Case Index

Title
Date
AARTI VERMA PATEL Vs. STATE OF UTTARAKHAND
March 5, 2014
ABDUL HAKEEM Vs. STATE OF UTTARAKHAND
June 4, 2014
ABDUL SATTAR Vs. SUNIL PUNDEER AND ORS.
March 31, 2014
AJAY BHATT Vs. STATE OFUTTARAKHAND
July 28, 2014
AJAY CHAUNKAR Vs. STATE OF UTTARAKHAND
June 5, 2014
AJAY CHAUNKAR Vs. STATE OF UTTARAKHAND
June 2, 2014
AJAY CHHAUKAR AND OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
April 21, 2014
AJAY KUMAR Vs. STATE OF UTTARAKHAND
March 5, 2014
AJAY MANN Vs. STATE OF UTTARAKHAND
June 19, 2014
AJAY SINGH RAWAT Vs. UNION OF INDIA
August 28, 2014
AJAY SINGH RAWAT Vs. UNION OF INDIA
September 25, 2014
AJAY YADAV Vs. STATE OF UTTARAKHAND
January 3, 2014
AJEEM PARVEJ Vs. STATE OF UTTARANCHAL
March 24, 2014
AKBAR Vs. STATE OF UTTARANCHAL
June 23, 2014
AKHIL KUMAR VERMA Vs. UTTARAKHAND POWER CORPORATION LTD & OTHERS
March 26, 2014
AKHTAR HUSSAIN Vs. KISHAN RAM AND ORS.
March 20, 2014
ALL SAINTS COLLEGE SOCIETY NAINITAL Vs. STATE OF UTTARAKHAND
March 19, 2014
ALOK KUMAR PANDEY Vs. STATE OF UTTARAKHAND
July 31, 2014
AMAN PANCHAL Vs. RASHMI
March 6, 2014
AMAR PRATAP Vs. STATE OF UTTARAKHAND
February 28, 2014
AMARJEET SINGH Vs. STATE OF UTTARAKHAND
April 17, 2014
AMARPAL SINGH Vs. DISTRICT MAGISTRATE, UDHAM SINGH NAGAR
September 16, 2014
AMBESH KUMAR Vs. STATE OF UTTARAKHAND
June 27, 2014
AMBUJ CHAUDHARY Vs. RAI BAHADUR NARAYAN SINGH SUGAR MILLS LTD.
July 1, 2014
AMIR AHMED Vs. STATE OF UTTARAKHAND
April 4, 2014
AMIT BISHT Vs. STATE OF UTTARAKHAND
December 10, 2014
AMIT CHANDRA Vs. STATE OF UTTARAKHAND
December 23, 2014
AMIT SAINI Vs. SUSHIL KUMAR AND ORS.
November 26, 2014
AMIT VERMA Vs. STATE OF UTTARAKHAND
September 10, 2014
AMITA GANGWAR Vs. STATE OF UTTARAKHAND
February 18, 2014
AMITABH SHAHI Vs. STATE OF UTTARAKHAND
December 2, 2014
AMWAY INDIA ENTERPRISES (P) LTD Vs. STATE OF UTTARAKHAND
July 21, 2014
ANAND GIRI Vs. STATE OF UTTARAKHAND
August 21, 2014
ANAND KUMAR Vs. STATE OF UTTARANCHAL
March 22, 2014
ANAND LAL ARYA AND OTHERS Vs. DISTRICT MAGISTRATE NAINITAL AND OTHERS
May 21, 2014
ANAND RATHI COMMODITIES LTD Vs. STATE OF UTTARAKHAND
August 21, 2014
ANAND SINGH BISHT Vs. NUSRAT ULLAH KHAN
March 12, 2014
ANANDI DEVI Vs. STATE OF UTTARAKHAND
August 29, 2014
ANIL BADOLA Vs. YOGENDRA KUMAR
October 9, 2014
ANIL BADOLA Vs. YOGENDRA KUMAR
July 8, 2014
ANIL KUMAR Vs. STATE OF UTTARAKHAND
May 6, 2014
ANIL SINGH MANRAL Vs. STATE OF UTTARAKHAND
August 20, 2014
ANIT KUMAR Vs. STATE OF UTTARAKHAND
April 18, 2014
ANITA CHANDEL Vs. ZARINA KHATOON
December 8, 2014
ANKUR Vs. STATE OF UTTARAKHAND
April 23, 2014
ANUBHAV DOGRA Vs. JASBIR SINGH
December 9, 2014
ANURAG LAL Vs. STATE OF UTTARAKHAND
January 3, 2014
ANURAG SINGH Vs. INDIABULLS FINANCIAL SERVICES LTD
August 22, 2014
ANUSHANDHAN ADHIKARI Vs. PRAMOD KUMAR
September 22, 2014
ANUSUYA PRASAD PUROHIT Vs. STATE OF UTTARAKHAND
April 7, 2014
ANWAR AHMED; MAHMOOD NAI; RAM NAGINA PRASAD; JAAN MOHAMMED; MAQSOOD KABARI; PRAMOD KUMAR; WAHIDAN Vs. STATE OF UTTARANCHAL
April 29, 2014
ARIMA SRIWASTAVA Vs. STATE OF UTTARAKHAND
December 9, 2014
ARJUN NARAIN Vs. STATE OF UTTARAKHAND
February 17, 2014
ARJUN SINGH Vs. STATE OF UTTARAKHAND
September 12, 2014
ART COLLECTION AND ORS. Vs. NAGAR PALIKA PARISHAD AND ORS.
December 22, 2014
ARUN KUMAR DHONDHIYAL Vs. SRINAGAR
December 12, 2014
ARUN KUMAR MISHRA Vs. CENTRAL BUREAU OF INVESTIGATION
October 13, 2014
ARUN KUMAR MISHRA Vs. STATE OF UTTARAKHAND
September 6, 2014
ARVIND KAUR Vs. RAGHUVEER SINGH
July 22, 2014
ARVIND PAUL Vs. STATE OF UTTARAKHAND
November 28, 2014
ARVINDER PAL SINGH Vs. STATE OF UTTARAKHAND
August 29, 2014
ARYA VIDHYA SABHA GURUKUL KANGRI, HARIDWAR Vs. REGISTRAR, FIRMS, SOCIETIES & CHITS, UTTARAKAND
September 10, 2014
ASHA RAM Vs. STATE OF UTTARAKHAND & OTHERS
April 28, 2014
ASHEESH GOEL Vs. TILAK RAJ
March 7, 2014
ASHISH BAHAGUNA Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
November 19, 2014
ASHISH KUMAR SRIVASTAVA Vs. STATE OF UTTARAKHAND
August 22, 2014
ASHOK Vs. STATE OF UTTARAKHAND
December 10, 2014
ASHOK JAIN Vs. C.B.I.
July 4, 2014
ASHOK KUMAR Vs. STATE OF UTTARAKHAND
April 1, 2014
ASHOK KUMAR Vs. STATE OF UTTARAKHAND
May 17, 2014
ASHOK KUMAR GUPTA Vs. ADDITIONAL DIRECTOR OF EDUCATION
April 10, 2014
ASHOK SHARMA Vs. DISTRICT JUDGE UDHAM SINGH NAGAR
February 26, 2014
ASHRAF Vs. STATE OF UTTARAKHAND
August 29, 2014
ASHWANI KUMAR Vs. STATE OF UTTARAKHAND
September 11, 2014
ASHWINI KUMAR AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
September 16, 2014
ASIF Vs. STATE OF UTTARAKHAND
July 16, 2014
ASIF Vs. STATE OF UTTARAKHAND
March 21, 2014
ASLAM AND ORS. Vs. HARENDRA SINGH NEGI
February 26, 2014
ASRAR SIDDIQUI Vs. STATE OF UTTARAKHAND
September 18, 2014
ASSET RECONSTRUCTION COMPANY INDIA LTD Vs. STATE OF UTTARAKHAND
July 23, 2014
ATMA RAM Vs. STATE OF UTTARAKHAND
August 23, 2014
ATUL JAIN Vs. ANIRUDH SINGH KATOCH
May 6, 2014
AVINASH SHARMA Vs. STATE OF UTTARAKHAND AND ORS.
August 25, 2014
AVNEESH PANT Vs. COLLECTOR/ZILA NIBANDHAK
May 23, 2014
AWANI KUMAR SINHA Vs. STATE OF UTTARAKHAND
February 17, 2014
AWDHESH KUMAR SHARMA Vs. UTTARAKHAND POWER CORPORATION LTD.
March 26, 2014
B.S.M. (WOMEN) B.ED COLLEGE Vs. STATE OF UTTARAKHAND
May 6, 2014
BABAR Vs. STATE OF UTTARAKHAND
March 13, 2014
BABITA; RAGUNATH SINGH RANA; JAGARNATH BIJALWAN; MANENDRA DUTT SEMWAL; ARVIND BHATT; SATISH NAUTIYAL; UPENDRA SINGH; PRAKASH NARAYAN; BEENA PANWAR; INDRA BHUSHAN NAUTIYAL Vs. STATE OF UTTARAKHAND & OTHERS
July 16, 2014
BABLI Vs. MAHENDER KAUR
May 29, 2014
BABU HASAN @ SIRAJUDDIN S/O GULLU Vs. STATE OF UTTARAKHAND
December 24, 2014
BACHAN SINGH Vs. STATE OF UTTARAKHAND
February 10, 2014
BACHAN SINGH Vs. STATE OF UTTARAKHAND
August 20, 2014
BACHI RAM Vs. STATE OF UTTARAKHAND
March 6, 2014
BAJAJ AUTO LIMITED Vs. UNION OF INDIA
October 9, 2014
BAKSHISH SINGH Vs. STATE OF UTTARAKHAND
May 17, 2014
BALA DUTT Vs. TRILOK SINGH
March 20, 2014
BALAK NATH GOSWAMI & OTHERS Vs. STATE OF UTTARAKHAND
April 24, 2014
BALESH JAIN Vs. STATE OF UTTARAKHAND
August 22, 2014
BALVEER SINGH Vs. BALWANT SINGH
March 4, 2014
BALVIR SINGH Vs. STATE OF UTTARAKHAND
March 24, 2014
BALWANT SINGH CHUPHAL Vs. MOHAN CHANDRA PANT
February 18, 2014
BANSIDHAR CHAMAN LAL Vs. DISTRICT MAGISTRATE DEHRADUN
December 10, 2014
BAROO & OTHERS Vs. STATE OF UTTARAKHAND
April 22, 2014
BASANT BALLABH BHATT; BASANTI DEVI Vs. STATE OF UTTARAKHAND
April 25, 2014
BASANT SINGH Vs. STATE OF UTTARAKHAND
April 21, 2014
BASHIR (MINOR) S/O ALAFDEEN Vs. STATE OF UTTARAKHAND
February 25, 2014
BAZPUR STONE CRUSHER PVT. LTD. Vs. STATE OF UTTARAKHAND AND ORS.
September 23, 2014
BED KUMAR PANDEY Vs. STATE OF UTTARAKHAND
November 10, 2014
BHADUR SINGH Vs. STATE OF UTTRAKHAND
May 27, 2014
BHAGWAN DAS SAINI Vs. STATE OF UTTARAKHAND
February 24, 2014
BHAGWAN SINGH RAWAT Vs. SAROJINI THAPLIYAL
November 19, 2014
BHAGWAT SINGH BHAKUNI Vs. STATE OF UTTARAKHAND
December 17, 2014
BHAGWATI DEVI Vs. STATE OF UTTARAKHAND
April 10, 2014
BHAJAN SINGH Vs. STATE OF UTTARAKHAND
April 1, 2014
BHAJAN SINGH Vs. STATE OF UTTARANCHAL
March 19, 2014
BHAKTAWAR SINGH Vs. DHAN SINGH
July 1, 2014
BHANWAR SINGH Vs. STATE OF UTTARANCHAL
May 8, 2014
BHARAT SINGH Vs. STATE OF UTTARAKHAND
April 30, 2014
BHASKAR CHANDRA BRIJWASI Vs. STATE OF UTTARAKHAND
June 2, 2014
BHEEM Vs. STATE OF UTTRAKHAND
July 2, 2014
BHEL RANIPUR Vs. PRESIDING OFFICER, LABOUR COURT
April 24, 2014
BHIM SINGH Vs. STATE OF UTTARAKHAND
March 26, 2014
BHIM SINGH Vs. STATE OF UTTARAKHAND
February 24, 2014
BHOLA Vs. STATE OF UTTARAKHAND
September 23, 2014
BHOLA NATH Vs. INDIAN INSTITUTE OF TECHNOLOGY AND OTHERS
June 17, 2014
BHUPENDER SINGH Vs. STATE OF UTTARAKHAND
March 25, 2014
BHUPENDRA SINGH Vs. STATE OF UTTARAKHAND
April 3, 2014
BHUPENDRA SINGH Vs. STATE OF UTTARAKHAND AND ORS.
