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Case Index
Title
Date
A. MOHIUDDIN Vs. ADDITIONAL DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
November 14, 2014
A.T. KEARNEY INDIA PVT. LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
August 26, 2014
AAA PORTFOLIOS PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 6, 2014
ACIT Vs. IQBAL JAFAR
July 25, 2014
ACIT (TDS) Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD.
October 29, 2014
ACIT, CIRCLE-16(1), MUMBAI Vs. SMT. MALINI V. SHETH
May 23, 2014
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BILAKHIA HOLDINGS P. LTD.
May 30, 2014
ADDITIONAL DIRECTOR OF INCOME TAX (E) Vs. SAMUDRA INSTITUTE OF
May 16, 2014
ADDITIONAL DIRECTOR OF INCOME TAX (EXEMPTIONS). Vs. VODITHALA EDUCATION SOCIETY
September 13, 2014
ADIT (E)-II Vs. NAVI MUMBAI MERCHANTS GYMKHANA
May 21, 2014
AGENCE FRANCE PRESSE Vs. ADIT
September 15, 2014
AGILENT TECHNOLOGIES INTERNATIONAL (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 15, 2014
AIR PAC EXPORTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 11, 2014
ALLAHABAD BANK Vs. INCOME TAX OFFICER
June 20, 2014
AMBICA STEELS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 13, 2014
AMBO AGRO PRODUCTS LTD. Vs. DCIT, C.C.-XXV
May 8, 2014
AMD RESEARCH & DEVELOPMENT CENTER INDIA PRIVATE LIMITED Vs. DY. COMMISSIONER OF INCOME-TAX
October 22, 2014
AMPHENOL INTERCONNECT INDIA (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 30, 2014
ANDHRA NETWORKS LIMITED Vs. THE DCIT
November 26, 2014
ANDHRA PRADESH URBAN INFRASTRUCTURE FUND Vs. DIRECTOR OF INCOME TAX
May 9, 2014
ANURAGH CHEMICALS PVT. LTD. Vs. INCOME TAX OFFICER
May 16, 2014
APOLLO INTERNATIONAL LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
October 13, 2014
APS TECHNOLOGIES Vs. INCOME TAX OFFICER
December 19, 2014
ARAMEX INDIA PRIVATE LIMITED Vs. THE DY. COMMISSIONER OF INCOME TAX
November 28, 2014
ARASKA DIAMOND PVT. LTD. Vs. ACIT
October 17, 2014
ARCADIA SHARE & STOCK BROKERS PVT. LTD. Vs. DCIT
December 22, 2014
ARUN KUMAR BANSAL Vs. INCOME TAX OFFICER
May 9, 2014
ASHA DEVI KHERA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 30, 2014
ASHOK KUMAR DUSAD (HUF) Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 26, 2014
ASHOKA FOODS & DEHYDRATES SANSTHAN Vs. ACIT
August 7, 2014
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NHPC LTD.
September 30, 2014
ASSISTANT COMMISSIONER OF INCOME TAX Vs. OCTAVE EXPORTS
August 28, 2014
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHARAD CHAUDHARY
July 25, 2014
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HARPER COLLINS PUBLISHERS INDIA LTD.
October 13, 2014
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BELL CERAMICS LIMITED
May 30, 2014
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SANJEEV AGGARWAL
May 9, 2014
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SWASTIK TEXTILE ENGINEERS
June 6, 2014
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SANDEEP S. NANVATI
May 16, 2014
ASSISTANT COMMISSIONER OF INCOME TAX Vs. P.L. REDDY & COMPANY
May 16, 2014
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SCHWABE INCOTE
May 22, 2014
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KARAN THAPAR
May 9, 2014
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAPID PACK ENGG. (P.) LTD.
May 23, 2014
ASSISTANT COMMISSIONER OF INCOME TAX-1 Vs. PANKAJ AGARWAL, HUF
July 10, 2014
ASSISTANT COMMMISSIONER OF INCOME TAX (OSD) Vs. FAIRDEAL SUPPLIERS
May 23, 2014
ASSISTANT DIRECTOR OF INCOME TAX Vs. LUCENT TECHNOLOGIES INTERNATIONAL INC.
July 4, 2014
ASSISTANT DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. GLOBAL GEOPHYSICAL SERVICES LTD.
