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Case Index
Title
Date
A CONCERNED VILLAGER FROM NERUL VILLAGE (BARDEZ-GOA) Vs. STATE OF GOA
September 19, 2014
A.R.B. RAM SANTHOSH Vs. THE TAMIL NADU POLLUTION CONTROL BOARD
November 18, 2014
ABHINAV AQUA Vs. THE CHAIRMAN
November 21, 2014
AJAY PANDEY Vs. STATE OF MP
August 22, 2014
ALEIXO ARNOLFO PEREIRA Vs. STATE OF GOA
December 17, 2014
AMIT MARU Vs. MOEF
October 1, 2014
ARUNASRI BLUE METALS Vs. THE DISTRICT ENVIRONMENTAL ENGINEER TAMIL NADU POLLUTION CONTROL BOARD
December 3, 2014
B.L. MISHRA Vs. COLLECTOR, CHHATTARPUR
August 7, 2014
BARDANI MISHRA Vs. STATE OF MADHYA PRADESH
July 25, 2014
BHAGAWANDOSS BLUE METALS Vs. TAMIL NADU POLLUTION CONTROL BOARD
December 3, 2014
DHARANI FOOD PRODUCTS Vs. THE CHAIRMAN
November 21, 2014
DILEEP B. NEVATIA Vs. UNION OF INDIA
September 23, 2014
GEETA BHADRASEN VADHAI Vs. MINISTRY OF ENVIRONMENT AND FOREST
November 13, 2014
GEORGE B. FERNANDES Vs. THE STATE OF GOA
December 17, 2014
GEORGE BARRETTO Vs. STATE OF GOA
September 4, 2014
GOA FOUNDATION Vs. MORMUGAO PLANNING AND DEVELOPMENT AUTHORITY
September 4, 2014
GOA FOUNDATION Vs. STATE OF GOA
July 30, 2014
GOA FOUNDATION Vs. UNION OF INDIA
September 25, 2014
H.S. NEELAKANTAPPA Vs. STATE OF KARNATAKA
December 1, 2014
HARISH VYAS Vs. UNION OF INDIA
December 15, 2014
HOLI DROPS PACKED DRINKING WATER COMPANY Vs. THE CHIEF ENGINEER
November 26, 2014
JAL, JUNGLE, JAMEEN SANGARSH SAMITI Vs. DILIP BUILDCON LTD.
September 26, 2014
KALPAVRIKSH Vs. UNION OF INDIA
July 17, 2014
KASHINATH JAIRAM SHETYE Vs. MANOHAR PARRIKAR
December 3, 2014
KISHORE DEEPAK KODWANI Vs. DISTRICT COLLECTOR, COLLECTOR OFFICE
August 25, 2014
KRISHAN KANT SINGH Vs. NATIONAL GANGA RIVER BASIN
October 16, 2014
KRISHAN KANT SINGH, UTTAR PRADESH & ANOTHER Vs. NATIONAL GANGA RIVER BASIN AUTHORITY THROUGH CABINET SECRETARY, NEW DELHI & OTHERS
May 31, 2014
L. CHELLADURAI Vs. THE DISTRICT ENVIRONMENTAL ENGINEER
December 4, 2014
LATIF BEG & OTHERS MOEF & OTHERS Vs. JYOTI MISHRA & OTHERS
May 30, 2014
LAXMI NARAYAN SAHU Vs. DEPARTMENT OF MINING GOVERNMENT OF MADHYA PRADESH
August 26, 2014
LEO. F. SALDHANA Vs. THE UNION OF INDIA
August 27, 2014
MURLI MANOHAR SHARMA Vs. UNION OF INDIA
August 5, 2014
MURUGAN DYEING Vs. DISTRICT ENVIRONMENTAL
October 15, 2014
N. SANKARA NARAYANAN Vs. UNION OF INDIA
December 9, 2014
NARMADA KHAND SWABHIMAN SENA Vs. STATE OF MADHYA PRADESH
October 1, 2014
NATIONAL GREEN TRIBUNAL BAR ASSOCIATION Vs. UNION OF INDIA (UOI)
September 29, 2014
NEERAJ CHOURASIYA Vs. STATE OF MP
August 11, 2014
NIRMA LIMITED Vs. MINISTRY OF ENVIRONMENT AND FOREST
September 16, 2014
NISARGA Vs. ASSISTANT CONSERVATOR OF FORESTS
August 8, 2014
PARYAVARAN AVAM MANAV ADHIKAR SANRAKSHAN SAMITI Vs. MACKER REAL VENTURES
August 13, 2014
PARYAVARAN AVAM MANAV ADHIKAR SANRAKSHAN SAMITI Vs. REGAL TOWN
September 2, 2014
PARYAVARAN AVAM MANAV ADHIKAR SANRAKSHAN SAMITI Vs. HIGHWAY INFRASTRUCTURE PVT. LTD.