June 27, 2014
BHUPENDRA SINGH S/O DEVENDRA SINGH Vs. RAJIV JAIN
September 26, 2014
BHUPINDER KUMAR LOOMBA Vs. HARBHAJAN SINGH
March 28, 2014
BHUWAN ARYA Vs. GIRISH CHANDRA MAINALI
October 15, 2014
BHUWAN CHANDRA CHIMWAL Vs. STATE OF UTTARAKHAND
September 8, 2014
BHUWAN CHANDRA JOSHI Vs. KIRTI BALLABH
June 18, 2014
BHUWAN CHANDRA SAH Vs. ADDITIONAL COMMISSIONER KUMAON UTTARAKHAND
April 16, 2014
BHUWNESHWARI GURURANI Vs. COMMISSIONER KUMAUN DIVISION NAINITAL
December 9, 2014
BIMAL SINGH THAPA Vs. STATE OF UTTARAKHAND
January 3, 2014
BISHAN SINGH & ANOTHER Vs. STATE OF UTTARAKHAND
March 28, 2014
BRAHAM PAL Vs. STATE OF UTTARAKHAND AND OTHERS
April 23, 2014
BRIJ MOHAN SHARMA AND ANOTHER; RADHE SHYAM SHARMA; OM PRAKASH SHARMA AND OTHERS; RAJ MATA SHAILENDRA KUMARI Vs. STATE OF UTTARAKHAND AND OTHERS
May 22, 2014
BRIJESH Vs. STATE OF UTTARAKHAND
May 8, 2014
BUDDHI BALLABH BHATT AND OTHERS Vs. UTTARAKHAND POWER CORPORATION AND OTHERS
December 17, 2014
CANTONMENT BOARD GARHI CANT, DEHRADUN Vs. LOKAYUKTA UTTARAKHAND DEHRADUN
April 15, 2014
CAPTAIN MAYANK KUKRETI Vs. STATE OF UTTARAKHAND
March 4, 2014
CENTRAL BUREAU OF INVESTIGATION Vs. JAYANTI PRASAD
February 26, 2014
CENTRAL COUNCIL OF INDIAN MEDICINE Vs. VED PRAKASH TYAGI
February 10, 2014
CENTURY PULP AND PAPER Vs. STATE OF UTTARAKHAND
July 10, 2014
CENTURY TEXTILES AND INDUSTRIES LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
December 18, 2014
CHAMKAUR SINGH Vs. STATE OF UTTARAKHAND
May 19, 2014
CHANDAN SINGH AND ORS. Vs. UMESH MASSEY AND ORS.
September 23, 2014
CHANDAN SINGH BISHT Vs. STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND)
May 16, 2014
CHANDRA PRAKASH BHATT Vs. GALIB KHAN
April 24, 2014
CHANDRA SHEKHAR BHATT Vs. STATE OF U P AND OTHERS
March 31, 2014
CHANDRA SINGH GWAL Vs. STATE OF UTTARAKHAND
December 11, 2014
CHARANDAS Vs. RAKESH KUMAR
December 4, 2014
CHARANJEET KAUR Vs. STATE INFORMATION COMMISSION AND OTHERS
December 17, 2014
CHARANJEET SINGH Vs. STATE OF UTTARAKHAND
September 16, 2014
CHET RAM Vs. STATE OF UTTARAKHAND
September 5, 2014
CHHAYA DEVI Vs. STATE OF UTTARAKHAND
August 21, 2014
COMMANDER ALOK SAH Vs. DISTRICT JUDGE, NAINITAL AND ORS.
August 21, 2014
COMMISSIONER Vs. GLORIOUS ELECTRIC CO.
March 21, 2014
COMMISSIONER Vs. GURUKUL KANGRI PHARMACY
March 20, 2014
COMMISSIONER Vs. DOON INSTITUTE OF INFORMATION & TECHNOLOGY (P.) LTD
March 12, 2014
COMMISSIONER Vs. CONTINENTAL CEMENT COMPANY
March 12, 2014
COMMISSIONER OF COMMERCIAL TAX Vs. BAZPUR COOPERATIVE SUGAR FACTORY LTD
March 21, 2014
COMMISSIONER OF INCOME TAX Vs. ENRON OIL AND GAS INDIA LTD
August 23, 2014
COMMISSIONER, COMMERCIAL TAX Vs. VIJAY PAL SINGH
August 12, 2014
COMMISSIONER, COMMERCIAL TAX Vs. SHIV SHAKTI TRADERS
January 2, 2014
COMMISSIONER, COMMERCIAL TAX, DEHRADUN Vs. AMBICA TRADERS, RUDRAPUR, DISTRICT-UDHAM SINGH NAGAR
August 25, 2014
COMMISSIONER, CUSTOMS & CENTRAL EXCISE Vs. SACHIN MALHOTRA
August 6, 2014
COMMISSIONER, CUSTOMS AND CENTRAL EXCISE, MEERUT-I Vs. R S TRAVELS, 13-B, RAJPUR ROAD, DEHRADUN, UTTARAKHAND
September 5, 2014
COMMITTEE OF MANAGEMENT Vs. STATE OF UTTARAKHAND
June 26, 2014
COMMITTEE OF MANAGEMENT Vs. STATE OF UTTARAKHAND
February 14, 2014
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE Vs. DEPUTY REGISTRAR FIRMS SOCIETIES AND CHITS
September 17, 2014
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE SULTANPUR Vs. DEPUTY REGISTRAR FIRMS SOCIETIES AND CHITS
September 10, 2014
COMMITTEE OF MANAGEMENT, S.D. GIRLS INTER COLLEGE Vs. STATE OF UTTARAKHAND
April 11, 2014
COMMR OF CUS. & C. EXCISE Vs. BAZPUR COOPERATIVE SUGAR FACTORY LTD.
August 26, 2014
COMMR. OF CUS. & C. EX. Vs. RHYDBURG PHARMACEUTICALS LTD.
April 22, 2014
CONTINENTAL ENGINES LTD. Vs. UMA SHARMA
May 27, 2014
DABBAL SINGH Vs. STATE OF UTTARAKHAND
March 31, 2014
DALIP BAHADUR Vs. STATE OF UTTARAKHAND
June 2, 2014
DALIP SINGH Vs. KISHAN SINGH KUNWAR
May 8, 2014
DARPAN RAM Vs. STATE OF UTTARAKHAND
March 5, 2014
DAULAT RAM SEMWAL Vs. STATE OF UTTARAKHAND
August 14, 2014
DAYA SHANKER Vs. GURUKUL KANGRI UNIVERSITY
August 5, 2014
DAYANAND SHIKSHA SANSTHAN Vs. STATE OF UTTARAKHAND & ORS
March 27, 2014
DEENDAYAL PANT Vs. STATE OF UTTARAKHAND
October 30, 2014
DEEP CHANDRA PANDEY Vs. STATE OF UTTARAKHAND AND ORS.
December 17, 2014
DEEP KUKRETI AND ORS. Vs. COMMISSIONER OF INCOME TAX AND ORS.
August 19, 2014
DEEP SHARMA Vs. STATE OF UTTARAKHAND
July 10, 2014
DEEPAK JAIN Vs. STATE OF UTTARAKHAND
January 30, 2014
DEEPAK KUMAR SAHU Vs. UNION OF INDIA
July 16, 2014
DEEPAK OBERAI Vs. VIRENDRA SEHGAL
April 22, 2014
DEEPAK SAINI Vs. STATE OF UTTARAKHAND
August 1, 2014
DEEPAK SHARMA Vs. PREM LATA
May 17, 2014
DEEPAK VERMA Vs. STATE OF UTTARAKHAND
March 4, 2014
DEEPESH Vs. STATE OF UTTARAKHAND
January 2, 2014
DEEPIKA Vs. SARVOTTAM KUMAR
May 29, 2014
DEEWAN SINGH @ DEEPU Vs. STATE OF UTTARAKHAND
June 3, 2014
DEFENCE RESEARCH EDUCATION SOCIETY Vs. PRESCRIBED AUTHORITY
February 21, 2014
DEV SINGH Vs. STATE OF UTTARAKHAND
April 3, 2014
DEVENDER KUMAR Vs. SAVITA
December 5, 2014
DEVENDRA SINGH BHANDARI Vs. STATE OF UTTARAKHAND
June 30, 2014
DEVENDRA SINGH MALIK Vs. STATE OF UTTARAKHAND
May 1, 2014
DEVESH UPRETI Vs. STATE OF UTTARAKHAND
April 22, 2014
DEVI DUTT Vs. STATE OF UTTARAKHAND
August 2, 2014
DEVI DUTT Vs. STATE OF UTTARANCHAL
March 24, 2014
DEVI SHARMA Vs. STATE OF UTTARAKHAND
October 28, 2014
DHANDESH UNIYAL Vs. STATE OF UTTARAKHAND AND ORS.
December 9, 2014
DHANESH KUMAR SHARMA Vs. STATE
December 17, 2014
DHANI @ ABDUL REHMAN Vs. ASHRAF
February 18, 2014
DHARAM VEER Vs. STATE OF UTTRAKHAND
May 17, 2014
DHARAMPAL Vs. STATE OF UTTARAKHAND
August 27, 2014
DHARMENDRA KANSAL Vs. UNION OF INDIA
June 3, 2014
DHARMENDRA RAWAT Vs. STATE OF UTTARAKHAND
April 1, 2014
DHARMPAL SATYAPAL LTD Vs. STATE OF UTTARAKHAND
September 5, 2014
DHRUV NARAIN BANSAL Vs. MUNICIPAL BOARD
May 2, 2014
DILSHER AND ANOTHER Vs. STATE OF UTTARAKHAND
March 28, 2014
DINESH Vs. STATE OF UTTARAKHAND
May 26, 2014
DINESH CHANDRA PATNI Vs. STATE OF UTTARAKHAND
May 9, 2014
DINESH CHANDRA TEWARI Vs. STATE OF UTTARAKHAND
October 8, 2014
DINESH KUMAR BHATT Vs. STATE OF UTTARAKHAND
April 23, 2014
DINESH MAMGAI Vs. NARENDRA KUMAR DIXIT
March 24, 2014
DINESH RANDHAWA Vs. STATE OF U.K. AND ORS.
May 27, 2014
DINESH SINGH RAWAT Vs. STATE OF UTTARAKHAND
December 4, 2014
DIRECTOR OF INCOME TAX Vs. R & B FALCON OFFSHORE LTD.
April 22, 2014
DIRECTOR SCHOOL EDUCATION Vs. MUNNI TILARA
July 24, 2014
DIWAN SINGH Vs. STATE OF UTTARANCHAL
February 14, 2014
DOON VALLEY OFFICERS COOPERATIVE SOCIETY Vs. GOVIND PRASAD SHARMA
December 12, 2014
DORI LAL Vs. STATE OF UTTARAKHAND
February 25, 2014
DULHE HASAN Vs. STATE OF UTTRAKHAND
May 26, 2014
DURGA SINGH Vs. DISTRICT JUDGE AND ORS.
April 3, 2014
DURGESH KUMAR GUPTA Vs. STATE OF UTTRAKHAND
May 29, 2014
EX HAVILDAR BIRENDRA SINGH NEGI Vs. UNION OF INDIA
June 16, 2014
EX SEP PANI RAM Vs. UNION OF INDIA
May 12, 2014
FAEEM Vs. STATE OF UTTARAKHAND
March 27, 2014
FAHIM MOHD; ANWAR @ ULLAN; RUBEENA Vs. STATE OF UTTARAKHAND
March 31, 2014
FATEH SINGH PANWAR Vs. VIJAY CHAND
December 18, 2014
FAZAL MOHAMMAD Vs. MUKHYA NAGAR ADHIKARI AND ORS.
April 4, 2014
FURKAN Vs. STATE OF UTTARAKHAND
May 6, 2014
FUTURE GENERALLI INSURANCE COMPANY Vs. DINESH CHANDRA UPADHYAY
May 15, 2014
G L AGRO TARAI JASPUR & ANOTHER; LAXMINARAYAN Vs. STATE OF UTTARAKHAND & ANOTHER
August 20, 2014
G.B. PANT UNIVERSITY Vs. CONTROLLING AUTHORITY
April 1, 2014
G.M.T.D. BHARAT SANCHAR NIGAM LTD. Vs. COMMR. OF CUS. & C. EX.
November 18, 2014
GAGAN GURJAR Vs. STATE OF UTTARAKHAND
December 5, 2014
GAINA SINGH Vs. STATE OF UTTARAKHAND
May 15, 2014
GAJENDER SINGH Vs. STATE OF UTTARAKHAND
May 30, 2014
GALFAR ENGINEER & CONTRACTING Vs. STATE OF UTTARAKHAND
April 25, 2014
GALIB Vs. STATE OF UTTARAKHAND
September 15, 2014
GAMBHIR SINGH Vs. STATE OF UTTARAKHAND
March 19, 2014
GAMBHIR SINGH NEGI Vs. STATE OF UTTARAKHAND
May 1, 2014
GANESH BAHADUR Vs. STATE OF UTTARAKHAND
April 11, 2014
GANESH KUWARBI Vs. STATE OF UTTARAKHAND
August 8, 2014
GANESH RAM Vs. CHIEF GENERAL MANAGER
October 9, 2014
GANGA DEVI Vs. ADDL COMMISSIONER, KUMOUN MANDAL, NAINITAL AND OTHERS
August 19, 2014
GANGESH KUMARI Vs. ARUN SAON
November 18, 2014
GANGESH KUMARI Vs. ARUN SANON
April 10, 2014
GARHWAL MANDAL VIKAS NIGAM Vs. SWAMI OMKARANAND CHARITABLE TRUST
August 26, 2014
GARHWAL ROLLING MILLS PVT. LTD. Vs. COMMISSIONER
March 21, 2014
GAURANG BAL Vs. STATE OF U P
February 24, 2014
GAURAV Vs. STATE OF UTTARAKHAND
May 4, 2014
GAURAV KUMAR Vs. STATE OF UTTARAKHAND
August 8, 2014
GAUTAM HALDAR Vs. STATE OF UTTRAKHAND
June 4, 2014
GEETA; ASHOK @ PAULI Vs. STATE OF UTTARAKHAND
April 28, 2014
GHANPATI @ DHAPAT RAI AHUJA Vs. TARUN KUMAR
April 4, 2014
GHANSHYAM Vs. ANNUAND
July 15, 2014
GHANSHYAM Vs. STATE OF UTTRAKHAND
May 17, 2014
GHANSHYAM DASS PANDEY Vs. OM PRAKASH ALLEGED DISCIPLE MAHANT LATE SUTEH PRAKASH
December 4, 2014
GIRISH CHANDRA Vs. ADDITIONAL CHIEF REVENUE COMMISSIONER AND OTHERS
August 20, 2014
GOLD PLUS GLASS INDUSTRY LTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY
March 4, 2014
GOPAL DATT GAUR Vs. STATE OF UTTARAKHAND
May 16, 2014
GOPAL RAM Vs. UNION OF INDIA AND ORS.
