MORRIS EDGAR DAN BISHOP OF LUCKNOW Vs. STATE OF U P
January 21, 2014
RUBBY KESHARWANI Vs. BOARD OF REVENUE
July 9, 2014
RUBI PANWAR Vs. STATE OF U.P.
October 29, 2014
RUBY SINGH Vs. STATE OF U.P.
January 6, 2014
RUCHIKA SRIVASTAVA Vs. STATE OF U P AND 4 OTHERS
November 28, 2014
RUKHSANA JAFAR Vs. D D C
August 8, 2014
RUPAK GUPTA Vs. BIRENDRA KUMAR
May 30, 2014
RUPALI SARAN Vs. AMIT SARAN
July 22, 2014
S B CONSTRUCTION COMPANY Vs. U P RAJYA VIDYUT UTPADAN NIGAM LTD AND 4 OTHERS
November 12, 2014
S K VERMA @ AJAY KUMAR VERMAN Vs. STATE OF U P
March 28, 2014
S.K. ENGINEERING WORKS Vs. COMMISSIONER OF C. EX. AND SERVICE TAX
April 29, 2014
S.K. GUPTA Vs. VINAY SINGHAL
July 8, 2014
S.P. RAM Vs. CENTRAL BUREAU OF INVESTIGATION NEW DELHI
February 27, 2014
S.T. CONSTRUCTION PVT. LTD. Vs. VIJAY CONSTRUCTION CO.
May 14, 2014
SABDAR HUSAIN AND ORS. Vs. STATE OF U.P. AND ORS.
August 22, 2014
SABHA SHANKAR Vs. STATE OF U.P. AND ORS.
November 20, 2014
SABHAJEET @ KARIYA Vs. STATE OF U.P.
April 22, 2014
SABIR KHAN Vs. STATE OF U P
September 12, 2014
SABUDDIN Vs. STATE OF U P
July 2, 2014
SACHCHIDANAND DUBEY Vs. CBI ACB GHAZIABAD
November 17, 2014
SACHCHIDANAND GUPTA Vs. UNION OF INDIA
January 31, 2014
SACHIN CHEMICAL AGENCY Vs. UNION OF INDIA
September 25, 2014
SADA NAND SHARMA Vs. STATE OF U P
March 26, 2014
SADBHAV ENGINEERING LTD Vs. STATE OF U P
August 25, 2014
SADHIR KUMAR MAURYA Vs. STATE OF U.P. AND ORS.
August 26, 2014
SADHNA DEVI Vs. STATE OF U P
April 29, 2014
SAEED Vs. MUNNA KHAN (D.) AND ORS.
April 24, 2014
SAEED AHMAD KHAN Vs. STATE OF U.P.
March 7, 2014
SAEEDUDDIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
January 13, 2014
SAFAT HUSAIN Vs. SARVA HIT KARINI SAHKARI AVAS SAMITI LTD.
October 10, 2014
SAFAT HUSAIN @ CHHANGOO Vs. SARVA HIT KARINI SAHKARI AVAS SAMITI LTD
September 19, 2014
SAGER SINGH KUSHWAHA Vs. STATE OF U.P. AND ORS.
April 9, 2014
SAGWA SINGH TYAGI Vs. ADDITIONAL DISTRICT JUDGE, AND 6 OTHERS
November 11, 2014
SAHABUDDIN Vs. STATE OF U.P.
December 12, 2014
SAHAJ RAM Vs. STATE OF U P
February 13, 2014
SAHARA CREDIT COOPERATIVE SOCIETY LTD Vs. COMMISSIONER OF INCOME TAX I LUCKNOW
April 25, 2014
SAHAYAK CHHETRIYA PRABANDHAK Vs. MEERA AND ORS.
November 25, 2014
SAHEED Vs. DY. DIRECTOR OF CONSOLIDATION
April 18, 2014
SAI CONSTRUCTION Vs. STATE OF U P
July 11, 2014
SAIFFUL HASAN Vs. STATE OF U P & 6 ORS
April 18, 2014
SAJID MIYAN Vs. STATE
July 3, 2014
SAJJAN Vs. BOARD OF REVENUE
November 5, 2014
SAKHA HUSAIN Vs. STATE OF U.P.
October 15, 2014
SAKHI CHAND Vs. DDC
April 15, 2014
SAKHI GOPAL Vs. ZILADHIKARI/D D C
January 9, 2014
SAKSHAM FOUNDATION CHARITABLE SOCIETY Vs. UNION OF INDIA
April 25, 2014
SAKSHI AGRAWAL Vs. AKSHAT AGRAWAL
January 9, 2014
SAKSHI ENTERPRISES Vs. ORIENTAL BANK OF COMMERCE
April 15, 2014
SALAHUDDIN KHAN Vs. STATE OF U.P.
December 15, 2014
SALAMU Vs. STATE
September 8, 2014
SALAUDDIN Vs. STATE OF U P
September 5, 2014
SALEEM Vs. STATE TRANSPORT APPELLATE TRIBUNAL
December 19, 2014
SALEEM Vs. STATE OF U P
April 18, 2014
SALEKH CHAND Vs. STATE OF U P
March 12, 2014
SALIG RAM GUPTA Vs. U P COOPERATIVE DAIRY FEDERATION AND MILK UNION CENTRALIZED SERVICES
May 28, 2014
SALIK RAM Vs. STATE OF U P
July 21, 2014
SALIK RAM TIWARI Vs. STATE OF U P
August 1, 2014
SALIM Vs. STATE OF U P
August 7, 2014
SALIM Vs. STATE OF U.P.
March 14, 2014
SALIM ASGAR Vs. STATE OF U.P.
February 18, 2014
SALKHAN LIME WORKS ROBERTSGANJ SONBHADRA Vs. STATE OF U P
May 2, 2014
SALMA Vs. DISTRICT JUDGE LUCKNOW
March 28, 2014
SALMA Vs. DDC
April 15, 2014
SALORA INTERNATIONAL LTD. Vs. PRESCRIBED AUTHORITY
September 3, 2014
SAMARJEET SINGH Vs. STATE OF U P
May 12, 2014
SAMAY SINGH Vs. STATE OF U P & 7 OTHERS
August 28, 2014
SAMEER ISPAT Vs. COMMISSIONER OF CENTRAL EXCISE
May 5, 2014
SAMEER KUMAR Vs. STATE OF U.P.
September 12, 2014
SAMIM Vs. STATE OF U.P.
April 28, 2014
SAMTEL COLOR LIMITED Vs. STATE OF U P
September 16, 2014
SANAD KUMAR Vs. STATE OF U P
December 17, 2014
SANDEEP AGRAHARI @ RAKESH KUMAR Vs. STATE OF U.P.
February 19, 2014
SANDEEP ALIAS KOTHARI UPADHYAY Vs. STATE OF U.P.
February 13, 2014
SANDEEP BULK CARRIERS Vs. STATE OF U P
December 19, 2014
SANDEEP CHAUDHARY Vs. STATE OF U.P.
September 1, 2014
SANDEEP KESARWANI Vs. STATE OF U P
February 11, 2014
SANDEEP KUMAR Vs. UNION OF INDIA
September 17, 2014
SANDEEP KUMAR Vs. UNION OF INDIA
January 21, 2014
SANDEEP KUMAR Vs. STATE OF U P
March 7, 2014
SANDEEP KUMAR Vs. UNION OF INDIA
November 25, 2014
SANDEEP KUMAR VERMA Vs. ADDL DISTRICT JUDGE,COURT NO 4, AMBEDKAR NAGAR
July 14, 2014
SANDEEP MISHRA Vs. STATE OF U P SECY
August 4, 2014
SANDEEP PANDEY Vs. STATE OF U.P.
September 12, 2014
SANDEEP PATEL Vs. STATE OF U P
April 3, 2014
SANDHATA Vs. STATE OF U P AND 4 OTHERS
August 28, 2014
SANDHYA VERMA Vs. STATE OF U P
May 5, 2014
SANDIP ACADEMY OF ENGINEERING, MUMBAI Vs. VICE-CHANCELLO, M.J.P. ROHILKHAND UNIVERSITY
April 11, 2014
SANGAM DAS GAUTAM Vs. STATE OF U.P.
April 4, 2014
SANGAM INVESTMENTS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 3, 2014
SANGAM LAL GUPTA AND 3 OTHERS Vs. VIJAY KUMAR TIWARI
January 15, 2014
SANGAM LAL MISHRA Vs. STATE OF U P
August 29, 2014
SANGAM TRANSPORT Vs. STATE INFORMATION COMMISSION
August 28, 2014
SANGEETA Vs. ADDL COMMISSIONER (ADMINISTRATION) LKO DIVISION
December 22, 2014
SANGEETA VISHWAKARMA Vs. STATE OF U.P. AND ORS.
November 27, 2014
SANJA Vs. STATE OF U P
November 24, 2014
SANJAY AGARWAL Vs. CANTONMENT BOARD
April 23, 2014
SANJAY ARORA Vs. UNION OF INDIA
April 10, 2014
SANJAY BHARDWAJ Vs. STATE OF U.P. AND ORS.
October 27, 2014
SANJAY JAIN @ SANJAY KUMAR JAIN Vs. ANIL KUMAR SHARMA
July 17, 2014
SANJAY KUMAR Vs. STATE OF U P
February 3, 2014
SANJAY KUMAR Vs. STATE OF U.P.
March 24, 2014
SANJAY KUMAR Vs. U.P. STATE ROADWAYS TRANSPORT CORPORATION AND ORS.
December 23, 2014
SANJAY KUMAR DWIVEDI Vs. HONBLE HIGH COURT THROUGH REGISTRAR GENERAL AND 3 OTHERS
August 19, 2014
SANJAY KUMAR GAUTAM Vs. STATE OF U P
December 19, 2014
SANJAY KUMAR GUPTA Vs. STATE OF U P
August 22, 2014
SANJAY KUMAR SHARMA Vs. UNION OF INDIA AND 2 ORS
December 2, 2014
SANJAY MAURYA Vs. STATE OF U P
December 18, 2014
SANJAY MAURYA Vs. STATE OF U.P.
December 15, 2014
SANJAY NATH TIWARI Vs. STATE OF U P
August 12, 2014
SANJAY PARMAR Vs. STATE OF U P
December 19, 2014
SANJAY SHARMA Vs. STATE OF U P
May 14, 2014
SANJAY SHUKLA Vs. STATE OF U P
May 28, 2014
SANJAY SINGH Vs. UNION OF INDIA
August 6, 2014
SANJAY SINGH Vs. STATE OF U P
July 7, 2014
SANJAY SRIVASTAVA Vs. STATE OF U.P.
June 4, 2014
SANJAY SRIVASTAVA Vs. STATE OF U P
August 8, 2014
SANJAY VERMA Vs. NEW INDIA INSURANCE COMPANY LIMITED
December 3, 2014
SANJEET KUMAR BIND Vs. PRESCRIBED AUTHORITY/CHIEF JUDICIAL MAGISTRATE & 4 OTHERS
December 19, 2014
SANJEEV GOYAL Vs. UNION OF INDIA
March 27, 2014
SANJEEV GUPTA Vs. STATE OF U.P. AND ORS.