December 19, 2014
ASST. COMMISSIONER OF INCOME-TAX Vs. AISHWARAYA ARTS CREATIONS P. LTD.
December 10, 2014
ASSTT. COMMISSIONER OF INCOME TAX Vs. INLAY MARKETING PVT. LTD.
November 14, 2014
ASSTT. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. SUMIT GUPTA
August 28, 2014
ASTT. COMMISSIONER OF INCOME TAX Vs. NGC NETWORKS (I) PVT. LTD.
July 9, 2014
AVINASH ESTATES & RESORTS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 4, 2014
AWB INDIA PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 13, 2014
B.R. ARORA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 29, 2014
BAKER HUGHES ASIA PACIFIC LTD. Vs. ADDL. DIRECTOR OF INCOME TAX
July 11, 2014
BAUSCH & LOMB EYECARE (INDIA) PVT. LTD. Vs. ADDITIONAL COMMISSIONER
May 23, 2014
BELLWETHER MICROFINANCE FUND (P) LTD. Vs. INCOME TAX OFFICER
June 27, 2014
BINOY KUMAR SINGH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 22, 2014
BIRLA CORPORATION LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 24, 2014
BIRLASOFT (INDIA) LIMITED Vs. DCIT
July 28, 2014
BMW INDIA PVT. LTD. Vs. ACIT
October 21, 2014
BOSE CORPORATION INDIA PVT. LTD. Vs. ACIT
July 31, 2014
BOSKALIS INTERNATIONAL-DREDGING INTERNATIONAL CV Vs. DEPUTY DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
July 18, 2014
C.T. EAPEN TRUST Vs. ITO
July 25, 2014
C3I SUPPORT SERVICES P. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 28, 2014
CADILA HEALTHCARE LTD. Vs. CIT
October 17, 2014
CALICUT UNIVERSITY CENTRAL CO-OP. STORES LTD. Vs. INCOME TAX OFFICER
August 28, 2014
CANNON INDUSTRIES PVT. LTD. Vs. DCIT
October 17, 2014
CAPITAL PHARMA Vs. INCOME TAX OFFICER
August 14, 2014
CGG MARINE SAS Vs. ADIT
July 17, 2014
CHAMBAL FERTILISERS & CHEMICALS LTD. Vs. THE ACIT
September 24, 2014
CHANDRALOK HOTELS LTD. Vs. INCOME TAX OFFICER
May 23, 2014
CHHITAR SINGH SHEKHAWAT Vs. INCOME TAX OFFICER
September 18, 2014
CHIEF ACCOUNTS OFFICER Vs. THE INCOME TAX OFFICER
November 14, 2014
CLARIANT CHEMICALS (I) LTD. Vs. ADDL. COMMISSIONER OF INCOME TAX
September 19, 2014
CLARION TECHNOLOGIES PVT. LTD. Vs. DY. COMMISSIONER OF INCOME TAX
October 30, 2014
CLOUGH ENGINEERING LTD. Vs. ADDITIONAL DIRECTOR OF INCOME TAX
July 31, 2014
CONSULTING ENGINEERING CORPORATION INDIA Vs. JDIT
October 31, 2014
COROMANDEL STAMPINGS & STONES LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 18, 2014
CORPORATE LAW CHAMBERS INDIA Vs. THE DCIT
June 6, 2014
DAMJI K. RAYCHANA Vs. INCOME TAX OFFICER
May 21, 2014
DCIT Vs. EXXON MOBIL GAS (INDIA) PVT. LTD.
November 13, 2014
DCIT Vs. AAKASH AROGYA MINDIR P. LTD.
November 28, 2014
DCIT Vs. INDIA INFOLINE INSURANCE SERVICES PVT. LTD.
July 21, 2014
DCIT Vs. ROLLS ROYCE MARINE INDIA PVT. LTD.
July 18, 2014
DCIT, CIRCLE-4(1) NEW DELHI Vs. JUBLIANT ENPRO PVT. LTD.
May 19, 2014
DCM SHRIRAM CONSOLIDATED LTD Vs. INCOME TAX OFFICER
June 13, 2014
DEEPCHAND SURANA Vs. CIT - 1, JODHPUR
May 21, 2014
DELOITTE CONSULTING INDIA PVT. LTD. (FORMERLY KNOWN AS MASTEK DC OFFSHORE DEVELOPMENT COMPANY PVT. LTD.) Vs. ASST. CIT, CIRCLE 2(2)
May 13, 2014
DEPUTY COMMISSIONER OF INCOME TAX Vs. DWARKADHEESH SAKHAR KARKHANA LTD.
