Case Index

Title
Date
ABHILASHI EDUCATION SOCIETY & ANOTHER Vs. GEETA DEVI
May 3, 2014
AGRICULTURE INSURANCE COMPANY OF INDIA LIMITED & ANOTHER Vs. TIRATH RAM THAKUR & OTHERS
April 29, 2014
AMAR SINGH THAKUR Vs. D.S. KAMAL
June 20, 2014
AMRIT LAL & OTHERS Vs. CANARA BANK
April 24, 2014
ANURADHA SANGHAVI Vs. SHIWALIK CO-OPERATIVE HOUSE BUILDING SOCIETY LIMITED
July 23, 2014
ATULYA SOOD Vs. NATIONAL INSURANCE COMPANY LTD.
January 8, 2014
BABU RAM PAUL Vs. ICICI PRUDENTIAL LIFE INSURANCE COMPANY LTD. & OTHERS
October 15, 2014
BAINI CHAND & ANOTHER Vs. UNIVERSAL SOMPO GENERAL INSURANCE COMPANY LIMITED & OTHERS
June 25, 2014
BAJAJ ALLIANZ LIFE INSURANCE COMPANY LTD. Vs. BHIM SEN DUGGAL
April 24, 2014
BAL KRISHAN Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD., THROUGH ITS AREA MANAGER & OTHERS
April 23, 2014
BEHL MOTORS PRIVATE LIMITED & ANOTHER Vs. PAWAN KUMAR & OTHERS
February 25, 2014
BIDHI CHAND Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD. & ANOTHER
May 17, 2014
BIMAL WALIA, GOVERNMENT CONTRACTOR & SUPPLIER Vs. KAMLA DEVI
March 13, 2014
BIMLA PAPER PRODUCTS Vs. SOMAYA IMPEX PRIVATE LIMITED
April 10, 2014
BRANCH MANAGER & OTHERS Vs. NAND LAL ARORA
April 30, 2014
BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. & OTHERS Vs. BALDEV SINGH & ANOTHER
May 19, 2014
CANARA BANK, MANDI, DISTRICT MANDI, H.P., THROUGH ITS BRANCH MANAGER Vs. NEERAJ KAPOOR
March 27, 2014
CHARANJIT SINGH Vs. SATLUJ MOTORS
May 14, 2014
COL. B.R. MEHTA Vs. M/S. (DFF) DASH MESH FRESH FRUIT
May 9, 2014
DARSHANI DEVI & OTHERS Vs. M/S. RELIANCE GENERAL INSURANCE
May 30, 2014
DEV RAJ Vs. THE RELIANCE GENERAL INSURANCE COMPANY
April 9, 2014
DIRECTOR GENERAL OF POLICE & ANOTHER Vs. RELIANCE GENERAL INSURANCE COMPANY LTD. & OTHERS
June 2, 2014
DR. ANIL MINHAS Vs. KARNAIL SINGH
June 26, 2014
FORCE MOTORS LIMITED AND ORS. Vs. SANJEEV KUMAR
December 1, 2014
GOPAL DUTT SHARMA Vs. NEW INDIA ASSURANCE COMPANY LIMITED & ANOTHER
April 29, 2014
HASINA & OTHERS Vs. IFFCO-TOKIO GENERAL INSURANCE COMPANY LTD. & OTHERS
March 27, 2014
HIM SOLAR AND GASES PVT. LTD. Vs. SANTOSH SINGH
June 20, 2014
HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED Vs. PRITPAL SINGH
May 23, 2014
HINDUJA LEYLAND FINANCE LTD. & ANOTHER Vs. DHOOM RAJ
August 4, 2014
ICICI BANK LIMITED Vs. BALWANT SINGH KANWAR
July 18, 2014
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. MEENA DEVI
June 25, 2014
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. RUPINDER SINGH
May 23, 2014
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. & ANOTHER Vs. SANJAY DHARMAIK
May 8, 2014
INDU KHANNA Vs. PUNJAB NATIONAL BANK & ANOTHER
May 26, 2014
JAGPAL SINGH Vs. NEW INDIA ASSURANCE COMPANY LIMITED
July 21, 2014
JAI KUMAR & ANOTHER Vs. PARMA NAND SAINI
March 3, 2014
JOGINDER SINGH AND ORS. Vs. ROHROO TRUCK OPERATOR UNION AND ORS.