October 14, 2014
SANJEEV KUMAR Vs. STATE OF U P
October 31, 2014
SANJEEV KUMAR Vs. U P STATE ROADWAYS TRANSPORT CORPORATION, LUCKNOW
December 23, 2014
SANJEEV KUMAR Vs. STATE OF U.P.
August 1, 2014
SANJEEV KUMAR AGARWAL Vs. RASHMI AGARWAL
May 9, 2014
SANJEEV KUMAR CHAUHAN Vs. STATE OF U P
February 12, 2014
SANJEEV KUMAR DALELA Vs. REGISTRAR GENERAL HONBLE HIGH COURT ALLAHABAD
November 27, 2014
SANJEEV KUMAR RAI Vs. STATE OF U P
May 2, 2014
SANJEEV KUMAR S/O SRI A.R. SRIVASTAVA ASSISTANT ENGINEER Vs. THE STATE OF U.P. THROUGH PRINCIPAL SECRETARY RURAL DEVELOPMENT, GOVERNMENT OF U.P.
August 8, 2014
SANJEEV KUMAR SINGH Vs. STATE OF U P
March 12, 2014
SANJEEV KUMAR SINGH Vs. PRASHANT KUMAR, D I G (PERSONAL) P H Q
July 18, 2014
SANJEEV KUMAR TRIPATHI Vs. STATE OF U.P. AND ORS.
December 18, 2014
SANJEEV PATHAK Vs. STATE OF U.P.
September 25, 2014
SANJEEV PATHAK Vs. STATE OF U P
September 26, 2014
SANJEEV SINGHAL Vs. UNION OF INDIA
April 29, 2014
SANJEEV TYAGI Vs. KAMLESH KUMAR AND ANOTHER
December 1, 2014
SANJEEV YADAV Vs. STATE OF U P
May 23, 2014
SANJEEWAN LAL YADAV Vs. STATE OF U P
January 13, 2014
SANJIVA KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION, SC-II, NEW DELHI
May 2, 2014
SANKATHA PRASAD MISHRA Vs. DIRECTOR OF EDUCATION
January 10, 2014
SANNU @ SHAHNAWAZ Vs. STATE OF U P
October 16, 2014
SANT KUMAR & ORS Vs. STATE OF U P
December 23, 2014
SANT KUMAR PATHAK Vs. STATE OF U P
November 11, 2014
SANT LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
August 8, 2014
SANT RAM Vs. STATE OF U P
February 3, 2014
SANT RAM Vs. STATE OF U P & ORS
April 18, 2014
SANTLAL Vs. RAMKEWAL
September 9, 2014
SANTOSH Vs. STATE OF U P
April 29, 2014
SANTOSH Vs. STATE OF U.P.
February 21, 2014
SANTOSH BAGHEL Vs. UNION OF INDIA
March 7, 2014
SANTOSH BIND Vs. STATE OF U.P.
July 24, 2014
SANTOSH DEVI Vs. DY DIRECTOR OF CONSOLIDATION SAHARANPUR
September 18, 2014
SANTOSH KUMAR Vs. STATE OF U.P.
February 20, 2014
SANTOSH KUMAR Vs. STATE OF U P
April 4, 2014
SANTOSH KUMAR Vs. STATE OF U P
August 1, 2014
SANTOSH KUMAR DWIVEDI Vs. STATE OF U P & ORS
August 26, 2014
SANTOSH KUMAR MISHRA Vs. D J & ORS
January 6, 2014
SANTOSH KUMAR SAXENA Vs. D D C
January 10, 2014
SANTOSH KUMAR SHUKLA Vs. STATE OF U.P.
January 27, 2014
SANTOSH KUMAR SHUKLA Vs. SYNDICATE BANK
June 4, 2014
SANTOSH KUMAR SINGH Vs. STATE OF U P
May 1, 2014
SANTOSH KUMAR SINGH Vs. STATE OF U P
May 21, 2014
SANTOSH KUMAR TRIPATHI Vs. STATE OF U.P.
February 6, 2014
SANTOSH SHEETGRAH PVT LTD Vs. SYNDICATE BANK
January 17, 2014
SANTOSH SHUKLA Vs. STATE OF U P
November 21, 2014
SARDA MAHESH PRASAD SINGH Vs. STATE OF U P
March 13, 2014
SARDAR DALJIT SINGH Vs. IIIRD ADDITIONAL DISTRICT JUDGE BAREILLY
January 16, 2014
SARDAR GURTAHAL SINGH Vs. ANAND SINGH JAGDHARI
November 11, 2014
SARDAR JASPAL SINGH Vs. MANOJ KUMAR AGARWAL
March 5, 2014
SARDAR SARAN SINGH Vs. BOARD OF REVENUE
July 2, 2014
SARDAR SINGH Vs. STATE OF U P
April 30, 2014
SARDAR SURJEET SINGH Vs. SURESH CHANDRA PORWAL
March 6, 2014
SARDAR SWARN JEET SINGH GANDHI Vs. SARDAR SARV JEET SINGH GANDHI AND 2 OTHERS
December 1, 2014
SARIKA Vs. SURENDRA
April 7, 2014
SARIN & SARIN Vs. COMMISSIONER OF TRADE TAX
April 25, 2014
SARITA Vs. UP ZILADHIKARI
May 5, 2014
SARITA RANJAN Vs. SPECIAL JUDGE
July 8, 2014
SARNAM SINGH Vs. STATE OF U.P.
April 18, 2014
SARNAM SINGH Vs. STATE OF U P
January 6, 2014
SAROJ KUMAR Vs. STATE OF U P
July 24, 2014
SAROJ KUMAR DUBEY Vs. STATE OF U P
March 14, 2014
SAROJ SHARMA Vs. STATE OF U.P.
July 14, 2014
SAROJLATA SRIVASTAVA Vs. STATE OF U.P.
July 17, 2014
SARVESH KUMAR Vs. ROHTASH
November 5, 2014
SARVESH KUMAR SHUKLA Vs. CHAIRMAN, U P STATE ROAD TRANSPORT CORP H Q LKO
September 26, 2014
SARVESHWARI SAMOOH SANTHAN DEVSTHAN JOKAHI Vs. BOARD OF REVENUE
May 16, 2014
SARVODAY BABU UDDESHIYA VIKAS SAMITI Vs. COMMISSIONER, KANPUR DIVISION
January 8, 2014
SARWARI Vs. STATE OF U P
February 21, 2014
SARYU PRASAD VARMA Vs. ADDLL DISTT JUDGE COURT NO 1 LAKHIMPUR KHERI
November 25, 2014
SAT ENDRA KUMAR SINGH Vs. MANAGING COMMITT EE JANTA I COLLEGE MAU
October 31, 2014
SATBEER SINGH Vs. ADDL. COMMISSIONER
April 22, 2014
SATENDRA KUMAR Vs. STATE OF U P
August 22, 2014
SATENDRA KUMAR SINGH & 22 ORS Vs. STATE OF U P
September 15, 2014
SATENDRA SINGH Vs. VINOD KUMAR BHALOTIA
August 20, 2014
SATIHS CHANDRA @ RAM CHANDRA Vs. STATE OF U P
September 5, 2014
SATISH CHAND BHOLA Vs. RAJEEV SHARMA
November 3, 2014
SATISH CHANDRA SHUKLA Vs. STATE CADRE AUTHORITY
May 29, 2014
SATISH DUBEY Vs. STATE OF U P
February 10, 2014
SATISH KOHLI AND ORS. Vs. STATE OF U.P. AND ORS.
December 1, 2014
SATISH KUMAR Vs. STATE OF U P
January 17, 2014
SATISH KUMAR GUPTA Vs. STATE OF U P
September 2, 2014
SATISH KUMAR PUNJABI Vs. PRESCRIBED AUTHORITY
April 25, 2014
SATISH KUMAR SHARMA Vs. STATE OF U P
March 5, 2014
SATISH KUMAR SINGH Vs. UNION OF INDIA
October 15, 2014
SATISH KUMAR SINGH Vs. STATE OF U P
July 18, 2014
SATNAM KAUR Vs. SATYENDRA PAL SINGH AND ORS.
August 5, 2014
SATNAM SINGH Vs. STATE OF U.P.
May 28, 2014
SATSEN Vs. STATE OF U P
January 2, 2014
SATYA DEO Vs. STATE OF U.P.
April 3, 2014
SATYA DEO MISRA Vs. STATE OF U P
October 29, 2014
SATYA DEV-SHAKUNTLA DEVI EDUCATIONAL TRUST Vs. ADDL. DISTRICT JUDGE/SPECIAL JUDGE
April 9, 2014
SATYA KUMARI SINGH Vs. STATE OF U P PRIN SECY IRRIGATION DEPTT & ORS
March 21, 2014
SATYA NARAIN DUBEY Vs. UNION OF INDIA
March 31, 2014
SATYA NARAIN DUBEY Vs. UNION OF INDIA
March 21, 2014
SATYA NARAIN GIRI Vs. BOARD OF REVENUE
May 1, 2014
SATYA NARAIN SINGH Vs. STATE OF U P
February 11, 2014
SATYA NARAYAN Vs. DEPUTY COMMISSIONER (FOODS) DEVI PATAN MANDAL GONDA
August 22, 2014
SATYA NARAYAN RAO Vs. UNION OF INDIA
February 18, 2014
SATYA PAL Vs. STATE OF U.P.
September 17, 2014
SATYA PAL SINGH Vs. STATE OF U.P.
September 26, 2014
SATYA PAL SINGH LODHE Vs. STATE OF U.P.
January 6, 2014
SATYA PAL TOMAR Vs. STATE OF U.P.
September 12, 2014
SATYA PRABHA Vs. STATE OF U P
February 3, 2014
SATYA PRAKASH Vs. STATE OF U.P. AND ORS.
September 5, 2014
SATYA PRAKASH Vs. STATE OF U P
January 3, 2014
SATYA PRAKASH Vs. U.P. RAJYA VIDYUT UTPADAN NIGAM LIMITED
July 1, 2014
SATYA PRAKASH CHAUDHARY Vs. STATE OF U P
November 10, 2014
SATYA PRAKASH SINGH Vs. DINESH PRAKASH SINGH
November 17, 2014
SATYA PRAKASH SONI Vs. CHAIRMAN/M.D., N.T.P.C. AND ORS.
November 11, 2014
SATYA PRASAD SONI Vs. CHAIRMAN/M.D.N.T.P.C. LTD.
April 21, 2014
SATYA RAM Vs. RAM HARAKH
April 22, 2014
SATYA SHANTI EXPORT Vs. COMMISSIONER OF CENTRAL EXCISE
December 9, 2014
SATYABHAMA Vs. REGIONAL DY DIRECTOR OF EDU. (SECONDARY)
November 12, 2014
SATYABHAMA DUBEY Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION (SECONDARY) AND ORS.
October 12, 2014
SATYABRAT RAI Vs. STATE OF U.P.
