Case Index

Title
Date
MANI Vs. STATE REP. BY THE INSPECTOR OF POLICE
April 30, 2014
A AKILA Vs. P MARIAMMAL
April 23, 2014
A AYYASAMY Vs. A PARAMASIVAM
December 11, 2014
A C CHANDRASHEKAR Vs. DISTRICT COLLECTOR KRISHNAGIRI DISTRICT
September 2, 2014
A E DURGAA Vs. DIRECTORATE OF MEDICAL
November 17, 2014
A ENOSE RAJAN Vs. DIRECTOR GENARAL CENTRAL INDUSTRIAL SECURITY FORCE
June 23, 2014
A G EXPORTS Vs. ALFATCH CONSTRUCTION & PVT LTD
November 27, 2014
A GAYATHRI Vs. NATIONAL INSURANCE CO LTD
March 21, 2014
A GNANASELVAN Vs. B A XAVIER
November 13, 2014
A H MOHAMED DAWOOD ABRAR Vs. DEPUTY SECRETARY (GRIEVANCE CELL)
September 15, 2014
A J MOAHMMED IQBAL Vs. BAR COUNCIL OF TAMIL NADU
November 17, 2014
A K SWAMINATHAN Vs. STATE
March 14, 2014
A KALIYAMURTHI Vs. A THANDAVARAYA
October 10, 2014
A KANCHANAMALA; A PRABU; N GNANAVEL Vs. B SOMASUNDARAM
September 1, 2014
A KUMARESAN Vs. BOARD OF DIRECTORS APP. AUTHO. TANTEA
July 24, 2014
A L RAMACHANDRA Vs. COMMISSIONER OF POLICE
October 13, 2014
A L VELLAICHAMY Vs. STATE OF TAMIL NADU
April 10, 2014
A LAKSHMANASWAMY Vs. DIRECTOR OF MEDICAL EDUCATION
October 17, 2014
A M IBRAHIM Vs. ZIGZAG SOLUTIONS PRIVATE LIMITED
January 7, 2014
A M RAMACHANDRAN Vs. STATE OF TAMIL NADU
September 10, 2014
A MEENAKSHI SUNDARAM Vs. ADDITIONAL SUPERINTENDENT OF POLICE
August 1, 2014
A MURUGESAN Vs. JAMUNARANI
April 17, 2014
A MUTHU Vs. STATE
February 3, 2014
A PAUL PANDI Vs. A KARTHIK
November 21, 2014
A PAVADAI Vs. REVENUE DIVISIONAL OFFICER REVENUE DIVISIONAL OFFICE KALLAKURICHI VILLUPURAM
February 6, 2014
A R MUTHUKRISHNAN Vs. STATE THROUGH THE INSPECTOR OF POLICE
June 12, 2014
A R NANDHAKUMAR Vs. SUMATHY; ANANDHI; UMA; SARASU @ SARASWATHI; A R SAMPATHKUMAR; NAGABUSHANAM FASTENERS; NAGA THEATRE JOINT FAMILY BUSINESS; MAHALAKSHMI; NAGABUSHNAM PRECISION ENGINEERING PVT LTD
June 5, 2014
A SADIK BASHA Vs. GOVERNMENT OF TAMILNADU; COMMISSIONER OF TREASURIES AND ACCOUNTS; DISTRICT TREASURY OFFICER
November 3, 2014
A SAMPOORNAM Vs. STATE OF TAMIL NADU AND ORS
June 3, 2014
A SHANKAR Vs. DEPUTY SUPERINTENDENT OF POLICE
April 4, 2014
A SRIDHAR Vs. RAJESH RANGARAJAN; G RAJAGOPAL; R KALYANI; R S R SECURITIES PVT LTD; S DINESH; DHANAM; S JAYAMANI
September 3, 2014
A SUBASHSUNDER Vs. COMMISSIONER, SALEM CITY MUNICIPAL CORPORATION
October 13, 2014
A SUBRAMANIAN Vs. INSPECTOR OF POLICE, CBI, ECONOMIC OFFENCES UNIT II
June 25, 2014
A SUNDARAM Vs. COMMISSIONER, CORPORATION OF CHENNAI
September 15, 2014
A THAYALAN Vs. S S MANI
October 8, 2014
A UMA Vs. R DEVASAGAYAM ALIAS R D SAGAYAM
July 21, 2014
A VEERAMANI Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL, SHASTRI BHAWAN, HADDOWS ROAD; INDIAN OVERSEAS BANK
April 7, 2014
A VIJAYAKUMAR Vs. D CHANDRA BAI
November 11, 2014
A YASH GUPTA Vs. STATE OF TAMIL NADU
June 19, 2014
A. AIAMPERUMAL Vs. THE DIRECTOR (JIPMER)
November 18, 2014
A. ANANDHAN Vs. THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE LTD.
November 7, 2014
A. ANBUSELVAN Vs. THE SUPERINTENDENT OF POLICE
October 20, 2014
A. ANTONY PREMKUMAR Vs. STATE OF TAMIL NADU
January 27, 2014
A. ARIVAJAGANE Vs. UNION OF INDIA
July 22, 2014
A. AROKYADOSS Vs. V. RADHAKRISHNAN
December 3, 2014
A. ARPUTHA MARY Vs. THE SUPERINTENDENT OF POLICE
November 6, 2014
A. ASHOK ANAND Vs. STATE
October 29, 2014
A. ASIRUL FASIL REPRESENTED BY HIS POWER AGENT, S. AHAMED MUSTAFA Vs. THE DISTRICT REVENUE OFFICER CUM ADDITIONAL DISTRICT JUDICIAL MAGISTRATE
April 4, 2014
A. BABY SABEENA Vs. STATE OF TAMIL NADU
August 8, 2014
A. BALAKRISHNAN Vs. A. MANI
October 30, 2014
A. BALAN Vs. JOINT REGISTRAR
April 30, 2014
A. BALASHANMUGAM Vs. THE DISTRICT COLLECTOR
December 4, 2014
A. BRAGATHEESWARI Vs. REGISTRAR GENERAL
November 21, 2014
A. DURUVASULU NAIDU Vs. BHAJARANG EDUCATIONAL & SOCIAL TRUST
December 11, 2014
A. EVANJALIN MARY Vs. GOVERNMENT OF TAMIL NADU
January 31, 2014
A. FARITHA BEGUM Vs. L. BABU
November 11, 2014
A. GANESAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
January 23, 2014
A. GANESAN MATRICULATION HIGHER SECONDARY SCHOOL Vs. KANDAN AND ORS.
July 4, 2014
A. GNANA MARY Vs. DEPUTY SUPERINTENDENT OF POLICE
August 22, 2014
A. GODWIN JAGADEESHKUMAR Vs. THE STATE OF TAMIL NADU
October 15, 2014
A. GOMATHI Vs. ASSISTANT COMMISSIONER/EXECUTIVE OFFICER
September 2, 2014
A. GOPIKRISHNAN Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION
March 11, 2014
A. GOVINDASAMY Vs. S. SARAVANAKUMAR
February 17, 2014
A. IBRAHIM SHERIFF Vs. PRINCIPAL SECRETARY TO GOVERNMENT
September 16, 2014
A. IYYAPPARAJ Vs. THE CHAIRMAN
July 2, 2014
A. JAMSHEEDA BEE Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
June 5, 2014
A. JAWAHAR PALANIAPPAN MAJORITY SHAREOLDER & DIRECTOR Vs. STATE
April 21, 2014
A. JAYAKUMAR Vs. THE SPECIAL DEPUTYCOLLECTOR (STAMPS)
October 27, 2014
A. JAYAPRAKASH Vs. SECRETARY TO GOVERNMENT
June 14, 2014
A. JESU RAJENDRAN Vs. COMMISSIONER OF INCOME TAX
November 26, 2014
A. JESU RAJENDRAN Vs. THE COMMISSIONER OF INCOME TAX
October 10, 2014
A. KALIMUTHU Vs. INSPECTOR OF POLICE
October 14, 2014
A. KANAGARAJAN Vs. STATE
December 1, 2014
A. KAVI Vs. STATE
November 18, 2014
A. KRISHNAMOORTHY Vs. THE REGIONAL MANAGER,INDIAN OVERSEAS BANK
November 27, 2014
A. KRISHNAMOORTHY Vs. STATE
April 23, 2014
A. KUMARESAN Vs. THE STATE OF TAMIL NADU AND ORS.
November 13, 2014
A. LIYAKATH ALI Vs. SECRETARY, ANIMAL HUSBANDY
July 10, 2014
A. LIYAKATH ALI Vs. S. SULAIMAN
December 12, 2014
A. MAHALAKSHMI Vs. COMMISSIONER OF POLICE
June 14, 2014
A. MARIMUTHU Vs. BRANCH MANAGER, TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD.
January 31, 2014
A. MATHIARASI Vs. STATE OF TAMIL NADU
June 27, 2014
A. MOHAMED SHENGAL BASHA Vs. THE DISTRICT COLLECTOR
June 27, 2014
A. MOHAMMED IBRAHIM Vs. R. PANDISELVI
August 25, 2014
A. MUNIAPPAN Vs. TAHSILDAR, TAMBARAM TALUK
August 19, 2014
A. MURUGAN Vs. THE SECRETARY DEPARTMENT OF HOME
July 7, 2014
A. MURUGESAN Vs. SECRETARY TO GOVT
February 18, 2014
A. MUTHU Vs. P. ANGAMMAL
October 20, 2014
A. NAGARAJAN Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT
June 16, 2014
A. PALANI VELU Vs. METROPOLITAN TRANSPORT CORPORATION (CHENNAI) LIMITED
January 7, 2014
A. PALANISAMY Vs. THE ASSISTANT DIRECTOR, REGIONAL TOWN PANCHAYAT OFFICE
November 27, 2014
A. PANCHAVARNAM Vs. K.S. ARUNACHALA NADAR
November 6, 2014
A. PARANJOTHI Vs. CHENNAI METROWATER WATER SUPPLY AND SEWERAGE BOARD
June 19, 2014
A. PAULIN ALFY Vs. REV. R. JOSEPH LAZARUS
June 12, 2014
A. PREM NAZEER Vs. THE TAMIL NADU STATE
October 13, 2014
A. RAGHUL ANAND Vs. UNION OF INDIA
November 10, 2014
A. RAHAMATHULLAH Vs. P.A.K. MANOHRAN
December 18, 2014
A. RAJA Vs. STATE OF TAMIL NADU
August 22, 2014
A. RAJA Vs. STATE
August 1, 2014
A. RAJENDRA KUMAR Vs. KAJA MOIDEEN
August 14, 2014
A. RAVI Vs. THE DISTRICT COLLECTOR,
February 5, 2014
A. REEGAN Vs. THE DIRECTOR GENERAL OF POLICE
June 3, 2014
A. RENGASWAMI Vs. SENIOR REGIONAL MANAGER
September 9, 2014
A. SARAVANAN Vs. THE DIRECTOR OF ART & CULTURE & ANOTHER
October 9, 2014
A. SATHAIAH Vs. TWAD BOARD
September 22, 2014
A. SATHASIVAM Vs. STATE
September 25, 2014
A. SHAMEEM AHMED Vs. A. MOHAMMED HASHIM
December 12, 2014
A. SHANMUGAM Vs. STATE OF TAMIL NADU
April 22, 2014
A. SHANMUGAVEL Vs. THE STATE
December 3, 2014
A. SHANTHA Vs. THE TAHSILDAR AND EXECUTIVE MAGISTRATE
March 25, 2014
A. SIKKANDAR Vs. COMMISSIONER OF POLICE
November 12, 2014
A. SIVAPRAKASAM Vs. JUNIOR ENGINEER, TAMIL NADU ELECTRICITY BOARD
February 27, 2014
A. SUBRAMANIAN Vs. THE DIRECTOR GENERAL OF POLICE
December 8, 2014
A. SULTHAN KHAN Vs. STATE OF TAMIL NADU
August 19, 2014
A. SUNDARAM Vs. JOINT REGISTRAR OF COOP. SOCIETIES
January 29, 2014
A. SUNDARAM Vs. THE CHAIRMAN & MANAGING DIRECTOR, NATIONAL INSURANCE COMPANY LTD. AND THE CHIEF REGIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD.
March 18, 2014
A. THAHIRA Vs. SECRETARY
January 30, 2014
A. THANGAPANDI Vs. STATE
September 18, 2014
A. THANGATHAMBI Vs. M. PREMA
January 29, 2014
A. THANGAVEL Vs. THE SUPERINTENDENT OF POLICE
August 7, 2014
A. THARSEES Vs. A. AROKIASAMY
November 12, 2014
A. THIRUMOORTHY Vs. S. BASTIN
November 19, 2014
A. VALARMATHI Vs. CHAIRMAN, TEACHER RECRUITMENT BOARD
September 11, 2014
A. VELUSAMY Vs. TAMILNADU GENERATION AND DISTRIBUTION CORPORATION
December 19, 2014
A. VENKATESH Vs. A. AHMED ALI
April 9, 2014
A. VIJAYALAKSHMI Vs. DIRECTOR OF EMPLOYMENT AND TRAINING
August 13, 2014
A.B. FATHIMA SULTHANA Vs. WOMEN LAWYERS ASSOCIATION
April 4, 2014
A.B. SELVANATHAN CHETTY Vs. ASSISTANT COMMISSIONER (CT) (FAC)
October 10, 2014
A.BALASUBRAMANIAM Vs. STATE OF TAMIL NADU
January 6, 2014
A.C. SALEEM Vs. FOOD INSPECTOR, COIMBATORE CORPORATION
October 10, 2014
A.CHELLADURAI Vs. THEREGISTRAR
October 13, 2014
A.D. PADMASINGH ISAAC Vs. AACHI AAPPAKADAI CHETTINAD
February 28, 2014
A.G. GOPAL Vs. DIRECTOR, DIRECTORATE OF VIGILANCE AND ANTI-CORRUPTION
August 14, 2014
A.G. ROSE Vs. THE INDIAN BANK
July 2, 2014
A.GURUSAMY Vs. M.SINGAMUTHU
June 27, 2014
A.K. GAJAPATHY NAIDU Vs. THE STATE OF TAMILNADU
November 28, 2014
A.K.PADMANABHAN Vs. SIVASUBRAMANIAM
January 22, 2014
A.L. MATHIALAGAN Vs. V. BALASUNDARAM
February 18, 2014
A.M. AHAMED & CO. Vs. COMMISSIONER OF CUSTOMS (IMPORTS)
August 19, 2014
A.M.D. LEENUS Vs. MANAGEMENT OF TUTICORIN STEVEDORS ASSOCIATION
June 5, 2014
A.M.P. REVATHI Vs. SUBASHCHANDRAN
January 9, 2014
A.N. MYTHILI Vs. DIRECTOR, DEPARTMENT OF GOVERNMENT EXAMINATIONS
August 22, 2014
A.P. CONSTRUCTIONS INDIA PRIVATE LIMITED Vs. TAMIL NADU ELECTRICITY BOARD
June 30, 2014
A.P. KRISHNAVENI AMMAL Vs. PAPIAH REDDI
June 18, 2014
A.R. ARUNACHALAM Vs. LIFE INSURANCE CORPORATION OF INDIA
June 24, 2014
A.R. BALAKRISHNAN Vs. THE DISTRICT COLLECTOR
December 1, 2014
A.R. BALASUBRAMANIAM Vs. R. SENTHILKUMAR
March 10, 2014
A.R. DINAKARAN Vs. B. SELVAKUMAR
July 31, 2014
A.R. KUMAAR Vs. UNION OF INDIA
November 11, 2014
A.R.R. SALES AGENCY Vs. THE CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
December 5, 2014
A.S. SREE NANDHINI Vs. R. UTHAMAN
November 27, 2014
A.S.EDWIN SUTHAN Vs. THE CHIEF EDUCATIONAL OFFICER, TIRUNELVELI
August 28, 2014
A.S.M. ABUDEEN @ JAINULABUDEEN Vs. SHAKILA BANU
February 21, 2014
A.THIYAGARAJAN Vs. G. RAMACHANDRAN
September 18, 2014
A.V. MARIMUTHU Vs. THE SUB REGISTRAR, REGISTRATION DEPARTMENT
November 11, 2014
AACHI SPICES AND FOODS PVT LTD Vs. ARASI MASALA FOODS (P) LTD
December 10, 2014
AARTHY SHANKAR Vs. UNION OF INDIA
April 21, 2014
AARUTHRA ENGLISH SCHOOL Vs. MUTHULAKSHMI AND ORS.
April 2, 2014
ABDUL HUSSAIN Vs. INDUSIND BANK
June 18, 2014
ABHISHEK MUNDHRA Vs. THE ADDITIONAL DIRECTOR GENERAL
November 26, 2014
ABS MARINE SERVICES PRIVATE LIMITED Vs. UNION OF INDIA
February 21, 2014
ADAM AND COAL RESOURCES PVT. LTD. Vs. INTERBULK TRADING SA
August 25, 2014
ADAPALA DAYAKARA REDDY Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT
December 9, 2014
ADIS HOTEL CONSULTANTS Vs. RAJENDRAN
June 30, 2014
ADVANCE INFRA DEVELOPERS PVT LTD. Vs. GOVERNMENT OF TAMIL NADU
August 1, 2014
AGARWAL VIDYALAYA MATRICULATION HIGHER SECONDARY SCHOOL Vs. THE STATE OF TAMIL NADU
October 8, 2014
AHELI BAL Vs. DIRECTOR JIPMER
April 25, 2014
AIDED ELEMENTARY SCHOOL Vs. DIRECTOR OF MEDICAL SCIENCE
January 28, 2014
AIDQUA HOLDINGS (MAURITIUS) INC. Vs. TAMIL NADU WATER INVESTMENT COMPANY LTD.
January 31, 2014
AIR INDIA Vs. M/S. M/S. KODY TECH LTD.
February 19, 2014
AIRCEL CELLULAR LTD. Vs. COMMR. OF CUS.
March 21, 2014
AIRCEL LIMITED Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL, SOUTHERN ZONAL BENCH
November 20, 2014
AIRCEL LIMITED Vs. UNION OF INDIA
October 10, 2014
AIRPORTS AUTHORITY EMPLOYEES UNION Vs. UNION OF INDIA
November 7, 2014
AISHWARYA LAKSHMI Vs. DIRECTOR OF MEDICAL EDUCATION
June 12, 2014
AIYANNAR Vs. THE SECRETARY TO GOVERNMENT
September 8, 2014
AJAY KUMAR GULECHA Vs. J. VIJAYAKUMAR AND ORS.
April 22, 2014
AJIMUNISHA Vs. THE SECRETARY TO THE GOVERNMENT
July 7, 2014
AKILANDESWARI Vs. T. THANGARAJ
December 18, 2014
AKTHAR BASHA Vs. NEYVELI LIGNITE CORPORATION
October 14, 2014
ALAGU Vs. THE II CLASS EXECUTIVE MAGISTRATE-CUM-TAHSILDAR
September 12, 2014
ALAGULAKSHMI INDUSTRIES Vs. MEMBER SECRETARY
July 23, 2014
ALAGURAJA Vs. THE ADDITIONAL SECRETARY TO GOVERNMENT
September 22, 2014
ALAMELU Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
January 21, 2014
ALAMELU Vs. LAKSHMI
December 9, 2014
ALAUDDIN SAHIT Vs. R. JOTHI
November 20, 2014
ALBERT & COMPANY PVT. LTD Vs. COMMISSIONER OF SERVICE TAX
February 18, 2014
ALBERT & COMPANY PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
March 26, 2014
ALEX C. JOSEPH Vs. STATE
March 14, 2014
ALEXANDER VYUKHIN Vs. STATE, BY THE INTELLIGENCE OFFICER
April 30, 2014
ALL INDIA ANNA DRAVIDA MUNNETRA KAZHAGAM Vs. CHIEF ELECTION COMMISSIONER, NEW DELHI
March 25, 2014
ALL INDIA UNION BANK OFFICER STAFF ASSOCIATION Vs. GOVERNMENT OF INDIA
November 28, 2014
ALSTOM T & D INDIA LTD. Vs. DY. COMMR. OF C. EX., LTU
October 14, 2014
ALSTOM T AND D INDIA LTD. Vs. CUSTOMS, EXCISE AND SERVICE TAX
September 10, 2014
ALSTOM T&D INDIA LTD. Vs. CESTAT
September 11, 2014
AMAL RAJ; THERASAMMAL; GRACY Vs. STATE
November 14, 2014
AMANULLAH Vs. CHENNAI PORT TRUST
September 5, 2014
AMARAVATHI Vs. ASSISTANT ENGINEER, TAMIL NADU ELECTRICITY BOARD RURAL
November 17, 2014
AMARDEO MANDAL Vs. STATE BANK OF INDIA
November 3, 2014
AMBUJ HOTELS & REAL ESTATES (P) LTD Vs. EXECUTIVE OFFICER
September 15, 2014
AMMU Vs. THE STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVT. PROHIBITION AND EXCISE DEPT. AND THE COMMISSIONER OF POLICE, CHENNAI POLICE
March 4, 2014
AMOHA EDUCATION (P) LTD. Vs. G. SATHISH KUMAR
December 15, 2014
AMPHENOL OMNICONNECT INDIA P LTD Vs. COMMISSIONER OF CUS (AIR)
October 14, 2014
AMSAMMAL Vs. N. PERIYASAMY
April 23, 2014
AMSAVALLI Vs. SECRETARY TO GOVERNMENT
December 4, 2014
AMSAVENI Vs. DISTRICT REVENUE OFFICER
April 4, 2014
AMUDHA Vs. SECRETARY TO THE GOVT.
June 9, 2014
AMUDHA Vs. STATE OF TAMIL NADU
September 11, 2014
AMUL Vs. STATE OF TAMIL NADU
June 11, 2014
AMUTHA Vs. STATE
August 19, 2014
AMUTHAVALLI Vs. STATE
August 18, 2014
ANAMALAI PAPER MILLS PVT., LTD Vs. TAMIL NADU GENERATION & DISTRIBUTION CORPORATION LTD.
August 11, 2014
ANAND Vs. STATE
September 17, 2014
ANAND Vs. STATE
November 10, 2014
ANAND CINE SERVICE Vs. CESTAT
June 24, 2014
ANAND TRANSPORT Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
November 6, 2014
ANAND TRANSPORT (PRIVATE) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 5, 2014
ANANDAN Vs. STATE
September 10, 2014
ANBARASAN Vs. R. DURAIRAJ
September 18, 2014
ANBUROSE Vs. SECRETARY TO THE GOVT., CHENNAI AND THE COMMISSIONER OF POLICE, CHENNAI
April 28, 2014
ANGULAKSHMI Vs. STATE OF TAMIL NADU
September 4, 2014
ANI CHENNAI EXPORTS PVT LTD. Vs. K.P. RAJENDRAN
June 2, 2014
ANITA Vs. MAHAVEER SANCHETI
August 5, 2014
ANITHA Vs. THE STATE OF TAMIL NADU
April 1, 2014
ANJUGAM Vs. K. RAMASAMY IYER
January 28, 2014
ANNA NAGAR, RAMVILAS NAGAR, MULLAI NAGAR, PEOPLE WELFARE ASSOCIATION Vs. THE GOVERNMENT OF TAMIL NADU
June 13, 2014
ANNA UNIVERSITY Vs. DHAYA COLLEGE OF ENGINEERING
July 21, 2014
ANNAI AMMANI AMMAL EDUCATIONAL & CHARITABLE TRUST Vs. A. RAJAKUMARI
June 30, 2014
ANNAI COLLEGE OF ENGINEERING & TECHNOLOGY Vs. STATE OF TAMIL NADU
July 23, 2014
ANNAI TERASA COLLEGE OF EDUCATION ADMINISTERED BY CHRISTIAN Vs. MEMBER SECRETARY NATIONAL COUNCIL FOR TEACHER EDUCATION
September 22, 2014
ANNAMALAI Vs. STATE OF TAMIL NADU, REP. BY ITS SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT. 2. THE COMMISSIONER, OFFICE OF THE COMMISSIONER OF POLICE
February 11, 2014
ANNAMALAI CHETTIAR FOUNDER, A-SCHOOL CHETTINAD FOUNDATION Vs. P. GIRIDHARAN
November 3, 2014
ANNAMALAI CHETTIARFOUNDER Vs. P. GIRIDHARAN
October 17, 2014
ANNAMALAI UNIVERSITY Vs. SIVAREDDY
October 16, 2014
ANNAPOORANA MEDICAL COLLEGE Vs. UNION OF INDIA
August 13, 2014
ANNATHAI Vs. PAATHU
June 19, 2014
ANNAVAJJALA AGHAMARSH Vs. THE REGISTRAR
September 11, 2014
ANTHONIAMMAL Vs. STATE
July 4, 2014
ANTHONY AMMAL Vs. THE DISTRICT EDUCATIONAL OFFICER
July 15, 2014
ANTONY RAJ Vs. STATE
December 15, 2014
ANU JEEVAN SALES CORPORATION Vs. P.M.NAMBIRAJ
June 11, 2014
ANUSUYA Vs. ROSELIN MARY
November 6, 2014
ANWAR BATCHA Vs. S. MAHUEDOOM
March 12, 2014
APARNA MARY Vs. STATE OF TAMIL NADU
September 19, 2014
APL CO. PTE. LTD. Vs. VARADARIYA EXPORTERS
April 1, 2014
APPADURAI VIJAYARAGHAVAN Vs. JOINT COMMISSIONER OF INCOME TAX
August 12, 2014
APPAVU SAMRAJ Vs. P RAJU
September 16, 2014
APPUKUTTAN Vs. Z THOMAS ZAKARIA
December 9, 2014
AQUA MARINE OFFSHORE SERVICES Vs. OWNERS AND PARTIES
November 11, 2014
AR. MOHAMMED JALALUDEEN Vs. V.S. DHAKSHINAMOORTHY
October 29, 2014
AR.JEYARHUTHRAN Vs. THE UNION OF INDIA
November 14, 2014
ARAFAATH TRAVELS PVT. LTD. Vs. UNION OF INDIA
August 22, 2014
ARAVALLI FLAT OWNERS ASSOCIATION Vs. DHARAMCHAND
September 22, 2014
ARCH PHARMA LABS LTD Vs. SHASUN CHEMICALS AND DRUGS LIMITED
March 12, 2014
ARCHANA Vs. MOHANKUMAR
October 29, 2014
ARJUN NEELAKANTAN Vs. STATE
September 22, 2014
ARJUNA ROCK DRILLS Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED
September 24, 2014
ARJUNAN Vs. STATE
November 7, 2014
ARJUNAN Vs. STATE
November 26, 2014
ARKAY LEATHERS PRIVATE LIMITED Vs. THE STATE OF TAMIL NADU
November 20, 2014
ARMAGAL TEA ESTATES COMPANY (P) LTD. Vs. THE ASSISTANT COMMISSIONER OF CENTRAL EXCISE
November 6, 2014
AROCKIA JEYABALAN Vs. REGIONAL PASSPORT OFFICER
September 15, 2014
AROCKIASAMY Vs. STATE
December 2, 2014
AROGYA WELFARE TRUST Vs. COMMISSIONER OF INCOME-TAX
July 25, 2014
AROKIARAJ Vs. STATE
April 8, 2014
AROKIASAMY Vs. STATE
April 25, 2014
ARPUTHAM Vs. RADHAMANI
February 27, 2014
ARTEMIS HR SERVICES CBE (P) LTD. Vs. THE CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
November 14, 2014
ARTI MEENAKSHI MUTHIAH Vs. LADY M. CT. MUTHIAH CHETTIAR GIRLS HIGHER SECONDARY SCHOOL TRUST
February 27, 2014
ARUKKANI Vs. NALLAMMAL
November 21, 2014
ARUL RASU Vs. DISTRICT COLLECTOR
March 21, 2014
ARULMIGHU AATHIMOOLESWARAR THIRUKOIL Vs. GURUMOORTHY
April 4, 2014
ARULMIGHU BALAGURUNATHASAMY SAMETHA ANGALA PARAMESWARI AMMAN THIRUKOIL Vs. ASSISTANT COMMISSIONER, DEPARTMENT OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENT
June 6, 2014
ARULMIGHU PACHAIVAZHI AMMAN TIRUKOIL Vs. ARULMIGHU VALLIAMMAN KOIL
September 8, 2014
ARULMIGU MEENAKSHI SUNDARESWARAR Vs. E M G SOUNDARAJAN
December 4, 2014
ARULMIGU SAKTHIVANESWARASWAMY Vs. HABIB RAHMAN
April 25, 2014
ARULMIGU VAITHIANATHASWAMY DEVASTHANAM Vs. GOVERNMENT OF TAMIL NADU; COMMISSIONER, TAMILNADU HINDU RELIGIOUS CHARITABLE ENDOWMENTS
April 11, 2014
ARUMUGAM Vs. STATE
November 28, 2014
ARUMUGAM Vs. THE SUPERINTENDENT OF POLICE
November 12, 2014
ARUMUGHAM Vs. MUTHUKUMARASWAMI
January 6, 2014
ARUMUGHAM Vs. STATE
June 11, 2014
ARUMUGHAM; KASILINGAM; ALAMELU Vs. SAMINATHAN
September 11, 2014
ARUN KUMAR JAIN Vs. GEETA
June 9, 2014
ARUNAGIRINATHAN Vs. GANAPATHY
December 3, 2014
ARUPPUKOTTAI SRI JAYAVILAS LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION; CHAIRMAN, TAMIL NADU ELECTRICITY BOARD; SUPERINTENDING ENGINEER, VIRUDHUNAGAR ELECTRICITY DISTRIBUTION CIRCLE
October 6, 2014
ASHIYA BI Vs. VITTOBAI
February 3, 2014
ASHIYA BI Vs. ASHIYA BI
February 3, 2014
ASHOK Vs. SUPERINTENDENT OF POLICE
October 16, 2014
ASHOK KUMAR Vs. STATE REP. BY THE INSPECTOR OF POLICE
August 11, 2014
ASHOK MUTHANA Vs. THE REGIONAL PASSPORT OFFICER
September 24, 2014
ASHWIN KUMAR K JAIN Vs. NAIHAA RETAIL PRIVATE LIMITED
March 26, 2014
ASIAN HEALTH AND NUTRI FOODS LTD. Vs. THE DEBTS RECOVERY TRIBUNAL
June 24, 2014
ASSETS RECONSTRUCTION COMPANY INDIA LTD., Vs. M.A. SIRAJUDEEN
September 25, 2014
ASSISTANT ENGINEER, DISTRIBUTION, TAMIL NADU ELECTRICITY BOARD; SUPERINTENDING ENGINEER, MADURAI DISTRIBUTION CIRCLE Vs. VASU DEVAN
March 17, 2014
ASSISTANT MANAGER, METROPOLITAN TRANSPORT CORPORATION LIMITED Vs. T. NARENDIRAN
April 16, 2014
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. SECRED HEART TEACHER TRAINING INSTITUTE
February 27, 2014
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. PRESIDING OFFICER
September 19, 2014
ASSOCIATED TOURS MADRAS (P.) LTD. Vs. ADDITIONAL COMMISSIONER OF CENTRAL EXCISE
December 16, 2014
ASSOCIATION OF ENGINEERS TAMIL NADU PUBLIC WORKS DEPARTMENT Vs. THE STATE OF TAMIL NADU
December 23, 2014
ASSOCIATION OF TAMIL NADU HIGHWAYS ENGINEERS Vs. GOVERNMENT OF TAMIL NADU
January 3, 2014
ATB BOSE Vs. STATE
October 10, 2014
ATHIPARASAKTHI FINANCIERS Vs. E. CHITHARANJAN
October 31, 2014
ATTAVANAI ENA MAKKAL Vs. SECRETARY TO GOVERNMENT MINISTRY OF HOME AFFAIRS
June 9, 2014
ATTAVANAI ENA MAKKAL Vs. THE SECRETARY TO GOVERNMENT
September 22, 2014
AUTHORISED OFFICER & CHIEF MANAGER INDIAN BANK Vs. CHITRA
January 3, 2014
AYISHA CANI Vs. UNION OF INDIA
March 20, 2014
AYYAKUTTY Vs. STATE REP. BY THE INSPECTOR OF POLICE
January 24, 2014
AYYANAR Vs. ARUMUGAM
January 27, 2014
AYYAPPAN Vs. THE STATE
October 8, 2014
AYYASAMY Vs. CHELLADURAI
October 9, 2014
AYYASAMY Vs. RAMAYEE
October 31, 2014
AYYAVOO Vs. STATE OF TAMIL NADU
December 3, 2014
B A MAHALINGAM Vs. STATE OF TAMIL NADU
April 29, 2014
B BALAKRISHNAN Vs. M CHEZHIEYAN
August 4, 2014
B BHARATHI Vs. HOME SECRETARY, GOVERNMENT OF TAMILNADU
September 15, 2014
B MILTON BOAZ Vs. STATE OF TAMIL NADU
March 7, 2014
B RAMASWAMY Vs. R PARANJOTHI
March 24, 2014
B RATANSINGH Vs. P G SEKAR
June 30, 2014
B SEKAR Vs. CHEF ENGINEER TAMIL NADU GENERATION AND CORPORATION LIMITED
June 12, 2014
B SIVASHANKAR Vs. STATE OF TAMIL NADU
June 25, 2014
B SUJATHA AND K KOUSIKA Vs. STATE
April 16, 2014
B TAJUDEEN; B SADICK BASHA; T BADHUSHA; ASLAM; KURSHID; YASMIN Vs. GOVERNMENT OF TAMIL NADU; SPECIAL TAHSILDAR, ADI DRAVIDAR WELFARE; K MAMANDHAL ADI DRAVIDA NALA SANGAM
July 4, 2014
B VISWANATHAN Vs. STATE OF TAMIL NADU; PRINCIPAL SECRETARY AND COMMISSIONER OF STATISTICS; P R ANANTHALAKSHMI
April 23, 2014
B. ADHINARAYANAN Vs. THE SUPERINTENDENT OF POLICE
January 29, 2014
B. AMBIKA Vs. LIC OF INDIA
November 13, 2014
B. B. VENILA Vs. DISTRICT COLLECTOR, COLLECTORATE OFFICE, SALEM DISTRICT, SALEM
July 1, 2014
B. BASKARAN Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU
September 8, 2014
B. DEEPAN KUMAR Vs. GOVERNMENT OF TAMIL NADU, SECRETARY, EDUCATION DEPARTMENT
January 22, 2014
B. DILIPKUMAR Vs. SECRETARY TO GOVERNMENT
November 11, 2014
B. GOPI Vs. G. THIYAGARAJAN, INCOME TAX OFFICER
April 11, 2014
B. KAMESH Vs. B. SANTHANALAKSHMI
June 19, 2014
B. KARTHICK KUMAR Vs. SECRETARY MEDICAL SERVICES RECRUITMENT BOARD
July 1, 2014
B. KISHORE KUMAR Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
November 3, 2014
B. KOUSALYA Vs. STATE
June 14, 2014
B. LORDU JEEVA TYPIST Vs. DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICE
August 13, 2014
B. MADHAN Vs. N.S. SHANTHAKUMARI
August 22, 2014
B. MADHAN Vs. THE REGISTRAR, UNIVERSITY OF MADRAS AND ORS.
December 10, 2014
B. MANOHARAN Vs. THE FOREST ENGINEER
October 29, 2014
B. MEENAKSHI SUNDARAM Vs. THE AGRICULTURE PRODUCTION COMMISSIONER AND PRINCIPAL SECRETARY TO GOVERNMENT
December 19, 2014
B. MUNISWAMY Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT SECRETARIAT
March 27, 2014
B. MURUGAN Vs. SECRETARY, THE BAR COUNCIL OF INDIA, NEW DELHI
March 26, 2014
B. PARTHASARATHY Vs. PRINCIPAL SECRETARY CUM COMMISSIONER
March 10, 2014
B. RAJENDRAN Vs. S.K. BANGARU NAIDU
February 28, 2014
B. RAJENDRAN Vs. STATE
April 29, 2014
B. RAJENDRAN Vs. STATE
February 28, 2014
B. RAJU Vs. OFFICIAL LIQUIDATOR HIGH COURT
January 28, 2014
B. SAMPATH KUMARAN Vs. M/S. SREE ENTERPRISE
September 22, 2014
B. SARAVANAN Vs. DISTRICT COLLECTOR VELLORE
June 5, 2014
B. SASISEKARAN Vs. NATIONAL INSTITUTE OF OCEAN TECHNOLOGY
February 17, 2014
B. SELVARAJ Vs. KRISHNA REDDY
August 19, 2014
B. SETHURAMALINGAM Vs. STATE OF TAMIL NADU
April 25, 2014
B. SHANTHI AND ORS. Vs. SUDHAKAR DARLA AND SHRIRAM GENERAL INSURANCE COMPANY LTD.
March 7, 2014
B. SHANTHILAL Vs. B. PALANI
October 9, 2014
B. THIRUVELAN Vs. EXECUTIVE DIRECTOR
February 5, 2014
B. VIJAYALAKSHMI Vs. THE REGIONAL DIRECTOR AND ADDITIONAL COMMISSIONER EMPLOYEES STATE INSURANCE CORPORATION (ESIC)
December 16, 2014
B.G. CHANDRASEKAR @ SELVA Vs. V. GOPAL
February 18, 2014
B.H. RADHA Vs. THE REGIONAL MANAGER, SYNDICATE BANK
November 6, 2014
B.M. SANJEEVA Vs. UNION OF INDIA
July 3, 2014
B.T. NAGARAJAN Vs. MARANAICKER
November 6, 2014
BALA Vs. STATE
January 21, 2014
BALAJI THEATRE Vs. UNION TERRITORY OF PUDUCHERRY
July 3, 2014
BALAMANI Vs. ACCOUNTANT GENERAL
August 26, 2014
BALAMURUGAN Vs. THE SECRETARY TO THE GOVERNMENT
November 19, 2014
BALARAMAN Vs. THE MANAGING DIRECTOR, STATE TRANSPORT CORPORATION LIMITED
December 1, 2014
BALARAMAN Vs. B. NEMICHAND
June 30, 2014
BALASUBRAMANIAM Vs. STATE
June 10, 2014
BALASUBRAMANIAN Vs. STATE
December 1, 2014
BALASUBRAMANIAN Vs. THE SUPERINTENDENT OF POLICE
December 4, 2014
BALASUBRAMANIAN Vs. LAND ACQUISITION OFFICER
December 3, 2014
BALASUNDARA ACHARI Vs. SHANMUGAM & ANOTHER
September 12, 2014
BALU Vs. THE SUPERINTENDENT OF POLICE
November 3, 2014
BALUSAMY Vs. SENGODA GOUNDER
August 12, 2014
BALUSAMY Vs. THE SPECIAL TAHSILDAR
October 27, 2014
BALUSAMY Vs. STATE
August 20, 2014
BANUMATHY Vs. STATE OF TAMIL NADU
April 8, 2014
BASSALIS Vs. THE DISTRICT COLLECTOR, KANYAKUMARI DISTRICT
November 10, 2014
BEAULINE GLOBAL SERVICES P LTD Vs. INDIAN BULLS HOUSING FINANCE LTD
March 25, 2014
BEST DENTAL SCIENCE COLLEGE ULTRA TRUST Vs. GOVERNMENT OF INDIA
September 12, 2014
BHAGYALAKSHMI Vs. THE GOVERNMENT OF TAMIL NADU
December 12, 2014
BHARAGAVI Vs. STATE
October 9, 2014
BHARAT BHOGILAL PATEL Vs. UNION OF INDIA
October 8, 2014
BHARAT ENTERPRISES Vs. COMMR. OF CUS. (SEAPORT - EXPORT)
August 13, 2014
BHARAT PETROLEUM CORPORATION LTD Vs. C.S. PRAKASA RAO
August 4, 2014
BHARAT STEEL ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
July 24, 2014
BHARGAVIAMMAL Vs. PERIA MARIAMMAN
January 30, 2014
BHARTI AXA GENERAL INSURANCE CO. LTD. Vs. JAYALAKSHMI
December 2, 2014
BHATHARNISHA BEEVI Vs. CHELLAAMMAL
August 12, 2014
BHAVANI PLASTIC INDIA (P) LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
January 10, 2014
BHAVANI TEXTILE PROCESSORS (P) LTD Vs. STATE OF TAMIL NADU
August 26, 2014
BHIMLAL PANDIT Vs. INTELLIGENCE OFFICER DIRECTOR OF REVENUE INTELLIGENCE
September 16, 2014
BHUVANEESWARI Vs. THE STATE OF TAMIL NADU
August 18, 2014
BISHOP Vs. C JANE MARGRET
August 28, 2014
BISHOP OF KOTTAR Vs. OOR COMMITTEE MELAPERUVILLAI PUNITHA JEBAMALAI MATHA CHURCH
September 17, 2014
BISHOP OF THANJAVUR DIOCESE SECRETARY Vs. SAVARI NAYAGAM
June 5, 2014
BLUE STAR CULTURAL ASSOCIATION Vs. COMMISSIONER OF POLICE, CHENNAI
February 3, 2014
BOARD OF GOVERNORS, MEDICAL COUNCIL OF INDIA Vs. E. RESHMI IRENE
March 4, 2014
BOARD OF MANAGEMENT Vs. DEPUTY REGISTRAR COOPERATIVE SOCIETIES
June 6, 2014
BOARD OF TRUSTEES OF CHENNAI PORT TRUST Vs. CHENNAI CONTAINER TERMINAL PRIVATE LTD.
January 8, 2014
BOOPATHY Vs. DISTRICT COLLECTOR, TIRUPPUR
January 6, 2014
BOOPATHY Vs. PALANIAMMAL
September 5, 2014
BRAJESH SHARMA Vs. M.O.ROY
November 17, 2014
BRAKES INDIA LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
February 14, 2014
BRANCH MANAGER INDIAN OVERSEAS BANK Vs. A RAVI
June 17, 2014
BRANCH MANAGER NATIONAL INSURANCE CO. LTD. Vs. P. MURUGAN
November 3, 2014
BRANCH MANAGER ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. VIVEKANANDHAN
November 6, 2014
BRANCH MANAGER TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD Vs. CHINNASAMY
October 28, 2014
BRANCH MANAGER, Vs. POONGATHAI; SANTHI; ANNAPOORNIMA; VAIDEGI; NARAYANAMOORTHY (MINOR); VARADARAJAN (MINOR); K DHANAPAL; B SURESH
September 18, 2014
BRANCH MANAGER, BAJAJ ALLIANZE GENERAL INSURANCE CO LTD Vs. LAKSHMI NARAYAN AND OTHERS
June 20, 2014
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. CHENNAMMAL
April 23, 2014
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. TAMIL SELVI AND OTHERS
March 28, 2014
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. C. RAMACHANDRAN AND ORS.
July 3, 2014
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. VALLI; KARUPPUSAMY; RAJAMANI; TAMILSELAUTO
September 2, 2014
BRANCH MANAGER, NEW INDIA ASSURANCE CO LTD Vs. SOORYA; RAVICHANDRAN
June 11, 2014
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. AYYAMALAI @ AYYAAMALAI; V BOSE
June 12, 2014
BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD. Vs. C.M. SADHANAND
September 16, 2014
BRANCH MANAGER, UNITED INDIA INSURANCE CO LTD Vs. MARIYAPPAN; HARI HARAN
June 10, 2014
BRANCH MANAGER, UNITED INDIA INSURANCE CO LTD Vs. ANNAMALAI; THILAGAM; MINOR GOMATHI; MINOR KOKILA; S SENAPPAN; S SIVAPRAKASAM
April 22, 2014
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. N. MANIKANDAN AND ORS.
September 3, 2014
BUHARI SONS PVT. LTD. Vs. STATE OF TAMIL NADU
June 12, 2014
BULLET MOHAN Vs. STATE, REP. BY THE INSPECTOR OF POLICE
September 16, 2014
C BANUMATHI Vs. ASSISTANT DIRECTOR HEALTH SERVICE
June 23, 2014
C C E Vs. SREE RAMAKRISHNA CATTLE FEED MANUFACTURERS
February 10, 2014
C CHANDRAMOHAN Vs. VARSHA
January 23, 2014
C DEIVAKANI Vs. STATE
November 6, 2014
C ESWARAN Vs. DIRECTOR OF ADI-DRAVIDAR WELFARE; DISTRICT ADI-DRAVIDAR AND TRIBAL WELFARE OFFICER
April 9, 2014
C GOVINDAN Vs. JOINT DIRECTOR OF AGRICULTURE DHARMAPURI
July 2, 2014
C JAYAKUMAR Vs. C ANANDAKUMAR
June 10, 2014
C JEBARAJ MANI Vs. RAJKUMAR GNANAMUTHU
October 10, 2014
C K S EDUCATIONAL TRUST Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
October 8, 2014
C KANNAPPA PILLAI AND ORS Vs. DISTRICT COLLECTOR, VILLUPURAM DISTRICT CUDDALORE AND ORS
February 14, 2014
C NAGARAJ Vs. STATE OF TAMIL NADU
March 11, 2014
C NATARAJAN Vs. R RAMESH
July 9, 2014
C RAJAGOPAL Vs. UNION OF INDIA; DIRECTOR GENERAL, CISF HEADQUARTERS; DEPUTY INSPECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE; COMMANDANT, CISF UNIT, TUTICORIN PORT TRUST
April 16, 2014
C RAMESH @ HARISH Vs. STATE OF TAMIL NADU
March 24, 2014
C S JAYARAMAN & CO Vs. BHARAT PETROLEUM CORPORATION LTD ; TERRITORY MANAGER, (RETAIL SALES); CHIEF REGIONAL MANAGER; IBP CO LIMITED; NATIONAL HIGHWAYS AUTHORITY OF INDIA
April 30, 2014
C SEETHA Vs. INSPECTOR OF POLICE
November 25, 2014
C SIVAGAMA SUNDARI Vs. INSPECTOR GENERAL OF REGISTRATION
March 20, 2014
C. AMUTHA Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU SCHOOL EDUCATION
July 2, 2014
C. ANANDANE Vs. STATE
December 11, 2014
C. ANBUSAMY Vs. GOVERNMENT OF TAMIL NADU
January 6, 2014
C. ANGULAKSHMI Vs. P. SRINIVASAN
January 6, 2014
C. ARUMUGHAM Vs. REVATHI
October 8, 2014
C. ASHOK KUMAR Vs. CANARA BANK
March 24, 2014
C. BALASUBRAMANIAN Vs. K.S.K. SUNDARAM
August 4, 2014
C. BALASUBRAMANIAN Vs. P.L. JEGANATHAN
December 3, 2014
C. BOOPATHI Vs. A. CHELLAMMAL
October 14, 2014
C. CHINNAKANNU Vs. DEPUTY EXECUTIVE OFFICER KHADI
August 18, 2014
C. CHONACHALAM Vs. VEERANARAYANAMANGALAM VELLALA SAMUDAYAM MUTHALAMMAN KOIL TRUST
April 4, 2014
C. DAVID Vs. PRINCIPAL SECRETARY
January 3, 2014
C. DHARUMAN Vs. GOVERNMENT OF TAMIL NADU
October 15, 2014
C. DINESH KUMAR Vs. D. SHINY
November 26, 2014
C. DURAISAMY Vs. K. BALAKRISHNAN
November 19, 2014
C. ISAIVANI Vs. DEPUTY INSPECTOR GENERAL OF POLICE
September 22, 2014
C. JAGAN Vs. MANAGING DIRECTOR
March 26, 2014
C. JAGAN Vs. THE DISTRICT MANAGER, TASMAC LIMITED
December 17, 2014
C. JANAKIRAMAN Vs. STATE
August 26, 2014
C. JANE MARGRET Vs. BISHOP
July 14, 2014
C. JAYARAJ Vs. THE DIRECTOR OF SUGARS
September 8, 2014
C. JEBARAJ MANI Vs. RAJKUMAR GNANAMUTHU
October 10, 2014
C. KANNAPPA PILLAI Vs. THE DISTRICT COLLECTOR AND THE LAND ACQUISITION OFFICER AND SPECIAL TAHSILDAR (ADW)
February 14, 2014
C. KRISHNAN Vs. INCOME TAX OFFICER
November 27, 2014
C. KRISHNAN Vs. K.S. MOORTHI
February 17, 2014
C. KUMAR Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
August 27, 2014
C. KUMARAN Vs. DIRECTOR GENERAL OF POLICE
June 12, 2014
C. MAHESH Vs. STATE
September 30, 2014
C. MURUGAN Vs. THILAGAVATHY AND ORS.
December 22, 2014
C. MURUGESAN Vs. THE HOME SECRETARY
October 17, 2014
C. MUTHUPANDIAN Vs. SECRETARY TO GOVERNMENT
February 28, 2014
C. MUTHURANI Vs. THE STATE OF TAMIL NADU
September 12, 2014
C. NAGARAJAN Vs. THE SECRETARY TO GOVERNMENT LAW DEPARTMENT SECRETARIAT
December 23, 2014
C. NATESAN Vs. M. RAVINDRAN
June 12, 2014
C. PALANISAMY Vs. COMMISSIONER, HR & CE ADMINISTRATION DEPARTMENT
March 5, 2014
C. PONNUSAMY Vs. STATE OF TAMIL NADU
February 7, 2014
C. PONNUSAMY Vs. CHINNAMMAN CONSTRUCTIONS
August 14, 2014
C. PRABU Vs. DIRECTOR, TEACHERS RECRUITMENT BOARD
September 10, 2014
C. RAMALINGAM Vs. S. GEETHA
February 28, 2014
C. RAMANATHAN Vs. M. NALLAMMAL
August 1, 2014
C. RAMASUNDARAM Vs. REVENUE DIVISIONAL OFFICER
February 13, 2014
C. RAVI Vs. THE DEPUTY CHIEF INSPECTOR OF FACTORIES AND THE CHENNIMALAI WEAVERS CO-OPERATIVE SOCIETY LIMITED
January 2, 2014
C. SAMRAJ Vs. GOVERNMENT OF PONDICHERRY
July 22, 2014
C. SELVARAJ Vs. STATE OF TAMILNADU
September 8, 2014
C. SELVARAJ Vs. THE SUPERINTENDENT OF POLICE
December 2, 2014
C. SELVARAJ Vs. AUTHORISED OFFICER, STATE BANK OF INDIA
January 23, 2014
C. SIVAKUMAR Vs. AREA MARKETING MANAGER BHARAT PETROLEUM CORPORATION LTD.
January 31, 2014
C. SUBBU THANGAM Vs. C. THANGACHAN
December 12, 2014
C. SUBRAMANI Vs. THE GOVERNMENT OF TAMIL NADU
October 17, 2014
C. SUNDARAKARIKALA ADITHYAN Vs. E. RAMACHANDRAN AND P. GANAPATHY
March 26, 2014
C. SURESH Vs. THE STATE
November 28, 2014
C. THANGAVEL Vs. P. VIJAYALAKSHMI
September 25, 2014
C. VARAHASWAMY CHETTY Vs. K.M.S. ABDUL KANI
November 26, 2014
C. VEERATHEVAR Vs. THE STATE OF TAMILNADU REP. BY ITS PRINCIPAL SECRETARY TO GOVERNMENT HOME (POLICE IV) DEPARTMENT
April 30, 2014
C. VINOBA Vs. COMMISSIONER
September 24, 2014
C.C.E. Vs. POS HYUNDAI STEEL MANUFACTURING (I) LTD
January 29, 2014
C.DEIVAKANI Vs. STATE
November 6, 2014
C.J. UMSALMA BEGUM Vs. D. GOPALAN
August 19, 2014
C.K. BABDOSS Vs. R.S. ASOKAN
September 16, 2014
C.K.S. EDUCATIONAL TRUST Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
August 14, 2014
C.K.T. ARASU Vs. SEKARAN
October 15, 2014
C.M.T. GOVINDARAJAN Vs. S. PADMAVATHI
April 25, 2014
C.P. AQUA CULTURE (INDIA) PVT. LTD. Vs. THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
November 28, 2014
C.R. BOOPATHY Vs. V.S. SINGARAVELU
June 11, 2014
C.R. PRIYA Vs. JOINT DIRECTOR OF COLLEGIATE EDUCATION
July 14, 2014
C.R. SHANKAR Vs. N. ALAGAPPAN
November 25, 2014
C.R. UMAPATHY Vs. D. SATHYANARAYANA CHETTIAR
November 7, 2014
C.SANKARAVADIVU Vs. DISTRICT SUPPLY OFFICER, TIRUNELVELI
November 17, 2014
C.SOBHITHARAJ Vs. THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS
June 3, 2014
C.V. KARTHIKEYAN Vs. P. SUBRAMANIAM
November 19, 2014
C.V. KRISHNASWAMI Vs. STATE OF TAMIL NADU
September 18, 2014
CAIRN ENERGY INDIA (P) LTD. Vs. UNION OF INDIA
November 13, 2014
CALPANA SERVICE STATION Vs. DEPUTY COMMERCIAL TAX OFFICER-I COMMERCIAL TAXES DEPARTMENT OFFICE OF THE COMMISSIONER
March 12, 2014
CANON INDIA P LTD Vs. STATE OF TAMIL NADU
December 10, 2014
CAPT. VIVEK A.SHANBHAG Vs. UNION OF INDIA
April 7, 2014
CARBORANDUM UNIVERSAL LTD Vs. M G INTERNATIONAL TRANSPORTS
October 30, 2014
CARBORUNDUM UNIVERSAL LIMITED Vs. INSPECTOR OF POLICE
June 18, 2014
CARBORUNDUM UNIVERSAL LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
January 27, 2014
CASTROL INDIA LIMITED Vs. APEX TOOLING SOLUTIONS
January 3, 2014
CBI, BANK SECURITIES AND FRAUDS CELL Vs. AMBARISH SINGH AHLUWALIA
July 14, 2014
CCL PRODUCTS (INDIA) LTD Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
November 7, 2014
CENTRAL BANK OF INDIA Vs. OFFICIAL LIQUIDATOR HIGH COURT, MADRAS
March 27, 2014
CENTRAL BOARD OF FILM CERTIFICATION Vs. STATE
November 7, 2014
CENTRE FOR INDIVIDUAL AND CORPORATE ACTION (CICA) Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 23, 2014
CHAIRMAN Vs. PRESIDING OFFICER; N INDHIRANI; R VASANTHA; R JAYANTHI; R JAYAVEL
September 25, 2014
CHAIRMAN AND MANAGING DIRECTOR BANK OF BARODA, MUMBAI AND OTHERS Vs. V. VIJAYAN AND OTHERS
October 17, 2014
CHAIRMAN TAMIL NADU ELECTRICITY BOARD Vs. S VENKATESAN
August 1, 2014
CHAIRMAN, TAMIL NADU ELECTRICITY BOARD Vs. K. JAYAKUMAR
November 26, 2014
CHAIRMAN, TAMIL NADU ELECTRICITY BOARD, CHENNAI AND ANOTHER Vs. ARUMUGAM AND OTHERS
June 27, 2014
CHAIRMAN, TAMILNADU ELECTRICITY BOARD Vs. INSPECTOR OF LABOUR
December 9, 2014
CHAIRMAN, TEACHERS RECRUITMENT BOARD Vs. KANIMOZHI
August 6, 2014
CHAKIAT AGENCIES Vs. UNION OF INDIA
June 18, 2014
CHAKIAT AGENCIES PVT. LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 2, 2014
CHANDRA TEXTILES PRIVATE LIMITED Vs. THE COMMERCIAL TAX OFFICER
December 10, 2014
CHANDRABAI Vs. INCOME TAX OFFICER
September 2, 2014
CHANDRAMOHAN Vs. STATE
September 22, 2014
CHANDRAN, S/O MUTHUIRULANDI THEVAR Vs. SECRETARY TO GOVERNMENT AND ORS
September 19, 2014
CHANDRASEKAR @ SEKAR Vs. SECRETARY TO GOVERNMENT
June 4, 2014
CHANDRASEKARAN Vs. THE SUPERINTENDENT OF POLICE
November 5, 2014
CHANG FOODS PVT. LTD. Vs. STATE OF TAMIL NADU
March 14, 2014
CHELLADURAI Vs. VELMURUGAN
April 1, 2014
CHELLAM AREA INDUSTRIES Vs. CHAIRMAN AND MANAGING DIRECTOR
September 4, 2014
CHELLAPANDIAN; SRINIVASAGAM Vs. GURUMOORTHY
April 4, 2014
CHENDUR PAPER MILLS (P) LTD Vs. TAMIL NADU ELECTRICITY BOARD; SUPERINTENDING ENGINEER ERODE ELECTRICITY DISTRIBUTION
December 23, 2014
CHENNA NAICKER Vs. MARA NAICKER
October 16, 2014
CHENNAI MEDICAL COLLEGE & HOSPITAL & RESEARCH CENTRE Vs. GOVERNMENT OF INDIA
September 12, 2014
CHENNAI METRO RAIL LIMITED Vs. M/S. LANCO INFRATECH LIMITED
January 10, 2014
CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY Vs. AYISATHU JAILANI
July 2, 2014
CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY Vs. PRESTIGE ESTATES PROJECT LTD.
August 1, 2014
CHENNAI PORT STEVEDORES ASSOCIATION Vs. MINISTRY OF SHIPPING TRANSPORT BHAWAN SANSAD MARG
June 2, 2014
CHENNAI PORT TRUST Vs. SYMCOM COMMUNICATIONS
December 23, 2014
CHENNAI PORT TRUST EMPLOYEES Vs. REGISTRAR OF COOPERATIVE SOCIETIES
February 24, 2014
CHENNAI VANNIAKULA KSHATRIYA MAHA SANGAM Vs. PON. RAMACHANDRAN
November 26, 2014
CHENNAI, KANCHEEPURAM, THIRUVALLUR LORRY, TANKER, TIPPER, TRAILER, VAN OWNERS ASSOCIATION WELFARECOMMITTEE Vs. UNION OF BANK
November 10, 2014
CHENNAPURI ANNADANA SAMAJAM Vs. STATE OF TAMIL NADU
July 25, 2014
CHERAN CEMENTS LIMITED Vs. THE JOINT COMMISSIONER (CT) AND ORS.