October 31, 2014
KANTA SHARMA Vs. POST MASTER CENTRAL (P&T) CIRCLE SHIMLA, H.P. & OTHERS
March 12, 2014
KAPIL SOOD Vs. FIELD GUNS FACTORY & OTHERS
April 23, 2014
KARAN DEV Vs. VIRENDER MANKOTIA & ANOTHER
September 5, 2014
KUNAL THAKUR Vs. M/S. SHRIRAM GENERAL INSURANCE COMPANY LTD. & ANOTHER
September 10, 2014
LALIT KUMAR Vs. M/S. OMAXE LIMITED & ANOTHER
September 11, 2014
LIFE INSURANCE CORPORATION OF INDIA Vs. PRADEEP KUMAR AND ORS.
November 21, 2014
LIFE INSURANCE CORPORATION OF INDIA & ANOTHER Vs. VIDYA DEVI
April 3, 2014
M/S. AJAY KUMAR SOOD, ENGINEERS & CONTRACTORS Vs. THE ORIENTAL INSURANCE COMPANY LIMITED
March 18, 2014
M/S. AJUDHIA DASS Vs. HIMACHAL GRAMIN BANK & ANOTHER
June 27, 2014
M/S. AMRITSAR CLOTH HOUSE Vs. NARVADA THAKUR
May 12, 2014
M/S. ANAND ELECTRONICS Vs. JITENDER CHAUDHARY
September 22, 2014
M/S. AVALON COSMETICS PRIVATE LIMITED Vs. THE ORIENTAL INSURANCE COMPANY LIMITED & ANOTHER
June 24, 2014
M/S. COMPETENT AUTOMOBILES COMPANY LIMITED Vs. RITA DEVI
May 16, 2014
M/S. ELDER FARM Vs. H.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED & OTHERS
March 10, 2014
M/S. ICICI PRUDENTIAL LIFE INSURANCE COMPANY LIMITED Vs. SURESH KUMAR SHARMA
May 26, 2014
M/S. J.J. ENTERPRISES Vs. NATIONAL INSURANCE COMPANY LTD. & ANOTHER
June 4, 2014
M/S. LOCHAN SINGH & COMPANY Vs. MANI RAM & OTHERS
July 11, 2014
M/S. RANA T.V. CENTER Vs. KRISHAN CHAND SHARMA & ANOTHER
June 23, 2014
M/S. SATLUJ MOTORS Vs. TARA CHAND SHARMA & OTHERS
May 12, 2014
M/S. SHAKUN INFRASTRUCTURE DEVELOPMENT LIMITED Vs. UNITED INDIA INSURANCE COMPANY LIMITED
August 27, 2014
M/S. SIMLA AUTOMOBILES PRIVATE LIMITED & ANOTHER Vs. RAKESH KUMAR & ANOTHER
March 4, 2014
M/S. SNOW VIEW AUTOMOBILES PRIVATE LIMITED Vs. RAJEEV & OTHERS
July 24, 2014
M/S. TATA MOTORS LTD. Vs. NARINDER KUMAR & ANOTHER
June 2, 2014
MADAN SHARMA Vs. H.P. STATE COOPERATIVE BANK LIMITED
April 30, 2014
MAHINDER LAL MEHTA Vs. M/S. ROYAL SUNDRAM ALLIANCE INSURANCE COMPANY LIMITED
April 7, 2014
MAMTA DEVI Vs. BAJAJ ALLIANZ LIFE INSURANCE COMPANY LIMITED & ANOTHER
April 23, 2014
MANAGING DIRECTOR, SURAT GOODS TRANSPORT PRIVATE LIMITED & OTHERS Vs. M/S. CASE COLD ROLLS FORMING PRIVATE LIMITED & OTHERS
August 5, 2014
MANGAL SINGH Vs. NATIONAL INSURANCE COMPANY LTD. & ANOTHER
May 3, 2014
MANISH VERMA Vs. SUNNY
January 8, 2014
MANJEET SINGH PARMAR Vs. M/S. S.S. TRADERS & ANOTHER
May 6, 2014
MANOHAR LAL DHIMAN Vs. VIJAY KUMAR
July 23, 2014
MITHUN CHAUHAN Vs. THE NEW INDIA ASSURANCE COMPANY LIMITED
April 21, 2014
NAND LAL SHARMA Vs. NATIONAL INSURANCE COMPANY LIMITED
July 16, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. DEVINDRA DEVI
July 24, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. DHAN SUKH & OTHERS
September 25, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. MIMMI DEVI
March 28, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. M/S. INDO PHYTOCHEM PHARMACEUTICALS
May 14, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. KAPOOR SINGH S/O MANAKU RAM
March 11, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. AKHLENDER SINGH GULERIA & OTHERS
June 26, 2014
NATIONAL INSURANCE COMPANY LTD. Vs. M/S. UJALA BUILDERS PVT. LTD.