May 23, 2014
SATYADEO Vs. RAM CHANDAR
July 24, 2014
SATYANARAIN KESHAVRAM PVT LTD LUCKNOW Vs. COMMISSIONER COMMERCIAL TAX U P LUCKNOW
August 20, 2014
SATYAPAL Vs. STATE OF U P
August 22, 2014
SATYAVIR Vs. STATE
March 7, 2014
SATYAVIR Vs. STATE OF U P
September 11, 2014
SATYENDRA KUMAR PANDEY Vs. DISTRICT INSPECTOR OF SCHOOLS, ETAH
May 16, 2014
SAURABH GARG Vs. ABBAS SHABBIR
November 21, 2014
SAURABH GUPTA Vs. D.D.C., LALITPUR AND ORS.
December 22, 2014
SAURABH GUPTA Vs. D D C LALITPUR
July 31, 2014
SAURABH SHARMA Vs. STATE OF U.P.
January 3, 2014
SAURABH SONI Vs. S & P INFRASTRUCTURE DEVELOPMENT P LTD
August 12, 2014
SAURABH SRIVASTAVA, S/O RAJ KUMAR LAL SRIVASTAVA Vs. STATE OF U P
May 30, 2014
SAVITA MALHOTRA Vs. SHANTI MALHOTRA
October 16, 2014
SAVITA VERMA Vs. STATE OF U.P.
September 3, 2014
SAVITRI DEVI Vs. STATE OF U.P.
January 29, 2014
SAVITRI DEVI Vs. STATE OF U.P.
November 12, 2014
SAVITRI DEVI Vs. STATE OF U P
September 10, 2014
SAVITRI DEVI {OBJECTION FILED} Vs. DISTRICT JUDGE UNNAO
September 25, 2014
SAVITRI DEVI DIDWANIA Vs. ALLIED PHARMACEUTICAL
November 21, 2014
SAVITRI SINGH Vs. STATE OF U P
July 15, 2014
SAYED MOHAMMAD ARIF Vs. STATE OF U P
March 27, 2014
SAYEED Vs. STATE OF U P
November 17, 2014
SAYEED Vs. STATE OF UP
February 26, 2014
SBEC SUGAR LIMITED Vs. STATE OF U.P.
November 12, 2014
SCHLUMBERGER MEASUREMENT AND SYSTEMS INDIA LTD Vs. STATE OF U P
May 20, 2014
SECRETARY Vs. CHARAN DAS
April 21, 2014
SEEMA AND ORS. Vs. STATE OF U.P. AND ORS.
November 28, 2014
SEEMA DEVI Vs. STATE OF U P
September 5, 2014
SEEMA MANSOOR Vs. U P POWER CORPORATION LTD., LUCKNOW
May 26, 2014
SEEMA SRIVASTAVA Vs. PUNJAB NATIONAL BANK CHAIRMAN/M D AND 3 OTHERS
March 31, 2014
SEEMA SRIVASTAVA Vs. STATE OF U P
September 11, 2014
SEETA RAM Vs. A D M/ D D C
January 7, 2014
SELF FINANCE COLLEGES WELFARE ASSOCIATION Vs. STATE OF U P
November 13, 2014
SENA BANEERJEE Vs. STATE OF U P
July 15, 2014
SEPOY 134456A RFN/GD SATISH KUMAR SHUKLA Vs. UNION OF INDIA
March 12, 2014
SHABANA KHATOON Vs. STATE OF U P
September 10, 2014
SHABBIR Vs. STATE OF U.P. AND ORS.
August 19, 2014
SHABBIR MOHD Vs. SYED EJAZ AHMAD
April 22, 2014
SHABNAM Vs. STATE OF U.P.
May 14, 2014
SHACHINDRA PRATAP SINGH Vs. STATE OF U.P.
May 26, 2014
SHAFIQ AHMAD Vs. STATE OF U P
January 3, 2014
SHAFIQ AHMAD Vs. ALIGARH MUSLIM UNIVERSITY
January 8, 2014
SHAFIQ MIRZA Vs. ADDL. DISTRICT JUDGE
July 8, 2014
SHAH MOHAMD Vs. UNION OF INDIA
March 25, 2014
SHAHAJAD Vs. STATE OF U P
July 25, 2014
SHAHEEDUL NISAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SULTANPUR
November 25, 2014
SHAHEEN HASAN AND ORS. Vs. UNION OF INDIA AND ORS.
December 10, 2014
SHAHID Vs. STATE OF U P
September 8, 2014
SHAHID Vs. STATE OF U.P. AND ORS.
December 1, 2014
SHAHID Vs. VEERPAL SINGH
May 1, 2014
SHAHID CAPTAIN VIJAI PRATAP SINGH MAHAVIDYALAYA Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
January 21, 2014
SHAHID HUSAIN Vs. STATE OF UTTAR PRADESH
January 28, 2014
SHAHJADE Vs. CHAIRMAN, RAJYA KRISHI UTPADAN MANDI PARISHAD
January 22, 2014
SHAHZAD Vs. STATE OF U P
November 17, 2014
SHAIF KHAN S/O ZAHID ALI KHAN Vs. STATE OF U P
December 11, 2014
SHAILENDRA KUMAR YADAV Vs. STATE OF U P
September 5, 2014
SHAILENDRA RAI Vs. STATE OF U.P. AND ORS.
August 11, 2014
SHAILENDRA SINGH Vs. STATE OF U P
August 27, 2014
SHAILENDRA SINGH Vs. STATE OF U P
November 13, 2014
SHAILESH KUMAR PRAJAPATI Vs. UNION GOVERNMENT OF INDIA
April 9, 2014
SHAKEEL AHMAD Vs. STATE OF U.P.
September 24, 2014
SHAKEEL AHMAD Vs. SHAMSHER ALI
September 25, 2014
SHAKEEL AHMAD Vs. STATE OF U P
November 11, 2014
SHAKEEL AHMAD Vs. CIVIL JUDGE MALIHABAD (SENIOR DIVISION), LUCKNOW
August 27, 2014
SHAKEEL AHMAD @ MUNNA Vs. MANORANJAN AGRAWAL
October 30, 2014
SHAKEEL AHMAD, ESMAILY TRADING COMPANY Vs. COMMISSIONER COMMERCIAL TAXES U P LUCKNOW
September 5, 2014
SHAKILA KHATOON Vs. STATE OF U.P.
September 2, 2014
SHAKTI MOHAN VARSHNEY Vs. INDIAN OIL CORPORATION LTD
January 22, 2014
SHAKUNTALA DEVI GUPTA Vs. STATE OF U.P.
July 1, 2014
SHAKUR AHMAD Vs. ADDL COMMISSIONER
July 3, 2014
SHALABH YADAV Vs. STATE OF U P
September 6, 2014
SHALIMAR PAINTS LTD. Vs. PRADESHIYA INDUSTRIAL & INVESTMENT CORPORATION OF U P LTD.
August 7, 2014
SHALINI JAISWAL Vs. INDERJEET SINGH
July 11, 2014
SHAMA BEGUM Vs. STATE OF U P
March 12, 2014
SHAMBHOO Vs. DEPUTY DIRECTOR OF CONSOLIDATION FAIZABAD
November 27, 2014
SHAMBHOO NARAIN YADAV Vs. STATE OF U.P.
April 2, 2014
SHAMBHOO NATH Vs. IIIRD ADDL. DISTRICT JUDGE
January 13, 2014
SHAMMI Vs. REGIONAL MANAGER, U.P.S.R.T.C.
September 25, 2014
SHAMMI Vs. REGIONAL MANAGER U P S R T C
September 26, 2014
SHAMSHAD ALI Vs. STATE OF U P
October 27, 2014
SHANA Vs. STATE OF U.P.
July 18, 2014
SHANAZ BEGUM Vs. DDC
March 28, 2014
SHANISH KUMAR MISRA Vs. STATE OF U.P.
October 30, 2014
SHANKAR LAL Vs. BALVEER SINGH & OTHERS
August 11, 2014
SHANKAR LAL SHARMA Vs. BABULAL
January 22, 2014
SHANKAR SINGH Vs. STATE OF U P
August 19, 2014
SHANKER LAL SHARMA Vs. STATE OF U P
July 15, 2014
SHANKER PRATAP SINGH Vs. STATE OF U P
October 30, 2014
SHANNO Vs. STATE OF U P
September 11, 2014
SHANTI DEVI Vs. SPECIAL JUDGE ESSENTIAL COMMODITIES ACT GONDA
January 2, 2014
SHANTI DEVI @ PHULJHARA & ORS Vs. STATE OF U P
May 7, 2014
SHANTI SWAROOP MAKKAR Vs. DINESH KUMAR JAIN
October 8, 2014
SHANTOSH KUMAR GAUR Vs. STATE OF U P PRIN SECY HOME
April 11, 2014
SHARAD CHANDRA GARG Vs. STATE OF U P
July 24, 2014
SHARAD CHANDRA TEWARI Vs. RAM KUMAR TIWARI & 12 OTHERS
August 1, 2014
SHARAD GAUTAM Vs. STATE OF U P
July 8, 2014
SHARAD GUPTA Vs. STATE OF U P
August 6, 2014
SHARAD THADANI Vs. U P STATE HANDLOOM COPORATION LTD MANAING DIRECTOR
May 28, 2014
SHARDA PRASAD Vs. DISTRICT COLLECTOR
February 6, 2014
SHARDA SINGH Vs. STATE OF U P
October 30, 2014
SHAREEF AHMAD Vs. STATE OF U.P.
April 3, 2014
SHARWAN KUMAR Vs. STATE OF U P
January 29, 2014
SHASHI BHUSHAN ANAND Vs. RAM DEVI
August 5, 2014
SHASHI KANT CHAURASIYA Vs. STATE OF U.P.
October 15, 2014
SHASHI KANT KANOJIA Vs. D I O S HARDOI
November 27, 2014
SHASHI KANT PANDEY Vs. MITHILESH KUMAR @ GANGA DEVI
January 20, 2014
SHASHI LATA JAISWAL Vs. STATE OF U P
November 25, 2014
SHASHI PAL AGARWAL Vs. COMMISSIONER OF INCOME TAX
December 9, 2014
SHASHI PRABHA SINGH Vs. STATE OF U P
December 18, 2014
SHASHI SHARMA Vs. STATE OF U P
February 17, 2014
SHASHI SINGH Vs. UNION OF INDIA
September 3, 2014
SHASHIKANT GUPTA Vs. RAVI PRAKASH CHAURASIA
September 9, 2014
SHASHIKANT VISHWAKARMA Vs. STATE OF U.P.
June 18, 2014
SHASHWAT VIKRAM GUPTA Vs. STATE OF U.P.
February 13, 2014
SHAUKAT SAIFI Vs. STATE OF UTTAR PRADESH
February 13, 2014
SHAYAMA CHARAN TRIPATHI Vs. STATE OF U.P.