February 25, 2014
GOPAL SINGH Vs. STATE OF UTTARAKHAND
April 4, 2014
GOPAL SINGH BISHT Vs. STATE OF UTTARAKHAND
July 23, 2014
GOPAL SINGH BISHT Vs. STATE OF UTTARAKHAND
May 29, 2014
GOPAL TOMAR Vs. STATE OF UTTARAKHAND
April 10, 2014
GORKHA SUDHAR SAMITI Vs. STATE OF UTTARAKHAND AND ORS.
January 6, 2014
GOVIND RAM Vs. STATE OF UTTARAKHAND
June 3, 2014
GOVIND RAM Vs. STATE OF UTTARANCHAL
March 31, 2014
GOVIND SINGH Vs. STATE OF UTTARAKHAND
June 3, 2014
GOVIND SINGH RAUTELA Vs. U P FINANCIAL CORPORATION
February 24, 2014
GOVIND SINGH S/O BHAG SINGH Vs. STATE OF UTTARAKHAND
February 17, 2014
GOVIND VERMA Vs. STATE OF UTTARAKHAND
September 10, 2014
GRAM SABHA MATELA Vs. BOARD OF REVENUE
April 7, 2014
GUDDU Vs. STATE OF UTTARAKHAND
April 29, 2014
GUL SHANA BEGUM Vs. STATE OF UTTARAKHAND
December 9, 2014
GULAB SINGH AND ORS. Vs. STATE OF UTTARAKHAND
December 24, 2014
GULAM MUSTAFA Vs. STATE OF UTTARANCHAL
April 2, 2014
GULFAM Vs. STATE OF UTTARAKHAND
February 12, 2014
GULSHAN KUMAR GHAI Vs. STATE OF UTTARAKHAND
February 28, 2014
GULSHAN KUMAR GHAI Vs. STATE OF UTTARAKHAND
April 1, 2014
GUNSOLA HYDRO POWER GENERATION PVT LTD Vs. STATE OF UTTARAKHAND
May 28, 2014
GURBUX SINGH Vs. STATE OF U.P.
June 17, 2014
GURCHARAN SINGH KOHLI Vs. SAPANA AGARWAL
June 18, 2014
GURINDRA SINGH Vs. ANIL KUMAR
May 1, 2014
GURLAL SINGH Vs. STATE OF UTTARAKHAND
September 3, 2014
GURMEL @ BABLU AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
August 11, 2014
GURMUKH SINGH Vs. MADAN MOHAN
May 16, 2014
GURPREET SINGH CHAUHAN Vs. STATE OF UTTARAKHAND
March 25, 2014
GURU KRIPA CONFECTIONERS Vs. NEERAJ BROTHERS JASPUR
December 8, 2014
GURU RAM RAI Vs. STATE OF UTTARAKHAND
April 29, 2014
GURUMUKH SINGH; BALVINDER SINGH; SURESH SINGH AND ORS Vs. STATE OF UTTARAKHAND AND OTHERS
May 30, 2014
GYAN CHAND Vs. DIRECTORATE, ACCOUNTS AND OTHERS
September 19, 2014
H.M.T. WATCH LTD. Vs. LABOUR COURT
July 1, 2014
HANSI DEVI Vs. KUNWAR SINGH
February 28, 2014
HARDEEP SINGH @ GURDEEP SINGH Vs. STATE OF UTTARANCHAL (NOW UTTARAKHAND)
May 1, 2014
HARDEEV SINGH Vs. STATE OF UTTARANCHAL
May 5, 2014
HARDWARI LAL Vs. STATE OF UTTARANCHAL
February 24, 2014
HARENDRA SINGH MEHRA Vs. STATE OF UTTARAKHAND AND ORS.
October 30, 2014
HARI BAHADUR @ HARI SINGH Vs. STATE OF UTTARAKHAND
May 27, 2014
HARI HAR SINGH Vs. STATE OF UTTARAKHAND AND ORS.
March 26, 2014
HARI SINGH Vs. STATE OF UTTARAKHAND
November 11, 2014
HARISH BAGORIA Vs. STATE OF UTTARAKHAND
August 4, 2014
HARISH CHANDRA SHARMA Vs. STATE OF UTTARAKHAND
August 1, 2014
HARISH CHANDRA SINGH AITHANI Vs. GOVIND SINGH DANU
October 16, 2014
HARISH RAM Vs. SATYA
March 6, 2014
HARJEET SINGH Vs. STATE OF UTTARAKHAND
March 24, 2014
HARJINDAR SINGH Vs. STATE OF UTTARAKHAND
December 19, 2014
HARKISHAN Vs. STATE OF UTTARAKHAND
March 28, 2014
HARSH VARDHAN KOTNALA Vs. STATE OF UTTARAKHAND
February 10, 2014
HARVINDER SINGH Vs. STATE OF UTTARAKHAND
August 21, 2014
HAYAT SINGH Vs. V.S. PATIYAL
June 17, 2014
HAYGRIVACHARYA @ HARE RAM Vs. STATE OF UTTARAKHAND
September 10, 2014
HEM PANT Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
July 1, 2014
HEM PATHAK Vs. REGISTRAR GENERAL, HIGH COURT OF UTTARAKHAND, NAINITAL
September 3, 2014
HEMA MEHRA Vs. CHIEF EXECUTIVE OFFICER AND ORS.
November 25, 2014
HIHT UNIVERSITY, SWAMI RAM NAGAR Vs. STATE INFORMATION COMMISSIONER
December 12, 2014
HIMANSHU DWIVEDI Vs. STATE OF UTTARAKHAND
April 3, 2014
HIMANSHU NEGI Vs. STATE OF UTTARAKHAND
August 19, 2014
HIMGIRI ISPAT PVT. LTD. Vs. CUSTOMS, EXCISE & SERVICE TAX
March 6, 2014
HOSHIYAR SINGH BISHT Vs. ASSISTANT ENGINEER OF MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY
March 4, 2014
HRJ STEELS PVT. LTD Vs. STATE OF UTTARAKHAND
May 16, 2014
HUKUM SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
March 14, 2014
I C I C I LOMBARD GENERAL INSURANCE COMPANY LTD Vs. BEENA RAWAT
April 4, 2014
IDEA MOBILE COMMUNICATIONS LTD. Vs. KAMLESH GUPTA
June 6, 2014
IKBAL AHMAD Vs. MATLOOB HASAN
August 25, 2014
IKRAM Vs. STATE OF UTTARAKHAND
April 16, 2014
ILAM SINGH Vs. STATE OF UTTARAKHAND
September 10, 2014
IN RE Vs. STATE
June 18, 2014
IN RE.: JAIMURTHY MINERALS & CHEMICALS PVT. LTD Vs. STATE
September 23, 2014
INAM Vs. ASHRAF
March 7, 2014
INDIAN OIL CORPORATION LTD Vs. MANOHAR SINGH & SONS
August 22, 2014
INDRA LAL ARYA AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
May 28, 2014
INDRAJEET; SHYAMACHARAN & OTHERS Vs. STATE OF UTTARAKHAND
April 22, 2014
INTAZAR Vs. STATE OF UTTARAKHAND
May 2, 2014
IRAVANSHI BUILDERS AND DEVELOPERS Vs. COMMISSIONER
April 23, 2014
ISHWAR SINGH Vs. MOHD ASLAM
March 6, 2014
ISLAMUDDIN Vs. STATE OF UTTARAKHAND
April 2, 2014
ISTAKAR ALI & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
November 14, 2014
J.P. JOSHI Vs. STATE OF UTTARAKHAND
April 7, 2014
JABAR SINGH SAROBA Vs. STATE OF UTTARAKHAND
May 22, 2014
JAG SHARAN SINGH Vs. A N JHA GOVT INTER COLLEGE
August 6, 2014
JAGDAMBA PRASAD Vs. STATE OF UTTARAKHAND
July 7, 2014
JAGDEEP SINGH Vs. STATE OF UTTARANCHAL
February 14, 2014
JAGDISH CHANDER Vs. STATE OF UTTARANCHAL
March 13, 2014
JAGDISH PRASAD Vs. STATE OF UTTARAKHAND
February 25, 2014
JAGDISH PRASAD VERMA Vs. JUDGE, FAST TRACK COURT AND ORS.
March 25, 2014
JAGDISH SINGH DHAKARIYAL Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE, UTTARAKHAND
October 7, 2014
JAGDISH SINGH RAWAT AND OTHERS Vs. DILIP SINGH AND OTHERS
August 14, 2014
JAHID Vs. STATE OF UTTARAKHAND
December 2, 2014
JAI PRAKASH GUPTA Vs. STATE OF UTTARAKHAND
July 9, 2014
JAI PRAKASH GUPTA Vs. CENTRAL BUREAU OF INVESTIGATION
August 28, 2014
JAI SINGH Vs. GOVIND SINGH CHAUHAN
March 4, 2014
JAIPRAKASH ASSOCIATES LTD Vs. TEHRI HYDRO DEVELOPMENT
May 29, 2014
JAIRNAIL SINGH Vs. STATE OF UTTRAKHAND
May 22, 2014
JAMILA Vs. STATE OF UTARAKHAND
April 17, 2014
JAMNA AGARAWAL Vs. STATE OF UTTARAKHAND
September 16, 2014
JAMSHED ALI Vs. STATE OF UTTARAKHAND
March 5, 2014
JANAK RAJ S/O DHARMPAL Vs. STATE OF UTTARAKHAND AND OTHERS
August 12, 2014
JASBINDER SINGH GILL Vs. STATE OF UTTARAKHAND
March 22, 2014
JASPAL SINGH Vs. STATE OF UTTARAKHAND
March 27, 2014
JASSI Vs. STATE OF UTTARAKHAND
January 2, 2014
JASVINDER SINGH @ SUKHVINDER SINGH Vs. STATE OF UTTRAKHAND
June 4, 2014
JASWANT SINGH Vs. STATE OF UTTARAKHAND
May 19, 2014
JASWINDER SINGH @ SANTA @ SATNAM SINGH Vs. STATE OF UTTARAKHAND
April 10, 2014
JAWAHAR SINGH PARIHAR; BHAWAN SINGH; GUMAN SINGH Vs. STATE OF UTTARAKHAND
May 30, 2014
JAY PRAKASH GANGWAR Vs. STATE OF UTTARAKHAND
August 27, 2014
JAYANAND PRASAD TYAGI Vs. STATE OF UTTARAKHAND
December 18, 2014
JEEWAN BALA BHATIA Vs. STATE OF UTTRAKHAND
July 16, 2014
JITENDRA KUMAR Vs. RAM SINGH
April 2, 2014
JITENDRA KUMAR AHUJA Vs. UTTARAKHAND MULTI STATE PROPER AUTHORITY
July 1, 2014
JITENDRA SINGH Vs. STATE OF UTTARAKHAND
June 2, 2014
JITENDRA SINGH BISHT Vs. STATE OF UTTARAKHAND
August 28, 2014
JIWAN SINGH Vs. STATE OF UTTARAKHAND
May 5, 2014
JIYA LAL AGGARWAL S/O ASHA RAM Vs. RAJ KUMAR BHATIA
February 21, 2014
JOGENDRA SINGH Vs. STATE OF UTTARANCHAL
February 17, 2014
JOT SINGH Vs. MAN SINGH
March 5, 2014
JUGAL KOSHORE JHUNJHUNWALA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
August 23, 2014
JYOTHY LABORATORIES LIMITED Vs. COMMISSIONER
March 24, 2014
KAILASH PRAKASH JOSHI Vs. STATE OF UTTARAKHAND
November 12, 2014
KALPANA JOSHI Vs. PRADEEP KUMAR JOSHI
March 21, 2014
KALYAN CHAND Vs. STATE OF UTTARAKHAND
March 5, 2014
KAMAL COTTON TRADERS AND ORS. Vs. BELWAL SPINNING MILLS LTD. AND ORS.