June 2, 2014
DEPUTY COMMISSIONER OF INCOME TAX Vs. J.S. TOWER
August 7, 2014
DEPUTY COMMISSIONER OF INCOME TAX Vs. SUDHIR V. SHETTY
August 28, 2014
DEPUTY COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL FLAVOURS & FRAGRANCES (I) (P.) LTD.
September 2, 2014
DEPUTY COMMISSIONER OF INCOME TAX Vs. GLOSTER JUTE MILLS LTD.
July 2, 2014
DEPUTY COMMISSIONER OF INCOME TAX Vs. FAMY CARE LTD.
November 26, 2014
DEPUTY COMMISSIONER OF INCOME TAX Vs. HOFINCONS INFOTECH & INDUSTRIAL SERVICES (P.) LTD.
August 18, 2014
DEPUTY COMMISSIONER OF INCOME TAX Vs. PRESTIGE GARDEN CONSTRUCTIONS (P.) LTD.
November 14, 2014
DEPUTY COMMISSIONER OF INCOME TAX Vs. EDAG ENGINEERS AND DESIGN INDIA PVT. LTD.
October 13, 2014
DEPUTY COMMISSIONER OF INCOME TAX Vs. VIJAY SALES
June 30, 2014
DEPUTY COMMISSIONER OF INCOME TAX Vs. CITI FINANCIAL RETAIL SERVICES INDIA LTD.
July 2, 2014
DEPUTY COMMISSIONER OF INCOME TAX Vs. ACHIEVER BUILDERS (P) LTD.
May 23, 2014
DEPUTY COMMISSIONER OF INCOME TAX Vs. APOLLO INTERNATIONAL LTD.
May 29, 2014
DEPUTY COMMISSIONER OF INCOME TAX Vs. LAND MARK EXIM (P) LTD.
May 23, 2014
DEPUTY COMMISSIONER OF INCOME TAX Vs. MUPPA HOMES PVT. LTD.
May 23, 2014
DEPUTY COMMISSIONER OF INCOME TAX Vs. PURVI NIRAV VAKHARIA
May 22, 2014
DEPUTY COMMISSIONER OF INCOME TAX Vs. ADITYA PROPERTIES (P) LTD.
May 23, 2014
DEPUTY COMMISSIONER OF INCOME TAX Vs. DINESH KUMAR SACHDEVA
June 6, 2014
DEPUTY COMMISSIONER OF INCOME TAX Vs. THE PAPER PRODUCTS P. LTD.
May 7, 2014
DEPUTY COMMISSIONER OF INCOME TAX Vs. MEKINS AGRO PRODUCTS LTD.
June 4, 2014
DEPUTY COMMISSIONER OF INCOME TAX Vs. DELHI TRANSCO LTD.
May 9, 2014
DEPUTY COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL TRAVEL HOUSE
May 9, 2014
DEPUTY COMMISSIONER OF INCOME-TAX Vs. I.M. GEARS (P.) LTD.
July 31, 2014
DEPUTY DIRECTOR OF INCOME TAX (E) Vs. VIDYANANDA EDUCATIONAL
May 23, 2014
DEPUTY DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. IATA BSP INDIA
June 11, 2014
DEUTCHE BANK A.G. Vs. ASSTT. DIRECTOR OF INCOME TAX
June 24, 2014
DHANRAJ MILLS (P.) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 29, 2014
DHEER SINGH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 30, 2014
DILIP ANAND VAZIRANI Vs. INCOME TAX OFFICER
November 14, 2014
DIPAK N. CHOKSHI Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 23, 2014
DIRECTOR (FINANCE) SECRETARIAT, SHIPPING CORPN. OF INDIA LTD. Vs. INCOME TAX
May 30, 2014
DOUBLEDOT FINANCE LTD. Vs. DCIT
July 31, 2014
DY. C.I.T. Vs. KOTHARI FOOD & FRAGRANCES
September 5, 2014
DY. CIT Vs. TIVOLI INVESTMENT & TRADING CO. PVT. LTD.
August 8, 2014
DY. COMMISSIONER OF INCOME TAX Vs. ANDHRA PRADESH POWER GENERATION CORPORATION LTD.