January 3, 2014
SHAYAMDEYEE Vs. D D C
January 20, 2014
SHAZMIN FATIMA @ SHIVANI Vs. STATE OF U P
May 29, 2014
SHEEL CHAND JAIN Vs. ARUN KUMAR TADAIY
January 2, 2014
SHEELA DEVI Vs. STATE OF U P
January 10, 2014
SHEELA PANDEY W/O LATE SURENDRA KUMAR PANDEY & 4 ORS Vs. NEW INDIA INSURNCE CO LTD BENA GHABAR BRANCH
December 10, 2014
SHEELA SHARMA Vs. STATE OF U P
July 28, 2014
SHEELU AND ORS. Vs. STATE OF U.P. AND ORS.
November 20, 2014
SHEETLA AGARWAL Vs. PRESIDING OFFICER CIVIL JUDGE
April 28, 2014
SHEETLA PRASAD Vs. CIVIL JUDGE
September 11, 2014
SHEHJAHAN Vs. STATE OF U P & ORS
May 6, 2014
SHEKHAR TEWARI Vs. STATE OF U P
February 23, 2014
SHEO DEO SINGH Vs. STATE OF U P
January 22, 2014
SHEO NARAIN NAGAR Vs. STATE OF U P
August 14, 2014
SHEO POOJAN PRASAD TEWARI Vs. STATE OF U.P.
October 27, 2014
SHEO PRASAD GUPTA Vs. RADHEY LAL GOSWAMI
September 25, 2014
SHEO SHANKAR Vs. STATE
August 29, 2014
SHERA Vs. STATE OF U P
July 10, 2014
SHESHPATI AND ORS. Vs. RAM KRISHNA
October 31, 2014
SHIKHA STEEL CO Vs. STATE OF U P
January 9, 2014
SHIKSHA PRASAR SAMITI Vs. STATE OF U P
December 15, 2014
SHIKSHA SAMITI MOTI MAHAL Vs. D.D.C.
August 14, 2014
SHILA DEVI Vs. STATE OF U P
May 22, 2014
SHILPI SRIVASTAVA Vs. PRASHANT SWAROOP SRIVASTAVA
May 22, 2014
SHISHU KUMAR Vs. GANESH NARAIN AND ORS.
December 23, 2014
SHISHUPAL SINGH AND ORS. Vs. STATE OF U.P.
December 12, 2014
SHITLA PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION
August 22, 2014
SHITLA PRASAD CHAURASIA Vs. ADDITIONAL COMMISSIONER VARANASI DIVISION
September 22, 2014
SHIV BHAWAN SINGH Vs. STATE OF U P AND 3 OTHERS
December 17, 2014
SHIV CHAND NIGAM Vs. STATE OF U P
September 1, 2014
SHIV CHANDRA TIWARI Vs. STATE OF U P
August 25, 2014
SHIV CHARAN LAL GAUTAM Vs. STATE OF U.P.
May 28, 2014
SHIV DHYAN SINGH Vs. KALLOO SINGH
October 28, 2014
SHIV DULARI Vs. STATE OF U.P.
August 13, 2014
SHIV DULARI Vs. STATE OF U P
August 26, 2014
SHIV KUMAR Vs. 1ST. ADDL. DISTRICT JUDGE
January 20, 2014
SHIV KUMAR Vs. UP ZAILADHIKARI, CHAKIYA, DISTT, CHANDAULI
August 20, 2014
SHIV KUMAR DUBEY Vs. STATE OF U P
February 6, 2014
SHIV KUMAR KHARE Vs. STATE OF U.P. AND ORS.
November 25, 2014
SHIV KUMAR SINGH Vs. STATE OF U P AND 3 OTHERS
July 18, 2014
SHIV KUMAR SINGH Vs. MANDIR VA BAGICHI SHRI SOMESHWAR MAHADEV
August 27, 2014
SHIV KUMAR TIWARI Vs. UNION OF INDIA
April 15, 2014
SHIV LAL Vs. STATE OF U P
October 10, 2014
SHIV LAL SONKER Vs. STATE OF U.P.
August 26, 2014
SHIV MANGAL Vs. D.D.C.
August 22, 2014
SHIV MANGAL PRASAD UPADHYAY Vs. STATE OF U.P.
July 9, 2014
SHIV MURAT Vs. STATE OF U.P.
May 5, 2014
SHIV MURTI SINGH Vs. NAWAB KHAN
April 3, 2014
SHIV MURTI YADAV AND ORS. Vs. STATE OF U.P. AND ORS.
August 19, 2014
SHIV NARAYAN Vs. STATE OF U P
July 30, 2014
SHIV NATH Vs. STATE OF U P
March 11, 2014
SHIV NATH SINGH Vs. STATE OF U.P.
January 29, 2014
SHIV PRAKASH Vs. RAJENDRA SINGH
April 16, 2014
SHIV PRASAD Vs. CONSOLIDATION OFFICER
July 15, 2014
SHIV PRASAD CHAURASIYA Vs. DAYARAM CHAURASIYA
November 19, 2014
SHIV PRASAD II Vs. STATE OF U P
March 14, 2014
SHIV PUJAN AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
November 13, 2014
SHIV RAJ SINGH Vs. STATE
March 5, 2014
SHIV RAJ SINGH Vs. STATE OF U.P.
February 13, 2014
SHIV RAM YADAV Vs. STATE OF U.P.
February 18, 2014
SHIV SAGAR Vs. STATE OF U P
September 11, 2014
SHIV SAGAR SINGH YADAV Vs. STATE OF U.P. AND ORS.
September 9, 2014
SHIV SHANKAR Vs. BOARD OF REVENUE
July 17, 2014
SHIV SHANKAR VAJPAYEE Vs. STATE OF U P
November 21, 2014
SHIV SHANKER RAM Vs. STATE OF U P
December 19, 2014
SHIV SHANKER SINGH Vs. CHAIRMAN, K.G.S.G. BANK AND ORS.
September 10, 2014
SHIV SHANKER YADAV Vs. STATE OF U.P.
August 25, 2014
SHIV SHANKER YADAV Vs. STATE OF U P
July 10, 2014
SHIVA KANT AWASTHY Vs. JAGDISH PRASAD AWASTHY
December 15, 2014
SHIVA KANT PANDEY Vs. STATE OF U P
July 7, 2014
SHIVA NAND GUPTA Vs. STATE OF U.P.
May 26, 2014
SHIVA NATH Vs. DDC VARANSI
March 28, 2014
SHIVANAND AND 3 OTHERS Vs. STATE OF U.P. AND ANOTHER
April 9, 2014
SHIVANGI Vs. STATE OF U.P.
April 17, 2014
SHIVANI Vs. STATE OF UP
November 3, 2014
SHIVANI REMEDIES (P) LTD Vs. U P FINANCIAL CORPORATION & ORS
September 18, 2014
SHIVAY HOTEL PVT. LTD. Vs. AMAR NATH SINGH AND ORS.
November 3, 2014
SHIVBARAN LAL Vs. STATE OF U.P.
July 10, 2014
SHIVKALI DEVI Vs. COMMISSIONER LUCKNOW DIVISION
July 14, 2014
SHIVRAJ SINGH BAGDAWAL Vs. STATE OF U P
December 19, 2014
SHOBH NATH Vs. STATE OF U P
December 4, 2014
SHOBHA RAM SHARMA Vs. STATE OF U.P.
July 21, 2014
SHOBHAI RAM Vs. STATE OF U P
May 21, 2014
SHOBHIT INDUSTRIES AND ENGINEERING WORKS Vs. COMMISSIONER OF TRADE TAX, U.P.
January 9, 2014
SHOBHIT KUMAR MALLIK Vs. STATE OF U P
September 15, 2014
SHOBHIT MISHRA Vs. GIRISH KUMAR SONKAR
August 27, 2014
SHOKUMBHARI PULP Vs. U P POWERS CORPORATION LIMITED
April 1, 2014
SHRAVAN KUMAR Vs. STATE OF U P
May 13, 2014
SHRAVAN KUMAR Vs. UNION OF INDIA
August 29, 2014
SHRAVAN YADAV Vs. STATE OF U P
August 25, 2014
SHRAWAN KUMAR GIRI Vs. STATE OF U P
January 22, 2014
SHREE BALAJI AROMATICS PRIVATE LIMITED Vs. UNION OF INDIA
April 24, 2014
SHREE BALAJI FREIGHT CARRIERS Vs. COMMISSIONER OF COMMERCIAL TAX
April 23, 2014
SHREE JAGDISH CEMENT PVT LTD Vs. CHAIRMAN, COMPANY LAW BOARD
May 22, 2014
SHREE SAI COLLEGE OF EDUCATION & TECHNOLOGY Vs. STATE OF U P
September 11, 2014
SHRI GURU SINGH SABHA Vs. JASPAL SINGH DUDEJA
November 27, 2014
SHRI KANT TRIVEDI Vs. VIJAY RANI TANDON AND ANR.
December 8, 2014
SHRICHAND Vs. CHANDRA PRAKASH
October 31, 2014
SHRIKRISHNA Vs. SURENDRA SINGH
March 25, 2014
SHRIPATI YADAV Vs. STATE OF U P
August 22, 2014
SHUBHRA MAHESHWARI Vs. G M , INDIAN OIL CORPORATION LTD
August 7, 2014
SHUKH DEV Vs. STATE OF U P
August 22, 2014
SHUKLA & BROTHERS Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
December 4, 2014
SHUSHILA DEVI Vs. SPECIAL JUDGE E.C.ACT/ ADDITIONAL SESSION JUDGE LKO.
January 27, 2014
SHUSHILA DEVI Vs. UNION OF INDIA
May 21, 2014
SHUSHMA SHRIVASTAVA Vs. STATE OF U P
October 16, 2014
SHUSILA DEVI Vs. STATE OF UTTARPRADESH
February 20, 2014
SHWETA KASHYP Vs. STATE OF U P
October 10, 2014
SHYAM BABU Vs. STATE OF U P
September 16, 2014
SHYAM BAPU GUPTA Vs. OM PRAKASH SHUKLA
December 11, 2014
SHYAM BEHARI SINGH Vs. STATE OF U.P.
December 18, 2014
SHYAM BIDI WORKS Vs. COMMISSIONER OF INCOME TAX
July 18, 2014
SHYAM DEVI Vs. ADDITIONAL DISTRICT JUDGE COURT NO 2 SULTANPUR
May 5, 2014
SHYAM KISHORE TIWARI Vs. STATE OF U P
January 27, 2014
SHYAM LAL Vs. ADITYA PRASAD JALLAN
March 3, 2014
SHYAM LAL Vs. STATE OF U.P.
June 3, 2014
SHYAM LAL Vs. STATE OF U P
March 21, 2014
SHYAM LAL Vs. STATE OF U P
March 26, 2014
SHYAM MANOHAR TEWARI Vs. STATE OF U.P.
October 9, 2014
SHYAM NARAYAN Vs. UNION OF INDIA
November 27, 2014
SHYAM OM KINKER Vs. STATE OF U.P.