April 3, 2014
KAMLA DEVI RASTOGI Vs. COMMISSIONER OF INCOME TAX
March 24, 2014
KAMLA RANA Vs. STATE OF UTTARAKHAND
February 24, 2014
KAMLESH PATEL Vs. STATE OF UTTARAKHAND
February 11, 2014
KANCHAN DEVI Vs. STATE OF U P
February 18, 2014
KANHAIYA LAL POLYTECHNIC Vs. PRESIDING OFFICER
September 9, 2014
KANTI DEVI Vs. STATE OF UTTARAKHAND
February 12, 2014
KANWAL SINGH Vs. POWER GRID CORPORATION OF INDIA LTD
May 1, 2014
KARAM SINGH; MADAN PAL; VED BHARAT Vs. STATE OF UTTARAKHAND
April 24, 2014
KARAN SINGH Vs. STATE OF UTTARAKHAND
April 2, 2014
KARAN SINGH @ KAN SINGH & ANR Vs. STATE OF UTTARAKHAND
May 29, 2014
KARAN SINGH RANA Vs. STATE OF UTTARAKHAND
October 30, 2014
KARAN SINGH SAMBAYAL Vs. STATE OF UTTARAKHAND
September 16, 2014
KARNAIL SINGH Vs. STATE OF UTTARAKHAND
July 2, 2014
KARNAIL SINGH Vs. ASHOK KUMAR
April 3, 2014
KAUSHAL DEVI Vs. NARENDRA KUMAR
March 5, 2014
KEDAR SINGH Vs. STATE OF UTTARAKHAND
November 20, 2014
KESAR SUGAR WORKS LIMITED Vs. STATE OF UTTARAKHAND AND OTHERS
April 23, 2014
KESHAV RAJBHAR Vs. SUB REGISTRAR, DEV PRAYAG, TEHRI GARHWAL
March 21, 2014
KESHAVANAND JHALDIYAL Vs. STATE OF UTTARAKHAND & ANOTHER
June 16, 2014
KHARAK SINGH Vs. STATE OF UTTARANCHAL
February 25, 2014
KHEEM RAM Vs. HANSRAJ SETIYA
October 31, 2014
KHEEMA NAND SANWAL Vs. STATE OF UTTARAKHAND
February 11, 2014
KHEMRAJ BHATT Vs. STATE OF UTTARAKHAND
December 4, 2014
KHUSHAL SINGH Vs. STATE OF UTTARAKHAND
February 17, 2014
KILKIESHWAR MINING COMPANY Vs. STATE OF UTTARAKHAND
May 1, 2014
KISAN CHINI MILLS LTD Vs. PRESIDING OFFICER
September 19, 2014
KISHAN CHANDRA Vs. STATE OF UTTARAKHAND
March 4, 2014
KISHAN GARKOTI AND OTHERS Vs. STATE OF UTTARAKHAND
April 23, 2014
KISHAN KUMAR PANDEY Vs. STATE
May 29, 2014
KISHAN SINGH Vs. STATE OF UTTARANCHAL
September 18, 2014
KOTWAL SINGH Vs. STATE OF UTTARANCHAL
March 19, 2014
KRISHNA KANT PANDEY Vs. STATE OF UTTARAKHAND
September 4, 2014
KRISHNAPAL Vs. STATE OF UTTARAKHAND
September 24, 2014
KULDEEP KUMAR Vs. SEWARAM VIRMANI
June 30, 2014
KULDEEP SINGH BAJAJ Vs. STATE OF UTTARAKHAND
April 21, 2014
KULWANT SINGH Vs. STATE OF UTTARANCHAL
February 13, 2014
KUMAUN UNIVERSITY Vs. HARISH CHANDRA PANDEY
March 19, 2014
KUNDAN LAL Vs. STATE OF UTTARAKHAND
April 24, 2014
KUNDAN SINGH Vs. STATE OF UTTARANCHAL (NOW UTTARAKHAND)
April 21, 2014
KUNDAN SINGH Vs. STATE OF UTTRAKHAND
May 6, 2014
KUNDAN SINGH BHOURIYAL Vs. STATE OF UTTARAKHAND
December 5, 2014
KUNDAN SINGH SAUN AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
October 27, 2014
KUNWAR PAL SINGH Vs. STATE OF UTTARAKHAND
May 19, 2014
KUNWAR RANI Vs. PRESCRIBED AUTHORITY
July 9, 2014
KUNWAR SINGH RAWAT Vs. STATE OF UTTARAKHAND
May 2, 2014
KURBAN ALI Vs. STATE OF UTTARAKHAND
November 20, 2014
KURBAN RASUL Vs. MAKSOD
April 16, 2014
KUSUMLATA Vs. YASHBIR SINGH
June 18, 2014
KUWAR BAHADUR Vs. STATE
December 17, 2014
LAKHVINDER SINGH Vs. STATE OF UTTARAKHAND
June 4, 2014
LAKHVINDER SINGH CHHEEMA Vs. STATE OF UTTARAKHAND
May 8, 2014
LAL BAHADUR Vs. STATE OF UTTARAKHAND
October 30, 2014
LAL HUSSAIN Vs. STATE OF UTTARAKHAND
May 2, 2014
LAL MOHAMMAD Vs. STATE OF UTTARANCHAL (NOW UTTARAKHAND)
April 3, 2014
LAL SINGH Vs. STATE OF UTTARAKHAND
February 13, 2014
LAL SINGH Vs. STATE OF UTTARAKHAND
April 21, 2014
LAL SINGH & ANOTHER Vs. STATE OF UTTARAKHAND
April 30, 2014
LALIT KUMAR Vs. STATE OF UTTARAKHAND
June 3, 2014
LALIT KUMAR Vs. STATE OF UTTRAKHAND
June 20, 2014
LALIT THAPA Vs. STATE OF UTTARAKHAND
August 26, 2014
LAXMAN RAM Vs. STATE OF UTTARAKHAND
April 4, 2014
LAXMI NARAYAN GUPTA Vs. STATE OF UTTARAKHAND
June 4, 2014
LAXMI NARAYAN GUPTA Vs. STATE OF UTTARAKHAND
June 26, 2014
LAXMI SUGAR MILLS CO. LTD. Vs. PRESIDING OFFICER
August 11, 2014
LAYEEK AHMAD S/O LATE HABIB AHMAD Vs. PITAMBAR MAULEKHI
July 16, 2014
LEELA DEVI Vs. STATE OF UTTARAKHAND
November 21, 2014
LOKENDRA SINGH Vs. STATE OF UTTARAKHAND
March 22, 2014
LOKESH Vs. STATE OF UTTRAKHAND
May 19, 2014
LOMESH KUMAR Vs. STATE OF UTTARKHAND
September 10, 2014
M/S. GARHWAL MARBLES Vs. ORIENTAL INSURANCE COMPANY LTD.
March 10, 2014
MAA UMA AGRI FOOD PVT LIMITED Vs. STATE OF UTTARAKHAND
December 16, 2014
MADAN RAM Vs. STATE OF UTTARAKHAND
May 22, 2014
MADAN SINGH KHATRI Vs. STATE OF UTTARAKHAND
December 15, 2014
MADAN TYAGI Vs. STATE OF UTTARAKHAND
May 1, 2014
MAHANT TULSIDAS CHARANDAS TRUST Vs. MAHESH KUMAR
July 24, 2014
MAHENDRA Vs. STATE OF UTTARANCHAL
February 25, 2014
MAHENDRA SINGH NEGI Vs. STATE OF UTTARAKHAND
March 6, 2014
MAHESH CHAND Vs. RAJENDRA KUMAR
February 11, 2014
MAHESH CHANDRA KUKRETI Vs. MAHANT RAMADHAR DAS MAHATYAGI
September 22, 2014
MAHESH CHANDRA LOHANI Vs. STATE OF UTTARAKHAND
January 2, 2014
MAHESH CHANDRA PANT; ANAND SINGH MER Vs. STATE OF UTTARAKHAND AND OTHERS
November 5, 2014
MAHESH CHANDRA SINGH Vs. STATE OF UTTARAKHAND & OTHERS
November 3, 2014
MAHESH NATH Vs. STATE OF UTTARAKHAND
September 15, 2014
MAHESH SINGH Vs. STATE OF UTTARAKHAND
April 9, 2014
MAHESHWAR DUTT Vs. ADDITIONAL CHIEF REVENUE COMMISSIONER
August 20, 2014
MAJOR K B THAPA & ORS; INDU SINGH & ORS; MANMOHAN PUNETHA & ANR; ASHA GURUNG Vs. COLLECTOR DEHRADUN & ANR
April 25, 2014
MAKHA @ MADDA Vs. STATE OF UTTARANCHAL
May 1, 2014
MALKEET SINGH AND FOUR OTHERS Vs. SUNITA
March 31, 2014
MAN SINGH NEGI & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
November 26, 2014
MANCHAL BALA Vs. RAJ KAMAL VERMA
October 30, 2014
MANDI SAMITI DEHRADUN Vs. PRAMOD CHANDRA KUKRETI AND ORS.
March 28, 2014
MANESHWAR PRASAD AGARWAL Vs. ANAND BIHARI DOBHAL
March 6, 2014
MANGAL SINGH Vs. STATE OF UTTARAKHAND
April 18, 2014
MANGTA Vs. STATE OF UTTARAKHAND
May 17, 2014
MANISH ANEJA Vs. STATE OF UTTARAKHAND
August 6, 2014
MANISH ARORA Vs. STATE OF UTTARAKHAND
April 10, 2014
MANISH TEWARI @ MANU PANDIT Vs. STATE OF UTTARAKHAND
December 8, 2014
MANJIT KAUR Vs. DHAN PRAKASH
December 1, 2014
MANJOO JOSHI Vs. SANJAY PRASAD
July 1, 2014
MANJU DEVI Vs. STATE OF UTTARAKHAND
March 24, 2014
MANJU RAWAT Vs. STATE OF UTTARAKHAND
September 4, 2014
MANMEET SINGH Vs. STATE OF UTTARAKHAND
March 13, 2014
MANMEET SINGH Vs. JAYA ARORA
December 5, 2014
MANMOHAN KUMAR NAGALIA Vs. ADJ/FAST TRACK COURT, IV DEHRADUN
May 5, 2014
MANOJ Vs. STATE OF UTTARAKHAND
March 13, 2014
MANOJ @ MANISH SANWAL Vs. STATE OF UTTARAKHAND
August 8, 2014
MANOJ @ PAPPU Vs. STATE OF UTTARAKHAND
April 2, 2014
MANOJ CHUPHAL Vs. STATE OF UTTARAKHAND
May 8, 2014
MANOJ KUMAR Vs. STATE OF UTTARAKHAND
March 31, 2014
MANOJ KUMAR Vs. STATE OF UTTARAKHAND
March 10, 2014
MANOJ KUMAR Vs. STATE OF UTTARAKHAND
May 22, 2014
MANOJ PASI Vs. PRAMOD MISHRA
June 27, 2014
MANOJ TOLIA @ MUNNA Vs. STATE OF UTTARAKHAND
December 5, 2014
MANPREET SINGH Vs. REHET STAR DEVELOPERS PRIVATE LIMITED
November 18, 2014
MANU MAHARANI HOTELS LTD. Vs. MANU MAHARANI ENTERPRISES PVT. LTD. AND ORS.
October 10, 2014
MAQUSOODAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION/COLLECTOR AND ORS.
April 3, 2014
MASROOR AHMED KHAN Vs. STATE OF UTTARAKHAND AND ORS.
December 22, 2014
MASTER SHRESHTHA (MINOR) Vs. VIVEK SWAROOP
December 5, 2014
MATCHLESS INDUSTRIES Vs. STATE OF UTTARAKHAND
May 16, 2014
MAUSAM ALI Vs. CIVIL JUDGE (J.D.), DEHRADUN AND ORS.
December 23, 2014
MAYA JOSHI Vs. OFFICER COMMANDANT
February 15, 2014
MAYAN PAL Vs. SUNITA VERMA
September 17, 2014
MAYANK SHARMA AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
August 14, 2014
MAYANK VERMA @ MANESHWAR NATH VERMA Vs. STATE OF UTTARAKHAND AND ANOTHER
March 26, 2014
MEDADU Vs. STATE OF UTTARAKHAND
February 17, 2014
MEENAKSHI RAWAT Vs. SECRETARY, DEPARTMENT OF MEDICAL EDUCATION
April 29, 2014
MEENAKSHI SHARMA Vs. STATE OF UTTARAKHAND
December 10, 2014
MEHARDEEN @ SANNA @ SAMEER Vs. STATE OF UTTARAKHAND
April 18, 2014
MEHBOOD HASAN ANSARI Vs. STATE OF UTTARAKHAND AND ORS.