September 17, 2014
DY. COMMR. OF INCOME TAX, CIRCLE, MOGA Vs. SH. MANJIT KUMAR
May 21, 2014
EAST POINT EDUCATION SOCIETY Vs. ADIT (E)
June 2, 2014
EESHAAN AUTOMATION PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 2, 2014
ERA SOFTWARE SYSTEMS P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 7, 2014
ESQUE FINMARK PVT. LTD. Vs. ASST. CIT-9(1)
July 11, 2014
EVEREST KANTO CYLINDER LTD. Vs. ACIT (LTU)
September 25, 2014
EXL SERVICE. COM (INDIA) PVT. LTD. Vs. ASSTT. CIT
December 22, 2014
FARIDA A. DUNGERPURWALA Vs. INCOME TAX OFFICER
September 12, 2014
FINE JEWELLERY (INDIA) LTD. Vs. ASST. CIT (OSD)
June 20, 2014
FINORAM SHEETS LTD. Vs. ITO
October 10, 2014
G.N. MOHAN RAJU Vs. THE INCOME TAX OFFICER
October 10, 2014
GAURAV LUTHARA Vs. INCOME TAX OFFICER
June 4, 2014
GAURAV UDHYOG Vs. INCOME TAX OFFICER
May 16, 2014
GE ENERGY PARTS INC. Vs. ADDL. DIRECTOR OF INCOME TAX
July 4, 2014
GEBR PFEIFFER (I) PVT. LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
May 30, 2014
GECF ASIA LIMITED Vs. DY. DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION
August 6, 2014
GENESIS MICROCHIP (I) (P.) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 26, 2014
GEOJIT INVESTMENT SERVICES LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 28, 2014
GEORGE INSTITUTE FOR GLOBAL HEALTH Vs. DIRECTOR OF INCOME TAX
July 23, 2014
GFA ANLAGENBAU GMBH Vs. DY./ASSTT. DIRECTOR OF INCOME-TAX
June 27, 2014
GKN HOLDINGS PLC Vs. DEPUTY DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
August 28, 2014
GLAMOUR ENTERPRISES (P.) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 11, 2014
GODREJ & BOYCE MFG. CO. LTD. Vs. THE ADDITIONAL COMMISSIONER OF INCOME TAX
December 31, 2014
GURMEET SINGH Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 30, 2014
GVK JAIPUR-KISHANGARH EXPRESSWAY PVT. LTD. Vs. THE ADDL. C.I.T.
August 28, 2014
HAPPY FORGINGS LTD. Vs. THE JCIT
October 17, 2014
HCL TECHNOLOGIES LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 30, 2014
HEMANT KUMAR NEMA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 19, 2014
HILL VIEW INFRASTRUCTURE (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 6, 2014
HILTON FORGE Vs. JOINT COMMISSIONER OF INCOME TAX
May 19, 2014
HONDA SIEL POWER PRODUCTS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 25, 2014
HUGHES SYSTIQUE INDIA PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 29, 2014
HUKAMSINGH KISHANSINGH RATHAUR Vs. INCOME TAX OFFICER
May 30, 2014
HYDERABAD HOUSE PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 23, 2014
I.T.O. Vs. ARATI JANA
September 3, 2014
I.T.O. Vs. SUJIT PANDEY
September 10, 2014
IDEA CELLULAR LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX (TDS)
May 23, 2014
IL & FS INVESTMENT MANAGERS LTD. Vs. ASSISTANT COMMISSIONER OF
June 3, 2014
IMPRESSARIO EDUCATIONAL TRUST Vs. CIT
June 27, 2014
INCOME TAX Vs. RELIANCE SHARE AND STOCK BROKERS (P) LTD.
October 22, 2014
INCOME TAX OFFICER Vs. RAJNANDINI ENTERTAINMENT LTD.
September 12, 2014
INCOME TAX OFFICER Vs. ADANI PORT-INFRASTRUCTURE (P) LTD.
May 30, 2014
INCOME TAX OFFICER Vs. N.S. NAGARAJ
December 1, 2014
INCOME TAX OFFICER Vs. SHIVA CREDIT SOUHARD SAHAKARI NIYAMIT
August 8, 2014
INCOME TAX OFFICER Vs. AKHTER NOORUDDINAHMED SAIYED
May 23, 2014
INCOME TAX OFFICER Vs. APEX THERM PACKAGING PVT. LTD.
