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Case Index
Title
Date
A A ABDUL RASHEED HAJEE Vs. CORPORATION OF KOCHI
September 22, 2014
A K B SADBHAVANA MISSION TRUST Vs. STATE OF KERALA
July 17, 2014
A K UTHAMAN Vs. SEEYILESH KARSANDAS RADIA
June 24, 2014
A KAMALUDHEEN, S/O ALI AKBAR AND ORS Vs. M SHAHARBAN BEEVI AND ORS
March 4, 2014
A KRISHNAN, S/O AMBADY Vs. EXCISE INSPECTOR, KASARGOD EXCISE RANGE
April 2, 2014
A N JAYAPRAKASH, S/O M V NARAYANA PILLAI Vs. VIJU CHACKO, S/O LATE K V CHACKO
July 10, 2014
A P BALAKRISHNAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES,
August 14, 2014
A SAGEER Vs. KERALA STATE PUBLIC SERVICE COMMISSION
November 18, 2014
A V GEORGE Vs. CHANCELLOR, MAHATMA GANDHI UNIVERSITY
September 26, 2014
A YOUNUS KUNJU, S/O ABDULLA KUNJU AND ORS Vs. STATE OF KERALA AND ORS
February 25, 2014
A. BASHEER Vs. A. SAIFUL ISLAM
October 9, 2014
A. CHANDRAN Vs. BANK OF BARODA REP. BY ITS CHIEF MANAGER
May 26, 2014
A. HAREESHKUMAR Vs. PUTHUPARIYARAM GRAMA PANCHAYAT
August 19, 2014
A. KADEEJA Vs. STATE OF KERALA
June 30, 2014
A. KRISHNAN Vs. FEDERAL BANK LTD.
June 5, 2014
A. MAJI GEORGE Vs. STATE OF KERALA
February 13, 2014
A. MOHAMMED BASHEER Vs. THE STATE OF KERALA
October 28, 2014
A. PHILIP Vs. LIZY
November 24, 2014
A. RAJAGOPAL KARUNAN Vs. SALIM RAJ AND ORS.
November 17, 2014
A. RAJAN Vs. STATE OF KERALA
July 1, 2014
A. VINOD KUMAR Vs. THIRUVANANTHAPURAM FARMERS SOCIAL WELFARE CO-OPERATIVE SOCIETY
October 27, 2014
A. YASODARAN Vs. ANANTHAPURAM CO-OPERATIVE SOCIETY LTD.
February 20, 2014
A.A. JOSEPH Vs. SREE GOKULAM CHITS & FINANCE CO. PVT. LTD.
July 15, 2014
A.A. NAZAR Vs. THE JOINT REGIONAL TRANSPORT OFFICER
October 24, 2014
A.ABHILASH Vs. MANAGEMENT OF TRAVANCORE TITANIUM PRODUCTS LTD.
March 6, 2014
A.AYYAPPAN, S/O.NARAYANAN NAIR Vs. RADHA
May 26, 2014
A.D. ANTONY Vs. THE COMPTROLLER
November 28, 2014
A.G. VIJAYAKUMAR Vs. PAZHAYANNUR BLOCK PANCHAYAT
September 26, 2014
A.G.RAVINDRANATHAN Vs. LAND REVENUE COMMISSIONER
August 8, 2014
A.K. JAWAHARLAL Vs. SECRETARY TO GOVERNMENT, TAXES (E) DEPARTMENT
February 10, 2014
A.K. ROOPA Vs. STATE OF KERALA
January 23, 2014
A.M. ABDUL GAFOOR Vs. CALICUT UNIVERSITY
November 5, 2014
A.M. ASHAR SREE GOKULAM MEDICAL COLLEGE AND RESEARCH FOUNDATION Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
February 19, 2014
A.M.M. BASHEER Vs. STATE OF KERALA REP. BY THE PUBLIC PROSECUTOR REPRESENTING THE DETECTIVE INSPECTOR, CBCID (SIG)
March 20, 2014
A.P. KURIAN Vs. K.M. POULOSE
August 28, 2014
A.P. VASU Vs. P.K. BALAKRISHNAN
March 21, 2014
A.P.VARGHESE Vs. UNION OF INDIA
August 13, 2014
A.PRADEEPKUMAR Vs. STATE OF KERALA
May 16, 2014
A.R. BASHEER Vs. ADMINISTRATOR, UNION TERRITORY OF LAKSHADWEEP
April 7, 2014
A.SUKUMARAN Vs. STATE OF KERALA
August 12, 2014
A.T. UNNIKRISHNAN Vs. BABIL POLYMERS PULAMANTHOLE
May 26, 2014
A.V. MATHEW Vs. STATE OF KERALA
November 28, 2014
A.V. SATHYABHAMA Vs. THE MANAGER, MOOTHEDATH HIGH SCHOOL
October 9, 2014
A.V.GEORGE Vs. CHANCELLOR, MAHATMA GANDHI UNIVERSITY
August 18, 2014
A.X. VARGHESE Vs. STATE OF KERALA
June 16, 2014
A.X.VARGHESE Vs. STATE OF KERALA
May 16, 2014
ABBAS @ AMBACHU @ KHALID Vs. STATE OF KERALA
August 4, 2014
ABBAS REPRESENTED BY HIS POWER OF ATTORNEY HOLDER S. ABDULLA Vs. MOIDEEN KUNHI