December 4, 2014
METAL AIDS Vs. STATE OF UTTARANCHAL
February 10, 2014
MICKY PALTA Vs. STATE OF UTTARAKHAND
December 17, 2014
MINAL MISTRI Vs. STATE OF UTTARAKHAND
May 30, 2014
MODERN SCHOOL Vs. STATE OF UTTARAKHAND
August 22, 2014
MOHAN CHANDRA TIWARI Vs. KASHI RAM PUJARI
February 12, 2014
MOHAN LAL Vs. STATE OF UTTARAKHAND
February 12, 2014
MOHAN PALADIYA Vs. STATE OF UTTARAKHAND
June 2, 2014
MOHAN RAM & OTHERS Vs. STATE OF UTTARAKHAND
April 25, 2014
MOHAN SINGH Vs. STATE OF UTTARAKHAND
May 2, 2014
MOHAN SINGH DOBHAL Vs. STATE OF UTTARAKHAND
March 31, 2014
MOHAN SINGH SAHI Vs. STATE OF UTTARAKHAND
April 29, 2014
MOHAN SINGH TOMKIYAL Vs. STATE OF UTTARAKHAND
July 4, 2014
MOHD ARIF Vs. STATE OF UTTARAKHAND
March 3, 2014
MOHD ARIF Vs. STATE OF UTTARAKHAND
August 19, 2014
MOHD ASLAM Vs. HARENDRA SINGH NEGI
February 26, 2014
MOHD ASLAM Vs. RAIS
September 24, 2014
MOHD HUSSAIN Vs. STATE OF UTTARAKHAND
December 3, 2014
MOHD IRSHAD AND ANOTHER; DEEPA CHATURVEDI Vs. DISTRICT JUDGE, CHAMPAWAT
June 6, 2014
MOHD ISLAM Vs. STATE OF UTTARAKHAND
April 15, 2014
MOHD KAMIL Vs. STATE OF UTTARAKHAND
December 18, 2014
MOHD RIZWAN ALIAS PAPOO Vs. NASIM AHMAD
February 26, 2014
MOHD ZAFAR ALI S/O SHAUKAT ALI Vs. STATE OF UTTARAKHAND
November 13, 2014
MOHD ZAKIR Vs. STATE OF UTTARAKHAND
December 18, 2014
MOHD. JAFFA Vs. STATE OF UTTARAKHAND
February 12, 2014
MOHD. SHANE AZAM Vs. STATE OF UTTARAKHAND AND OTHERS
January 2, 2014
MOHD. USMAN Vs. STATE OF UTTARAKHAND
September 12, 2014
MOHIT Vs. STATE OF UTTARAKHAND
June 3, 2014
MUKAND SINGH Vs. STATE OF UTTARANCHAL
May 8, 2014
MUKESH AGARWAL Vs. PRAMOD MISHRA
June 20, 2014
MUKESH ARORA AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
August 14, 2014
MUKESH KUMAR KASHYA Vs. STATE OF UTTARAKHAND
June 3, 2014
MUKESH PRASAD Vs. UNION OF INDIA
August 8, 2014
MUKHRAM Vs. STATE OF UTTRAKHAND
May 20, 2014
MUKTA MEHRA Vs. STATE OF UTTARAKHAND
March 19, 2014
MUNNIBALA RAWAT Vs. UTTARAKHAND BAHUUDDESHIYA VITTA EVAM VIKAS NIGAM AND ORS.
March 4, 2014
MUNSAEED Vs. STATE OF UTTARAKHAND
July 4, 2014
MURARI LAL AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
May 21, 2014
MURLI DHAR DANGWAL AND ORS. Vs. COMMISSIONER GARHWAL MANDAL AND ORS.
November 5, 2014
MURSALEEN Vs. STATE OF UTTARAKHAND
September 19, 2014
MURTAZA Vs. ASLAM
March 6, 2014
MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY Vs. DISTRICT JUDGE, DEHRADUN
March 12, 2014
MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY Vs. RAJESH GOYAL AND ORS.
July 17, 2014
MUSSORIE DEHRADUN DEVELOPMENT AUTHORITY Vs. CHANDRA DEVI
April 25, 2014
MUSTAKEEM ALI Vs. STATE OF UTTARAKHAND
May 22, 2014
MUZAFFAR HASAN @ SAMMI Vs. STATE OF UTTARAKHAND
April 4, 2014
NAGAR PALIKA PARISHAD KASHIPUR Vs. BHAGWATI DEVI
February 18, 2014
NAHEED ANJUM Vs. STATE OF UTTARAKHAND
April 11, 2014
NAIK KESHAR SINGH Vs. UNION OF INDIA
August 25, 2014
NAINA ENTERPRISES PVT LTD Vs. REGISTRAR OF COMPANIES
June 25, 2014
NALINI PANT Vs. STATE OF UTTARAKHAND
February 17, 2014
NAND KISHOR Vs. STATE OF UTTARAKHAND AND ORS.
November 27, 2014
NAND KISHOR Vs. STATE OF UTTARAKHAND
May 1, 2014
NANHA Vs. STATE OF UTTARAKHAND
April 1, 2014
NARAYAN Vs. STATE OF UTTARAKHAND
December 10, 2014
NARENDAR SHARMA Vs. STATE OF UTTARAKHAND
June 3, 2014
NARENDER KUMAR Vs. CHIEF INFORMATION COMMISSIONER
May 9, 2014
NARENDRA Vs. STATE OF UTTARAKHAND
March 31, 2014
NARENDRA KUMAR GUPTA Vs. BALIKA SHIKSHA SADAN
August 28, 2014
NARENDRA PRAKASH AGARWAL Vs. STATE OF UTTARAKHAND
December 22, 2014
NARENDRA PRASAD AGARWAL Vs. MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY
September 29, 2014
NARENDRA SINGH Vs. STATE OF UTTARAKHAND
February 14, 2014
NARENDRA SINGH RANA Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
March 4, 2014
NARESH CHAMOLI Vs. STATE OF UTTARAKHAND
May 19, 2014
NARESH KUMAR DHIMAN Vs. STATE OF UTTARAKHAND & OTHERS
May 26, 2014
NARI RAM AND KALAWATI Vs. STATE OF UTTRAKHAND
May 27, 2014
NARINDER JUNEJA Vs. STATE OF UTTARAKHAND
February 13, 2014
NASEEBUDDIN; ALLAUDDIN; FARIDA Vs. STATE OF UTTARAKHAND
May 22, 2014
NASIR Vs. STATE OF UTTARAKHAND
September 9, 2014
NATHI SINGH S/O LATE SRI GOBAR SINGH Vs. DIRECTORATE, REHABILITATION TEHRI DAM PROJECT/DISTRICT
May 6, 2014
NATHU MAL RAM NIWAS Vs. R B NARAYAN SINGH SUGAR MILLS LTD
September 26, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. BASRUDDIN
December 9, 2014
NATIONAL INSURANCE COMPANY LTD Vs. KHASTI DEVI
December 2, 2014
NAUMAN AHMAD Vs. MOHD HARUN
November 17, 2014
NAUMAN AHMAD AND ORS. Vs. HARUN AND ORS.
November 26, 2014
NAVAL SINGH DASILA Vs. STATE OF UTTARAKHAND
August 28, 2014
NAVEEN CHANDRA Vs. STATE OF UTTRAKHAND
May 21, 2014
NAVEEN CHANDRA JOSHI Vs. GIRISH CHANDRA JOSHI
January 3, 2014
NAVEEN PORWAL Vs. AKHILESH KUMAR SINGHAL
November 17, 2014
NAVI AHMAD Vs. STATE OF UTTARAKHAND
October 29, 2014
NAVI SHER Vs. STATE OF UTTARAKHAND
March 11, 2014
NAZAKAT KHAN Vs. STATE OF UTTARAKHAND
August 5, 2014
NAZAR ALI Vs. STATE OF UTTARAKHAND
August 4, 2014
NEELAM BANGWAL Vs. STATE OF UTTARAKHAND
December 4, 2014
NEELIMA DEVI Vs. COMMISSIONER AND ORS.
December 8, 2014
NEERAJ SAINI Vs. STATE OF UTTARAKHAND
April 17, 2014
NEW INDIA ASSURANCE CO LTD Vs. BHUWAN CHANDRA SUNAL
December 12, 2014
NEW INDIA ASSURANCE COMPANY Vs. ANIL PAL @ ANNU
October 9, 2014
NIDHI BHANDARI; DEEP CHAND Vs. STATE OF UTTARAKHAND & OTHERS
July 16, 2014
NIMMI PARVEEN Vs. SHAHBAZ AHMAD
September 15, 2014
NISHA RANI Vs. STATE OF UTTARAKHAND
January 2, 2014
NISHA RANI Vs. SANJAY KUMAR
August 5, 2014
NISHANT ARORA Vs. STATE OF UTTARAKHAND
December 23, 2014
NITIN AGGARWAL Vs. SANTOSH AGGARWAL AND ORS.
March 26, 2014
NITIN GUPTA Vs. STATE OF UTTARAKHAND
September 4, 2014
NITIN PARMAR Vs. STATE OF UTTARAKHAND
January 2, 2014
NOKA VIHAR TOURIST COMPANY Vs. STATE OF UTTARAKHAND
October 10, 2014
NOOR AFSA Vs. STATE OF UTTARAKHAND
February 10, 2014
NOOR HASAN Vs. STATE OF UTTARANCHAL
April 1, 2014
NOOR HASAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
March 11, 2014
NORTHERN CARRIERS PVT LTD Vs. STATE OF UTTARAKHAND
June 2, 2014
O N G C TEL BHAWAN, DEHRADUN Vs. GOYEL TRADERS AND CONTRACTORS
November 5, 2014
OM BIO MEDICAL SCIENCE & PHARMA COLLEGE Vs. STATE OF UTTARAKHAND
April 30, 2014
OM PRAKASH GAUNIYAL Vs. STATE
March 5, 2014
OM PRAKASH GUPTA Vs. STATE OF UTTARAKHAND
February 24, 2014
OMENDRA SINGH; CHANDRA DEVI; KANWAR SINGH; YASHPAL SINGH; PRITAM PAL; ARUN KUMAR; JAIPAL SINGH Vs. COLLECTOR DEHRADUN & ANR
April 25, 2014
OMKAR Vs. STATE OF UTTARAKHAND
October 14, 2014
ORIENTAL INSURANCE CO LTD Vs. SHUKLA DEVI AND OTHERS
June 18, 2014
ORIENTAL INSURANCE CO. LTD Vs. RAJU ARYA
May 19, 2014
ORIENTAL INSURANCE COMPANY LIMITED Vs. KESHAV RAM
December 10, 2014
ORIENTAL INSURANCE OF COMPANY Vs. LATA DEVI
May 13, 2014
ORIENTAL INSURANCE OF COMPANY Vs. SHAKUNTALA
May 13, 2014
PABETRI DEVI AND ORS. Vs. UNION OF INDIA
March 20, 2014
PACKWELL PRINT INDUSTRIAL CO-OPERATIVE SOCIETY LIMITED Vs. COMMISSIONER, COMMERCIAL TAX
March 21, 2014
PANCHAM DAS Vs. STATE OF UTTARAKHAND
March 12, 2014
PANCHAM SINGH Vs. STATE OF UTTARANCHAL
March 3, 2014
PANCHDEV Vs. STATE OF UTTARAKHAND
August 23, 2014
PANKAJ PATHAK S/O CHANDRA SHEKHAR PATHAK Vs. STATE OF UTTARAKHAND
February 26, 2014
PANTNAGAR VISHWA VIDHYALA LEKHA FORAM Vs. VICE CHANCELLOR OF GOVIND BALLABH PANT AGRICULTURE AND TECHNOLOGY UNIVERSITY
April 1, 2014
PARAMVEER SINGH RAWAT Vs. STATE OF UTTARAKHAND
August 11, 2014
PARAS RAM S/O RAM SWAROOP SINGH Vs. PRESIDING OFFICER, LABOUR COURT DEHRADUN
February 15, 2014
PARMATMA SHARAN AND OTHERS Vs. SURENDRA KUMAR GARG AND OTHERS
April 23, 2014
PARVATI DEVI Vs. STATE OF UTTARAKHAND
March 3, 2014
PARVATI DEVI Vs. STATE OF UTTARAKHAND
March 25, 2014
PARVATI DEVI Vs. STATE OF UTTARAKHAND
June 17, 2014
PARVEJ Vs. STATE OF U P
September 17, 2014
PARWATI DEVI Vs. ADDL. DISTRICT JUDGE
May 29, 2014
PARWATI DEVI Vs. STATE OF UTTARAKHAND & OTHERS
August 12, 2014
PAWAN JHA Vs. PAWAN KUMAR AGARWAL
February 11, 2014
PAWAN KUMAR SHARMA AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
January 27, 2014
PHOOLMATI Vs. STATE OF UTTARANCHAL
March 3, 2014
POOJA VERMA Vs. STATE OF UTTARAKHAND
February 17, 2014
PRACHI GUPTA & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
August 20, 2014
PRADEEP AGARWAL Vs. RAJEEV SHARMA
August 7, 2014
PRADEEP BASERA Vs. STATE OF UTTARAKHAND
March 7, 2014
PRADEEP KUMAR Vs. STATE OF UTTARAKHAND
July 3, 2014
PRADEEP KUMAR Vs. RAJ KUMAR GUPTA
November 13, 2014
PRAHALAD SINGH PANGTI Vs. STATE OF UTTARANCHAL
April 15, 2014
PRAKASH CHANDRA PANDEY Vs. STATE OF UTTARAKHAND
December 9, 2014
PRAKASH KUMAR @ HANI Vs. STATE OF UTTARAKHAND
December 23, 2014
PRALADH SINGH Vs. STATE OF UTTARAKHAND
August 2, 2014
PRAMOD KUMAR Vs. NIRMALA
April 10, 2014
PRAMOD THUKRAL AND ORS. Vs. MOHAMMAD HANIF
October 10, 2014
PRASANT DOBHAL Vs. STATE OF UTTARAKHAND
November 19, 2014
PRASHANT CHAUHAN Vs. STATE OF UTTARAKHAND
July 23, 2014
PRASHANT MISHRA Vs. ANIRUDH KUMAR
October 14, 2014
PRATAP RAM Vs. STATE OF UTTARAKHAND
April 17, 2014
PRATAP SAXENA Vs. STATE OF UTTARAKHAND
February 10, 2014
PRATAP SINGH Vs. STATE OF UTTARAKHAND
April 7, 2014
PRATAP SINGH Vs. STATE OF UTTARAKHAND
June 4, 2014
PRATAP SINGH Vs. STATE OF UTTARAKHAND
May 15, 2014
PRATIBHA PAL Vs. RAJESH KUMAR MITTAL
March 3, 2014
PRATIBHA TIWARI & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
November 5, 2014
PRATIMA GUPTA Vs. STATE OF UTTARAKHAND
August 20, 2014
PRAVEEN BANSAL Vs. STATE OF UTTARAKHAND AND ANOTHER
August 11, 2014
PRAVEEN KUMAR Vs. STATE OF UTTARAKHAND AND ANOTHER
April 22, 2014
PRAVEEN KUMARI Vs. STATE OF UTTARAKHAND
March 14, 2014
PRAVEEN KUMARI AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
July 15, 2014
PRAVIN KUMAR Vs. STATE OF UTTARAKHAND
August 6, 2014
PRAYAG CONSTRUCTION Vs. STATE OF UTTARAKHAND
May 27, 2014
PREETI GOEL Vs. STATE OF UTTARAKHAND
August 28, 2014
PREETPAL SINGH Vs. BALBIR SINGH
December 10, 2014
PREM BALLABH TIWARI Vs. NAGAR PALIKA, BHOWALI AND ORS.