May 23, 2014
INCOME TAX OFFICER Vs. ARUN KUMAR JAIN
May 23, 2014
INCOME TAX OFFICER Vs. RABINDER H CHHABRA (HUF)
May 23, 2014
INCOME TAX OFFICER Vs. SWASTIK ASSOCIATES
May 30, 2014
INCOME TAX OFFICER Vs. BABULAL RAMPRASAD AGARWAL HUF
May 30, 2014
INCOME TAX OFFICER Vs. SHEKHAR CHOCKALINGAM MADALIAR
May 30, 2014
INCOME TAX OFFICER Vs. LINKLATERS & PAINES
August 8, 2014
INCOME TAX OFFICER Vs. JAIDEEP KUMAR SHARMA
July 25, 2014
INCOME TAX OFFICER Vs. KURA HOMES PVT. LTD.
June 9, 2014
INCOME TAX OFFICER Vs. LIFE LINE BIOTECH LTD.
September 8, 2014
INCOME TAX OFFICER Vs. VINAY ENTERPRISES
May 16, 2014
INCOME TAX OFFICER Vs. SAROJA S. MEKAL
May 21, 2014
INCOME TAX OFFICER Vs. SURYADARSHAN CHS LTD.
May 21, 2014
INCOME TAX OFFICER (IT) Vs. VINAY P. KARVE
September 12, 2014
INCOME TAX OFFICER, WARD-4(1) Vs. M/S. TRADELINK SECURITIES LTD.
May 27, 2014
INCOME TAX OFFICER-6(3)-2, MUMBAI Vs. M/S. ACCENTIA TECHNOLOGIES LTD.
May 8, 2014
INCOME-TAX OFFICER (TDS) Vs. BEACON PROJECTS (P.) LTD.
August 8, 2014
INDIAN CHAMBER OF COMMERCE Vs. INCOME TAX OFFICER
December 2, 2014
INDO STOSEC PRIVATE LIMITED Vs. INCOME TAX OFFICER
August 20, 2014
INSTA EXHIBITIONS PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 15, 2014
INTAS PHARMACEAUTICALS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 16, 2014
INVENSYS DEVELOPMENT CENTRE INDIA PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 4, 2014
ITO, WARD-1 Vs. SCIENCE OLYMPIAD FOUNDATION
May 16, 2014
ITO-13(2)(4), MUMBAI Vs. SAJJANKUMAR DIDWANI
May 28, 2014
JAGDISH AND KAMLA MITTAL MUSEUM OF INDIAN ART Vs. DIT
June 13, 2014
JAGDISHBHAI R. PATEL Vs. INCOME TAX OFFICER
May 30, 2014
JAGUAR ENTERPRISES Vs. DCIT
July 3, 2014
JAI SURGICALS LTD. Vs. ACIT
June 26, 2014
JAIPUR DEVELOPMENT AUTHORITY Vs. THE C.I.T.
September 30, 2014
JAVED AKHTAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 7, 2014
JAYADARSHINI HOUSING P. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 16, 2014
JAYAKRISHNA FLOUR MILLS PVT. LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
October 27, 2014
JAYSHRI GAUTAMBHAI DESAI Vs. INCOME TAX OFFICER
May 16, 2014
JC BAMFORD INVESTMENTS ROCESTER Vs. DDIT
July 4, 2014
JCDECAUX ADVERTISING INDIA PVT. LTD. Vs. DCIT
September 8, 2014
JOHNSON AND JOHNSON LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
October 31, 2014
JOINT COMMISSIONER OF INCOME TAX Vs. KIARA JEWELLERY P. LTD.
May 7, 2014
JOINT INVESTMENT PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 6, 2014
JOIT KUMAR JAIN Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
June 11, 2014
JUBILANT BIOSYS LTD. Vs. INCOME TAX OFFICER, COY. WARD 4(1), NEW DELHI
May 19, 2014
JVD FUEL SYSTEMS P. LTD. Vs. INCOME TAX OFFICER
June 4, 2014
JYOTI METAL & ALLIED INDUSTRIES (P) LTD. Vs. INCOME TAX OFFICER
October 31, 2014
KAMALCHAND NATHMAL LUNIA Vs. INCOME TAX OFFICER
May 9, 2014
KAMLESH BAHEDIA Vs. THE A.C.I.T.