September 3, 2014
CHETAK TIMBER PRODUCTS (P) LTD. Vs. JOINT COMMISSIONER
August 12, 2014
CHEVALIER T. THOMAS EDUCATIONAL TRUST Vs. UNION CARBIDE EMPLOYEES CO-OPERATIVE HOUSE BUILDING SOCIETY LTD.
November 14, 2014
CHINNA THEVAR Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
July 17, 2014
CHINNADURAI Vs. STATE
February 14, 2014
CHINNAMMAL Vs. SUBBATHAL
January 24, 2014
CHINNAMMAL Vs. DISTRICT REVENUE OFFICER
July 1, 2014
CHINNAMMAL Vs. ATHIYANNAN
December 16, 2014
CHINNAMMAL Vs. ASSISTANT EXECUTIVE ENGINEER (O & M)
July 18, 2014
CHINNAMMAL AND OTHERS Vs. STATE REP. BY THE INSPECTOR OF POLICE, KOODAL NAGAR, P.S. MADURI AND OTHERS
September 9, 2014
CHINNAPPA Vs. STATE
November 18, 2014
CHINNAPPAN Vs. ROSEMARY
April 2, 2014
CHINNASAMI Vs. STATE
November 14, 2014
CHINNASAMY Vs. MANICKAM
January 22, 2014
CHINNASAMY Vs. T. ANAND
January 31, 2014
CHINNATHAMBI Vs. STATE
March 20, 2014
CHITHIRALA SUBRAMANIAM CHETTYFOUNDATION Vs. THE COMMISSIONER CORPORATION OFCHENNAI
November 18, 2014
CHITHRA Vs. INSPECTOR OF POLICE
September 15, 2014
CHITRA Vs. GUNASEKARAN
July 2, 2014
CHITRA Vs. M. SHANTHI
September 25, 2014
CHITRA Vs. THE DISTRICT COLLECTOR
September 23, 2014
CHITRA CONSTRUCTIONS P. LTD Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
July 8, 2014
CHITRA FINANCE AGENCIES Vs. KALIMUTHU; THILAGAVATHI
September 2, 2014
CHOCKALINGAM Vs. STATE
September 15, 2014
CHOCKALINGAM Vs. ANNAMALAI COTTON MILLS PVT. LTD.
June 11, 2014
CHOKKALINGAM; NATARAJAN; PARAMASIVAM; ARUMUGAM Vs. RAMAN
October 17, 2014
CHOLAMANDALAM INVESTMENT & FINANCE CO LTD AND ORS Vs. PHILOMINA GEORGE AND ORS
March 17, 2014
CHOLAMANDALAM INVESTMENT & FINANCE CO., LTD Vs. CHIEF SECRETARY TO GOVT
June 23, 2014
CHRISTUDAS Vs. CAROLIN BABY
November 21, 2014
CHRISTY AROCKIA RAJ Vs. COMMISSIONER OF INCOME TAX AND ORS.
November 13, 2014
CHURCH OF SOUTH INDIA TRUST ASSOCIATION MADRAS DIOCESE Vs. KARTHIK PRINTING INK COMPANY
April 28, 2014
CITY OFFICE EQUIPMENTS Vs. THE COMMISSIONER OF CUSTOMS (SEAPORT- IMPORT)
October 8, 2014
CITY UNION BANK LIMITED Vs. PREMIER FINANCE CORPORATION AND ORS.
December 23, 2014
CLARETIAN MERCY HOME Vs. R. VAIRAVAN ANANDAN
August 14, 2014
COIMBATORE DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED Vs. INCOME TAX OFFICER
May 8, 2014
COIMBATORE DISTRICT CONSUMERS CO Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL, NEW DELHI AND ANR.
April 10, 2014
COIMBATORE DISTRICT WHOLESALE ALL VEGETABLES MERCHANTS ASSOCIATION Vs. COIMBATORE CITY MUNICIPAL CORPORATION
June 3, 2014
COIMBATORE POLYTEX LTD. Vs. THE CUSTOMS, EXCISE & SERVICE TAX
November 28, 2014
COLLECTOR OF CHENGALPATTU MGR DISTRICT AT KANCHEEPURAM Vs. S.P. BALAKRISHNAN
March 20, 2014
COMDT. AKS PANWAR Vs. GOVERNMENT OF INDIA
August 13, 2014
COMMANDANT Vs. C. FRANCIS
September 17, 2014
COMMANDANT 42 BN C R P F Vs. S DHANASEKARAN
November 27, 2014
COMMISSIONER CORPORATION OF CHENNAI Vs. M BANAZIR SULTHANA
November 21, 2014
COMMISSIONER CORPORATION OF CHENNAI AND ANOTHER Vs. ZAIBUNNISA AND ANOTHER
November 28, 2014
COMMISSIONER IDAPPADI MUNICIPALITY Vs. JOINT COMMISSIONER OF LABOUR
March 14, 2014
COMMISSIONER OF C EX Vs. SUNDARAM INDUSTRIES LTD
February 4, 2014
COMMISSIONER OF C EX Vs. STRATEGIC ENGINEERING (P) LTD
February 10, 2014
COMMISSIONER OF C. EX. Vs. B.V.V. PAPER INDUSTRIES LTD.
August 7, 2014
COMMISSIONER OF C. EX. Vs. DELPHI TVS DIESEL SYSTMES LTD.
January 31, 2014
COMMISSIONER OF C. EX. Vs. BONFIGLIOLI TRANSMISSIONS (P) LTD.
November 27, 2014
COMMISSIONER OF C. EX. & S.T. (LTU) Vs. FORD INDIA LTD.
August 8, 2014
COMMISSIONER OF C. EX. & SERVICE TAX Vs. INDIA CEMENTS LTD.
July 10, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. RANGA BALAJI COTTON MILLS
July 11, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. SUTHAM NYLOCOTS
January 9, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. S.M.T. EXPORTS
February 5, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. UCAL FUEL SYSTEMS LTD.
January 30, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. EUROTHERM DEL INDIA LTD.
January 30, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. M/S. SUNDARAM FASTENERS LIMITED
January 30, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. SUPREME INDUSTRIES LIMITED
January 3, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS EXCISE & SERVICE TAX APPELLATE TRIBUNAL
January 10, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. HANIL LEAR INDIA (P) LTD.
January 10, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. INDIAN ADDITIVES
January 3, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
July 24, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
September 4, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. K.G. DENIM LTD.
August 21, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. CHEMPLAST SANMAR LTD.
August 13, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. CESTAT
December 18, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. MADRAS ALUMINIUM CO. LTD.
September 4, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. WHIRLPOOL OF INDIA LTD.
August 28, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. SUNDARAM CLAYTON LIMITED, PADI
December 5, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. CHEMPLAST SANMAR LTD.
September 4, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. BUSY BEE
September 5, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. SUPREME INDUSTRIES LTD.
December 18, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. AIR KING TRAVELS
February 4, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. KANISHK STEEL INDUSTRIES LIMITED
December 11, 2014
COMMISSIONER OF CENTRAL EXCISE, CHENNAI-II Vs. ICMC CORPORATION LTD.
January 3, 2014
COMMISSIONER OF CENTRALEXCISE Vs. SARADHATERRY PRODUCTS LTD.
November 20, 2014
COMMISSIONER OF COMMERCIAL TAXES, GOVERNMENT OF TAMIL NADU AND ORS. Vs. IMPERIAL SPIRITS AND WINE PVT. LTD. AND ORS.
December 1, 2014
COMMISSIONER OF CUS Vs. MKS SHIPPING AGENCIES PVT LTD
March 19, 2014
COMMISSIONER OF CUS. (EXPORTS) Vs. PATTU EXPORTS PVT. LTD.
November 28, 2014
COMMISSIONER OF CUS. (IMPORTS), CHENNAI Vs. LITETRONICS VIJAY INDIA
November 7, 2014
COMMISSIONER OF CUSTOMS Vs. TAMIL NADU NEWSPRINT AND PAPERS LTD.
January 8, 2014
COMMISSIONER OF CUSTOMS Vs. J.N. TEXTILES
January 31, 2014
COMMISSIONER OF CUSTOMS Vs. CUSTOMS EXCISE & SERVICE TAX APPELLATE TRIBUNAL
June 27, 2014
COMMISSIONER OF CUSTOMS Vs. MADURA COATS PVT. LTD
February 11, 2014
COMMISSIONER OF CUSTOMS Vs. MORIKS SHIPPING & TRADING (P) LTD.
December 5, 2014
COMMISSIONER OF CUSTOMS Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
September 19, 2014
COMMISSIONER OF CUSTOMS Vs. STALLION GARMENTS
February 4, 2014
COMMISSIONER OF CUSTOMS Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
July 27, 2014
COMMISSIONER OF CUSTOMS (AIR) Vs. ARAVIND FASHIONS LTD.
November 21, 2014
COMMISSIONER OF CUSTOMS (EXPORTS) Vs. CMI METAL RECYCLING (INDIA) PVT. LTD.
November 21, 2014
COMMISSIONER OF CUSTOMS (EXPORTS) Vs. STUMPP, SCHUELE AND SOMAPPA LTD.
December 5, 2014
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. JANATICS INDIA PVT. LTD.
October 30, 2014
COMMISSIONER OF CUSTOMS, CHENNAI Vs. SAVIER POONOLLY
September 4, 2014
COMMISSIONER OF CUSTOMS, TRICHY CUSTOMS COMMISSIONERATE Vs. MANALI PETROCHEMICALS LIMITED
November 21, 2014
COMMISSIONER OF INCOME TAX Vs. U.BHASKARAN
November 19, 2014
COMMISSIONER OF INCOME TAX Vs. PRINTWAVE SERVICES P LTD
November 10, 2014
COMMISSIONER OF INCOME TAX Vs. ABAN LOYD CHILES OFFSHORE LTD.
April 2, 2014
COMMISSIONER OF INCOME TAX Vs. KIKANI EXPORTS PVT. LTD.
August 25, 2014
COMMISSIONER OF INCOME TAX Vs. C. SUGUMARAN
November 3, 2014
COMMISSIONER OF INCOME TAX Vs. INDBANK MERCHANT BANKING SERVICES LTD.
September 17, 2014
COMMISSIONER OF INCOME TAX Vs. MADURAI CHETTIYAR KARTHIKEYAN
April 16, 2014
COMMISSIONER OF INCOME TAX Vs. V.R. KARPAGAM
August 18, 2014
COMMISSIONER OF INCOME TAX Vs. M/S. PRICOL LIMITED
April 1, 2014
COMMISSIONER OF INCOME TAX Vs. K.E. GNANAVELRAJA
January 27, 2014
COMMISSIONER OF INCOME TAX Vs. TVS MOTORS LIMITED
January 9, 2014
COMMISSIONER OF INCOME TAX Vs. FAIZAN SHOES PVT. LTD.
July 22, 2014
COMMISSIONER OF INCOME TAX Vs. ADITYA FERRO ALLOYS P. LTD.
July 14, 2014
COMMISSIONER OF INCOME TAX Vs. TVS FINANCE AND SERVICES LTD.
July 14, 2014
COMMISSIONER OF INCOME TAX Vs. WORKING WOMEN'S FORUM
February 3, 2014
COMMISSIONER OF INCOME TAX Vs. NEW WOODLANDS HOTEL (P) LTD.
November 11, 2014
COMMISSIONER OF INCOME TAX Vs. S.R. JEYASHANKAR
November 25, 2014
COMMISSIONER OF INCOME TAX Vs. ASHLEY SERVICES LIMITED
April 1, 2014
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD.
August 26, 2014
COMMISSIONER OF INCOME TAX Vs. AKBAR ALI DHALA
July 14, 2014
COMMISSIONER OF INCOME TAX Vs. ORIENTAL HOTELS LTD
August 12, 2014
COMMISSIONER OF INCOME TAX Vs. AYYANAR SPINNING AND WEAVING MILLS LTD
August 12, 2014
COMMISSIONER OF INCOME TAX Vs. PRANAV FOUNDATIONS LTD
August 12, 2014
COMMISSIONER OF INCOME TAX Vs. CHENNIMALAI INDUSTRIAL WCS LTD ; PALLAKATTU PUDUR WCS LTD ; CHENNIMALAI METRO WCS LTD ; CHENNIMALAI WCS LTD ; PERIYAR PRIMARY INDUSTRIAL WCS LTD ; CHENNIMALAI KONGU WCS LTD ; KALIKKAVALASU PRIMARY; CHENNIMALAI SIRAGIRI
September 4, 2014
COMMISSIONER OF INCOME TAX Vs. INDIAN BANK HEAD OFFICE
December 1, 2014
COMMISSIONER OF INCOME TAX Vs. S DURAIPANDI
September 8, 2014
COMMISSIONER OF INCOME TAX Vs. RAKESH SARIN
September 8, 2014
COMMISSIONER OF INCOME TAX Vs. CHENNIMALAI WCS LTD ; CHENNIMALAI SRIGIRI MURUGAN WCS LTD ; CHENNIMALAI INDUSTRIAL WCS LTD
September 5, 2014
COMMISSIONER OF INCOME TAX Vs. PERIA KARAMALAI TEA AND PRODUCE CO LTD
September 8, 2014
COMMISSIONER OF INCOME TAX Vs. MYSORE PREMIER INVESTMENT CO LTD
April 16, 2014
COMMISSIONER OF INCOME TAX Vs. GITSONS ENGINEERING CO.
September 16, 2014
COMMISSIONER OF INCOME TAX Vs. KIKANI EXPORTS P. LTD.
September 9, 2014
COMMISSIONER OF INCOME TAX Vs. KARUR VYSYA BANK LTD.
September 17, 2014
COMMISSIONER OF INCOME TAX Vs. SOFFIA SOFTWARE LTD.
September 3, 2014
COMMISSIONER OF INCOME TAX Vs. MARK HOSPITALS (P) LTD.
December 3, 2014
COMMISSIONER OF INCOME TAX Vs. MALIND LABORATORIES P. LTD.
November 18, 2014
COMMISSIONER OF INCOME TAX Vs. HARE KRISHNA MOVEMENT
November 5, 2014
COMMISSIONER OF INCOME TAX Vs. SHIVLAL
September 22, 2014
COMMISSIONER OF INCOME TAX Vs. LIVE CONNECTION SOFTWARE SOLUTIONS PVT. LTD.
August 25, 2014
COMMISSIONER OF INCOME TAX Vs. C. JAICHANDER AND ORS.
September 15, 2014
COMMISSIONER OF INCOME TAX Vs. REPCO HOME FINANCE LTD.
November 11, 2014
COMMISSIONER OF INCOME TAX Vs. ABT LTD.
October 27, 2014
COMMISSIONER OF INCOME TAX Vs. VEEJAY TOOL AND DIE PVT. LTD.
October 27, 2014
COMMISSIONER OF INCOME TAX Vs. WHEELS INDIA LTD.
August 11, 2014
COMMISSIONER OF INCOME TAX Vs. APEX AGENCIES
December 9, 2014
COMMISSIONER OF INCOME TAX Vs. M.A.M. RAMASWAMY
December 10, 2014
COMMISSIONER OF INCOME TAX Vs. VISHNU SHANKAR MILLS LTD.
August 18, 2014
COMMISSIONER OF INCOME TAX Vs. R.K. DEIVENDRA NADAR TRUST
August 5, 2014
COMMISSIONER OF INCOME TAX Vs. V.G.P. HOUSING (P.) LTD.
August 4, 2014
COMMISSIONER OF INCOME TAX Vs. HITECH ARAI LTD.
August 5, 2014
COMMISSIONER OF INCOME TAX Vs. MANI GURUSWAMY SEVA TRUST
August 26, 2014
COMMISSIONER OF INCOME TAX Vs. CACTUS IMAGING INDIA P LTD
November 18, 2014
COMMISSIONER OF INCOME TAX Vs. KALAI CONSTRUCTION PRIVATE LIMITED
November 18, 2014
COMMISSIONER OF INCOME TAX Vs. TUBE INVESTMENTS OF INDIA LTD
December 17, 2014
COMMISSIONER OF INCOME TAX Vs. SHRIRAM INVESTMENTS (FIRM)
September 17, 2014
COMMISSIONER OF INCOME TAX Vs. MAHARAJA SEAFOODS INDIA P LTD
September 10, 2014
COMMISSIONER OF INCOME TAX Vs. K THIRUMOORTHY
December 22, 2014
COMMISSIONER OF INCOME TAX Vs. VICTORY SPINNING MILLS LTD; R THANGAVELU; P S SUNDARAM
August 22, 2014
COMMISSIONER OF INCOME TAX Vs. PRAKASH FOODS & FEED MILLS P LTD
November 26, 2014
COMMISSIONER OF INCOME TAX Vs. R S SURIYA
October 27, 2014
COMMISSIONER OF INCOME TAX Vs. R F DADABHOY
October 29, 2014
COMMISSIONER OF INCOME TAX Vs. MADRASA E-BAKHIYATH-US-SALIHATH ARABIC COLLEGE
August 11, 2014
COMMISSIONER OF INCOME TAX Vs. STARGATE INVESTMENTS PVT LTD
December 23, 2014
COMMISSIONER OF INCOME TAX Vs. COROMANDEL INDUSTRIES LIMITED
December 16, 2014
COMMISSIONER OF INCOME TAX CHENNAI Vs. BRAKES INDIA LIMITED
January 6, 2014
COMMISSIONER OF INCOME TAX CHENNAI Vs. SMT. SUSHILA DEVI
April 7, 2014
COMMISSIONER OF INCOME TAX CHENNAI Vs. TAMILNADU INDUSTRIAL DEVELOPMENT CORPORATION LTD
August 27, 2014
COMMISSIONER OF INCOME TAX III Vs. NDR WAREHOUSING PVT. LTD.
December 1, 2014
COMMISSIONER OF INCOME TAX TRICHY Vs. RAYA R GOVINDARAJAN
July 22, 2014
COMMISSIONER OF INCOME TAX, CHENNAI Vs. M/S. TTG INDUSTRIES LTD.
February 3, 2014
COMMISSIONER OF INCOME TAX, CHENNAI Vs. M/S. GIMPEX LTD.
April 2, 2014
COMMISSIONER OF INCOME TAX, CHENNAI Vs. LAKSHMI VILAS BANK LTD
April 16, 2014
COMMISSIONER OF INCOME TAX, CHENNAI Vs. RAMANI REALTORS (P.) LTD.
December 22, 2014
COMMISSIONER OF INCOME TAX, TAMIL NADU-III Vs. M/S. RANE BRAKE LININGS LTD
April 7, 2014
COMMISSIONER OF INCOME TAX, TIRUCHIRAPALLI Vs. M/S. MANGAL AND MANGAL
April 10, 2014
COMMISSIONER OF INCOME TAX-I, CHENNAI Vs. CHOLAMANDALAM INVESTMENT AND FINANCE CO. LTD.
March 5, 2014
COMMISSIONER OF INCOME TAX-II Vs. CITY UNION BANK LIMITED
August 11, 2014
COMMISSIONER OF INCOME-TAX Vs. RASHI INJECTION MOULDERS
August 11, 2014
COMMISSIONER OF INCOME-TAX, COIMBATORE Vs. SURAJ AGRO INFRASTRUCTURE (INDIA) P LTD
July 21, 2014
COMMISSIONER OF INCOMETAX Vs. V.D.MURALIDHARAN
November 11, 2014
COMMISSIONER OF SERVICE TAX Vs. J.M. BAXI & CO.
August 14, 2014
COMMISSIONER OF SERVICE TAX Vs. LAWSON TRAVEL & TOURS (INDIA) PVT. LTD.
December 11, 2014
COMMISSIONER, COIMBATORE CITY MUNICIPAL CORPORATION Vs. N. VELUSAMY
November 20, 2014
COMMISSIONER, DEPARTMENT OF EMPLOYMENT AND TRAINING Vs. K.P. JAGANATHAN
June 9, 2014
COMMISSIONER, THIRUVALLUR MUNICIPALITY Vs. K. SAMPATH
December 17, 2014
COMMR. OF C. EX. Vs. VENKATESA PAPER AND BOARDS LTD.
January 6, 2014
COMMR. OF C. EX., TIRUNELVELI Vs. SRI RAMJI FIREWORKS INDUSTRIES
February 3, 2014
COMMR. OF CUS. Vs. A.P. PINHERIO
January 3, 2014
COMMR. OF CUS. & C. EX. Vs. PREMIER POLYTRONICS PVT. LTD.
December 22, 2014
COMMR. OF CUS. (EXPORT) Vs. SRI VENKATESWARA ENTERPRISES
August 22, 2014
COMMR. OF CUS. (EXPORTS) Vs. K.R.M. INTERNATIONAL LTD.
July 17, 2014
COMMR. OF CUS. (IMPORTS) Vs. NITISH TOOLS (P) LTD.
January 10, 2014
COMMR. OF CUS. (SEA) Vs. SOUTH INDIA CORPN. AGENCIES LTD.
July 24, 2014
COMMR. OF CUS. (SEA), CHENNAI-I Vs. BABURAM PREMCHAND
September 19, 2014
COMMR. OF CUS. (SEAPORT-EXPORT) Vs. J. SHEIK PARITH
December 16, 2014
CONCORDE MOTORS (INDIA ) LTD. Vs. DEPUTY COMMISSIONER (CT) IV
February 3, 2014
CONFEDERATION OF REAL ESTATE DEVELOPERS ASSOCIATION OF INDIA Vs. STATE OF TAMIL NADU
August 13, 2014
CONSERVATION ASSISTANT, GINGEE FORT ARCHAEOLOGICAL SURVEY OF INDIA Vs. RAMACHANDIRA RAMANUJA DASAR
September 25, 2014
CONTINENTAL PACKAGING Vs. STATE OF TAMIL NADU
November 19, 2014
CORE MINERALS Vs. COMMISSIONER OF SERVICE TAX
July 10, 2014
CORPORATION OF CHENNAI Vs. KANTHA SRINIVASAN
November 26, 2014
CORPORATION OF TIRUNELVELI Vs. NELLAI KAIKANI VIYAPARAIGAL SANGAM
October 27, 2014
CORRESPONDENT REV. FR. JOHN ALEXANDER Vs. J. LOURDURAJ
August 22, 2014
CORRESPONDENT, AARUTHRA ENGLISH SCHOOL Vs. MUTHULAKSHMI; VIJAYA; BALA; RAVISASTHRI; DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LIMITED
April 2, 2014
CORRESPONDENT, DEVI HIGHER SECONDARY SCHOOL, KUNNAMGAL Vs. CHIEF EDUCATIONAL OFFICER, KANYAKUMARI DISTRICT AT NAGERCOIL
June 3, 2014
COSTAL PROJECTS LIMITED Vs. STANDARD CHARTEREDBANK
November 19, 2014
CPL JEWELLERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
September 25, 2014
CPRM STEELS LTD. Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
August 8, 2014
CRN INVESTMENTS (P) LIMITED AND ORS Vs. COMMISSIONER OF INCOME TAX CHENNAI
February 13, 2014
CRUZ MICHEL Vs. DISTRICT REVENUE OFFICER
June 12, 2014
D ANANTHI ACCOUNTS SUPERVISOR O/O CHIEF FINANCIAL CONTROLLER; D ANANTHI; A SUNDARARAJ; E SITHAIYAN; M NAGARAJAN; B THIAGARAJAN; MASHRAF ALI Vs. A SUNDARARAJ SPECIAL GRADE FOREMAN; K CHANDRASEKARAN PRESIDENT TAMIL NADU ELECTRICITY BOARD ACCOUNTS AND EXECUTIVE STAFF UNION; S V ANGAPPAN GENERAL SECRETARY TNEB ACCOUNTS AND EXECUTIVE STAFF UNION CHENNAI 2; CHAIRMAN CUM MANAGING DIRECTOR TN GENERATION
April 9, 2014
D GUNASEELAN Vs. STATE OF TAMIL NADU
January 27, 2014
D JAWAHAR Vs. M JAYASHANKAR
July 31, 2014
D KATHIRAVAN Vs. R VANMATHI
November 7, 2014
D LOGANATHAN Vs. REVENUE DIVISIONAL OFFICER METTUR DAM
September 23, 2014
D MOHAN Vs. CHAIRMAN & MANAGING DIRECTOR, TAMIL NADU CIVIL SUPPLIES CORPORATION; SENIOR REGIONAL MANAGER, TAMIL NADU CIVIL SUPPLIES CORPORATION
April 7, 2014
D NATARAJAN Vs. SECRETARY
March 19, 2014
D RAJA Vs. CHIEF GENERAL MANAGER, STATE BANK OF INDIA; GENERAL MANAGER HUMAN RESOURCES DEPARTMENT; CHIEF GENERAL MANAGER (RURAL BUSINESS), STATE BANK OF INDIA
August 28, 2014
D SIMPSON Vs. S T PERUMAL
April 2, 2014
D SRINIVAS Vs. S ZAKKER HUSSAIN
September 16, 2014
D SUDHAKAR Vs. STATE OF TAMIL NADU
March 7, 2014
D THIAGARAJAN Vs. STATE
March 13, 2014
D V LOGANATHAN Vs. SUB REGISTRAR OFFICE OF THE SUB REGISTRAR CHENNAI
April 7, 2014
D V MINERALS Vs. D V PRABURAJ
August 22, 2014
D. ANANTHI Vs. K. CHANDRASEKARAN
June 6, 2014
D. ANJAPPA Vs. MARAPPA
June 3, 2014
D. ARASU Vs. DEPUTY REGISTRAR OF COOP. SOCIETIES
January 9, 2014
D. ARASU Vs. GOVERNMENT OF TAMILNADU
September 19, 2014
D. ARUL SINGH GNANA SELVARAJ Vs. THE STATE OF TAMIL NADU
December 9, 2014
D. BABUSAMY KAMALAKARAN Vs. THE STATE OF TAMIL NADU
June 12, 2014
D. BHOOBALASAMY Vs. STATE OF TAMIL NADU
May 21, 2014
D. BUELA ANANTHI Vs. GOVERNMENT OF TAMIL NADU
April 30, 2014
D. CHANDRASEKARAN Vs. THE REGISTRAR OF CO.OPERATIVE
August 28, 2014
D. ELIZABETH Vs. DIRECTOR OF SCHOOL EDUCATION
July 14, 2014
D. GNANASEKARAN Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST
February 13, 2014
D. HARILAL Vs. K. SAMPATH
February 24, 2014
D. KALA Vs. NALAMEENA
October 30, 2014
D. KATTURAJA Vs. M. VAIYAPURAI
September 12, 2014
D. MANIKANDAN Vs. AUTHORISED OFFICER, SYNDICATE BANK
February 6, 2014
D. MASILAMANI Vs. RECOVERY OFFICER, DEBT RECOVERY TRIBUNAL, COIMBATORE, THE CHIEF MANAGER CUM AUTHORISED OFFICER, G.M. SHVINI AND G. MALLIGA CHAIRMAN SALES TAX TRIBUNAL
February 3, 2014
D. MEERA Vs. V. SAROJA DEVI
September 9, 2014
D. NAGARAJ Vs. A. DEVARAJ
February 7, 2014
D. NARAYANASAMY Vs. DISTRICT COLLECTOR, TIRUVARUR
February 28, 2014
D. PRABHU SRINIVASAN Vs. G. RAMAPRABHA AND MINOR SATISHKUMAR
April 25, 2014
D. PRAKASH RATHINAM Vs. K. RAMALINGAM PILLAI
January 29, 2014
D. PRASAD Vs. GENERAL MANAGER, METROPOLITAN TRANSPORT CORPORATION
September 11, 2014
D. RAMKUMAR Vs. PONDICHERRY SOCIETY FOR HIGHER EDUCATION
September 10, 2014
D. RAMU Vs. DISTRICT COLLECTOR, VELLORE DISTRICT
January 27, 2014
D. SAHADEVAN Vs. DISTRICT COLLECTOR
June 9, 2014
D. SARAVANAN Vs. THE STATE OF TAMIL NADU
November 19, 2014
D. SATHYAMOORTHY Vs. DEPUTY REGISTRAR OF COOPERATIVE
June 10, 2014
D. SOLOMON RAJA Vs. RAJKUMAR GNANAMUTHU
October 10, 2014
D. SWORNAPUSHPAM Vs. A. RAJKUMAR
September 10, 2014
D. THANDAPANI Vs. N.R.P. KANDHASAMI
November 19, 2014
D. THOPPIAS Vs. SOOSAI MARY
July 3, 2014
D. VEERAPPAN Vs. INSPECTOR OF POLICE
February 28, 2014
D. VENKATARAMAN Vs. SECRETARY TO GOVERNMENT
February 20, 2014
D. VETRISELVI Vs. DISTRICT EMPLOYMENT OFFICER
March 4, 2014
D. VINODH KUMAR Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT GOVERNMENT OF TAMILNADU
November 5, 2014
D.B. PRAKASHCHAND JAIN Vs. INSPECTOR GENERAL OF REGISTRATION, CHENNAI
February 24, 2014
D.C. BUVANAN SEKARAN Vs. MEMBER SECRETARY, CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
January 9, 2014
D.D. MEDICAL COLLEGE & DD HOSPITAL Vs. MEDICAL COUNCIL OF INDIA
February 17, 2014
D.D. MEDICAL COLLEGE AND D.D. HOSPITAL Vs. THE SECRETARY TO GOVERNMENT
September 22, 2014
D.D. MEDICAL COLLEGE AND DD HOSPITAL Vs. MEDICAL COUNCIL OF INDIA
April 30, 2014
D.R. PATIL Vs. COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE
June 19, 2014
D.TAMILSELVI Vs. STATE OF TAMIL NADU
July 4, 2014
D.V. BABU & OTHERS Vs. SUBBULAKSHMI & OTHERS
October 10, 2014
D.V. MERCY Vs. INCOME TAX OFFICER
October 14, 2014
DAKSHINA GUJARATHI KHADEWAL SAMAJ Vs. VIDYA CHETHAN
October 31, 2014
DALICHAND Vs. STATE OF TAMIL NADU
June 24, 2014
DALMIA CEMENT LTD. Vs. DEPUTY COMMISSIONER OF C. EX.
February 3, 2014
DANI AVIATION SERVICES PVT LTD AND ORS Vs. CUSTOMS EXCISE AND SERVICE TAX AND ORS
February 14, 2014
DARMA NAIDU EDUCATIONAL AND CHARITABLE TRUST Vs. ASSISTANT ENGINEER, TAMIL NADU ELECTRICITY BOARD; JUNIOR ENGINEER, TAMIL NADU ELECTRICITY BOARD; P KANNIAPPAN
June 27, 2014
DARSANA BAI Vs. C. SAROJA
January 23, 2014
DARUMAN Vs. STATE AND ORS.
December 11, 2014
DAVID Vs. SOWRIMANI
September 19, 2014
DAVID STEPHEN Vs. STATE
August 25, 2014
DAYALAN Vs. STATE OF TAMIL NADU
June 10, 2014
DCW LIMITED Vs. COMMERCIAL TAX OFFICER, TIRUCHENDUR
January 9, 2014
DD MEDICAL COLLEGE Vs. BOARD OF GOVERNORS
June 24, 2014
DEAN JAWAHARLAL INSTITUTE OF POSTGRADUATE MEDICAL EDUCATION AND RESEARCH Vs. GOGULSUGAN
December 1, 2014
DEAN, VELAMMAL MEDICAL COLLEGE Vs. MINOR E SNEHA PREETHI
September 25, 2014
DECCAN CHRONICLES HOLDINGS LTD Vs. UNION OF INDIA
May 8, 2014
DEENAMMA Vs. LIZIA
September 9, 2014
DEEPA Vs. U. HUSSAIN
September 10, 2014
DEEPAK INNOV INFRASTRUCTURE LIMITED Vs. DISTRICT COLLECTOR
September 16, 2014
DEEPIKA TRANSPORTS Vs. STATE OFTAMILNADU
November 17, 2014
DEEPU B.K. Vs. UNION OF INDIA
November 19, 2014
DEPOSIT INSURANCE AND CREDIT GUARANTEE CORPORATION Vs. MADURAI URBAN CO-OPERATIVE BANK LTD.
July 3, 2014
DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE - I, COIMBATORE Vs. LAKSHMI MACHINE WORKS LIMITED
August 27, 2014
DEPUTY INSPECTOR GENERAL OF POLICE Vs. DURAIRAJ
December 11, 2014
DEPUTY REGISTRAR Vs. K. RAMASAMY
July 21, 2014
DEUTSCHE TRUSTEE COMPANY LIMITED Vs. MASCON GLABAL LIMITED
September 24, 2014
DEVADHAS Vs. MANOHARAN
August 7, 2014
DEVAKI Vs. ARPUTHARAJ
October 10, 2014
DEVAKI Vs. SUPERINTENDENT OF CENTRAL PRISON
June 23, 2014
DEVAKI Vs. SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU
September 23, 2014
DEVANATHAN JANARDHANAM Vs. THE COMMISSIONER OF LAND ADMINISTRATION
November 12, 2014
DEVARAJ Vs. STATE
December 9, 2014
DEVARAJAN Vs. C SELVARAJU
November 25, 2014
DEVATHAL Vs. DEEPAK
December 10, 2014
DEVI Vs. GOVERNMENT OF TAMIL NADU
June 11, 2014
DEVI Vs. P. RAVICHANDRAN
February 25, 2014
DHAMODHARAN Vs. KANNAN
November 3, 2014
DHANALAKSHMI Vs. DIRECTOR, TEACHERS RECRUITMENT BOARD
September 16, 2014
DHANALAKSHMI Vs. N. MALLIGA
February 7, 2014
DHANALAKSHMI Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
June 14, 2014
DHANAM Vs. STATE OF TAMILNADU
June 4, 2014
DHANAPPAN Vs. KANNAPPA NAICKER; MUNUSAMI NAICKER
August 1, 2014
DHANDAYUTHAPANI CANTEEN Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ORS.
December 12, 2014
DHANLAKSHMI Vs. JANAKI AMMAL
March 17, 2014
DHANVANDHRI MEDICALS Vs. COMMERCIAL TAX OFFICER
August 12, 2014
DHARANI SUGAR MILLS Vs. T.V. MALAI DISTRICT FARMER PROGRESSIVE SANGAM
October 30, 2014
DHARANI SUGARS AND CHEMICALS LTD. Vs. ASSISTANT COMMISSIONER (CT), VALLUVARKOTTAM ASSESSMENT CIRCLE AND ORS.
December 8, 2014
DHARMAMBAL Vs. THE DISTRICT COLLECTOR, TIRUNELVELI AND ORS.
March 19, 2014
DHAYA COLLEGE OF ENGINEERING Vs. SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT
July 1, 2014
DHEIVANAI Vs. THE DISTRICT COLLECTOR
December 5, 2014
DHIRAVIAM Vs. REVENUE DIVISIONAL OFFICER
June 18, 2014
DIAMOND BUILDERS Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
October 28, 2014
DIGITAL MAGIC VISUAL INDIA LTD. Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
July 18, 2014
DINESH Vs. STATE
December 3, 2014
DINESH KUMAR Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION & EXCISE DEPT
June 10, 2014
DIRECTOR KALAKSHETRA FOUNDATION Vs. M. LAKSHMI
September 22, 2014
DIRECTOR OF ELEMENTARY EDUCATION Vs. E S T BACKTHAVACHALAM
November 19, 2014
DIRECTOR OF INCOME TAX (EXEMPTIONS) Vs. R.J.B.V. VASUDEVAN EDUCATIONAL & CHARITABLE TRUST
July 22, 2014
DIRECTOR OF INCOME TAX EXEMPTIONS CHENNAI Vs. M/S. SEERVI SAMAJ TAMBARAM TRUST
January 27, 2014
DIRECTOR OF INCOME TAX EXEMPTIONS, CHENNAI Vs. YOUNG MEN CHRISTIAN ASSOCIATION
July 14, 2014
DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES Vs. K RAGOTHAMAN
April 28, 2014
DIRECTOR OF SCHOOL EDUCATION Vs. T MADHANAGIRIAPPA
July 22, 2014
DIRECTOR, INDIAN INSTITUTE OF INFORMATION TECHNOLOGY DESIGN & MANUFACTURING Vs. B. RAJA
June 10, 2014
DIRECTOR, RAJIV GANDHI NATIONAL INSTITUTE OF YOUTH DEVELOPMENT Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
December 1, 2014
DISCIPLINARY AUTHORITY, CHIEF GENERAL MANAGER Vs. R. BALACHANDRAN
April 25, 2014
DISHA PRODUCTS PRIVATE LIMITED Vs. MARVEL MACHINES PRIVATE LIMITED
July 14, 2014
DISHNET WIRELESS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 7, 2014
DISTRICT COLLECTOR Vs. KALAIVANI
June 11, 2014
DISTRICT COLLECTOR Vs. S SASISIVANANDAM
October 28, 2014
DISTRICT COLLECTOR, DHARMAPURI Vs. T.V. KASTURI
February 21, 2014
DIVISIONAL ENGINEER Vs. ARUMUGA PERUMAL
April 28, 2014
DIVISIONAL MANAGER Vs. THIRU. MANI
September 25, 2014
DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LTD. Vs. C. SANKAR
September 23, 2014
DIVISIONAL MANAGER, M/S. NATIONAL INSURANCE CO. LTD Vs. SAMPATH
September 2, 2014
DIVISIONAL MANAGER, M/S. NEW INDIA ASSURANCE COMPANY LTD., THIRUVANNAMALAI Vs. MANIMEGALAI AND OTHERS
April 23, 2014
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. PANDY
November 26, 2014
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. M MADHAVAN (DIED); M UNNAMALAI W/O M MADHAVAN; V NATARAJAN
March 21, 2014
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD Vs. TAMILARASI, W/O RAMASAMY; NAVEEN KISHORE, S/O RAMASAMY; JEYANTHI KISHORE, S/O RAMASAMY; SURESH KUMAR, S/O RAMAN
April 28, 2014
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD Vs. J SAIMON; B VELMURUGAN
April 28, 2014
DOCTOR ZAKIR HUSSAIN COLLEGE SOCIETY Vs. DISTRICT REGISTRAR CUM REGISTRAR OF SOCIETIES
October 30, 2014
DR. B.T. MANICKAVEL & OTHERS Vs. STATE REP. BY THE SUPERINTENDENT OF POLICE
June 6, 2014
DR. K. RAYAR Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF HUMAN RESOURCES DEVELOPMENT AND OTHERS
May 8, 2014
DRA INDUSTRIES LIMITED Vs. DEPUTY COMMISSIONER
September 1, 2014
DRAVIDA MUNNETTRA KAZHAGAM Vs. CHIEF ELECTION COMMISSIONER
April 11, 2014
DREYMOOR FERTILIZERS OVERSEAS PVT. LTD. Vs. STERLITE INDUSTRIES (INDIA) LTD.
April 21, 2014
DSF GRAND PLAZAS PVT. LTD. Vs. THE MEMBER SECRETARY (INCHARGE)
September 24, 2014
DURAI Vs. THE SUPERINTENDENT OF POLICE, TUTICORIN DISTRICT
April 23, 2014
DURAI @ RAMASUBRAMANIAN Vs. STATE
January 9, 2014
DURAI MUNUSAMY Vs. DEPUTY REGISTRAR OF CO-OP SOCIETIES; KRISHNAGIRI TK AGRICULTURAL, PRODUCERS CO-OP MARKETING SOCIETY LIMITED; TRIBUNAL OF CO-OP
September 3, 2014
DURAI PANDI Vs. THE STATE
November 10, 2014
DURAI SANKAR Vs. THIRU APOORVA VARMA
November 27, 2014
DURAI SANKAR Vs. SECRETARY TO THE GOVERNMENT HOME DEPARTMENT GOVT. OF TAMIL NADU
November 7, 2014
DURAIRAJ Vs. LAKSHMI RAJAN
November 5, 2014
DURAIRAJ Vs. KOYILMANI
June 27, 2014
DURAIRAJ DURAIKANNU Vs. STATE THROUGH THE INSPECTOR OF POLICE
September 24, 2014
DURAISAMY Vs. INSPECTOR OF POLICE DISTRICT CRIME BRANCH
April 11, 2014
DURAISELVAM Vs. THE SUPERINTENDENT OF POLICE OFFICE
October 17, 2014
DURO FLEX PVT. LIMITED Vs. DUROFLEX SITTINGS SYSTEM 150
December 4, 2014
E K PALANISAMY Vs. MANONMANI; PANEER SELVI; KAMALAVALLI
August 26, 2014
E K PALANISAMY Vs. STATE
March 18, 2014
E KALIVARATHAN Vs. STATE
December 23, 2014
E M K G RAHILA Vs. S SHAMEEMA
November 17, 2014
E M SWAMI RAJU Vs. SPECIAL TAHSILDAR ADHI DRAVIDA WELFARE TIRUTTANI TIRUVALLUR DISTRICT
January 10, 2014
E MUTHU Vs. SANTHI ENTERPRISES
November 7, 2014
E RAMACHANDRAN Vs. SECRETARY TO GOVERNMENT
November 6, 2014
E. BASKAR Vs. R.K. DEENADAYALAN
June 19, 2014
E. CHELLADURAI Vs. THE JOINT REGISTRAR OF COOPERATIVE SOCIETIES
February 17, 2014
E. GIFTIN Vs. STATE OF TAMIL NADU
June 12, 2014
E. GOPALRAJ Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE
July 14, 2014
E. INDIRA Vs. SECRETARY TO GOVERNMENT, COMMERCIAL TAXES AND REGISTRATION DEPARTMENT
July 2, 2014
E. JEBAMANI Vs. GOVERNMENT OF TAMILNADU
December 17, 2014
E. JERLIN SHAKHILA Vs. DISTRICT EDUCATIONAL OFFICER TIRUPPATUR, VELLORE
January 6, 2014
E. KRISHNAMMAL Vs. M. JAYANTHY
January 3, 2014
E. PALPANDI Vs. THE SUPERINTENDENT OF POLICE
December 10, 2014
E. PARTHIBAN Vs. STATE OF TAMIL NADU
June 3, 2014
E. PATTU ROJA Vs. V. SAROJA
November 5, 2014
E. PUSHPARANI Vs. A.R. IYYAPPAN
June 17, 2014
E. RAJESWARI Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION
June 23, 2014
E. RAM SUNDAR Vs. THE PASSPORT OFFICER
October 31, 2014
E. RAMACHANDRAN Vs. THE INSPECTOR GENERAL OF POLICE
December 12, 2014
E. RESHMI IRENE Vs. DD MEDICAL COLLEGE & DD HOSPITALS
January 20, 2014
E. SANGAIAH POOSARI Vs. DISTRICT COLLECTOR, MADURAI DISTRICT
August 5, 2014
E. SEKAR Vs. SECRETARY DEPARTMENT OF REVENUE GOVERNMENT OF TAMIL NADU SECRETARIAT
June 2, 2014
E. SUGANTHI SHAMALA Vs. CHIEF ENGINEER GENERAL HIGHWAYS DEPARTMENT
April 10, 2014
E. SUNDARESAN Vs. TAMIL NADU WAKF BOARD
February 26, 2014
E.K. GOPAL Vs. C. MANOHARAN
August 1, 2014
E.M.K.G. RAHILA Vs. S. SHAMEEMA
November 17, 2014
E.R. JEYAKUMARI Vs. THE SECRETARY TO GOVERNMENT
October 31, 2014
EAGLE DEEP TRICHY BYE PASS TOLLWAYS INDIA PVT , LTD Vs. PRINCIPAL SECRETARY TRANSPORT DEPARTMENT GOVERNMENT OF TAMIL NADU; MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD
July 23, 2014
EDAYATHANGUDY G.S. PILLAY ARTS AND SCIENCE COLLEGE Vs. DIRECTOR OF TOWN AND COUNTRY PLANNING
September 12, 2014
ELANGOVAN Vs. THE ADMINISTRATOR, CHENGALVARAYAN CO-OPERATIVE SUGAR MILL
October 13, 2014
ELANGOVAN Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
November 6, 2014
ELAVARASAN @ PANDIAN @ VALLAVAN Vs. STATE
October 13, 2014
ELGI EQUIPMENTS LTD. Vs. DEPUTY COMMISSIONER (CT), FAST TRACK ASSESSMENT CIRCLE-I
October 15, 2014
ELGI SECURITIES LIMITED Vs. STATE
July 30, 2014
ELUMALAI Vs. KOTTEESWARAN
February 12, 2014
ELUMALAI Vs. STATE
February 26, 2014
ELUMALAIYAN Vs. LAKSHMI
January 30, 2014
EMKAY ALLOYS PVT. LTD. Vs. COMMISSIONER OF C. EX.
August 28, 2014
EMM EMM CONTAINER SERVICES Vs. COMALA GOPINATH
December 5, 2014
EMPEE INTERNATIONAL HOTELS AND RESORT LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
February 27, 2014
EMPLOYEES STATE INSURANCE CORPORATION Vs. PONDICHERRY AGRO SERVICE AND INDUSTRIES CORPORATION LTD. AND ORS.
December 17, 2014
ENNORE PORT LIMITED Vs. HASKONING THE NETHERLANDS
June 2, 2014
ER S RAVICHANDRAN Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
August 13, 2014
ER. M. ANBAZHAGAN B.E. Vs. STATE
January 3, 2014
ERAYAMANGALAM RANGANATHAM PILLAI Vs. KOMALAMMAL; R KAMALAKANNAN
September 3, 2014
ERUMBI SANTHANAM VALLABHAN Vs. ERUMBI SANTHANAM NEERAJA
March 19, 2014
ESAKKITHEVAR Vs. STATE; PRINCIPAL SECRETARY TO GOVERNMENT, HOME PROHIBITION AND EXCISE (XIV) DEPARTMENT
August 26, 2014
ETA ENGINEERING PRIVATE LIMITED Vs. TEXMACO RAIL AND ENGINEERING LIMITED
July 25, 2014
EUROKEM LABORATORIES PRIVATE LIMITED AND ORS. Vs. STATE
December 19, 2014
EUROTHERM INDIA PVT LTD. Vs. JOHNSON LIFTS PVT LTD.
June 30, 2014
EXECUTIVE ENGINEER Vs. INSPECTOR OF FACTORIES
May 22, 2014
EXECUTIVE OFFICER, ARULMIGU KRISHNA SAMY KOLI Vs. SRINIVASAN
November 18, 2014
EXECUTIVE OFFICER, KUNIYAMUTHUR MUNICIPALITY Vs. PRESIDING OFFICER, LABOUR COURT
January 22, 2014
EZHILVENTHAN Vs. GOVERNMENT OF TAMIL NADU
June 17, 2014
F.C. VIJAYAKUMAR Vs. V. PRADEEP
March 26, 2014
F.J. JEROME Vs. P. VIJAYAKUMAR
April 21, 2014
F.S.K. RAVIKUMAR Vs. P. UMAPATHY
February 4, 2014
FACULTY WELFARE ASSOCIATION NATIONAL INSTITUTE OF TECHNICAL TEACHER Vs. SUPERINTENDENT OF POLICE CENTRAL BUREAU OF INVESTIGATION
September 2, 2014
FAIRDEAL SUPPLIES LTD. Vs. K. ARUMUGAM AND ORS.
December 16, 2014
FAROOK Vs. KANNIGA
November 6, 2014
FAROOQUE DADABHOY Vs. USHA S BHAT
June 23, 2014
FATHIMA Vs. COMMISSIONER,CORPORATION OF CHENNAI
November 13, 2014
FATHIMA BATHOOL Vs. M M ZULAIHA
November 11, 2014
FEDERATION OF MOTOR SPORTS CLUBS OF INDIA Vs. SPORTSCRAFT SPORTING COMPANY
January 30, 2014
FEDERATION OF THE CATHOLIC FAITHFUL Vs. GOVERNMENT OF TAMIL NADU
January 7, 2014
FLOWSERVE (INDIA) CONTROLS PVT. LTD. Vs. ASSISTANT COMMISSIONER (CT), AVANASHI ROAD CIRCLE
December 8, 2014
FLSMIDTH PVT. LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
November 20, 2014
FRIENDLY TRANSPORT DAILY PARCEL SERVICE Vs. C AND N GANGES METALLISING PVT. LTD
September 9, 2014
G ARUMUGAM Vs. SECRETARY, GOVERNMENT OF TAMILNADU
November 7, 2014
G ARUNAI THEEPAM Vs. UMA
June 11, 2014
G B S NAIDU Vs. B BRINDHA AND OTHERS
December 2, 2014
G BALAMURUGAN Vs. STATE
December 11, 2014
G BALASUBRAMANIAN Vs. STATE GOVERNMENT OF TAMIL NADU; SPECIAL TAHSILDAR, LAND ACQUISITION OFFICER; EXECUTIVE ENGINEER CUM ADMINISTRATIVE OFFICER
June 6, 2014
G BHOORASAMY Vs. DISTRICT COLLECTOR
November 21, 2014
G CHANDRAMOHAN Vs. INDIAN OIL CORPORATION
December 11, 2014
G DHANDAPANI Vs. JOINT DIRECTOR OF AGRICULTURE, TIRUVANNALAI
November 5, 2014
G G HOSPITAL Vs. LARSEN AND TOUBRO LIMITED
February 4, 2014
G GOPALASWAMY Vs. N RAGHAVULU
July 18, 2014
G JAGADESAN; K RAVICHANDRAN; M SHANKAR Vs. STATE OF TAMIL NADU; CHIEF ENGINEER PERSONAL, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD ; SUPERINTENDING ENGINEER (O & M), TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD
September 2, 2014
G KRISHNAMOORTHY Vs. S K BALASUNDARAM
February 14, 2014
G KRISHNAMOORTHY Vs. V SATHYANARAYAN
April 15, 2014
G KRISHNAN Vs. SUB COLLECTOR THIRUPATTUR VELLORE DISTRICT
June 19, 2014
G MAHESWARAN Vs. BRANCH MANAGER, UNION BANK OF INDIA
July 16, 2014
G MUTHU AND ANOTHER Vs. DIRECTOR OF PLANNING NATIONAL HIGHWAYS AUTHORITY OF INDIA, TIRUCHIRAPPALLI AND OTHERS
June 3, 2014
G NAGALAKSHMI Vs. DIRECTOR GENERAL OF POLICE STATE OF TAMIL NADU
June 24, 2014
G RAMESH MURALI Vs. K VEERAPUTHIRAN
June 13, 2014
G SUBRAMANIAN Vs. STATE
August 11, 2014
G THANGAM @ THANGAMALAI Vs. KADAPPAI SWAMY PARAMAHAMSA
August 6, 2014
G VANAJA Vs. K RAMASAMY
October 17, 2014
G VIJAYAKUMAR Vs. INCOME TAX OFFICER
October 17, 2014
G VIJAYAMANI Vs. GENERAL MANAGER
December 11, 2014
G VISWANATHAN Vs. KANCHEEOURAM MUNICIPALITY
April 10, 2014
G. ANBARASU Vs. PRINCIPAL SECRETARY TO GOVERNMENT
January 7, 2014
G. ARUMUGAM Vs. THE EXECUTIVE ENGINEER TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
November 21, 2014
G. ARUMUGHAM Vs. M. RAJASEKARAN
July 3, 2014
G. ARUNAI THEEPAM Vs. UMA
June 11, 2014
G. ASHOKAN Vs. DISTRICT COLLECTOR, TIRUVANNAMALAI DISTRICT
April 22, 2014
G. BADHMANABAN Vs. R. SELVARAJ
November 3, 2014
G. BALA MOHANAN PILLAI Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
July 1, 2014
G. BALAJI Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION
August 25, 2014
G. BALAJI Vs. THE GOVERNMENT OF TAMIL NADU REP. BY ITS SECRETARY AND ORS.
March 26, 2014
G. BALAKRISHNAN Vs. K. JAYALAKSHMI
September 10, 2014
G. BANUKUMAR Vs. CORPORATION OF CHENNAI
November 25, 2014
G. BHASKAR Vs. GOVERNMENT OF TAMIL NADU
January 7, 2014
G. CHANDRAMOHAN Vs. INDIAN OIL CORPORATION
December 11, 2014
G. CHANDUMATHI Vs. STATE OF TAMIL NADU
November 24, 2014
G. CHINNASAMY Vs. ASSISTANT COMMANDANT
June 19, 2014
G. CHITRA Vs. GOVERNMENT OF TAMIL NADU
February 21, 2014
G. DAYALAN Vs. D. GOPAL
December 17, 2014
G. DHANDAPANI Vs. THE AUTHORISED OFFICER, INDIAN BANK AND DEBTS RECOVERY APPELLATE TRIBUNAL
February 7, 2014
G. DHARMALINGAM Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
January 20, 2014
G. GANAPATHY Vs. STATE OF TAMIL NADU
February 14, 2014
G. GANESAN Vs. STATE OF TAMIL NADU
November 13, 2014
G. GNANA RAJAPUSHPAM Vs. EMPLOYEES STATE INSURANCE CORPORATION
September 18, 2014
G. GNANESWARAN Vs. THE STATE LEVEL SCRUTINY COMMITTEE
November 27, 2014
G. GURUSAMY Vs. SUPERINTENDENT OF POLICE
October 31, 2014
G. HARIDOSS Vs. HEMANTHARAJ
January 3, 2014
G. KALA Vs. STATE OF TAMIL NADU
April 8, 2014
G. KALEESWARI Vs. DISTRICT COLLECTOR
August 20, 2014
G. KALITHEERTHAN Vs. SECRETARY, STATE BOARD OF SCHOOL EXAMINATION
July 21, 2014
G. KANNAN Vs. STATE OF TAMIL NADU
January 28, 2014
G. KASI GOUNDER Vs. SARAVANAN
November 27, 2014
G. KRISHNA KUMAR Vs. MINOR DAUGHTER S.AISHVARIYA SHIVANI @ HEMAPOORAN
February 11, 2014
G. KUDHA BAKSH Vs. THE TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED
December 2, 2014
G. KUMAR Vs. DISTRICT MANAGER, TAMIL NADU STATE MARKETING CORPORATION
August 26, 2014
G. MALINI Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
December 1, 2014
G. MANIKANDAN Vs. STATE OF TAMIL NADU
July 3, 2014
G. MOHANDOSS Vs. G. SHANMUGHAM
March 28, 2014
G. MOHIDEEN ABDULKHADER Vs. THE COMMISSIONERCORPORATION OF CHENNAI
October 16, 2014
G. MURUGAN Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD, CHENNAI
March 27, 2014
G. PALANI Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD.
March 11, 2014
G. PAVADAI Vs. SPECIAL SECRETARY TO GOVERNMENT
November 17, 2014
G. PERIYASAMY Vs. ARBITRATOR CUM DISTRICT COLLECTOR
June 6, 2014
G. PRAVINA Vs. NARENDRA MODI
May 14, 2014
G. PRIYADARSHINI Vs. STATE
June 20, 2014
G. RADHAKRISHNAN Vs. ASSISTANT DIRECTOR
July 15, 2014
G. RADHAKRISHNAN Vs. KANNA PILLAI
June 25, 2014
G. RAGUNATH Vs. THE DIRECTOR OF ELEMENTARY EDUCATION
July 4, 2014
G. RAJAN Vs. THE ADDITIONAL DIRECTOR GENERAL OF POLICE
June 13, 2014
G. RAJARATHINAM Vs. THE CORPORATION OF CHENNAI
November 5, 2014
G. RAMADURAI Vs. SUPERINTENDENT OF POLICE
September 24, 2014
G. RAMAKRISHNAN Vs. L. MURUGAN
October 30, 2014
G. RANGANATHAN Vs. THE PRINCIPAL SECRETARY/COMMISSIONER
June 5, 2014
G. RAVICHANDRAN Vs. JOINT COMMISSIONER OF POLICE
June 13, 2014
G. RAVICHANDRAN Vs. A. ARVIND
February 11, 2014
G. RAVINDRA NATH YADAV Vs. UNION OF INDIA
July 4, 2014
G. RENUKADEVI Vs. SUPERINTENDENT OF POLICE
June 27, 2014
G. RETHINARAJ Vs. B. VELLAIAMMAL
October 13, 2014
G. SAILAJA Vs. CHIEF MANAGER & AUTHORIZED OFFICER, INDIAN BANK
January 27, 2014
G. SAILU Vs. SECURITIES & EXCHANGE BOARD OF INDIA
October 15, 2014
G. SARALA Vs. HOME SECRETARY
June 6, 2014
G. SEKAR Vs. INSPECTOR OF POLICE
July 4, 2014
G. SELVI Vs. THESTATE OFTAMILNADU
November 27, 2014
G. SIDDESHRAJA Vs. BALAMANI
September 8, 2014
G. SIVAMANI Vs. STATE OF TAMIL NADU
July 4, 2014
G. SUBBAMMAL Vs. THE REGISTRAR (JUDICIAL)
December 1, 2014
G. SUBRAMANIAN Vs. THE STATE OF TAMIL NADU
September 18, 2014
G. SUNDARARAJAN Vs. STATE OF TAMIL NADU
March 28, 2014
G. SUNDARAVELU Vs. THE GOVERNMENT OF TAMILNADU
November 3, 2014
G. THOMAS DEVANANDAM AND ORS. Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
October 20, 2014
G. UDHAYAKUMAR Vs. A.G. GOVINDARAJA MUDALIAR
August 14, 2014
G. VELMURUGAN Vs. SOUNDARAVALLI
April 21, 2014
G. VIJAYAMANI Vs. THE GENERAL MANAGER
December 11, 2014
G.ARUMUGAM Vs. THE SECRETARY, GOVERNMENT OF TAMILNADU
November 7, 2014
G.G. BHARATHIDASAN Vs. MALINI MAI
August 13, 2014
G.K. COLLEGE OF EDUCATION REP. BY ITS CHAIRMAN Vs. THE TAMIL NADU TEACHER EDUCATION UNIVERSITY REP. BY ITS REGISTRAR
March 4, 2014
G.KALAISELVI Vs. GOVERNMENT OF TAMIL NADU
January 27, 2014
G.M. SIVARAJU Vs. THE GOVERNMENT OF TAMIL NADU
December 3, 2014
G.MANOHAR Vs. BEENA
October 13, 2014
G.MEENALOCHINI Vs. CHIEF EDUCATIONAL OFFICER
October 13, 2014
G.PALANI Vs. THE REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL
November 7, 2014
G.R. RAJU Vs. NATIONAL FILM DEVELOPMENT CORPN
November 19, 2014
G.S. MOGANAVALLI Vs. THE SECRETARY TO GOVERNMENT
June 5, 2014
G.V. LAKSHMINARAYANAN Vs. M.E. DEVARAJAN
March 7, 2014
G.V. MATHESWARAN Vs. UNION OF INDIA
June 20, 2014
G.V. VAIRAM SANTHOSH Vs. STATE OF TAMIL NADU
August 26, 2014
G.V.D.I. & COMPANY, PEELAMEDU, COIMBATORE Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 7, 2014
GANAPATHY Vs. THE DISTRICT COLLECTOR, DINDIGUL DISTRICT
December 9, 2014
GANAPATHY AGENCIES Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
August 8, 2014
GANDHI Vs. THE STATE OF TAMIL NADU
November 13, 2014
GANDHI Vs. YASOTHAI AMMAL
August 12, 2014
GANDHIMATHI Vs. SUPERINTENDENT OF CENTRAL PRISON
October 30, 2014
GANDHIMATHI Vs. R M VELUSAMY
October 9, 2014
GANESAN Vs. COMMISSIONER
August 22, 2014
GANESAN Vs. GOVERNMENT OF TAMIL NADU
July 2, 2014
GANESH Vs. STATE
December 8, 2014
GANGADHARAM APPLIANCES LTD. Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
November 6, 2014
GANJA PANDI Vs. STATE
November 18, 2014
GAYATHRI Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU
September 25, 2014
GAYATRI BALASWAMY Vs. ISG NOVASOFT TECHNOLOGIES LTD
September 2, 2014
GEE YES ISWARYA REAL ESTATE Vs. HARISH CONSTRUCTIONS
January 3, 2014
GEETHA Vs. STATE
November 13, 2014
GEMINI COMMUNICATIONS LIMITED Vs. MERRILL LYNCH INTERNATIONAL
February 11, 2014
GENERAL INSURANCE AGENTS WELFARE ASSOCIATION Vs. CHAIRMAN, INSURANCE REGULATORY DEVELOPMENT
March 25, 2014
GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION (COIMBATORE LTD ) Vs. M ARULARASU
November 12, 2014
GENERAL MANAGER, RAM CHITS FUNDS PVT LTD Vs. V KRISHNAMURTHY S/O VEERAPPA PADAYACHI
March 14, 2014
GENERAL MILLS INC. Vs. INTELLECTUAL PROPERTY APPELLATE BOARD AND ORS.