March 27, 2014
PREM CHAND Vs. STATE OF UTTARAKHAND
May 23, 2014
PREM RAM Vs. STATE OF UTTARAKHAND
October 30, 2014
PRITAM SINGH Vs. STATE OF UTTARAKHAND
May 9, 2014
PRITAM SINGH S/O KASHMIR SINGH Vs. STATE OF UTTARAKHAND
December 24, 2014
PROMOD KUMAR SHARMA Vs. STATE OF UTTARANCHAL
September 3, 2014
PUBLIC PRESCRIBED AUTHORITY AND ORS. Vs. UTTARAKHAND STATE INFORMATION COMMISSIONER AND ORS.
December 17, 2014
PUNEET OBEROI Vs. STATE OF UTTARAKHAND
May 19, 2014
PUNEET OBEROI Vs. STATE OF UTTARAKHAND
May 9, 2014
PURAN CHANDRA Vs. UNION OF INDIA AND OTHERS
May 28, 2014
PURAN LAL Vs. STATE OF UTTARAKHAND
May 9, 2014
PUSHPA DEVI Vs. STATE OF UTTARAKHAND
May 15, 2014
PUSHPA VISHWANATHAN Vs. STATE OF UTTARAKHAND
July 9, 2014
PUSHPENDRA @ SHIBBU Vs. STATE OF UTTARAKHAND
March 10, 2014
PYAR SINGH Vs. STATE OF UTTARAKHAND
June 17, 2014
R C THAKUR Vs. STATE OF UTTARAKHAND
July 21, 2014
R K SINGH Vs. STATE OF UTTARAKHAND
September 11, 2014
RADHEY SHAYAM Vs. STATE OF UTTARAKHAND
April 18, 2014
RADHEY SHAYAM YADAV Vs. STATE OF UTTARAKHAND
July 24, 2014
RAHTU GIRI Vs. STATE OF UTTRAKHAND
May 16, 2014
RAHUL Vs. STATE OF UTTARAKHAND
August 28, 2014
RAHUL Vs. STATE OF UTTRAKHAND
May 28, 2014
RAHUL CHAUDHARY Vs. STATE OF UTTARAKHAND
May 17, 2014
RAHUL RUHELA Vs. STATE OF UTTARAKHAND
May 5, 2014
RAIS Vs. STATE OF UTTARAKHAND
December 24, 2014
RAJ KUMAR SETHI Vs. BUDHI PRAKASH
May 28, 2014
RAJ SACHDEVA Vs. MAHENDRA PRATAP SAH
March 20, 2014
RAJA RAM Vs. STATE OF UTTARAKHAND
April 18, 2014
RAJA RAM Vs. STATE OF UTTARAKHAND
May 6, 2014
RAJAB ALI Vs. STATE OF UTTARAKHAND
June 3, 2014
RAJBALA Vs. STATE OF UTTARAKHAND AND ANOTHER
June 17, 2014
RAJEEV ANAND Vs. STATE OF UTTARAKHAND
August 11, 2014
RAJEEV DANDRIYAL & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
April 25, 2014
RAJEEV SHARMA; SULOCHANA SHARMA & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
September 19, 2014
RAJENDRA AND ANOTHER Vs. STATE OF UTTARAKHAND
February 26, 2014
RAJENDRA BHATT Vs. STATE OF UTTARANCHAL
February 25, 2014
RAJENDRA KUMAR Vs. SAKTTAR SINGH
September 3, 2014
RAJENDRA PRASAD PANT Vs. STATE OF UTTARAKHAND & OTHERS
April 22, 2014
RAJENDRA PRASAD PANT Vs. STATE OF UTTARAKHAND
November 18, 2014
RAJENDRA SINGH Vs. SUNDER SINGH
July 7, 2014
RAJENDRA SINGH Vs. SEESH PAL SINGH
February 25, 2014
RAJENDRA SINGH @ BABLI Vs. STATE OF UTTARAKHAND
April 9, 2014
RAJENDRA SINGH ALIAS VIKKY Vs. STATE OF UTTARAKHAND
February 12, 2014
RAJESH KHANNA Vs. COMMISSIONER MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY
August 5, 2014
RAJESH KUMAR AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
November 26, 2014
RAJESH KUMAR SHAH Vs. STATE OF UTTARAKHAND
October 30, 2014
RAJESH RAWAT Vs. STATE OF UTTARAKHAND
February 6, 2014
RAJESH SINGH NEGI Vs. R C NIRULA
June 23, 2014
RAJKUMAR LYALL Vs. MANISHA LYALL
January 2, 2014
RAJNISH CHAND BHANOT Vs. VINOD CHAND BHANOT
August 26, 2014
RAJPAL Vs. STATE OF UTTARAKHAND
April 23, 2014
RAJPAL Vs. STATE OF UTTARAKHAND
January 2, 2014
RAJU (MINOR) Vs. STATE OF UTTARAKHAND
February 6, 2014
RAJU AND ORS. Vs. STATE OF UTTARAKHAND
May 22, 2014
RAJU S/O VIJAY SINGH Vs. STATE OF UTTARAKHAND
December 11, 2014
RAJU SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
February 3, 2014
RAKESH CHOPRA Vs. STATE OF UTTARAKHAND
March 25, 2014
RAKESH KUMAR MISHRA Vs. UTTARANCHAL PARIVAHAN NIGAM AND OTHERS
April 21, 2014
RAKESH NEGI Vs. STATE OF UTTARAKHAND
May 5, 2014
RAKHI Vs. STATE OF UTTARAKHAND
May 6, 2014
RAKSHPAL SINGH Vs. HARBHAJAN SINGH
July 25, 2014
RAM AVTAR DUTT Vs. STATE OF UTTARAKHAND
March 10, 2014
RAM KUMAR GUPTA Vs. YOGRAJ AND ORS.
September 17, 2014
RAM LAL Vs. GRIEVANCE REDRESSAL CELL
May 9, 2014
RAM PAL SINGH Vs. MOTI LAL
February 26, 2014
RAM PRASAD VERMA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, U.S. NAGAR AND ORS.
December 13, 2014
RAM SINGH Vs. STATE OF UTTARAKHAND
March 25, 2014
RAM SINGH MEHTA Vs. STATE OF UTTARAKHAND & OTHERS
November 5, 2014
RAMA NAND Vs. STATE OF UTTARANCHAL
March 25, 2014
RAMESH Vs. STATE OF UTTARAKHAND
June 25, 2014
RAMESH CHAND Vs. STATE OF UTTARAKHAND
May 26, 2014
RAMESH DUTT MISHRA Vs. SUBHASH THAPA
November 3, 2014
RAMESH KUMAR Vs. STATE OF UTTARAKHAND
December 8, 2014
RAMESH KUMAR MALIK Vs. STATE OF UTTARAKHAND
December 24, 2014
RAMESH POKHARIYAL Vs. STATE OF UTTARAKHAND
February 15, 2014
RAMESH RAM Vs. STATE OF UTTARAKHAND
April 15, 2014
RAMESH SARKAR Vs. STATE OF UTTARAKHAND
March 26, 2014
RAMESH YADAV Vs. STATE OF UTTARAKHAND AND ORS.
December 24, 2014
RAMESHWAR PRASAD Vs. STATE OF UTTARAKHAND
August 7, 2014
RAMESHWAR PRASAD ARYA Vs. VICE CHANCELLOR GOVIND BALLABH PANT
May 6, 2014
RAMNARAYAN Vs. STATE OF UTTARAKHAND
May 16, 2014
RAMNATH TIWARI Vs. STATE OF UTTARAKHAND
March 3, 2014
RAMPAL Vs. STATE OF UTTARAKHAND
May 5, 2014
RAMPAL Vs. ESTATE OFFICER
April 21, 2014
RAMPAL Vs. STATE OF UTTARAKHAND
March 12, 2014
RAMVEER SINGH ALIAS RAMBEER SINGH Vs. STATE OF UTTARAKHAND
September 11, 2014
RANJEET SINGH GILL Vs. STATE OF UTTARAKHAND
December 16, 2014
RANJEET SINGH RAWAT Vs. STATE OF UTTARAKHAND
August 20, 2014
RANKIT KUMAR MANGWANA @ RINKU Vs. STATE OF U P
November 20, 2014
RAO TAIMUR Vs. STATE OF UTTARAKHAND
January 2, 2014
RASHMI AGGARWAL Vs. STATE OF UTTARAKHAND
July 15, 2014
RASHPAL SINGH Vs. KISHTOPAD GHARAMI
September 24, 2014
RATAN LAL SONI Vs. SANGEETA
December 5, 2014
RAVI KUMAR Vs. STATE OF UTTARAKHAND
March 14, 2014
RAVI SHANKAR JOSHI Vs. STATE OF UTTARAKHAND AND OTHERS
August 13, 2014
RAVI SINGH Vs. UNION OF INDIA
September 16, 2014
RAVINDRA PAL SING NEGI Vs. COMMISSIONER
August 5, 2014
REENA NAULIA Vs. STATE OF UTTARAKHAND
June 27, 2014
REGIONAL MANAGER, UTTARAKHAND TRANSPORT CORPORATION Vs. MOHAN CHANDRA JOSHI
April 1, 2014
RELIABLE FILLING STATION Vs. UNION OF INDIA
July 10, 2014
REVATI PRINT O PACK Vs. STATE OF UTTARAKHAND AND ORS.
March 28, 2014
RIHAN Vs. STATE OF UTTARAKHAND
April 7, 2014
RISHABH Vs. STATE OF UTTARAKHAND
June 3, 2014
RISHABH VELVELEEN LTD Vs. CESTAT
March 25, 2014
RISHIPAL CHAUHAN Vs. STATE OF UTTARAKHAND
April 11, 2014
RITESH PANDEY AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
April 22, 2014
RITESH SHARMA Vs. STATE OF UTTARAKHAND
May 28, 2014
RITU THAPA AND ONE ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
May 23, 2014
RIYAZUL Vs. STATE OF UTTARAKHAND
May 2, 2014
RIZWAN Vs. TARANNUM JAHAN
January 3, 2014
ROADWAYS KARAMCHARI SAYUKTA PARISHAD Vs. UTTARAKHAND PARIVAHAN NIGAM
May 5, 2014
ROSHAN LOHAR AND ORS. Vs. STATE OF UTTARAKHAND
April 21, 2014
RUBEE Vs. ANIL KUMAR
February 21, 2014
RUP SINGH Vs. STATE OF UTTARAKHAND
March 24, 2014
S S SHARMA Vs. DISTRICT COOPERATIVE BANK
November 10, 2014
S.B. PRASAD Vs. STATE OF UTTARAKHAND
July 10, 2014
S.K. GARG Vs. C.B.I.