August 22, 2014
KANSAI NEROLAC PAINTS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 25, 2014
KERALA VISION LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
June 6, 2014
KIRAN KAPOOR Vs. INCOME TAX OFFICER
May 7, 2014
KIRBY BUILDING SYSTEMS INDIA LTD. Vs. ADDL. CIT
July 18, 2014
KIRLOSKAR BROTHERS LIMITED Vs. DY. COMMISSIONER OF INCOME TAX
September 17, 2014
KUSUM LATA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 9, 2014
LAILA NUTRACEUTICALS Vs. ASST. COMMISSIONER OF INCOME TAX
July 30, 2014
LARSEN & TOUBRO LIMITED Vs. INCOME TAX OFFICER (INTERNATIONAL
May 13, 2014
LG ELECTRONICS INDIA PVT. LTD. Vs. ACIT
December 8, 2014
LML LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
May 12, 2014
LODHA BUILDERS PVT. LTD. Vs. ACIT
June 27, 2014
M. DINSHAW AND CO. (P.) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 14, 2014
M.A. SHAHUL HMEED Vs. INCOME TAX OFFICER
May 7, 2014
M/S. BHARAT BIOTECH INTERNATIONAL LTD. Vs. THE DCIT
May 30, 2014
M/S. PENTAIR WATER INDIA PVT. LTD. Vs. ADDL. COMMISSIONER OF INCOME TAX, MARGAO RANGE, MARGAO, GOA
May 23, 2014
MAANRAJ TRADING PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 2, 2014
MAHARASHTRA CRICKET ASSOCIATION Vs. COMMISSIONER OF INCOME TAX-I
August 28, 2014
MAHOR VAISH (MAHAJAN) SEWA SANSTHAN Vs. COMMISSIONER OF INCOME TAX
June 30, 2014
MANTRI DEVELOPERS Vs. INCOME TAX OFFICER
December 19, 2014
MATHEWSONS EXPORTS & IMPORTS PVT. LTD. Vs. ACIT
October 21, 2014
MCDONALDS CORPORATION Vs. DEPUTY DIRECTOR OF INCOME TAX
May 9, 2014
MD. SAHABUDDIN Vs. INCOME TAX OFFICER
June 4, 2014
MERCER CONSULTING (INDIA) PVT. LTD. Vs. DCIT
June 6, 2014
MICROSOFT CORPORATION INDIA PVT. LTD. Vs. ADDL. CIT
December 18, 2014
MINDTECK (INDIA) LTD. Vs. INCOME TAX OFFICER
July 4, 2014
MISC BERHAD Vs. ASSTT. DIRECTOR OF INCOME TAX
July 16, 2014
MITSUBA SYSTEMS (INDIA) PVT. LTD. Vs. DY. CIT 8(2)
May 30, 2014
MITSUBISHI CORPORATION INDIA PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 21, 2014
MOHAN MANOJ DHUPELIA Vs. DY. COMMISSIONER OF INCOME TAX
October 31, 2014
MORESHWAR MAHADEV BHONDVE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 27, 2014
MUDHOL LAND HOLDING COMPANY (P) LTD. Vs. COMMISSIONER OF INCOME TAX
August 28, 2014
MUNDRA PORT AND SPECIAL ECONOMIC LTD. Vs. ADDITIONAL COMMISSIONER
May 9, 2014
NANDINI DELUX Vs. ASST. COMMISSIONER OF INCOME TAX
December 5, 2014
NANUBHAI D. DESAI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 23, 2014
NATIONAL STOCK EXCHANGE INVESTOR PROTECTION FUND TRUST Vs. ADIT(E)
May 23, 2014
NISHILAND PARK LTD. Vs. INCOME TAX OFFICER
June 11, 2014
NITESH ESTATES PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
August 28, 2014
NSK INDIA SALES CO. (P.) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 2, 2014
P.A. CHACKO MUTHALALY Vs. ASSTT. COMMISSIONER OF INCOME TAX
August 22, 2014
PANASONIC CONSUMER INDIA PVT. LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX
November 18, 2014
PANKAJ A. SHAH Vs. INCOME-TAX OFFICER
June 27, 2014