July 25, 2014
SHYAM SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
February 13, 2014
SHYAM SINGH AND 6 OTHERS Vs. STATE OF U P
August 5, 2014
SHYAM SUNDAR Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE AND 11 ORS
December 8, 2014
SHYAM SUNDER BAJPAI Vs. STATE OF U P
September 6, 2014
SHYAM SUNDER BATRA Vs. BRAHAMVEER
April 17, 2014
SHYAM SUNDER KUSHWAHA Vs. STATE OF U P
April 11, 2014
SHYAMA DEVI Vs. CONSOLIDATION OFFICER AND ORS.
November 11, 2014
SHYAMA NATH TRIPATHI Vs. STATE OF U P
February 19, 2014
SHYAMA RAM Vs. R S MISHRA, ARUN KUMAR
July 28, 2014
SHYAMA RANI Vs. U P STATE INDUSTRIAL DEVELOPMENT CORPORATION
September 4, 2014
SHYAMACHARAN Vs. RAJPATI
April 30, 2014
SHYAMJI MISHRA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
April 23, 2014
SHYAMU Vs. RAM PRASAD
September 18, 2014
SHYAMU @ SHYAM SINGH Vs. STATE
December 5, 2014
SHYAMU SINGH Vs. STATE OF U P
August 1, 2014
SHYODAYAL SINGH Vs. STATE OF U P
August 11, 2014
SIDDHANT CHEMICALS Vs. UNION OF INDIA
April 9, 2014
SIDDHANT CHEMICALS Vs. UNION OF INDIA
April 24, 2014
SIDDHARTH UPADHYAY Vs. STATE OF U.P.
May 14, 2014
SIDHARI Vs. DY DIRECTOR OF CONSOLIDATION MAU
December 4, 2014
SIDHARTH Vs. STATE OF U.P.
January 10, 2014
SIKTA MAHOOGARH SADHAN SAHKARI SAMITI LTD Vs. PRESCRIBED AUTHORITY
September 17, 2014
SIMPKINS SCHOOL Vs. DIRECTOR GENERAL OF INCOME TAX
August 4, 2014
SINGH TIMBER TRADER AND ORS. Vs. STATE OF U.P. AND ORS.
December 23, 2014
SINGHASAN Vs. STATE OF U.P.
August 1, 2014
SINTECH PRECISION PRODUCTS LTD. Vs. COMMISSIONER OF COMMERCIAL TAX
January 28, 2014
SIPTTAR Vs. STATE OF U.P.
May 14, 2014
SIRAJ KHAN Vs. SUPERINTENDENT OF POLICE
February 7, 2014
SIRAJ NASREEN Vs. BEGUM JANI AND ORS.
October 28, 2014
SIRAJ UDDIN KHAN Vs. UNITED INDIA INSURANCE CO LTD CHENNAI
May 9, 2014
SIRAJU Vs. STATE OF U.P.
May 20, 2014
SIRAJUDDIN Vs. STATE OF U P
January 2, 2014
SIRATAJ Vs. BOARD OF REVENUE, LKO
October 28, 2014
SIROMAN SINGH Vs. D D C
September 5, 2014
SITA RAM Vs. STATE OF U P
September 6, 2014
SITA RAM Vs. SHAMBHU DAYAL
July 14, 2014
SITA RAM Vs. GAON SABHA
December 5, 2014
SITA RAM Vs. ADDL. DISTRICT JUDGE IV BARABANKI
January 29, 2014
SITA RAM CHAUBEY Vs. STATE OF U P
January 7, 2014
SITA RAM SETH Vs. STATE OF U.P.
March 11, 2014
SITARA DEVI Vs. STATE OF U P
October 9, 2014
SITARAM SINGH Vs. STATE OF U P
May 29, 2014
SITARAM SUGAR COMPANY LTD, BITALPUR Vs. COMMISSIONER GORAKHPUR DIVI
December 4, 2014
SIYA RAM S/O LATE MANGRE Vs. STATE OF U P
August 25, 2014
SIYA RAM S/O NARAIN Vs. STATE
August 14, 2014
SIYA SHARAN YADAV Vs. D D C
September 22, 2014
SIYARAM Vs. STATE OF U P
June 16, 2014
SKYNET DIGITAL SERVICES PVT LTD THRU DIRECTOR PAWAN PANDEY Vs. UNION OF INDIA
May 29, 2014
SMITA KANAUJIA Vs. STATE OF U.P.
January 31, 2014
SMT. ANITA SHARMA AND 2 ORS. Vs. OM PRAKASH BATRA AND ANOTHER
December 3, 2014
SMT. BELA DEVI Vs. A.D.J., ALLAHABAD
November 26, 2014
SMT. GEETA Vs. STATE OF U.P. AND ANOTHER
April 1, 2014
SMT. ISHARAT AND ANOTHER Vs. STATE OF U.P. THRU SECRY. AND 3 OTHERS
December 2, 2014
SMT. KAMLA DEVI Vs. THE CIVIL JUDGE MOHANLALGANJ (S.D.) LUCKNOW
July 31, 2014
SMT. KESH KUMARI VERMA & ANOTHER Vs. OM NARAIN SHUKLA & ANOTHER
March 4, 2014
SMT. SHAKUNTLA EDUCATIONAL AND WELFARE SOCIETY AND ORS. Vs. PUNJAB AND SIND BANK AND ORS.
December 8, 2014
SMT. SHANKAR DEVI & 2 OTHERS Vs. ADDL. CHIEF JUDICIAL (J.D.) & 2 OTHERS
May 22, 2014
SMT. SWATI CHAUDHARY Vs. MAJOR SUMIT BANA
April 21, 2014
SMT. USHA SHUKLA Vs. ADDL. DISTRICT JUDGE, ROOM NO.
November 25, 2014
SMT. VINDA DEVI Vs. RAM DHANI & 5 OTHERS
August 22, 2014
SNEHLATA AGARWAL Vs. STATE OF U P
August 29, 2014
SOCIETY FOR ADVANCEMENT OF ENVIRONMENTAL SCIENCE Vs. UNION OF INDIA
May 26, 2014
SOCIETY FOR ADVANCEMENT OF ENVIRONMENTAL SCIENCE Vs. STATE OF U P
October 30, 2014
SOHAN Vs. STATE OF U P
May 30, 2014
SOHAN LAL Vs. STATE OF U P
March 13, 2014
SOHAN LAL Vs. STATE OF U P
September 1, 2014
SOHAN VEER Vs. STATE
October 17, 2014
SOHIL KHAN Vs. STATE OF U P
November 20, 2014
SOM NATH SEHGAL Vs. ARVIND KUMAR SETHI
September 17, 2014
SOMMA Vs. STATE OF U P
April 18, 2014
SONA DEVI Vs. STATE OF U P
July 28, 2014
SONA MILK PRODUCTS PVT LTD Vs. STATE OF U P
July 17, 2014
SONAL JAIN Vs. KHAN FAROGH AZAM
December 16, 2014
SONIYA Vs. STATE OF U P
December 19, 2014
SONU Vs. STATE OF U P
July 22, 2014
SONU KUMAR Vs. STATE OF U P
November 7, 2014
SONU PALIWAL Vs. STATE OF U P AND 2 ORS
November 25, 2014
SONY INDIA PVT LTD Vs. STATE OF U P
April 29, 2014
SOORAJ PAL Vs. STATE OF UP
August 12, 2014
SOVARAN SINGH Vs. STATE OF U P
August 25, 2014
SPORTS AND LEISURE APPAREL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 15, 2014
SRI KESHAN Vs. STATE OF U.P.
December 18, 2014
SRI NATH Vs. STATE OF U P
May 29, 2014
SRI PAL Vs. STATE OF UP
October 31, 2014
SRI SUKURU LAL HIGHER SECONDARY SCHOOL Vs. STATE OF U.P.
February 21, 2014
SRINARAYAN Vs. STATE OF U.P.
March 31, 2014
SRIPRAKASH Vs. UNION OF INDIA
January 15, 2014
ST. JOSEPHS COLLEGE Vs. STATE OF U.P.
August 20, 2014
STANDARD CHARTERED BANK Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND ORS.
November 21, 2014
STAR PAPER MILLS LIMITED Vs. STATE OF U.P.
January 7, 2014
STAR TRADING COMPANY Vs. COSMOS TECHNOLOGIES
October 28, 2014
STATE Vs. MUNNA LAL
March 27, 2014
STATE Vs. MOHAN LAL
May 13, 2014
STATE Vs. DINESH SHANKAR S/O BHIM SHANKER
January 29, 2014
STATE Vs. RADHEY SHYAM
May 19, 2014
STATE Vs. JANARDAN, S/O JEEWAN
August 14, 2014
STATE Vs. RAM MOHAN @ PUJARI
May 5, 2014
STATE Vs. DIDAR SINGH
February 21, 2014
STATE Vs. NAUSHAD
March 25, 2014
STATE Vs. SRI PAL
February 5, 2014
STATE BANK OF INDIA Vs. ASSISTANT COMMISSIONER CENTRAL EXCISE AND SERVICE TAX DIVISION-II
August 7, 2014
STATE BANK OF INDIA Vs. CHIEF COMMISSIONER OF INCOME TAX
September 8, 2014
STATE BANK OF INDIA, MUMBAI AND ORS. Vs. RAJESH KUMAR AND ORS.