June 6, 2014
S.K. SRIVASTAVA Vs. STATE OF UTTARAKHAND
February 14, 2014
SABBARWAL RESORTS PVT LTD Vs. COST PLUS RESORTS
March 7, 2014
SABIR KHAN @ BILLU Vs. NAUSHAD AHMAD
December 4, 2014
SACHIN SAINI S/O RAJENDRA KUMAR Vs. STATE OF UTTARAKHAND
May 16, 2014
SADHU RAM Vs. STATE OF UTTARANCHAL
April 11, 2014
SAHAB SINGH Vs. STATE OF UTTARAKHAND
July 8, 2014
SAHID Vs. STATE OF UTTARAKHAND
March 7, 2014
SAHJAHAN Vs. STATE OF UTTARAHAND
January 3, 2014
SAJID Vs. STATE OF UTTARAKHAND
May 9, 2014
SALIM Vs. STATE OF UTTARAKHAND
June 3, 2014
SALMAN (MINOR) Vs. STATE OF UTTARAKHAND
December 9, 2014
SAMEER S/O MURSHLEEN Vs. STATE OF UTTARAKHAND
February 18, 2014
SANCTUM INSTITUTE OF EDUCATION & TECHNOLOGY Vs. STATE OF UTTARAKHAND
January 3, 2014
SANDEEP SINGH NEGI Vs. RAMESH RAWAT
September 4, 2014
SANGEETA GUPTA Vs. DIRECTOR SCHOOL OF EDUCATION
November 19, 2014
SANJAY BATRA Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
November 5, 2014
SANJAY HALDAR Vs. STATE OF UTTARAKHAND
April 3, 2014
SANJAY KUMAR Vs. G.B. PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
April 11, 2014
SANJAY KUMAR Vs. DORRIS PRAVEEN CHANDRA SINGH
February 11, 2014
SANJAY NARANG Vs. DEFENCE ESTATE OFFICER
November 17, 2014
SANJAY NARANG Vs. UNION OF INDIA
November 27, 2014
SANJAY PAL Vs. STATE OF UTTARAKHAND
February 15, 2014
SANJAY S/O SHRI MAM CHAND Vs. STATE OF UTTARAKHAND
February 25, 2014
SANJAY SHARMA Vs. STATE OF UTTARAKHAND
May 2, 2014
SANJEEV SHAH AND ORS. Vs. HANS RAJ SHAH AND ORS.
March 3, 2014
SANT LAL Vs. STATE OF UTTARAKHAND
April 28, 2014
SANTOSH KUMAR CHAUHAN Vs. HEMRAJ SAHNI
August 12, 2014
SANTOSH KUMAR JOSHI Vs. STATE OF UTTARAKHAND
September 25, 2014
SAPAN SARKAR AND ANOTHER Vs. STATE OF UTTARAKHAND
April 29, 2014
SAPNA RANI Vs. STATE OF UTTARAKHAND
September 8, 2014
SAPPAR Vs. STATE
June 3, 2014
SARAN SINGH Vs. STATE OF UTTARAKHAND
February 13, 2014
SARASWATI DYNAMICS PVT LTD Vs. OM PAL SINGH; NARESH KUMAR; RAMVEER SINGH; RAJ KUMAR; AJAY KUMAR WALIA; PRAMOD KUMAR SAINI; SAHID HASAN AND ANOTHER
August 14, 2014
SARDAR CHARANJEET SINGH AND ORS. Vs. JAHURAN AND ORS.
April 4, 2014
SARDAR KAWALJEET SINGH Vs. STATE OF UTTARAKHAND
July 22, 2014
SARDARNI MANJIT KAUR Vs. DHAN PRAKASH
December 1, 2014
SARITA SHARMA Vs. STATE OF UTTARAKHAND
May 8, 2014
SARVASRI SWASTI POWER ENGINEERING LTD Vs. COMMISSIONER
March 20, 2014
SARVJEET SINGH & ANOTHER Vs. AKHTYAR SINGH & OTHERS
April 24, 2014
SASHI KANT SINGH NEGI Vs. STATE OF UTTARAKHAND
June 6, 2014
SATISH CHANDRA TRIPATHI Vs. STATE OF UTTARAKHAND
May 22, 2014
SATISH KUMAR MISHRA Vs. WOOD CASTLE SPA AND RESORTS
May 26, 2014
SATPAL BOHRA Vs. DEVENDRA SINGH BISHT
February 24, 2014
SATYA DOGRA Vs. NARAYANI DEVI
December 10, 2014
SATYA NARAYAN SHARMA Vs. SUNIL VERMA
February 18, 2014
SATYADEO SHARMA Vs. DEVENDRA PRAKASH SHARMA
April 22, 2014
SAVITA Vs. STATE AND ORS.
March 27, 2014
SAVITRI Vs. STATE OF UTTARAKHAND
May 27, 2014
SECRETARY, GANNA VIKAS SAHKARI SAMITI LAKSAR Vs. ISHRAR AHMAD AND ORS.
December 16, 2014
SEEMA BAKSHI Vs. STATE OF UTTARAKHAND
February 12, 2014
SEEMA RANI Vs. STATE OF UTTARAKHAND AND ORS.
November 14, 2014
SEVENTH DAY ADVENTIST INTER COLLEGE Vs. PRESIDING OFFICER
May 2, 2014
SGBG MEMORIAL COLLEGE OF EDUCATION Vs. STATE OF UTTARAKHAND
April 10, 2014
SGBG MEMORIAL COLLEGE OF EDUCATION Vs. STATE OF UTTARAKHAND
April 29, 2014
SHAHEED CAPT DK KHOLA COLLEGE OF EDUCATION Vs. STATE OF UTTARAKHAND
June 5, 2014
SHAHJAD Vs. STATE OF UTTARAKHAND
December 22, 2014
SHAHNAWAZ Vs. STATE OF UTTARAKHAND
August 29, 2014
SHANKER CHAND Vs. STATE OF UTTARAKHAND
April 3, 2014
SHANTI DEVI Vs. STATE OF UTTARAKHAND
February 14, 2014
SHANTI SWAROOP Vs. M/S. HILANSH EDUCATIONAL SUPPLIERS AND ANOTHER
May 25, 2014
SHASHI AGRAWAL Vs. STATE OF UTTARAKHAND
February 21, 2014
SHASHI AGRAWAL Vs. ADDITIONAL COLLECTOR (FINANCE & REVENUE)/DEPUTY DIRECTOR OF CONSOLIDATION
February 21, 2014
SHASHI BALA AGARWAL Vs. BRAHMA PRAKASH AGARWAL
June 25, 2014
SHASHI PUNDIR Vs. STATE OF UTTARAKHAND
March 12, 2014
SHASHIKANT Vs. STATE OF UTTARAKHAND
September 25, 2014
SHEELA DEVI Vs. STATE OF UTTARAKHAND
March 7, 2014
SHER SINGH Vs. STATE OF UTTARANCHAL
March 4, 2014
SHER SINGH Vs. STATE
May 29, 2014
SHISHUPAL YADAV Vs. DISTRICT MAGISTRATE, UDHAM SINGH NAGAR
May 22, 2014
SHIV RAJ KUMAR KAPOOR Vs. AKHATAR ALI
December 4, 2014
SHIVRAJ Vs. STATE OF UTTARAKHAND
June 16, 2014
SHIVRAM SINGH Vs. DHARMA DEVI
June 18, 2014
SHRAVAN KUMAR Vs. STATE OF UTTRAKHAND
May 15, 2014
SHRI GURU RAM RAI INSTITUTE OF MEDICAL & HEALTH SCIENCES Vs. STATE OF UTTARAKHAND
May 29, 2014
SHRIRAM GENERAL INSURANCE CO LTD Vs. BABLI DEVI
December 11, 2014
SHURVIR SINGH LINGWAL Vs. STATE OF UTTARAKHAND
April 3, 2014
SIDDHARTH Vs. LT COL M S BAIDWAN (RETD)
March 24, 2014
SIDDHARTHA AHULUWALIA Vs. MANISHA BHASKAR
August 8, 2014
SIMPLEX ELECTRONICS PVT. LTD. Vs. COMMR. OF CUS., C. EX. & SERVICE TAX
August 11, 2014
SITA DEVI MEMORIAL INSTITUTE OF EDUCATION AND TECHNOLOGY Vs. STATE OF UTTARAKHAND AND OTHERS
October 7, 2014
SMITA SAHAY Vs. STATE OF UTTARAKHAND
June 17, 2014
SNEHLATA CHAUHAN Vs. STATE OF UTTARAKHAND
December 17, 2014
SOCIETY OF BROTHERS OF ST PATRICK Vs. COMMISSIONER OF INCOME TAX
March 3, 2014
SOHAN LAL Vs. STATE OF UTTARAKHAND
May 6, 2014
SOHAN LAL Vs. HARIMOHAN
May 1, 2014
SOHAN SINGH NEGI Vs. STATE OF UTTARAKHAND AND OTHERS
August 11, 2014
SOHAN SINGH RAWAT Vs. STATE OF UTTARAKHAND
November 18, 2014
SOMPAL Vs. STATE OF UTTARAKHAND
September 19, 2014
SONU Vs. STATE OF UTTARAKHAND
March 3, 2014
SONU @ ASHIK Vs. STATE OF UTTARANCHAL (NOW UTTARAKHAND)
April 15, 2014
SOUTH INDIAN BANK LTD Vs. STATE OF UTTARAKHAND
September 11, 2014
SRIKANT Vs. STATE OF UTTARAKHAND
September 12, 2014
SRIYAM IMPEX PVT LTD Vs. ESTER INDUSTRIES LTD
March 25, 2014
STATE Vs. ASHOK KUMAR
May 9, 2014
STATE BANK OF INDIA Vs. UNION OF INDIA
February 17, 2014
STATE OF UTTAR PRADESH AND ORS. Vs. NARAYAN
March 21, 2014
STATE OF UTTARAKHAND Vs. ANIL KUMAR
November 10, 2014
STATE OF UTTARAKHAND Vs. SANJAY KUMAR AND ORS.
December 10, 2014
STATE OF UTTARAKHAND Vs. JAGDISH CHANDRA TIWARI, & OTHERS
June 6, 2014
STATE OF UTTARAKHAND Vs. SHAMIM ALAM KHAN
May 15, 2014
STATE OF UTTARAKHAND Vs. A.S. GILL
May 9, 2014
STATE OF UTTARAKHAND Vs. PRADEEP SINGH
March 26, 2014
STATE OF UTTARAKHAND Vs. KESHAVANAND JHALDIYAL
September 22, 2014
STATE OF UTTARAKHAND Vs. RAJENDRA PRASAD PANT
October 28, 2014
STATE OF UTTARAKHAND Vs. MUKESHAND
August 28, 2014
STATE OF UTTARAKHAND Vs. DHARAM RAM
December 17, 2014
STATE OF UTTARAKHAND Vs. YAMIN KHAN
March 4, 2014
STATE OF UTTARAKHAND Vs. DEEP SINGH
March 19, 2014
STATE OF UTTARAKHAND AND ORS. Vs. SANJAY MAHESHWARI AND ORS.
November 26, 2014
STATE OF UTTARAKHAND AND ORS. Vs. HUKUM SINGH NEGI
November 12, 2014
STATE OF UTTARANCHAL Vs. SONU
March 11, 2014
STATE OF UTTARANCHAL Vs. IDDU
March 26, 2014
STERLING AGRO INDUSTRIAL LTD Vs. STATE OF UTTARAKHAND
February 12, 2014
SUBHASH CHAND SHARMA Vs. STATE OF UTTARAKHAND
August 28, 2014
SUBHASH CHANDRA PANDEY Vs. STATE OF UTTARAKHAND
July 22, 2014
SUBHASH GOYAL Vs. STATE OF UTTARAKHAND
February 13, 2014
SUDARSHAN SHARMA Vs. MUKUL AGGARWAL
August 6, 2014
SUDHA AGARWAL Vs. KARANJEET SINGH
September 12, 2014
SUDHA RANI Vs. SHANTI DEVI @ SASHI
April 10, 2014
SUDHIR KUMAR Vs. STATE OF UTTARAKHAND
April 11, 2014
SUDHIR KUMAR Vs. STATE OF UTTARAKHAND
September 19, 2014
SUGRA Vs. PARVASH ALI
June 16, 2014
SUKH RAM S/O SHRI GANGARAM Vs. VIDHYAVATI
February 18, 2014
SUKHDEV SINGH Vs. STATE OF UTTARANCHAL (NOW UTTARAKHAND)
April 21, 2014
SUKHDEV SINGH Vs. STATE OF UTTARAKHAND
May 2, 2014
SUKHVINDER SINGH Vs. STATE OF UTTARAKHAND
May 20, 2014
SUKHVIR SINGH Vs. STATE OF UTTARANCHAL
August 26, 2014
SULTAN Vs. STATE OF UTTARANCHAL
May 21, 2014
SULTAN AHMED Vs. AKBAR ALI
June 16, 2014
SUMAN Vs. STATE OF UTTARAKHAND
September 1, 2014
SUMAN SINGH Vs. STATE OF UTTARAKHAND
February 26, 2014
SUMER SINGH Vs. STATE OF UTTARAKHAND
March 11, 2014
SUMIT SINGH BINDRA Vs. STATE OF UTTARAKHAND
August 28, 2014
SUNDAR RAM Vs. STATE OF UTTRAKHAND
September 17, 2014
SUNDAR SINGH RAUTELA Vs. STATE OF UTTARAKHAND
December 12, 2014
SUNIL Vs. STATE OF UTTARANCHAL
March 20, 2014
SUNIL KUMAR Vs. STATE OF UTTRAKHAND
May 23, 2014
SUNIL KUMAR BHATNAGAR Vs. CENTRAL BUREAU OF INVESTIGATION
March 27, 2014
SUNIL KUMAR GUPTA Vs. STATE OF UTTARAKHAND AND ORS.