August 26, 2014
GEODESIC TECHNIQUES P LTD Vs. LARSEN AND TOUBRO LIMITED
March 28, 2014
GGN SPINNING MILLS (P) LTD Vs. CESTAT
January 29, 2014
GHCL LIMITED Vs. JOINT COMMISSIONER
July 1, 2014
GIRIGUJA FILMS INTER NATIONAL PRIVATE LIMITED Vs. R.R.R.MOVIES
February 6, 2014
GLAXOSMITHKLINE CONSUMER HEALTHCARE LTD. AND ORS. Vs. THE COMMERCIAL TAX OFFICER AND ORS.
December 22, 2014
GLINTS GLOBAL PTE LTD AND ORS Vs. EISA TRADING INC AND ORS
February 18, 2014
GLOBAL CALCIUM PRIVATELIMITED Vs. THE ASSISTANT COMMISSIONER
October 30, 2014
GLOBAL EVENTZ Vs. INDIA PROPERTY ONLINE PRIVATE LTD.
December 22, 2014
GMS ENGINEERING Vs. AURO MIRA BIO POWER INDIA PVT. LTD.
June 17, 2014
GNANAM Vs. THE COMMISSIONER OF POLICE
July 4, 2014
GNANAPRAKASAM Vs. THE GOVERNMENT OF TAMIL NADU
October 8, 2014
GNANASEKAR Vs. JEYASELAN
September 17, 2014
GO. NEELAHRAM Vs. RAJENDRAN
November 18, 2014
GO. NEELAHRAM Vs. K. SIVARAMAN ALWA
January 31, 2014
GOEL INDUSTRIES Vs. REVATHI ENTERPRISES
October 31, 2014
GOKULAM HOTELS INDIA P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 9, 2014
GOMATHI AMMA Vs. LALITHAMBIKA
September 23, 2014
GOODAY OSAGBOGO Vs. STATE
January 27, 2014
GOODEARTH MARITIME PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
July 10, 2014
GOPAL Vs. GOVERNMENT OF TAMILNADU
June 14, 2014
GOPAL Vs. M. VENKATACHALAM
June 17, 2014
GOPAL Vs. STATE
November 19, 2014
GOPALAKRISHNA POLY INDUSTRIES Vs. JOINT COMMISSIONER CT SALEM DIVISION
October 17, 2014
GOPALAN Vs. STATE
June 17, 2014
GOPINATH Vs. STATE
November 11, 2014
GOPU Vs. STATE
September 22, 2014
GOVERNMENT FILM AND TV EMPLOYEES WELFARE ASSOCIATION Vs. STATE; SPECIAL COMMISSIONER
August 19, 2014
GOVERNMENT OF INDIA Vs. NOORJAHAN
March 12, 2014
GOVERNMENT OF PUDUCHERRY Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL
December 12, 2014
GOVERNMENT OF TAMIL NADU Vs. I. RICHARDSON
March 25, 2014
GOVERNMENT OF TAMIL NADU Vs. TAMIL NADU MAKKAL NALA PANIYALARGAL MUNNETTRA SANGAM
August 19, 2014
GOVERNMENT OF TAMIL NADU Vs. COMMISSIONER OF PROHIBITION AND EXCISE
November 5, 2014
GOVERNMENT OF TAMIL NADU Vs. KAMAKSHI LAMIPACK PRIVATE LTD.
September 24, 2014
GOVERNMENT OF TAMIL NADU Vs. H B N SHETTY
November 21, 2014
GOVERNMENT OF TAMILNADU Vs. UDHAYA KUMAR
September 17, 2014
GOVINDAMMAL Vs. M. GANESH
September 23, 2014
GOVINDAMMAL Vs. SECRETARY TO THE GOVERNMENT
April 1, 2014
GOVINDAN Vs. INDIRAN
October 10, 2014
GOVINDARAJ Vs. STATE
August 4, 2014
GOVINDARAJA REDDIAR Vs. INDIAN BANK
June 6, 2014
GOVINDARAJI Vs. SUPERINTENDENT OF POLICE
January 10, 2014
GOVINDASAMY Vs. RAVICHANDRAN
February 27, 2014
GOVINDASAMY Vs. STATE
July 4, 2014
GOWRI Vs. T LAKSHMIAMMAL
March 28, 2014
GOWRI RAJES Vs. RADHIKA RAJA
April 25, 2014
GOYAL MG GASES LTD. Vs. MPI EXPORTS PRIVATE LIMITED
September 24, 2014
GUANGXI LIUGONG Vs. RAIS EQUIPMENT PVT LTD
February 5, 2014
GUPTA HAIR PRODUCTS PVT. LTD. Vs. THE JOINT COMMISSIONER/EXECUTIVE OFFICER
October 14, 2014
GURU SISHYAN MANAMAGIL MANTRAM Vs. THE SUPERINTENDENT OF POLICE
November 19, 2014
GURUSWAMY NAIDU Vs. P. KANNIAPPA NAIDU
March 18, 2014
GURUVAMMAL AND NAGAMMAL Vs. CHINNAMUNIYANDI AND PERIYAMMAL
April 4, 2014
GURUVAYEE SUDHA Vs. STATE OF TAMIL NADU; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
August 6, 2014
H A MARTIN Vs. E D CHARLES
February 28, 2014
H B RAMAMOORTHY Vs. H NANJIAH
April 30, 2014
H. CHIMANLAL JAIN Vs. E. RANGANATHAN AND ORS.
January 3, 2014
H. HASAN MOHAMMED JINNAH Vs. THE DIRECTOR GENERAL OF POLICE
July 1, 2014
H. THIAGARAJAN Vs. YOUNG BADAGAS ASSOCIATION
February 26, 2014
H.M.A. SHAIK MOHIDEEN Vs. ASSISTANT COMMR. OF CUSTOMS
July 24, 2014
H.SALIM Vs. CHAIRMAN, TAMIL NADU HOUSING BOARD
January 27, 2014
HALIMA BAI Vs. SPARKLE-ADS-FIRM
February 26, 2014
HAMEED ENTERPRISES Vs. REGISTRAR, INDIAN INSTITUTE OF TECHNOLOGY
September 18, 2014
HAMOSONS APPARELS PVT LTD Vs. INDIAN BANK
February 28, 2014
HAREN CHOKSEY Vs. CUSTOMS, EXCISE AND SERVICE TAX
September 11, 2014
HARI AND CO EGD PARTNERSHIP FIRM Vs. FOOD CORPORATION OF INDIA AND ORS
January 10, 2014
HARI ENTERPRISES Vs. SUPERINTENDENT OF POLICE
November 25, 2014
HARIKESAVAN Vs. PURUSHOTHAMAN
February 5, 2014
HAROON ISMAIL RIFAYEE Vs. STATE
January 7, 2014
HASINA BEGHUM Vs. SHEIK DAWOOD; RAHMATH BANU
July 23, 2014
HAVEA HANDLES & COMPONENTS PVT. LTD Vs. ASSISTANT COMMISSIONER
July 4, 2014
HEMA AMMAL Vs. GANAPATHY GOUNDER
February 6, 2014
HEMANTH KUMAR BOTHRA Vs. COMMISSINER OF INCOME TAX, CHENNAI
January 28, 2014
HEMAVATHY Vs. SECRETARY TO THE GOVERNMENT
June 4, 2014
HERBAL SUPPLEMENTS PVT. LTD. Vs. COMMERCIAL TAX OFFICER
November 13, 2014
HI-TECH ENGINEERING AND CONSTRUCTION Vs. STATE OF TAMIL NADU; MANAGING DIRECTOR,TAMIL NADU SLUM CLEARANCE BOARD; CHIEF ENGINEER, TAMIL NADU SLUM CLEARANCE BOARD
March 12, 2014
HIMAYAM ENGINEERS AND BUILDERS Vs. S. RAVICHANDRAN
August 8, 2014
HINDUSTAN PETROLEUM COPN. LTD. Vs. T. ADITYA RAO
February 11, 2014
HINDUSTAN UNILEVER LIMITED Vs. N. BALASUBRAMANIAN
April 23, 2014
HINDUSTAN UNILEVER LIMITED Vs. RECKITT BENCKISER LIMITED
July 17, 2014
HINE HYDRAULICS INDIA P. LTD. Vs. COMMISSIONER OF CUS. (SEA IMPORTS)
September 24, 2014
HINE HYDRAULICS INDIA PRIVATE LTD. Vs. COMMISSIONER OF CUSTOMS
November 17, 2014
HOTEL AND BAR (FL3) ASSOCIATION OF TAMIL NADU (HOBAT) Vs. THE SECRETARY TO GOVERNMENT
February 11, 2014
HTC PVT. LTD. Vs. KARPAGA GANAPATHI TEXTILE PROCESS (P) LTD.
March 6, 2014
HYUNDAI MOTOR INDIA LIMITED Vs. THE SECRETARY
October 14, 2014
HYUNDAI MOTORS INDIA LTD. Vs. UNION OF INDIA, MINISTRY OF FINANCE AND ORS.
December 12, 2014
I. ARUL DOSS Vs. TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM DIVISION III) LTD.
December 1, 2014
I. JACKULINE MARY Vs. SUPERINTENDENT OF POLICE
April 17, 2014
I. JOTHI GANDHI Vs. THE DIRECTOR, THE SOCIAL WELFARE DEVELOPMENT OFFICE
October 14, 2014
I. KARUPPANNASAMY Vs. MANAGEMENT OF A. 1602
September 25, 2014
I. SHAHUL HAMEED Vs. CHAIRMAN, PANDYAN GRAMA BANK
July 17, 2014
I.SAVARINATHAN Vs. ASSISTANT GENERAL MANAGER/DISCIPLINARY AUTHORITY
January 8, 2014
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD., MUMBAI 400 034 AND ANOTHER Vs. V. PRAKASH AND ANOTHER
February 18, 2014
ICMC CORPORATION LTD. Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
January 3, 2014
IDOL OF RENGANATHASWAMY Vs. M PANDIAN
December 1, 2014
IFFCO – TOKIO GENERAL INSURANCE COMPANY LTD. Vs. MUTHUMANI
July 11, 2014
IFFCO TOKIO GENERAL INSURANCE CO LTD. Vs. RATHINAM
June 4, 2014
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. KANNADASAN
March 19, 2014
IFFCO TOKIYO GENERAL INSURANCE CO. LTD. Vs. RAMASAMY
September 11, 2014
IFFCO-TOKIO GENERAL INSURANCE COMPANY LTD., SALEM Vs. M.BALASUBRAMANIAM
April 16, 2014
IGATE GLOBAL SOLUTIONS LIMITED Vs. STATE OF TAMIL NADU
July 2, 2014
IKKARAI BOLUVAMPATTI PANCHAYAT Vs. THE STATE OF TAMIL NADU
November 26, 2014
IL AND FS PROPERTY MANAGEMENT AND SERVICES LIMITED Vs. THE ASSISTANT COMMISSIONER (CT)
July 2, 2014
ILS LOGISTICS (P.) LTD. Vs. COMMISSIONER OF SERVICE TAX
August 7, 2014
IMMANUEL ARASAR INTERNATIONAL INSTITUTE OF SCIENCE AND TECHNOLOGY EDUCATIONAL AND CHARITABLE TRUST Vs. DIRECTOR/COMMISSIONER OF TECHNICAL EDUCATION
September 16, 2014
IN RE Vs. STATE
July 9, 2014
IN RE: ANALOG FINANCIAL SERVICES P. LTD. Vs. STATE
April 30, 2014
IN RE: COMTEC COMPONENTS LTD. Vs. STATE
April 15, 2014
IN RE: R. JEGANNATHAN Vs. STATE
September 5, 2014
IN RE: SUNDARAM CLAYTON LTD Vs. STATE
April 17, 2014
IND-BARATH POWER GENERATION CORPORATION LIMITED Vs. V.O. CHIDAMBARANAR PORT TRUST
September 22, 2014
INDHUMATHI Vs. SENATHI NA.VENKITASALAPATHI AYYER &
August 14, 2014
INDIA TRIMMINGS PVT. LTD. Vs. THE ASST COMMISSIONER OF INCOME TAX
December 16, 2014
INDIABULLS HOUSING FINANCE LTD Vs. UMA MAHESWARI
June 30, 2014
INDIAN BANK Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 11, 2014
INDIAN BANK Vs. B VENKATARAMAN
April 28, 2014
INDIAN BANK EMPLOYEES UNION Vs. UNION OF INDIA REP BY ITS SECRETARY; PRESIDING OFFICER,; INDIAN BANK REP BY ITS CHAIRMAN,
April 4, 2014
INDIAN FIREWORKS MANUFACTURERS ASSOCIATION (TIFMA) Vs. UNION OF INDIA
April 28, 2014
INDIAN MEDICAL PRACTITIONERS CO-OPERATIVE PHARMACY AND STORES (MULTI-STATE CO-OPERATIVE SOCIETY) LTD Vs. R B RAMAMOORTHY
July 21, 2014
INDIAN OVERSEAS BANK Vs. THE GENERAL SECRETARY
December 5, 2014
INDIRA FOUNDATIONS PVT. LIMITED Vs. THE CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
July 2, 2014
INDIRA NAGAR HOUSE BUILDING WELFARE SOCIETY Vs. STATE OF TAMILNADU
January 23, 2014
INDIRA SISUPAL Vs. R.S. GUJARAL
November 12, 2014
INDIRANI Vs. M. THIRUNAVUKKARASU
March 28, 2014
INDIRANI AMMAL Vs. S.GIRIDHARI
November 11, 2014
INDOZ POLYMERS AND PRODUCTS Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
November 27, 2014
INFINITI WHOLESALE LIMITED Vs. ASSISTANT COMMISSIONER (CT), KOYAMBEDU ASSESSMENT CIRCLE
November 6, 2014
INIYAN MA. NEHRUDHASU Vs. THE STATE
November 11, 2014
INNASI Vs. THE SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT
December 2, 2014
INOX AIR PRODUCTS LTD. Vs. COMMR. OF C. EX. (APPEALS)
February 28, 2014
INSPECTOR GENERAL OF REGISTRATION Vs. K.P. KADAR HUSSAIN
July 4, 2014
INTEGRAL POWER PACKS Vs. COMMISSIONER OF C. EX.
February 5, 2014
INTEGRATED FINANCE CO. LTD. Vs. THE JOINT COMMISSIONER OF INCOME TAX
November 3, 2014
INTEGRATED FINANCE COMPANY LTD Vs. RESERVE BANK OF INDIA
February 13, 2014
INTERBULK TRADING SA Vs. ADAM AND COAL RESOURCES PVT LTD
June 30, 2014
INTERFIT TECHNO PRODUCTS LTD. Vs. THE PRINCIPAL SECRETARY/COMMISSIONER OF COMMERCIAL TAXES
November 26, 2014
INTERNATIONAL AIR CARGO WORKERS UNION Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
June 16, 2014
INTERNATIONAL EXIM AGENCY Vs. COMMR. OF CUS. (IMPORTS), CHENNAI
June 11, 2014
INTERNATIONAL EXIM AGENCY Vs. COMMR. OF CUS. (IMPORTS), CHENNAI
November 18, 2014
INTERNATIONAL NUT ALLIANCE LLC Vs. BEENA CASHEW COMPANY
February 20, 2014
ION EXCHANGE (INDIA) LTD Vs. LANCO INFRATECH LTD
March 26, 2014
IRUSA GOUNDER Vs. PALANIPPAN
November 7, 2014
ISHWAR IMPEX Vs. CESTAT, CHENNAI
February 6, 2014
ISIAH Vs. THE INSPECTOR OF POLICE
November 27, 2014
ISLAND AVIATION (INDIA) PVT. LTD. Vs. THE COMMISSIONER OFSERVICE TAX
October 31, 2014
IYYAKUTTY Vs. STATE
December 11, 2014
J JANAKI Vs. GOVERNMENT OF TAMIL NADU; TAMIL NADU PUBLIC SERVICE COMMISSION; SECRETARY TO GOVERNMENT REVENUE DEPARTMENT
September 12, 2014
J K RAJENDRAN Vs. C YASODHA AND ANOTHER
August 8, 2014
J MOHAN Vs. UNION OF INDIA
August 1, 2014
J MURALI Vs. M SIVA
July 15, 2014
J RANJITH Vs. DEPUTY GENERAL MANAGER (LPG) SALES
September 16, 2014
J SUNDARARAJAN @ SUNDARAM Vs. DISTRICT COLLECTOR, MADURAI DISTRICT; TAHSILDAR (SOUTH), OFFICE OF DISTRICT COLLECTOR; JOINT COMMISSIONER, EXECUTIVE OFFICER,; ARULMIGHU SUBRAMANIA SWAMY TEMPLE
June 6, 2014
J V RAJASEKARAN Vs. STATE; SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT; DISTRICT COLLECTOR, THANJAVUR DISTRICT
April 23, 2014
J. ALEX PONSEELAN Vs. DIRECTOR GENERAL OF POLICE, TAMIL NADU
February 27, 2014
J. AMUTHAN Vs. S. SUGUMARAN
July 2, 2014
J. ANBUTAMILARASI Vs. GOVERNMENT OF TAMIL NADU
January 20, 2014
J. ANITHA VALARMATHY Vs. K. JOHN HILTON MAHARAJA
July 17, 2014
J. BABUL HUSSAIN SAHIB Vs. INSPECTOR OF POLICE
July 18, 2014
J. BALASUBRAMANIAN Vs. DISTRICT COLLECTOR
June 18, 2014
J. BHUVANKUMAR Vs. COMMISSIONER, EMPLOYMENT AND TRAINING DEPARTMENT
June 12, 2014
J. DANIEL Vs. DIRECTOR OF MOST BACKWARD AND DE-NOTIFIED COMMUNITY
September 17, 2014
J. GANESH PANDI Vs. HDFC BANK LTD. AND ORS.
December 10, 2014
J. HADHIYA FATHIMA Vs. STATE
June 10, 2014
J. HARIKRISHNAN Vs. THE MANAGEMENT OF HANIL TUBE PRIVATE LIMITED
December 8, 2014
J. JAMES ANBIAH Vs. THE JOINT DIRECTOR OF SCHOOL EDUCATION
December 8, 2014
J. JAWAHARLAL Vs. THE ADDITIONAL DIRECTOR GENERAL OF POLICE
October 14, 2014
J. JAYAKRISHNAN Vs. THE STATE OF TAMIL NADU
June 2, 2014
J. JAYANTHI Vs. SECRETARY TO GOVERNMENT
February 20, 2014
J. JAYAPAUL MOHAN Vs. SECRETARY TO GOVERNMENT, PUBLIC WORKS DEPARTMENT
January 9, 2014
J. JAYAPAUL MOHAN Vs. THE SECRETARY TO GOVERNMENT PUBLIC WORKS DEPARTMENT
November 17, 2014
J. JOHN DERANCE VINOJ Vs. THE PRINCIPAL SECRETARY, GOVERNMENT OF TAMIL NADU
November 6, 2014
J. KOVAISAMY Vs. STATE OF TAMIL NADU AND ORS.
August 27, 2014
J. MATADEE FREE TRADE ZONE P. LTD Vs. STATE OF TAMIL NADU
February 12, 2014
J. MERCY RUMYA FLORENCE Vs. THE GOVERNMENT OF TAMIL NADU
September 22, 2014
J. MOHIDEEN PICHAI Vs. AARON AASIR
October 27, 2014
J. PALANI Vs. SECRETARY TO GOVERNMENT
February 11, 2014
J. PERIYASAMY Vs. CHIEF GENERAL MANAGER
September 18, 2014
J. PREMA Vs. M. JEYANTHI
November 18, 2014
J. RAJAMMAL Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD.
February 13, 2014
J. SEENI MOHAMED Vs. THE STATE OF TAMIL NADU, REP. BY ITS SECRETARY, (HOME) DEPARTMENT OF PROHIBITION AND EXCISE AND THE COMMISSIONER OF POLICE
March 4, 2014
J. SELVARAJ Vs. VICE CHANCELLOR ANNA UNIVERSITY
September 24, 2014
J. SHIVAKUMAR Vs. ADDITIONAL DIRECTOR GENERAL
October 8, 2014
J. VINCENT XAVIER Vs. R. MANIARASAN
July 25, 2014
J.ABRAHAM Vs. STATE OF TAMIL NADU
December 8, 2014
J.E. SIVARAMAKRISHNAN Vs. THE GOVERNMENT OF INDIA
December 15, 2014
J.E. SIVARAMAKRISHNAN AND S. KANNAN Vs. GOVERNMENT OF INDIA, THE CHENNAI PORT TRUST AND THE DEPUTY CHAIRMAN CHENNAI PORT TRUST
April 10, 2014
J.M. AHAMED ARUN Vs. THE COMMISSIONER OF MUNICIPAL ADMINISTRATION
July 2, 2014
J.P. NAGARAJAN Vs. P.K. POWNRAJ
February 24, 2014
J.S. SUMATHI VINOLIYA Vs. THE SECRETARY TO GOVERNMENT
November 3, 2014
J.S. VASUDEVAN Vs. R. MURARI
April 2, 2014
J.S. VIDHYASAGAR Vs. V. SURESH BABU
April 3, 2014
J.U. PESTICIDES AND CHEMICALS PVT. LTD. Vs. CESTAT
September 2, 2014
JAGADAMBAL Vs. STATE
June 9, 2014
JAGADESWARI Vs. KANDASAMY
July 11, 2014
JAGADISWARAN Vs. VICE CHANCELLOR TAMIL NADU DR M G R MEDICAL UNIVERSITY
April 1, 2014
JAIFUNNISSA Vs. G. RAMA MEHENTHI
June 4, 2014
JAIN BUILDERS Vs. WAVOO REALTY AND INVESTMENTS
October 17, 2014
JAIN HOUSING Vs. COMMISSIONER OF SERVICE TAX
August 13, 2014
JAINA Vs. SECRETARY TO THE GOVERNMENT
March 3, 2014
JAINAB BEEVI Vs. SECRETARY TO HOME DEPARTMENT
October 20, 2014
JAMAL MOHAMED Vs. THE SUPERINTENDENT OF POLICE
November 17, 2014
JANAB MALANG NISAR AHMED Vs. P. HAFEEZAN RAHMAN
November 26, 2014
JANAB S.A.K. IBRAHIM Vs. CHIEF EXECUTIVE OFFICER, TAMIL NADU WAKF BOARD
June 6, 2014
JANAB S.A.K. IBRAHIM Vs. THE CHIEF EXECUTIVE OFFICER
August 7, 2014
JANCY BEULA ESTHER Vs. V.K. SELVARAJ
February 12, 2014
JAVAGAR Vs. RAMASAMY
October 17, 2014
JAY PRAKASH MARMU Vs. THE DIRECTOR CENTRAL INDUSTRIAL SECURITY FORCE
July 7, 2014
JAYA Vs. THE SECRETARY TO THE GOVERNMENT
July 7, 2014
JAYA Vs. S. SELVA RAJU
March 12, 2014
JAYAKUMAR Vs. STATE REP. BY THE INSPECTOR OF POLICE THIRUMANGALAM POLICE STATION
April 29, 2014
JAYALAKSHMI Vs. STATE OF TAMIL NADU
October 10, 2014
JAYALAKSHMI AMMAL Vs. KALIAPERUMAL
April 29, 2014
JAYALAKSHMI AND ORS. Vs. MOHANKUMAR AND ORS.
November 14, 2014
JAYAMURUGAN Vs. KANIMOZHI
June 10, 2014
JAYANTHI Vs. STATE OF TAMIL NADU
March 11, 2014
JAYANTHI Vs. K. SELVARAJ
March 6, 2014
JAYAPAL Vs. PALANIAMMAL
March 24, 2014
JAYAPRAKASH Vs. THE STATE
October 15, 2014
JAYARAMAN Vs. STATE OF TAMILNADU
February 21, 2014
JAYARAMAN Vs. GOPALASAMY CHETTIAR
July 15, 2014
JAYARAMAN S/O RAMASAMY Vs. R KRISHNAN; CHINNAKUZHANDAI @ VIRTHAMBAL; KANNAN S/O POONGAVANAM; RANI D/O POONGAVANAM
July 21, 2014
JAYASAKTHI LEATHERS PVT LTD Vs. PONDICHERRY INDUSTRIAL PROMOTION DEVELOPMENT AND INVESTMENT CORPORATION LTD
March 17, 2014
JECINTHAVIJAYAKUMAR Vs. THE DEPARTMENT OF SCHOOL EDUCATION
October 29, 2014
JEDDIYA SATHYA ALIAS SATHYA Vs. THE SUPERINTENDENT OF POLICE, TUTICORIN DISTRICT AND ORS.
January 22, 2014
JEEVAAMIRTHARAJ Vs. SECRETARY TO GOVERNMENT
September 15, 2014
JEHARA BEEVI Vs. STATE OF TAMIL NADU
April 15, 2014
JEMMA ANNE VASSOU Vs. AUREAN AGNES MARINE ROZARIO
October 15, 2014
JERINA Vs. STATE OF TAMIL NADU
April 1, 2014
JESUS REDEEMS MINISTRIES, A TRUST REGISTERED UNDER TRUST ACT, NALUMAVADI Vs. BIBLE SOCIETY OF INDIA, TAMIL NADU
December 15, 2014
JEYA PRIYA AND SIVAKARTHIKEYAN Vs. STATE BY THE DEPUTY SUPERINTENDENT OF POLICE AND DHANASEKARA PANDIAN
April 8, 2014
JEYABARATHI Vs. SHANMUGAM
September 8, 2014
JEYACHANDRAN AND ORS. Vs. SUB
August 5, 2014
JOHN Vs. STATE; COMMISSIONER OF POLICE; SUPERINTENDENT OF POLICE
August 18, 2014
JOHN BOSCO POLYTECHNIC COLLEGE Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
September 16, 2014
JOHN D BRITTO Vs. RITA
August 26, 2014
JOHNSON Vs. DAVID DANIEL
September 25, 2014
JOHNSON AND JOHNSON LTD. Vs. SHREEM ENTERPRAISES
December 9, 2014
JOINT COMMISSIONER OF INCOME TAX Vs. KALANITHI MARAN
July 4, 2014
JONNISON FERNANDO Vs. COMMISSIONER
September 5, 2014
JONY Vs. STATE
August 14, 2014
JOSEHINE ANTONY Vs. THE DISTRICT COLLECTOR
March 13, 2014
JOSEPH ANTOINE MARIE MICHAEL Vs. SELIN MARY
September 16, 2014
JOSEPH JOYS Vs. JESU JEBAMALAI
August 7, 2014
JOTHI Vs. THE UNION OF INDIA
September 19, 2014
JOTHI Vs. THE STATE OF TAMIL NADU
November 7, 2014
JOTHI BRICK WORKS Vs. COMMERCIAL TAX OFFICER
July 1, 2014
JUMBO PINE DEVELOPMENT LTD. Vs. C.C. (IMPORTS-SEAPORT)
June 10, 2014
K A KUPPUSAMY Vs. SECRETARY
July 23, 2014
K AMUTHA Vs. STATE OF TAMIL NADU; DISTRICT COLLECTOR - CUM - DISTRICT MAGISTRATE
August 25, 2014
K BALARAMAN Vs. DISTRICT COLLECTOR,
April 15, 2014
K C BHASKAR Vs. R SIVA
April 7, 2014
K C BHASKARAN Vs. ASSISTANT DIRECTOR FOR SURVEY AND LAND RECORDS DEPARTMENT, TIRUCHIRAPALLI
April 28, 2014
K CHANDRASEKARAN Vs. STATE
April 11, 2014
K CHINNAPPAN Vs. DISTRICT ADHI DRVIDAR AND TRIBAL WELFARE OFFICER; SPECIAL TAHSILDAR (ADW) VIRUDHACHALAM
March 5, 2014
K CO AND D P VASHIST Vs. AASHAN AGENCIES , J JAGDISH DHAMIJA
April 11, 2014
K DEVADOSS Vs. DISTRICT REGISTRAR
July 18, 2014
K DHANAKUMAR Vs. DISTRICT REVENUE OFFICER COIMBATORE DISTRICT; SUB-COLLECTOR POLLACHI; TAHSILDAR POLLACHI; KUPPATHAL; S V SUBBAIAH
April 29, 2014
K ELANGOVAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT; COMMISSIONER OF TOURISM; P PUSHPARAJ; G KAMARAJAN; A VENUGOPAL
March 13, 2014
K GANESAN Vs. DIRECTOR OF SCHOOL EDUCATION; CHIEF EDUCATIONAL OFFICER, MADURAI DISTRICT; DISTRICT EDUCATIONAL OFFICER, MADURAI EDUCATIONAL DISTRICT,; P MUTHUSELVI; J SIVA; M SOUNDARARAJAN; P MURUGESHWARI; V KUMAR; K CHANDRAN; K SURIYAN; MUNISHKUMAR
September 24, 2014
K GOPAL Vs. STATE LEVEL SCRUTINY COMMITTEE; CHENNAI PORT TRUST
September 8, 2014
K K C COLLEGE OF ENGINEERING AND TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION; ANNA UNIVERSITY OF TECHNOLOGY; SOUTHERN REGIONAL OFFICER, AICTE
June 24, 2014
K K SAAM KUTTY Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION
February 27, 2014
K KARTHIK AND ANOTHER Vs. JAYANTHI IYENGAR AND OTHERS
December 19, 2014
K KARUNAKARAN Vs. INSPECTOR OF POLICE
April 29, 2014
K KUPPURAJ Vs. M RAJASULOCHANA
April 3, 2014
K MUTHUKUMARA PILLAI Vs. INSPECTOR GENERAL OF REGISTRATION; DISTRICT COLLECTOR, KANYAKUMARI DISTRICT; DIRECTOR OF COLLEGIATE EDUCATION; JOINT DIRECTOR OF COLLEGIATE EDUCATION; LEKSHMIPURAM COLLEGE SOCIETY; V LEKSHMANNAN PILLAI; C SUBRAMANIAN; M SHANMUGAM
April 4, 2014
K OBULIRAJ Vs. STATE
August 27, 2014
K PARAMASIVAM Vs. CHIEF EXECUTIVE I/C, ARINGAR ANNA SUGAR MILLS; GOVERNMENT OF TAMIL NADU PRINCIPAL SECRETARY TO GOVERNMENT
September 15, 2014
K PERIYASAMY Vs. SELVAKUMAR
July 25, 2014
K PERUMAL Vs. G SUBRAMANIA PILLAI
August 25, 2014
K PERUMALSAMY Vs. DEPUTY GENERAL MANAGER
August 28, 2014
K R PALANISAMY Vs. DIRECTOR, INSTITUTE OF ROAD TRANSPORT; PRINCIPAL, INSTITUTE OF ROAD TRANSPORT TECHNOLOGY
April 25, 2014
K R RAJEESH KUMAR Vs. K NALINI RAGHAVAN
June 25, 2014
K R RAMASWA 6666 ALIAS TRAFFIC RAMASWAMY Vs. CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU
February 10, 2014
K R RAMASWAMY @ TRAFFIC RAMASWAMY Vs. SECRETARY GOVERNMENT OF TAMIL NADU
September 30, 2014
K R RAVI RATHINAM Vs. DIRECTOR GENERAL OF POLICE, KAMARAJAR SALAI; INSPECTOR GENERAL OF POLICE; COMMISSIONER OF POLICE; SECRETARY, MINISTRY OF INFORMATION AND BROADCASTING; SECRETARY, INFORMATION AND CINEMA; CHIEF PRODUCER, GOVERNMENT OF INDIA FILMS DIVISION; ROCKLINE; B PONKU
December 11, 2014
K R VIJAYA Vs. TEACHER RECRUITMENT BOARD AND ORS
March 11, 2014
K RADHAKRISHNAN; N BALASUBRAMANIAN; R GANESAN; V ELAYAPERUMAL; A L ABDUL RAZACK; S GANDHI; M VARADHARAJAN; M KULANDAIVELU; R RAJU; M SHANGMUGASUNDARAM Vs. SECRETARY TO GOVERNMENT RURAL DEVELOPMENT & PANCHAYAT RAJ DEPARTMENT; COMMISSIONER OF RURAL DEVELOPMENT & PANCHAYAT RAJ; DISTRICT COLLECTOR; DISTRICT COLLECTOR (PD SECTION) TIRUVARUR DISTRICT; DISTRICT COLLECTOR (PD SECTION) NAGAPATTINAM DISTRIC
September 4, 2014
K RAGU Vs. SARASWATHI; SWARNA
August 27, 2014
K RAJAGOPALAN Vs. GNANAPANDITHAN
June 10, 2014
K RAJU Vs. P RAMALINGAM
March 28, 2014
K RAMALINGAM Vs. STATE OF TAMIL NADU; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, TIRUNELVELI DISTRICT; INSPECTOR OF POLICE, AMBASAMUDRAM POLICE STATION
August 20, 2014
K RAMAN Vs. DEPUTY SUPERINTENDENT OF POLICE NATIONAL INVESTIGATION AGENCY
December 4, 2014
K S SIVAKUMAR Vs. CHIEF MANAGER & AUTHORISED OFFICER, STATE BANK OF INDIA
June 9, 2014
K SAVITHRI Vs. SUPERINTENDING ENGINEER
June 10, 2014
K SELVAMANI Vs. STATE OF TAMIL NADU
April 8, 2014
K SELVARAJ Vs. CHITRADEVI
June 10, 2014
K SELVARAJ Vs. K DEVARAJ; D MANJULESWARI; D MIRTHULESWARI
August 6, 2014
K SHANMUGAM Vs. CHIEF ENGINEER, PUBLIC WORKS DEPARTMENT (BUILDINGS), AND ORS
March 24, 2014
K SURESH KUMAR Vs. STATE
January 24, 2014
K USHARANI Vs. STATE OF TAMIL NADU
January 8, 2014
K VAIDYANATHAN Vs. R DHANABACKIAM
March 12, 2014
K VARADHARAJAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
November 21, 2014
K VIJAYA Vs. CHANDRA
March 26, 2014
K VIJAYAL Vs. STATE OF TAMIL NADU
April 10, 2014
K VIJAYALAKSHMI Vs. K SASHIKANTH
November 17, 2014
K. ALAGARRAJ Vs. STATE OF TAMILNADU
January 3, 2014
K. ALLI Vs. STATE OF TAMIL NADU
April 30, 2014
K. ANANDAN Vs. K. MANOHARAN AND ORS.
December 17, 2014
K. ANBARAYAN Vs. THE JOINT REGISTRAR OF CO. OPERATIVE SOCIETIES
October 28, 2014
K. ARULMOZHI Vs. ACCOUNTS OFFICER (AUDIT)
October 16, 2014
K. ARUN Vs. DIRECTOR OF MEDICAL EDUCATION
June 17, 2014
K. AYYADURAI Vs. RAJA RAMANATHAN
December 16, 2014
K. AYYAMUTHU Vs. STATE OF TAMIL NADU
June 17, 2014
K. BABY Vs. REVENUE DIVISIONAL OFFICER
September 19, 2014
K. BALASUBRAMANI Vs. K. SUBRAMANI
October 15, 2014
K. BALASUBRAMANIAN Vs. THE DISTRICT COLLECTOR, THE DIVISIONAL DEVELOPMENT OFFICER AND THE PRESIDENT, VELAMPOONDI PANCHAYAT MOOLANUR PANCHAYAT UNION
March 5, 2014
K. BALU Vs. STATE INSPECTOR OF POLICE
November 25, 2014
K. BALUSAMY Vs. REGIONAL MANAGER AND THE CHIEF MANAGER STATE BANK OF INDIA
February 7, 2014
K. BANGARU Vs. ENGINEER IN CHIEF & CHIEF ENGINEER GENERAL
July 16, 2014
K. BAVANI BAI Vs. THE DIRECTOR OF ELEMENTARY EDUCATION
October 28, 2014
K. BHARATHI Vs. DISTRICT COLLECTOR,ERODE DISTRICT
January 20, 2014
K. CHAMUNDIA PILLAI Vs. THANGAMANI
June 9, 2014
K. CHANDRASEKAR Vs. CHAIRMAN & MANAGING, DIRECTOR INDIAN BANK
June 4, 2014
K. CHANDRASEKARAN Vs. S.V. ANGAPPAN
June 20, 2014
K. CHINNARAJ Vs. THE SECRETARY TO PRIME MINISTER, UNION OF INDIA AND ORS.
August 8, 2014
K. CHITRAVEL Vs. DISTRICT COLLECTOR
February 17, 2014
K. DEENADAYALAN Vs. N. SATHISH KUMAR
December 18, 2014
K. DHANASEKAR Vs. DISTRICT COLLECTOR
September 24, 2014
K. DURAI Vs. THE COMPETENT AUTHORITY
October 8, 2014
K. EGAVALLI Vs. DISTRICT COLLECTOR TIRUVELLORE DISTRICT
January 30, 2014
K. GANDHI Vs. J. GANESAN
November 12, 2014
K. GAYATHRI Vs. THE GENERAL MANAGER (MARKETING DIVISION) BHARAT PETROLEUM CORPORATION LTD.
April 22, 2014
K. GOMATHPUSHAN Vs. STATE OF TAMIL NADU
February 20, 2014
K. GOPALAN MANAGER, INTERNAL AUDIT NILGIRIS DISTRICT CENTRALCO-OPERATIVE BANK Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES UDHAGAMANDALAM CIRCLE
August 6, 2014
K. GOVINDARAJ Vs. THE STATE OF TAMIL NADU
November 12, 2014
K. GOWTHAM CHAND Vs. G.S. CHANDRA PUSHPA
July 4, 2014
K. HAWA BEE Vs. C.T. BOOPALAN
July 1, 2014
K. JAYAKUMAR Vs. STATE
October 27, 2014
K. JEBAKUMAR Vs. DIRECTOR GENERAL OF POLICE
September 25, 2014
K. JEYANDRAPANDIAN Vs. THE JOINT DIRECTOR
July 22, 2014
K. KARTHIK AND ORS. Vs. JAYANTHI IYENGAR AND ORS.
December 9, 2014
K. KAVITHA Vs. CHIEF ENGINEER (PERSONNEL), TAMILNADU ELECTRICITY BOARD AND ORS.
December 12, 2014
K. KHAJA KHAFOOR Vs. C.J. RAMAKRISHNAN
April 2, 2014
K. KRISHNAMOORTHY Vs. NAGAMMAL AND ORS.
November 18, 2014
K. KRISHNAN Vs. ADDITIONAL REGISTRAR OF CO-OPERATIVE SOCIETIES
June 9, 2014
K. KRISHNAVENI Vs. STATE
June 9, 2014
K. KULANDAN Vs. SENIOR COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE
June 19, 2014
K. KUMARAN Vs. JOINT REGISTRAR COOPERATIVE SOCIETIES
June 24, 2014
K. LALITHA Vs. R. JAMUNA BAI
January 3, 2014
K. MAHIMAIDOSS Vs. SECRETARY TO GOVERNMENT
October 31, 2014
K. MAYAKANNAN Vs. S. ELUMALAI
November 19, 2014
K. MEGANATHAN Vs. STATE OF TAMIL NADU
January 22, 2014
K. MOHAN Vs. M. KAMALAKANNAN
February 28, 2014
K. MOHAN Vs. STATE BANK OF INDIA
April 23, 2014
K. MOOKKANDI Vs. THE SUPERINTENDING ENGINEER
September 10, 2014
K. MUJEEB REHMAN Vs. PALLIPATTU THOMBAN RIYAD
November 11, 2014
K. MURUGANANDAM Vs. K. BHOOMA RAGHUPATHY
December 9, 2014
K. MURUGAVELRAJAN Vs. STATE
September 10, 2014
K. MUTHURAJ AND ORS. Vs. SANKARAPANDIAN AND ORS.
June 11, 2014
K. MUTHUSAMY Vs. THE DIRECTOR OF SCHOOL EDUCATION, CHENNAI
December 5, 2014
K. MUTHUVENI Vs. SECRETARY, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
September 3, 2014
K. NALINI Vs. THE REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL
December 19, 2014
K. NARAYANASWAMY PILLAI Vs. KANNAMMAL
June 3, 2014
K. NEELAKANDAR Vs. PRESIDING OFFICER, I ADDITIONAL LABOUR COURT, CHENNAI AND ORS.
August 11, 2014
K. NIRMAL Vs. CHAIRMAN, TAMIL NADU PUBLIC SERVICE COMMISSION
March 7, 2014
K. NIRMALA Vs. SELLAMUTHU
April 16, 2014
K. NITHYANANDAN Vs. DIRECTOR GENERAL OF POLICE
June 30, 2014
K. NIVETHA Vs. THE SAVEETHA UNIVERSITY
December 9, 2014
K. PALANICHAMY NAICKER Vs. THE LAND ACQUISITION OFFICER
September 24, 2014
K. PANDIYARAJAN Vs. SUPERINTENDENT OF POLICE
October 17, 2014
K. PARAMESWARI Vs. DISTRICT COLLECTOR
March 19, 2014
K. PARASURAMAN Vs. THE MANAGEMENT, SOUTHERN PETRO CHEMICAL INDUSTRIES CORPORATION LTD. AND THE PRESIDING OFFICER
April 4, 2014
K. PAUL RAJ Vs. RAJU AND ORS.
November 10, 2014
K. PERUMAL Vs. JOINT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT
February 11, 2014
K. PITCHAIMANI Vs. THE SECRETARY TO GOVERNMENT
June 3, 2014
K. PRAKASI Vs. DIRECTOR, DIRECTORATE OF SCHOOL EDUCATION
July 21, 2014
K. PRIYA Vs. SECRETARY TO THE GOVERNMENT
June 10, 2014
K. RAGUPATHI Vs. STATE
December 18, 2014
K. RAJA Vs. C.N. KUMAR
June 19, 2014
K. RAJA PRABHU DOSS Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
June 6, 2014
K. RAJASEKARAN Vs. M. RAJESWARI
March 14, 2014
K. RAJENDRAN Vs. K. CHINNAPPA GOUNDER
September 16, 2014
K. RAJENDRAN Vs. M.D. JALEEL AND UNITED INDIA INSURANCE CO. LTD.
February 18, 2014
K. RAJENDRAN Vs. STATE OF TAMIL NADU
October 27, 2014
K. RAJU Vs. THE REVENUE DIVISIONAL OFFICER
November 20, 2014
K. RAKKIANNA GOUNDER Vs. SECRETARY TO GOVERNMENT
January 29, 2014
K. RAMAIAH Vs. THE PRINCIPAL CHIEF CONSERVATOR OF FOREST
August 5, 2014
K. RAMAMURTHY Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
September 25, 2014
K. RENGARAJAN Vs. INDIAN OVERSEAS BANK
November 5, 2014
K. SAKTHIVEL Vs. ANGALA THAVY @ MUMTHAJ BEGUM THAVY
January 29, 2014
K. SARATHY Vs. COMMISSIONER OF BACKWARD CLASSES AND MINORITIES WELFARE DEPARTMENT
October 7, 2014
K. SENDHIL KUMAR Vs. THE UNION TERRITORY OF PUDUCHERRY
November 27, 2014
K. SENTHIL KUMAR Vs. SENIOR REGIONAL MANAGER
August 7, 2014
K. SHANMUGAM Vs. CHIEF ENGINEER, PUBLIC WORKS DEPARTMENT
March 24, 2014
K. SHYMALA Vs. DIRECTOR GENERAL OF POLICE
July 4, 2014
K. SIVAKAMI Vs. REGISTRAR
June 23, 2014
K. SIVAPRAKASHAM Vs. MANAGEMENT OF M/S. TURBO ENERGY LTD.
June 13, 2014
K. SREENIVASAIAH Vs. A. MOHAMMED ISHAQ
January 29, 2014
K. SRINIVASAN Vs. STATE GOVERNMENT OF TAMIL NADU
September 4, 2014
K. SRINIVASAN Vs. THE PRESIDENT
October 13, 2014
K. SUBRAMANIAN Vs. DISTRICT REVENUE OFFICER
July 1, 2014
K. SUDAROLIVU Vs. STATE
October 16, 2014
K. SUNDAR Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION, (MADURAI DIVISION (V) LIMITED
August 20, 2014
K. SUNDARAVADIVELU Vs. UNION OF INDIA
December 3, 2014
K. SURESH Vs. STATE
September 15, 2014
K. SURESH BABU Vs. INSPECTOR GENERAL OF REGISTRATION
April 11, 2014
K. SWAMIDHAS Vs. THE DIRECTOR OF SCHOOL EDUCATION
October 13, 2014
K. SWAMINATHAN Vs. DISTRICT COLLECTOR
June 25, 2014
K. SYED RAZACK Vs. STATE OF TAMIL NADU
April 2, 2014
K. THAMILARASU Vs. THE REGIONAL PASSPORT OFFICER
September 23, 2014
K. THANDEESWARAN Vs. THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS
November 19, 2014
K. THANGAVELU Vs. STATE OF TAMILNADU
June 23, 2014
K. THAVASI Vs. STATE
April 23, 2014
K. THAYUMANAVAN Vs. DIRECTOR GENERAL OF POLICE AND ORS.
October 15, 2014
K. THILAGAVATHI Vs. UNION OF INDIA
July 2, 2014
K. THILAGEESWARAN Vs. CENTRAL BUREAU OF INVESTIGATION
December 17, 2014
K. THIRUDEVI Vs. THE SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT,
March 4, 2014
K. USSAINAR Vs. THE STATE OF TAMIL NADU
December 17, 2014
K. VAIDYANATHAN Vs. R. DHANABACKIAM
March 12, 2014
K. VAIRAMUTHU Vs. PRESIDENT, SANKARAPURAM PANCHAYAT
August 13, 2014
K. VAITHI VISWANATH Vs. STATE OF TAMIL NADU
September 11, 2014
K. VARADHARAJULU NAIDU Vs. STATE
October 13, 2014
K. VEERARAGHAVAN Vs. SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT
May 14, 2014
K. VENKATESH PRABHU Vs. JOINT DIRECTOR
July 25, 2014
K. VEZHAVENTHAN Vs. SATHYA
November 3, 2014
K. VIJAYAKUMAR Vs. THE STATE OF TAMILNADU
June 2, 2014
K. VIJAYAKUMAR Vs. TAMIL NADU STATE TRANSPORT CORPORATION
April 9, 2014
K. VIMALA Vs. V. ALAMELU
November 14, 2014
K. VIVEKANANDAN Vs. N. VIJAYAKUMAR
September 24, 2014
K. ZAHIR HUSSAIN Vs. INSPECTOR OF POLICE
August 13, 2014
K.A. KANTHASAMY Vs. THE STATE GOVERNMENT
December 9, 2014
K.A.M. GUNALAN Vs. GOVERNMENT OF TAMIL NADU
July 25, 2014
K.B.N. KARTHIKA Vs. A. VINCENT
July 15, 2014
K.C. PERIYAKULANDAI RAJA Vs. JAYALAKSHMI AYAL
January 28, 2014
K.E. RAMESH Vs. SALONA COTSPIN LTD.
August 13, 2014
K.G. KRISHNAMOORTHI Vs. SUB-COLLECTOR
April 25, 2014
K.G. NATESAN Vs. STATE
August 25, 2014
K.G. PRODUCTS Vs. JOINT COMMISSIONER (CT) (SMR)
December 10, 2014
K.J.K POLYDIAMONDS INTERNATIONAL PVT. LTD. Vs. ASSISTANT COMMISSIONER
June 18, 2014
K.K. ENTERPRISES Vs. VGP UNIVERSAL KINGDOM
December 22, 2014
K.K. POONGODI Vs. BHARAT PETROLEUM CORPORATION LIMITED
June 3, 2014
K.K. RAMESH Vs. THE GOVERNMENT OF INDIA
November 6, 2014
K.K. SYED MASOOD Vs. STATE OF TAMIL NADU
June 24, 2014
K.KARTHIKEYAN Vs. INDIAN OIL CORPORATION LIMITED
November 21, 2014
K.KAVITHA Vs. STATE OF TAMIL NADU
January 21, 2014
K.M. MEERAN MOHIDEEN Vs. TIRUNELVELI MUNICIPAL COUNCIL
September 22, 2014
K.M. MOHAN Vs. COLLECTOR
June 13, 2014
K.M. THANGAVEL Vs. K.T. UDAYAKUMAR
February 28, 2014
K.M. VIDHYA SAGAR Vs. SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT
April 23, 2014
K.MUTHURAJ Vs. INDIAN OVERSEAS BANK
January 28, 2014
K.N.SRINIVASAN Vs. COMMISSIONER, CHENNAI CITY MUNICIPAL CORPORATION
January 20, 2014
K.P. NALLAK GOUNDER Vs. K.C. KATHIRVEL
February 12, 2014
K.P. RAMASAMY Vs. STATE
April 8, 2014
K.P. RAMASWAMY Vs. THE INSPECTOR OF POLICE
April 8, 2014
K.R. CHITHAN Vs. STATE OF TAMIL NADU
June 25, 2014
K.R. DEVAKIAMMAL Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
November 25, 2014
K.R. MUTHAYEE AMMAL Vs. GOVERNMENT OF TAMIL NADU
October 15, 2014
K.R. RAMASWAMY Vs. INSPECTOR OF POLICE
November 13, 2014
K.R. RAMASWAMY Vs. THE CHIEF SECRETARY TO GOVERNMENT AND ORS.
August 11, 2014
K.R. RAVI RATHINAM Vs. THE DIRECTOR GENERAL OF POLICE
December 3, 2014
K.R. SIVADESIKAN PILLAI Vs. RAVICHANDRAN
March 24, 2014
K.R. VENKATACHALAM Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ORS.
December 19, 2014
K.RAMESH Vs. REVENUE DIVISIONAL OFFICER
September 16, 2014
K.RAMIAH Vs. K.SUBRAMANIAN
November 13, 2014
K.S. ABUBUCKER Vs. PRINCIPAL SECRETARY TO GOVERNMENT CHENNAI
January 3, 2014
K.S. JOSEPHINE Vs. THE SECRETARY, RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT
June 3, 2014
K.S. NAVEEN PRIYA Vs. THE SECRETARY, SELECTION COMMITTEE,DIRECTORATE OF MEDICALEDUCATION
November 17, 2014
K.S. PURURARAS Vs. P.N.V. EASWARAN
September 25, 2014
K.S. SHARFUDEEN Vs. UNION OF INDIA
June 19, 2014
K.S. SUBBIAH Vs. TAMIL NADU ELECTRICITY BOARD
July 4, 2014
K.S. THIRUNAVUKARASU Vs. K.N. VELUSAMY
July 2, 2014
K.S. UTHAYARAJ Vs. STATE, REP. BY THE INSPECTOR OF POLICE, PATTIVEER
April 21, 2014
K.S.R. SELVARAJAN Vs. STATE
September 22, 2014
K.S.SIVASHANMUGAM Vs. RANGASAMY GOUNDER
October 30, 2014
K.T. KUMARAVEL Vs. THE CHAIRMAN CUM MANAGING DIRECTOR
December 4, 2014
K.T.V. HEALTH FOODS (P) LIMITEDREP. BY ITS DIRECTOR MR. S. DURAI BABU Vs. THE CHAIRMAN TAMIL NADU ELECTRICITY BOARD, THE SUPERINTENDING ENGINEER CHENNAI EDC/ NORTH AND INDIAN BANK ASSET RECOVERY MANAGEMENT
April 17, 2014
K.V. JEYARAJ Vs. CHANCELLOR OF UNIVERSITIES
June 26, 2014
K.V. RAJAGOPAL Vs. THE COMMISSIONER OF CUSTOMS TRICHY
December 11, 2014
K.V. SESHAIAH CHETTY & CO. Vs. STATE OF TAMILNADU
November 19, 2014
K.VALLIAMMAL Vs. K.KRISHNAMURTHY
June 2, 2014
KAESAV SAW MILL Vs. ASSISTANT COMMISSIONER
July 17, 2014
KAILASH SARDA Vs. COMMISSIONER OF INCOME TAX VIII
February 10, 2014
KAL CABLES PVT. LTD Vs. SECRETARY, MINISTRY OF INFORMATION & BROADCASTING
September 5, 2014
KALAI SELVI, W/O MOHAMMED ANIFA ALIAS ANIFA Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT; COMMISSIONER OF POLICE, TIRUCHIRAPPALLI CITY
July 18, 2014
KALAIARASI Vs. THE SECRETARY TO GOVERNMENT
July 7, 2014
KALAIMANI Vs. SIVAKUPPUSAMY
January 9, 2014
KALAISELVI Vs. THE PRINCIPAL SECRETARY TO GOVT., HOME, PROHIBITION AND EXCISE DEPARTMENT AND THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, THIRUVARUR DISTRICT
April 21, 2014
KALAISELVI Vs. A. SIVASUBRAMANIAN
November 10, 2014
KALAVATHY Vs. STATE
May 21, 2014
KALAVATHY Vs. A. PANDIAN
June 9, 2014
KALAVATHY Vs. THE STATE OF TAMILNADU REP. BY ITS SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND THE COMMISSIONER OF POLICE, CHENNAI POLICE, EGMORE
April 15, 2014
KALIANNA GOUNDER Vs. KOLANDAIVEL
September 3, 2014
KALIMUTHU Vs. THE SECRETARY TO GOVERNMENT
September 25, 2014
KALIMUTHU Vs. SIVAKAMIAMMAL
October 31, 2014
KALIYAPERUMAL Vs. VELAYUTHAM
September 11, 2014
KALIYAPPAN Vs. THE INSPECTOR OF POLICE
October 13, 2014
KALIYAPPAN AND ORS. Vs. THE STATE OF TAMIL NADU REP. BY ADDITIONAL CHIEF SECRETARY TO GOVERNMENT ENVIRONMENT AND FOREST DEPARTMENT, THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND THE CHIEF WILD LIFE WARDEN
April 15, 2014
KALLIDAIKURICHI WEAVERS CO-OPERATIVE PRODUCTION AND SALES SOCIETY LIMITED Vs. DEPUTY DIRECTOR
November 20, 2014
KALPANA Vs. PRINCIPAL SECRETARY TO THE GOVT.