PARKAR MEDICAL FOUNDATION Vs. DY. COMMISSIONER OF INCOME TAX
July 31, 2014
PARKASH CHAND Vs. INCOME TAX OFFICER
August 28, 2014
PINARAYI SERVICE CO-OPERATIVE BANK LTD. Vs. INCOME TAX OFFICER
July 31, 2014
PIRELLI CAVI E SISTEMI TELECOM S.P.A. (INDIA PROJECT OFFICE) HYDERABAD Vs. ACIT, HYDERABAD
May 28, 2014
POKHRAJ P. DOSHI Vs. INCOME TAX OFFICER
December 26, 2014
POONAM BUILDERS Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 22, 2014
PRADEEP AMRUTLAL RUNWAL Vs. TAX RECOVERY OFFICER
May 30, 2014
PRASHANT KUMAR GULATI Vs. INCOME TAX OFFICER (INTERNATIONAL TAXATION)
August 14, 2014
PRAVEEN SAXENA Vs. JCIT
October 31, 2014
PRYSMIAN CAVI E SISTEMI S.R.L. Vs. ACIT
July 25, 2014
PUKHRAJ CHUNILAL BAFNA Vs. DY. COMMISSIONER OF INCOME TAX
June 13, 2014
RECLAMATION WELDING LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 16, 2014
RESHMA R. DARYANANI Vs. INCOME TAX OFFICER
September 10, 2014
REUTERS TRANSACTION SERVICES LTD. Vs. DEPUTY DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
July 18, 2014
RICH GRAVISS PRODUCTS P LTD. Vs. THE ADDL. COMMISSIONER OF INCOME TAX
August 28, 2014
S. CHOCKALINGAM Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 24, 2014
S.H.R. TRADING PVT. LTD. Vs. DCIT
July 2, 2014
S.V. BUSINESS PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 16, 2014
SAE INDIA Vs. DIRECTOR OF INCOME TAX (EXEMPTIONS)
October 17, 2014
SAERTEX INDIA (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 29, 2014
SAFARI BIKES LTD. Vs. J.C.I.T.
May 29, 2014
SAIYAD SAUKATLI SAIYADMIYA Vs. INCOME TAX OFFICER
May 9, 2014
SANDVIK AB Vs. DEPUTY DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
November 28, 2014
SANNIDHI C. PATEL Vs. THE INCOME TAX OFFICER
December 17, 2014
SARASWATI EDUCATIONAL & WELFARE SOCIETY Vs. THE INCOME TAX OFFICER
August 8, 2014
SENATE OF SERAMPORE COLLEGE Vs. JOINT COMMISSIONER OF INCOME TAX (OSD)
October 14, 2014
SESA GOA LIMITED Vs. COMMISSIONER OF INCOME TAX
July 18, 2014
SHAAN MARINE SERVICES PRIVATE LIMITED Vs. DY. DIT
May 27, 2014
SHAH RUKH KHAN Vs. ASST. COMMISSIONER OF WEALTH TAX
December 10, 2014
SHELL INTERNATIONAL B.V. Vs. INCOME TAX OFFICER
May 9, 2014
SHRI BANT SINGH Vs. THE ITO, WARD-3(2)
May 21, 2014
SHRI KABUL CHAWLA Vs. ASSTT. COMMISSIONER OF INCOME TAX, NEW DELHI
May 23, 2014
SHRI NANUBHAI D. DESAI, SURAT Vs. THE ACIT, CENTRAL CIRCLE-SURAT
May 23, 2014
SHRI SUSHAM SINGLA Vs. THE ACIT
June 5, 2014
SIVANANDA YOGA VEDANTA DHANWANTARI ASHRAMAM Vs. THE JOINT COMMISSIONER OF INCOME TAX
September 24, 2014
SKM SHREE SHIVKUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 17, 2014
SKYLAND DEVELOPERS Vs. INCOME TAX OFFICER
June 9, 2014
SREE ANJANEYA MEDICAL TRUST Vs. CIT
August 14, 2014
SRI A. RAMIREDDY Vs. COMMISSIONER OF INCOME TAX
May 23, 2014
SRI P. RAMGOPAL VARMA Vs. ADDL. COMMISSIONER OF INCOME TAX, RANGE-13
May 28, 2014
SRI RAM VYAS Vs. INCOME TAX OFFICER
May 23, 2014
STATE Vs. INCOME TAX OFFICER, WARD-4
October 28, 2014
STATE BANK OF BIKANER & JAIPUR Vs. THE A.C.I.T.