July 10, 2014
NATIONAL INSURANCE COMPANY, THROUGH ITS DIVISIONAL MANAGER Vs. RAJESH THAKUR
May 27, 2014
NETAR SINGH Vs. STATE BANK OF INDIA & ANOTHER
June 19, 2014
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BALAK RAM
April 1, 2014
OFFICE OF GENERAL MANAGER Vs. KISHORI LAL SHARMA
December 4, 2014
OM PARKASH BANTH & ANOTHER Vs. THE ORIENTAL INSURANCE COMPANY LIMITED
May 26, 2014
ORIENTAL INSURANCE COMPANY LIMITED Vs. PAWAN KUMAR & ANOTHER
May 23, 2014
ORIENTAL INSURANCE COMPANY LIMITED, THROUGH ITS SENIOR DIVISIONAL MANAGER Vs. SHANTI NEGI
April 10, 2014
ORIENTAL INSURANCE COMPANY LTD. Vs. M/S. TRIKUTA FLOWERS, THROUGH ITS SOLE PROPRIETOR
May 1, 2014
ORIENTAL INSURANCE COMPANY LTD. Vs. MANGAL CHAND
June 16, 2014
ORIENTAL INSURANCE COMPANY LTD. Vs. LATA CHANDEL
June 23, 2014
ORIENTAL INSURANCE COMPANY LTD., THROUGH DIVISIONAL MANAGER Vs. NIHAL SINGH
January 3, 2014
PARVEEN KUMAR Vs. UNITED INDIA INSURANCE COMPANY LTD. & ANOTHER
September 4, 2014
PRABHAT THAKUR Vs. TATA MOTORS LTD. AND ORS.
November 3, 2014
PRADEEP DHARMAIK Vs. NATIONAL INSURANCE COMPANY LTD
March 22, 2014
PRAKASH CHAND BANSAL Vs. THE BRANCH MANAGER, THE ORIENTAL INSURANCE COMPANY & ANOTHER
April 10, 2014
PRINCIPAL, D.A.V. PUBLIC SCHOOL, HAMIRPUR, H.P. & ANOTHER Vs. RAKESH KUMAR
May 31, 2014
PRITAM SINGH Vs. THE ORIENTAL INSURANCE COMPANY LIMITED, THROUGH ITS BRANCH MANAGER
May 2, 2014
PURAN SINGH THAKUR AND ORS. Vs. NATIONAL INSURANCE COMPANY LIMITED AND ORS.
November 11, 2014
R.K. MISHRA Vs. GURMEET SINGH
April 7, 2014
RAJ KUMAR MEHRA & OTHERS Vs. SAHARA INDIA COMMERCIAL CORPORATION LIMITED & OTHERS
April 25, 2014
RAJ PAL SHARMA Vs. KEHAR SINGH
October 27, 2014
RAJA MANOHAR Vs. SUPERINTENDENT CENTRAL COPYING SECTION
April 7, 2014
RAJEEV SHARMA, PROPRIETOR Vs. SOMAYA IMPEX PRIVATE LIMITED
April 10, 2014
RAJENDER LAL BEHL Vs. UNITED INDIA INSURANCE COMPANY LIMITED
July 25, 2014
RAJINDER KUMAR & ANOTHER Vs. M/S. OMAXE LIMITED, (FORMALLY OMAXE CONSTRUCTION LTD.) & ANOTHER
June 5, 2014
RAJNEESH SHARMA Vs. PUNJAB NATIONAL BANK AND ORS.