June 11, 2014
KALYANASUNDARAM Vs. INSPECTOR POLICE
August 14, 2014
KALYANI Vs. STATE
September 2, 2014
KALYANI Vs. KR VR VEERAPPA CHETTIAR
September 12, 2014
KALYANI Vs. STATE OF TAMIL NADU
March 26, 2014
KALYANI Vs. P. CHOCKALINGAM
September 24, 2014
KAMACHI STEELS LTD. Vs. COMMISSIONER OF C. EX., CHENNAI-II
November 17, 2014
KAMALA Vs. STATE OF TAMIL NADU
March 7, 2014
KAMALA Vs. THE SECRETARY TO GOVERNMENT
October 13, 2014
KAMALA NIKETON MONTESSORI SCHOOL Vs. STATE HUMAN RIGHTS COMMISSION OF TAMIL NADU; CONSUMER PROTECTION COUNCIL, TAMIL NADU; BERNADINE MADEEN; MILENDA RENAVANHALTREN; M V PALANICHAMY
March 26, 2014
KAMALAM Vs. STATE OF TAMIL NADU
September 12, 2014
KAMAT HOTELS (INDIA) LIMITED Vs. ROYAL ORCHID HOTELS LIMITED
February 7, 2014
KAMATCHI Vs. THE STATE
November 3, 2014
KAMATCHIAMMAL, W/O RAMARAJ Vs. ADDITIONAL SECRETARY, GOVERNMENT OF INDIA; SECRETARY, GOVERNMENT OF TAMIL NADU; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE; INSPECTOR OF POLICE, CSCID, DINDIGUL
July 10, 2014
KAMRUNNISSA Vs. THE DISTRICT COLLECTOR CUDDALORE
November 11, 2014
KANAGASABAPATHY Vs. STATE
December 19, 2014
KANCHANA Vs. THE STATE
September 8, 2014
KANDASAMY Vs. MUTHAMMAL
June 10, 2014
KANDASAMY; MARIAPPAN Vs. KALLIAPPAN; SANGIAMMAL; TIRUMOORTHY; MARIYATHAL; GEEVARATHINAM; VEELUMANI; VISALAKSHI; JAGANATHAM; J SUNDARARAJAN
September 1, 2014
KANDEEBAN Vs. INSPECTOR OF POLICE
March 18, 2014
KANDHA SUBBIAN Vs. PACKIALAKSHMI
October 16, 2014
KANDHASAMY Vs. GANAPATHY GOUNDER
November 17, 2014
KANIMOZHI Vs. STATE
August 20, 2014
KANNAAPPAN IRON AND STEEL CO. PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
December 4, 2014
KANNAN Vs. S.DAMODARAN
November 21, 2014
KANNAN Vs. STATE
June 20, 2014
KANNAN Vs. SUPERINTENDENT OF POLICE
October 29, 2014
KANNAN Vs. STATE
August 27, 2014
KANNAN Vs. STATE OF TAMIL NADU
November 5, 2014
KANNAN Vs. STATE REP. BY THE INSPECTOR OF POLICE
September 15, 2014
KANNAN Vs. OM MURUGAN
January 3, 2014
KANNAN Vs. STATE
June 16, 2014
KANNAN Vs. STATE
September 4, 2014
KANNAN Vs. STATE
December 23, 2014
KANNAN Vs. STATE
November 6, 2014
KANNAN (DIED) Vs. DHANALAKSHMI
October 17, 2014
KANNAN ALIAS MUTHUKUMAR Vs. THE STATE, REPRESENTED BY THE INSPECTOR OF POLICE, CANTONMENT POLICE STATION, TRICHY
January 30, 2014
KANNIAH NAIDU Vs. KALAICHELVAN
June 23, 2014
KANNIAMMA Vs. COMMISSIONER OF POLICE
April 16, 2014
KANTHAMMAL; BABU @ ADHITHYA; RAMESH BABU; MUNUSAMY; RAJENDRAN Vs. JOTHI; SUB REGISTRAR, ARAKKONAM
July 1, 2014
KANTHASAMY Vs. ANNAMMAL
March 28, 2014
KARANDHAI TAMIL SANGAM Vs. THE INSPECTOR GENERAL OF REGISTRATION
September 11, 2014
KARIMULLA Vs. K. UDAYAKUMAR & ANOTHER
March 6, 2014
KARMEGAM Vs. DHARMALINGAM
October 14, 2014
KARNATAKA STATE TRANSPORT CORPORATION LTD , BANGALORE Vs. TMT T S SAVITHRI AND OTHERS
June 27, 2014
KARPAGAVINAYAGA ASSOCIATES Vs. INSPECTOR GENERAL
September 16, 2014
KARTHICK Vs. JOINT COMMISSIONER
September 19, 2014
KARTHICK Vs. THE JOINT COMMISSIONER DEPARTMENT OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENT
July 4, 2014
KARTHICK Vs. THE INSPECTOR OF POLICE
December 9, 2014
KARTHICK @ KARTHIKEYAN Vs. STATE INSPECTOR OF POLICE
September 1, 2014
KARTHICK THEODRE Vs. STATE
April 30, 2014
KARTHIK HOMES Vs. S. MANVIZHI
November 5, 2014
KARTHIKEYAN Vs. P. JAYANTHI (UNSOUND PERSON)
February 12, 2014
KARUNA Vs. S DHANAKOTTI
April 30, 2014
KARUNAKARAN Vs. M. SUNDARAADIVELU
January 2, 2014
KARUNAKARAN Vs. STATE
January 10, 2014
KARUNANIDHI Vs. DIRECTOR GENERAL OF POLICE
February 18, 2014
KARUPPANA COUNDER Vs. SHANMUGA COUNDER
June 27, 2014
KARUPPANNA GOUNDER Vs. PALANIAMMAL; SIVAKUMAR
August 11, 2014
KARUPPANNAN Vs. SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD
October 27, 2014
KARUPPASAMY Vs. STATE
August 6, 2014
KARUPPASAMY Vs. STATE
November 5, 2014
KARUPPASAMY Vs. STATE
December 22, 2014
KARUPPATHAL Vs. THE GOVERNMENT OF TAMIL NADU
May 7, 2014
KARUPPATHAL Vs. ARUNACHALAM
February 20, 2014
KARUPPIAH Vs. C. MUNIYAPPAN
March 14, 2014
KARUPPIAH Vs. THE INSPECTOR OF POLICE
October 17, 2014
KARUPPUSAMY Vs. DEPUTY INSPECTOR GENERAL OF POLICE
June 11, 2014
KARUR K.C.P. PACKKAGINGS LTD. Vs. COMMISSIONER OF CUS., TUTICORIN
December 3, 2014
KASI Vs. STATE
May 14, 2014
KASI AMMAL Vs. S V NATESA THEVAR
April 7, 2014
KASIAMMAL Vs. LAKSHMI
December 12, 2014
KASIRAJAN Vs. STATE
December 8, 2014
KASIRAM PAPER AGENCIES Vs. R.V. SOWLEE
December 15, 2014
KASTHURI Vs. M. GOPU
June 20, 2014
KAVETTI NAICKER Vs. P SUBRAMANI
February 13, 2014
KAVITHA Vs. SECRETARY TO THE GOVERNMENT
March 10, 2014
KAVITHA Vs. NALLAPONNU
April 17, 2014
KAVITHA Vs. N. USHA
August 18, 2014
KAVITHA Vs. STATE OF TAMIL NADU; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE; SUPERINTENDENT, CENTRAL PRISON
September 2, 2014
KAVITHA Vs. LAKSHIMEKANDH
November 20, 2014
KEYARAM HOTELS P. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
November 11, 2014
KIBS HOISERY MILLS PVT. LIMITED Vs. THE SPECIAL DIRECTOR DIRECTORATE OF ENFORCEMENT FOREIGN EXCHANGE MANAGEMENT ACT
December 9, 2014
KIDDIES CHOICE, REP BY ITS PROPRIETOR Vs. MEYYAMMAI; PL KANNAN; PL NACHIAPPAN
June 26, 2014
KISHORKUMAR GOKALDAS DEVELOPERS & PROMOTERS Vs. COMMISSIONER OF SERVICE TAX
August 21, 2014
KLUBER LUBRICATION INDIA PVT. LTD Vs. COMMISSIONER OF CUS
April 4, 2014
KOLANDAIVEL Vs. VELUMANI
February 5, 2014
KOLANDAIVEL Vs. VALLIAMMAL
July 30, 2014
KOLLI VENKATA MOHAN RAO Vs. J.M. PATRICIA
November 27, 2014
KOLLIDAM AARU PATHUKAPPU NALA SANGAM Vs. UNION OF INDIA
August 6, 2014
KOMARASAMY AND ORS Vs. BATHRI AND ORS
February 18, 2014
KONDUMURI GANIKAMMA Vs. MEMBER SECRETARY
February 28, 2014
KONGU INDUSTRIAL TRAINING CENTRE Vs. DIRECTOR OF TOWN AND COUNTRY PLANNING
October 14, 2014
KONGU NADU VETTUVA GOUNDER ELAINGAR NALA SANGAM Vs. INSPECTOR GENERAL OF POLICE, COIMBATORE
January 24, 2014
KONGU NADU VETTUVA GOUNDER ELAINGAR NALA SANGAM Vs. THE DISTRICT COLLECTOR
November 10, 2014
KOSALAI Vs. SECRETARY TO GOVERNMENT
September 8, 2014
KOTAK MAHINDRA BANK LIMITED Vs. SIVANANDA STEELS LIMITED
June 18, 2014
KOTAK MAHINDRA BANK LTD Vs. K. PRIYALATHA
January 2, 2014
KOTHARI PETROCHEMICALS LTD. Vs. UNION OF INDIA
September 24, 2014
KRISHNA & CO. Vs. COMMISSIONER OF CUS.
November 7, 2014
KRISHNA PONNUSWAMY Vs. PUNITHA ANAND
April 28, 2014
KRISHNAAGENCIES Vs. THE DEPUTY COMMERCIAL TAX OFFICER AND CHECKPOST OFFICER
November 6, 2014
KRISHNAGIRI MANAVALA KALAI SANGAM REP. BY ITS PRESIDENT MR. NAGARAJ Vs. THE SUPERINTENDENT OF POLICE, KRISHNAGIRI DISTRICT
May 8, 2014
KRISHNAKUMAR Vs. THE STATE
November 6, 2014
KRISHNAKUMAR SUB-INSPECTOR OF POLICE Vs. CHIEF SECRETARY TO THE GOVERNMENT OF TAMIL NADU
July 8, 2014
KRISHNAMMAL Vs. STATE OF TAMIL NADU
October 31, 2014
KRISHNAMOORTHY Vs. SUB COLLECTOR-CUM-DISTRICT MANAGER
August 21, 2014
KRISHNAN Vs. PERUMAL
September 8, 2014
KRISHNAN Vs. P. USHADEVI
November 11, 2014
KRISHNASWAMY EDUCATION TRUST Vs. JABELY EDWARD
August 6, 2014
KRISHNASWAMY TEMPLE, KALINGARAJAPURAM; N VENU; DILLI; P RAGU Vs. DISTRICT COLLECTOR, KANYAKUMARI DISTRICT; REVENUE DIVISIONAL OFFICER, PADMANABHAPURAM; TAHSILDAR, VILAVANCODE TALUK; DILLY; RENUKA; VASANTHA; RATHA; SINTHAMANI; MURUGAN; SURESH AND ORS
July 3, 2014
KRTHIKA AGENCIES Vs. THE ASSISTANT COMMISSIONER (CT) (FAC)
October 9, 2014
KSPS NATARAJAN & CO. Vs. THE ASST. COMMISSIONER OF INCOME TAX
December 17, 2014
KUBESH Vs. STATE OF TAMIL NADU
July 4, 2014
KULANDAI VELU Vs. JOINT DIRECTOR OF SCHOOL EDUCATION
August 14, 2014
KULANTHAI ESU Vs. THE DISTRICT COLLECTOR
October 14, 2014
KULANTHAIVEL Vs. THE STATE REPRESENTED BY INSPECTOR OF POLICE, THENKARAI POLICE STATION
April 10, 2014
KULANTHAIVELU THEVAR Vs. VEERAPTHIRAN
November 25, 2014
KUMAR Vs. STATE BY INSPECTOR OF POLICE
November 6, 2014
KUMAR Vs. STATE
December 1, 2014
KUMAR Vs. THE SECRETARY TO GOVERNMENT
June 3, 2014
KUMAR Vs. STATE OF TAMIL NADU
September 22, 2014
KUMAR @ MAGILMANNAN Vs. STATE
July 31, 2014
KUMAR SINNIAH Vs. STATE OF TAMIL NADU AND ORS.
September 2, 2014
KUMARASAMY Vs. PALANIYAMMAL
November 27, 2014
KUMARASAMY Vs. RAMU AMMAL
February 27, 2014
KUMARESAN Vs. STATE OF TAMIL NADU
March 3, 2014
KUMARESAN Vs. SABASTHIYAN
January 23, 2014
KUPPANNA GOUNDER Vs. SRINIVASAN
January 10, 2014
KUPPUSAMY UDAYAR Vs. E. AYYASAMY
October 8, 2014
KURUVAMANI Vs. A MUTHU
June 5, 2014
KUZHANTHAIAPPA GOUNDER Vs. NACHIMUTHU
December 17, 2014
KWALITY MILLS PRIVATE LTD Vs. M CHOCKALINGAM CHETTIAR
October 9, 2014
L & T KOBELCO MACHINERY PVT. LTD. Vs. ASSISTANT COMMISSIONER (CT), KANCHEEFURAM ASSESSMENT CIRCLE
November 17, 2014
L & T VALVES LTD. Vs. ASSISTANT COMMERCIAL TAX OFFICER
August 22, 2014
L & T. FINANCE LIMITED Vs. J.K.S. CONSTRUCTIONS PVT.LTD.
June 12, 2014
L NARAYANA REDDY Vs. INSPECTOR GENERAL OF REGISTRATION CHENNAI
April 17, 2014
L SARASWATHI Vs. STATE OF TAMIL NADU; DEPUTY DIRECTOR OF HORTICULTURE, TIRUNELVELI; COMMISSIONER FOR DISCIPLINARY PROCEEDINGS
August 8, 2014
L. ADAIKKALASAMY Vs. SECRETARY TAMIL NADU HOUSING & URBAN DEVELOPMENT
August 19, 2014
L. AMUDHA Vs. THE STATE OF TAMILNADU
November 6, 2014
L. JAMES VINCENT Vs. THE CONTROLLER OF EXAMINATION ANNA UNIVERSITY
October 13, 2014
L. JAYAKUMAR Vs. CENTRAL BANK OF INDIA
October 1, 2014
L. JAYAKUMAR Vs. CENTRAL BANK OF INDIA
October 30, 2014
L. KALAVATHI Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
February 17, 2014
L. RAJESWARI Vs. SPECIAL TAHSILDAR
August 6, 2014
L. RAVI Vs. THE JOINT COMMISSIONER HR & CE ADMINISTRATIVE DEPARTMENT & OTHERS
June 12, 2014
L. SABJAN Vs. DISTRICT COLLECTOR
June 4, 2014
L. SUGENESWARAN Vs. CHIEF ENGINEER/PERSONNEL TAMIL NADU
January 29, 2014
L. THANAMMAL Vs. THE DIRECTOR
September 10, 2014
L. UDHAYAKUMAR Vs. STATE OF TAMIL NADU
February 28, 2014
L. UDHAYAKUMAR Vs. THE STATE OF TAMIL NADU
November 17, 2014
LA FREIGHT LIFT PVT. LTD. Vs. CESTAT
July 17, 2014
LA FREIGHTLIFT PVT. LTD. Vs. CESTAT, CHENNAI
November 20, 2014
LAKSHMANAN Vs. STATE
March 18, 2014
LAKSHMANAN Vs. STATE
November 25, 2014
LAKSHMI Vs. STATE
November 28, 2014
LAKSHMI Vs. K. SEKAR
February 24, 2014
LAKSHMI Vs. STATE
June 9, 2014
LAKSHMI Vs. DISTRICT COLLECTOR
September 11, 2014
LAKSHMI AMMAL Vs. SETHURAMAYI
August 19, 2014
LAKSHMI AUTOMATIC LOOM WORKS LIMITED Vs. VIBROMECH ENGINEERS & SERVICES LIMITED
December 23, 2014
LAKSHMI AUTOMATIC LOOM WORKS LTD. Vs. DEPUTY COMMISSIONER OF CENTRAL EXCISE
August 1, 2014
LAKSHMI JEWELLERS Vs. AUTHORISED OFFICER
January 30, 2014
LAKSHMI MILLS CO LTD Vs. JOINT COMMISSIONER OF INCOME TAX
August 27, 2014
LAKSHMI NARAYANAN @ HARI Vs. THULASIMANI; KARTHIK; BASKARAN; LOGANANTHAN
August 8, 2014
LAKSHMIAMMAL Vs. SAROJA
October 17, 2014
LAKSHMINARAYANAN Vs. SECRETARY TO THE GOVERNMENT
March 4, 2014
LAL CHEMICALS Vs. THE DISTRICT COLLECTOR-CUM-DISTRICT MAGISTRATE
October 17, 2014
LANXESS INDIA PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 2, 2014
LATHA Vs. STATE OF TAMIL NADU
March 26, 2014
LATHA Vs. STATE OF TAMIL NADU
September 18, 2014
LAXMI SELVARAAJ TEX. P. LTD. Vs. INSPECTOR GENERAL OF REGISTRATION AND ORS.
September 3, 2014
LEJEUNE RAMOT SARODJA Vs. KAVITHA
April 23, 2014
LIJO GEORGE Vs. SARAH RACHEL
February 11, 2014
LILLIPUT KIDSWEAR LIMITED Vs. ASHOK TEX
September 1, 2014
LILLY Vs. STATE OF TAMIL NADU
August 5, 2014
LION DATES (P) LTD. Vs. THE SPECIAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES
November 20, 2014
LISTER TECHNOLOGIES PRIVATE LIMITED Vs. MUKUNDHAN DAKSHINAMURTHI AND ORS.
September 3, 2014
LOGANAYAKI Vs. RAJESWARI AMMAL
February 24, 2014
LOGARANI Vs. KUBENTHIRAN
November 12, 2014
LOURDHU MARY Vs. B. AROKIYA MARY
June 30, 2014
LUKKAD IMPEX Vs. COMMISSIONER OF CUSTOMS (APPEALS), CHENNAI
August 11, 2014
LYCA PRODUCTION PVT. LTD. Vs. THE GOVERNMENT OF TAMIL NADU
November 27, 2014
M A C BASHIR ALI AND ORS Vs. O V NAMBIAR, MANAGING DIRECTOR AND ORS
February 13, 2014
M A SINEKHA Vs. CONTROLLER OF EXAMINATION (FAC)
September 16, 2014
M AAMIRA FATHIMA Vs. ANNAMALAI UNIVERSITY, ANNAMALAI
December 2, 2014
M ANBALAGAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
July 23, 2014
M ANITHA Vs. STATE OF TAMIL NADU
March 12, 2014
M ANNAMALAI Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT CHENNAI
April 22, 2014
M ARULAPPAN Vs. SECRETARY TO GOVERNMENT GOVERNMENT OF TAMIL NADU ELECTRICITY BOARD DEPARTMENT
February 14, 2014
M ASHOKAN Vs. A RAJESH
August 25, 2014
M C VIJAYAKUMAR Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD
September 20, 2014
M D VENKATESAN Vs. SECRETARY, HOUSING & URBAN DEVELOPMENT DEPARTMENT; CHAIRMAN, TAMIL NADU HOUSING BOARD; SPECIAL COMMISSIONER AND LAND ADMINISTRATION; SPECIAL TAHSILDAR (LA), HOUSING SCHEME
December 16, 2014
M DAVAMANI CHRISTOBER; S DAVID AMIRTHA RAJAN Vs. ALAGAPPA UNIVERSITY; S DAVID AMIRTHA RAJAN; UNIVERSITY GRANTS COMMISSION; MADURAI KAMARAJ UNIVERSITY; DIRECTOR OF COLLEGIATE EDUCATION; JOINT DIRECTOR OF COLLEGIATE EDUCATION; GOVERNING COUNCIL OF AMERICAN COLLEGE; M DHAVAMANI CHRISTOBER
July 2, 2014
M ESWARI Vs. REGIONAL MANAGER MSTC LTD
January 10, 2014
M GOMATHI W/O MURUGESAN Vs. STATE OF TAMIL NADU; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, THANJAVUR DISTRICT; INSPECTOR OF POLICE, THANJAVUR MEDICAL COLLEGE HOSPITAL POLICE STATION
August 1, 2014
M GOVINDARAJAN Vs. STATE OF TAMIL NADU; DIRECTOR GENERAL (HIGHWAYS)
September 1, 2014
M IYYAPPAN Vs. TAMIL NADU ELECTRICITY BOARD; CHIEF ENGINEER (PERSONNEL); SUPERINTENDING ENGINEER
September 2, 2014
M JEEVA JEYARANI Vs. STATE OF TAMIL NADU; JOINT DIRECTOR (AIDED SCHOOLS), DIRECTORATE OF ELEMENTARY EDUCATION; CHAIRMAN, EDUCATIONAL BOARD-TELC; M NATCHATRARAJ; DISTRICT ELEMENTARY EDUCATIONAL OFFICER; ASSISTANT ELEMENTARY EDUCATIONAL OFFICER; CORRESPONDENT, B H M PRIMARY SCH
July 14, 2014
M K ALAGIRI Vs. STATE; EXECUTIVE OFFICER,
September 8, 2014
M KAMALA KANNAN Vs. M MANIKANDAN
March 14, 2014
M KANNAN Vs. NANDHA BALAN
July 17, 2014
M KESAVARAM Vs. DISTRICT COLLECTOR, DINDIGUL DISTRICT, DINDIGUL; BLOCK DEVELOPMENT OFFICER (PANCHAYAT), DINDIGUL; PRESIDENT, PALLAPPATTU VILLAGE PANCHAYAT DINDIGUL PANCHAYAT UNION
April 30, 2014
M LAZAR Vs. SUPERINTENDENT OF POLICE
October 31, 2014
M MANIKANDAN Vs. STATE OF TAMIL NADU AND ORS
January 27, 2014
M MEENAKSHI Vs. TAMIL NADU MANUAL WORKERS WELFARE BOARD; LABOUR OFFICER (SOCIAL SECURITY SCHEME); COMMISSIONER OF LABOUR, DMS COMPOUND
June 19, 2014
M MOHAMMED Vs. UNION OF INDIA
October 10, 2014
M MURUGESAN Vs. GOVERNMENT OF TAMIL NADU; MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD; SPECIAL THASILDAR, (LAND ACQUISITION), HOUSING SCHEME
September 3, 2014
M NAGESH Vs. SUB COLLECTOR HOSUR, KRISHNAGIRI DISTRICT; STATE LEVEL SCRUTINY COMMITTEE
July 2, 2014
M NALLATHAMBI Vs. GOVERNMENT OF INDIA
February 25, 2014
M NATARAJAN Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST
January 27, 2014
M PADMINI Vs. M ANANDHAN
March 18, 2014
M PALANISAMY Vs. P RAJAGOPALAN
August 8, 2014
M PONRAJ; KALIMUTHU; PANDIAN @ THANGAPANDIAN Vs. STATE
August 4, 2014
M R SHEIK ABDULLA Vs. P MADURAI
April 23, 2014
M RADHESHYAMLAL Vs. VASANTHA KUMAR (DECEASED); R K JOSHI; SHAILESH VASANTHA KUMAR; V SANDHYA; V ANAND KUMAR; R KANNABIRAN
April 25, 2014
M RAJA Vs. STATE BANK OF INDIA
July 23, 2014
M RAMAJAYAM Vs. DIRECTOR OF SCHOOL EDUCATION
August 21, 2014
M RAMAMURTHY Vs. N A RAMAKRISHNAN
September 5, 2014
M RAMARAJPANDIAN Vs. COMMISSIONER, CORPORATION OF MADURAI; PRESIDENT, MADURAI OMNI BUS TRAVEL OWNERS
June 26, 2014
M RAVINDER KUMAR Vs. CORONET CONSTRUCTIONS
November 17, 2014
M RUBASRI Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD; SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD
June 26, 2014
M SARATHKUMAR Vs. MEMBER SECRETARY TAMIL NADU UNIFORMED SERVICE RECRUITMENT; SUPERINTENDENT OF POLICE VILLUPURAM DISTRICT; INSPECTOR OF POLICE KEDAR POLICE STATION
September 23, 2014
M SARAVANAN Vs. STATE
April 15, 2014
M SARAVANAN Vs. SECRETARY, REVENUE DEPARTMENT; SPECIAL COMMISSIONER AND DIRECTOR OF SURVEY AND SETTLEMENT; ADDITIONAL DIRECTOR OF SURVEY AND LAND RECORDS; ASSISTANT DIRECTOR OF SURVEY AND LAND RECORDS, THANJAVUR
April 23, 2014
M SATHIYA PRAKASH Vs. STATE
April 29, 2014
M SHANMUGAVEL; M PALANIVEL Vs. SECRETARY STATE TRANSPORT AUTHORITY PUDUCHERRY; STATE TRANSPORT AUTHORITY CHENNAI; M VASUDEVAN; M PALANIVEL; M SHANMUGAVEL; M VENKATESAN; S VANAJA; R MAHESWARI
April 2, 2014
M SRIDARAN Vs. ARANTHAI ANNADURAI
July 4, 2014
M THAGIR NISHA Vs. STATE; DISTRICT EDUCATIONAL OFFICER, THIRUVARUR; HEAD MASTER, GOVERNMENT HIGH SCHOOL, KATTIMEDU
April 9, 2014
M THANGAMMAL Vs. STATE OF TAMIL NADU; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE,; INSPECTOR OF POLICE,
August 20, 2014
M THANGAPANDIAN Vs. DEPUTY GENERAL MANAGER (B & O) STATE BANK OF INDIA; CHIEF MANAGER, STATE BANK OF INDIA; CHIEF MANAGER/INQUIRY OFFICER, STATE BANK OF INDIA
July 11, 2014
M VEERAIYYA Vs. STATE OF TAMIL NADU; DEPUTY SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE
September 17, 2014
M. ABDUL SALAM Vs. PRESIDING OFFICER, II ADDL. LABOUR COURT
July 25, 2014
M. AGARAMUTHU Vs. UNION OF INDIA
January 27, 2014
M. ANANDA RAJ Vs. THE CENTRAL PUBLIC INFORMATION OFFICER
July 2, 2014
M. ARUMUGAM Vs. SECRETARY TO GOVERNMENT
March 4, 2014
M. ARUMUGAM Vs. THE REGISTRAR TAMIL NADU AGRICULTURAL UNIVERSITY
November 5, 2014
M. ASHOKAN Vs. A. RAJESH
August 25, 2014
M. BADMANABHAN Vs. UNION OF INDIA
December 19, 2014
M. BALARAMAN Vs. STATE
June 14, 2014
M. BALASUBRAMANIAN Vs. THE GOVT. OF TAMIL NADU
September 8, 2014
M. BALENDRAN Vs. THE CHIEF CONSERVATOR OF FORESTS-CUM-FIELD DIRECTOR
October 15, 2014
M. BALU Vs. THE ADDITIONAL DIRECTOR GENERAL OF POLICE
December 16, 2014
M. BASKAR Vs. SUB-REGISTRAR, PADAPPAI, SRIPERAMBUDUR TALUK, KANCHIPURAM DISTRICT AND ORS.
December 10, 2014
M. BASKAR Vs. THE PRINCIPAL SECRETARY AND COMMISSIONER OF LAND ADMINISTRATION
December 3, 2014
M. CHITRA DEVI Vs. DEPUTY COLLECTOR, PUDUCHERRY REVENUE DEPARTMENT
February 17, 2014
M. DAVID DURAI Vs. THE STATE OF TAMILNADU
October 15, 2014
M. DHANDAPANI Vs. THE ELECTION COMMISSIONER OF INDIA, REP. BY ITS CHIEF ELECTION COMMISSIONER AND OTHERS
May 7, 2014
M. DINESH KUMAR Vs. STATE
November 11, 2014
M. DURAIRAJ Vs. SUPERINTENDENT OF POLICE
February 5, 2014
M. DURAIRAJAN Vs. UNION OF INDIA
March 24, 2014
M. ELUMALAI Vs. S. RAJARAM
August 18, 2014
M. ESAKKI Vs. SECRETARY TO GOVERNMENT
September 25, 2014
M. FAROOK Vs. THE COLLECTOR
October 17, 2014
M. FATHIMA BEGUM Vs. TAMIL NADU STATE AIDS CONTROL SOCIETY, REP. BY ITS PROJECT DIRECTOR
November 7, 2014
M. FATHIMA BEGUM Vs. PONDICHERRY UNIVERSITY
November 14, 2014
M. GANAPATHY Vs. THE CHAIRMAN, TEACHERS RECRUITMENT BOARD
July 4, 2014
M. GANESAN Vs. SREE VADIVAMBIGAI TEXTILES MILLS PVT. LTD
September 23, 2014
M. GANESAN Vs. THE GOVT. OF TAMIL NADU
December 10, 2014
M. GOPINATH Vs. REVENUE DIVISIONAL OFFICER
June 16, 2014
M. GOPINATHAN PILLAI Vs. K. RADHAKRISHNAN
October 14, 2014
M. GOVINDAN Vs. NATESA NAICKER
October 31, 2014
M. GOVINDARAJU Vs. STATE OF TAMILNADU
November 26, 2014
M. GUNASUNDARI Vs. JOINT SECRETARY (COFEPOSA),GOVERNMENT OF INDIA
August 27, 2014
M. GURUBAKKIAM Vs. STATE LEVEL SCRUTINIZING COMMITTEE
October 29, 2014
M. HEMANATHAN Vs. PERSONAL ASSISTANT TO DISTRICT COLLECTOR
September 4, 2014
M. INDIRA Vs. THE DISTRICT COLLECTOR
November 20, 2014
M. JAGADEESAN Vs. DISTRICT COLLECTOR
July 15, 2014
M. JAHEER HUSSAIN Vs. THE GOVERNMENT OF TAMIL NADU
February 11, 2014
M. JANAGARAJAN Vs. SUPERINTENDENT OF POLICE
September 11, 2014
M. JANARTHANAN Vs. CHAIRMAN, TAMIL NADU SLUM CLEARANCE BOARD
June 9, 2014
M. JAYASANKAR Vs. GOVT. OF TAMIL NADU
April 4, 2014
M. JEEVA JEYARANI Vs. STATE OF TAMIL NADU
July 14, 2014
M. KAILASAM Vs. THE ADDITIONAL DISTRICT MAGISTRATE
October 13, 2014
M. KALA DEVI Vs. KASTHOORI JEYARANI
October 16, 2014
M. KALAISELVI Vs. STATE
January 10, 2014
M. KALAIVANI Vs. N. BALAKRISHNAN
August 11, 2014
M. KALIAMOORTHY Vs. DHANUSKODI
October 10, 2014
M. KARTHIKEYAN Vs. ELECTION COMMISSION OF INDIA REP. BY ITS SECRETARY NIRVACHAN SADAN, THE CHIEF ELECTORAL OFFICER OF TAMIL NADU PUBLIC ELECTIONS DEPARTMENT AND THE RETURNING OFFICER TIRUPPUR PARLIAMENT CONSTITUENCY
May 8, 2014
M. KASINATHAN Vs. P. MURUGAIYAN
November 11, 2014
M. KASIRAJAN Vs. M. RAVI KUMAR
September 22, 2014
M. KAVITHA Vs. INSPECTOR OF POLICE
September 24, 2014
M. KAVYA Vs. THE CHAIRMAN, UNIVERSITY GRANTS COMMISSION
December 4, 2014
M. KOKILA Vs. THE STATE OF TAMIL NADU REP. BY THE PRINCIPAL SECRETARY TO GOVERNMENT SOCIAL WELFARE AND ORS.
March 24, 2014
M. KOKILA Vs. A. DHANALAKSHMI
January 30, 2014
M. KRISHNAMOORTHY Vs. SAHARA BIBI
July 4, 2014
M. KRISHNAN Vs. THE STATE
September 25, 2014
M. KRISHNAPPA Vs. THE CHIEF ENGINEER/PERSONNEL, THE SUPERINTENDING ENGINEER AND THE EXECUTIVE ENGINEER/O & M, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD.
January 29, 2014
M. KUMAR Vs. SUPERINTENDENT ENGINEER, PUBLIC WORK DEPARTMENT, THIRUVANNAMALAI
January 20, 2014
M. KUMAR Vs. GOVERNMENT OF TAMIL NADU
November 18, 2014
M. LAZAR Vs. THE SUPERINTENDENT OF POLICE
October 31, 2014
M. LEELA Vs. THE STATE OF TAMILNADU, REP. BY ITS SECRETARY TO GOVERNMENT AND THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, TIRUVANNAMALAI
April 9, 2014
M. MADHEESWARAN Vs. THE MANAGING DIRECTOR SAGOSERVE SALEM STARCH & SAGO MANUFACTURERS SERVICE INDUSTRIAL CO-OPERATIVE SOCIETY LTD.
November 14, 2014
M. MALATHY Vs. DISTRICT COLLECTOR
September 18, 2014
M. MANI Vs. THE SECRETARY TO GOVERNMENT
June 5, 2014
M. MANIANNAN Vs. B. CHANDRIKA
June 23, 2014
M. MANICKAM Vs. SECRETARY TO GOVERNMENT, COMMERCIAL TAXES & REGISTRATION (H) DEPARTMENT
January 2, 2014
M. MANIKANDAN Vs. STATE OF TAMIL NADU
January 27, 2014
M. MANOHARAN Vs. T. MUNUSAMY
June 23, 2014
M. MARIAMMAL Vs. SUPERINTENDENT OF POLICE
October 17, 2014
M. MARIMUTHU Vs. REGIONAL JOINT REGISTRAR OF COOPERATIVE SOCIETIES
July 14, 2014
M. MARIRAJAN Vs. THE SECRETARY TO GOVERNMENT
September 25, 2014
M. MOHAMED RAFFIQ Vs. CHAIRMAN,TAMIL NADU HOUSING BOARD
January 27, 2014
M. MOHAMED SADIQ Vs. INSPECTOR GENERAL OF REGISTRATION REGISTRATION DEPARTMENT
January 28, 2014
M. MOHAMMAD ALI JINNAH Vs. M. BALGEES BEEVI
August 18, 2014
M. MOIZUDDIN Vs. THE SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION
June 17, 2014
M. MUNEER AHAMED Vs. THE COMMISSIONER, MADURAI MUNICIPAL CORPORATION
September 24, 2014
M. MURUGAN Vs. THE STATE
October 31, 2014
M. MURUGESAN Vs. THE INSPECTOR GENERAL OF REGISTRATION
June 13, 2014
M. NACHIAPPAN Vs. SELLAMMAL
December 19, 2014
M. NAGAMMAL Vs. M. SUNDARAMBAL
September 22, 2014
M. NANDHADEVI Vs. STATE
January 29, 2014
M. NARAYANASAMY Vs. SABITHA
November 21, 2014
M. NATARAJAN Vs. THE PRINCIPAL CHIEF CONSERVATOR OF FOREST
January 27, 2014
M. NATARAJAN Vs. A. SIVASUBRAMANIAN PILLAI
July 17, 2014
M. NATARAJAN Vs. M. VIJAYAPANDI
August 11, 2014
M. NIRMALA Vs. SUPDT. ENGINEER, T.N. GENERATION ELECTRICITY & DISTRIBUTION CORPN. LTD. & OTHERS
January 24, 2014
M. NISHA AKBAR Vs. THE SUPERINTENDENT OF POLICE
November 14, 2014
M. PALANICHAMI Vs. GOVERNMENT OF TAMIL NADU
September 24, 2014
M. PALANICHAMY Vs. THE ASSISTANT COMMISSIONER
September 17, 2014
M. PERUMAL Vs. THE PRINCIPAL SECRETARY & COMMISSIONER
June 24, 2014
M. PRAVEEN KUMAR Vs. CHIEF ENGINEER, TAMIL NADU ELECTRICITY BOARD
January 6, 2014
M. PREMAVATHY Vs. B. PRAKASH
March 28, 2014
M. PUGALENDRAN Vs. COMMISSIONER
August 5, 2014
M. RAJA Vs. THE SUPERINTENDENT OF POLICE
July 14, 2014
M. RAJALAKSHMI AND ORS. Vs. STATE AND ORS.
September 4, 2014
M. RAJENDRAN Vs. THE MANAGEMENT OF ARUL ANANDARCOLLEGE
October 31, 2014
M. RAMACHANDRAN Vs. CHAIRMAN & MANAGING DIRECTOR, NEW DELHI
January 29, 2014
M. RAMAJAYAM Vs. DIRECTOR OF SCHOOL EDUCATION
August 21, 2014
M. RAMAMOORTHY Vs. VICE CHANCELLOR, ALAGAPPA UNIVERSITY
August 21, 2014
M. RAMAMURTHY Vs. THE STATE LEVEL SCRUTINY COMMITTEE, REP. BY ITS CHAIRMAN AND PRINCIPAL SECRETARY TO GOVERNMENT AND
April 16, 2014
M. RAMASAMY Vs. STATE OF TAMIL NADU
September 22, 2014
M. RANI Vs. A. BALA
November 19, 2014
M. S. RUKMINI Vs. M. SORNALATHA
November 7, 2014
M. SADAGOPAN Vs. SHANMUGA GOUNDAR
April 11, 2014
M. SADASIVAN Vs. MANONMANIAM SUNDARANAR UNIVERSITY
July 17, 2014
M. SAGUNTHALA Vs. DIRECTOR (PERSONNEL), NEYVELI LIGNITE CORPORATION AND ORS.
December 22, 2014
M. SAMUEL SEKAR Vs. TAMILNADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD.
October 13, 2014
M. SANKAR Vs. SECRETARY TO GOVERNMENT
August 20, 2014
M. SANTHA KUMAR Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD.
June 13, 2014
M. SANTHAIYAN Vs. STATE OF TAMIL NADU
February 19, 2014
M. SARASWATHI Vs. R. SINGARAM
November 14, 2014
M. SARATHY Vs. SATHYA
July 14, 2014
M. SARAVANA KUMAR Vs. THE COMMANDANT, T.S.P., IX BATTALION
August 8, 2014
M. SASI KUMAR Vs. SUSEELA BAI
November 3, 2014
M. SATHEESH Vs. TAMIL NADU PUBLIC SERVICE COMMISSION, REP. BY ITS SECRETARY
April 30, 2014
M. SELVAM Vs. SUPERINTENDENT OF POLICE, MADURAI DISTRICT, MADURAI
November 5, 2014
M. SELVAM Vs. PRINCIPAL SECRETARY TO GOVERNMENT, FINANCE (CO-OPERATIVE AUDIT) DEPARTMENT AND ORS.
February 24, 2014
M. SENTHIL ARUMUGAM Vs. DISTRICT COLLECTOR
August 19, 2014
M. SENTHIL KUMAR Vs. THEDISTRICT COLLECTOR
November 10, 2014
M. SHAGUNTHALA DEVI Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT
August 18, 2014
M. SHANMUGAM Vs. THE SECRETARY TO GOVERNMENT
November 11, 2014
M. SOMASSOUNDIRAME Vs. EXECUTIVE ENGINEER
September 19, 2014
M. SRIDARAN Vs. ARANTHAI ANNADURAI
July 4, 2014
M. SUNDAR Vs. STATE
June 11, 2014
M. SUNDARAM Vs. THAYAR FOOD PRODUCTS
September 15, 2014
M. SUNDARESHWARI Vs. THEDIRECTOR OF HEALTH SERVICES
November 10, 2014
M. SUNDARI Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT
June 11, 2014
M. SURENDRAN Vs. STATE
November 12, 2014
M. SURESH Vs. R. NAGARATHINAM
November 18, 2014
M. SWAMINATHAN Vs. S.V. RAMESH
October 14, 2014
M. THANGAMMAL Vs. THE SECRETARY TO GOVERNMENT
October 31, 2014
M. THIRUMOORTHY Vs. DISTRICT COLLECTOR, TIRUPPUR DISTRICT
January 28, 2014
M. UMA Vs. STATE
December 8, 2014
M. UMADEVI Vs. THE STATE OF TAMIL NADU
April 28, 2014
M. VADIVEL Vs. THE JOINT DIRECTOR OF SCHOOL EDUCATION
June 11, 2014
M. VAIRAVAN Vs. KALIYAMMAL
December 8, 2014
M. VELMURUGAN Vs. S. RAMESH
December 22, 2014
M. VELU Vs. KUPPUSWAMY
October 20, 2014
M. VELU Vs. DISTRICT FOREST OFFICER, KODAIKANAL DIVISION, KODAIKANAL
June 3, 2014
M. VELUSWAMY Vs. INCOME TAX OFFICER
November 26, 2014
M. VENUGOPAL Vs. DISTRICT MAGISTRATE CUM DISTRICT COLLECTOR
August 14, 2014
M. VETRI SELVAN Vs. HIGH COURT OF JUDICATURE AT MADRAS
December 17, 2014
M. VETRIVEL Vs. SHEK THAVUD
October 28, 2014
M. VIJAYA Vs. DINESH KUMAR
September 4, 2014
M. VIJAYALAKSHMI Vs. K. MURUGESAN
November 17, 2014
M. VINCENT PAUL Vs. CHIEF EDUCATIONAL OFFICER
February 19, 2014
M.A. SUDHAGAR Vs. GOVERNMENT OF TAMILNADU
June 19, 2014
M.A. VENUGOPAL Vs. N.R. SHANKAR
December 1, 2014
M.A.S. SUBBIAH CHETTIAR EDUCATIONAL CHARITABLE TRUST Vs. THE COMMISSIONER
December 11, 2014
M.ANNAMALAI Vs. THE DISTRICTCOLLECTOR
November 19, 2014
M.C. JAYASINGH Vs. MISHRA DHATU NIGAM LIMITED
January 23, 2014
M.CHINNASAMY Vs. CHIEF REVENUE CONTROL OFFICER
November 28, 2014
M.D. VARADHARAJAN Vs. STATE OF TAMIL NADU
January 23, 2014
M.E. BATHUL FATHIMA Vs. THE COMMISSIONER MADHAVARAM MUNICIPALITY
October 17, 2014
M.G. NARASIMHA RAO Vs. CHAIRMAN, BOARD OF GOVERNORS
February 18, 2014
M.H. AHAMED HUSSAIN Vs. THE PRESIDING OFFICER, LABOUR COURT
October 20, 2014
M.K. VIJAYA RAGHAVAN Vs. THE SECRETARY TO GOVERNMENT
December 1, 2014
M.KAMALAKANNAN Vs. VENKATESAN
November 27, 2014
M.KRISHNASAMY Vs. THE STATE OF TAMIL NADU
November 5, 2014
M.MANICKAM Vs. SECRETARY TO GOVERNMENT
January 2, 2014
M.P. MARIAPPAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE
February 26, 2014
M.P. VENKIDUPATHY Vs. THE INSPECTOR OF POLICE
October 17, 2014
M.PANDIAN Vs. SUB INSPECTOR OFPOLICE
November 25, 2014
M.R. JUNAITHA BEGUM Vs. INDIA TOURISM DEVELOPMENT CORPORATIONLIMITED
November 7, 2014
M.R. SHEIK ABDULLA ALIAS SHEIK ABDUL RAHIM Vs. P.MADURAI
April 23, 2014
M.R.F. LIMITED Vs. SINGAPORE AIRLINES LIMITED
February 3, 2014
M.RAGUNATH Vs. STATE OF TAMIL NADU
August 8, 2014
M.S. MANIAM Vs. STATE BANK OF MYSORE
January 29, 2014
M.SELVARAJ Vs. PRESIDING OFFICER
June 6, 2014
M.SUDALAI Vs. THE STATE OF TAMILNADU
July 7, 2014
M.V. MAHESH KUMAR Vs. T. SARAVANAN
April 1, 2014
M.V. VIJAYARAGHAVAN STATE YOUTH WING CONVENOR Vs. SUPERINTENDENT OF POLICE
January 29, 2014
M.V.P. MARIAPPAN Vs. THE COMMISSIONER OF POLICE, TRICHY CITY AND ORS.
November 24, 2014
M/S. @ ROAD INC. Vs. E-LOGISTICS PRIVATE LTD.
April 10, 2014
M/S. A.R. METALLURGICALS (P) LIMITED Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
April 1, 2014
M/S. BALAJI TYRES, REP. BY ITS PROP. S. RAVI Vs. THE DEPUTY COMMERCIAL TAX OFFICER, RANIPET
May 8, 2014
M/S. CHOLAMANDALAM INVESTMENT & FINANCE CO. LTD. Vs. PHILOMINA GEORGE
March 17, 2014
M/S. CITILIGHTS PROPERTIES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 8, 2014
M/S. CITY OFFICE EQUIPMENTS Vs. COMMISSIONER OF CUSTOMS
October 8, 2014
M/S. CRN INVESTMENTS (P) LIMITED Vs. COMMISSIONER OF INCOME TAX
February 13, 2014
M/S. D.V. MINERALS Vs. D.V.PRABURAJ
August 22, 2014
M/S. DECCAN CHRONICLES HOLDINGS LIMITED REP. BY ITS ASSISTANT GENERAL MANAGER, R. GURUPRASAD ORS. ETC. ETC. Vs. THE UNION OF INDIA, REPRESENTED BY ITS JOINT SECRETARY, RESERVE BANK OF INDIA, REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR AND CANARA BAN
August 11, 2014
M/S. DEEPIKA TRANSPORTS REP. BY ITS PROPRIETOR Vs. STATE OF TAMILNADU, REP. BY ITS SECRETARY
November 17, 2014
M/S. ESTEEM ALLOY CASTINGS P. LTD. Vs. COMMERCIAL TAX OFFICER
January 20, 2014
M/S. GANESH RAJAH ORGANISATION Vs. M/S. NATIONAL AGRICULTURAL MARKETING FEDERATION OF INDIA LTD.
March 21, 2014
M/S. GOLDEN VATS PRIVATE LTD. Vs. CHAIRMAN, TAMIL NADU STATE MARKETING CORPORATION LTD.
March 12, 2014
M/S. GOLDMINE INVESTMENTS Vs. THE DEPUTY COMMISSIONER OF INCOME TAX BUSINESS CIRCLE-I
April 8, 2014
M/S. HARI & CO. Vs. FOOD CORPORATION OF INDIA
January 10, 2014
M/S. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. V. PRAKASH
February 18, 2014
M/S. JAYASAKTHI LEATHERS PVT. LTD., REPRESENTED BY ITS MANAGING DIRECTOR M.P. ADIMOOLAM Vs. PONDICHERRY INDUSTRIAL PROMOTION DEVELOPMENT AND INVESTMENT CORPORATION LTD.
March 17, 2014
M/S. K. AND CO. AND MR. D.P. VASHIST Vs. M/S. AASHAN AGENCIES THROUGH ITS PROPRIETOR MR. J. JAGDISH DHAMIJA
April 11, 2014
M/S. KWALITY MILLS PRIVATE LTD. Vs. M.CHOCKALINGAM CHETTIAR
October 9, 2014
M/S. L&T FINANCE LTD. Vs. M/S. J.K.S. CONSTRUCTIONS PVT. LTD.
February 10, 2014
M/S. LAXMI SELVARAAJ TEX PRIVATE LIMITED Vs. M/S. SELVARAAJ TEX PRIVATE LIMITED AND K.P.S. SELVARAAJ
April 4, 2014
M/S. MAHINDRA WORLD CITY DEVELOPERS LIMITED Vs. STATE OF TAMIL NADU
March 4, 2014
M/S. N.S. AGRO FARM & HATCHERY Vs. COMPETENT AUTHORITY & DISTRICT REVENUE OFFICER
January 24, 2014
M/S. NEW INDIA ASSURANCE CO. LTD., REP. BY ITS MAN Vs. SATHISHRAJ & OTHERS
July 31, 2014
M/S. OMNI FUSION TECHNOLOGIES Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
April 29, 2014
M/S. OPG ENERGY PVT. LTD. Vs. GAIL (INDIA) LIMITED
April 4, 2014
M/S. PEARLITE LINERS PVT. LTD. Vs. CONTROLLER OF STORES, SOUTHERN RAILWAY
February 10, 2014
M/S. PHOENIX YULE LTD Vs. NEYVELI LIGNITE CORPORATION LIMITED
February 26, 2014
M/S. SADA SUKHI ELECTRONIC PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
January 10, 2014
M/S. SBQ STEELS LTD. Vs. INDIAN BANK
February 27, 2014
M/S. SOUTHERN ENTERPRISES Vs. STATE OF TAMIL NADU
February 5, 2014
M/S. SREE SUMANGALA METAL AND INDUSTRIES (P) LTD. Vs. SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
February 6, 2014
M/S. SRI RAJESWARI AGENCIES, REP. BY ITS PROPRIETOR Vs. THE ADDITIONAL DEPUTY COMMERCIAL TAX OFFICER-II, COMMERCIAL TAXES DEPARTMENT
March 12, 2014
M/S. SUNDARAM CO-OPERATIVE CREDIT SOCIETIES LIMITED Vs. M/S. ASSOCIATED CLEARING & FORWARDING AGENCIES
February 24, 2014
M/S. TUBE INVESTMENTS OF INDIA LTD. Vs. JOINT COMMISSIONER OF INCOME TAX, CHENNAI
March 21, 2014
M/S. UNITED INDIA INSURANCE COMPANY LIMITED, UDUMALPET Vs. A. KALIAMMAL AND OTHERS
June 17, 2014
M/S. UTTAM MARKETING Vs. APPELLATE DEPUTY COMMISSIONER
January 23, 2014
M/S. VEENA TEXTILES LIMITED Vs. THE AUTHORISED OFFICER
August 1, 2014
M/S. ZEENATH INTERNATIONAL SUPPLIES Vs. COMMISSIONER OF CUSTOMS
March 3, 2014
MAAN SARAVOAR PROPERTIES DEVELOPMENT PVT. LTD. Vs. UNION OF INDIA
September 23, 2014
MAASHA ALLAH AGENCIES Vs. COMMR. OF CUS. (SEAPORT IMPORTS)
January 9, 2014
MADHA MEDICAL COLLEGE AND RESEARCH INSTITUTE Vs. UNION OF INDIA
August 13, 2014
MADHA MEDICAL COLLEGE AND RESEARCH INSTITUTE Vs. THE UNION OF INDIA
July 2, 2014
MADHU Vs. THEREGIONAL DIRECTORMUNICIPAL ADMINISTRATION
November 19, 2014
MADHUBEN SURYAKANT PATEL Vs. UNION OF INDIA
September 24, 2014
MADHURI STEELS Vs. CESTAT, CHENNAI
January 28, 2014
MADRAS CEMENTS LIMITED Vs. T M T KANNAMMAL EDUCATIONAL TRUST
November 27, 2014
MADRAS ELECTRIC TRADES ASSOCIATION Vs. COMMISSIONER OF COMMERCIAL TAXES, CHEPAUK
December 16, 2014
MADRAS RACE CLUB Vs. M. VICTOR
June 9, 2014
MADURA COATS PRIVATE LTD Vs. DIRECTOR GENERAL OF FOREIGN TRADE
February 28, 2014
MADURA COATS PVT. LTD. Vs. TIRUNELVELI DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD.
November 7, 2014
MADURAI BAR ASSOCIATION Vs. STATE OF TAMIL NADU
April 28, 2014
MADURAI MAANAGAR PARUPPU THAYARIPPALARGAL AND VIRPANAIYALARGAL SANGAM Vs. THE STATE OF TAMIL NADU AND ORS.
December 23, 2014
MADURAI MEENAKSHI AND CO. Vs. THE DISTRICT COLLECTOR-CUM-DISTRICT MAGISTRATE
October 17, 2014
MAGA Vs. SECRETARY TO THE GOVT.
June 11, 2014
MAHAAVIR ENTERPRISES Vs. CUSTOMS, EXCISE AND SERVICE TAX; COMMISSIONER OF CENTRAL EXCISE
October 30, 2014
MAHALAKSHMI Vs. SENATHI NA. VENKITASALAPATHI AYYER
August 14, 2014
MAHALAKSHMI Vs. NOORINISHA BEGUM
April 4, 2014
MAHALAKSHMI W/O SOUNDAR @ ELAVA Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE; STATE; INSPECTOR OF POLICE, THALAIYUTHU POLICE STATION
July 9, 2014
MAHALINGAM Vs. MAYALAGU
November 3, 2014
MAHARAJA TOURISM DEV. P. LTD. Vs. SECY., MINISTRY OF FIN. NEW DELHI
February 5, 2014
MAHAVEER PRASAD JAIN Vs. SECRETARY TO GOVERNMENT
June 12, 2014
MAHENDRAN Vs. ARULMIGHU ARUNACHALESWARAR
October 31, 2014
MAHENDRAN Vs. STATE
September 12, 2014
MAHESWARI Vs. SECRETARY TO GOVERNMENT
May 22, 2014
MAHI Vs. STATE OF TAMIL NADU
June 11, 2014
MAIDEEN BEEVI Vs. GOVERNMENT OF TAMIL NADU AND THE COMMISSIONER OF POLICE
April 29, 2014
MALAR Vs. INSPECTOR OF POLICE
April 29, 2014
MALARKODI Vs. SECRETARY TO GOVT HOME PROHIBITION AND EXCISE DEPARTMENT; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
August 21, 2014
MALATHI Vs. STATE OF TAMIL NADU
August 5, 2014
MALLIGA Vs. RANGANATHAN
February 18, 2014
MALLIGA Vs. STATE OF TAMIL NADU; COMMISSIONER OF POLICE
August 18, 2014
MALLIKA Vs. DISTRICT COLLECTOR, ERODE DISTRICT
January 27, 2014
MALLIKA Vs. STATE OF TAMILNADU
June 14, 2014
MALLIKA Vs. CHELLAMUTHU; JEGATHAMBAL; THANGARAJ
December 16, 2014
MALLIKA DHARMARAJ Vs. EXECUTIVE OFFICER OF ARULMIGU VISWESWARA AND ARULMIGU VEERARAGHAVA PERUMAL TEMPLE OF TIRUPUR
October 28, 2014
MALLIKARJUNAN Vs. RAO BAHADUR ALLATHORE NATHAMOONY CHETTY CHARITABLE TRUST
February 11, 2014
MALLIKINISHA Vs. ASSISTANT COMMISSIONER (ULT); SECRETARY, DEPARTMENT OF REVENUE; COMMISSIONER (ULC), LAND REFORMS
July 11, 2014
MAMU Vs. STATE OF TAMILNADU
June 3, 2014
MAN VIZHI Vs. MANAGING DIRECTOR
December 1, 2014
MANAGEMENT CHRISTIAN MEDICAL COLLEGE AND HOSPITAL Vs. D JEEVANESAN
April 25, 2014
MANAGEMENT JANAKIRAM MILLS LTD Vs. PRESIDING OFFICER LABOUR COURT THIRUCHIRAPALLI
January 9, 2014
MANAGEMENT OF BAKTHAVATCHALAM VIDYASHRAM Vs. WORKMEN
April 30, 2014
MANAGEMENT OF BEST & CROMPTON ENGINEERING LTD Vs. A.M. SEKAR
September 25, 2014
MANAGEMENT OF COIMBATORE DISTRICT CENTRAL CO-OPERATIVE BANK LTD Vs. K. KOVINDASAMY
July 7, 2014
MANAGEMENT OF EXIDE INDUSTRIES LTD. Vs. V. VIJAYAKUMAR
February 18, 2014
MANAGEMENT OF PSG HOSPITALS Vs. KALAISELVI
February 28, 2014
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. PRESIDING OFFICER LABOUR COURT
September 25, 2014
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. K. TAMILMARAN
July 21, 2014
MANAGEMENT OF TAMILNADU STATE TRANSPORT CORPORATION (COIMBATORE) LTD., REP BY ITS MANAGING DIRECTOR Vs. PRESIDING OFFICER, LABOUR COURT, SALEM AND ANR.
June 5, 2014
MANAGEMENT OF TIRUVARUR CONSUMER CO-OPERATIVE WHOLESALE STORES LTD Vs. T. VETRITHINGAL
July 23, 2014
MANAGEMENT OF TTK - LIG LIMITED REP BY ITS GENERAL MANAGER Vs. PRESIDING OFFICER, LABOUR COURT, MADURAI AND P.M. MURUGAN
April 30, 2014
MANAGEMENT OF TURBO ENERGY LTD. Vs. PRESIDING OFFICER, ADDITIONAL LABOUR COURT AND ORS.
June 4, 2014
MANAGEMENT TAMIL NADU GOVERNMENT TRANSPORT CORPORATION (VILLUPURAM DIVISION III) LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
November 7, 2014
MANAGEMENT, FLORAM SHOES (INDIA) PVT. LTD. Vs. PRESIDING OFFICER, ADDITIONAL LABOUR COURT AND ORS.
December 23, 2014
MANAGEMENT, HOTEL TAMIL NADU Vs. C. ATHIRSTABOOPATHY
July 18, 2014
MANAGEMENT, M.A. KHIZAR HUSSAIN Vs. PRESIDING OFFICER, PRINCIPAL LABOUR COURT
January 6, 2014
MANAGEMENT, METROPOLITAN TRANSPORT CORPORATION (CHENNAI) LTD. Vs. PRESIDING OFFICER-I, ADDITIONAL LABOUR COURT
July 15, 2014
MANAGEMENT, N.N. 565 THIRUVETRIYUR PRIMARY AGRICULTURAL, CO-OPERATIVE BANK LTD Vs. LABOUR COURT, MADURAI AND K. MUNIYASAMY
April 30, 2014
MANAGEMENT, RSL B TANNERY Vs. PRESIDING OFFICER, PRINCIPAL LABOUR COURT AND ORS.
September 18, 2014
MANAGEMENT, TAMILNADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD. Vs. JOINT COMMISSIONER OF LABOUR (CONCILIATION) AND ORS.