September 2, 2014
PARYAVARAN AVAM MANAV ADHIKAR SANRAKSHAN SAMITI Vs. UNION OF INDIA
September 10, 2014
PARYAVARAN AVAM MANAV ADHIKAR SANRAKSHAN SAMITI Vs. GWALIOR DEVELOPMENT AUTHORITY
September 9, 2014
PARYAVARAN AVAM MANAV ADHIKAR SANRAKSHAN SAMITI Vs. JABALPUR CANTONMENT BOARD
October 20, 2014
PEOPLE FOR TRANSPARENCY Vs. STATE OF PUNJAB
November 25, 2014
PRADEEP KUMAR SHARMA Vs. THE STATE OF RAJASTHAN
September 8, 2014
PRAVEEN Vs. THE UNION OF INDIA
October 1, 2014
PRAVEEN NARAYAN MULE Vs. MOEF
October 1, 2014
RAGHUNATH Vs. MAHARASHTRA PREVENTION OF WATER POLLUTION BOARD
September 24, 2014
RAGHUNATH Vs. THE MAHARASHTRA PREVENTION OF WATER POLLUTION BOARD
October 1, 2014
RAJEEV Vs. THE UNION OF INDIA
October 1, 2014
RAJENDRASINH MANSINH KASHTRYA Vs. GUJARAT POLLUTION CONTROL BOARD
July 17, 2014
RAJESH DIXIT Vs. STATE OF MADHYA PRADESH
September 3, 2014
RAM SWAROOP CHATURVEDI Vs. CHAIRMAN
September 11, 2014
RAMESH AGARWAL Vs. UNION OF INDIA
August 22, 2014
S. MUNUSWAMI Vs. CHAIRMAN
August 14, 2014
SAIPRASAD MANGESH KALYANKAR Vs. THE REGIONAL TRANSPORT OFFICER (R.T.O.)
September 10, 2014
SANGLI ZILLA SUDHAR SAMITI Vs. THE CHIEF SECRETARY, PUBLIC WORKS DEPARTMENT
August 12, 2014
SHANKAR RAGHUNATH JOG Vs. THE SECRETARY, MINISTRY OF ENVIRONMENT AND FOREST
August 6, 2014
SHATRUHAN LAL Vs. UNION OF INDIA
September 9, 2014
SHIVAJI SURYABHAN SANGLE Vs. THE UNION OF INDIA
September 11, 2014
SHOBHA PHADANVIS Vs. THE STATE OF MAHARASHTRA
October 1, 2014
SOCIETY FOR ENVIRONMENTAL PROTECTION Vs. UNION OF INDIA
August 8, 2014
STATE Vs. UNIVERSITY GRANTS COMMISSION (UGC)
July 17, 2014
STATE Vs. MAHARASHTRA POLLUTION CONTROL BOARD
September 6, 2014
STATE Vs. MANDAKINI HOUSING SOCIETY
September 9, 2014
SUBHASH C. PANDEY Vs. MUNICIPAL CORPORATION
September 19, 2014
SUBHASH C. PANDEY Vs. STATE OF MADHYA PRADESH
August 20, 2014
SUBHASH C. PANDEY Vs. UNION OF INDIA
December 2, 2014
SUKDEO Vs. KOPARGAON SAHAKARI SAKHAR KARKHANA LTD.
July 30, 2014
SUNIL KUMAR SAMANTA Vs. WEST BENGAL POLLUTION CONTROL BOARD
July 24, 2014
SUSTAINABILITY AND HUMAN RESOURCES Vs. THE STATE OF MADHYA PRADESH
November 17, 2014
THE BRAJ FOUNDATION Vs. GOVERNMENT OF UTTAR PRADESH
August 5, 2014
UDAYKUMAR VASANTRAO JAGTAP Vs. SASWAD MUNICPIAL COUNCIL
September 4, 2014
UMESH TIWARI Vs. UNION OF INDIA
September 8, 2014
VADAMUGAM KANGAYEMPALAYAM Vs. THE CHAIRMAN
November 19, 2014
VARI FOOD PRODUCTS Vs. THE CHIEF ENGINEER
November 21, 2014
VIDHAN MISHRA Vs. UNION OF INDIA
August 28, 2014
VIJAYALAKSHMI MINERALS Vs. THE CHAIRMAN
November 21, 2014
VIKAS K. TRIPATHI Vs. SECRETARY
October 1, 2014
VIMAL BHAI Vs. JAPEE ASSOCIATES
December 5, 2014
VINOD KUMAR PANDEY Vs. UNION OF INDIA
September 18, 2014
VITTHAL GOPICHAND BHUNGASE Vs. THE GANGAKHED SUGAR AND ENERGY LTD.
July 30, 2014
WILFRED J. Vs. MINISTRY OF ENVIRONMENT & FORESTS
July 17, 2014