December 4, 2014
STATE OF U P Vs. SHIV KUMAR
February 18, 2014
STATE OF U P Vs. MOHD BASHIR KHAN
February 24, 2014
STATE OF U P Vs. SHAHNAWAZ ALAM
February 10, 2014
STATE OF U P Vs. SITA RAM
February 20, 2014
STATE OF U P Vs. VIDYARTHI
January 29, 2014
STATE OF U P Vs. CHANDAN SINGH
February 13, 2014
STATE OF U P Vs. ASRAR KHAN
February 6, 2014
STATE OF U P Vs. NAUBAT
February 11, 2014
STATE OF U P Vs. DAMODAR SINGH
December 19, 2014
STATE OF U P Vs. SHIV RAJ SHARMA
October 27, 2014
STATE OF U P Vs. RAKESH
October 28, 2014
STATE OF U P Vs. MAHIPAL SINGH
October 17, 2014
STATE OF U P Vs. SUSHEELA SINGH
September 9, 2014
STATE OF U P Vs. VIJAY YADAV
December 23, 2014
STATE OF U P Vs. RAMESHWAR PRASAD SINGH
September 9, 2014
STATE OF U P Vs. INDRA PAL SINGH
March 21, 2014
STATE OF U P Vs. KARTAR SINGH
March 21, 2014
STATE OF U P Vs. GULAB YADAV
February 20, 2014
STATE OF U P Vs. RAJENDRA
April 10, 2014
STATE OF U P Vs. I HUSAIN
March 10, 2014
STATE OF U P Vs. MURLI DHAR PATHAK
January 16, 2014
STATE OF U P Vs. RAJ KUMAR
March 21, 2014
STATE OF U P Vs. RAKESH
April 7, 2014
STATE OF U P Vs. BAIJU TIWARI
March 20, 2014
STATE OF U P Vs. PARMATMA SARAN MATHUR
March 20, 2014
STATE OF U P Vs. SHISHUPAL SINGH
March 28, 2014
STATE OF U P Vs. BUDH SINGH
March 28, 2014
STATE OF U P Vs. RAM ASHREY
March 20, 2014
STATE OF U P Vs. DEV RAJ SINGH
April 24, 2014
STATE OF U P Vs. GHANSHYAM SINGH
May 6, 2014
STATE OF U P Vs. PRASIDH PRASAD
March 28, 2014
STATE OF U P Vs. JAGDISH SINGH
March 25, 2014
STATE OF U P Vs. MOHD IDRISH
July 18, 2014
STATE OF U P Vs. BHUPENDRA MOHAN SHARMA
August 4, 2014
STATE OF U P Vs. MAHENDRA SINGH AND 4 OTHERS
August 4, 2014
STATE OF U P Vs. VED PRAKASH @ NEETU
October 8, 2014
STATE OF U P Vs. IBNEY AHMAD
May 13, 2014
STATE OF U P Vs. ANITA VERMA
February 12, 2014
STATE OF U P Vs. SHEO SAHAI
August 25, 2014
STATE OF U P Vs. KHINWA PASI
May 13, 2014
STATE OF U P Vs. MOHD ISMAIL ALIAS MIAN
May 30, 2014
STATE OF U P Vs. TILAK RAJ MAURYA
September 17, 2014
STATE OF U P Vs. RAM SUMIRAN
May 30, 2014
STATE OF U P Vs. ISHTEKHAR
July 28, 2014
STATE OF U P Vs. SRI DHAR & ORS
September 18, 2014
STATE OF U P Vs. ISHWAR DAYAL
October 15, 2014
STATE OF U P Vs. VIKAS
August 4, 2014
STATE OF U P Vs. SHIV RAM
January 10, 2014
STATE OF U P Vs. SHYAMLAL
January 17, 2014
STATE OF U P Vs. JAI SINGH
April 30, 2014
STATE OF U P Vs. A K MUKHERJEE
September 25, 2014
STATE OF U P Vs. INDRABHUSHAN PANDEY
August 4, 2014
STATE OF U P Vs. JAHAR SINGH
May 29, 2014
STATE OF U P Vs. RAM CHANDRA
February 24, 2014
STATE OF U P Vs. MAHENDRA
May 13, 2014
STATE OF U P Vs. LALA RAM
August 8, 2014
STATE OF U P Vs. VIJAI BAHADUR SINGH
May 30, 2014
STATE OF U P Vs. RAM SHANKER YADAV
September 19, 2014
STATE OF U P Vs. RAMESH CHATURVEDI
September 25, 2014
STATE OF U P Vs. INTZAR
May 22, 2014
STATE OF U P Vs. ANIL KUMAR & ORS
July 8, 2014
STATE OF U P Vs. MANJEET SINGH
May 23, 2014
STATE OF U P Vs. AWADHESH KUMAR MAURYA
September 19, 2014
STATE OF U P Vs. SUDHAKAR PANDEY
July 30, 2014
STATE OF U P Vs. FIRST ADDITIONAL DISTRICT JUDGE, HARDOI & ORS
August 25, 2014
STATE OF U P Vs. HARVIR SINGH
April 29, 2014
STATE OF U P Vs. DINESH ALIAS BHUTTU
August 4, 2014
STATE OF U P Vs. SANJU
August 8, 2014
STATE OF U P Vs. BHUDEO
October 8, 2014
STATE OF U P Vs. OM VEER
July 17, 2014
STATE OF U P Vs. RAM PYARI
July 22, 2014
STATE OF U P Vs. VIRENDRA
November 20, 2014
STATE OF U P Vs. KALLOO SINGH AND 3 OTHERS
May 19, 2014
STATE OF U P Vs. SHARIF @ SUHAIL @ SHAJID @ ALI @ ANWARE @ S BARANWAL
October 13, 2014
STATE OF U P Vs. HARI PAL
April 29, 2014
STATE OF U P Vs. NARENDRA PAL SINGH
November 24, 2014
STATE OF U P Vs. PARSHOO RAM
February 12, 2014
STATE OF U P Vs. IRSHAD ALI
February 12, 2014
STATE OF U P Vs. HEMANT SINGH
March 28, 2014
STATE OF U P Vs. BABU RAM
March 13, 2014
STATE OF U P Vs. AKHIL BHUWAN PRAKASH KAPIL
April 11, 2014
STATE OF U P Vs. RAJNATH
March 31, 2014
STATE OF U P Vs. SHYAM BIHARI
May 6, 2014
STATE OF U P Vs. BADAR
May 30, 2014
STATE OF U P Vs. NAWAB
April 1, 2014
STATE OF U P Vs. NALANDA SERV INFRAVENTURE PVT LTD
January 2, 2014
STATE OF U P Vs. SUDHIR KUMAR
January 10, 2014
STATE OF U P Vs. PUSHPA DEVI
July 17, 2014
STATE OF U P Vs. 1ST A D J
July 24, 2014
STATE OF U P Vs. MAHIPAT SINGH
January 15, 2014
STATE OF U P Vs. RANVEER SINGH
November 21, 2014
STATE OF U P AND 3 ORS Vs. BAL KRISHNA TEWARI
May 8, 2014
STATE OF U P AND 3 ORS Vs. FAINI SINGH
April 25, 2014
STATE OF U P AND 3 OTHERS Vs. BHAGIRATH SINGH
September 1, 2014
STATE OF U P INSTITUTIONAL FINANCE AND PUBLIC INSURANCE Vs. PREM SHANKER TRIVEDI
November 26, 2014
STATE OF U P INSTITUTIONAL FINANCE AND PUBLIC INSURANCE Vs. SEEMA DEVI W/O DAYA RAM & ORS
November 26, 2014
STATE OF U. P. Vs. CHANDRIKA
February 20, 2014
STATE OF U.P. Vs. SURESH YADAV
April 28, 2014
STATE OF U.P. Vs. BHADAI
July 4, 2014
STATE OF U.P. Vs. PRABHAT
August 4, 2014
STATE OF U.P. Vs. ARSHAD
April 22, 2014
STATE OF U.P. Vs. JUGNU TIWARI
April 22, 2014
STATE OF U.P. Vs. BUDHU SINGH
March 20, 2014
STATE OF U.P. Vs. AZAD AND ORS.
December 2, 2014
STATE OF U.P. Vs. SATYA PRAKASH
December 2, 2014
STATE OF U.P. Vs. MUNNA LAL AND ORS.
December 2, 2014
STATE OF U.P. Vs. RAJ KUMAR AND ORS.
November 21, 2014
STATE OF U.P. Vs. AJEET SINGH AND ORS.
October 8, 2014
STATE OF U.P. Vs. BHEEM AND ORS.
October 13, 2014
STATE OF U.P. Vs. RAJJO AND ORS.
October 8, 2014
STATE OF U.P. Vs. SHANKER AND ORS.
October 9, 2014
STATE OF U.P. Vs. RAGHUBAR AND ORS.
October 7, 2014
STATE OF U.P. Vs. HITENDRA RAI AND ORS.
November 20, 2014
STATE OF U.P. Vs. OMVIR AND ORS.
December 22, 2014
STATE OF U.P. Vs. SHIV AUTAR AND ORS.
December 10, 2014
STATE OF U.P. Vs. BRAHMJEET AND ORS.
December 12, 2014
STATE OF U.P. Vs. HANIFA KHURSHEED
April 30, 2014
STATE OF U.P. Vs. SHIV SHANKER
February 21, 2014
STATE OF U.P. Vs. DEVI SINGH
February 21, 2014
STATE OF U.P. Vs. RAJENDRA PRASAD DWIVEDI AND ORS.
February 13, 2014
STATE OF U.P. Vs. DHARMENDRA SINGH
November 10, 2014
STATE OF U.P. Vs. RESHMANI
July 11, 2014
STATE OF U.P. Vs. SUSHIL
April 17, 2014
STATE OF U.P. Vs. S.K. GARG
May 28, 2014
STATE OF U.P. Vs. CHANDRA BHUSHAN
January 23, 2014
STATE OF U.P. Vs. DHARA
January 21, 2014
STATE OF U.P. Vs. MANISH PRATAP SINGH
October 27, 2014
STATE OF U.P. Vs. KAMRUDDIN
April 28, 2014
STATE OF U.P. Vs. GULZAR
July 18, 2014
STATE OF U.P. Vs. YAMUNA PRASAD AND ORS.
August 21, 2014
STATE OF U.P. Vs. RAJBIR AND ORS.
December 10, 2014
STATE OF U.P. Vs. ASHISH
December 19, 2014
STATE OF U.P. Vs. SANJEEV KUMAR JAIN
September 24, 2014
STATE OF U.P. Vs. BHOLA SAROJ
September 19, 2014
STATE OF U.P. Vs. GANESH PRASAD PANDEY
September 26, 2014
STATE OF U.P. Vs. VINDHYAVASINI TIWARI
April 25, 2014
STATE OF U.P. Vs. RAJA RAM
May 20, 2014
STATE OF U.P. Vs. HAR PAL SINGH
April 2, 2014
STATE OF U.P. Vs. SOTAN
January 29, 2014
STATE OF U.P. Vs. HUBB LAL
March 25, 2014
STATE OF U.P. Vs. UMA PATI PANDEY
January 21, 2014
STATE OF U.P. Vs. KHACHERU
January 17, 2014
STATE OF U.P. Vs. HARISHCHANDRA GUPTA
January 16, 2014
STATE OF U.P. Vs. YOGENDRA
March 13, 2014
STATE OF U.P. Vs. VISHRAM SINGH
January 17, 2014
STATE OF U.P. Vs. RAM KRISHNA MISHRA
January 31, 2014
STATE OF U.P. Vs. CHANDRA BOSE
January 29, 2014
STATE OF U.P. Vs. ASHOK KUMAR
August 6, 2014
STATE OF U.P. Vs. VIRENDRA SINGH YADAV
August 5, 2014
STATE OF U.P. Vs. PADAM SINGH
May 1, 2014
STATE OF U.P. Vs. CHIRAUNJI LAL
April 30, 2014
STATE OF U.P. Vs. LAKHAN SINGH
April 30, 2014
STATE OF U.P. Vs. SATISH CHANDRA
April 24, 2014
STATE OF U.P. Vs. KATHULE
April 30, 2014
STATE OF U.P. Vs. SUDHIR GUPTA
May 27, 2014
STATE OF U.P. Vs. UDAIRAJ
May 20, 2014
STATE OF U.P. Vs. RAJVIR
February 24, 2014
STATE OF U.P. Vs. AVANISH KUMAR
July 28, 2014
STATE OF U.P. Vs. PARVEZ
July 28, 2014
STATE OF U.P. Vs. KAMLESH MAURYA ALIAS KAMLESH KUMAR MAURYA
July 28, 2014
STATE OF U.P. Vs. VIDYA RAM
March 26, 2014
STATE OF U.P. Vs. GIRISH CHANDRA UPADHYAY
May 6, 2014
STATE OF U.P. Vs. RAJESH KUMAR YADAV
May 30, 2014
STATE OF U.P. Vs. RAM SEWAK
May 27, 2014
STATE OF U.P. Vs. MAHENDRA
March 21, 2014
STATE OF U.P. Vs. BIR SINGH AND ORS.