December 11, 2014
MANAGEMENT, VAIYAMPATTI PRIMARY AGRICULTURAL CO-OPERATIVE BANK Vs. APPELLATE TRIBUNAL
August 13, 2014
MANAGER ICICI LOMBARD GENERAL INSURANCE Vs. KANTHIMATHI
January 10, 2014
MANAGER, EMPLOYEES STATE INSURANCE CORPORATION Vs. S. LOGADOSS AND ORS.
October 8, 2014
MANAGER/CORRESPONDENT, V K P HIGHER SECONDARY SCHOOL Vs. STATE OF TAMIL NADU; DIRECTOR OF SCHOOL EDUCATION; CHIEF EDUCATIONAL OFFICER, NAGERCOIL; DISTRICT EDUCATIONAL OFFICER
June 3, 2014
MANAGING DIRECTOR Vs. N. RAJENDRAN
June 12, 2014
MANAGING DIRECTOR Vs. AKILA
September 11, 2014
MANAGING DIRECTOR Vs. THIRUMATHI NANGAYARKARASI
September 8, 2014
MANAGING DIRECTOR Vs. KALAMANI
April 30, 2014
MANAGING DIRECTOR Vs. V RADHAKRISHNAN; PRESIDING OFFICER
December 2, 2014
MANAGING DIRECTOR Vs. S PALANISAMY
September 22, 2014
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORP LTD Vs. B KANNAN; K THAVAMANI; MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD ; KARTHIKEYAN
December 16, 2014
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. POONJOLAI
November 21, 2014
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION VILLUPURAM LTD Vs. P KASTHURI
March 11, 2014
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION, VILLUPURAM Vs. SUSILA; MINOR AYYAPPAN; ANDI; RAMAYI
March 17, 2014
MANAGING DIRECTOR, M/S TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. JAYALAKSHMI
January 7, 2014
MANAGING DIRECTOR, M/S. TAMIL NADU STATE TRANSPORT CORPORATION Vs. P. SIMON PETER
December 3, 2014
MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION Vs. D.LAKSHMIPATHY
February 25, 2014
MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD Vs. SANTHANARAJ
June 24, 2014
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. GOURAMMA
January 6, 2014
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD. Vs. A. KANNAN
April 22, 2014
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD. Vs. S. THENMOZHI
September 19, 2014
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM DIVISION III) LTD. Vs. PRESIDING OFFICER, III ADDITIONAL LABOUR COURT
February 27, 2014
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. SAKILA
February 25, 2014
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. K. CHAKRAPANI
June 30, 2014
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. N. ANJALI DEVI
July 11, 2014
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. KANDHAYAMMAL
July 23, 2014
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. K.V. SUGANYA
July 11, 2014
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM LTD Vs. V NADARAJAN; V JANAKIRAMAN
September 2, 2014
MANAGING DIRECTOR, TAMIL NADU TRANSPORT CORPORATION LIMITED, CHENNAI Vs. A KAMRAN
March 27, 2014
MANAGING DIRECTOR, TAMIL NADU TRANSPORT CORPORATIONLTD. Vs. USHARANI
November 13, 2014
MANAGING DIRECTOR, TAMILNADU ADI DRAVIDAR HOUSING AND DEVELOPMENT CORPORATION LIMITED Vs. D. THIAGARAJAN
August 19, 2014
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPN , Vs. MINOR ARUNKUMAR
June 11, 2014
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPN. Vs. PERIYAPATTY
June 11, 2014
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION Vs. MUNIAMMAL
June 16, 2014
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION Vs. R ARUKUTTI GOUNDAR; P DHAMODHARAN (DRIVER GIVEN-UP)
June 5, 2014
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. SANTHI
June 23, 2014
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. SAKARAIAMMAL; PARASURAMAN; RAMAN
June 3, 2014
MANAGING DIRECTOR, TAMILNADU TRANSPORT CORPORATION Vs. A MURUGAN
June 18, 2014
MANAGING DIRECTOR,TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. RAMASAMY; SELLA MARIYAMMAL; SERMAKANI
April 15, 2014
MANAPARAI MUNICIPALITY Vs. VEERAMMAL
November 21, 2014
MANGALAM Vs. CITREX PRODUCTS LIMITED
September 15, 2014
MANGAMMA Vs. STATE OF TAMIL NADU
March 18, 2014
MANGAMMAL Vs. RAMASAMY
June 17, 2014
MANGAVARAM Vs. STATE OF TAMIL NADU
March 4, 2014
MANGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. T RAJA
April 22, 2014
MANI Vs. STATE
October 14, 2014
MANICKAM Vs. C SUTHANDIRAM
April 4, 2014
MANICKAM Vs. THE SUPERINTENDENT OF POLICE
November 6, 2014
MANICKAVEL Vs. STATE OF TAMIL NADU AND ORS.
April 29, 2014
MANICKAVEL EDIBLE OILS PRIVATE LTD Vs. COMMERCIAL TAX OFFICER
September 19, 2014
MANIHADA TEA PRODUCE AND CO PVT LTD Vs. CENTRAL BANK OF INDIA
April 22, 2014
MANIKANDAN Vs. STATE OF TAMIL NADU
March 5, 2014
MANIKANDAN Vs. THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
December 4, 2014
MANIKANDAN Vs. STATE
June 23, 2014
MANIKANDAN; RAVICHANDRAN CHETTIAR Vs. DEPUTY SUPERINTENDENT OF POLICE
November 5, 2014
MANIKANDAPRABHU Vs. STATE OF TAMIL NADU
December 9, 2014
MANISH B. SHAH Vs. ARULMIGU KACHALESWRAR DEVASTHANAM
July 10, 2014
MANISHVARY Vs. MURUGESAN
November 11, 2014
MANIVANNAN Vs. P. AMBAL DEVI
October 14, 2014
MANIVASAGAM Vs. BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD
January 30, 2014
MANJULA SUNIL Vs. K.A. BIJOY
June 6, 2014
MANNAZHAGAN Vs. SELVARAJ
October 9, 2014
MANOJ DAVID @ MARIARAJ THAMBOO MANOJ Vs. JUDY MANOJ @ JUDIA MICHAEL MARY GILBERTA
August 7, 2014
MANTHIRAMOORTHI HIGHER SECONDARY SCHOOL COMMITTEE Vs. DISTRICT EDUCATIONAL OFFICER
September 22, 2014
MARG CONSTRUCTIONS LTD. REP. BY ITS MANAGING DIRECTOR MR. G.R.K. REDDY Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
February 12, 2014
MARIA DAVID RAJ Vs. STATE
August 20, 2014
MARIAMMAL Vs. SUBRAMANIAN
August 8, 2014
MARIAPPAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
August 18, 2014
MARIYA ANTON VIJAY Vs. STATE
July 10, 2014
MARIYADOSS Vs. STATE BY: INSPECTOR OF POLICE, ALL WOMEN POLICE S
June 18, 2014
MARIYAMMAL Vs. THE DISTRICT COLLECTOR
January 8, 2014
MARIYAPPAN Vs. INSPECTOR OF PANCHAYATH-CUM-DISTRICT COLLECTOR
June 6, 2014
MARRY SUSHEELA Vs. SHALEE KASTHURIBAI
April 2, 2014
MARTIN FELIX CELVIA Vs. K KUMAR
September 9, 2014
MARUTHATHAL Vs. RAMATHAL
March 14, 2014
MARY Vs. CHAIRMAN
November 21, 2014
MASTI HEALTH AND BEAUTY PRIVATE LIMITED Vs. THE COMMISSIONER OF POLICE CHENNAI CITY
December 9, 2014
MATHEW ENTERPRISES CHENNAI Vs. NITHYANANDAM
August 22, 2014
MATHIVANAN Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT
June 2, 2014
MATS ENGINEERING PRIVATE LIMITED Vs. THE CUSTOMS EXCISE SERVICE TAX
July 3, 2014
MAYILATHAL Vs. KALIAPPAN
December 16, 2014
MCR. VYAS Vs. INSPECTOR OF POLICE, CBI ANTI CORRUPTION BRANCH
August 6, 2014
MEDICAL COUNCIL OF INDIA Vs. MGR EDUCATIONAL AND RESEARCH INSTITUTE UNIVERSITY
August 13, 2014
MEDICAL DIRECTOR Vs. DEPUTY COMMISSIONER OF LABOUR -1
July 2, 2014
MEDICAL OFFICER, GOVERNMENT PRIMARY HEALTH CENTRE Vs. RASUPPAIYAN @ RASU
January 29, 2014
MEDIFIELD EQUIPMENTS CORPORATION Vs. COMMISSIONER OF INCOME TAX
November 12, 2014
MEDIHAUXE INTERNATIONAL Vs. ASSISTANT COMMISSIONER
June 6, 2014
MEDMEME, LLC AND ORS. Vs. IHORSE BPO SOLUTIONS PVT. LTD.
November 11, 2014
MEENA Vs. SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMILNADU
April 9, 2014
MEENAKSHI Vs. STATE OF TAMIL NADU
June 9, 2014
MEENAKSHI AMMAL Vs. SELVARAJ
July 18, 2014
MEERA BAI Vs. KANDASWAMY TEMPLE AND SRI MUTHUKUMARASWAMY DEVASTHANAM
June 30, 2014
MEERPATHUBEEVI Vs. THE DISTRICT COLLECTOR RAMANATHAPURAM
November 10, 2014
MEHARRAJ Vs. STATE OF TAMIL NADU; ADDITIONAL DIRECTOR GENERAL OF POLICE; SUPERINTENDENT OF CENTRAL PRISON; PALANI; SENTHIL KUMAR
September 8, 2014
MEHRUNNISSA BEE Vs. MAHABOOB BI
February 28, 2014
METRO CITY FOUNDATION Vs. THE ASSISTANT COMMISSIONER
July 3, 2014
METROPOLITAN TRANSPORT CORPORATION LIMITED, CHENNAI Vs. NAGALINGAM
March 20, 2014
METROPOLITAN TRANSPORT CORPORATION LTD Vs. C SANKARAN; S KASTHURI
March 28, 2014
METTUPALAYAM LORRY OWNERS ASSOCIATION AND ORS. Vs. M.K. JANAKIRAJA AND ORS.
November 25, 2014
MEYYAPPA SUNDARAM Vs. CHIDAMBARAM
August 11, 2014
MEYYAPPAN Vs. STATION HOUSE OFFICER ALL WOMEN POLICE STATION
May 24, 2014
MICHAEL RAJ Vs. PRAKASH
December 3, 2014
MINILA RANI Vs. PAMILA RANI
November 26, 2014
MINOR ANITHA Vs. RAJAMANICKAM
July 10, 2014
MINOR GAYATHRI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
September 25, 2014
MINOR K.S. NAVEEN PRIYA Vs. THE SECRETARY, SELECTION COMMITTEE, DIRECTORATE OF MEDICAL EDUCATION
November 17, 2014
MINOR MAHEMA & OTHERS Vs. E.K. LINGAMOORTHY & OTHERS
October 8, 2014
MINOR PARTHASARATHY Vs. CHINNASAMY
November 10, 2014
MINOR RAVI BHARATHI Vs. P. BALASUBRAMANI
November 19, 2014
MINOR S. VINOTHINI Vs. SECRETARY SELECTION COMMITTEE
June 10, 2014
MINOR SIVAKUMAR Vs. CHANDRASEKARAN
October 30, 2014
MINOR V. AKSHIYA Vs. TAMIL NADU AGRICULTURAL UNIVERSITY
October 14, 2014
MITHRA S.K. PRIVATE LIMITED Vs. R. GOPINATH
June 4, 2014
MKT ENGINEERING CONTRACTORS Vs. JOINT COMMISSIONER, OFFICE OF THE COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
June 2, 2014
MMTCLTD. Vs. SHIV SAHAI & SONS
October 28, 2014
MODERATOR, THE CHURCH OF SOUTH INDIA Vs. J.A.D. JEBACHANDRAN
June 30, 2014
MOHABIR ENTERPRISES Vs. COMMISSIONER OF SERVICE TAX
July 18, 2014
MOHAMED ALIYAR Vs. STATE OF TAMIL NADU
November 11, 2014
MOHAMED MARAIKKAYAR Vs. DIRECTOR GENERAL OF POLICE
October 31, 2014
MOHAMED NIYAS Vs. REVENUE DIVISIONAL OFFICER, ARANTHANGI; INSPECTOR OF POLICE; JAYINAMBUKANI
December 17, 2014
MOHAMED SATHAK Vs. COMMISSIONER OF TECHNICAL EDUCATION
January 7, 2014
MOHAMED SHERIF Vs. STATE
October 7, 2014
MOHAMED UMARAY BAROOK Vs. ALIMAL BEEVI
December 16, 2014
MOHAMMAD KABHI Vs. THE STATE OF TAMIL NADU
September 23, 2014
MOHAMMED MOHIDEEN Vs. MANAGING DIRECTOR TAMIL NADU SLUM CLEARANCE BOARD
January 30, 2014
MOHAMMED SABIGUL ISLAM BISVAS Vs. INSPECTOR OF POLICE, SRI RANGAM POLICE STATION
January 21, 2014
MOHAMMED YUSUF Vs. R. THIRUNAVUKKARASU
December 9, 2014
MOHAN Vs. KANAGAVALLI
July 1, 2014
MOHANRAJ Vs. SECRETARY TO THE GOVERNMENT
March 3, 2014
MOINUDDIN SHERRI Vs. THE COMMISSIONER, THE ZONAL OFFICER, ZONAL NO.II AND THE DIVISIONAL ENGINEER, CORPORATION OF CHENNAI
May 8, 2014
MOOKAMMAL Vs. THE DIRECTOR GENERAL OF POLICE
November 5, 2014
MOOKAN Vs. STATE OF TAMIL NADU
March 14, 2014
MOORTHY AND ASSOCIATES Vs. OFFICIAL LIQUIDATOR HIGH COURT, MADRAS
April 15, 2014
MOULANA Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE
August 12, 2014
MOUNT VIEW ADVENT ACADEMY MATRICULATION SCHOOL Vs. DISTRICT COLLECTOR, MADURAI DISTRICT; TAHSILDAR, MADURAI SOUTH TALUK; SUPERINTENDENT OF POLICE, MADURAI DISTRICT; INSPECTOR OF POLICE, NAGAMALAIPUDUKOTTAI POLICE STATION; J JAMES PETER JESUDHAS, S/O JESUDHAS; YESURATHINAM
April 11, 2014
MOUNT VIEW ADVENT ACADEMY MATRICULATION SCHOOL Vs. JAMES PETER JESUDAS
November 6, 2014
MOUNTAIN SPINNING MILLS LIMITED Vs. CHAIRMAN AND MANAGING DIRECTOR, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED; DIRECTOR, (DISTRIBUTION), TAMIL NADU GENERATION AND DISTRIBUTION
December 11, 2014
MRD ELANGOVAN Vs. RECOVERY OFFICER
February 25, 2014
MSC AGENCY (INDIA) PVT. LTD. Vs. UNION OF INDIA
November 19, 2014
MSC AGENCY INDIA PVT LTD Vs. M/S. GLINTS GLOBAL PTE LTD.
February 11, 2014
MU. AARIFFAA Vs. SECRETARY TO THE GOVERNMENT
April 9, 2014
MUBEENA Vs. ADDITIONAL SECRETARY, GOVERNMENT OF INDIA
April 9, 2014
MUHAMMED ISMAIL MILLS Vs. CESTAT, CHENNAI
January 22, 2014
MULBERRY RESTAURANTS PVT. LTD Vs. MEMBER SECRETARY, COIMBATORE LOCAL PLANNING AUTHORITY,
January 9, 2014
MUMTAJ Vs. STATE OF TAMIL NADU
June 9, 2014
MUMTAZ BEGUM Vs. S. GOUTHAM CHAND JAIN
June 3, 2014
MUNIAPPA GOUNDER Vs. P. DHANASEKARAN
November 13, 2014
MUNIAPPAN Vs. SUNDARAM
July 4, 2014
MUNIPACHAIYAPPAN TEXTILES PVT LTD Vs. STATE OF TAMIL NADU
October 13, 2014
MUNIYAMMAL Vs. B. SURESH
December 10, 2014
MUNIYANDI @ ETTU IDLY MUNIYANDI Vs. SECRETARY TO GOVERNMENT; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE; SUPERINTENDENT OF POLICE
September 16, 2014
MUNIYASAMY Vs. STATE
June 13, 2014
MURUGADOS Vs. STATE
April 10, 2014
MURUGADOSS Vs. STATE
November 6, 2014
MURUGAMMA Vs. THE SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
June 14, 2014
MURUGAN Vs. STATE OF TAMIL NADU
September 10, 2014
MURUGAN Vs. REGIONAL MANAGER
September 11, 2014
MURUGAN Vs. STATE
December 3, 2014
MURUGAN Vs. THE INSPECTOR OF POLICE
December 4, 2014
MURUGAN ALIAS MURAHARI Vs. NANDHAN
January 28, 2014
MURUGAN COCONUT PRODUCTS Vs. THE DISTRICT COLLECTOR
December 10, 2014
MURUGANANDAM Vs. GOVINDASAMI MUDALIAR
November 25, 2014
MURUGESAN Vs. THE STATE
December 9, 2014
MURUGESAN @ GUNDU MURUGESAN Vs. SECRETARY TO GOVERNMENT
April 29, 2014
MUSTAQ AHAMED Vs. TAHSILDAR
October 14, 2014
MUSTHAFA AHAMED UMAR DOSSA Vs. CUSTOMS, EXCISE AND GOLD (CONTROL) APPELLATE TRIBUNAL
December 4, 2014
MUTHIAN SIVATHANU Vs. THE HOME SECRETARY, GOVERNMENT OF TAMIL NADU AND ORS.
November 14, 2014
MUTHU Vs. COMMISSIONER OF POLICE
June 11, 2014
MUTHUKARUPPAN AND ORS. Vs. THIRUGNANASAMBANDAM AND ORS.
September 12, 2014
MUTHUKRISHNA GOUNDER Vs. GOWRI
January 21, 2014
MUTHUKRISHNAN Vs. THE UNION OF INDIA
September 25, 2014
MUTHUKUMARAN EDUCATIONAL TRUST Vs. SECRETARY TO GOVERNMENT
August 13, 2014
MUTHUKUMARAN EDUCATIONAL TRUST Vs. SECRETARY TO GOVERNMENT
September 11, 2014
MUTHULAKSHMI Vs. DISTRICT COLLECTOR
July 14, 2014
MUTHULAKSHMI Vs. STATE OF TAMIL NADU
September 22, 2014
MUTHULAKSHMI Vs. STATE OF TAMIL NADU
June 9, 2014
MUTHULAKSHMI Vs. INSPECTOR OF POLICE
November 28, 2014
MUTHUPANDIYAN Vs. JABAMANIAMMAL
June 10, 2014
MUTHURAMA TEXTILES Vs. REGIONAL DIRECTOR, E.S.I. CORPORATION
January 24, 2014
MUTHURAMU Vs. A. MUTHULAKSHMI
August 8, 2014
MUTHUSAMY Vs. REVENUE DIVISIONAL OFFICER
January 6, 2014
MUTHUSAMY Vs. PERUMAL GOUNDER
March 21, 2014
MUTHUSAMY Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT CHENNAI
June 24, 2014
MUTHUSAMY AND ORS. Vs. K.M. SUBRAMANIAM AND ORS.
December 17, 2014
MUTHUSWAMI UDAYAR Vs. MUTHUSWAMI UDAYAR, KARUPPAIAH AND TMT. MALATHI
June 10, 2014
MY HOME INDUSTRIES LTD. Vs. UNION OF INDIA
September 17, 2014
N ANBARASAN Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
September 22, 2014
N BASKAR Vs. DIRECTOR OF ELEMENTARY EDUCATION
July 16, 2014
N JOTHILINGAM Vs. DISTRICT COLLECTOR, REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICER AND REVENUE DIVISIONAL OFFICER
April 23, 2014
N KANDIPAN; R PRABHAKARAN Vs. STATE
July 21, 2014
N KASTHURI Vs. N REKHAMARY; MANGAYARKKARASI; T N JAYAKUMAR; USHARANI; MARIYAPPAN; MEENAKSHI; GIRIDHARAN; SUB-REGISTRAR, UTHIRAMERUR
August 27, 2014
N KRISHNASWAMY Vs. ADMINISTRATOR; GENERAL MANAGER,
September 9, 2014
N KUMARAN SETHUPATHY Vs. MADURAI TAMIL SANGAM; INSPECTOR GENERAL OF REGISTRATION; DISTRICT REGISTRAR (ADMN )
June 17, 2014
N M GANESAN Vs. COMMISSIONER SATHYAMANGALAM MUNICIPALITY
November 6, 2014
N M RAJESH Vs. OFFICIAL ASSIGNEE HIGH COURT MADRAS
October 13, 2014
N MADANLAL DAGA (HUF) Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 8, 2014
N MANIKANDAN Vs. TAMIL NADU DR M G R MEDICAL UNIVERSITY
April 8, 2014
N MANIMEGALAI Vs. REVENUE DIVISIONAL OFFICER, DHARMAPURI
June 23, 2014
N MUNIRAMAN Vs. DIRECTOR OF SERICULTURE; ASSISTANT DIRECTOR OF SERICULTURE
March 4, 2014
N PADMAVATHI Vs. SECRETARY TO GOVERNMENT
September 9, 2014
N PERIYASAMY Vs. SECRETARY TO GOVERNMENT
September 17, 2014
N PRABHU Vs. C JOHN KENNADY
April 29, 2014
N RAJU PADAYACHI Vs. DISTRICT COLLECTOR, PERAMBALUR DISTRICT
November 10, 2014
N RAMASAMY Vs. CHAIRMAN
August 21, 2014
N SANTHANAM Vs. AUTHORISED OFFICER PUNJAB AND SIND BANK
February 28, 2014
N SAROJA Vs. STATE OF TAMIL NADU
August 8, 2014
N SHANMUGAVEL; KONDU REDDIAR Vs. ALAGUSUNDARAM; XAVIER; S SINGARAJ
April 4, 2014
N SURESH AND ORS Vs. T RADHAKRISHNAN AND ORS
January 21, 2014
N SURESH KUMAR Vs. STATE
November 28, 2014
N V SUNDARAM Vs. VEERAPAN
October 17, 2014
N VAIDYANATHAN Vs. DEPUTY SUPERINTENDENT OF POLICE
December 30, 2014
N. AHAMED ALI Vs. THE INCOME TAX OFFICER
November 19, 2014
N. ANBUSELVAM AND ORS. Vs. STATE AND ORS
September 18, 2014
N. BALAKUMARAN Vs. THE SPECIALOFFICER
November 5, 2014
N. BALU Vs. CHAIRMEN, STATE BANK OF INDIA
June 4, 2014
N. BAVA Vs. CORPORATION OF CHENNAI
February 5, 2014
N. BHAGYARAJ Vs. THE DISTRICT COLLECTOR
July 30, 2014
N. CHIDAMBARAM Vs. THE BLOCK DEVELOPMENT OFFICER, PANCHAYAT UNION OFFICE
June 5, 2014
N. CHIDHAMBARAM Vs. THE DIRECTOR/COMMISSIONER, AGRICULTURAL MARKETING AND AGRICULTURAL BUSINESS, THE SECRETARY, DINDIGUL MARKET COMMITTEE AND THE DIRECTOR, MEDICAL AND RURAL HEALTH SERVICE
January 21, 2014
N. CHINNAMMAL Vs. THE AUTHORISED OFFICER, CHIEF MANAGER, STATE BANK OF MYSORE AND ORS.
February 14, 2014
N. DHAMODHARAN Vs. B. USHA
October 27, 2014
N. DHANALAKSHMI Vs. K. SENTHAMARAI
October 20, 2014
N. DHANALAKSHMI Vs. SECRETARY TO GOVERNMENT
August 6, 2014
N. DHANALAKSHMI Vs. THE DIRECTOR GENERAL OF POLICE
October 10, 2014
N. ELANGOVAN Vs. INDIAN BANK
June 17, 2014
N. HENTRY Vs. P. NATARAJAN
February 28, 2014
N. HIRIYAN Vs. B. SIVAKUMAR
September 9, 2014
N. JAGADEESAN Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
March 3, 2014
N. JAGANATHAN Vs. STATE
July 2, 2014
N. KALIAMOORTHY Vs. VAIRAVAN CHETTIAR
July 23, 2014
N. KANCHANA Vs. A.K.K. GOVINDARAJAN
January 20, 2014
N. KANDASAMY & ANOTHER Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMIT
October 10, 2014
N. KANDHIMATHINATHAN Vs. COMMISSIONER
August 8, 2014
N. KANDHIMATHINATHAN Vs. THE COMMISSIONER TIRUNELVELI MUNICIPAL CORPORATION
October 8, 2014
N. KAVICHAKKARANU Vs. DISTRICT COLLECTOR
July 1, 2014
N. KUMAR Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
January 10, 2014
N. KUMARESAN Vs. STATE
September 8, 2014
N. KUMARESAN Vs. THE STATE OF TAMIL NADU
October 17, 2014
N. KUMERESAN Vs. POOVAMMAL & OTHERS
April 28, 2014
N. KUPPANAN Vs. RAGUNATHAN
March 11, 2014
N. LAKSHMANAN Vs. STATE
November 3, 2014
N. LAKSHMIAMMAL Vs. SUBASH SPINNING MILLS
November 24, 2014
N. LINGADURAI Vs. INSPECTOR GENERAL OF REGISTRATION
November 17, 2014
N. MADANLAL DAGA (HUF) Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
April 8, 2014
N. MAHALAKSHMI Vs. STATE OF TAMIL NADU
June 19, 2014
N. MANIVANNAN Vs. THE COMMISSIONER, KALLAKURICHI MUNICIPALITY
July 9, 2014
N. MANOHARAN Vs. THE STATE OF TAMIL NADU
August 12, 2014
N. MEENAKSHI Vs. THE TAHSILDAR, SRIVAIKUNDAM TALUK
November 18, 2014
N. MOHAMED AYYADURAI Vs. THE CHAIRMAN, BAR COUNCIL OF TAMIL NADU AND PONDICHERRY
November 28, 2014
N. MUNEEBA TANNING COMPANY Vs. NATIONAL GREEN TRIBUNAL
June 6, 2014
N. MURALI Vs. INDIAN OVERSEAS BANK
March 21, 2014
N. MURUGAIAH Vs. THE DISTRICT MANAGER
November 17, 2014
N. MURUGAN Vs. THE DISTRICT COLLECTOR, KANCHEEPURAM DISTRICT
August 27, 2014
N. MURUGESAN Vs. ICICI BANK LTD
July 4, 2014
N. MURUGESAN Vs. DIRECTOR OF HANDLOOMS & TEXTILES, CHENNAI
January 3, 2014
N. NANDAKUMAR Vs. RAJAMMAL
November 12, 2014
N. NEELAMEKAN Vs. DISTRICT COLLECTOR
March 19, 2014
N. PACHAIYAPPAN Vs. COLLECTOR OF CUDDALORE
March 7, 2014
N. PAKKIAM Vs. THE DIVISIONAL ENGINEER
November 3, 2014
N. PARAMASIVAM Vs. THE DISTRICT COLLECTOR
November 28, 2014
N. PARTHIBAN & ANOTHER Vs. THE INSPECTOR GENERAL OF REGISTRATION, SANTHOME, CHENNAI
July 8, 2014
N. PERIYASAMY Vs. SECRETARY TO GOVERNMENT
September 17, 2014
N. PERIYASAMY Vs. STATE
August 13, 2014
N. PERUMAL PADAYACHI Vs. A. SOMASUNDARA PADAIYACHI
June 16, 2014
N. PRABHU Vs. AUTHORISED OFFICER
August 4, 2014
N. PRAKASH Vs. THE REGISTRAR, DEBTS RECOVERY APPELLATE TRIBUNAL
December 8, 2014
N. RAGHUNATHAN Vs. THE DISTRICT COLLECTOR
November 20, 2014
N. RAGHURAMAN Vs. M. RUTHIRAKOTI
September 23, 2014
N. RAJAGOPAL Vs. SECRETARY TO GOVERNMENT, HOME DEPARTMENT
September 24, 2014
N. RAJU Vs. THE STATE
September 24, 2014
N. RAMACHANDRAN Vs. M. JANAKI
October 30, 2014
N. RAMACHANDRAN Vs. E. VARADARAJAN
February 28, 2014
N. RAMALINGAM Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
July 2, 2014
N. RAMALINGAM Vs. SELVAM
October 30, 2014
N. RAMASAMY Vs. STATE OF TAMIL NADU
September 10, 2014
N. RAMASWAMI Vs. ASSISTANT COMMISSIONER
August 4, 2014
N. RANGARAJAN Vs. DISTRICT REVENUE OFFICER OOTY
June 12, 2014
N. RANGASWAMY Vs. THE GOVERNMENT OF TAMIL NADU REP. BY ITS SECRETARY AND THE DIRECTOR GENERAL OF POLICE
March 6, 2014
N. RATHINASAMY Vs. S. LAKSHMI
December 11, 2014
N. RAVIKUMAR Vs. CHAIRMAN, CHENNAI METROPOLITAN WATER SUPPLY & SEWERAGE BOARD
February 24, 2014
N. SADASIVAM Vs. SAMIYATHAL
June 3, 2014
N. SARAVANAN Vs. MANUJOTHI ASHRAMAM
December 8, 2014
N. SASIKUMAR Vs. THE INSPECTOR GENERAL OF POLICE
November 14, 2014
N. SIVASAMI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
August 4, 2014
N. SIVASUORAINANF Vs. VENKATESAN AND ANOTHER
June 3, 2014
N. SUBBIAH Vs. N. SUNDARRAJAN
June 17, 2014
N. SUBETHA BEGUM Vs. SUPERINTENDENT OF POLICE
September 25, 2014
N. SUBRAMANIAM Vs. GOVERNMENT OF TAMILNADU
February 18, 2014
N. SUBRAMANIAN Vs. GOVERNMENT OF TAMIL NADU
December 22, 2014
N. SUBRAMANIAN AND ORS. Vs. MANAGEMENT OF EXPRESS PUBLICATIONS (MADURAI) LIMITED AND ORS.
October 30, 2014
N. SURESH Vs. T. RADHAKRISHNAN
January 21, 2014
N. THIRUMUPPA GOWDER Vs. PONNUSAMY
August 1, 2014
N. VEERAPPAN Vs. DIRECTOR OF COLLEGIATE EDUCATION
September 25, 2014
N. VEERASAMY Vs. STATE
September 2, 2014
N. VELLAIYAN Vs. THE STATE OF TAMILNADU
September 30, 2014
N.A. SEETHALAKSHMI Vs. GOVERNMENT OF INDIA INCOME TAX DEPARTMENT
September 25, 2014
N.A.K. GOPALAKRISHNARAJA Vs. P. ELANGOVAN
September 23, 2014
N.C. CHITRALEKHA Vs. GOVERNMENT OF TAMIL NADU
September 22, 2014
N.ELANGOVAN Vs. C. GANESAN
October 10, 2014
N.P. KRISHNAN Vs. STATE OF TAMIL NADU
July 25, 2014
N.P. THANGARAJ Vs. CHURCH OF SOUTH INDIA
January 21, 2014
N.R. KRISHNAMOORTHY RAJA Vs. THE SPECIAL COMMISSIONER AND COMMISSIONER FOR LAND ADMINISTRATION
September 10, 2014
N.R. PALANIVEL Vs. COMMISSIONER OF INCOME TAX
September 8, 2014
N.R. SEETHAPATHY Vs. REVENUE DIVISIONAL OFFICER-CUM-ACCOMODATION CONTROLLER
June 11, 2014
N.S. MURALIDHARAN Vs. THE DISTRICT COLLECTOR
September 23, 2014
N.S. NANJUNDASAMY Vs. V. NANJUNDASAMY
April 25, 2014
N.S. PONNAIAH Vs. MADURAI CITY MUNICIPAL CORPORATION
February 21, 2014
N.S. RAMARAJ Vs. RAJAPALAYAM POONACHAMIYAR MADAM NANTHAVANAM
October 9, 2014
N.S.K. BUILDERS P. LTD. Vs. CESTAT, CHENNAI
July 8, 2014
N.SAGADEVAN Vs. THE SECRETARY TO THE GOVERNMENT
July 8, 2014
N.V. SUNDARAM Vs. VEERAPAN
October 17, 2014
N.V.S.S. KABADICLUB Vs. THE INSPECTOR OFPOLICE
November 20, 2014
N.VASANTHAMANI Vs. SENIOR DIVISIONAL RETAILS SALES MANAGER, INDIAN OIL CORPORATION LTD.
January 30, 2014
NA. GUNASEKARAN Vs. THE REGIONAL DIRECTOR SOUTHERN REGIONAL COMMITTEE
September 15, 2014
NACHIMUTHU GOUNDER Vs. D. DEVENDRAN
June 30, 2014
NACHIMUTHU GOUNDER Vs. ARUMUGAM
October 17, 2014
NADHIYA Vs. SECRETARY TO GOVERNMENT
June 14, 2014
NADU STATE APEX CO-OPERATIVE BANK SC/ST EMPLOYEES WELFARE ASSOCIATION VS Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
December 22, 2014
NAGAPPA AUTO Vs. ASSISTANT COMMISSIONER (CT) (MAIN)
April 2, 2014
NAGAPPAN @ MANNANGATTY Vs. GOPALAKRISHNAN
June 6, 2014
NAGARAJ Vs. STATE
June 17, 2014
NAGARATHINAM Vs. RAJAGOPAL
February 6, 2014
NAGARATHINAMMAL Vs. MADHAMMAL
February 28, 2014
NAGESH NAIK Vs. SENIOR COMMANDANT
August 5, 2014
NAGU Vs. THE DISTRICT COLLECTOR
November 26, 2014
NALEENA Vs. ARUMUGHA PADAYACHI
November 18, 2014
NALINI Vs. STATE
June 14, 2014
NALLA GOUNDER Vs. ILLANAGAI
November 18, 2014
NALLAN Vs. PONNUSAMY
June 18, 2014
NALLATHAI; CHELLA GOMATHY; BALAMBIKA; USHARANI; C VENKATESHWARI; C MAHALAKSHMI; C VIAYALAKSHMI; C KANNAN Vs. S RAMAKRISHNAN; S ARUMUGAM
April 4, 2014
NALLATHAMBI Vs. STATE
July 18, 2014
NAMAKKAL CO Vs. V. DURAISAMY
September 23, 2014
NANCY JEEVADHAS Vs. A. RAJENDHAR
April 9, 2014
NANGAI Vs. SUPERINTENDENT OF POLICE
April 17, 2014
NANGAI – III Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
July 3, 2014
NANJACHARY Vs. P. CHENNAVEERACHARI
September 9, 2014
NARASIMHAN Vs. THE OFFICIAL LIQUIDATOR HIGH COURT, MADRAS AND ORS.
December 18, 2014
NARASU'S COFFEE COMPANY A PARTNERSHIP FIRM Vs. R.P. SARATHY
April 17, 2014
NARAYANAGURU INTERNATIONAL INSTITUTE OF SCIENCE & TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
August 6, 2014
NARAYANAGURU INTERNATIONAL INSTITUTE OF SCIENCE & TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION; SOUTHERN REGIONAL OFFICER, ALL INDIA COUNCIL FOR TECHNICAL EDUCATION; STATE OF TAMIL NADU; COMMISSIONER OF TECHNICAL EDUCATION; ANNA UNIVERSITY; MANJALUMOODU VILLAGE PANCHAYAT
August 6, 2014
NASREEN @ NASEEM Vs. STATE OF TAMILNADU
June 4, 2014
NATARAJAN Vs. JACOB MANOHAR
September 17, 2014
NATHIYA Vs. GOVERNMENT OF TAMIL NADU
March 3, 2014
NATIONAL CO OPERATIVE SUGAR MILLS STAFF UNION Vs. STATE OF TAMILNADU
April 17, 2014
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. GOVERNMENT OF TAMIL NADU
February 20, 2014
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SECRETARY TO GOVERNMENT
January 6, 2014
NATIONAL HORTICULTURAL RESEARCH AND DEVELOPMENT FOUNDATION (NHRDF) Vs. P. MURUGESAN
September 25, 2014
NATIONAL INSURANCE CO LTD Vs. PAPPATHI
April 22, 2014
NATIONAL INSURANCE CO. LTD Vs. ANTHONY ALIAS RAKESH
February 25, 2014
NATIONAL INSURANCE CO. LTD. Vs. TMT. DEVI
September 25, 2014
NATIONAL INSURANCE CO. LTD. Vs. MINOR SANJAI
September 25, 2014
NATIONAL INSURANCE CO. LTD. Vs. VENKATESH
April 23, 2014
NATIONAL INSURANCE CO. LTD. Vs. R. RAVI SANKAR
January 20, 2014
NATIONAL INSURANCE CO. LTD. Vs. BALASUBRAMANIAN
February 11, 2014
NATIONAL INSURANCE CO. LTD. Vs. A. SURESHNATHAN
July 24, 2014
NATIONAL INSURANCE COMPANY Vs. SARASWATHI
July 11, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. P. GEETHA PRASAD
January 9, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. CHINNASWAMY
November 21, 2014
NATIONAL INSURANCE COMPANY LIMITED COIMBATORE Vs. DHANALAKSHMI
January 24, 2014
NATIONAL INSURANCE COMPANY LTD Vs. K. MAHESWARI
February 11, 2014
NATIONAL INSURANCE COMPANY LTD Vs. D BHUVANESH; D SENTHIL KUMAR
April 22, 2014
NATIONAL INSURANCE COMPANY LTD. Vs. SINGARAM @ SINGARU
April 15, 2014
NAVEENA Vs. R. IYYAPARAJ
August 14, 2014
NAZIYA FAHMIDHA Vs. SECRETARY TO GOVERNMENT, CO-OPERATIVE, CHENNAI
June 4, 2014
NCC LIMITED Vs. BHARAT HEAVY ELECTRICALS LIMITED
December 12, 2014
NEELAMBAL Vs. STATE OF TAMIL NADU
January 27, 2014
NEELAVATHY Vs. DIRECTOR
June 9, 2014
NEHRU Vs. DEVARAJ
January 24, 2014
NELLAI CONCRETE PRODUCTS & CONSTRUCTION CO (P) LTD Vs. UNION OF INDIA; CHIEF ENGINEER (CENTRAL) CONSTRUCTION/STORES; DEPUTY CHIEF ENGINEER CONSTRUCTION
September 5, 2014
NEOTERIC INFORMATIQUE LTD. Vs. ASSTT. COMMR. OF CUS. (GROUP 5), CHENNAI
October 16, 2014
NEW INDIA ASSURANCE CO LTD Vs. PERIYASMAY
January 10, 2014
NEW INDIA ASSURANCE CO LTD Vs. GOVINDAN; DESABANDHU; D PARIVALLAL; VENKATESAN; POONGODI; MINOR SAKTHI; MINOR KALIAPPAN; MINOR MURUGESAN; MINOR MARIAMMAL; MINOR DEPPA
September 2, 2014
NEW INDIA ASSURANCE CO LTD , CHENNAI Vs. V MURTHY AND ANOTHER
June 30, 2014
NEW INDIA ASSURANCE CO. LTD Vs. JAYARANI
February 4, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. S. SYED KADHAR
March 10, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. PERIYAMMAL
March 25, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. ANANTHAKUMAR
January 21, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. SAKUNTALA
January 21, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. MUNIRATHINAMMA
June 6, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. GOVINDAN
February 4, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. R. VIJAYA KUMAR
February 26, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. N. THIYAGARAJAN
September 17, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. SHAMMY JOHN
August 21, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. B. MAHESH
September 12, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. P. SEKAR AND ORS.
November 14, 2014
NEW INDIA ASSURANCE COMPANY LIMITED Vs. LAKSHMI
August 12, 2014
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MADASAMY
January 1, 2014
NEW INDIA ASSURANCE COMPANY LTD. Vs. SAHKILA BANU
September 8, 2014
NEYYOOR HOME CHURCH Vs. RAMAN
December 15, 2014
NI FOREX LTD Vs. AIR AUTHORITY OF INDIA
August 13, 2014
NILA ENGINEERING CONTRACTORS Vs. ASSTT. COMMR. OF C. EX., CUDDALORE
June 30, 2014
NIRMALA Vs. STATE OF TAMILNADU
June 9, 2014
NISSAN MOTORS INDIA PRIVATE LIMITED (NMIPL) THROUGH ITS MANAGER (LEGAL), T. NAGAR, CHENNAI 600017. Vs. COMPETITION COMMISSION OF INDIA (CCI) NEW DELHI 110001 AND ORS.
June 30, 2014
NITIN NAYAR Vs. COMMISSIONER OF CUSTOMS, TUTICORIN
June 24, 2014
NIYAS Vs. THE REVENUE DIVISIONAL OFFICER
December 17, 2014
NOKIA INDIA PRIVATE LIMITED Vs. DEPUTY COMMISSIONER (CT)
April 29, 2014
NOKIA INDIA PRIVATE LTD. Vs. THE DEPUTY COMMISSIONER
December 9, 2014
NOKIA INDIA PVT. LTD. Vs. DEPUTY COMMISSIONER (CT)
April 29, 2014
NOORJAHAN Vs. KANNAN
January 3, 2014
NORTH STAR SHIPPING SERVICES PVT. LTD. Vs. COMMR. OF S.T.
July 17, 2014
NTT DOCOMO INC. Vs. ASSISTANT CONTROLLER OF PATENTS & DESIGNS
March 28, 2014
NURSES ASSOCIATION Vs. SWETAMBAR MURTHI PUJAK JAIN SANGH
April 8, 2014
O.V. NAMBIAR, MANAGING DIRECTOR, CHEMICAL CONSTRUCTION COMPANY PVT. LTD. Vs. THE DIRECTOR GENERAL OF POLICE AND ORS.
May 8, 2014
OFFICIAL LIQUIDATOR Vs. GOPALAN NAIR; SHAJI BABY JOHN; K MOHANAN
April 22, 2014
OFFICIAL LIQUIDATOR OF ORIGIN AGROSTAR LIMITED Vs. AMARNATH SHROFF
February 28, 2014
OLGA GEORGE, M D(HOM) Vs. STATE OF TAMIL NADU; TAMIL NADU PUBLIC SERVICE COMMISSION; COMMISSIONER,DIRECTORATE OF INDIAN MEDICINE AND HOMEOPATHY; SENTHIL KUMARAN
September 5, 2014
OLIVA CARE Vs. ASSTT. COMMR. OF CUS. (GROUP 4), CHENNAI
November 13, 2014
OM METAL INFRA PROJECTS LTD. Vs. UNION OF INDIA
December 3, 2014
OM SAKTHI TRAVELS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
July 10, 2014
ORCHID CHEMICALS AND PHARMACEUTICALS LIMITED Vs. K. RAGHAVENDRA RAO
November 13, 2014
ORCHID CHEMICALS AND PHARMACEUTICALS LIMITED, CHENNAI 600 034 REP. BY ITS MANAGING DIRECTOR, K. RAGHAVENDRA RAO Vs. RESERVE BANK OF INDIA, MUMBAI
November 13, 2014
ORIENTAL INSURANCE CO LTD Vs. P S T S & SONS PVT LTD
November 5, 2014
ORIENTAL INSURANCE CO LTD Vs. MUNUSAMY; S PERUMAL
March 26, 2014
ORIENTAL INSURANCE CO LTD Vs. R CHELLAPPA
October 30, 2014
ORIENTAL INSURANCE CO. LTD Vs. SEKAR
August 14, 2014
ORIENTAL INSURANCE CO. LTD. Vs. M. THENNARASU
February 21, 2014
ORIENTAL INSURANCE CO. LTD. Vs. ZEENATH BEEBI AND ORS.
June 30, 2014
ORIENTAL INSURANCE COMPANY LTD. Vs. D. SIVASANKAR
January 31, 2014
ORIENTAL STRUCTURAL ENGINEERS Vs. DISTRICT COLLECTOR
February 20, 2014
OVIEYA BUILDERS Vs. COMMR. OF C., C.E. & S.T. (APPEALS)
November 18, 2014
OWNERS AND PERSONS INTERESTED IN THE VESSEL Vs. KTV HEALTH FOOD PVT LTD.
December 23, 2014
OXFORD UNIVERSITY PRESS Vs. GEORGES CATHEDRAL TRUST
June 24, 2014
P A SUBRAMANIAN Vs. S RAMASAMY
June 26, 2014
P ACHUTHAN Vs. R AMMERJAN
September 9, 2014
P BINEKAS SELVAKUMAR GNANARAJ Vs. TIRUNEKAS DIOCESAN TRUST ASSOCIATION
June 11, 2014
P CHINNARAJ @ P RAJAN Vs. C RAMASAMY
December 9, 2014
P CHINNARAJAN Vs. DIRECTOR LOCAL FUND AUDIT DEPARTMENT; COLLECTOR THIRUVANNAMALAI DISTRICT; COMMISSIONER POLUR PANCHAYAT UNION
July 8, 2014
P D RAJAN COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
September 15, 2014
P DHAMAYANTHI Vs. ELECTION COMMISSION OF INDIA UNION OF INDIA; STATE OF TAMIL NADU; TAMIL NADU STATE CHIEF ELECTORAL OFFICER; ALL INDIA ANNA DRAVIDA MUNNETRA KAZHAGAM; DRAVIDA MUNNETRA KAZHAGAM; PUBLISHER, JUNIOR VIKATAN
May 14, 2014
P DURGA Vs. SUPERINTENDENT OF POLICE
July 22, 2014
P ELANGO IAS Vs. ADMINISTRATOR MRK COOPERATIVE SUGAR MILLS
April 4, 2014
P HAMZA Vs. STATE
February 13, 2014
P INDIRA PRASAD Vs. STATE OF TAMIL NADU
June 20, 2014
P JABEZ Vs. CHIEF CONSERVATOR OF FOREST AND FIELD DIRECTOR
April 28, 2014
P JOHN PAUL Vs. TAMIL NADU DR M G R MEDICAL UNIVERSITY
July 21, 2014
P K DEIVASIGAMANI Vs. STATE OF TAMIL NADU
December 17, 2014
P K NAGARAJAN @ MEENAKSHISUNDARAM Vs. N JEYARANI
January 30, 2014
P K POUNRAJ Vs. STATE
April 29, 2014
P KAMALAKANNAN; M SHABBIR AHAMED; P S KAVITHA; S SIVASAKTHI KUMAR; R RAMESWARI; N SMITHA; T KAVITHA; A SENTHI KUMAR; T MARIASINGAM; V AKALYA SUBRAMANIAN; M SURESH KUMAR; A PRAVIN KUMAR; S RAMYA DEVI Vs. GOVERNMENT OF TAMIL NADU; SPECIAL SECRETARY TO GOVERNMENT/MEMBER SECRETARY; DIRECTOR, MEDICAL SERVICES RECRUITMENT BOARD; DIRECTOR, DIRECTORATE OF MEDICAL EDUCATION; DIRECTOR, DIRECTORATE OF MEDICAL & RURAL HEALTH SERVICES; M ARULMOZHI; ANITHA VALENTINA;
April 4, 2014
P KRISHNAN Vs. RANGANAYAGI
September 17, 2014
P KUMARAN Vs. V RAMASWAMI
August 8, 2014
P KUMARESAN Vs. RAJAMMAL
April 29, 2014
P LAKSHMANAN Vs. DIRECTOR LOCAL FUND AUDIT DEPARTMENT; COLLECTOR THIRUVARUR DISTRICT, THIRUVARUR ; COMMISSIONER MANNARKUDI PANCHAYAT UNION
July 8, 2014
P LAKSHMI AND ORS Vs. STATE AND ORS
March 13, 2014
P M ELAVARASAN Vs. INSPECTOR GENERAL OF REGISTRATION
July 1, 2014
P MOHANA Vs. PRINCIPAL ACCOUNT GENERAL (A&E) TAMIL NADU; PENSION PAYMENT OFFICER COLLEGE ROAD, CHENNAI; DEAN TIRUNELVELI MEDICAL COLLEGE; STATE OF TAMIL NADU; DIRECTOR, TAMIL NADU MEDICAL EDUCATION; P RAMACHANDRAN; P LOGANATHAN; P SUNDAR; RENUKADEVI
September 9, 2014
P MOKKAMAYAN Vs. LAKSHMIAMMAL
April 4, 2014
P MUTHUKUMARAN Vs. DIRECTOR OF ELEMENTARY EDUCATION
April 23, 2014
P MUTHUSAMY Vs. STATE OF TAMIL NADU
April 30, 2014
P PARAMESWARI Vs. SELVI CONSTRUCTION COMPANY
June 30, 2014
P R KRISHNAN Vs. UNION OF INDIA, REP BY SECRETARY AND OTHERS
February 26, 2014
P R PERIYASAMY Vs. JOINT COMMISSIONER OF LABOUR
September 17, 2014
P R RENUKA Vs. DIRECTOR OF ANIMAL HUSBANDRY
October 27, 2014
P R SATHIYAMOORTHY Vs. COMMISSIONER OF POLICE TIRUCHIRAPPALLI
November 11, 2014
P R SRINIVASAN Vs. A RAJANNA; MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED
September 1, 2014
P RAJA Vs. K C SUDHA
August 25, 2014
P RAJAMANI Vs. UNION OF INDIA
November 26, 2014
P RAJU Vs. STATE
February 11, 2014
P RAKESH Vs. SLO INDUSTRIES LTD.
April 29, 2014
P RAMANKUTTY Vs. GOVERNMENT OF TAMILNADU; SUPERINTENDING ENGINEER
June 26, 2014
P RAMESH Vs. INDIAN BANK AND ORS
February 11, 2014
P ROOPASUNDARI Vs. STATE BANK OF INDIA
August 25, 2014
P S SAMINATHAN Vs. SECRETARY TO GOVERNMENT OF INDIA; DIRECTOR OF ENFORCEMENT; ASSISTANT DIRECTOR
March 3, 2014
P SAMIAPPAN Vs. RUKMANI
June 19, 2014
P SAMUDRAM Vs. STATE OF TAMILNADU
February 14, 2014
P SANGETTHA Vs. STATE OF TAMIL NADU
July 16, 2014
P SANKAR Vs. STATE
July 14, 2014
P SANKARAN Vs. R SOMANATHAN
May 22, 2014
P SHANMUGAM @ SHANMUGASUNDARAM; A RAMESH; V DURAI @ DURAISAMY; R RAJAMANI; THANGAMUTHU Vs. STATE
March 10, 2014
P SIVASUBRAMANIAM Vs. SPECIAL TAHSILDHAR
March 28, 2014
P SOLOMON FRANCIS Vs. COLLECTOR KANCHEEPURAM DISTRICT
September 22, 2014
P SONGAPPAN Vs. STATE OF TAMIL NADU; LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER; TAHSILDAR; SUPERINTENDING ENGINEER
September 2, 2014
P SOODAMANI Vs. TAMIL NADU STATE
September 16, 2014
P SUBRAMANI Vs. DISTRICT COLLECTOR
September 17, 2014
P SUSHILA Vs. STATE OF TAMIL NADU; TEACHERS RECRUITMENT BOARD
September 22, 2014
P SWAMINATHAN Vs. M CHIDAMBARAM
April 25, 2014
P THAMIL CHELVAN Vs. DISTRICT COLLECTOR; ASSISTANT DIRECTOR OF PANCHAYAT, DINDIGUL; PRESIDENT, A VELLODU VILLAGE PANCHAYAT
April 22, 2014
P THIRAVIA SUNDARARAJ Vs. DIRECTORATE OF LOCAL FUND AUDIT
April 15, 2014
P VARADARAJAN Vs. A JAWAHAR PALANIAPPAN MAJORITY SHAREHOLDER & DIRECTOR KUMUDAM PUBLICATIOS PVT, LTD; STATE
May 16, 2014
P. ALBERT SAGAYA RAJ Vs. STATE
April 25, 2014
P. AMSA Vs. UNION OF INDIA
March 10, 2014
P. ANDIAPPAN Vs. THE DISTRICT COLLECTOR
November 27, 2014
P. ARIMUTHARASU Vs. SUPERINTENDING ENGINEER
August 26, 2014
P. ARIVAZHAGI Vs. THE DISTRICT COLLECTOR
October 14, 2014
P. ARUL Vs. U. MARUTHAMUTHU
September 2, 2014
P. ARULSELVI AND OTHERS Vs. T. M. KAILANGIRI AND OTHERS
June 30, 2014
P. ARUMUGAM Vs. ACCOUNTANT GENERAL
June 3, 2014
P. ATHI NARAYANA PERUMAL Vs. THE DISTRICT COLLECTOR KANYAKUMARI
October 13, 2014
P. AYYAPPAN Vs. THE GENERAL MANAGER INDIAN BANK
July 4, 2014
P. BALACHANDRAN Vs. THE DISTRICTMANAGER
November 11, 2014
P. BALARAMAN Vs. STATE
June 13, 2014
P. BASKARAN Vs. TEACHERS RECRUITMENT BOARD
July 14, 2014
P. BHARATHI Vs. THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS
January 24, 2014
P. BOSE Vs. THE DISTRICT COLLECTOR AND ORS.
April 11, 2014
P. CHINNADURAI Vs. K. SUBRAMANIAM
September 2, 2014
P. CHINNIKRISHNAIAH Vs. CHIEF CONTROLLING REVENUE AUTHORITY
September 25, 2014
P. CHINNIYAN Vs. STATE OF TAMIL NADU
June 18, 2014
P. CHOCKALINGAM Vs. MANJULA
October 7, 2014
P. EKAMPARAM Vs. THE INSPECTOR OF POLICE, PALLIKARANAI POLICE STATION
August 22, 2014
P. GANAPATHY Vs. STATE
June 17, 2014
P. GOVINDARAJU Vs. THE SECRETARY TO GOVERNMENT
July 4, 2014
P. GURUSAMY Vs. M/S. SHRIRAM TRANSPORT FINANCE LIMITED
February 24, 2014
P. JAMES KARUNAKARAN Vs. THE ASSISTANT GENERAL MANAGER,STATE BANK OF INDIA
November 7, 2014
P. JANAKIRAMAN Vs. STATE OF TAMIL NADU
August 14, 2014
P. JAYABHARATHI Vs. STATE OF TAMIL NADU
April 29, 2014
P. JAYADEVAN Vs. STATE GOVERNMENT
April 3, 2014
P. JEGADEESAN Vs. THE INSPECTOR OF POLICE, COMMERCIAL CRIME INVESTIGATION WING (CID)
December 2, 2014
P. KALIMUTHU Vs. STATE OF TAMIL NADU
January 10, 2014
P. KALLANAI Vs. THE DISTRICT COLLECTOR COLLECTORATE BUILDINGS
November 28, 2014
P. KAMALA CHANDRA BAI Vs. SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT
February 10, 2014
P. KANNAN Vs. STATE
April 2, 2014
P. KANNATHASAN Vs. J. ALEXANDER
December 3, 2014
P. KAPIL NAGARAJ Vs. DIRECTOR OF MEDICAL EDUCATION
July 10, 2014
P. KARMEGAM Vs. COMMISSIONER OF LAND ADMINISTRATION
October 14, 2014
P. KARTHIK Vs. THE DEPUTY SUPERINTENDENT OF PERIYAKULAM
December 2, 2014
P. KULANDAIVEL Vs. S. GOWTHAMAN
November 6, 2014
P. KUMARESAN Vs. RAJAMMAL
April 29, 2014
P. LAKSHMANAN Vs. EXECUTIVE OFFICER, ARULMIGU RAMALINGA SIVAGAMI AMBAL THIRUKOIL
November 20, 2014
P. LAKSHMANIAN Vs. P. JEYALAKSHMI
March 17, 2014
P. MADHURAJAN Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
November 11, 2014
P. MAGUDESHWARI Vs. GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION (KOVAI) LIMITED
September 22, 2014
P. MAHALAKSHMI Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
November 5, 2014
P. MAHAVEERCHAND Vs. S. HEMALATHA
July 2, 2014
P. MANI Vs. THE SPECIAL DEPUTY COLLECTOR (STAMPS)
November 7, 2014
P. MANIMARAN Vs. THEASSISTANT COMMISSIONER OF POLICE
November 26, 2014
P. MARIAMMAL Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES
July 18, 2014
P. MARIAPPAN Vs. THE DISTRICT COLLECTOR
November 10, 2014
P. MARIYA SELVARAJ Vs. C. GANESAN
June 13, 2014
P. MEENAKSHISUNDARAM Vs. DR. P. VIJAYAKUMAR AND M/S. FEDERAL BANK THROUGH ITS BRANCH MANAGER
January 7, 2014
P. MUNIRAJ Vs. STATE OF TAMIL NADU
January 29, 2014
P. MURUGAVEL Vs. STATE OF TAMIL NADU
September 10, 2014
P. MUTHURAMALINGAM Vs. THE SECRETARY TO GOVERNMENT
June 3, 2014
P. MUTHUSAMY Vs. SUB COLLECTOR
July 10, 2014
P. NALLUSAMY Vs. THE COMMISSIONER, MANAPPARAI MUNICIPALITY, MANAPPARAI AND THE COMMISSIONER OF MUNICIPAL ADMINISTRATION, CHEPAUK, CHENNAI
April 4, 2014
P. NARASIMHAN Vs. THE DIRECTOR GENERAL, HIGHWAYS DEPARTMENT
December 22, 2014
P. NARAYANAN Vs. DISTRICT COLLECTOR
July 23, 2014
P. ORR. & SONS PRIVATE LTD. Vs. THE CORPORATION OF CHENNAI
November 13, 2014
P. PALANIAPPAN Vs. THE STATE OF TAMILL NADU
December 9, 2014
P. PARAMASIVAM Vs. DIRECTOR GENERAL
February 24, 2014
P. PAUL Vs. AGRICULTURAL PRODUCTION COMMISSIONER AND PRINCIPAL SECRETARY
August 20, 2014
P. PUGALENTHI Vs. STATE AND ORS.
December 22, 2014
P. RAJA Vs. K.C. SUDHA
August 25, 2014
P. RAJAKUMARI Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE
September 24, 2014
P. RAJASEKARAN Vs. THE DISTRICT COLLECTOR, THE SUPERINTENDENT OF POLICE AND THE ANIMAL WELFARE BOARD OF INDIA
February 18, 2014
P. RAJASUBRAMANIAM Vs. INDIAN OVERSEAS BANK
June 3, 2014
P. RAJENDRAN Vs. THE CHAIRMAN, HINDUSTAN PETROLEUM CORPORATION LTD., MUMBAI AND ORS.
March 21, 2014
P. RAJESH Vs. THE CHAIRMAN, TAMIL NADU ELECTRICITY GENERATION AND DISTRIBUTION CORPORATION
December 17, 2014
P. RAJINI Vs. THE SUPERINTENDENT OF POLICE
December 10, 2014
P. RAMAKRISHNAN Vs. DIRECTOR OF ELEMENTARY EDUCATION
February 20, 2014
P. RAMAN Vs. THE GOVERNMENT OF TAMIL NADU REP. BY THE CHIEF SECRETARY,
April 21, 2014
P. RAMAN Vs. THE GOVERNMENT OF TAMIL NADU
December 15, 2014
P. RAMESH Vs. INDIAN BANK
February 11, 2014
P. RAMESHKUMAR Vs. STATE
April 4, 2014
P. RAMPAL Vs. KRISHNAVENI
August 14, 2014
P. RAVIKUMAR Vs. THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
March 24, 2014
P. REENA Vs. UNION OF INDIA
December 11, 2014
P. SAMINATHAN Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS, PANAGAL BUILDINGS
February 6, 2014
P. SAMINATHAN Vs. DISTRICT COLLECTOR, TIRUPUR
January 27, 2014
P. SANGEETHA Vs. PRINCIPAL SECRETARY TO GOVERNMENT
September 23, 2014
P. SANTHA Vs. S. ARUMUGAM
April 30, 2014
P. SATHISH KUMAR Vs. STATE OF TAMIL NADU
February 13, 2014
P. SEKAR Vs. NAGALAKSHMI
November 10, 2014
P. SELVAM Vs. TEACHERS RECRUITMENT BOARD
March 5, 2014
P. SELVARAJU Vs. DIRECTOR GENERAL OF POLICE CHENNAI
January 3, 2014
P. SELVI Vs. K. ARUMUGHAM
October 31, 2014
P. SHAHEEN Vs. STATE OF TAMIL NADU
August 1, 2014
P. SHANMUGA SUNDARAM Vs. SPECIAL COMMISSIONER
January 6, 2014
P. SHANMUGAM Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
December 12, 2014
P. SHANMUGANATHAN Vs. STATE
November 12, 2014
P. SHANMUGAVEL RAJ Vs. STATE AND ORS.
March 14, 2014
P. SHANMUGHA PRIYA Vs. STATE OF TAMIL NADU
March 11, 2014
P. SITHIVINAYAGAM Vs. G. BHOOPALAN
January 31, 2014
P. SIVASUBRAMANIYAN Vs. THE GOVERNMENT OF PUDUCHERRY
November 28, 2014
P. SOODAMANI Vs. TAMIL NADU STATE ELECTION COMMISSION
September 16, 2014
P. SOUPRAYANE Vs. SENIOR SUPERINTENDENT OF POLICE
June 23, 2014
P. SUBBIAH Vs. AUTHORIZED OFFICER
October 9, 2014
P. SUBBURAJ Vs. REGISTRAR GENERAL, HIGH COURT
February 7, 2014
P. SUBRAMANI Vs. DISTRICT COLLECTOR
September 17, 2014
P. SUBRAMANIA CHETTY Vs. P.N. NARAYANA AND ORS.
July 21, 2014
P. SUDALAIMUTHU Vs. UNION BANK OF INDIA
June 4, 2014
P. SUNDARAMOORTHY Vs. SHRIRAM TRANSPORT FINANCE COMPANY LIMITED
September 16, 2014
P. SURESHKUMAR Vs. JAYAKANNAN
June 16, 2014
P. TAMILMANI DIRECTOR Vs. CENTRAL REGISTRAR OF CO-OPERATIVE SOCIETIES
August 5, 2014
P. THANGAMANI AMMAL Vs. K. RAMACHANDRA CHETTY
June 18, 2014
P. THANGAVELU Vs. DIRECTOR GENERAL OF POLICE
November 3, 2014
P. THILLAI SELVAN Vs. SHYNA PAUL
September 19, 2014
P. USHA RANI Vs. SECRETARY TO THE GOVERNMENT, CHENNAI
July 10, 2014
P. VEERASAMY Vs. V. SOUNDARARAJAN
January 9, 2014
P. VIJAY KRISHNA PRASAD Vs. AURO MIRA BIOPOWER INDIA P. LTD.
April 8, 2014
P. VISALAKSHIAMMA Vs. DIRECTOR OF SCHOOLS HIGHER EDUCATION, CHENNAI
April 4, 2014
P.A. KRISHNAPPA Vs. A. RAGHU
April 25, 2014
P.C. DAMODARAN Vs. UNION OF INDIA
July 14, 2014
P.ELANGOVAN Vs. STATE OF TAMIL NADU
November 17, 2014
P.G. SARANYAN & ANOTHER Vs. THE ASSISTANT GENERAL MANAGER, INDIAN BANK, T. NAGAR BRANCH & OTHERS
April 10, 2014
P.GNANAMBAL Vs. S.INDIRADEVI
October 30, 2014
P.GOMATHI Vs. ABRAHAM INBARAJ
August 4, 2014
P.GOPAL Vs. M.SUNITHA
October 16, 2014
P.GOWRIAMMAL Vs. SUB-REGISTRAR, KARAIKAL
April 28, 2014
P.JAYAPRAKASH Vs. THE CHAIRMAN AND SECRETARY TO GOVT.