April 21, 2014
SUNIL SRIVASTAVA Vs. STATE OF UTTARAKHAND
March 12, 2014
SUNITA Vs. STATE OF UTTARAKHAND
August 6, 2014
SUNITA VERMA Vs. STATE OF U P
September 17, 2014
SUPERINTENDENT OF POST OFFICES, ALMORA Vs. GENERAL MANAGER, B S N L, ALMORA
August 4, 2014
SURAJ SINGH PUNDIR Vs. STATE OF U P
February 24, 2014
SURENDRA KUMAR Vs. STATE OF UTTARAKHAND
August 7, 2014
SURENDRA KUMAR AGRAWAL Vs. STATE OF UTTARANCHAL AND OTHERS
April 23, 2014
SURENDRA KUMAR SRIVASTAVA Vs. STATE OF UTTARAKHAND AND ORS.
November 3, 2014
SURENDRA SINGH Vs. STATE OF UTTARAKHAND
July 30, 2014
SURESH AND OTHERS Vs. STATE OF UTTARAKHAND
September 18, 2014
SURESH CHANDRA Vs. KHASHTI DEVI
September 9, 2014
SURESH CHANDRA @ SURESH PAL Vs. SARNA DEVI
June 18, 2014
SURESH CHANDRA BAJPAI Vs. ALLAHABAD BANK
March 26, 2014
SURJEET SINGH RANA Vs. S D M/UP-ZILA ADHIKARI, SITARGANJ, UDHAM SINGH NAGAR
July 10, 2014
SUSHIL Vs. STATE OF UTTARAKHAND
July 8, 2014
SWAMI BHAJANAND Vs. STATE OF UTTARAKHAND
May 2, 2014
SWAMI RAMESHWAR CHETANYA Vs. SWAMI ATMA NAND PURI AND ORS
March 31, 2014
SWAMI RUPENDRA PRAKASH DISCIPLINE SWAMI HANS Vs. DISTRICT MAGISTRATE HARIDWAR
April 10, 2014
SWATANTRA KUMAR TOMAR Vs. STATE OF UTTARAKHAND AND ORS.
September 11, 2014
SWETABH SUMAN Vs. STATE OF UTTARAKHAND
July 14, 2014
SYED FAHIM Vs. STATE OF UTTARANCHAL
February 24, 2014
TAHAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
March 13, 2014
TAHIR Vs. GOPAL KRISHAN VERMA
November 5, 2014
TAHIR AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
December 24, 2014
TARAI FOAM PVT LTD Vs. REGISTRAR OF COMPANIES
December 9, 2014
TARAKNATH CHATTERJEE Vs. STATE OF UTTARAKHAND
August 29, 2014
TARIQ Vs. STATE OF UTTARANCHAL
April 10, 2014
TARKESHWAR NATH SHRIVASTAVA Vs. STATE OF UTTARANCHAL
March 31, 2014
TARUN ALIAS KHARKA Vs. STATE OF UTTARAKHAND
June 4, 2014
TASKEEN @ TEHSEEN Vs. STATE OF UTTRAKHAND
May 26, 2014
TASLIM Vs. STATE OF UTTARAKHAND
June 5, 2014
TEHRI HYDRO DEVELOPMENT CORP. Vs. MACT AND ANOTHER
May 8, 2014
TEJ BAHADUR SINGH Vs. STATE OF UTTARAKHAND
July 3, 2014
TEJ SINGH MEHTA Vs. UNION OF INDIA AND ORS.
September 17, 2014
TEXPLAS (INDIA) PVT LTD Vs. COMMISSIONER COMMERCIAL TAX, DEHRADUN
September 16, 2014
THDC INDIA LTD Vs. STATE OF UTTARAKHAND
May 26, 2014
THE MAHALAXMI SUGAR MILLS CO. LTD. Vs. THE PRESIDING OFFICER, LABOUR COURT U.P., DEHRADUN
March 12, 2014
THE SUNNI CENTRAL BOARD OF WAQF Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
February 26, 2014
TIKAM SINGH Vs. STATE OF UTTARAKHAND
May 22, 2014
TILAK RAJ Vs. SURESH KUMAR
August 21, 2014
TILAK RAJ CHAWLA Vs. STATE OF UTTARAKHAND
March 27, 2014
TRILOK NATH Vs. STATE OF UTTARAKHAND
September 4, 2014
TRIPTI TRIPATHI Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
September 24, 2014
U P FINANCIAL CORPORATION Vs. GOVIND SINGH RAUTELA
July 4, 2014
U.K. JOSHI Vs. CHIEF INFORMATION COMMISSIONER
May 22, 2014
U.P. AVAS EVAM VIKAS PARISHAD AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
December 23, 2014
U.P. POWER CORPORATION LTD Vs. KUMAR OXYGEN LTD
April 29, 2014
UCO BANK Vs. S.K. VIJJAN
May 21, 2014
UDAI BEER SINGH Vs. STATE OF UTTARAKHAND
May 27, 2014
UMESH CHANDRA CHAMOLA Vs. SEEMA DEVI
March 5, 2014
UNION OF INDIA Vs. S DALEEP SINGH
March 19, 2014
UNION OF INDIA Vs. MUNI MANDAL ASHRAM TRUST
July 7, 2014
UNION OF INDIA Vs. S S NEGI
April 2, 2014
UNITED INDIA INSURANCE CO LTD Vs. MANGU SINGH S/O KASHI RAM
March 25, 2014
UNITED INDIA INSURANCE COMPANY LTD. Vs. PRAMILA AND OTHERS
May 21, 2014
USHA DEVI Vs. DIRECTOR OF SCHOOL EDUCATION
December 16, 2014
USHA NIRALA AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
May 29, 2014
USHA RANI Vs. PRAMOD KUMAR
January 2, 2014
USMAN Vs. STATE OF UTTARAKHAND
June 23, 2014
USMAN KHAN Vs. STATE OF UTTARAKHAND AND ORS.
November 17, 2014
UTTAM SUGAR MILLS CO. LTD Vs. STATE OF UTTARAKHAND
April 29, 2014
UTTARAKHAND FOREST DEVELOPMENT CORPORATION Vs. ABRAR AHMAD
July 9, 2014
UTTARAKHAND JAL VIDYUT NIGAM LTD Vs. DISTRICT JUDGE, PAURI GARHWAL
July 7, 2014
UTTARAKHAND SEED & TARAI DEVELOPMENT CORPORATION LTD Vs. HARDAYAL SINGH
June 26, 2014
UTTARAKHAND TRANSPORT CORPORATION Vs. ROHIT KUMAR
February 12, 2014
UTTARAKHAND TRANSPORT CORPORATION Vs. COMMISSIONER, COMMERCIAL TAX, UTTARAKHAND
December 9, 2014
UTTARAKHAND TRANSPORT CORPORATION Vs. MANWAR SINGH
December 2, 2014
UTTARAKHAND VAN VIKAS NIGAM Vs. UNION OF INDIA
April 23, 2014
UTTARAKHAND VAN VIKAS NIGAM Vs. UNION OF INDIA AND ORS.
August 25, 2014
UTTARAKHAND WAQF BOARD Vs. HAJI RAO SHARAFAT ALI
October 17, 2014
UTTARANCHAL DENTAL AND MEDICAL RESEARCH INSTITUTE Vs. STATE OF UTTARAKHAND
May 8, 2014
UTTARANCHAL WOMENS CRICKET ASSOCIATION Vs. BOARD OF CONTROL FOR CRICKET IN INDIA & ANOTHER
August 14, 2014
UTTRAKHAND FOREST CORPORATION Vs. DHARAM PAL SINGH
March 31, 2014
V K SHARMA Vs. ADMINISTRATOR UTTARAKHAND
January 2, 2014
VAJIR SINGH Vs. STATE OF UP
July 28, 2014
VALLEY HOTEL AND RESORTS Vs. COMMISSIONER OF COMMERCIAL TAX
April 10, 2014
VED PRAKASH TYAGI Vs. UNION OF INDIA
January 4, 2014
VED PRAKASH TYAGI Vs. UNION OF INDIA
May 13, 2014
VED PRAKASH TYAGI Vs. UNION OF INDIA
March 10, 2014
VEEKAY SINGH Vs. UTTARAKHAND TECHNICAL UNIVERSITY
February 4, 2014
VEER SINGH S/O SHYAM LAL Vs. PRESIDING OFFICER, LABOUR COURT DEHRADUN
April 2, 2014
VIBHUTI SHANKAR AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
November 5, 2014
VICKY Vs. STATE OF UTTARAKHAND
June 2, 2014
VIJATA PHARASI Vs. STATE OF UTTARAKHAND
April 23, 2014
VIJAY ANAND SHARMA Vs. STATE OF UTTARAKHAND
June 25, 2014
VIJAY ARORA Vs. HARBHAJAN SINGH
April 28, 2014
VIJAY BHATT Vs. GARHWAL MANDAL VIKAS NIGAM LTD. AND ORS.
December 2, 2014
VIJAY GUPTA Vs. STATE OF UTTARAKHAND
May 13, 2014
VIJAY GUPTA Vs. ANCHAL GUPTA
April 13, 2014
VIJAY KUMAR Vs. STATE OF UTTARAKHAND
September 11, 2014
VIJAY KUMAR AGARWAL Vs. KANHAIYA LAL BABU RAM
June 25, 2014
VIJAY LAXMI Vs. AJAY SINGH RANA
May 19, 2014
VIJAY PAL SINGH Vs. UNION OF INDIA
November 18, 2014
VIJAY PAL SINGH Vs. PREM CHAND JAIN & OTHERS
August 13, 2014
VIJAY PRASHAD; ASHOK KUMAR DOSIJA Vs. GEETA PRASHAD
August 19, 2014
VIJAY SETHI Vs. WAQF MASJID, JWALAPUR
November 10, 2014
VIJAY SHARMA Vs. STATE OF UTTARAKHAND
April 3, 2014
VIJAY SINGH Vs. STATE OF UTTARAKHAND
May 13, 2014
VIKAS @ VIKKY Vs. STATE OF UTTARAKHAND
May 17, 2014
VIKAS KUMAR Vs. UNION OF INDIA AND ORS.
August 1, 2014
VIKAS MANDAL Vs. PREETA MANDAL
August 7, 2014
VIKAS NAUTIYAL Vs. STATE OF UTTARAKHAND
September 17, 2014
VIKAS SINGH RANA Vs. STATE OF UTTARAKHAND
August 28, 2014
VIKAS TYAGI Vs. MUNESH TYAGI
September 16, 2014
VIKAS TYAGI Vs. STATE OF UTTARAKHAND
January 2, 2014
VIKRAM SINGH @ VICKY Vs. STATE OF UTTARANCHAL
December 17, 2014
VIMAL KUMAR SHARMA Vs. STATE OF UTTARAKHAND
May 1, 2014
VIMAL THAKUR Vs. STATE OF UTTARAKHAND
August 28, 2014
VIMAL VERMA Vs. STATE OF UTTARAKHAND AND ANOTHER
May 27, 2014
VINAY CONSUL Vs. STATE OF UTTARAKHAND & ANOTHER
September 17, 2014
VINOD GIRI Vs. STATE OF UTTARAKHAND
August 23, 2014
VINOD GOYAL Vs. S.C. SABBARWAL AND ORS.
September 9, 2014
VINOD KUMAR Vs. STATE OF UTTARAKHAND AND ORS.
November 11, 2014
VINOD KUMAR SAXENA Vs. STATE OF UTTARAKHAND AND ANOTHER
March 26, 2014
VINOD KUMAR SHARMA Vs. STATE OF UTTARAKHAND
May 6, 2014
VIRENDER KUMAR Vs. GULSHAN KUMAR
December 16, 2014
VIRENDRA KUMAR SINGH Vs. CHAIRMAN, GOVERNING COUNCIL, ARYABHATTA RESEARCH INSTITUTE OF OBSERVATIONAL SCIENCE (ARIES)
September 10, 2014
VIRENDRA SINGH BISHT Vs. SAHIL TRADING COMPANY
February 24, 2014
VIRENDRA SINGH PANWAR Vs. STATE OF UTTARAKHAND
January 2, 2014
VIRMO DEVI Vs. STATE OF UTTARAKHAND
March 25, 2014
VISHAL UNIYAL Vs. STATE OF UTTARAKHAND
September 22, 2014
VISHNU @ VISHNU KHANNA Vs. STATE OF UTTARAKHAND
January 4, 2014
VISHNU CHANKRA THAPLIYAL Vs. STATE OF UTTARAKHAND
November 26, 2014
VIVEK TYAGI @ TWINKLE Vs. STATE OF UTTARANCHAL
March 5, 2014
WAQF ALLAH TALA Vs. NAGAR PANCHAYAT, LALKUAN
May 1, 2014
WASEEM Vs. STATE OF UTTARAKHAND
August 29, 2014
YAMEEN Vs. STATE OF UTTARAKHAND
December 8, 2014
YASH PAL Vs. STATE OF UTTARAKHAND
April 16, 2014
YETENDRA KUMAR S/O LATE LUXMAN DASS Vs. VINOD KUMAR
November 18, 2014
YOGAMBAR SINGH @ DABBU & ANOTHER Vs. STATE OF UTTARANCHAL
April 23, 2014
YOGENDRA SINGH BHANDARI Vs. STATE OF UTTARAKHAND
February 10, 2014
YUKTI CONSTRUCTIONS PVT. LTD. Vs. STATE OF UTTARAKHAND
September 24, 2014
ZAREEF AHMAD Vs. STATE OF UTTARAKHAND AND ORS.
April 30, 2014