July 21, 2014
STATE OF U.P. Vs. RAMESH CHANDRA GUPTA
August 28, 2014
STATE OF U.P. Vs. ZILA SINGH
December 15, 2014
STATE OF U.P. Vs. PREM SINGH
December 19, 2014
STATE OF U.P. AND ORS. Vs. NATIONAL HUMAN RIGHTS COMMISSION, NEW DELHI AND ORS.
December 9, 2014
STATE OF U.P. AND ORS. Vs. RAMAYAN SINGH AND ORS.
July 23, 2014
STATE OF U.P. AND ORS. Vs. RAJ NARAYAN AND ORS.
July 23, 2014
STATE OF UP Vs. COMMITTEE MANAGEMENT
September 11, 2014
STATE OF UP Vs. BISAI ALIAS VISHWANATH BHAR
August 26, 2014
STATE OF UP Vs. KENCHU
July 1, 2014
STATE OF UTTAR PRADESH Vs. NAIMUDDIN
January 15, 2014
STATE OF UTTAR PRADESH Vs. DHARAMVIR
March 3, 2014
STRONG CONSTRUCTION Vs. STATE OF U P
January 8, 2014
SUBAS YADAV Vs. STATE OF U P
January 13, 2014
SUBASH Vs. STATE OF U.P.
December 9, 2014
SUBEDAR Vs. STATE OF U P
May 26, 2014
SUBEDAR YADAV Vs. STATE OF U P
September 8, 2014
SUBHAN KHAN Vs. LADDAN KHAN
March 26, 2014
SUBHASH Vs. ADDL COMMISSIONER
September 5, 2014
SUBHASH CHAND Vs. STATE OF U P
April 24, 2014
SUBHASH CHAND GOYAL Vs. OFFICIAL LIQUIDATOR ALLAHABAD
August 11, 2014
SUBHASH CHAND PRAJAPATI Vs. STATE OF U.P.
July 1, 2014
SUBHASH CHAND SHARMA Vs. RAJNI TYAGI
July 10, 2014
SUBHASH CHANDRA Vs. STATE OF U P
September 2, 2014
SUBHASH CHANDRA JAIN Vs. BOARD OF REVENUE, ALLAHABAD
July 28, 2014
SUBHASH CHANDRA PANDEY AND ORS. Vs. ISVARDIN AND ORS.
December 23, 2014
SUBHASH CHANDRA VERMA Vs. STATE OF U P
May 8, 2014
SUBHASH KUMAR SAROJ Vs. INDIAN OIL CORPORATION
January 3, 2014
SUBHASH KUMAR YADAV Vs. STATE OF U P
August 8, 2014
SUBHASH SAHNI Vs. STATE OF U P
October 17, 2014
SUBHASH SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD BENCH AT ALLAHABAD
September 5, 2014
SUBHASH SINGH Vs. VIJAY KUMAR GARG
July 31, 2014
SUBODH KUMAR AGARWAL Vs. MAHARANI
August 20, 2014
SUCHI ENTERPRISES Vs. UNION OF INDIA AND ORS.
August 27, 2014
SUDAMA DEVI Vs. STATE OF U.P. AND ORS.
December 9, 2014
SUDARSHAN PANDEY Vs. STATE OF U P
May 16, 2014
SUDARSHAN SAHKARI GRIH NIRMAN SAMITI LIMITED Vs. STATE BANK OF INDIA
November 20, 2014
SUDDHU Vs. SENIOR REGIONAL MANAGER F CI VARANASI
May 20, 2014
SUDEEP GUPTA S/O CHOTTEY LAL GUPTA Vs. AMAR SINGH S/O TRIBHUVAN SINGH
September 25, 2014
SUDHA Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL/DISTRICT JUDGE
October 9, 2014
SUDHA DEVI Vs. STATE OF U P
November 19, 2014
SUDHA DEVI Vs. STATE OF U P
April 2, 2014
SUDHAKAR ALIAS TINNE Vs. STATE OF U P
July 30, 2014
SUDHAKAR MISHAR Vs. STATE OF U P
January 2, 2014
SUDHARANI PANDEY Vs. D D C BARABANKI
September 18, 2014
SUDHIR Vs. STATE
August 28, 2014
SUDHIR KUMAR Vs. STATE OF U.P.
September 24, 2014
SUDHIR KUMAR AGRAWAL Vs. SHYAM BABU
April 9, 2014
SUDHIR KUMAR PANDEY Vs. STATE OF U P
January 9, 2014
SUDHIR KUMAR SRIVASTAVA Vs. STATE OF U.P. AND ORS.
April 29, 2014
SUDHIR SHUKLA Vs. STATE OF U P
April 28, 2014
SUDHIR SINGH Vs. SURESH SINGH
July 10, 2014
SUDHISH KUMARI BAJPAI Vs. DISTRICT & SESSION JUDGE
January 21, 2014
SUFI FASAHAT HASAN SHAH Vs. SUFI LIAQA HUSAIN
January 10, 2014
SUGANDHI DEVI Vs. STATE OF U P
February 18, 2014
SUGANDHIKA INFRA DEVELOPERS PVT LTD Vs. STATE OF U P
July 10, 2014
SUHIL Vs. STATE OF UTTAR PRADESH
May 28, 2014
SUJIT KUMAR MISHRA Vs. STATE OF U P
July 17, 2014
SUKHAN SINGH Vs. STATE OF U P
September 12, 2014
SUKHBEER SINGH Vs. COMMISSIONER MEERUT
May 8, 2014
SUKHDEO SINGH Vs. D D C
December 4, 2014
SUKHDEV Vs. RAM SAMUJH
December 4, 2014
SUKHENDRA PAL Vs. STATE OF U P
September 26, 2014
SUKHLAL Vs. STATE OF U P
May 29, 2014
SUKHLAL Vs. STATE OF U.P.
September 11, 2014
SUKHLAL Vs. STATE OF U.P.
May 30, 2014
SUKHRAM Vs. D.D.C.
August 27, 2014
SULEMAN @ SHAITAM Vs. STATE OF U P
August 8, 2014
SULEMAN SIDDIQUI Vs. STATE OF U.P.
April 18, 2014
SUMAN Vs. STATE OF U P
May 13, 2014
SUMAN BAI NIRMALA Vs. 1ST ADDITIONAL DISTRICT JUDGE VARANASI
January 23, 2014
SUMAN DEVI Vs. STATE OF U.P. AND ORS.
April 30, 2014
SUMAN DEVI Vs. STATE OF U.P.
May 13, 2014
SUMAN DEVI Vs. STATE OF U P
March 21, 2014
SUMAN DEVI Vs. STATE OF U P & 4 OTHERS
October 10, 2014
SUMAN SRIVASTAVA Vs. STATE OF U.P.
February 17, 2014
SUMER SINGH Vs. STATE OF U P SACHIVALAYA PRASHASHAN PRIN SCY
August 20, 2014
SUMIT KUMAR SHARMA Vs. STATE OF U P
September 12, 2014
SUMIT SINGH Vs. STATE OF U P
May 1, 2014
SUMITA GHAI Vs. ADDITIONAL DISTRICT JUDGE
July 1, 2014
SUN SECURITY SERVICES Vs. BABASAHEB BHIMRAO AMBEDKAR UNIVERSITY
December 19, 2014
SUNAHARI LAL S/O GANGA RAM Vs. ATAR SINGH S/O SUNAHARI LAL
May 23, 2014
SUNAINA Vs. REGISTRAR GENERAL, HIGH COURT ALLAHABAD AND 2 ORS
December 18, 2014
SUNAINA MEHROTRA Vs. VIJAY MEHROTRA
August 14, 2014
SUNBEAM ACADEMY EDUCATIONAL SOCIETY Vs. CHIEF COMMISSIONER OF INCOME TAX
May 21, 2014
SUNDAR LAL Vs. STATE OF U P
November 19, 2014
SUNDARI DEVI AND ORS. Vs. UNION OF INDIA
December 10, 2014
SUNDER Vs. STATE OF U.P.
May 13, 2014
SUNDER DEVI Vs. MEERA BHATNAGAR AND OTHERS
August 11, 2014
SUNDER LAL Vs. D.D.C.
September 6, 2014
SUNDER SINGH Vs. STATE OF U.P. AND ORS.
September 5, 2014
SUNEEL AHUJA Vs. MAHIPAL SINGH
May 30, 2014
SUNEEL KUMAR Vs. STATE OF U P
September 25, 2014
SUNEET SINGHAL Vs. C B I , EOU IV/EO-II, NEW DELHI
May 6, 2014
SUNEETA DEVI Vs. STATE OF U P
October 8, 2014
SUNEHRI LAL Vs. PREMWATI
December 10, 2014
SUNHARI LAL BAL MUKUND INTER COLLEGE Vs. REGIONAL COMMITTEE
November 17, 2014
SUNIL AGRAHARI Vs. STATE OF U.P
June 16, 2014
SUNIL KUMAR Vs. STATE OF U P
June 10, 2014
SUNIL KUMAR Vs. STATE OF U P
September 4, 2014
SUNIL KUMAR Vs. STATE OF U.P. AND ORS.
November 7, 2014
SUNIL KUMAR Vs. CHAITANYA PRAKASH
September 18, 2014
SUNIL KUMAR Vs. DDC
April 2, 2014
SUNIL KUMAR BHATIA AND ORS. Vs. RAM LAL ARORA
November 7, 2014
SUNIL KUMAR JAIN Vs. STATE OF U P
January 9, 2014
SUNIL KUMAR MISHRA Vs. STATE OF U P
August 13, 2014
SUNIL KUMAR PANDEY Vs. STATE OF UP
October 16, 2014
SUNIL KUMAR TRIPATHI Vs. UNION OF INDIA
October 9, 2014
SUNIL KUMAR YADAV Vs. STATE OF U.P.
November 27, 2014
SUNIL SAHAI Vs. STATE OF U.P. AND ORS.
December 8, 2014
SUNITA Vs. STATE OF U P
January 2, 2014
SUNITA DEVI Vs. RAM KRIPAL
August 22, 2014
SUNITA SHARMA Vs. DY. REGISTRAR CHITS FUNDS SOCIETY
May 14, 2014
SUNITA SHARMA Vs. STATE OF U P
August 4, 2014
SUNNY WILFRED PRASAD Vs. STATE OF U P
October 13, 2014
SUPER COIR INDIA Vs. U.P. FINANCIAL CORPORATION LTD.
December 12, 2014
SUPER COMPUTER AND NETWORK PROP SURAJ KUMAR TASERA Vs. STATE OF U.P. AND ORS.