October 30, 2014
P.K. BALACHANDRAN Vs. STATE
October 29, 2014
P.K. NAGARAJAN Vs. N. JEYARANI
September 18, 2014
P.K. PERIASAMY Vs. SECRETARY
September 19, 2014
P.K. RAMAKRISHNAN Vs. NARAYANA NADAR
June 30, 2014
P.K. VADUVAMMAL Vs. ASSISTANT COMMISSIONER, COMMERCIAL TAXES
April 4, 2014
P.K.M. IBRAM SHAH Vs. THE DISTRICT MANAGER
November 14, 2014
P.L. ARUNACHALAM Vs. THE CHIEF MANAGER-CUM-AUTHORISED OFFICER
December 23, 2014
P.M.R. KANNAN Vs. THASTHAGEER AND ORS.
November 19, 2014
P.N. SRINIVASAN (DECEASED) Vs. STATE OF TAMIL NADU
January 23, 2014
P.R. GOPALAN Vs. ARUMUGAM
August 14, 2014
P.R. PERIYASAMY Vs. JOINT COMMISSIONER OF LABOUR
September 17, 2014
P.R. PERUMAL Vs. DISTRICT COLLECTOR
January 20, 2014
P.R. PERUMAL Vs. THE DISTRICT COLLECTOR
July 27, 2014
P.S. KIRUPANANDAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
September 5, 2014
P.S. MOHANKUMAR Vs. V.K. NARASIMHAN
November 6, 2014
P.S. RAMAN Vs. M/S. SHAKTI DURGA ENGINEERING
January 3, 2014
P.S. VENKATACHALAM Vs. M/S. SAMUTHRALAKSHMI SPINNERS (P) LTD.
February 5, 2014
P.SHANMUGAM Vs. STATE COORDINATOR, BHARAT PETROLEUM CORPORATION LIMITED
January 20, 2014
P.T. LEE CHENGALVARAYA NAICKER TRUST Vs. S. SHANMUGAM
July 2, 2014
P.T. NARAYANA NAIR Vs. TAHSILDAR
February 28, 2014
PACHAMUTHU; S MANI; T SEETHARAMAN; E P SENGODAN; K SIGAMANI; P SEMMALIKANNAN; T DHAKSHINAMOORTHY Vs. M MURUGESAN
July 22, 2014
PACHIYAPPAN Vs. M.C. BENEFIT FOOD PVT. LTD., CHENNAI AND ANOTHER
March 7, 2014
PADMAVATHY Vs. THAMARAVARDHINI
June 18, 2014
PALANI @ RAJA @ SEIZING RAJA Vs. STATE OF TAMILNADU
June 9, 2014
PALANI ARULMIGHU DHANDAYUTHAPANI SWAMY THIRUKKOIL Vs. G. RAGAVAN
December 17, 2014
PALANI; P BABU; R GUNA; NADANAMAYIOLAN Vs. K GANESAN
March 14, 2014
PALANIAMMAL Vs. T. SHANMUGASUNDARAM
June 19, 2014
PALANIAMMAL Vs. KUMARRAKKAL
March 25, 2014
PALANISAMY Vs. STATE
September 11, 2014
PALANISAMY Vs. KONGUNADU ARTS AND SCIENCE COLLEGE
October 13, 2014
PALANISAMY MUDALIAR Vs. ARULMIGHU NAGANATHASWAMY TEMPLE
February 27, 2014
PALLA VEERA VENKATA SURYA NARAYANA Vs. STATE, REP. BYTHE INSPECTOR OF POLICE
April 23, 2014
PALLAVI Vs. THE SECRETARY TO GOVERNMENT
July 7, 2014
PALPANDI Vs. SUB INSPECTOR OF POLICE
October 14, 2014
PANCHANATHA ACHARI; ARULANANTHAM; SUNDARAMANI; A BALASUNDARAM Vs. STATE OF TAMIL NADU; SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION; DISTRICT REVENUE OFFICER, KANCHEEPURAM DISTRICT; TAHSILDAR, CHENGALPATTU; R RAMESH; M BASHEER MOHAMMED; C SUNDARA MANICKAM
April 8, 2014
PANDI Vs. STATE REP. BY INSPECTOR OF POLICE
November 18, 2014
PANDIAN ROADWAYS CORPORATION Vs. A. SELVARAJ
September 10, 2014
PANDY Vs. STATE
December 2, 2014
PANJAM Vs. STATE OF TAMIL NADU
July 4, 2014
PANKAJ IMPEX (INDIA) Vs. THE COMMERCIAL TAX OFFICER
October 14, 2014
PANNEERSELVAM Vs. INSPECTOR OF POLICE
July 14, 2014
PARAMASIVAM DRIVING SCHOOL Vs. THE TRANSPORT COMMISSIONER
July 7, 2014
PARAMBIKULAM Vs. PRINCIPAL SECRETARY
June 4, 2014
PARENTS UNION FOR STUDENTS Vs. THE GOVERNMENT OF TAMIL NADU
October 30, 2014
PARTHASARATHI Vs. STATE
March 25, 2014
PARTHIBAN Vs. SECRETARY GOVERNMENT; COMMISSIONER OF POLICE
April 15, 2014
PARTHIBARAJAN Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT
September 22, 2014
PAUL PAZHAM Vs. STATE
September 8, 2014
PAULRAJ Vs. STATE REP BY ITS THE INSPECTOR OF POLICE
September 16, 2014
PAVAYAMMAL (DECEASED) & ANOTHER Vs. THANGAMMAL (DECEASED) & OTHERS
September 25, 2014
PAZHAVERKADU VENKATASAMY GRAMANI TRUST Vs. V. PUSHPALEELA
June 3, 2014
PECHIMUTHU Vs. STATE
October 17, 2014
PENSILIYA Vs. THE COMMISSIONER OF POLICE
August 27, 2014
PENSILIYA Vs. COMMISSIONER OF POLICE, EGMORE, CHENNAI
September 12, 2014
PENTAFOUR PRODUCTS LTD. Vs. CESTAT
August 7, 2014
PEOPLE OF ETHICAL TREATMENT OF ANIMALS (PETA) INDIA AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
August 4, 2014
PERFECT VENDING INDIA PVT. LTD Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
July 10, 2014
PERI SOMALINGAM AMBALAM Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
June 18, 2014
PERIASAMY REDDY Vs. KOUSALYA
February 18, 2014
PERIYA PAPPAL Vs. MUTHALAMMAL
December 12, 2014
PERIYAKKAL Vs. INSPECTOR OF POLICE, THE COMMISSIONER OF POLICE AND THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT
April 29, 2014
PERIYASAMY Vs. STATE
March 4, 2014
PERIYASAMY Vs. THE SECRETARY
September 2, 2014
PERUMAL Vs. MADATHI AMMAL
June 27, 2014
PERUMAL Vs. MADATHI AMMAL
June 1, 2014
PERUMAL KONAR Vs. ESAKKI @ MOOKANDI
April 3, 2014
PETCHIAMMAL Vs. THE DISTRICT SUPERINTENDENT OF POLICE
October 28, 2014
PETITIONER Vs. RESPONDENT
November 20, 2014
PETROLEUM EMPLOYEES UNION Vs. OIL & NATURAL GAS CORPORATION LTD
July 25, 2014
PHILOMINA MARY Vs. M.I. RAFIDEEN
November 20, 2014
PHOENIX YULE LTD. Vs. CHIEF ENGINEER
June 12, 2014
PILLAIPERUAL Vs. NAMBIRAJA AND ORS.
August 5, 2014
PILLAIYER GOUNDER Vs. P MANI
July 14, 2014
PLAZA PROPERTIES LIMITED Vs. BALMER LAWRIE AND CO., LIMITED
July 3, 2014
PMC MERCANTILE PRIVATE LIMITED Vs. THE STATE
July 31, 2014
POABS GRANITE PRODUCTS PVT LTD Vs. STATE OF TAMIL NADU; DISTRICT COLLECTOR, OFFICE OF COLLECTORATE; REVENUE DIVISIONAL OFFICER; TAHSILDAR, VILAVANCODE TALUK
July 10, 2014
PODHUMANI Vs. STATE
November 5, 2014
POLYFINE INDUSTRIES Vs. P. GOPAL
June 24, 2014
PONMALAI THEVAR Vs. D RAJENDRAN
November 6, 2014
PONMARI ENTERPRISES LTD Vs. C SIVASUBRAMANIAN; BRANCH MANAGER INDIAN BANK
August 18, 2014
PONNIAMMAL Vs. RAMALINGAM
February 10, 2014
PONNUSAMI CHETTIAR Vs. PALANISAMI GOUNDER
April 25, 2014
PONRAJ Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD.
November 19, 2014
POOMALAI Vs. RAYAR
November 25, 2014
POORANI Vs. PANJALI @ THANJAMMAL
June 26, 2014
POOSA Vs. GOVERNMENT OF TAMIL NADU
June 14, 2014
PRABHU Vs. STATE OF TAMILNADU
June 9, 2014
PRAKASHCHAND Vs. VELMURUGAN CONSTRUCTIONS
December 3, 2014
PRASAD PROPERTIES AND INVESTMENT (P) LTD. Vs. STATE OF TAMIL NADU
March 21, 2014
PRASANTHI Vs. THE SECRETARY PUBLIC DEPARTMENT (SC) GOVERNMENT OF TAMIL NADU
December 15, 2014
PRASHAANTH BALASUBRAMANIAM Vs. UNION OF INDIA
June 13, 2014
PRATISHTA ASSOCIATES Vs. STATE OF TAMILNADU AND ORS.
December 4, 2014
PRAVEEN FOUNDRY PVT. LTD Vs. COMMR. OF CUS. & C. EX
January 30, 2014
PREM @ PREM KARTHICK Vs. STATE
February 4, 2014
PREMA VINCENT Vs. MONICA SHIRLEY ROSALING
October 14, 2014
PREMA; M TAMILJOTHI Vs. AUTHORISED OFFICER STATE BANK OF INDIA
June 10, 2014
PRINCE FOUNDATION LIMITED Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
November 25, 2014
PRINCIPAL (IN-CHARGE) Vs. R. ANBAZHAGAN
March 4, 2014
PRINCIPAL CHIEF CONSERVATOR OF FORESTS Vs. C. SANMUGAM
August 13, 2014
PRINCIPAL DIRECTOR, HIGHWAYS DEPARTMENT Vs. G GURUSAMY
December 23, 2014
PRINCIPAL, BEST DENTAL COLLEGE Vs. S SAMUTHABANU; DENTAL COUNCIL OF INDIA; SECRETARY, SELECTION COMMITTEE, DIRECTORATE OF MEDICAL EDUCATION; REGISTRAR, M G R MEDICAL UNIVERSITY
December 1, 2014
PRINCIPAL, R.V.S. COLLEGE OF ENGINEERING AND TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
July 1, 2014
PRISONERS RIGHTS FORUM Vs. HIGH COURT OF JUDICATURE AT MADRAS
August 11, 2014
PROFESSIONAL INVESTMENT CORPORATION Vs. C.C.E. (APPEALS)
January 22, 2014
PROFESSOR P RADHAKRISHNAN TRIVENI APARTMENTS Vs. MADRAS INSTITUTE OF DEVELOPMENT STUDIES; DIRECTOR, MADRAS INSTITUTE OF DEVELOPMENT STUDIES,; SECRETARY, FINANCE DEPARTMENT; SECRETARY, DEPARTMENT OF PLANNING
March 5, 2014
PROHIBITION COUNCIL, MAHE Vs. UNION OF INDIA
August 25, 2014
PROJECT DIRECTOR HIGHWAYS OF INDIA Vs. SANTHA
February 4, 2014
PUBLIC INFORMATION OFFICER Vs. CENTRAL INFORMATION COMMISSION
September 17, 2014
PUDUCHERRY ENVIRONMENT PROTECTION ASSOCIATION Vs. UNION OF INDIA
April 11, 2014
PUGALENDI Vs. STATE
July 2, 2014
PUSHBAKARAN Vs. STATE
June 13, 2014
PUSHPA Vs. STATE OF TAMIL NADU
June 14, 2014
PUSHPARAJ Vs. THE DISTRICT COLLECTOR
November 11, 2014
PUTHIYA POLIVUDAN PUTHIYA IDATHIL VIVEKANANDA COACHING CENTRE Vs. VIVEKANANDA COACHING CENTRE
June 18, 2014
Q. DAWSON Vs. UNION OF INDIA
September 22, 2014
QUANTUM REAL ESTATE AND PROPERTY DEVELOPMENT INDIA PRIVATE LIMITED Vs. BAY ORIENT REALTY PRIVATE LIMITED
December 12, 2014
QUEST LIFE SERVICES (P) LTD. Vs. CESTAT
July 11, 2014
R ASHOK Vs. SUSILA JEYARAJ
April 30, 2014
R BABU Vs. ARULMIGU SAKTHI VINAYAGAR KOVIL,
September 3, 2014
R BALUSAMY; K S THANGAVEL; P S SUBRAMANI Vs. RAMASAMY GOUNDER
June 13, 2014
R BANUMATHY Vs. JOINT SUB REGISTRAR
June 4, 2014
R CHANDRAN RAMASAMY; ATHAPPAN RAMASAMY Vs. ASSISTANT REGISTRAR OF COMPANIES SHASTRI BHAVAN
April 30, 2014
R GAJALAKSHMI Vs. STATE OF TAMIL NADU; SPECIAL COMMISSIONER AND COMMISSIONER FOR REVENUE ADMINISTRATION; DISTRICT COLLECTOR
August 18, 2014
R GANAPATHY MUNAIYATHIRIYAR Vs. DHANUKKODI
November 6, 2014
R JAMUNA Vs. STATE OF TAMIL NADU
March 17, 2014
R K DURAI KANNAN Vs. SHRIRAM TRANSPORT FINANCE COMPANY LIMITED
September 16, 2014
R KALAIARASAN Vs. M LINGAM; P SWAMINATHAN; A BALAKRISHNAN; STEPHEN PAUL; LAZER; MAGI; ISMAIL GANI
December 3, 2014
R KANAGARAJ Vs. BLOCK DEVELOPMENT OFFICER; DISTRICT COLLECTOR, COIMABTORE DISTRICT, COIMBATORE
March 5, 2014
R KEERTHIVARMAN Vs. DISTRICT EDUCATION OFFICER NORTH CHENNAI DISTRICT DR AMBEDKAR SCHOOL CAMPUS
March 19, 2014
R MEENACHI Vs. INSPECTOR OF PANCHAYAT CUM DISTRICT COLLECTOR; PRINCIPAL SECRETARY TO GOVERNMENT; BLOCK DEVELOPMENT OFFICEER
June 18, 2014
R MOORTHY Vs. STATE OF TAMIL NADU
September 25, 2014
R MURALI Vs. CHAIRMAN NATIONAL HIGHWAYS AUTHORITY OF INDIA
July 3, 2014
R MURUGARAJ Vs. STATE
October 15, 2014
R MUTHUKRISHNAN Vs. UNION OF INDIA
October 14, 2014
R MUTHUSAMY; KUMARAVEL; RAJAGOPAL Vs. A K NAGARAJAN
August 26, 2014
R NAGENDHIRAN VS Vs. DISTRICT MANAGER
August 18, 2014
R NARASHIMMAN Vs. COMMISSIONER, CORPORATION OF CHENNAI
December 3, 2014
R P R GRANITES Vs. STATE OF TAMIL NADU; DISTRICT COLLECTOR, MADURAI DISTRICT
September 2, 2014
R PADMARAJA Vs. SUPERINTENDENT OF POLICE, RAMANATHAPURAM DISTRICT; INSPECTOR OF POLICE, RAMANATHAPURAM POLICE STATION; A RAMALINGAM; SHANMUGARAJA; BALAMURALI
August 18, 2014
R PANDYAN Vs. M PALGANI
November 17, 2014
R PARAMESHWARI Vs. SECRETARY TO GOVERNMENT
September 22, 2014
R PARAMESWARI Vs. GOVERNMENT OF TAMIL NADU; DIRECTOR OF SCHOOL EDUCATION; TEACHERS RECRUITMENT BOARD
March 27, 2014
R RAJAPANDIAN Vs. SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT, SIVAGANGAI AND ORS
January 22, 2014
R RAJARAM Vs. SECRETARY TO GOVERNMENT
February 28, 2014
R RAJENDRAN Vs. SENIOR ENGINEER, TAMIL NADU TRANSMISSION CORPORATION LTD ; SUPERINTENDENT ENGINEER, GENERAL CONSTRUCTION CIRCLE; EXECUTIVE ENGINEER, TAMIL NADU TRANSMISSION CORPORATION LTD ; ASSISTANT EXECUTIVE ENGINEER, TAMIL NADU TRANSMISSION CORPORATION LTD
June 23, 2014
R RAJESH EBENEZER Vs. DIRECTOR OF ELEMENTARY EDUCATION
June 18, 2014
R RAJKUMAR Vs. THE COMMISSIONER OF POLICE TRICHY CITY
February 28, 2014
R RAMAKRISHNAN Vs. STATE OF TAMIL NADU
June 10, 2014
R ROBERT DENSON Vs. STATE; S SURESH
September 4, 2014
R RUKUMANI Vs. GOVERNMENT OF TAMIL NADU
May 30, 2014
R S USHA RANI Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT
September 22, 2014
R SAKTHIVEL Vs. S AARTHI
April 23, 2014
R SELVAM Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT; SUPERINTENDENT OF PRISON
September 1, 2014
R SELVARAJ Vs. DEPUTY COMMISSIONER OF INCOME TAX SPECIAL INVESTIGATING
December 18, 2014
R SENTHILKUMAR Vs. GENERAL MANAGER (DRILLING), OIL AND NATURAL GAS CORPORATION LTD ; GROUP GENERAL MANAGER; DEPUTY GENERAL MANAGER
September 19, 2014
R SUNDARAM Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES HOUSING CHENNAI; JOINT DIRECTOR OF CO-OPERATIVE SOCIETIES COIMBATORE; DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
August 28, 2014
R VATSALA Vs. R KRISHNA KUMAR
June 26, 2014
R VENKATARAMAN Vs. STATE
September 9, 2014
R VIJAYA Vs. ADDITIONAL SECRETARY TO GOVERNMENT OF INDIA
March 19, 2014
R VINOD KUMAR Vs. GAGAN DEEP SINGH BEDI, I A S
November 21, 2014
R. ANANDALINGAM Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
February 27, 2014
R. ANANDAN Vs. S. ANANDAN
April 29, 2014
R. ANANTHAVALLI Vs. MEMBER SECRETARY, TAMIL NADU TEACHER RECRUITMENT BOARD
January 31, 2014
R. ANITHA Vs. THE DISTRICT COLLECTOR AND ORS.
May 8, 2014
R. ARCHANA Vs. THE DISTRICT COLLECTOR
November 28, 2014
R. ARULRAJ Vs. DISTRICT COLLECTOR
September 24, 2014
R. ARUMUGAM Vs. THE COMMISSIONER, TIRUMANGALAM PANCHAYAT UNION
December 5, 2014
R. AYYAR Vs. GOVERNMENT OF TAMILNADU
August 20, 2014
R. BALAMURUGAN Vs. PONNUSAMY
July 25, 2014
R. CHANDRASEKARAN Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH
December 8, 2014
R. DEVADOSS Vs. STATE OF TAMIL NADU
November 21, 2014
R. DHARMAN Vs. MURUGAMMAL
September 8, 2014
R. DINESHKUMAR Vs. STATE
November 13, 2014
R. DURAISAMY Vs. CHIEF REVENUE CONTROLLING OFFICER
January 20, 2014
R. EAKAMPARAM Vs. GOVERNMENT OF TAMIL NADU
April 28, 2014
R. HARRISH Vs. G. DIVAKARAN
April 1, 2014
R. INDHIRA Vs. DISTRICT COLLECTOR
November 17, 2014
R. JAYANTHI Vs. SPECIAL DEPUTY COLLECTOR (STAMPS)
October 28, 2014
R. JAYARAJAN Vs. THE PRINCIPAL DISTRICT JUDGE AND ORS.
November 26, 2014
R. JEYAKUMAR Vs. JOINT COMMISSIONER
August 4, 2014
R. JULIYAN RAYAN Vs. THE PRINCIPAL SECRETARY AND COMMISSIONER
September 22, 2014
R. KALAISELVI PRESIDENT Vs. THE DISTRICT COLLECTOR
November 26, 2014
R. KALAIVANI Vs. INDIAN OVERSEAS BANK
September 10, 2014
R. KALIAMMAL Vs. GOVINDAN
October 15, 2014
R. KALIANNAN Vs. PRESIDING OFFICER
October 9, 2014
R. KALYANI Vs. T. ROSE MUKUNDAKUMAR
February 27, 2014
R. KANAGASANTHI Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION
February 6, 2014
R. KANNAN Vs. GOVERNMENT OF TAMILNADU
June 4, 2014
R. KANNAN GOVINDARAJULU Vs. UNION OF INDIA
September 3, 2014
R. KARTHIKEYAN Vs. GOVERNMENT OF TAMIL NADU
April 9, 2014
R. KARUPPAN Vs. THE INSPECTOR OF POLICE
October 15, 2014
R. KARUPPUSAMY Vs. P. SIVARAJ
July 3, 2014
R. KASINATHAN Vs. STATE
July 10, 2014
R. KISHORE NAGAARUR Vs. ADDL. COMMR. OF CUS. (EXPORTS)
September 24, 2014
R. KRISHNAMOORTHY Vs. UCO BANK
September 18, 2014
R. KRISHNAMURTHI Vs. VAIRAMURTHI
June 26, 2014
R. KRISHNAN Vs. COMMISSIONER AND SECRETARY
September 2, 2014
R. KRISHNASAMY Vs. DISTRICT COLLECTOR
June 24, 2014
R. KULANTHI VELU Vs. THE PRINCIPAL SECRETARY AND COMMISSIONER OF LAND ADMINISTRATION
December 3, 2014
R. KUNDUMALAI Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
October 8, 2014
R. KUPPUSWAMY Vs. REGISTRAR
August 13, 2014
R. LAKSHMINARAYANAN Vs. HAJI ABDUL KHADER NAGADA TRUST
June 3, 2014
R. LALITHA Vs. THE ACCOUNTANT GENERAL (A & E) AND THE ASSISTANT DIRECTOR OF SURVEY AND LAND RECORDS
January 20, 2014
R. MADURAI VEERAN Vs. THE ASSISTANT ENGINEER TAMIL NADU GENERATION & DISTRIBUTION CORPORATION LIMITED
December 5, 2014
R. MAHENDRAN Vs. CHIEF SECURITY COMMISSIONER, RAILWAY PROTECTION FORCE, SOUTHERN RAILWAY, MMC, CHENNAI AND ORS.
June 16, 2014
R. MAHESWARAN Vs. STATE
December 9, 2014
R. MANI Vs. INCOME TAX OFFICER
September 11, 2014
R. MANIKANDAN Vs. DISTRICT COLLECTOR
March 25, 2014
R. MANOHARAN Vs. STATE
November 26, 2014
R. MOHAN Vs. THE JOINT DIRECTOR OF SCHOOL EDUCATION (PERSONNEL),
March 4, 2014
R. MOORTHI Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
February 27, 2014
R. MUNUSAMY Vs. G. KRISHTTAPPILLAI
October 8, 2014
R. MURUGESAN Vs. STATE
February 5, 2014
R. MURUGESAN Vs. JOINT REGISTRAR OF COOP. SOCIETIES THIRUVANNAMALAI
April 23, 2014
R. MUTHU Vs. THE UNION OF INDIA
December 9, 2014
R. MUTHUKRISHNAN Vs. UNION OF INDIA, REP. BY THE SECRETARY IN THE MINISTRY OF PETROLEUM & NATURAL GAS SHASTRI BHAWAN, NEW DELHI 110 001. 2. INDIAN OIL CORPORATION LTD., REP. BY ITS GENERAL MANAGER, "INDIAN OIL BHAWAN", 139, MAHATMA GANDHI ROAD, CHENNAI 600 034. 3.BHARAT PETRO
March 21, 2014
R. MUTHUKUMARASWAMY, PRESIDENT OF MADRAS BAR ASSOCIATION Vs. STATE OF TAMIL NADU
February 7, 2014
R. NAGARAJAN Vs. SUNDARAVELU
August 19, 2014
R. NAGENDHIRAN Vs. THE DISTRICT MANAGER
August 18, 2014
R. NAMBI Vs. TENKASI MUNICIPALITY
September 24, 2014
R. NATARAJAN Vs. REGISTRAR GENERAL, HIGH COURT, MADRAS
June 12, 2014
R. NATESAN Vs. DISTRICT COLLECTOR KANYAKUMARI DISTRICT KANYAKUMARI
August 4, 2014
R. PALANIAPPAN Vs. THE DISTRICT COLLECTOR, ERODE DISTRICT, ERODE & OTHERS
June 24, 2014
R. PALANIVELU Vs. M.P. NATARAJAN
December 17, 2014
R. PANDIAMMAL Vs. S. MUTHULAKSHMI
April 21, 2014
R. PANDIAMMAL F Vs. STATE OF TAMIL NADU
August 18, 2014
R. PANDIMURUGAN Vs. R. PALANISAMY
December 11, 2014
R. PARAMAGURU Vs. SECRETARY TO GOVERNMENT CHENNAI
March 25, 2014
R. PAREETHA BEEVI Vs. TAMIL NADU ELECTRICITY BOARD
June 4, 2014
R. PETER DOSS Vs. CHAIRMAN, SLUM CLEARANCE BOARD
February 18, 2014
R. PETER PERINBARAJA Vs. JOINT DIRECTOR, COLLEGIATE EDUCATION, TIRUNELVELI
March 7, 2014
R. PONNUCHAMY Vs. DISTRICT COLLECTOR
August 25, 2014
R. PRABHAKARAN Vs. THE SECRETARY TO GOVENOR, GOVERNOR OF TAMIL NADU AND ORS.
October 9, 2014
R. RADHAKRISHNAN Vs. R. NAGARAJAN
February 24, 2014
R. RAJA Vs. INSPECTOR OF POLICE CBCID
June 23, 2014
R. RAJAGOPAL Vs. CHIEF ENGINEER/PERSONNEL TAMIL NADU GENERATION & DISTRIBUTION CORPORATION LTD.
January 29, 2014
R. RAJENDRAN Vs. BAGAVAR SINGH
September 10, 2014
R. RAJESH EBENEZER Vs. DIRECTOR OF ELEMENTARY EDUCATION
June 18, 2014
R. RAJESHKUMAR Vs. STATE
December 4, 2014
R. RAMARAJ Vs. THE REGISTRAR GENERAL
October 10, 2014
R. RAMASUBRAMANIAN Vs. SECRETARY GURU GNANA SAMBANDAR HINDU
March 28, 2014
R. RAMESH Vs. R. RAVEENDER
February 28, 2014
R. RAMUTHTHEVAR Vs. SELVI
April 4, 2014
R. RATHA Vs. A. RAJU
January 3, 2014
R. RAVICHANDRAN Vs. STATE
February 28, 2014
R. RAVIKUMAR Vs. LAKSHMI ACHI
September 17, 2014
R. RAVIKUMAR Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
September 3, 2014
R. RIYAZ AHMED Vs. J.G. GLASS INDUSTRIES PVT. LTD.
April 4, 2014
R. ROBERT BRUCE Vs. JEYACHANDRA SEKAR
August 1, 2014
R. SAKTHIVEL Vs. SYNDICATE
September 25, 2014
R. SAKTHIVEL Vs. STATE
July 4, 2014
R. SAKTHIVEL Vs. TAMIL NADU ELECTRICITY BOARD
April 23, 2014
R. SANJAY KAPOOR Vs. T. REDDY GOVINDAMMA
September 3, 2014
R. SANTHANAKRISHNAN Vs. THE GOVERNMENT OF TAMIL NADU
November 7, 2014
R. SANTHI Vs. NALLAMMAL
June 26, 2014
R. SANTHOSH KUMAR Vs. SECRETARY TO GOVERNMENT
March 25, 2014
R. SANTHOSH KUMAR Vs. STATE OF TAMILNADU
January 10, 2014
R. SARASWATHI Vs. THE STATE OF TAMIL NADU
December 19, 2014
R. SARAVANAN Vs. STATE
November 13, 2014
R. SELVARAJ Vs. MURUGESAN
December 10, 2014
R. SHANMUGAKANI Vs. THE GOVERNMENT OF TAMIL NADU
August 8, 2014
R. SIVASAMY Vs. THE DISTRICT COLLECTOR
December 2, 2014
R. SRIDHARAN Vs. THE REGISTRAR, ANNAMALAI UNIVERSITY
June 11, 2014
R. SUBBE GOWDER Vs. MARAKKAL
June 25, 2014
R. SUBRAMANI Vs. NAGAMMAL
December 8, 2014
R. SUBRAMANIAM Vs. INDIA CEMENTS CAPITAL & FINANCE LTD.
February 13, 2014
R. SUBRAMANIAN Vs. INSPECTOR OF POLICE, CENTRAL BUREAU OF INVESTIGATION
September 2, 2014
R. SUGUNA Vs. DISTRICT COLLECTOR
February 20, 2014
R. SUNDARAM Vs. THE GENERAL MANAGER INDIAN BANK
July 4, 2014
R. SUNDARI Vs. MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION(CHENNAI DIVISION – 1) LTD.
February 27, 2014
R. SURESHWARAN Vs. DISTRICT MANAGER, TASMAC
August 18, 2014
R. SWAMINATHAN Vs. BAR COUNCIL OF TAMIL NADU HIGH COURT CAMPUS
July 31, 2014
R. TAMIL SELVI Vs. THE PRINCIPAL SECRETARY AND COMMISSIONER OF LAND ADMINISTRATION
October 29, 2014
R. THIAGARAJAN Vs. STATE OF TAMIL NADU
February 27, 2014
R. UMA MAGESH Vs. UNION OF INDIA
August 13, 2014
R. VADIVEL Vs. R. THANGAVELU
December 5, 2014
R. VAIGAI KANNAN Vs. THE DISTRICT COLLECTOR AND ORS.
October 17, 2014
R. VARATHARAJAN Vs. THE SECRETARY
November 13, 2014
R. VASANTHI Vs. M. HARIKRISHNAN
January 9, 2014
R. VEERARAGHAVAN Vs. DIRECTOR OF CO. OPERATIVE AUDIT
November 25, 2014
R. VENKATARAMAN Vs. R. KUMAR
December 8, 2014
R. VENKATESAN Vs. THE SECRETARY TO GOVERNMENT
October 16, 2014
R. VENNILLA Vs. INDIAN OIL CORPORATION
October 16, 2014
R. VIJAYARANI Vs. INSPECTOR OF POLICE AND ORS.
June 25, 2014
R.A. SRINIVASAN Vs. ASSISTANT ENGINEER, TAMIL NADU ELECTRICITY BOARD
January 27, 2014
R.ANANDAN Vs. PERSONAL ASSISTANT (GENERAL) TO THE DISTRICT COLLECTOR, CHENNAI
April 28, 2014
R.ARPUTHARANI Vs. THE DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES
November 14, 2014
R.C. AUTO CENTRE Vs. INCOME TAX OFFICER, COIMBATORE
April 17, 2014
R.C. GOLDEN GRANITES (P) LTD. Vs. THE ASSISTANT COMMISSIONER
October 30, 2014
R.G.N.S. ENTERPRISES, REP BY ITS MANAGING PARTNER, M. GOKULAKANNAN Vs. THE COMMISSIONER, DEPARTMENT OF GEOLOGY & MINING, THIRU VI.KA. INDUSTRIAL ESTATE GUINDY.
January 7, 2014
R.J. SHEYA Vs. BRANCH MANAGER
July 14, 2014
R.KARUPPAN Vs. RAMASAMY MOOPER
August 12, 2014
R.M. KANNAN Vs. GNANAMMAL
December 19, 2014
R.M. THANGAVELU Vs. THE PRINCIPAL CHIEF CONSERVATOR OF FOREST AND HEAD OF FOREST FORCE
September 10, 2014
R.R. DONNELLEY PUBLISHING INDIA PRIVATE LIMITED Vs. CANARA TRADERS AND PRINTERS PRIVATE LIMITED
December 9, 2014
R.S. BHARATHI Vs. THE STATE OF TAMIL NADU
December 18, 2014
R.S.A. CHANDRASEKAR Vs. S. RAJALAKSHMI
February 24, 2014
R.SANKARANARAYANAN Vs. V.ELUMALAI
July 23, 2014
R.SANKARANARAYANAN Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT
October 28, 2014
RADHA Vs. R SUBRAMANI
August 11, 2014
RADHA BAI AND ORS. Vs. STATE OF TAMIL NADU AND ORS.
December 3, 2014
RADHA LAKSHMANAN Vs. M.S. GURUSAMY
November 5, 2014
RADHAKRISHNAN Vs. THE SECRETARY TO THE GOVERNMENT
June 2, 2014
RADHAKRISHNAN Vs. THE INSPECTOR GENERALOF POLICE
November 28, 2014
RADHAKRISHNAN; SASIKALA Vs. R GUNASEKARAN
October 10, 2014
RADHIKA Vs. STATE OF TAMIL NADU
June 11, 2014
RADHIKA SRI HARI Vs. COMMISSIONER OF POLICE, COIMBATORE CITY COIMBATORE
March 12, 2014
RADHIKA VIJAY KUMAR Vs. DEBTS RECOVERY TRIBUNAL II
February 11, 2014
RAFEEQUE AHMED Vs. C. LICKMICHAND JAIN
February 5, 2014
RAFIUDEEN @ RAFIQ Vs. STATE
April 21, 2014
RAGAVAN ALIAS PUVIAL RAGAVAN Vs. INSPECTOR OF POLICE
February 18, 2014
RAGAVENDRA RAJA Vs. S. RAJAGOPAL ASARI
November 10, 2014
RAGINI Vs. STATE
September 23, 2014
RAHALAKSHMI Vs. SUPERINTENDENT OF POLICE, THANJAVUR
January 30, 2014
RAHUL DHOKA Vs. STATE
July 18, 2014
RAHUL RAJ TRADINGCOMPANY Vs. ASSISTANT COMMISSIONER (CT)(FAC)
November 18, 2014
RAIHAN BEEVI Vs. C. RATHINAM
January 23, 2014
RAJ LUBRICANTS (M) PRIVATE LTD. Vs. THE STATE OF TAMIL NADU
December 3, 2014
RAJA Vs. PARAMANATHAN
March 12, 2014
RAJA & CO. Vs. SECRETARY TO GOVERNMENT, HIGHWAYS DEPARTMENT
January 10, 2014
RAJA @ THIRUGNANAM Vs. COMMISSIONER HINDU RELIGIOUS & CHARITABLE ENDOWMENT DEPARTMENT
January 23, 2014
RAJA @ TOKKAN RAJA Vs. STATE OF TAMIL NADU
June 11, 2014
RAJA CROWNS AND CANS PVT. LIMITED Vs. UNION OF INDIA
December 8, 2014
RAJA MANICKAM Vs. HOME SECRETARY, STATE OF TAMILNADU; DIRECTOR GENERAL OF POLICE, OFFICE OF DIRECTOR GENERAL OF POLICE; SUPERINTENDENT OF POLICE, OFFICE OF SUPERINTENDENT OF POLICE; DEPUTY SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE; THIRU DURAI SAMY; THIRU KUMAR
July 22, 2014
RAJAGOPAL Vs. THE STATE
November 7, 2014
RAJAKUMARI Vs. STATE OF TAMILNADU
June 2, 2014
RAJAMANI Vs. RENU
November 11, 2014
RAJAMANI Vs. ARTHANARI GOUNDE
June 23, 2014
RAJAMANI AMMAL Vs. POOVAYEE
September 18, 2014
RAJAMANICKAM Vs. MUTHU NAIDU
January 6, 2014
RAJAMANICKKAM Vs. MANDRATHARASI
August 12, 2014
RAJAMMAL Vs. G. SUBRAMANIAN
August 6, 2014
RAJAMMAL Vs. SHANMUGAM
November 13, 2014
RAJARAM Vs. GOPU
January 30, 2014
RAJASEKAR Vs. FOREST RANGE OFFICER
November 5, 2014
RAJEEV SAWHNEY Vs. INSPECTOR OF POLICE CYBER CRIME WING
April 25, 2014
RAJENDRA R MEHTA Vs. TAMIL NADU ELECTRICITY BOARD,; CHIEF ENGINEER (COMMERCIAL), TAMIL NADU ELECTRICITY BOARD; SUPERINTENDENT ENGINEER, CEDC / SOUTH, TAMIL NADU ELECTRICITY BOARD; ASSISTANT ENGINEER (O & M), TAMIL NADU ELECTRICITY BOARD; CHENNAI METROPOLITAN DEVELOPMENT
June 24, 2014
RAJENDRAN Vs. DHANALAKSHMI
December 2, 2014
RAJENDRAN Vs. STATE
November 12, 2014
RAJENDRAN Vs. STATE
November 6, 2014
RAJENDRAN Vs. STATE
December 3, 2014
RAJENDRAN @ KULLA RAJENDRAN Vs. STATE OF TAMIL NADU
June 11, 2014
RAJESH NARAYANA Vs. T. MOSAIVALSALAM
November 10, 2014
RAJESH P.SANKARAMATAM Vs. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL
January 21, 2014
RAJESHWARI Vs. STATE OF TAMIL NADU
August 19, 2014
RAJESWARI AGENCIES AND ORS Vs. ADDITIONAL DEPUTY COMMERCIAL TAX OFFICER-II AND ORS
March 12, 2014
RAJI @ RAJA Vs. STATE OF TAMILNADU, REP. BY ITS SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND THE DISTRICT COLLECTOR & DISTRICT MAGISTRATE
March 17, 2014
RAJIV GANDHI NATIONAL INSTITUTE OF YOUTH DEVELOPMENT, REP. BY ITS DIRECTOR Vs. M/S. SARAVANA CONSTRUCTIONS PVT. LTD.
November 19, 2014
RAJKISHORE BHAGWATSARAN Vs. MAXWORTH HOME LTD.
June 30, 2014
RAJSEKHAR B. KORWAR Vs. UNION OF INDIA
July 14, 2014
RAJTIMES Vs. THE JOINT COMMISSIONER OF CUSTOMS (DIU)
October 30, 2014
RAJU Vs. THE DIRECTOR GENERAL OF POLICE
October 31, 2014
RAM @ RAMPRASAD Vs. STATE
January 7, 2014
RAMA Vs. THE COMMISSIONER OF POLICE
July 4, 2014
RAMABOYAN Vs. THIRUMAYI
December 12, 2014
RAMACHANDIRAN Vs. SARASWATHY
December 19, 2014
RAMACHANDRAN Vs. VEERAMUTHU
August 13, 2014
RAMACHANDRAN Vs. SULAIMAN
November 11, 2014
RAMACHANDRAN Vs. DINAKARAN AND ORS.
November 18, 2014
RAMAIAH Vs. SUPERINTENDENT OF POLICE, VIRUDHUNAGAR DISTRICT ; STATE; PERIASAMY; SANGILI
July 21, 2014
RAMAKRISHNAN Vs. STATE
December 9, 2014
RAMALAKSHMI (DIED); K VEERAPANDI Vs. GANESAN; GANI RAJAN; VELLAIAMMAL; MANICKAM AMMAL; KASTURI; M RAJU
April 4, 2014
RAMALINGAM Vs. RAMACHANDRAN
December 16, 2014
RAMALINGAM Vs. STATE
October 17, 2014
RAMALU NAIDU Vs. N.R. RAJARAJAN
December 11, 2014
RAMAN Vs. INSPECTOR OF POLICE
October 20, 2014
RAMANATHA MUDHALIYAR Vs. KALYANASUNDRAVADIVOO
April 4, 2014
RAMANATHAPURAM DISTRICT CO-OPERATIVE SPINNING MILLS LTD Vs. CENTRAL BOARD OF TRUSTEES OF EMPLOYEES PROVIDENT FUND ORGANIZATION
March 11, 2014
RAMANI Vs. SECRETARY TO GOVERNMENT
June 11, 2014
RAMANI Vs. SECRETARY TO GOVERNMENT
June 10, 2014
RAMAR Vs. UNION OF INDIA
September 17, 2014
RAMASAMY Vs. STATE OF TAMIL NADU
July 17, 2014
RAMASAMY Vs. RAMAR
November 6, 2014
RAMASAMY Vs. STATE
February 4, 2014
RAMASAMY Vs. VEERASAMY GOUNDER
January 3, 2014
RAMASAMY Vs. PATTAMMAL AND ORS.
June 5, 2014
RAMASAMY GOUNDER Vs. SIVASUBRAMANIAN
July 4, 2014
RAMASAMY UDAYAR Vs. PAVOONAMAL
February 26, 2014
RAMASAMY, M A , B ED (RETD TEACHER) Vs. DISTRICT COLLECTOR-CUM-ARBITRATOR COLLECTORATE; SPECIAL DISTRICT REVENUE OFFICER
August 20, 2014
RAMASWAMY GOUNDER Vs. PALANICHAMY GOUNDAR
December 12, 2014
RAMATHILAGAM AND ORS Vs. NAMBI NAIDU; SRIRAMA NAIDU
April 4, 2014
RAMAYI Vs. STATE OF TAMIL NADU
June 11, 2014
RAMCO CEMENTS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 17, 2014
RAMESH Vs. STATE
November 19, 2014
RAMESH C. SONINGARA Vs. U. CHITRA
June 26, 2014
RAMKI Vs. STATE OF TAMIL NADU
April 29, 2014
RAMNATHAPURAM DISTRICT CO-OPERATIVE SPINNING MILLS LTD. Vs. CENTRAL BOARD OF TRUSTEES OF EMPLOYEES PROVIDDENT FUND ORGANIZATIONS
March 7, 2014
RAMU; RAJI Vs. LAKSHMI
March 21, 2014
RANGANATHAN Vs. STATE OF TAMILNADU
April 16, 2014
RANI Vs. STATE
September 19, 2014
RANI Vs. AROKIYAMMAL
November 6, 2014
RANI Vs. V. THAMARAISELVI
October 14, 2014
RAPTAKOS BRETT EMPLOYEES UNION Vs. RAPTAKOS, BRETT AND COMPANY LTD.
December 9, 2014
RASHTRIYA ISPAT NIGAM LTD Vs. UNION OF INDIA
September 2, 2014
RASI TECHNITEX PVT. LTD. Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
November 17, 2014
RASU Vs. SUPERINTENDENT OF POLICE, RAMANATHAPURAM
November 5, 2014
RASU PADAYACHI Vs. ANBALAGHI
February 26, 2014
RATHINAM Vs. SRIVILLIPUTTUR KOTTAPPURAM VAISIYA CHETTIYAR
June 24, 2014
RATHINASAMI Vs. DEPUTY SUPERINTENDENT OF POLICE VIGILANCE AND ANTI CORRUPTION
June 11, 2014
RATHNA Vs. EXECUTIVE OFFICER
June 26, 2014
RATNA INDUSTRIES Vs. THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
December 12, 2014
RATNA KOUNDER Vs. ANNAMALAI
February 10, 2014
RAVI ALIAS RAMKUMAR Vs. GOVERNMENT OF TAMIL NADU
March 19, 2014
RAVICHANDRAN Vs. SECRETARY TO GOVERNMENT
January 23, 2014
RAVICHANDRAN Vs. THE SECRETARY TO GOVERNMENT
September 25, 2014
RAVICHANDRAN Vs. STATE OF TAMIL NADU
August 1, 2014
REGINA BEGAM Vs. SECRETARY TO GOVERNMENT
January 6, 2014
REGIONAL DIRECTOR ESI CORPORATION Vs. LEDREX PRODUCTS PRIVATE LTD.
