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Case Index
Title
Date
ACER ENGINEERS PVT. LTD. Vs. COMMR. OF C. EX., CUS. AND S.T.
July 23, 2014
AGENCIES INTERNATIONAL (IMPEX DIVISION) Vs. BANGALORE-SERVICE TAX
April 15, 2014
AMAR RADIO CORPORATION Vs. COMMISSIONER OF CUS. & S.T.
February 14, 2014
ANDHRA PRADESH PAPER MILLS LTD. Vs. C.C.E., S.T. & C. RESPONDENT: C.C.E.,
March 18, 2014
ASWINI HOMEO PHARMACY Vs. COMMR. OF CUS., C. EX. & S.T.
June 12, 2014
BANGALORE METROPOLITAN TRANSPORT CORPN. Vs. C.S.T., BANGALORE
May 6, 2014
BHARAT RE-INSURANCE BROKERS PVT. LTD. Vs. C.C.E. & S.T.
August 26, 2014
BHURUKA GASES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX
January 31, 2014
BRAHMOS AEROSPACE PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX
June 30, 2014
C.C.E., C. & S.T. Vs. SMITHKLINE BEECHAM PHARMA. (I) LTD.
April 9, 2014
COMMISSIONER OF CUS., S.T. AND EX. Vs. ABDUL SYED PEER MOHAMED
May 16, 2014
GB BAKERS INDUSTRIES PVT. LTD. Vs. C.C.E., C. & S.T.
July 1, 2014
IMTIYAZ AHMED Vs. COMMISSIONER OF CUSTOMS
May 9, 2014
IN RE: EXTENSION OF STAY ORDER Vs.
May 29, 2014
INGERSOLL-RAND INTERNATIONAL (INDIA) LTD. Vs. C.S.T., BANGALORE
September 24, 2014
INTERNATIONAL CARGO AGENTS Vs. COMMR. OF CUS. AND S.T.
March 10, 2014
KARNATAKA STATE CRICKET ASSOCIATION Vs. C.S.T.
November 24, 2014
KIMS HEALTH CARE MANAGEMENT LTD. Vs. COMMR. OF CUS. & EX.
January 30, 2014
KRISHNAPATNAM PORT CO. LTD. Vs. C.C., C. EX. & S.T.
May 28, 2014
KUMAR ORGANICS PRODUCTS LTD. Vs. CCE, BANGALORE
April 16, 2014
M/S. LANCO KONDAPALLI POWER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SERVICE TAX AND CUSTOMS-VISAKHAPATNAM
February 24, 2014
MANPHO EXPORTS Vs. COMMR. OF C. EX. AND CUS.
June 11, 2014
POKARNA LTD. Vs. COMMR. OF C., C.E. & S.T.
July 31, 2014
POSHAK OILS & FATS LTD. Vs. COMMISSIONER OF C. EX., CUS. & S.T.
March 28, 2014
PSL LTD. Vs. COMMR. OF C. EX., CUS. & S.T.
April 3, 2014
RAMA ENTERPRISES Vs. COMMISSIONER OF CUS., C. EX. & S.T.
July 28, 2014
SDV INTERNATIONAL LOGISTICS LTD. Vs. COMMR. OF CUS. AND S.T.
May 23, 2014
SOBHA DEVELOPERS LTD. Vs. COMMR. OF C. EX., CUS. & S.T.
September 16, 2014
TIRVEN INDUSTRIES PVT. LTD. Vs. COMMR. OF CUS., C. EX. AND S.T.
February 11, 2014
TITAN COMPANY LTD. Vs. COMMISSIONER OF CUSTOMS
June 12, 2014
VMB IMPEX Vs. COMMISSIONER OF C. EX., CUS. & SERVICE TAX
June 27, 2014