November 10, 2014
RAKESH KUMAR Vs. ADVANTA INDIA LIMITED & OTHERS
July 31, 2014
RAMESH CHAND THAKUR Vs. SAI SEEDS & PESTICIDE & ANOTHER
May 20, 2014
RAMESH KUMAR Vs. UNITED INDIA INSURANCE COMPANY LIMITED & OTHERS
February 24, 2014
RATTAN LAL SHARMA Vs. M/S. SUMAN MOTORS, THROUGH ITS AUTHORIZED SIGNATORY
April 25, 2014
RAVINDER GUPTA Vs. IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED
May 8, 2014
REKHA THAKUR Vs. THE NEW INDIA ASSURANCE COMPANY LIMITED
April 2, 2014
ROSHAN LAL Vs. AGRICULTURE DEVELOPMENT OFFICER & OTHERS
June 16, 2014
S.B.I. LIFE, THROUGH ITS SENIOR MANAGER & OTHERS Vs. SANTOSH KUMARI & OTHERS
May 2, 2014
S.K. MEHTA Vs. MANAGING DIRECTOR/AUTHORIZED BRANCH HEAD, J.P. MOTORS
May 16, 2014
SAJID KHAN Vs. RELIANCE GENERAL INSURANCE COMPANY
May 28, 2014
SANDEEP KUMAR Vs. AMIT VERMA & ANOTHER
July 17, 2014
SANGEETA DEVI Vs. SBI GENERAL INSURANCE COMPANY LTD. & OTHERS
May 22, 2014
SANSAR CHAND AWASTHI Vs. H.P. URBAN DEVELOPMENT AUTHORITY LIMITED
April 11, 2014
SARUCHI DHIMAN Vs. POSTMASTER GENERAL POST OFFICE & OTHERS
May 9, 2014
SATLUJ MOTORS Vs. SAPNA SHARMA & OTHERS
June 30, 2014
SATLUJ MOTORS Vs. TRIMURTI TEXTILES
May 5, 2014
SENIOR SUPERINTENDENT OF POST OFFICES Vs. HEMANT KUMAR GUPTA
December 29, 2014
SHAKUNTLA DEVI Vs. ICICI BANK, THE MALL SHIMLA, H.P., THROUGH MANAGER
March 26, 2014
SHAMA MEHTA, WIFE OF BABU LAL Vs. NEW INDIA ASSURANCE COMPANY LIMITED
October 30, 2014
SHEELA DEVI Vs. M/S. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. & ANOTHER
March 13, 2014
SHIVA HOSPITAL Vs. ON-DOT COURIER AND CARGO LTD. AND ANOTHER
February 25, 2014
SHRIRAM TRANSPORT FINANCE COMPANY LTD. & ANOTHER Vs. DINESH KUMAR
May 23, 2014
SHUKLA SOOD Vs. M/S. L.G. ELECTRONICS PRIVATE LIMITED & OTHERS
April 23, 2014
SONY INDIA PRIVATE LIMITED Vs. RAJAT SHARMA
May 16, 2014
STATE BANK OF INDIA, MANDI, THROUGH ITS CHIEF MANAGER Vs. SANSAR CHAND KAPOOR & ANOTHER
March 20, 2014
STATE BANK OF PATIALA Vs. GAGAN JAMWAL & ANOTHER
May 22, 2014
SUDERSHAN SINGH & OTHERS Vs. UNITED INDIA INSURANCE COMPANY LIMITED
April 21, 2014
SUKET HOSPITAL & ANOTHER Vs. JYOTI DEVI & OTHERS
September 23, 2014
SUNDER LAL Vs. NATIONAL INSURANCE COMPANY LTD.