January 24, 2014
REGIONAL MANAGER Vs. D SEKAR
September 22, 2014
REGISTRAR GENERAL Vs. SECRETARY TO GOVERNMENT OF TAMILNADU
October 28, 2014
RELIANCE GENERAL INSURANCE CO. LTD. Vs. M. GANAPATHYSUNDARAM
July 16, 2014
RENGASAMY Vs. PALANIAMMAL
December 10, 2014
RENGASAMY Vs. STATE
December 4, 2014
RENUKA DEVI Vs. F. NAZMA
February 3, 2014
REVATHI Vs. NANAMMAL
April 16, 2014
REVATHI Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
December 4, 2014
REVENUE DIVISIONAL OFFICER Vs. JAYALAKSHMI
November 28, 2014
REWATHI ETC. Vs. STATE OF TAMIL NADU AND ANOTHER
June 13, 2014
RH 153, RAMANATHAPURAM DISTRICT CO Vs. CENTRAL BOARD OF TRUSTEES OF EMPLOYEES PROVIDENT FUND ORGANIZATION, THROUGH ITS CHIEF EXECUTIVE OFFICER (CENTRAL PROVIDENT FUND COMMISSIONER), NEW DELHI
March 7, 2014
RITHWIK SOFTEX Vs. SOFTWARE TECHNOLOGY PARKS OF INDIA (STPI)
October 10, 2014
RIYA TRAVELS AND TOURS INDIA PVT. LTD. Vs. CESTAT
October 30, 2014
ROBINSON Vs. RAMACHANDRAN
March 21, 2014
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD Vs. HARIKRISHNAN
June 26, 2014
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. D.GUNASEKARAN
June 13, 2014
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. SUGUNA
July 9, 2014
RSM CLEARING SERVICES PVT. LTD. Vs. COMMR. OF CUS. (IMPORT)
July 3, 2014
RUKHIYA Vs. REGISTRAR THE APPELLATE TRIBUNAL
January 3, 2014
S ABDUL SALAM SAHIB Vs. K PARAMESWARI
November 27, 2014
S ALPHONES Vs. M E ABBAS & BROTHERS
November 3, 2014
S ANANDAN Vs. EXECUTIVE ENGINEER ERECTION AND MAINTENANCE
March 21, 2014
S ARUMUGAN Vs. PRINCIPAL SECRETARY COMMISSIONER OF REVENUE ADMINISTRATION
June 12, 2014
S B CHANDRAKUMAR JEYARAJ ALEXANDAR Vs. SECRETARY TO TRANSPORT CORPORATION AND ORS
February 10, 2014
S BALAMURUGAN Vs. PRESIDING OFFICER
July 18, 2014
S DORAISWAMY; ASHOK DORAISWAMY; R SRINIVASAN; S RAJESWARI; S RAMANTHAN; S RAVICHANDRAN; R GEETHA; R SUMITHRA DEVI Vs. STATE; V RAVICHANDRAN
September 2, 2014
S DURAIMANICKAM Vs. SECRETARY TO GOVERNMENT AND ORS
February 20, 2014
S DURAIRAJ NADAR Vs. A THANGA PANDIAN
June 19, 2014
S GANAPATHY SUBRAMANIAN Vs. STATE OF TAMIL NADU
August 22, 2014
S GUNASEKAR Vs. STATE BANK OF INDIA
November 25, 2014
S GURUSHANKAR Vs. GOVERNMENT OF TAMIL NADU
December 23, 2014
S JAYAVELU Vs. CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH
August 25, 2014
S JEGANATHAN Vs. DIRECTOR OF SCHOOL EDUCATION
October 28, 2014
S JOTHI, W/O SIVAKUMAR Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE; GOVERNMENT OF TAMIL NADU
July 8, 2014
S KALIAMMAL Vs. REGISTRAR (HOUSING)
July 17, 2014
S KALIAMOORTHY; P MARIMUTHU; M SURESH MOORTHY; R KULANDHAIVELU; RAJAMANIKKAM; A R THAMARAI SELVAN; M CHINNAPPAN Vs. INSPECTOR OF POLICE, VIGILANCE AND ANTI-CORRUPTION
September 24, 2014
S KANAGASABAI; SUMATHI Vs. K JEYACHANDRAN
August 20, 2014
S KANNAN Vs. COMMISSIONER OF POLICE MADURAI CITY MADURAI
May 21, 2014
S KANNAN Vs. REVENUE DIVISIONAL OFFICER, UTHAMAPALAYAM; DISTRICT TREASURY OFFICER, THENI; SUB TREASURY OFFICER, UTHAMAPALAYAM
April 16, 2014
S KARTHIKEYINI Vs. R SELVARANGA MUDALIAR
June 26, 2014
S KARUPPIAH Vs. STATE OF TAMIL NADU
September 15, 2014
S KAYAROHANAM Vs. N K S NATARAJAN
July 23, 2014
S KUMARAPPAN Vs. STATE
April 11, 2014
S KUMARAVEL Vs. CHIEF INTERNAL AUDIT OFFICER, BOARD OFFICE AUDIT BRANCH; H SUMATHI
April 22, 2014
S LAKSHMANAN Vs. ASSISTANT COMMISSIONER OF POLICE; R ARUL @ BABU
September 17, 2014
S M KHASIM Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPT; MANAGING DIRECTOR TAMIL NADU HOUSING BOARD
September 15, 2014
S MALLAN Vs. SUPERINTENDENT OF POLICE
July 17, 2014
S MARY JELESTIN SUDHA Vs. STATE
January 6, 2014
S MASTHAN REDDY Vs. STATE OF TAMIL NADU
March 24, 2014
S MURUGAN Vs. K SKANDAN; A V VENKATACHALAM
December 4, 2014
S MUTHU Vs. REGISTRAR OF COOPERATIVE SOCIETIES
November 19, 2014
S MUTHURAMALINGAM Vs. PRINCIPAL SECRETARY
September 16, 2014
S MUTHUSAMY Vs. RAMATHAL
July 8, 2014
S NEELAVATHI Vs. S DILSHAD
January 3, 2014
S P ALAGUVEL Vs. DEPUTY CIT MEDIA CIRCLE-I
July 21, 2014
S PERIYASAMY @ MARUNTHU PERIYASAMY Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE; JOINT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE; R RAM SUNDAR HEREDITARY TRUSTEE
August 6, 2014
S PONNUSAMY @ S P SAMY Vs. K MANI
November 7, 2014
S PRAKASH CHAND JAIN Vs. STATE OF TAMIL NADU
January 23, 2014
S RAJENDRAN; A KARTHIKEYAN; M KARUPPAIAH Vs. STATE OF TAMIL NADU AND ORS
July 2, 2014
S RAMASAMY Vs. PERUMAL
April 2, 2014
S RAMASAMY Vs. STATE
August 1, 2014
S RAMESH AND ORS Vs. STATE AND ORS
February 5, 2014
S RAMESH BABU Vs. INSPECTOR OF POLICE
April 23, 2014
S SANKARA SUBRAMANIAN Vs. S KRISHNASWAMY; S RAMAIAH; S PITCHAIAH; S THIRUKOODA RAJAPPAN; S GUHAN
August 22, 2014
S SARASWATHI Vs. SECRETARY TO GOVERNMENT AND ORS
April 8, 2014
S SARAVANAKUMAR Vs. MANAGING DIRECTOR
September 11, 2014
S SARAVANAN Vs. COMMISSIONER OF POLICE; INSPECTOR OF POLICE; ALAGARAJ; LATHA MEENAKSHI
August 19, 2014
S SATHISH KUMAR PETITIONER Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION; REGIONAL MANAGER,
April 23, 2014
S SATHYANARAYANAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 25, 2014
S SENGOTTAIYAN Vs. MINOR DHANASANKAR
October 16, 2014
S SIVA Vs. STATE
October 9, 2014
S SUGANTHI Vs. STATE OF TAMIL NADU; COMMISSIONER OF POLICE
July 14, 2014
S THANU Vs. TAMIL FILM PRODUCERS COUNCIL
February 28, 2014
S THIAGARAJAN CHETTIAR Vs. OFFICIAL LIQUIDATOR HIGH COURT MADRAS
February 5, 2014
S UDAYAKUMAR Vs. E CHINNAIAH; UNITED INDIA INSURANCE CO LTD
August 8, 2014
S V MATHA PRASAD Vs. RENUKA DEVI
November 11, 2014
S VANATHAIAN Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
December 4, 2014
S VENKATESAN Vs. V MUNUSAMY; RAJ AND CO
September 8, 2014
S VENKATESWARALU Vs. STATE OF TAMILNADU
January 28, 2014
S VENKATRAMAKRISHNAN @ NAGARAJ Vs. SUPERINTENDENT OF POLICE, DINDIGUL DISTRICT; DEPUTY SUPERINTENDENT OF POLICE, PALANI TALUK; INSPECTOR OF POLICE, PALANI NAGAR POLICE STATION; MALARVIZHI; S LAXMIPATHI
September 19, 2014
S VIJAYALAKSHMI Vs. STATE
April 15, 2014
S. ABHIRAMI Vs. N. YADAVARAJ
October 8, 2014
S. ABUBACKER SIDDIQ Vs. INSPECTOR GENERAL OF REGISTRATION & CHIEF REVENUE AUTHORITY CHENNAI
June 9, 2014
S. ABUTHAHIR @ ABU Vs. STATE AND OTHERS
June 5, 2014
S. ALPHONES Vs. M/S. M.E. ABBAS & BROTHERS, IRON & STEEL MERCHANTS, REP. BY ITS PARTNER A. SIRAJUDEEN
November 3, 2014
S. AMBIGADEVI Vs. THE GOVERNMENT OF TAMIL NADU
November 5, 2014
S. ANANTHAKRISHNAN Vs. REGIONAL TRANSPORT AUTHORITY
July 7, 2014
S. ANBU RAJ Vs. DIRECTOR GENERAL OF POLICE
October 20, 2014
S. ANNAMALAI Vs. SECRETARY TO GOVERNMENT
September 24, 2014
S. ANTHUVAN CHRISTI RAJ Vs. STATE OF TAMIL NADU
January 29, 2014
S. ANWAR NIZATH Vs. THE SECRETARY TO GOVERNMENT
November 5, 2014
S. ARULMANI Vs. SECRETARY TO GOVERNMENT
February 26, 2014
S. AYYAVO Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
September 19, 2014
S. BALAKRISHNAN Vs. S. AYYAMMAL
April 4, 2014
S. BALAKRISHNAN Vs. A. MALAIMEGU
September 23, 2014
S. BALAKRISHNAN Vs. THE SUPERINTENDENT OF POLICE
June 5, 2014
S. BALAKRISHNAN PANDIYAN Vs. SUPERINTENDENT OF POLICE, KANCHIPURAM, KANCHIPURAM DISTRICT
October 17, 2014
S. BALASUDHAKAR Vs. THE JOINT DIRECTOR OF SCHOOL EDUCATION (PERSONNEL) DPI CAMPUS
June 11, 2014
S. BALRAJ Vs. SAROJA DINAKARAN
January 28, 2014
S. BASKARAN Vs. SECRETARY TO GOVT., HOUSING & URBAN DEVELOPMENT DEPT
February 7, 2014
S. BASKARAN Vs. SENIOR REGIONAL MANAGER
September 15, 2014
S. BHAKKIAM Vs. SUPERINTENDING OF ENGINEER
August 19, 2014
S. BHASKAR Vs. UMA BHANDARI
April 3, 2014
S. BHUVANESWARI Vs. SECRETARY TO GOVERNMENT
June 4, 2014
S. BOOPATHY Vs. MANAGEMENT OF SUNDRAM FASTERNERS LIMITED
January 9, 2014
S. CHANDRAMOHAN Vs. REGISTRAR
June 13, 2014
S. CHANDRAMOHAN Vs. THE CHIEF METROPOLITAN MAGISTRATE
November 19, 2014
S. CHANDRASEKAR Vs. SECRETARY TO GOVERNMENT
August 13, 2014
S. CHANDRASEKARAN Vs. THE JOINT DIRECTOR OF AGRICULTURE
December 3, 2014
S. CHANDRASEKARAN Vs. THE GOVERNMENT OF TAMIL NADU
November 11, 2014
S. CHITRA Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
July 1, 2014
S. CHITRA Vs. THE CHAIRMAN, SATHYAMANGALAM MUNICIPALITY
December 16, 2014
S. CHOKKALINGAM Vs. SENIOR REGIONAL MANAGER
August 4, 2014
S. DEVA @ DEVARAJ Vs. STATE
August 11, 2014
S. DHANAPALAN Vs. M. CHITRA
June 18, 2014
S. DILSHAD AND ORS. Vs. THE PRINCIPAL SECRETARY AND SECRETARY TO GOVERNMENT AND ORS.
January 3, 2014
S. DIWAKAR Vs. DEPUTY REGISTRAR
August 4, 2014
S. DIWAKAR Vs. T. ARUNACHALAM
November 17, 2014
S. DORAIRAJ Vs. THE CENTRAL BOARD OF FILM CERTIFICATION
November 7, 2014
S. DURAIRAJ Vs. CENTRAL BOARD OF FILM CERTIFICATION
September 8, 2014
S. DURAISAMY Vs. R. SHANMUGAM
December 18, 2014
S. EKAMBARAM Vs. SECRETARY, HOUSING & URBAN DEVELOPMENT
April 9, 2014
S. FELIX Vs. CONTROLLER OF EXAMINATION
April 28, 2014
S. GANAPATHY SUBRAMANIAN Vs. STATE OF TAMIL NADU
August 22, 2014
S. GANESAN Vs. A. PONSAMY
November 17, 2014
S. GEETHA RANJANI Vs. THE DISTRICT REGISTRAR
November 5, 2014
S. GIRIJA Vs. THE REGISTRAR GENERAL
November 21, 2014
S. GOVIND RAJAN Vs. M.O. ROY
November 17, 2014
S. GOVINDARAJAN Vs. THE DIRECTOR DIRECTORATEOF COUNTRY PLANNING
November 14, 2014
S. GURUMOORTHY Vs. SECRETARY TO GOVERNMENT
June 13, 2014
S. GURUNATHAN Vs. DEPUTY COMMERCIAL TAX OFFICER
June 17, 2014
S. GURUSHANKAR Vs. COMMISSIONER
March 28, 2014
S. HARIPRAKASH Vs. HONBLE CHIEF JUSTICE
October 31, 2014
S. HEMALATHA Vs. P. MURALI VITTAL
April 11, 2014
S. INBARAJ Vs. THE SUPERINTENDENT OF POLICE, THOOTHUKUDI DISTRICT
December 19, 2014
S. JASMIN SUGANTHA MALAR Vs. THE DIRECTOR OF COLLEGIATE EDUCATION
October 15, 2014
S. JAYALAKSHMI AND ORS. Vs. UNION OF INDIA AND ORS.
December 3, 2014
S. JEYAKUMAR Vs. D. BASKARAN
October 17, 2014
S. JEYARAJ Vs. THE STATE OF TAMIL NADU
December 4, 2014
S. JOSEPH RAJ Vs. P.K. MISRA THE SECRETARY TO GOVERNMENT
September 24, 2014
S. JOSEPH SELVARAJ Vs. REGISTRAR UNIVERSITY OF MADRAS CHEPAUK
June 3, 2014
S. KALIAMOORTHY Vs. INSPECTOR OF POLICE, VIGILANCE AND ANTI-CORRUPTION
September 24, 2014
S. KALIYAMOORTHY Vs. REVENUE DIVISIONAL OFFICER KUMBAKONAM
July 25, 2014
S. KAMALA Vs. THE DISTRICT COLLECTOR
November 11, 2014
S. KAMALAM Vs. RAJAMANI
June 4, 2014
S. KANAGAM ACHI Vs. DIRECTOR, TOWN & COUNTRY PLANNING
June 26, 2014
S. KANDASAMY Vs. SUBRAMANI
March 28, 2014
S. KANNAN Vs. MANAGING DIRECTOR
June 30, 2014
S. KARTHIKEYAN Vs. E. VEDAVANAM AND ORS.
December 9, 2014
S. KARUNANITHI Vs. SIVANANDA RAO
March 7, 2014
S. KENNEDY Vs. G.GOGULAKRISHNAN
November 14, 2014
S. KIRUBAKAR Vs. DIRECTOR GENERAL OF POLICE
March 21, 2014
S. KRISHNAMURTHY Vs. STATE
June 30, 2014
S. KRISHNAMURTHY Vs. THE SECRETARY TO GOVERNMENT INFORMATION AND TOURISM DEPARTMENT
December 12, 2014
S. KUMAR Vs. THE DISTRICT COLLECTOR, KANYAKUMARI & OTHERS
April 28, 2014
S. KUMARIAH NADAR Vs. DISTRICT COLLECTOR
September 16, 2014
S. LAKSHMIPATHI NAIDU Vs. DISTRICT COLLECTOR
January 28, 2014
S. LAKSHMIPATHI NAIDU Vs. DISTRICT COLLECTOR, KANCHEEPURAM
January 29, 2014
S. MADAN CHANDER Vs. COMMISSIONER OF POLICE
August 22, 2014
S. MAHADEVAN Vs. GOVERNMENT OF TAMILNADU
June 12, 2014
S. MANGALAM Vs. THE SECRETARY
October 9, 2014
S. MANI Vs. G. RAMESH BABU
March 14, 2014
S. MANOHARAN Vs. GOVERNMENT OF TAMIL NADU
January 28, 2014
S. MANOHARAN Vs. GOVERNMENT OF TAMIL NADU
July 1, 2014
S. MANOHARAN Vs. THE SUPERINTENDENT OF PRISONS, CENTRAL PRISON, MADURAI AND THE DEPUTY INSPECTOR GENERAL OF PRISONS, MADURAI RANGE, MADURAI
April 4, 2014
S. MARTIN Vs. THE STATE
October 15, 2014
S. MARTIN Vs. DEBT RECOVERY APPELLATE TRIBUNAL
February 27, 2014
S. MARTIN Vs. DEPUTY COMMISSIONER OF POLICE
February 21, 2014
S. MARTIN Vs. DEPUTY COMMISSIONER OF POLICE
June 16, 2014
S. MARY JELESTIN SUDHA Vs. THE STATE AND ANOTHER
January 6, 2014
S. MASILAMANI Vs. DR. M. KARUNANIDHI AND K.K.S.S.R. RAMACHANDRAN
March 3, 2014
S. MAYILERINATHAN Vs. REGIONAL MANAGER
September 2, 2014
S. MEENAKSHI SUNDARAM Vs. THE EXECUTIVE OFFICER
December 15, 2014
S. MEERAGANDHI Vs. PRINCIPAL SECRETARY/STATE PROJECT DIRECTOR, SARVA SHIKSHA ABIYAN AND THE CHIEF EDUCATIONAL OFFICER
February 17, 2014
S. MITRA SRIKANTH Vs. STATE OF TAMIL NADU
October 8, 2014
S. MOHANAVADIVELAN Vs. V.C. THIYAGARAJAN
December 11, 2014
S. MOOKIAH Vs. THE DISTRICT ELEMENTARY EDUCATIONAL OFFICER
October 15, 2014
S. MURUGAIAH Vs. PAUL RATHINASAMY
August 19, 2014
S. MURUGAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
August 4, 2014
S. MUTHU Vs. THE REGISTRAR OF COOPERATIVE SOCIETIES
November 19, 2014
S. MUTHULAKSHMI Vs. RECORD OFFICER
June 24, 2014
S. MUTHUPAL Vs. EXECUTIVE ENGINEER & ADMINISTRATIVE OFFICER
April 15, 2014
S. NAGARAJAN Vs. CHAIRMAN, CHENNAI PORT TRUST
January 31, 2014
S. NAGARAJAN Vs. THE SUPERINTENDING ENGINEER, TAMILNADU ELECTRICITY DISTRIBUTION CIRCLE, TAMILNADU ELECTRICITY BOARD, MAHARAJA NAGAR AND THE CHIEF ENGINEER (PERSONAL), ADMINISTRATIVE BRANCH, TAMILNADU ELECTRICITY BOARD, ANNA SALAI
April 4, 2014
S. NARAYANAMURTHY Vs. P. SATHEESHKUMAR
June 19, 2014
S. NARAYANAN Vs. R. KUMAR
January 31, 2014
S. NEHRU AND ORS. Vs. S. SIVASANKAR AND ORS.
December 5, 2014
S. PACHAIYAPPAN Vs. GOVERNMENT OF TAMIL NADU
February 21, 2014
S. PADMANABHAN Vs. REVENUE DIVISIONAL OFFICER
July 3, 2014
S. PADMANABHAN Vs. RAJESH KUMAR BALKRISHAN AGRAWAL AND ORS.
November 11, 2014
S. PANDIARAJAN Vs. THE SECRETARY TO GOVERNMENT, COMMERCIAL TAX DEPARTMENT, THE SPECIAL COMMISSIONER & COMMISSIONER OF COMMERCIAL TAXES AND THE DEPUTY COMMISSIONER, COMMERCIAL TAXES, TRICHY DIVISION
March 4, 2014
S. PANDITHURAI Vs. THE SUPERINTENDENT OF POLICE
December 5, 2014
S. PARIMALA Vs. SUB INSPECTOR OF POLICE
June 30, 2014
S. PARTHIBAN Vs. PUNJAB NATIONAL BANK
March 20, 2014
S. PAULRAJ Vs. REGISTRAR OF COOPERATIVE SOCIETIES, CHENNAI
March 18, 2014
S. POORNIMA Vs. N. BALAKRISHNAN
October 10, 2014
S. PRABAKARAN Vs. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL
January 2, 2014
S. PRABHA Vs. NAMBIRAJAN
April 21, 2014
S. PRABHULINGAM Vs. N. DILLI
March 27, 2014
S. PUSHPAVALLI Vs. SENIOR ACCOUNTS OFFICER
August 26, 2014
S. RADHA Vs. DISTRICT COLLECTOR, ERODE DISTRICT
January 6, 2014
S. RAGHAVAN Vs. THE STATE OF TAMIL NADU
November 19, 2014
S. RAGINI Vs. STATE
January 7, 2014
S. RAJAMANICKAM Vs. THE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
November 7, 2014
S. RAJAMANICKAM Vs. THE CABINET SECRETARY
September 12, 2014
S. RAJAMANICKAM Vs. THE CABINET SECRETARY, UNION OF INDIA
September 1, 2014
S. RAJASEKARAN Vs. THE REVENUE DIVISIONAL OFFICER
November 10, 2014
S. RAJAVELU Vs. M.P. CHANDRASEKARAN
February 26, 2014
S. RAJENDRAN Vs. THE DISTRICT COLLECTOR
November 7, 2014
S. RAJENDRAN Vs. REGIONAL MANAGER AND THE DEPUTY MANAGER, TAMIL NADU CIVIL SUPPLIES CORPORATION LTD
February 7, 2014
S. RAMACHANDRAN Vs. E.V. VELU & OTHERS
September 25, 2014
S. RAMANATHAN Vs. S. PANNALAL JAIN
November 19, 2014
S. RAMESH KUMAR Vs. THE COMMISSIONER CORPORATION OF CHENNAI
October 17, 2014
S. RANGARAJ Vs. THE COMMISSIONER OF POLICE
December 9, 2014
S. RASALAM Vs. COMMISSIONER
August 13, 2014
S. RAVICHANDRAN Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
August 13, 2014
S. RAVICHANDRAN Vs. PRINCIPAL SECRETARY/COMMISSIONER
February 7, 2014
S. REGIS MARY Vs. THE STATE
November 14, 2014
S. RENUKA Vs. K. GANGARATHINAM
January 21, 2014
S. RUKUMANI Vs. STATE
August 12, 2014
S. RUSSALAYYAN Vs. V. CHELLASWAMY
October 17, 2014
S. S. MANIHANDAN Vs. ANANTHARAMAN
November 11, 2014
S. SANKAR Vs. STATE OF TAMIL NADU
September 22, 2014
S. SANKARA SUBRAMANIAN Vs. S. KRISHNASWAMY
August 22, 2014
S. SANTHOSH KUMAR Vs. GOVERNMENT OF TAMIL NADU
February 27, 2014
S. SARAVANA KUMAR Vs. SENIOR REGIONAL MANAGER
June 17, 2014
S. SARAVANAKUMAR Vs. MANAGING DIRECTOR
September 11, 2014
S. SARAVANAN Vs. SUPERINTENDENT OF POLICE
November 3, 2014
S. SASIKALA Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
September 2, 2014
S. SATHISH Vs. GOVERNMENT OF TAMIL NADU
January 22, 2014
S. SEETHARAMAN Vs. GENERAL MANAGER, HINDUSTAN PETROLEUM CORPORATION LIMITED
April 25, 2014
S. SEKAR Vs. THE DIRECTOR
October 10, 2014
S. SELVAKUMAR Vs. STATE OF TAMILNADU AND OTHERS
November 14, 2014
S. SELVAM Vs. MADANLAN CHAWLA
November 27, 2014
S. SELVAMANI Vs. CHIEF EDUCATIONAL OFFICER
September 1, 2014
S. SELVARANI SRIDEVI Vs. DISTRICT COLLECTOR
August 13, 2014
S. SELVI Vs. M. DHARVESH MAHIDEEN
November 26, 2014
S. SHANMUGANATHAN Vs. P. UMADEVI
July 8, 2014
S. SIDHARTH Vs. P. LALITHA KUMARI
January 21, 2014
S. SIVAKUMAR Vs. STATE TRANSPORT APPELLATE TRIBUNAL
January 7, 2014
S. SIVALINGAM Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF SURVEY AND SETTLEMENT
February 4, 2014
S. SIVAPRAKASAM Vs. GOVERNMENT OF TAMIL NADU
March 6, 2014
S. SIVARANJANI Vs. STATE OF TAMIL NADU
June 10, 2014
S. SOLAI Vs. N.A. AYYAKKANU
October 9, 2014
S. SORNALATHA Vs. THE STATE OF TAMIL NADU
November 27, 2014
S. SRINIVASAN Vs. CHIEF EXECUTIVE OFFICER
June 6, 2014
S. SUNDARAM Vs. THE SECRETARY TRUST COMMITTEE
September 19, 2014
S. SUNDARARAJAN Vs. MEDICAL COUNCIL OF INDIA
July 23, 2014
S. SURESH Vs. T. SELVAM
January 10, 2014
S. SUSAIPACKIAM Vs. THE DIRECTOR GENERAL OF POLICE, TAMIL NADU
February 13, 2014
S. SYED AHAMED MUSTAFFA Vs. THE DISTRICT COLLECTOR
October 10, 2014
S. THANGARAJA Vs. THE SUPERINTENDENT OF POLICE
November 12, 2014
S. THIAGARAJAN CHETTIAR Vs. THE OFFICIAL LIQUIDATOR, HIGH COURT, MADRAS
January 20, 2014
S. UMA RANI Vs. THE SUB-INSPECTOR OF POLICE
November 7, 2014
S. VAIRAMOORTHY Vs. P. RAMACHANDRAN
November 27, 2014
S. VALARMATHI Vs. S. ELANGOVAN
November 13, 2014
S. VASUDEVAN Vs. THE SECRETARY TO GOVERNMENT, CO-OPERATION, FOOD AND CONSUMER PROTECTION DEPARTMENT
September 10, 2014
S. VEERAKARTHIKEYAN Vs. THE BRANCH MANAGER,STATE BANK OF INDIA
November 27, 2014
S. VEERAPPASOUNDER Vs. K. KUPPUSAMY
October 28, 2014
S. VELAMMAL Vs. STATE OF TAMIL NADU
July 15, 2014
S. VENKATACHALAPATHY Vs. THE BOARD OF DIRECTORS (APPELLATE AUTHORITY)
September 24, 2014
S. VENKATESWARAN Vs. THE SUB-INSPECTOR OF POLICE
November 5, 2014
S. VIJAYAKUMAR Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
December 4, 2014
S. VIMALRAJ AND ORS. Vs. THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, SCHOOL EDUCATION (C2) DEPARTMENT AND ORS.
December 17, 2014
S. VINCENT Vs. STATE OF TAMIL NADU
September 25, 2014
S. VINODH Vs. TAMIL NADU AGRICULTURAL UNIVERSITY
June 13, 2014
S. VINOTHA Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
June 6, 2014
S. XAVIER Vs. THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
November 7, 2014
S. YESUDHAS Vs. THE DIRECTOR OF ELEMENTARY EDUCATION AND ORS.
February 5, 2014
S.A. BUVANESHWARI Vs. P.A. NAGARAJAN
December 9, 2014
S.A. K. IBRAHIM Vs. THE CHIEF EXECUTIVE OFFICER
June 6, 2014
S.A. MIYAJAN Vs. UNION OF INDIA
February 5, 2014
S.A. RAGHUNATHAN Vs. UNITED INDIA INSURANCE COMPANY LIMITED CHENNAI
March 19, 2014
S.ARIVARASU Vs. STATE
September 5, 2014
S.B. EASWAR Vs. B.C. KESAVA MURTHY
October 29, 2014
S.BASKAR Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT
November 5, 2014
S.D. RAVIGANESH Vs. CHAIRMAN, TN SLUM CLEARANCE BOARD
January 7, 2014
S.D.K. RAJAN Vs. JEDDIYA SATHYA @ SATHYA
April 3, 2014
S.G.P. EXIM PRIVATE LIMITED AND M/S.WATERFALL ESTATE PVT. LTD. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER AND THE RECOVERY OFFICER, EMPLOYEES PROVIDENT FUND
April 10, 2014
S.GAYATHRI Vs. COMMISSIONER OF POLICE, COIMBATORE CITY
January 27, 2014
S.H. SYED SULTAN Vs. INCOME TAX OFFICER
September 8, 2014
S.K. KANNIAH NAIDU & CO., REP. BY ITS PARTNER, PADINALLUR Vs. THE GENERAL MANAGER, BHARATH PETROLEUM CORPORATION LTD. & ANOTHER
January 2, 2014
S.K. KARUMBAYIRAM Vs. A. VAIYAPURI
June 3, 2014
S.K. SURIYAMOORTHI Vs. THE MANAGEMENT, TAMIL NADU GOVERNMENT TRANSPORT CORPORATION
December 9, 2014
S.K. SUSEELA Vs. THE DIRECTOR OF COLLEGIATE EDUCATION
October 7, 2014
S.K.M. SIVAKUMARAN Vs. GOVERNMENT OF TAMIL NADU
February 19, 2014
S.KUMAR Vs. STATE OF TAMIL NADU
November 21, 2014
S.L. HEMALATHA Vs. STATE OF TAMIL NADU
June 10, 2014
S.M. AYESATH FATHIMA Vs. THE COMMISSIONER AND SECRETARY TO GOVT.
October 13, 2014
S.M. SEKKILAR Vs. SECRETARY TO GOVT. OF TAMILNADU
June 3, 2014
S.M. VENKATESAN Vs. DEPUTY SUPERINTENDENT OF POLICE
October 15, 2014
S.M.P. MAHARAJAN Vs. DEPUTY REGISTRAR
August 26, 2014
S.MP AMALAN Vs. STATE OF TAMIL NADU
January 10, 2014
S.MP. AMALAN Vs. STATE OF TAMILNADU
January 8, 2014
S.MURALIDHARAN Vs. GOVERNMENT OF INDIA
January 3, 2014
S.N. KIRUBANANDAM Vs. THE SUB REGISTRAR
October 15, 2014
S.P. NALLATHAMBI Vs. DISTRICT ELECTION OFFICER
September 10, 2014
S.P. POLYMERS Vs. THE REGISTRAR, DEBTS RECOVERY APPELLATE TRIBUNAL
December 23, 2014
S.P. VALLIAPPAN Vs. SULEKHA SUDHAKAR
January 10, 2014
S.P. VIMALA Vs. THE DIRECTOR OF SCHOOL EDUCATION, (HIGHER SECONDARY), CHENNAI
April 4, 2014
S.P.N. KRISHNAMURTHY Vs. THE SENIOR REGIONAL MANAGER, TASMAC LIMITED
November 14, 2014
S.PRABHU Vs. STATE OF TAMIL NADU
February 11, 2014
S.R. KANNAN Vs. THE STATE OF TAMIL NADU AND ORS.
July 10, 2014
S.R. KAVITHA Vs. DIRECTOR OF SCHOOL EDUCATION
June 13, 2014
S.R. RATHEESH Vs. S. PONNAIYAN AND OTHERS
March 20, 2014
S.R. VEERAIYAN Vs. THE STATE OF TAMILNADU
September 17, 2014
S.R. VELUSAMY GOUNDER Vs. THE STATE OF TAMIL NADU
November 25, 2014
S.R.P. VENKATASUBRAMANI Vs. BHARATHIYAR UNIVERSITY
May 7, 2014
S.R.P. VENKATASUBRAMANI Vs. THE BHARATHIYAR UNIVERSITY
September 18, 2014
S.R.S. FABRICS A REGISTERED PARTNERSHIP FIRM Vs. K. RAJAMBAL
February 26, 2014
S.RAMALINGAM Vs. D. AMIRTHARAJ
August 14, 2014
S.RAMESH Vs. A.SWAMINATHAN
August 4, 2014
S.SATHIK ALI Vs. KANNAPPA CHETTIAR
February 7, 2014
S.SELVAM Vs. THE DEPUTY INSPECTOR GENERAL OF POLICE
November 5, 2014
S.SIVANANTHAVADIVEL Vs. DISTRICT COLLECTOR
March 18, 2014
S.V. THARANATH Vs. STATE BANK OF INDIA
December 19, 2014
S.YESUDAS Vs. THESUPERINTENDENT OF POLICE
October 20, 2014
S.Z. ZUHHAIRULLAH Vs. FARHANA BEGUM @ FALAK NAAZ
June 18, 2014
SA. DURAISAMY Vs. MILLENIA REALTORS PVT. LTD
July 7, 2014
SABASTHI AMMAL Vs. ASSISTANT ENGINEER
April 22, 2014
SABINA BEGUM Vs. THE SECRETARY
September 12, 2014
SABITHA Vs. STATE OF TAMIL NADU
June 4, 2014
SACHU RAM BABU Vs. UNION OF INDIA; DEPUTY INSPECTOR GENERAL APPELLATE AUTHORITY; INSPECTOR GENERAL CISF SOUTH SECTOR
June 23, 2014
SADAPATTY PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
January 20, 2014
SAEHAN STAMPING PVT. LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
October 15, 2014
SAGUNTALA Vs. KESAVACHARIYALU
September 19, 2014
SAGUNTHALA Vs. STATE OF TAMIL NADU; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE; SUPERINTENDENT OF CENTRAL PRISON
August 26, 2014
SAHIL INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS (APPEALS)
August 4, 2014
SAI SIVA @ SIVASUBRAMANIAN Vs. C M CHELLAPANDI; INSPECTOR OF POLICE CHINNAMANOOR POLICE STATION
July 1, 2014
SAIYANA WAREHOUSE (P) LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 12, 2014
SAKINA SHERIFF Vs. M. AMSATH BEGUM
June 30, 2014
SAKRETISH Vs. STATE
June 25, 2014
SAKTHI ARRKAY TRADERS AND CATERERS PRIVATE LIMITED Vs. THE FOOD SAFETY OFFICER SAIDAPET
December 15, 2014
SAKTHI CONSTRUCTION INDIA (P) LTD. Vs. COMMISSIONER (APPEALS)
October 17, 2014
SAKTHIVEL Vs. MARIMUTHU
September 9, 2014
SAKTHIVEL Vs. DISTRICT COLLECTOR
September 12, 2014
SAKTHIVEL Vs. STATE
December 11, 2014
SAKUNTHALA Vs. THE SECRETARY TO GOVERNMENT
September 8, 2014
SAKUNTHALA Vs. MEENAKSHI
June 30, 2014
SAKUNTHALA Vs. STATE OF TAMIL NADU
June 11, 2014
SAKUNTHALA VEDACHALAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 6, 2014
SALEEM Vs. STATE
December 11, 2014
SALEM AGRICULTURAL PRODUCERS CO OPERATIVE MARKETING SOCIETY LTD. Vs. V RAJENDRAN
July 10, 2014
SALEM DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD. Vs. STATE OF TAMIL NADU
September 3, 2014
SALEM STEEL INDUSTRIES Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
July 25, 2014
SALZER ELECTRONICS LIMITED Vs. S.G. CONTROLS
June 9, 2014
SAMIDURAI KONAR Vs. CHINNADURAI
January 9, 2014
SAMINATHAN Vs. AROKIASAMY
February 26, 2014
SAMPATH SHYLAJA KUMAR Vs. STATE
January 30, 2014
SAMPORNAM Vs. R. SENAPATHI
June 19, 2014
SAMSUNISHA Vs. THE SUPERINTENDENT OF PRISON
October 13, 2014
SANGEETHA SHARMA Vs. DIRECTOR GENERAL OF CIVIL AVIATION
April 24, 2014
SANGEETHA SHARMA Vs. DIRECTOR GENERAL OF CIVIL AVIATION
January 10, 2014
SANGEETHA SHARMA Vs. MANAGING DIRECTOR, AIR INDIA CORPORATION
September 11, 2014
SANGEETHA VISWESWAR Vs. THE STATE OF TAMILNADU
November 10, 2014
SANGHVI MOVERS LIMITED Vs. BHARATH HEAVY ELECTRICALS LIMITED
November 21, 2014
SANJAI GANDHI Vs. STATE OF TAMIL NADU; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE; SUPERINTENDENT OF CENTRAL PRISON
September 1, 2014
SANKAR Vs. STATE
November 26, 2014
SANKAR Vs. THE STATE
October 13, 2014
SANKAR Vs. STATE
November 11, 2014
SANKAR Vs. PAPPATHI (DIED) NAGARATHINAM
August 12, 2014
SANMAR FOUNDARIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
February 27, 2014
SANMAR FOUNDARIES LTD. Vs. COMMR. OF C. EX. & CUS., TIRUCHIRAPPALLI
April 30, 2014
SANMAR FOUNDRIES LTD. Vs. COMMR. OF C. EX. & CUS.
August 21, 2014
SANMARGA SANGAM Vs. P SRINIVASAN; S HARICHARAN
June 20, 2014
SANTHA Vs. GOVINDAN
June 17, 2014
SANTHA Vs. THE PRINCIPAL SECRETARY/STATE PROJECT DIRECTOR AND THE CHIEF EDUCATIONAL OFFICER
February 17, 2014
SANTHANALAKSHMI Vs. JEYARAMAN
July 23, 2014
SAPTHAGIRI EDUCATIONAL TRUST Vs. STATE OF TAMIL NADU
April 11, 2014
SARADHA TRAVELS Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
July 16, 2014
SARASWATHI Vs. B.N. RAMACHANDRAN
February 25, 2014
SARASWATHI Vs. K. NAGARAJAN
September 24, 2014
SARASWATHI Vs. THE INSPECTOR OF POLICE
December 10, 2014
SARASWATHI Vs. THIRUPATHI
September 24, 2014
SARASWATHI Vs. K NAGARAJAN
September 24, 2014
SARATHY Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
September 15, 2014
SARAVANA AND CO. Vs. LALITHA NATARAJAN
March 11, 2014
SARAVANA INSULATORS LTD. Vs. THE CUSTOMS, EXCISE AND SERVICE TAX
November 20, 2014
SARAVANA KUMAR Vs. N. JAYACHANDRAN
March 4, 2014
SARAVANA SELVARATHINAM RETAIL PVT. LTD. Vs. COMMERCIAL TAX OFFICER
September 10, 2014
SARAVANA THEATRE Vs. MOOGAMBIGAI FINANCIERS, GUDIYATTAM
January 20, 2014
SARAVANAN Vs. DISTRICT MANAGER, TAMIL NADU STATE MARKETING CORPORATION LIMITED
August 27, 2014
SARAVANAN Vs. STATE
December 5, 2014
SARGUNAM Vs. THE REVENUE DIVISIONAL OFFICER
November 17, 2014
SARKHEL DEVELOPER Vs. MADRAS CEMENTS LTD
July 1, 2014
SAROJA Vs. R.P. MATHESWARAN
July 3, 2014
SAROJA Vs. GOVERNMENT OF TAMIL NADU
February 13, 2014
SAROJA AMMAL Vs. ANNADURAI
June 16, 2014
SAROJA RENGAN Vs. SECRETARY TO GOVERNMENT, PUBLIC WORKS DEPARTMENT AND ORS.
November 28, 2014
SAROJAMMAL Vs. S. GOPISRINIVASALU
September 16, 2014
SAROJINI Vs. MONIKANTAN
April 25, 2014
SAROJINI Vs. ARUNAGIRI
November 27, 2014
SASIKALA Vs. THE SECRETARY TO GOVERNMENT
December 4, 2014
SATHIYA @ SATHIYANATHAN Vs. STATE OF TAMIL NADU
June 11, 2014
SATHU DHARMANANDA SARASWATHI SWAMIGAL TRUST Vs. SREE SHANMUGA SEVA SANGAM NATTAR TRUST
January 6, 2014
SATHYA Vs. STATE
March 18, 2014
SATHYAPRIYA Vs. THE GOVERNMENT OF TAMIL NADU, REP. BY ITS SECRETARY HOME, PROHIBITION AND EXCISE DEPT. AND THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, KANCHEEPURAM
March 3, 2014
SATTUR YADHAVA COMMUNITY Vs. NAVANEETHAKRISHNAN
August 27, 2014
SATWANT KAUR Vs. SHER SINGH
March 11, 2014
SAURASHTRA CEMEMNT LIMITED Vs. ZUARI CEMENT LIMITED
June 30, 2014
SAVARIYAPPA UDAYAR MEMORIAL HIGHER SECONDARY SCHOOL Vs. CHIEF EDUCATIONAL OFFICER
August 20, 2014
SAVITHIRI AMMAL Vs. VIJAYALAKSHMI AMMAL
February 7, 2014
SAVITHRI AMMAL Vs. M.A. GOPAL NAIDU
February 12, 2014
SAVITHRI VIOZAT @ GAYATHRI Vs. STATE
February 11, 2014
SECRETARY Vs. STATE OF TAMIL NADU
June 6, 2014
SECRETARY Vs. S.V. KATHIRESH
September 12, 2014
SECRETARY IMMACULATE CPLLEGE FOR WOMEN CUDDALORE Vs. STATE OF TAMIL NADU
September 10, 2014
SECRETARY TO GOVERNMENT Vs. R. SELVARAJ
February 25, 2014
SECRETARY TO GOVERNMENT OF TAMILNADU Vs. N.SUNDARAVADIVELU
November 18, 2014
SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION Vs. T. MAHESWARAN
August 14, 2014
SEETHARAMAN Vs. KUMAR
April 3, 2014
SEETHARAMAN Vs. MANI
April 10, 2014
SEETHARAMAN Vs. JAYARAMAN
June 12, 2014
SEKAR Vs. RAMADAS
January 23, 2014
SEKAR Vs. POONGAVANATHAMMAL
August 27, 2014
SEKAR Vs. THESUPERINTENDENT OFPOLICE
November 7, 2014
SEKAR Vs. P. MANOHARAN
September 12, 2014
SELLAYI AND ORS. Vs. VALLIAMMAL AND ORS.
December 17, 2014
SELVAGURUNATHAN Vs. THE STATE BANK OF INDIA
October 16, 2014
SELVAJOTHI RANJITHAM S P Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY DEPARTMENT OF HEALTH; SECRETARY SELECTION COMMITTEE DIRECTORATE OF MEDICAL EDUCATION
April 28, 2014
SELVAKUMAR Vs. TEACHERS RECRUITMENT BOARD
June 6, 2014
SELVAM Vs. STATE OF TAMIL NADU
June 10, 2014
SELVAM Vs. SECRETARY TO GOVERNMENT
August 1, 2014
SELVAMANI Vs. MOHAMMED FAMIN
August 28, 2014
SELVAMANI Vs. CHELLAMMAL
October 30, 2014
SELVARAJ Vs. SECRETARY TO GOVT.
June 11, 2014
SELVARAJ Vs. VENKATACHALAPATHY
August 4, 2014
SELVARAJ Vs. STATE
November 20, 2014
SELVARAJ; VANDU ALIAS RAJENDRAN; NAGARAJAN; SHANKAR; LAKSHMI; RETTAIMANDAIYAN @ MURUGAN Vs. STATE
September 2, 2014
SELVI Vs. SECRETARY TO THE GOVERNMENT HOME
June 11, 2014
SELVI Vs. DIRECTOR OF COLLEGIATE EDUCATION
July 1, 2014
SELVI Vs. STATE OF TAMIL NADU
April 29, 2014
SELVI J. JAYALALITHA Vs. STATE
April 2, 2014
SELVI NIVETHA B. Vs. THE VICE CHANCELLOR
November 5, 2014
SENDHIL KUMAR Vs. COMMISSIONER OF POLICE,; STATE BY INSPECTOR OF POLICE,; STATE REP BY INSPECTOR OF POLICE,; VGN DEVELOPERS PVT LTD; VGN GROUP OF COMPANIES
September 8, 2014
SENGENI AMMAL Vs. NARASIMHAN
June 6, 2014
SENGODAN; SEKAR Vs. NATESAN
June 27, 2014
SENIOR REGIONAL MANAGER, TAMILNADU CIVIL SUPPLIES CORPORATION LTD. Vs. S.X. AVILIEO
November 27, 2014
SENKA CARBON PVT. LTD. Vs. ASSISTANT COMMISSIONER OF CUS. (REFUNDS)
November 13, 2014
SENNAIYIULLA VIRUDHUNAGAR HINDI NADARS ABIVIRUTHI DHARMA FUND Vs. C.C.E.
August 12, 2014
SENTHIL Vs. SIVASUBRAMANIAM
September 9, 2014
SENTHIL KUMAR Vs. N BHARATHI MOHAN
June 26, 2014
SENTHILRAJAN Vs. STATE
February 11, 2014
SENTHILSELVAN Vs. SRINIVASAN
March 20, 2014
SENTHOORPANDI Vs. THE SECRETARY TO THE GOVERNMENT
November 5, 2014
SERUM INSTITUTE OF INDIA LIMITED Vs. ORCHID CHEMICALS AND PHARMACEUTICALS LIMITED
April 11, 2014
SETTU Vs. PONNARUMBU; VELLACHI; KULLAPATTU; VARADHARAJU
June 25, 2014
SEVEN STAR ENTERPRISES Vs. STATE OF TAMIL NADU
January 9, 2014
SGS AGRO CORPORATION Vs. ASST. COMMISSIONER (CT)
December 11, 2014
SHAKTHI Vs. COMMISSIONER OF CUSTOMS
April 10, 2014
SHAMEEMUNISSA Vs. UNION OF INDIA
January 9, 2014
SHANKAR Vs. SWAMINATHAN
June 4, 2014
SHANKAR GANESAN Vs. THE SUPERINTENDENT OF POLICE
October 29, 2014
SHANKARA TRADERS PRIVATE LIMITED Vs. THE COMMISSIONER OF CUSTOMS (SEAPORT-IMPORTS)
October 31, 2014
SHANMUGA BATTAR Vs. EXECUTIVE OFFICER
June 24, 2014
SHANMUGA NADAR Vs. S. KAMALA
March 19, 2014
SHANMUGAN Vs. STATE
April 15, 2014
SHANMUGAR SERVICE Vs. THE COMMISSIONER OF CENTRAL EXCISE (APPEALS)
December 12, 2014
SHANMUGAVEL Vs. STATE BY INSPECTOR OF POLICE
March 3, 2014
SHANMUGHA ARTS, SCIENCE, TECHNOLOGY & RESEARCH ACADEMY Vs. STATE OF TAMILNADU
August 31, 2014
SHANTHA Vs. TAHSILDAR & EXECUTIVE MAGISTRATE
March 25, 2014
SHANTHA Vs. SECRETARY TO GOVERNMENT
June 4, 2014
SHANTHI Vs. STATE
June 14, 2014
SHANTHI Vs. M/S. ARUNACHALA LOGISTICS PVT. LTD.
January 27, 2014
SHANTHI KAMALASEKARAN Vs. SUPERINTENDENT OF POLICE
October 9, 2014
SHANTHI NIKETHAN RESIDENT WELFARE ASSOCIATION Vs. SASWATH FOUNDATION
August 11, 2014
SHAPOOR PALLANJI MISTRY, EMPLOYER, SHAPOOR PALLANJI & CO. LTD. Vs. THE STATE OF TAMIL NADU
December 23, 2014
SHASHI KANT SHARMA Vs. JITENDRA KUMAR JAIN
April 25, 2014
SHASUN PHARMACEUTICALS LIMITED Vs. REVISION AUTHORITY JOINT SECRETARY TO GOVERNMENT OF INDIA
November 7, 2014
SHAWALI ULLAKHAN Vs. STATE
October 28, 2014
SHEELA Vs. SUPERINTENDENT OF POLICE, VELLORE DIST.
January 10, 2014
SHEIK DAWOOD Vs. ABDUL HAMEED KHADIR TRUST
July 2, 2014
SHENBAGAN Vs. STATE
March 21, 2014
SHIVAPPA Vs. VARADAIYA CHETTY
June 10, 2014
SHRI KRISSHNA BUILDERS Vs. COMMISSIONER OF SERVICE TAX
February 6, 2014
SHRIRAM CITY UNION FINANCE LTD Vs. COMPETENT AUTHORITY & DISTRICT REVENUE OFFICER; CHITRA DEVI; K MANNIYAN @ BABU ; SWARNALATHA MAHESH
April 25, 2014
SHRIRAM GENERAL INSURANCE CO LTD Vs. PAVANESH; C RAGHU
March 14, 2014
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. BHUVANESWARI AND ORS.
April 28, 2014
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. S. PADMINI
August 28, 2014
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. MINOR JASMINE AND ORS.
December 23, 2014
SHRIRAM GENERAL INSURANCE CO.LTD. Vs. VISVASA MALLIKA
November 6, 2014
SHRIRAM GENERAL INSURANCE COMPANY LTD Vs. ELUMALAI; LATHA; P R MATHIARASU
April 22, 2014
SHRIVARI ENTERPRISES Vs. COMMISSIONER OF SERVICE TAX
December 5, 2014
SICAL LOGISTICS LIMITED Vs. KYKO GLOBAL INC.
March 28, 2014
SIDNEY SHIRLY Vs. DIRECTOR OF COLLEGIATE EDUCATION
November 12, 2014
SIFY SOFTWARE LIMITED REP. BY ITS DIRECTOR Vs. HERMIT PROJECTS PRIVATE LIMITED AND SIFY TECHNOLOGIES LIMITED REP. BY ITS COMPANY SECRETARY
April 7, 2014
SIKKANDER ELIYASS Vs. GOVERNMENT OF TAMIL NADU
March 4, 2014
SILICON VALLEY AUTO COMPONENTS PRIVATE LIMITED Vs. INDIAN BANK
August 18, 2014
SIMONS FOOT WEAR PVT. LTD. Vs. INDIAN BANK
November 11, 2014
SIMPSON AND GENERAL FINANCE CO. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 21, 2014
SIMS METAL MANAGEMENT LIMITED Vs. SABARI EXIM PVT LTD.
June 26, 2014
SINGARAVEL Vs. MURUGESA UDAYAR
January 24, 2014
SIR M. CT. MUTHIAH CHETTIAR BOYS HIGHER SECONDARYSCHOOL Vs. THE GOVERNMENT OF TAMIL NADU
November 13, 2014
SIVABAKIAM Vs. PARVATHATHAMMAL
March 28, 2014
SIVAGAMA SUNDARI Vs. SECRETARY TO THE GOVERNMENT
March 24, 2014
SIVAGAMASUNDARI Vs. K S VARADARAJAN
January 3, 2014
SIVAGANESAN Vs. RANGANATHAN
September 2, 2014
SIVAGNANA SAMBANDAM Vs. SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT, CHENNAI-9
April 28, 2014
SIVAKUMAR Vs. STATE OF TAMILNADU
June 2, 2014
SIVAN NAICKER Vs. SUBBU NAICKER
March 26, 2014
SIVANTHI COIR PRODUCTS (P) LTD. Vs. THE SECRETARY TO GOVERNMENT
December 15, 2014
SIVAPRAKASAM Vs. STATE OF TAMIL NADU
November 5, 2014
SIVAPRIYA CONSTRUCTIONS Vs. P T METILDA PREMA DEVARAJ
November 21, 2014
SIVASAMY Vs. KALAISELVAN
February 17, 2014
SIVASHANKAR Vs. STATE
September 10, 2014
SL LUMAX LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 28, 2014
SMILE SHIPPING SERVICES Vs. COMMISSIONER OF CUSTOMS
August 5, 2014
SOCOMEC UPS INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS
November 6, 2014
SOLAI Vs. PERIYAKARUPPAN
September 25, 2014
SOLAI SUBRAMANIAN ALIAS S. SUBRAMANIAN Vs. CHIEF SECRETARY, TAMIL NADU STATE GOVERNMENT
July 1, 2014
SOLAIAMMAL Vs. THOOTHUKUDI MUNICIPAL CORPORATION
November 17, 2014
SONY CAARGO MOVERS Vs. THE SUPERINTENDENT OF POLICE
November 27, 2014
SOORIYAN Vs. SECRETARY TO GOVERNMENT
June 14, 2014
SORNALINGAM AMBALAM Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
June 18, 2014
SOUTH INDIAN BANK LTD. Vs. DEPUTY COMMISSIONER OF LABOUR
December 2, 2014
SOUTHERN CERAMICS PVT. LTD. Vs. THE SUB-REGISTRAR
August 27, 2014
SOUTHERN PRESS TOOLS LTD. Vs. CESTAT, CHENNAI
December 19, 2014
SOZHIA MARUTHUVA MANDAGAPADI KATTALAI TRUST Vs. THE SECRETARY TO GOVERNMENT, DEVELOPMENT ENDOWMENT AND INFORMATION DEPARTMENT
August 5, 2014
SPAREBANKEN Vs. SPENCE & CO.
April 25, 2014
SPECIAL DISTRICT REVENUE OFFICER Vs. S GNANADEEPAM
June 24, 2014
SPECIAL OFFICER Vs. S KADIRESAN
October 14, 2014
SPECIAL TAHSILDAR (LA) Vs. J SUSEELA
November 18, 2014
SPECIAL TAHSILDAR (LA), UNIT III OUTER RING ROAD PROJECT, CHENNAI METROPOLITAN DEVELOPMENT Vs. S VIJAYALAKSHMI; G RAMESH; M SATHIANARAYANAN (DECEASED) S VIJAYALAKSHMI; S SAIRAMAN; S RAMESH; S SUCHITHRA
April 23, 2014
SPENCER & COMPANY LTD. Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
December 15, 2014
SRC PROJECTS (P) LTD. Vs. THE ASSISTANT COMMISSIONER (CT)
October 30, 2014
SREE INFRASTRUCTURES & CONSULTANCY Vs. P.S.S. JEYAM & CO.
November 25, 2014
SREE KRISHNASWAMY TEMPLE Vs. DISTRICT COLLECTOR, KANYAKUMARI DISTRICT
July 3, 2014
SREE KUMAR TEXTILES PVT. LTD Vs. DISTRICT REVENUE OFFICER
September 16, 2014
SRI ANGALAMMAN COLLEGE OF ENGINEERING AND TECHNOLOGY Vs. THE DEPUTY SECRETARY TO THE GOVERNMENT OF INDIA
September 22, 2014
SRI MAHAAVIR ENTERPRISES Vs. THE CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ORS.
October 30, 2014
SRI MUNIPACHAIYAPPAN TEXTILES PVT. LTD. Vs. STATE OF TAMIL NADU
October 13, 2014
SRI RAGAVENDRA TRADERS Vs. CESTAT, CHENNAI
February 10, 2014
SRI RAM TRAILER SERVICES (UNIT II) Vs. INDIAN OIL CORPORATION LTD.
February 27, 2014
SRI SIVASAKTHI AUTO ANCILLARIES MADRAS PVT LTD Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL; COMMISSIONER OF CENTRAL EXCISE
August 14, 2014
SRI VEKNATARAMANASWAMY BLUE METALS Vs. DISTRICT COLLECTOR COIMBATORE DISTRICT COIMBATORE
June 26, 2014
SRI VENKATESWARA SERVICE STATION Vs. BHARAT PETROLEUM CORPORATION LTD., TONDIARPET AND BHARAT PETROLEUM CORPORATION LTD., ANNA NAGAR
April 4, 2014
SRIDHANDAPPA Vs. MUNIAMMA
March 7, 2014
SRIKANDASWAMY PERMANENT FUND LTD Vs. B.M. SIVANARAYANAN SAH
February 28, 2014
SRINATH COMPANY Vs. A. SESHIAH
June 9, 2014
SRINIDHI INDUSTRIES LTD. Vs. THE SUB-REGISTRAR, MANAMADURAI
November 18, 2014
SRINIVASA SUPPLIERS Vs. THE REVENUE DIVISIONAL OFFICER
November 12, 2014
SRINIVASA TRADERS Vs. THE DEPUTY COMMERCIAL TAX OFFICER
November 12, 2014
SRINIVASAN Vs. SELVARANJAN
June 16, 2014
SRINIVASAN; N JAYARAMAN Vs. N JAYARAM; SREENIVASAN
April 4, 2014
SRIRANGAM CLUB, A REGISTERED SOCIETY Vs. SRIRANGAM MUNICIPAL COUNCIL
April 3, 2014
SRISKANDARAJA Vs. STATE
July 21, 2014
ST. XAVIERS CATHOLIC COLLEGE OF ENGINEERING Vs. THE STATE OF TAMIL NADU AND ORS.
April 3, 2014
STANDARD CORPORATION INDIA LTD. Vs. TRACTORS AND FARM EQUIPMENT LTD. REPRESENTED BY ITS GENERAL MANAGER (LEGAL SERVICES), MR. T. NARAYANAN
April 4, 2014
STATE Vs. KADHARBASHA
November 19, 2014
STATE Vs. M. SURENDRAN
November 19, 2014
STATE Vs. MANOHARAN
March 24, 2014
STATE Vs. VAIRAM
October 16, 2014
STATE Vs. SUBRAMANIAN
October 27, 2014
STATE Vs. ANNAMALAI COTTON MILLS LTD.
June 23, 2014
STATE Vs. M.K. RAJAGOPALAN
August 6, 2014
STATE Vs. M MOHAMED SHARIEF
November 7, 2014
STATE Vs. GUNASEKAR
November 12, 2014
STATE Vs. T.V. PALANI
November 27, 2014
STATE Vs. SUBRAMANIAN
December 16, 2014
STATE Vs. VELDURAI
December 9, 2014
STATE Vs. SENTHIL AND ORS.
October 31, 2014
STATE Vs. K. PRABHU
December 12, 2014
STATE Vs. GOVINDARAJ
November 18, 2014
STATE Vs. PERIYANNAN
November 13, 2014
STATE Vs. G BOSAN
November 14, 2014
STATE BANK OF INDIA Vs. S.V.THARANATH
November 7, 2014
STATE BANK OF INDIA Vs. K.V. RAMAMURTHY
October 15, 2014
STATE BY: INSPECTOR OF POLICE Vs. JACOB
June 26, 2014
STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LIMITED Vs. M/S. SINGAPORE REALITY PRIVATE LIMITED
March 14, 2014
STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LTD Vs. T H INFRASTRUCTURE PVT LTD.
August 21, 2014
STATE OF TAMIL NADU Vs. TVL. FISHER SANMER LTD
September 1, 2014
STATE OF TAMIL NADU Vs. TVL. WEST ASIA TRADING & SHIPPING
January 28, 2014
STATE OF TAMIL NADU Vs. K. INBARAJ
April 22, 2014
STATE OF TAMIL NADU Vs. DIRECTOR OF SCHOOL EDUCATION, DPI CAMPUS
February 17, 2014
STATE OF TAMIL NADU Vs. A. KALAIKUMAR
March 12, 2014
STATE OF TAMIL NADU Vs. K GOPALAKRISHNAN
November 10, 2014
STATE OF TAMIL NADU Vs. DIRECTOR GENERAL OF POLICE, TAMIL NADU; A G PONN MANICKAVEL; REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL
December 23, 2014
STATE OF TAMIL NADU Vs. TVL BATA INDIA LTD
September 10, 2014
STATE OF TAMIL NADU Vs. TVL INDOSHELL CAST PVT LTD
September 24, 2014
STATE OF TAMIL NADU Vs. W S INDUSTRIES (INDIA) LIMITED
October 29, 2014
STATE OF TAMIL NADU Vs. TVL TRENT LTD
August 27, 2014
STATE OF TAMIL NADU Vs. RANGANATHAR VALVES (P.) LTD.
September 17, 2014
STATE OF TAMIL NADU Vs. T R ISWARAN
December 23, 2014
STATE OF TAMIL NADU Vs. K VASIMALAI
August 14, 2014
STATE OF TAMIL NADU Vs. PERAMBALUR CO-OPERATIVE MARKETING SOCIETY
December 4, 2014
STATE OF TAMIL NADU Vs. CMC LIMITED
September 1, 2014
STATE OF TAMIL NADU Vs. ESSAR INC. AND ORS.
August 27, 2014
STATE OF TAMIL NADU Vs. AFRA CAR JEWELS
September 3, 2014
STATE OF TAMIL NADU AND ORS. Vs. SAGUNTHALA AND ORS.
November 27, 2014
STATE OF TAMILNADU Vs. S.PADMAVATHI
February 17, 2014
STATE OF TAMILNADU Vs. S.D. SYED SHERFUDEEN
November 26, 2014
STATE REP. BY THE INSPECTOR OF POLICE Vs. G.K. MANI AND ORS.
March 18, 2014
STATE REP. BY, INSPECTOR OF POLICE Vs. GUNA @ GUNASEKARAN
November 18, 2014
STATE; DEPUTY SUPERINTENDENT OF POLICE Vs. MALLIGA
August 25, 2014
STC TECHNOLOGIES PVT. LTD. Vs. CESTAT, CHENNAI
November 14, 2014
STEPHEN RAJ Vs. STATE OF TAMIL NADU
June 14, 2014
STERLING BIO ENERGY SYSTEMS P. LTD. Vs. DEPUTY COMMERCIAL TAX OFFICER, SALIGRAMAM ASSESSMENT CIRCLE
December 16, 2014
SUBAYA CONSTRUCTIONS COMPANY LIMITED Vs. CHIEF ENGINEER TWAD BOARD
July 2, 2014
SUBBAIAH Vs. STATE
August 4, 2014
SUBBAIAH PANDARAM (DIED) SUBBAIAN Vs. KANDASAMY
June 4, 2014
SUBBARAYA GOUNDER Vs. PONNATHAL
April 10, 2014
SUBBARAYAN Vs. CHELLAMMAL
November 18, 2014
SUBBARAYAN @ SUBRAMANI Vs. RENGASAMY
March 14, 2014
SUBBAS CHANDRA BOSE Vs. R. NARENDRAN
January 10, 2014
SUBBIAH Vs. ALAGARSAMI
September 22, 2014
SUBRAMANI Vs. THE STATE
September 19, 2014
SUBRAMANI Vs. PANNEER
December 17, 2014
SUBRAMANI Vs. THE STATE
November 5, 2014
SUBRAMANIAM Vs. JAYARAMA REDDY
January 28, 2014
SUBRAMANIAM Vs. K. VEERAKUMAR
April 29, 2014
SUBRAMANIAM Vs. KOSALAI AMMAL
April 29, 2014
SUBRAMANIYA UDAYAR (DIED) THROUGH L.RS. Vs. MASILAMANI UDAYAR
January 22, 2014
SUCCESS SOFTWARE Vs. DIRECTOR OF RURAL DEVELOPMENT
August 14, 2014
SUCCESSOR TO THE 292ND GURU MAHASANNIDHANAM Vs. COMMISSIONER, HINDU RELIGIOUS AND ENDOWMENTS DEPARTMENT
August 19, 2014
SUDALAIMANI Vs. STATE
July 31, 2014
SUDHA Vs. STATE OF TAMIL NADU
August 19, 2014
SUDHA & OTHERS Vs. THE GOVERNMENT OF TAMIL NADU & OTHERS
May 7, 2014
SUDHA RAMALINGAM Vs. REGISTRAR GENERAL HIGH COURT OF JUDICATURE
April 15, 2014
SUDHA RAMALINGAM Vs. REGISTRAR GENERAL, HIGH COURT OF JUDICATURE AT MADRAS AND ORS.
November 27, 2014
SUDHARSINGH Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
August 25, 2014
SUGANTHI Vs. SECRETARY TO GOVERNMENT
June 9, 2014
SUGASHINI Vs. VIJAYABABU
October 16, 2014
SUGUMAR Vs. INSPECTOR OF POLICE
September 12, 2014
SUGUMARAN Vs. SIVAGANDHI
October 10, 2014
SUGUNA POULTRY FARM LIMITED Vs. GENERAL MANAGER SOUTHERN RAILWAY
September 17, 2014
SUJAN SUNDARI Vs. SECRETARY TO GOVERNMENT
July 14, 2014
SUJANA TOWERSLIMITED Vs. THE ASSISTANT COMMISSIONER(CT)
November 20, 2014
SUJATHA ELIZABETH PRASAD Vs. SHERMILA ANN SHERRY
August 21, 2014
SUJATHA JEWELLERY Vs. COMMERCIAL TAX OFFICER
April 23, 2014
SUJHAN INSTRUMENTS Vs. JOINT COMMR. OF C. EX., CHENNAI-II
October 17, 2014
SUJHAN INSTRUMENTS Vs. CUSTOMS, EXCISE AND SERVICE TAX
November 6, 2014
SUKANYA VISWANATHAN Vs. M. RATHINAM
September 17, 2014
SULAIMAN AND ORS. Vs. VENKATESAN AND ORS.