August 8, 2014
SUBHASH CHANDRA KHURANA Vs. INCOME TAX OFFICER
June 4, 2014
SUJATA TRADING (P.) LTD. Vs. INCOME TAX OFFICER-8(3)(2)
July 9, 2014
SUMIT AGGARWAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 20, 2014
SUMITOMO CORPORATION INDIA PRIVATE LIMITED Vs. DCIT
June 11, 2014
SUNIL KUMAR SHARMA Vs. ITO
October 21, 2014
SUPRIYA KANWAR Vs. INCOME TAX OFFICER
May 13, 2014
SURESH KUMAR OSWAL JAIN Vs. BALDEV RAJ MALHOTRA
October 13, 2014
SWIBER OFFSHORE CONSTRUCTION PTE. LTD. Vs. ADDL. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) RANGE-2
August 6, 2014
TATA MOTORS EUROPEAN TECHNICAL CENTRE PLC.C Vs. ASSISTANT DIRECTOR OF INCOME TAX
December 22, 2014
TETRA PAK INDIA PVT. LTD. Vs. ADDL. CIT
May 27, 2014
THE ASSISTANT COMMISSIONER OF INCOME TAX Vs. THINK SOFT GLOBAL SERVICES P. LTD.
August 8, 2014
THE ASSISTANT COMMISSIONER OF INCOME TAX, COMPANY CIRCLE I(3) Vs. M/S. CHETTINAD LOGISTICS PVT. LTD.
May 9, 2014
THE D.C.I.T. Vs. VIKAS SHARMA
June 19, 2014
THE D.C.I.T. Vs. PARABOLIC DRUGS LTD.
November 18, 2014
THE D.C.I.T. Vs. JAIPUR VIDYUT VITRAN NIGAM LTD.
November 21, 2014
THE DEPUTY CIT Vs. OWENS CORNING INDUSTRIES (INDIA) PVT. LTD.
October 13, 2014
THE DIRECTOR OF INCOME TAX Vs. SHREE NIRMAN FOUNDATION CHARITABLE TRUST
June 20, 2014
THE GREEN ENVIRONMENT SERVICES CO. OP. SERVICES LTD. Vs. INCOME TAX OFFCIER
May 23, 2014
THE INCOME TAX OFFICER Vs. BHARAT PLASTO CHEM (P) LTD.
July 24, 2014
THOMAS MUTHOOT Vs. ACIT
September 24, 2014
THYSSENKRUPP ELEVATOR (INDIA) (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 29, 2014
TOLL GLOBAL FORWARDING INDIA PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 18, 2014
TOLUNA INDIA PVT. LTD. Vs. ACIT
August 26, 2014
TOSCANA LASTS LTD. Vs. INCOME TAX OFFICER
May 12, 2014
TOYOTA KIRLOSKAR MOTOR (P) LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
July 11, 2014
TPG CAPITAL INDIA (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 29, 2014
TRAVANCORE EDUCATION SOCIETY Vs. CIT
June 27, 2014
TUPUR CHATTERJI Vs. THE ACIT
September 16, 2014
TWILIGHT JEWELLERY PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 4, 2014
UNITED HEALTH GROUP INFORMATION SERVICES PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 28, 2014
URBAN INFRASTRUCTURE VENTURE CAPITAL LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 21, 2014
VAISHNAVI EDUCATIONAL SOCIETY Vs. THE DEPUTY CIT
November 7, 2014
VEENA Vs. INCOME TAX OFFICER
July 25, 2014
VENUS WOOLLEN MILLS Vs. COMMISSIONER OF INCOME TAX
September 17, 2014
VIJAY V. MEGHANI Vs. DY. COMMISSIONER OF INCOME TAX
August 20, 2014
VIKRAMBHAI SOMABHAI PATEL Vs. INCOME TAX OFFICER
May 23, 2014
VODAFONE INDIA SERVICES PRIVATE LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 10, 2014
WESTFALIA SEPARATOR INDIA (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 18, 2014
WRIGLEY INDIA (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 31, 2014
XL INDIA BUSINESS SERVICES PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 25, 2014
YAMAHA MOTOR INDIA PVT. LTD. Vs. ACIT
October 29, 2014
YUKSOME ENGINEERING WORKS (P) LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
May 26, 2014