August 29, 2014
SUPER FASHION FASTERNERS PVT LTD MEERUT Vs. COMMISSIONER OF TRADE TAX, U P
July 4, 2014
SUPERINTENDENT OF POST OFFICED BANDA Vs. MOHD ZAKIR HUSSAIN
July 4, 2014
SUPERINTENDENT OF POST OFFICES SHAHJAHANPUR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD BENCH
April 1, 2014
SUPHER RAM Vs. STATE OF U.P. AND ANOTHER
April 9, 2014
SUPREME INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 8, 2014
SURAJ BHAN Vs. STATE OF U P
December 15, 2014
SURAJ KUMAR Vs. SENIOR SUPERINTENDENT OF POLICE AND ORS.
September 24, 2014
SURAJ PAL SINGH Vs. STATE OF U P AND 2 OTHERS
July 18, 2014
SURAJ PRAKASH Vs. COMMISSIONER OF CENTRAL EXCISE
April 9, 2014
SURAJ PRASAD Vs. CHIEF GENERAL MANAGER, TELECOM(EAST) U P ,B S N L & 4 ORS
February 3, 2014
SURAJ SINGH Vs. RAKESH
December 8, 2014
SURASARI PRASAD MISHRA Vs. STATE OF UP
January 29, 2014
SUREKA INTERNATIONAL Vs. UNION OF INDIA
April 15, 2014
SURENDRA Vs. STATE OF U.P.
August 25, 2014
SURENDRA Vs. STATE OF U.P.
September 25, 2014
SURENDRA Vs. DDC
March 24, 2014
SURENDRA Vs. STATE OF U P
September 26, 2014
SURENDRA & TOHERS Vs. STATE OF U P
July 4, 2014
SURENDRA AND ORS. Vs. STATE OF U.P. AND ORS.
December 1, 2014
SURENDRA KUMAR Vs. STATE OF U.P.
March 26, 2014
SURENDRA KUMAR Vs. STATE OF U P
October 7, 2014
SURENDRA KUMAR RAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
August 6, 2014
SURENDRA KUMAR SETIA Vs. CIVIL JUDGE SENIOR DIVISION, LUCKNOW
January 2, 2014
SURENDRA NATH BAJPAI Vs. STATE OF U P
September 3, 2014
SURENDRA NATH MISRA Vs. JUDGE SMALL CAUSE COURT/MUNSIF SOUTH
January 13, 2014
SURENDRA NATH VERMA Vs. STATE OF U.P.
January 10, 2014
SURENDRA PAL SINGH Vs. ADDL DIRECTOR CONSOLIDATION JUDICIAL
December 4, 2014
SURENDRA PAL SINGH Vs. MILK COMMISSIONER, U P LUCKNOW
May 1, 2014
SURENDRA PRASAD GUPTA Vs. DISTRICT JUDGE LUCKNOW AND ORS.
July 31, 2014
SURENDRA SINGH Vs. STATE OF U P
November 14, 2014
SURENDRA SINGH Vs. MUKESH
April 30, 2014
SURENDRA SINGH Vs. SPECIAL JUDGE SC/ST ACT & ANOTHER
April 23, 2014
SURENDRA SINGH YADAV Vs. STATE OF U P
September 10, 2014
SURENDRA VERMA Vs. STATE OF U P
August 26, 2014
SURESH Vs. RAM BHAROSEY LAL GUPTA
October 27, 2014
SURESH Vs. STATE OF U.P.
May 2, 2014
SURESH Vs. D D C
September 4, 2014
SURESH AND ORS. Vs. STATE OF U.P.
August 8, 2014
SURESH CHAND ARORA Vs. STATE OF U.P.
September 23, 2014
SURESH CHAND BANSAL Vs. ELECTRICITY OMBUDSMAN, VIBHUTI KHAND GOMTI NAGAR
August 22, 2014
SURESH CHANDRA Vs. STATE OF U P
February 6, 2014
SURESH CHANDRA Vs. STATE OF U.P.
May 12, 2014
SURESH CHANDRA Vs. STATE OF U P
July 7, 2014
SURESH CHANDRA AGARIYA Vs. STATE OF U P
August 5, 2014
SURESH CHANDRA MANI Vs. DHANANJAI
August 6, 2014
SURESH CHANDRA SINGH Vs. STATE AND 7 OTHERS
September 26, 2014
SURESH CHANDRA TIWARI Vs. CHANDRA BHAN PALIWAL
January 6, 2014
SURESH KUMAR Vs. STATE OF U.P.
March 31, 2014
SURESH KUMAR GUPTA Vs. JAI KUMAR MISHRA AND 4 OTHERS
November 14, 2014
SURESH KUMAR MITTAL Vs. STATE OF U P
December 11, 2014
SURESH KUMAR SINGH AND ORS. Vs. UNION OF INDIA
October 16, 2014
SURESH KUMAR YADAV Vs. STATE OF U P
January 30, 2014
SURESH KUSHWAHA Vs. STATE OF U P
September 25, 2014
SURESH PAL SINGH Vs. STATE OF U P
August 29, 2014
SURESH PRASAD SINGH Vs. STATE OF U.P. AND ORS.
October 30, 2014
SURESH RAIDAS Vs. STATE OF U P
December 19, 2014
SURESH SINGH Vs. STATE OF U.P. AND OTHERS
August 25, 2014
SURESH SINGH Vs. BOARD OF REVENUE
April 2, 2014
SURJEET SRIVASTAVA Vs. REGISTRAR STATE NODAL OFFICER BUNDELKHAND UNIVERSITY
October 17, 2014
SURSARI TARANG MISRA Vs. U P SAINIK SCHOOL SOCIETY LUCKNOW
January 13, 2014
SURYA BHAN YADAV Vs. STATE OF U P
April 24, 2014
SURYA BUX SINGH Vs. STATE OF U P
July 18, 2014
SURYA KANT PANDEY AND 4 OTHERS Vs. STATE OF U P
September 10, 2014
SURYA MANI AND ANR. Vs. THE STATE OF U.P. AND ANR.
May 23, 2014
SURYA NARAIN Vs. STATE OF U.P.
March 27, 2014
SURYA NARAYAN TIWARI Vs. STATE OF U P
March 14, 2014
SURYA PRAKASH MISHRA Vs. GURUBACHAN SINGH SALUJA
January 20, 2014
SURYA PRAKASH PANDEY Vs. STATE OF U P
August 7, 2014
SURYA PRAKASH TRIPATHI Vs. STATE OF U.P.
June 24, 2014
SURYAPATTA Vs. A D C
August 29, 2014
SURYODAYA CO-OPERATIVE HOUSING SOCIETY LTD. Vs. STATE OF U.P.
April 24, 2014
SUSHANT GUPTA S/O RAJESH CHANDRA GUPTA Vs. UNION OF INDIA
July 21, 2014
SUSHEEL KUMAR GUPTA Vs. STATE OF U P
July 28, 2014
SUSHEEL KUMAR SHUKLA AND ORS. Vs. STATE OF U.P. AND ORS.
September 17, 2014
SUSHEELA DEVI Vs. STATE OF U P
July 25, 2014
SUSHEELA SINGH Vs. STATE OF U P
January 8, 2014
SUSHIL CHANDRA PANDEY Vs. STATE OF U P
February 25, 2014
SUSHIL CHANDRA TIWARI Vs. STATE OF U.P.
July 22, 2014
SUSHIL KUMAR Vs. PARASHURAM
December 12, 2014
SUSHIL KUMAR Vs. STATE OF U.P.
September 12, 2014
SUSHIL KUMAR GARG Vs. STATE OF U P
August 13, 2014
SUSHIL KUMAR MISHRA Vs. UNION OF INDIA
August 14, 2014
SUSHIL KUMAR OJHA Vs. SHESH NARAYAN TIPATHI
April 9, 2014
SUSHIL KUMAR SRIVASTAVA Vs. STATE OF U.P.
April 7, 2014
SUSHILA Vs. STATE OF UTTAR PRADESH AND ORS.
November 26, 2014
SUSHILA DEVI Vs. NAVAL KISHORE
March 3, 2014
SUSHILA DEVI Vs. NAHAR SINGH
August 14, 2014
SUSHILA DEVI Vs. DIRECTOR BAL VIKAS SEVA EVAM PUSHTAHAR LKO
September 6, 2014
SUSHILA DEVI Vs. RADHA KRISHNA & 2 OTHERS
July 4, 2014
SUSHILA DEVI CHHABIL DASS CHARITABLE TRUST Vs. STATE OF U P
September 8, 2014
SUSHILA SINGH Vs. D.D. OF COUNSOLIDATION, FAIZABAD
March 31, 2014
SUSHILA STEELS Vs. UNION BANK OF INDIA
April 23, 2014
SUSHMA SRIVASTAVA Vs. STATE OF U P
August 20, 2014
SUSHMITA PANDEY Vs. STATE OF U P
October 9, 2014
SUSHRUT INSTITUTE OF PLASTIC SURGERY Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 2, 2014
SWADESH PREMI Vs. STATE OF U.P.
December 4, 2014
SWAMI BRHAMANAND SARASWATI CHARITABLE TRUST Vs. STATE OF U P
September 11, 2014
SWAMI DAYAL GUPTA Vs. STATE OF U P
August 25, 2014
SWAMI VIVEKANAND LAW COLLEGE BAKSHI KA TALAB Vs. STATE OF U.P. AND ORS.
July 3, 2014
SWAMIDEEN Vs. DEVIDEEN AND 2 OTEHRS
August 26, 2014
SWAROOP CHAND SINGH Vs. STATE OF U P
May 29, 2014
SWATANTRA KUMAR Vs. CIVIL JUDGE JUNIOR DIVISION SOUTH/PRESCRIBED AUTHORITY & ORS
April 21, 2014
SWATANTRA KUMAR GUPTA Vs. STATE OF U P
May 16, 2014
SWETA PANDEY Vs. STATE OF U.P. AND ORS.
December 12, 2014
SYED AMJAD AHSAN RIZVI Vs. CIVIL JUDGE (S.D.) LUCKNOW & ANOTHER
December 23, 2014
SYED M M RIZVI Vs. SUBHASH SINGH
April 16, 2014
SYED MAHFOOZUL HASNAIN Vs. SHAHJAHAN
August 8, 2014
SYED MOHD. FAZAL Vs. UNION OF INDIA
April 18, 2014
SYED MOHD. FAZLE HAIDER ZAIDI Vs. STATE OF U.P.
January 22, 2014
SYED MOHD. KHALID Vs. BANK OF INDIA AND ORS.
August 12, 2014
SYED RASHAD HASAN Vs. STATE OF U P
January 28, 2014
SYED RAZA ABBAS RIZVI Vs. STATE OF U P
January 9, 2014
SYED SAFAT HUSAIN RIAZVI Vs. STATE OF U P
August 21, 2014
SYED WASIF HAIDER Vs. STATE OF U P
November 28, 2014
SYED ZAHEER ANWAR Vs. GRAM SABHA THRU GRAM PRADHAN & 12 OTHERS
May 22, 2014
SYED ZAMIN ABBAS Vs. STATE OF U P
January 29, 2014
SYNDICATE BANK Vs. L.I.C. OF INDIA LTD.
July 25, 2014