December 23, 2014
SUMANGALA STEEL (P) LTD. Vs. MEMBER SECRETARY
July 15, 2014
SUMANGALA STEEL PRIVATE LIMITED Vs. SENIOR ACCOUNTS OFFICER-I
November 5, 2014
SUMATHI Vs. COMMISSIONER OF POLICE
June 11, 2014
SUMATHI Vs. COMMISSIONER OF POLICE
June 4, 2014
SUMATHI Vs. SUGANTHI
October 30, 2014
SUMATHI @ JESINTHAL Vs. SENTHAMARAI
June 9, 2014
SUN PAPER MILL PUBLIC LTD. Vs. THE COMMERCIAL TAXOFFICER
November 6, 2014
SUNBRIGHT FASHIONS INDIA PVT. LTD. Vs. BODHI ORGANIZATIONAL AND PEOPLE DEVELOPMENT CONSULTANTS PRIVATE LTD.
September 11, 2014
SUNDARA VINAYAGAR KOVIL Vs. S. MOOKAN
September 10, 2014
SUNDARAKANTHI Vs. B N GOVINDARAJ
November 7, 2014
SUNDARAM @ VELLIAN Vs. SECRETARY, STATE OF TAMILNADU
January 9, 2014
SUNDARAM FASTENERS LIMITED Vs. S. VENKATESAN
June 16, 2014
SUNDARAM FINANCE LIMITED Vs. ALTAF PASHA
June 17, 2014
SUNDARAM FINANCE LTD Vs. M K KHUNHABDULLA
March 10, 2014
SUNDARAM PILLAI Vs. SHIEK GHOUSEMIAN
June 18, 2014
SUNDARAMBAL MIDDLESCHOOL Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
November 25, 2014
SUNDARAMMAL Vs. K. SELVAM
November 28, 2014
SUNDARAMMAL Vs. STATE
August 5, 2014
SUNDARAMOORTHY Vs. CHIEF CONSERVATOR OFFICER VELLORE DIVISION FORT
March 21, 2014
SUNDARI Vs. ARULMIGU VILVA VINAYAGAR TEMPLE
February 7, 2014
SUNDARI Vs. R. MANJULA
July 3, 2014
SUNDARI Vs. STATE OF TAMILNADU
June 2, 2014
SUNDARIAMMAL Vs. AMUDHA
February 19, 2014
SUNDARVEL RAJ Vs. THE DIRECTOR OF ELEMENTARY EDUCATION
November 3, 2014
SUNDER ELECTRONICS Vs. THE COMMERCIAL TAX OFFICER
October 14, 2014
SUNIL Vs. EXPRESS CONSTRUCTION COMPANY
June 16, 2014
SUPER AUTO FORGE LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX, CHENNAI
April 15, 2014
SUPRASESH GENERAL INSURANCE SERVICES AND BROKERS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
October 13, 2014
SURANA INDUSTRIES Vs. TUNOR ENGINEERING COMPANY
June 23, 2014
SURANA INDUSTRIES LIMITED Vs. TAMIL NADU ELECTRICITY BOARD
September 24, 2014
SURENDRA M. MEHTA Vs. SREEKANTH S. MEHTA
October 30, 2014
SURENDRAN Vs. THE DISTRICT COLLECTOR
November 10, 2014
SURESH @ SURENDRA Vs. STATE
August 20, 2014
SURESH KUMAR Vs. STATE
January 3, 2014
SURESH RAJAN Vs. REGISTRAR GENERAL
January 7, 2014
SURESH RAJAN Vs. REGISTRAR GENERAL
June 30, 2014
SURESHKUMAR Vs. DFL FINANCE LTD
September 15, 2014
SUSHEN CONSTRUCTION PRIVATE LIMITED Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
April 30, 2014
SUSHIL MANDAL Vs. STATE REPRESENTED BY THE INSPECTOR
July 23, 2014
SUSILA Vs. THE SUPERINTENDENT OF POLICE
October 30, 2014
SUTHAKAR Vs. INSPECTOR OF POLICE MUTHIAHPURAM POLICE STATION, THOOTHUKUDI
September 16, 2014
SWAMINATHAN Vs. UNION OF INDIA; GENERAL MANAGER, CIRCLE OFFICE, CANARA BANK; GENERAL MANAGER / DISCIPLINARY AUTHORITY; EXECUTIVE DIRECTOR, CANARA BANK; CHAIRMAN AND MANAGING DIRECTOR, CANARA BANK
September 17, 2014
SWAMY VIVEKANANDHA COLLEGE OF ARTS AND SCIENCE Vs. MEMBER SECRETARY, TOWN AND COUNTRY PLANNING
September 2, 2014
SWARNA CONSTRUCTIONS Vs. P.L. SUBRAMANIAM
July 4, 2014
SWARNAM J. NATARAJAN Vs. THE HIGH COURT OF JUDICATURE AT MADRAS
November 28, 2014
SYED AHAMED Vs. THE JOINTCOMMISSIONER
November 19, 2014
SYED ALI FATHIMA Vs. DISTRICT COLLECTOR
September 17, 2014
SYED CHAGAN ZULEIKHA MEMORIAL TRUST Vs. INCOME TAX OFFICER
September 11, 2014
SYED NIZAMUDDIN Vs. SHAIK AKBAR
April 25, 2014
T ASHOK KUMAR Vs. UNION TERRITORY OF PUDUCHERRY
May 7, 2014
T BALASUBRAMANIA ADITYAN Vs. B RAMACHANDRA ADITYAN AND OTHERS
August 22, 2014
T BOOMINATHAN Vs. DISTRICT COLLECTOR
August 22, 2014
T DHANDAPANI Vs. MANAGING DIRECTOR
August 20, 2014
T ELANGO Vs. HOME SECRETARY SECRETARIAT; DIRECTOR GENERAL OF POLICE TAMIL NADU POLICE; DISTRICT COLLECTOR DHARMAPURI DISTRICT; SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE; REVENUE DIVISIONAL OFFICER
July 3, 2014
T ELANGOVAN Vs. DIRECTOR NATIONAL COMMISSION FOR SCHEDULED CASTES
December 2, 2014
T GANESAN Vs. STATE OF TAMIL NADU
September 9, 2014
T H INFRASTRUCTURE PVT LTD AND ORS Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LIMITED AND ORS
March 21, 2014
T KAMALAM Vs. PURASAWALKAM PERMANENT FUND LTD
February 25, 2014
T KAVITHA Vs. SUPERINTENDING ENGINEER
June 27, 2014
T MUMTAJ Vs. STATE OF TAMIL NADU
April 29, 2014
T MURUGAN Vs. INSPECTOR OF POLICE
October 29, 2014
T N DR M G R MEDICAL UNIVERSITY; CONTROLLER OF EXAMINATION Vs. CHAIRMAN THASAIH COLLEGE OF NURSING
December 19, 2014
T N MURUGAN Vs. RAIMON JEBARAJ
July 21, 2014
T RAJAMANICKAM Vs. INSPECTOR GENERAL OF REGISTRATION
November 12, 2014
T RAMAIAH Vs. COMMISSIONER, H R & C E CHENNAI
January 23, 2014
T SATHISHKUMAR Vs. STATE OF TAMIL NADU
June 25, 2014
T SIDDHARTHAN Vs. STATE
March 19, 2014
T THANUSU Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
July 3, 2014
T V VELLIYANGIRI Vs. STATE
December 23, 2014
T. AMUTHAN ANTHONY Vs. C.S. BALAKRISHNAN AND ORS.
November 5, 2014
T. ASHOK SURANA Vs. UNION OF INDIA AND ORS.
October 17, 2014
T. BALASUBRAMANIA ADITYAN Vs. B. RAMACHANDRA ADITYAN AND OTHERS
August 22, 2014
T. BALASUBRAMANIAYAN Vs. V. PRABAKARAN
November 7, 2014
T. BOOMINATHAN Vs. DISTRICT COLLECTOR
August 22, 2014
T. CHAKRAPANI Vs. K. ADIMOOLAM
December 8, 2014
T. CHANDRAMOHAN Vs. DIRECTOR GENERAL OF POLICE
February 7, 2014
T. CHITHRA Vs. STATE OF TAMIL NADU
March 5, 2014
T. ESAKKIAMMAL Vs. THE SENIOR SUPERINTENDENT OF POST OFFICES AND THE COLLECTOR AND CHAIRMAN DISTRICT LEVEL VIGILANCE COMMITTEE TIRUNELVELI
March 10, 2014
T. GNANASAMBANTHAN Vs. BOARD OF GOVERNORS
January 31, 2014
T. JOHN BOSE Vs. STATE BANK OF INDIA
February 28, 2014
T. KAMALAM Vs. THE PURASAWALKAM PERMANENT FUND LTD.
November 25, 2014
T. KANNAN Vs. SHAPRE INFOTECH INDIA LTD.
April 30, 2014
T. KANNAPPAN GURUKKAL @ VENKATASUBRAMANIAN Vs. K. KANNAIAN
November 11, 2014
T. KUPPUSAMY Vs. THANGAVEL
June 30, 2014
T. LAKSHMI Vs. STATE
January 28, 2014
T. LOKESH Vs. THE GENERAL MANAGER
June 11, 2014
T. MUTHU BALU Vs. INSPECTOR GENERAL OF REGISTRATION
February 24, 2014
T. PANDURANGAN Vs. VILLUPURAM VALLI VILAS NAGAI MALIGAI
January 3, 2014
T. PERIYANNAN Vs. SABITHA
September 3, 2014
T. RAJASEKAR Vs. COMMISSIONER, HINDU RELIGIOUS
February 20, 2014
T. RAVINDRAN Vs. THE GOVERNMENT OF TAMIL NADU
June 5, 2014
T. REDDIAMMA Vs. P. THIYAGARAJAN
September 25, 2014
T. RETNAPANDIAN Vs. THE UNION OF INDIA
June 13, 2014
T. SAKTHIVEL Vs. N. VIJAYALAKSHMI
June 11, 2014
T. SATHIYAVATHI Vs. THE JOINT DIRECTOR OF SCHOOL EDUCATION (PERSONNEL) DPI CAMPUS
July 3, 2014
T. SELVARAJ Vs. PRESIDING OFFICER, LABOUR COURT, COIMBATORE ORS.
August 20, 2014
T. SENTHIL KUMAR Vs. SUPERINTENDENT OF CUSTOMS, PROSECUTION UNIT
January 27, 2014
T. SENTHIL KUMAR Vs. COMMISSIONER OF INCOME TAX
June 25, 2014
T. SIVAKUMAR Vs. STATE OF TAMILNADU
June 30, 2014
T. SULOCHANA Vs. INSPECTOR OF POLICE
November 28, 2014
T. SURESH Vs. SUPERINTENDENT OF POLICE, DOCKS INTELLIGENCE UNIT CUSTOMS
March 20, 2014
T. SURESH KUMAR Vs. COMMANDANT
June 24, 2014
T. VADIVEL AND ANOTHER Vs. KOTAK MAHINDRA BANK LTD.
March 7, 2014
T. VIKAS VIJAY TRIPURNENI Vs. STATE OF TAMIL NADU
September 10, 2014
T.D. HARILAKSHMI Vs. R.B. HARIRAM
September 12, 2014
T.E. VIJAYARARAGHAVAN AND ORS. Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT AND ORS.
December 15, 2014
T.G. NANDAKUMAR Vs. DIRECTOR GOVERNMENT EXAMINATIONS
June 19, 2014
T.H. INFRASTRUCTURE PVT. LTD. Vs. STATE INDUSTRIES PR OMOTION CORPORATION OF TAMIL NADU LIMITED (A GOVERNMENT OF TAMIL NADU UNDERTAKING) AND ASSET RECONSTRUCTION COMPANY (INDIA) LIM ITED
March 21, 2014
T.H. MOHAMED FAROOK Vs. L.MURUGANANDAM
January 21, 2014
T.K. ARUN Vs. EZHALIVEERAPPAN
March 25, 2014
T.K. SADHANANTHAN Vs. SUB-DIVISIONAL MAGISTRATE CUM REVENUE DIVISIONAL OFFICER
June 4, 2014
T.K. SRINIVASAN Vs. STATE
January 9, 2014
T.KAMALAM Vs. PURASAWALKAM PERMANENT FUND LTD.
December 25, 2014
T.L. SIVAKUMAR Vs. SUMITHRA @ SUMITHRA SREE
February 7, 2014
T.M. MAHENDRAN Vs. MUTHUIRULANDI THEVAR
July 11, 2014
T.M. MUTHUKRISHAN Vs. K. SUSILA
July 10, 2014
T.M. PARAMESWARI Vs. THE DISTRICT COLLECTOR (CHENNAI) SINGARAVELAR MALIGAI
December 22, 2014
T.M. THANIYARASU Vs. COMMISSIONER OF POLICE
January 9, 2014
T.N. ANANDHI Vs. SECRETARY TO GOVERNMENT
July 7, 2014
T.N. PALANISAMY Vs. LAKSHMI
November 12, 2014
T.N. STATE TRANSPORT CORPORATION (MADURAI) LTD. Vs. JT. COMMISSIONER OF LABOUR (CONCILIATION)
August 5, 2014
T.O. THANGAVELU Vs. T.N. RAJENDRAN
October 28, 2014
T.P. NATARAJAN Vs. P. SELVAKUMAR
November 27, 2014
T.P. ROSE Vs. SUPERINTENDING EXECUTIVE ENGINEER
June 6, 2014
T.PADMANABHAN Vs. THE SPECIALCOMMISSIONER
November 14, 2014
T.R. BAALU Vs. THE ELECTION COMMISSION OF INDIA REP. BY ITS CHIEF ELECTION COMMISSIONER AND OTHERS
May 8, 2014
T.S. COMPANY PVT. LTD. Vs. THE REGIONAL TRANSPORT AUTHORITY
June 30, 2014
T.S. SARAVANAKUMAR Vs. DISTRICT COLLECTOR
August 5, 2014
T.S. UNNAMALAI AMMAL AND ORS. Vs. MOHANA BAI AND ORS.
December 17, 2014
T.SELVAKUMAR Vs. THE SECRETARY TO GOVERNMENT
July 7, 2014
T.SHARMILA Vs. THESECRETARY
November 20, 2014
T.SIGAMANI Vs. STATE OF TAMIL NADU
January 30, 2014
T.T. KRISHNAMACHARI & CO. Vs. UNION OF INDIA
November 17, 2014
T.VELNADAR Vs. P.AYYANATHAN
July 25, 2014
TAGORE MEDICAL COLLEGE & HOSPITAL Vs. UNION OF INDIA
August 13, 2014
TAMBRAPARNI CONTAINERS P. LTD. Vs. A.P. VARGHESE
October 8, 2014
TAMIL FILM PRODUCER COUNCIL, CHENNAI AND OTHERS Vs. S THANU AND OTHERS
November 28, 2014
TAMIL NADU ADVOCATES ASSOCIATION Vs. DEPUTY SUPERINTENDENT OF POLICE
April 25, 2014
TAMIL NADU CIRCLE POSTAL CO-OPERATIVE BANK LIMITED Vs. CENTRAL REGISTRAR OF CO-OPERATIVE SOCIETIES
January 28, 2014
TAMIL NADU CIVIL SUPPLIES CORPORATION Vs. G. SUBRAMANIAN
December 23, 2014
TAMIL NADU COOPERATIVE MILK PRODUCERS FEDERATION LTD. Vs. JOINT COMMISSIONER OF LABOUR AND ORS.
December 5, 2014
TAMIL NADU ELECTRICITY BOARD Vs. R. NARENDRA KUMAR
November 18, 2014
TAMIL NADU ELECTRICITY BOARD Vs. TANJAORE DISTRICT PODHU THOZHILALAR SANGAM
September 4, 2014
TAMIL NADU FLY ASH BRICKS AND BLOCK'S MANUFACTURES ASSOCIATION Vs. M/S. TAMILNADU GENERATION & DISTRIBUTION CORPORATION
August 19, 2014
TAMIL NADU HANDLOOM WEAVERS CO-OPERATIVE SOCIETY LTD. Vs. M. SIVAKANNU
December 9, 2014
TAMIL NADU INDUSTRIAL EXPLOSIVES LTD, Vs. 1 N VIJAYAN; 2 PRESIDING OFFICER
April 10, 2014
TAMIL NADU KALVI KAPU ARAKKATTALAI Vs. CHIEF COMMISSIONER OF INCOME TAX III
November 6, 2014
TAMIL NADU MEDICAL COUNCIL Vs. EASWARAN DNB FRCS
August 21, 2014
TAMIL NADU SMALL INDUSTRIES CORPORATION LIMITED Vs. M. KRISHNAN
November 3, 2014
TAMIL NADU STATE APEX CO-OPERATIVE BANK SC/ST EMPLOYEES WELFARE ASSOCIATION Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES
December 22, 2014
TAMIL NADU STATE TRANSPORT CORPORATION Vs. STATE TRANSPORT & TRANSPORT CORPORATION
October 15, 2014
TAMIL NADU STATE TRANSPORT CORPORATION Vs. S. SUNDARAM, A. CHINNUSAMY
April 28, 2014
TAMIL NADU STATE TRANSPORT CORPORATION Vs. JOINT COMMISSIONER OF LABOUR; C NAGARAJAN
April 8, 2014
TAMIL NADU STATE TRANSPORT CORPORATION Vs. R KALAVATHI & OTHERS
October 30, 2014
TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LIMITED Vs. ARUMUGAM
December 23, 2014
TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD. Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
December 22, 2014
TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD. REPRESENTED BY ITS MANAGING DIRECTOR, SALEM Vs. PRESIDING OFFICER, LABOUR COURT, SALEM AND ANR.
June 12, 2014
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. V.R. RAJA
September 18, 2014
TAMIL NADU TOURISM DEVELOPMENT CORPORATION LTD. Vs. DEPUTY COMMISSIONER OF INCOME-TAX
September 2, 2014
TAMIL NADU VEETU VASATHI VARIYA THOZHILALAR MUNETRA SANGAM Vs. THEMANAGING DIRECTOR
November 6, 2014
TAMIL NADU WAKF BOARD Vs. M. ABUDL RAHIM
June 26, 2014
TAMILANNAI TAMIRAPARANI WELFARE TRUST Vs. THE COMMISSIONER
September 19, 2014
TAMILARASI W/O RAMESH Vs. STATE OF TAMIL NADU; COMMISSIONER OF POLICE, O/O COMMISSIONER OF POLICE; SUPERINTENDENT OF CENTRAL PRISON
July 8, 2014
TAMILNADU GENERATION & DISTRIBUTION CORPN. LTD. Vs. CESTAT, CHENNAI
October 20, 2014
TAMILNADU MERCANTILE BANK LTD. Vs. D. MATHIVANAN
July 31, 2014
TAMILNADU ORGANIC PRIVATE LTD Vs. STATE BANK OF INDIA
February 20, 2014
TAMILNADU STATE Vs. SAROJA
March 13, 2014
TAMILNADU STATE TRANSPORT CORPORATION (MADURAI DN. II) LTD., REP. BY ITS MANAGING DIRECTOR Vs. P. KRISHNAN
March 17, 2014
TAMILNADU WAREHOUSING CORPORATION Vs. INCOME TAX OFFICER
March 11, 2014
TAMILSELVAN Vs. INSPECTOR OF POLICE
February 27, 2014
TAMILSELVI Vs. M KULANDAIVELU; J SEKAR
April 10, 2014
TAMILSELVI Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, SECRETARIAT; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
August 18, 2014
TCG SOFTWARE PARKS PVT. LTD. Vs. W.S. ELECTRIC LTD.
December 10, 2014
TETRAHEDRON LIMITED Vs. AUTHORISED OFFICER, INDIAN BANK
February 28, 2014
TEXCEL INTERNATIONAL PVT. LTD. Vs. THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
November 27, 2014
TEXMACO RAIL AND ENGINEERING LTD. Vs. ETA ENGINEERING P. LTD.
April 25, 2014
THAIYALNAYAKI Vs. MUTHU
January 10, 2014
THAJ @ THAJUDEEN Vs. STATE BY INSPECTOR OF POLICE METTUPALAYAM
October 8, 2014
THAMARAISELVI Vs. MARIAMMAL
June 24, 2014
THAMBIYAPPAN @ SUBRAMANI Vs. K. RATHINAVELU
February 25, 2014
THAMIZHSELVI Vs. STATE
June 24, 2014
THANGAMAHARAJA Vs. SUMATHI
January 6, 2014
THANGAMANI Vs. GANESAN
January 23, 2014
THANGAPALAM Vs. SECRETARY TO GOVERNMENT
September 8, 2014
THANGAPANDI Vs. REVENUE DIVISIONAL OFFICER
November 19, 2014
THANGARAJ Vs. PAPPATHI
January 23, 2014
THANGARAJ @ THAMILARASAN; KAVIYARASAN @ RAJA Vs. KALAI @ KALAILINGAM; STATE
September 2, 2014
THANGARAJAN Vs. MANAGING DIRECTOR, TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION
September 1, 2014
THANGATHURICHI Vs. STATE
April 29, 2014
THANGAVEL Vs. R. MARAGATHAM
September 9, 2014
THANJI AMMAL Vs. KUTTACHI AMMAL
March 7, 2014
THANKA BAI Vs. T. SASI
August 11, 2014
THE ADDITIONAL SUPERINTENDENT OF POLICE CBI Vs. G.B. ANBALAGAN
August 6, 2014
THE ASSISTANT ENGINEER, DISTRIBUTION AND THE SUPERINTENDING ENGINEER, MADURAI DISTRIBUTION CIRCLE, TAMIL NADU ELECTRICITY BOARD Vs. M. VASU DEVAN
March 17, 2014
THE BRANCH MANAGER Vs. BASHEER
October 8, 2014
THE BRANCH MANAGER, M/S. ORIENTAL INSURANCE CO. LTD. Vs. MRS. VENKATAMMA AND ORS.
March 13, 2014
THE BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. S. MANJULA
September 17, 2014
THE BRANCH MANAGER, ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. GOVINDARASU
June 5, 2014
THE CHIEF EDUCATIONAL OFFICER,KANYAKUMARI DISTRICT AT NAGERCOIL Vs. S.CHRISTY
April 2, 2014
THE COIMBATORE DISTRICT Vs. THE PRESIDING OFFICER
October 13, 2014
THE COIMBATORE DISTRICT CONSUMERS CO-OP. WHOLESALE STORES LTD Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL, SCOPE MINAR CORE II AND ASSISTANT PROVIDENT FUND COMMISSIONER
April 10, 2014
THE COMMANDANT 42 BN. C.R.P.F. Vs. S. DHANASEKARAN
November 27, 2014
THE COMMISSIONER CORPORATION OF CHENNAI Vs. M. BANAZIR SULTHANA
November 21, 2014
THE COMMISSIONER OF CENTRAL EXCISE Vs. VADAPALANI PRESS
November 21, 2014
THE COMMISSIONER OF CENTRAL EXCISE Vs. BANNAI AMMAN SUGARS LTD.
December 18, 2014
THE COMMISSIONER OF CENTRAL EXCISE Vs. HCL PERIPHERALS AND ORS.
December 19, 2014
THE COMMISSIONER OF CENTRAL EXCISE Vs. SAKTHI SUGARS LTD. AND ORS.
December 19, 2014
THE COMMISSIONER OF CENTRAL EXCISE Vs. INDIA CEMENTS LTD. AND ORS.
December 11, 2014
THE COMMISSIONER OF CENTRAL EXCISE Vs. ULTRAMARINE & PIGMENTS LTD.
December 12, 2014
THE COMMISSIONER OF CENTRAL EXCISE Vs. RAJI THANGAM TEXTILES LTD.
December 19, 2014
THE COMMISSIONER OF CENTRAL EXCISE Vs. MEFCO ENGINEERS (P) LIMITED
December 12, 2014
THE COMMISSIONER OF CENTRAL EXCISE Vs. PALLIPALAYAM SPINNERS (P) LTD.
December 11, 2014
THE COMMISSIONER OF CUSTOMS Vs. TRANSASIA BIO-MEDICALS LTD.
July 17, 2014
THE COMMISSIONER OF INCOME TAX Vs. GOLDEN INVESTMENTS LTD.
September 10, 2014
THE COMMISSIONER OF INCOME TAX Vs. PRAKASH FOODS & FEED MILLS P. LTD.
November 26, 2014
THE COMMISSIONER OF INCOME TAX Vs. INDIAN BANK
December 1, 2014
THE COMMISSIONER OF INCOME TAX Vs. T. PERUMAL(INDL.)
October 29, 2014
THE COMMISSIONER OF INCOME TAX Vs. TYCO SANMAR LIMITED
October 27, 2014
THE COMMISSIONER OF INCOME TAX Vs. R.S. SURIYA
October 27, 2014
THE COMMISSIONER OF INCOME TAX Vs. R.F. DADABHOY
October 29, 2014
THE COMMISSIONER OF INCOME TAX Vs. VOLTECH PROJECTS PVT. LTD.
November 25, 2014
THE COMMISSIONER OF INCOME TAX Vs. MADRAS FORGING AND ALLIED INDUSTRIES (CBE) LTD.
September 8, 2014
THE COMMISSIONER OF INCOME TAX Vs. A.L. LOGISTICS PVT. LTD.
December 23, 2014
THE COMMISSIONER OF INCOME TAX Vs. VAN OORD ACZ EQUIPMENT BV
November 14, 2014
THE COMMISSIONER OF INCOME TAX Vs. M/S. AMERICAN POWER CONVERSION (INDIA) PVT. LTD.
April 4, 2014
THE COMMISSIONER OF INCOME TAX Vs. PRIDE REMEDIES PRIVATE LTD.
December 3, 2014
THE COMMISSIONER OF INCOME TAX Vs. M/S. MYSORE PREMIER INVESTMENT CO. LTD.
April 16, 2014
THE COMMISSIONER OF INCOME TAX CHENNAI Vs. M/S. FLOTHERN ENGINEERS PVT. LIMITED
April 10, 2014
THE COMMISSIONER OF SERVICE TAX Vs. LUMAX SAMLIP INDUSTRIES LTD.
November 21, 2014
THE CORPORATIONOF CHENNAI Vs. KANTHASRINIVASAN
November 26, 2014
THE CORRESPONDENT Vs. THE DISTRICT ELEMENTARY EDUCATIONAL OFFICER
June 3, 2014
THE DAKSHINA GUJARATHI KHADEWALSAMAJ Vs. VIDYA CHETHAN
October 31, 2014
THE DEAN, VELAMMAL MEDICAL COLLEGE Vs. MINOR E. SNEHA PREETHI
September 25, 2014
THE DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE Vs. M.P. RAO INSPECTOR
October 17, 2014
THE DIRECTOR OF ELEMENTARY EDUCATION Vs. E.S.T. BACKTHAVACHALAM
November 19, 2014
THE DIRECTOR OF LOCAL FUND AUDIT Vs. V. RAMANATHAN
December 8, 2014
THE DISTRICT COLLECTOR Vs. S.SASISIVANANDAM
October 28, 2014
THE DISTRICT COLLECTOR Vs. K.K. DINAKARAN
July 4, 2014
THE DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. L Vs. S.SYED KADHAR & OTHERS
March 10, 2014
THE DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPAN Vs. PERIYAPAAPA (DIED) & OTHERS
April 16, 2014
THE DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD. Vs. MANIMEGALAI
April 23, 2014
THE EXECUTIVE OFFICER, PERUNDURAI TALUK AND THE CHAIRMAN, PERUNDURAI TALUK Vs. DURAISAMY AND ORS.
April 1, 2014
THE EXECUTIVEOFFICER Vs. GOVERNMENT OF TAMIL NADU
November 18, 2014
THE GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION (COIMBATORE LTD.) Vs. M. ARULARASU
November 12, 2014
THE GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. SEVATHAMANI
December 3, 2014
THE GOVERNMENT OF INDIA, REPRESENTED BY ITS SECRETARY AND THE FINANCIAL ADVISER AND CHIEF ACCOUNTS OFFICER Vs. THE REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH
April 3, 2014
THE GOVERNMENT OF TAMIL NADU Vs. AALIM MUHAMMED SALEGH TRUST
December 3, 2014
THE GOVERNMENT OF TAMIL NADU Vs. UNITED SPIRITS LIMITED
November 5, 2014
THE HOME MISSIONARY SOCIETY OF INDIA Vs. VEPERY AUXILIARY OF THE HOME MISSIONARY SOCIETY OF INDIA
November 7, 2014
THE INDIAN FIREWORKS MANUFACTURERS ASSOCIATION (TIFMA) Vs. THE UNION OF INDIA
April 28, 2014
THE INSPECTOR GENERAL OF REGISTRATION AND ORS. Vs. K.K. THIRUMURUGAN
November 27, 2014
THE INSPECTOR OF POLICE Vs. VAIRAM
October 16, 2014
THE JOINT REGISTRAR/ADMINISTRATOR, M/S. TIRUTHANI CO-OPERATIVE SUGAR MILLS LIMITED Vs. P. SIVA KUMAR
November 18, 2014
THE KATPADI COOPERATIVE TOWNSHIP LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
October 13, 2014
THE MANAGEMENT OF JAIHIND GRANITES Vs. THE PRESIDING OFFICER, LABOUR COURT
December 8, 2014
THE MANAGEMENT OF M/S. SHASUN CHEMICALS AND DRUGS LTD. Vs. THE PRESIDING OFFICER
December 1, 2014
THE MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (COIMBATORE) LTD. Vs. P.G. MUTHUSAMY
October 15, 2014
THE MANAGEMENT, SALEM DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LIMITED Vs. THE PRESIDING OFFICER
November 19, 2014
THE MANAGER NATIONAL INSURANCE COMPANY Vs. THIRU. R. RAGHAVAN
November 7, 2014
THE MANAGING DIRECTOR Vs. S. PALANISAMY
September 22, 2014
THE MANAGING DIRECTOR Vs. A.M. ABDUL RAHIM
October 9, 2014
THE MANAGING DIRECTOR Vs. PARAMESWARI
November 11, 2014
THE MANAGING DIRECTOR Vs. V. JEYAPACKIALAKSHMI
November 11, 2014
THE MANAGING DIRECTOR Vs. LAKSHMI
November 13, 2014
THE MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION Vs. PARIMALA
November 5, 2014
THE MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORP. LTD. Vs. B. KANNAN
December 16, 2014
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT Vs. KARTHAMMAL & OTHERS
March 20, 2014
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT Vs. S. GEETHA & OTHERS
July 14, 2014
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. MINOR K. GAYATHRI REP. BY HER FATHER KAMARAJ
August 11, 2014
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. S. KRISHNAMOORTHY
November 21, 2014
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. RASAMMAL
August 11, 2014
THE MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION LTD. Vs. ELUMALAI
June 3, 2014
THE MANAGING DIRECTOR, TAMILNADU WATER SUPPLY AND DRAINAGE BOARD Vs. THE SECRETARY TO GOVERNMENT
December 3, 2014
THE MANAGING DIRECTOR,METROPOLITAN TRANSPORT CORPORATION LTD. Vs. KANNA @ GOKULA KANNAN
December 18, 2014
THE MEDICAL OFFICER, GOVERNMENT PRIMARY HEALTH CENTRE Vs. ALAGAR
December 2, 2014
THE NEW INDIA ASSURANCE CO LTD. NEYVELI TOWNSHIP, PANRUTI TALUK Vs. PERIYASMAY
January 10, 2014
THE NEW INDIA ASSURANCE CO. LTD., CHENNAI Vs. V. MURTHY AND ANOTHER
June 30, 2014
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. KATHIRVEL
March 17, 2014
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. AZHAGUSUMATHI
December 1, 2014
THE NEW INDIAN ASSURANCE CO. LTD. Vs. S. KRISHNASAMY
December 10, 2014
THE OOTACAMUND CLUB Vs. COMMISSIONER, UDHAGAMANDALAM MUNICIPALITY
December 8, 2014
THE ORIENTAL INSURANCE CO. LTD. Vs. SIVAPPAN
October 15, 2014
THE ORIENTAL INSURANCE CO. LTD. Vs. R. CHELLAPPA
October 30, 2014
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. PANDIAMMAL
December 6, 2014
THE PRINCIPAL SECRETARY Vs. M. PALANIKANI
December 3, 2014
THE REGIONAL DIRECTOR Vs. THE PONDICHERRY ROAD TRANSPORT CORPORATION LTD.
December 17, 2014
THE REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. D. RAJENDRAN
December 10, 2014
THE REGIONAL MANAGER Vs. D. SEKAR
September 22, 2014
THE REGIONAL MANAGER, TAMIL NADU HANDLOOM WEAVERS COOPERATIVE SOCIETY Vs. BINO
November 7, 2014
THE REGISTRAR GENERAL Vs. THE SECRETARYTO THEGOVERNMENT OF TAMILNADU
October 28, 2014
THE SECRETARY Vs. THE STATE OF TAMIL NADU
September 10, 2014
THE SECRETARY BAR COUNCIL OF TAMIL NADU AND PUDUCHERRY Vs. THE SECRETARY TO GOVERNMENT MINISTRY OF LAW AND JUSTICE
September 10, 2014
THE SECRETARY DEPARTMENT OF TELECOMMUNICATIONS MINISTRY OF COMMUNICATION & INFORMATION TECHNOLOGY Vs. B. MANOHAR
December 8, 2014
THE SECRETARY TO GOVERNMENT OF TAMIL NADU Vs. A. SHANKAR
October 15, 2014
THE SECRETARY TO GOVERNMENT, PLANNING, DEVELOPMENT & SPECIAL INITIATIVES DEPARTMENT Vs. R. BASKARADOSS
March 27, 2014
THE SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT & ANOTHER Vs. V. CHINNAMAL
March 4, 2014
THE SPECIAL COMMISSIONER & COMMISSIONER OF URBAN LAND CEILING & URBAN LAND TAX Vs. MUMTAZ BIVI
November 19, 2014
THE SPECIAL OFFICER Vs. THE APPELLATE AUTHORITY/ASSISTANT COMMISSIONER OF LABOUR
December 19, 2014
THE SPECIAL OFFICERTAMIL NADU COOPERATIVE STATE AGRICULTURALANDRURAL DEVELOPMENT BANK LIMITED Vs. S. KADIRESAN
October 14, 2014
THE SPECIAL TAHSILDAR Vs. PARVATHI AMMAL
July 7, 2014
THE SPECIAL TAHSILDAR (ADW) Vs. CHELLAM
November 17, 2014
THE SPECIAL TAHSILDAR (LA) Vs. J. SUSEELA
November 18, 2014
THE STATE OF TAMIL NADU Vs. V. SELVATHAI
December 8, 2014
THE STATE OF TAMIL NADU Vs. M. JAYA
December 8, 2014
THE STATE OF TAMIL NADU Vs. W.S. INDUSTRIES (INDIA) LIMITED
October 29, 2014
THE STATE OF TAMIL NADU Vs. JEEVANA SCHOOLS
September 16, 2014
THE STATE OF TAMIL NADU Vs. C.P. MURUGESAN
November 5, 2014
THE STATE OF TAMIL NADU Vs. T. DHARMAMBAL
November 10, 2014
THE STATE OF TAMIL NADU REP. BY SECRETARY TO GOVER Vs. M. SEENIAMMAL & OTHERS
April 17, 2014
THE STATE OF TAMIL NADU, REP. BY ITS SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT, THE DIRECTOR OF ELEMENTARY EDUCATION AND THE DISTRICT ELEMENTARY EDUCATIONAL OFFICER, NAMAKKAL Vs. A. RAJESWARI
March 13, 2014
THE STATE OF TAMILNADU Vs. K. GOPALAKRISHNAN
November 10, 2014
THE STATE OF TAMILNADU Vs. TVL. THE NADAR PRESS LIMITED
November 14, 2014
THE TAMIL NADU WAKF BOARD Vs. M. ABUDL RAHIM
July 23, 2014
THE TAMILNADU ELECTRICITY BOARD Vs. PERAMBALUR SUGAR MILLS LIMITED
December 3, 2014
THE TAMILNADU POSTGRADUATE TEACHERS ASSOCIATION Vs. THE STATE OF TAMILNADU
October 31, 2014
THE THANJAVUR CITY MUNICIPAL CORPORATION Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
September 24, 2014
THE TN DR. M.G.R. MEDICAL UNIVERSITY Vs. THE CHAIRMAN, THASAIH COLLEGE OF NURSING MARTHANDAM
December 19, 2014
THE UNION OF INDIA REP. BY ITS GENERAL MANAGER, SOUTHERN RAILWAY Vs. P. DEEPAK SINGH AND THE REGISTRAR, THE CENTRAL ADMINISTRATIVE TRIBUNAL
April 3, 2014
THE UNION OF INDIA REPRESENTED BY ITS SECRETARY TO GOVERNMENT Vs. R. MURUGAMALAI
March 20, 2014
THEDEPUTY GENERAL MANAGER (SME) Vs. THE PRESIDINGOFFICER
October 17, 2014
THENMOZHI Vs. SUYAMBU, DEPUTY SUPERINTENDENT OF POLICE
November 21, 2014
THESTATE OF TAMIL NADU Vs. S. ESANULLA
November 19, 2014
THILAGAVATHI Vs. V. SAMIAPPAN
March 26, 2014
THILAKAVATHI Vs. INSPECTOR OF POLICE
April 29, 2014
THILLAINAYAGAM Vs. CHIDAMBARAM THILLAIAMMAN
January 3, 2014
THIRAVIUM Vs. MASANAKONAR
November 17, 2014
THIRU KAMARAJ Vs. STATE
September 12, 2014
THIRU. APPAVU SAMRAJ Vs. P. RAJU
September 16, 2014
THIRU. K. MASTHAN RAO Vs. STATE
July 3, 2014
THIRUGNANASAMBANDAM Vs. SUNDARAMURTHY CHETTIAR
June 18, 2014
THIRULOGOACHANDRU Vs. STATE OF TAMIL NADU
June 11, 2014
THIRUMURUGAN Vs. EBRAMUSA
August 18, 2014
THIRUPATHY Vs. COMMISSIONER OF POLICE
July 3, 2014
THIRUTHANI ARULMIGU MURUGAN EDUCATIONAL TRUST Vs. S. SARAVANAMUTHU
July 3, 2014
THIRUVENGADAM JANAKI Vs. THE ADMINISTRATOR
September 22, 2014
THIYAGARAJAN Vs. STATE OF TAMIL NADU
September 5, 2014
THOOTHUKUDI VADADHISAI Vs. S. AMIRTHARAJ
September 18, 2014
THREE STAR POULTRY FARM Vs. GOVERNMENT OF TAMIL NADU
April 25, 2014
THRIFT CO-OPERATIVE FEDERATION LIMITED Vs. THE STATE OF TAMIL NADU
December 12, 2014
THRISANGU Vs. RAJAMMAL
November 6, 2014
THUKKARAM Vs. SHANTHI VARADHARAJAN
December 17, 2014
THULUVA VELLALAR SANGAM Vs. R.MANTHRASALAM
April 25, 2014
THURAVI. GOVINDA KUMMAARAN, TRUSTEE, PAPANASAM KUDISAI TRUST, Vs. DISTRICT REVENUE OFFICER, TIRUNELVELI
July 30, 2014
TIRUNELVELI DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LIMITED Vs. M.E. ABDUL HAMEED
November 6, 2014
TIRUPPATTUR MUNICIPALITY Vs. COMMISSIONER OF SERVICE TAX
December 4, 2014
TIRUVARUR MUNICIPALITY Vs. A K M TOWERS PRIVATE LTD.
September 12, 2014
TMT ROJAVATHY Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT, FORT ST GEORGE; SPECIAL THASILDAR, (LAND ACQUISITION), HOUSING SCHEME, HOSUR, KRISHNAGIRI DISTRICT ; MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD,
September 3, 2014
TMT. JEYASEELA Vs. SECRETARY TO GOVERNMENT SOCIAL WELFARE AND NUTRIOUS MEAL PROGRAMME
June 30, 2014
TMT. KAMALAMMA Vs. THE DISTRICT REVENUE OFFICER
September 17, 2014
TMT. P. LAKSHMI AND ORS. Vs. STATE REP. BY THE CHIEF SECRETARY TO THE GOVERNMENT OF TAMILNADU AND ORS.
March 13, 2014
TMT. P. SIVAGAMI Vs. STATE OF TAMIL NADU
September 10, 2014
TMT. PALANIYAMMAL Vs. SECRETARY TO GOVERNMENT
June 30, 2014
TMT. R. KASTHURI Vs. STATE
December 19, 2014
TMT. T. MALARSELVI Vs. SECRETARY TO GOVERNMENT
June 30, 2014
TNEB Vs. STATE
August 5, 2014
TNK GOVINDARAJU CHETTY AND CO PVT LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 29, 2014
TOJO TYRE RETREAD Vs. CESTAT, CHENNAI
June 18, 2014
TOPS SECURITY LTD. Vs. CUSTOMS EXCISE SERVICE TAX APPELLATE TRIBUNAL
July 3, 2014
TRACTOR AND FARM EQUIPMENT LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
November 28, 2014
TRADING PARTNERS INTERNATIONAL Vs. THE CUSTOMS, EXCISE AND SERVICE TAX
November 6, 2014
TTG INDUSTRIES LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
September 19, 2014
TTG INDUSTRIES LTD. (FORMERLY T.T.G. MACHINERY MANUFACTURING CO. LTD.) Vs. REGIONAL PROVIDENT FUND COMMISSIONER
June 26, 2014
TTK TEXTILES LTD. Vs. COMMISSIONER OF C. EX., MADURAI
September 25, 2014
TUTICORIN SPINNING MILLS LIMITED Vs. CHAIRMAN AND MANAGING DIRECTOR, TAMIL NADU GENERATION AND DISTRIBUTION; DIRECTOR, (DISTRIBUTION), TAMIL NADU GENERATION AND DISTRIBUTION
December 11, 2014
TVL. FORTUNE COMMUNICATIONS Vs. THE ASSISTANT COMMISSIONER (CT) NANDANAM ASSESSMENT CIRCLE
December 9, 2014
TVL. NAGAPPA AUTO Vs. THE ASSISTANT COMMISSIONER (CT)
November 10, 2014
TVL. NARASUS ROLLER FLOUR MILLS Vs. COMMERCIAL TAX OFFICER
November 21, 2014
TVL. SRI MAHA CO. Vs. DEPUTY COMMERCIAL TAXOFFICER
November 19, 2014
TVL. VENKATESWARA INDUSTRIES Vs. THE SPECIAL COMMISSIONER AND COMMISSIONER OF COMML. TAXES
December 18, 2014
U. GOVINDARAJ Vs. STATE OF TAMIL NADU
July 23, 2014
U. JINADOSS Vs. D. NAGARAJ
December 8, 2014
U. MOHAMED MOHIDEEN Vs. SUPERINTENDENT OF POLICE
October 31, 2014
U. SHAHUL HAMEED Vs. RAJAGOPAL
July 17, 2014
U.S.PRAKASAM Vs. THE PRINCIPAL SECRETARY
October 17, 2014
UB XPRESS SOUTH PVT. LTD. Vs. CESTAT
March 10, 2014
UCMAS MENTAL ARITHMETIC Vs. AKADEMI SEMPOA AND MENTAL
June 30, 2014
UDAYAKUMAR Vs. THE STATE
December 18, 2014
UDHAYAKUMAR Vs. DHANDAPANI
September 1, 2014
UDHAYAKUMAR @ KUMAR Vs. G KISHORE KUMAR
August 20, 2014
UMA Vs. SECRETARY TO THE GOVERNMENT
June 11, 2014
UMA MAGESWARI Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
December 9, 2014
UMA SHANKAR Vs. REVATHY VADIVEL
April 4, 2014
UMARANI Vs. THE STATE
November 5, 2014
UNION OF INDIA Vs. P. NARASIMHAN
December 9, 2014
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
July 30, 2014
UNION OF INDIA Vs. M. BHAGYALAKSHMI
November 10, 2014
UNION OF INDIA Vs. TEXTILE TECHNICAL TRADESMEN ASSOCIATION
October 16, 2014
UNION OF INDIA Vs. S. BALAKRISHNAN
October 16, 2014
UNION OF INDIA Vs. V. KRISHNAN
August 14, 2014
UNION OF INDIA Vs. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL
October 13, 2014
UNION OF INDIA Vs. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL
February 27, 2014
UNION OF INDIA Vs. K PUNNIYAKOTI
March 19, 2014
UNION OF INDIA Vs. A. LOGAMBAL
January 9, 2014
UNION OF INDIA Vs. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL
January 22, 2014
UNION OF INDIA Vs. R.PARAMASIVAM
January 22, 2014
UNION OF INDIA Vs. S.K. DASH OFFICE SURVEYOR BHUBANESHWAR
March 28, 2014
UNION OF INDIA Vs. S. NATARAJAN
January 31, 2014
UNION OF INDIA Vs. THE REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL
November 27, 2014
UNION OF INDIA Vs. M. JABASTIAN
November 12, 2014
UNION OF INDIA Vs. C. SELVARAJ
November 10, 2014
UNION OF INDIA Vs. S. DEIVAKUMARI
November 24, 2014
UNION OF INDIA Vs. CHIEF GENERAL MANAGER BHARAT SANCHAR NIGAM LTD ; REGISTRAR CENTRAL ADMINISTATIVE TRIBUNAL; K VENUGOPAL S/O A KRISHNASWAMY; M VENKATARAMANA; M S NARAYANAN S/O M K SRINIVASAN; R PARTHASARATHY S/O S RAMASWAMY; N PURUSHOTHAMAN S/O K NEELAMEGA RAJU; V PALANI S
July 9, 2014
UNION OF INDIA Vs. SANJAY KUMAR JHA
July 15, 2014
UNION OF INDIA Vs. REGISTRAR
March 27, 2014
UNION OF INDIA; CHIEF ENGINEER (NAVY) SOUTHERN COMMAND; COMMANDER WORK ENGINEER (NAVY) Vs. GARRISON ENGINEER(MAINT); M MANIKANDAN; CENTRAL ADMINISTRATIVE TRIBUNAL
April 9, 2014
UNION PUBLIC SERVICECOMMISSION Vs. MANAS KUMARSINHA
November 3, 2014
UNION TERRITORY OF PUDUCHERRY Vs. CASTROL INDIA LTD
November 5, 2014
UNISON HOTELS Vs. COMMISSIONER OF CUSTOMS (PORT-EXPORT)
August 21, 2014
UNITED INDIA INSURANCE CO LTD Vs. NAGARAJAN; DAYANANTHAN
August 8, 2014
UNITED INDIA INSURANCE CO. LTD. Vs. MINOR BALAJI
March 17, 2014
UNITED INDIA INSURANCE CO. LTD. Vs. SELVI
April 3, 2014
UNITED INDIA INSURANCE CO. LTD. Vs. ANTHONY SELVAM
July 4, 2014
UNITED INDIA INSURANCE CO. LTD. Vs. SEETHAMMAL
December 23, 2014
UNITED INDIA INSURANCE CO. LTD. Vs. N.V. SHYAMALA
October 30, 2014
UNITED INDIA INSURANCE CO. LTD. Vs. K. SHANTHAKUMAR
July 31, 2014
UNITED INDIA INSURANCE CO. LTD. Vs. PUSHPATHAL
April 3, 2014
UNITED INDIA INSURANCE COMPANY LIMITED Vs. DHAYAMMAL
November 11, 2014
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PREMALATHA AND ORS.
November 21, 2014
UNITED INDIA INSURANCE COMPANY LIMITED, UDUMALPET Vs. A KALIAMMAL AND OTHERS
June 17, 2014
UNITED INDIA INSURANCE COMPANY LTD. Vs. K. NAGARAJ
July 24, 2014
UNIVERSAL SURGICAL ASSOCIATES Vs. ASSISTANT COMMISSIONER (CT), PARK TOWN I ASSESSMENT CIRCLE
June 5, 2014
URBANEDGE HOTELS (P) LTD. Vs. SIRAJ
June 27, 2014
USHA RAMACHANDRAN Vs. THE INSPECTOR OF POLICE
November 11, 2014
UTHAYA PRIYA Vs. VISALAKSHI
November 28, 2014
UTHIRAN Vs. SEKAR
April 9, 2014
UTHIRASAMI Vs. THE DISTRICT FOREST OFFICER
November 12, 2014
UTHIRAVEL @ UKKIRAVEL Vs. STATE
June 6, 2014
V ANAND TIRTHA Vs. TAMIL NADU ELECTRICITY BOARD; CHIEF COMMERCIAL ENGINEER, TAMIL NADU ELECTRICITY BOARD; SUPERINTENDING ENGINEER; ASSISTANT ENGINEER (O&M); CHENNAI METROPOLITAN DEVELOPMENT
July 11, 2014
V ANDI THEVAR Vs. SENIOR BRANCH MANAGER, THE LIC OF INDIA
April 30, 2014
V C VADIVEL Vs. GOVERNMENT OF TAMIL NADU
July 18, 2014
V CHANDRASEKARAN Vs. PRINCIPAL SECRETARY DEPARTMENT OF DIFFERENTLY ABLED; STATE
April 16, 2014
V CHIDAMBARAM Vs. DIRECTOR GENERAL OF POLICE; TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD; SUPERINTENDENT OF POLICE SALEM RURAL; INSPECTOR OF POLICE PROHIBITION ENFORCEMENT WING
July 14, 2014
V G ARUN Vs. SECRETARY
September 19, 2014
V GANESAN Vs. SUPERINTENDENT OF POLICE
January 9, 2014
V GEETHA RANI Vs. D DHAMODAHR
March 14, 2014
V GEORGE WILLIAM Vs. DIRECTOR OF SCHOOL EDUCATION; DIRECTOR OF ELEMENTARY EDUCATION; CHIEF EDUCATIONAL OFFICER
September 9, 2014
V GOVINDASAMY Vs. V PERUMAL
August 6, 2014
V GOWRI Vs. APURVA VARMA; J K THIRIPPATHI; R KANAGARAJ
December 19, 2014
V JAYAKUMAR Vs. V SWAMINATHAN
August 4, 2014
V JAYASUTHA Vs. SECRETARY TAMILNADU PUBLIC SERVICE COMMISSION CHENNAI
June 18, 2014
V K ESWARAMOORTHY Vs. SPECIAL TAHSILDAR, LAND ACQUISITION; TAHSILDAR, COIMBATORE NORTH TALUK; EXECUTIVE ENGINEER, TAMIL NADU HOUSING BOARD
October 14, 2014
V KA VELUSAMY Vs. DISTRICT COLLECTOR
November 21, 2014
V M SUBRAMANIA REDDY (DIED) Vs. NAGARATHINAMMAL
December 3, 2014
V MEENAKSHI Vs. STATE OF TAMIL NADU; DIRECTOR OF ELEMENTARY EDUCATION; DISTRICT ELEMENTARY EDUCATIONAL OFFICER; SECRETARY, R RAJARAMAN MIDDLE SCHOOL
July 9, 2014
V N SARASWATHY Vs. COMMERCIAL TAX OFFICER
December 9, 2014
V NARAYANAN Vs. UNION OF INDIA
September 17, 2014
V P NARAYANASAMY Vs. GURUSAMY
December 10, 2014
V PANKAJAM PROPRIETRIX, PANKAJAM SILKS Vs. M SALEEM
March 21, 2014
V PARAMESWARAN Vs. P RANI
November 25, 2014
V RAJARETHINAM Vs. REGISTRAR OF CO OP SOCIETY
February 18, 2014
V RAJENDRA DEVAPRASAD Vs. SECRETARY TO GOVERNMENT, HEALTH AND FAMILY WELFARE DEPT ; DIRECTOR OF FAMILY WELFARE
September 15, 2014
V RAVEENDRAN Vs. CAPT S K JOSHUE
April 25, 2014
V RAVIKUMAR; V S KANNAIAH NAIDU Vs. DISTRICT COLLECTOR; SPECIAL TAHSILDAR
September 3, 2014
V REVATHI Vs. JOINT DIRECTOR OF SCHOOL EDUCATION; DISTRICT EDUCATIONAL OFFICER; CORRESPONDENT AND SECRETARY; S VENKATADRI
April 29, 2014
V SAHADEVAN Vs. STATE OF TAMILNADU; ASST ACCOUNTS OFFICER, O/O PRINCIPAL ACCOUNTANT GENERAL; ASSISTANT DIRECTOR OF PROSECUTION
June 19, 2014
V SARASWATHIAMMAL, W/O A K VAJRAVELU PILLAI Vs. TAMIL NADU ELECTRICITY BOARD; SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD; EXECUTIVE ENGINEER; ASSISTANT ENGINEER; CHENNAI METROPOLITAN DEVELOPMENT
July 11, 2014
V SETHURAMAN Vs. STATE AND ORS
January 22, 2014
V SUBRAMANIAN; N RAMDOSS Vs. J MURALISHANKAR
July 23, 2014
V SUNDARESAN Vs. JOINT REGISTRAR OF COOP SOCIETIES CUDDALORE REGION CUDDALORE DISTRICT
September 17, 2014
V VEERAMALAI Vs. KRISHNA CHETTIAR
November 7, 2014
V VENKATESHWAR Vs. UNION OF INDIA; CHAIRMAN, NATIONAL HIGHWAYS AUTHORITY OF INDIA
March 5, 2014
V VIJAYAKUMARAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT; SECRETARY, ANIMAL HUSBANDRY; COMMISSIONER FOR ANIMAL; REGIONAL JOINT DIRECTOR OF ANIMAL HUSBANDRY; SECRETARY TO GOVERNMENT, PERSONNEL AND ADMINISTRATIVE
June 6, 2014
V. ANBAZHAGAN Vs. THE REGISTRAR GENERAL HIGH COURT OF MADRAS
December 22, 2014
V. ARULDOSS Vs. STATE
June 18, 2014
V. BABY Vs. SEKAR
December 2, 2014
V. BOOPATHY Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
December 9, 2014
V. DEVANATHAN @ MAJNINI Vs. SECRETARY TO FISHERIES & FISHERMEN WELFARE, PUDUCHERRY
June 4, 2014
V. ELANGO Vs. THE DIRECTOR OF ELEMENTARY EDUCATION
December 2, 2014
V. EZHILARASI Vs. THE MANAGING DIRECTOR, PONDICHERRY AGRO PRODUCTS, FOOD AND CIVIL SUPPLIES CORPORATION LIMITED, (PAPSCO)
November 27, 2014
V. GOVINDASAMY Vs. DISTRICT FOREST OFFICER, VILLUPURAM
January 30, 2014
V. JAYANTHI Vs. THE SUPERINTENDENT OF POLICE
December 9, 2014
V. JEENA Vs. CHAIRMAN, TAMIL NADU POLLUTION CONTROL BOARD
August 11, 2014
V. JEGANNATHAN Vs. SUPERINTENDENT OF POLICE
August 13, 2014
V. KALYANASUNDARAM Vs. DISTRICT COLLECTOR NILGIRIS DISTRICT
August 4, 2014
V. KAMALAM Vs. CHAIRMAN
August 27, 2014
V. KANIMOZHI Vs. DIRECTOR OF SCHOOL EDUCATION
March 11, 2014
V. KARUTHAPANDIAN Vs. S. RAGHAVAN
June 11, 2014
V. KUMARESAN Vs. SIVASUBRAMANIA MARTHANDAN
September 11, 2014
V. LAKSHMI Vs. R. VEERABATHIRAN
February 4, 2014
V. MANI Vs. M.M. RAMASAMY
September 9, 2014
V. MANICKAM Vs. L. SUMITHRA
January 21, 2014
V. MEIYAPPAN Vs. A. PRIYA
July 22, 2014
V. MUNIRAMAPPA Vs. A. JAGANATHA RAJA
November 12, 2014
V. MURUGAN Vs. DISTRICT COLLECTOR
November 24, 2014
V. MUTHUKRISHNAN Vs. COMMISSIONER
June 24, 2014
V. NARASIMHAN Vs. REGISTRAR OF CO-OP. SOCIETIES MADRAS
June 19, 2014
V. NARAYANAN Vs. UNION OF INDIA
September 17, 2014
V. NAVANEETHA KRISHNAN Vs. SECRETARY
June 30, 2014
V. PADMINI Vs. DISTRICT REGISTRAR
September 24, 2014
V. PALANI Vs. MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION (CHENNAI) LTD.
June 4, 2014
V. PARVATHY Vs. NATIONAL HOUSING BANK
January 24, 2014
V. PRAKASH Vs. SECRETARY TO GOVT. OF TAMILNADU
March 24, 2014
V. PRAKASH Vs. TEACHER RECRUITMENT BOARD
September 10, 2014
V. RAJAN Vs. P.S. GOVINDASWAMI NAIDU
June 30, 2014
V. RAJKUMAR Vs. COMMISSIONER OF INCOME TAX
February 13, 2014
V. RAMAKRISHNAN Vs. STATE
September 16, 2014
V. RAMAR Vs. STATE OF TAMILNADU
April 9, 2014
V. RAMASAMY Vs. SECRETARY GOVERNMENT OF TAMIL NADU
September 19, 2014
V. RAMESH Vs. DIRECTOR GENERAL OF POLICE
October 13, 2014
V. RATHIKA Vs. THE PRINCIPAL SECRETARY, TO THE GOVERNMENT OF TAMILNADU PERSONNEL AND ADMINISTRATIVE (K) DEPARTMENT AND THE SECRETARY, TAMILNADU PUBLIC SERVICE COMMISSION
April 30, 2014
V. RAVEENDRAN Vs. DISTRICT COLLECTOR, CUDDALORE DISTRICT
January 27, 2014
V. S. RANGANATHAN Vs. S. PANDIAN
November 3, 2014