July 9, 2014
SUNDER LAL SHARMA Vs. RAM GENERAL INSURANCE COMPANY LTD. & ANOTHER
July 16, 2014
SUNIL Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. & ANOTHER
May 6, 2014
SUPERINTENDENT OF POST OFFICES & OTHERS Vs. VIKESH DOGRA, PROPRIETOR OF M/S. G.V. ENTERPRISES
April 9, 2014
SURINDER MOHAN Vs. ORIENTAL INSURANCE COMPANY LTD
October 27, 2014
SURINDER MOHAN MAHENDRU Vs. PANO DEVI PATIAL & OTHERS
March 3, 2014
SURYA KANT Vs. NATIONAL INSURANCE COMPANY LTD.
January 1, 2014
SWARANJEET KAUR & ANOTHER Vs. BADRI NATH THAKUR & OTHERS
July 8, 2014
TAPAN KANTI DHAR Vs. TATA AIG LIFE INSURANCE CORPORATION LIMITED
March 22, 2014
TARLOK CHAND RAJESH KUMAR Vs. HARISH BHICKTA
January 8, 2014
TATA AIG LIFE INSURANCE CO. & OTHERS Vs. MAST RAM SHARMA
May 5, 2014
THE BRANCH MANAGER Vs. TEJ SINGH & OTHERS
June 27, 2014
THE CHIEF POSTMASTER GENERAL & ANOTHER Vs. C.R. NEGI
June 4, 2014
THE DISTRICT NODAL OFFICER-CUM-DEPUTY DIRECTOR (AGRICULTURE) Vs. MUKESH KUMAR & ANOTHER
May 24, 2014
THE FATEHPUR KRISHI SEWA SEHKARI SAMITI & ANOTHER Vs. GORKHU RAM
May 21, 2014
THE HAMIRPUR COOPERATIVE HOUSE BUILDING SOCIETY LTD. & ANOTHER Vs. GIAN CHAND & OTHERS
May 20, 2014
THE HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED & OTHERS Vs. MADHU SOOD & ANOTHER
May 21, 2014
THE KANGRA CENTRAL COOPERATIVE BANK LTD. Vs. M/S. BAXTER INDIA PVT. LTD.
September 23, 2014
THE MANAGER, J & K BANK PRIVATE LIMITED Vs. VEENA KUMARI
March 29, 2014
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. RUP LAL & OTHERS
March 19, 2014
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. ANITA DEVI & OTHERS
August 26, 2014
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. KARAM CHAND & OTHERS
May 15, 2014
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. M/S. SAVNI
August 1, 2014
THE ORIENTAL INSURANCE COMPANY LIMITED, THROUGH ITS DIVISIONAL MANAGER Vs. VISHAL PATHANIA
April 30, 2014
THE SECRETARY, HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED & OTHERS Vs. KASHMIR SINGH GULERIA & ANOTHER
October 6, 2014
THE SENIOR SUPERINTENDENT OF POST OFFICES Vs. DINESH KUMAR & ANOTHER
July 25, 2014
TRACKON COURIERS PVT. LTD. Vs. GURDEV RAM TEK CHAND
July 15, 2014
UNION OF INDIA THROUGH SECRETARY (POSTS) & OTHERS Vs. TULE RAM
April 25, 2014
UNITED INDIA INSURANCE COMPANY, THROUGH ITS SENIOR DIVISIONAL MANAGER Vs. BIASA DEVI
May 19, 2014
VED PRAKASH Vs. M/S. SANTOSH ENTERPRISES & ANOTHER
July 8, 2014
VIKRAM SETHI & ANOTHER Vs. RAKESH VERMA
March 21, 2014
VINAY BHAGNAL Vs. THE NEW INDIA ASSURANCE COMPANY LIMITED
May 6, 2014
VINOD NEGI Vs. ORIENTAL INSURANCE COMPANY LTD.
May 15, 2014
VIPAN KUMAR & OTHERS Vs. ASHOK KUMAR
April 1, 2014
VIRENDER SHYAM & ANOTHER Vs. NATIONAL INSURANCE COMPANY LTD. & OTHERS
August 7, 2014