August 8, 2014
ABDU NOUSHAD Vs. SUB INSPECTOR OF POLICE
July 1, 2014
ABDUL AJMAL Vs. STATE OF KERALA
December 2, 2014
ABDUL ALI Vs. STATE OF KERALA
September 24, 2014
ABDUL ASEES Vs. SPECIAL VILLAGE OFFICER, POTHUKAL VILLAGE
February 7, 2014
ABDUL AZEEZ Vs. NATIONAL INVESTIGATION AGENCY
June 6, 2014
ABDUL AZEEZ Vs. STATE OF KERALA
February 4, 2014
ABDUL AZIZ Vs. STATE OF KERALA
May 30, 2014
ABDUL BUHARI Vs. RAMLATH MEMORIAL CHARITABLE TRUST
March 31, 2014
ABDUL GADHAF MANNIL Vs. STATE OF KERALA
May 21, 2014
ABDUL GAFOOR Vs. SULAIKHA
July 2, 2014
ABDUL GAFOOR V P ,SON OF MOHAMED V P Vs. O RAMESH, SON OF CHANDUKUTTY,THATARAKANDYIL
July 9, 2014
ABDUL HUCK, SON OF ABDULKARIM, SABEENA MANZIL VEEDU AND ORS Vs. STATE OF KERALA AND ORS
March 27, 2014
ABDUL JALEEL Vs. STATION HOUSE OFFICER
May 16, 2014
ABDUL JALEEL Vs. SUB INSPECTOR OF POLICE, MANJERI
May 20, 2014
ABDUL JAMSHEER Vs. STATE OF KERALA
May 31, 2014
ABDUL KADER BARAMI Vs. STATE OF KERALA
August 19, 2014
ABDUL KAFFAR Vs. DEPUTY COMMISSIONER, COMMERCIAL TAXES
August 25, 2014
ABDUL KAREEM Vs. DISTRICT COLLECTOR
May 23, 2014
ABDUL KAREEM Vs. STATE OF KERALA
August 21, 2014
ABDUL KARIM Vs. K.B.BAVA
August 22, 2014
ABDUL KHADAR SHABIR AND ORS Vs. A K SADAJI AND ORS
February 5, 2014
ABDUL KHADER Vs. STATE OF KERALA
August 21, 2014
ABDUL KHADER Vs. DISTRICT COLLECTOR
February 20, 2014
ABDUL KHADER Vs. DISTRICT COLLECTOR, THRISSUR AND ORS.
February 18, 2014
ABDUL KHADER @ KASAI KHADER Vs. STATION HOUSE OFFICER MANJESHWAR POLICE STATION
August 14, 2014
ABDUL KHADER AND ORS. Vs. STATE OF KERALA AND ORS.
December 9, 2014
ABDUL KHARIM Vs. M.M. SHIBILY
July 7, 2014
ABDUL LATHEEF Vs. STATE OF KERALA
August 22, 2014
ABDUL LATHEEF Vs. J.D.T. ISLAM ORPHANAGE COMMITTEE
October 15, 2014
ABDUL MAJEED Vs. STATE OF KERALA
July 4, 2014
ABDUL MAJEED Vs. STATE OF KERALA
August 4, 2014
ABDUL MANAF Vs. T K EBRAHIM
September 30, 2014
ABDUL MANAF Vs. COMMERCIAL TAX OFFICER
November 7, 2014
ABDUL NAZAR M.P. Vs. DISTRICT COLLECTOR
June 3, 2014
ABDUL NAZAR V M AND ORS Vs. AMAL BABU AND ORS
February 18, 2014
ABDUL NAZEER Vs. STATE OF KERALA
May 27, 2014
ABDUL NAZER Vs. THE DEPUTY TRANSPORT COMMISSIONER
October 27, 2014
ABDUL RAHEEM Vs. THAHA
October 24, 2014
ABDUL RAHIM Vs. A.T. VENUGOPALAN
December 12, 2014
ABDUL RAHIMAN Vs. STATE OF KERALA
November 17, 2014
ABDUL RAHIMAN Vs. COMMISSIONER FOR WORKMEN COMPENSATION
August 8, 2014
ABDUL RASHEED Vs. SUB INSPECTOR OF POLICE
January 1, 2014
ABDUL RASHEED Vs. STATE OF KERALA
August 26, 2014
ABDUL RASHEED Vs. GOVERNMENT OF INDIA
March 7, 2014
ABDUL RASHEED @ RASHEED, S/O.MUHAMMED Vs. T.ALAVI, S/O.MOHAMMED KUTTY
August 6, 2014
ABDUL RASSAK Vs. NEYYATTINKARA MUNICIPALITY MUNICIPAL OFFICE
September 22, 2014
ABDUL RAUF Vs. MOHAMMED HASSAN
September 16, 2014
ABDUL REHMAN Vs. JUVARIA
June 18, 2014
ABDUL SALAM Vs. STATE OF KERALA
May 22, 2014
ABDUL SALAM @ SALAM Vs. ARSHAD
August 5, 2014
ABDUL SALAM B.K. Vs. STATE OF KERALA
August 22, 2014
ABDUL SALAM.T. Vs. MANAGER, A.U.P. SCHOOL
February 19, 2014
ABDUL SAMAD Vs. SULAIKHA
October 1, 2014
ABDUL SAMAD @ SAMAD Vs. STATE OF KERALA
August 4, 2014
ABDUL SAMAD, S/O MOHAMMED KUNJU Vs. MANAGING DIRECTOR, POWER GRID CORPORATION OF INDIA LTD
April 3, 2014
ABDUL SATHAR A Vs. ANOOJA BASHEER
August 14, 2014
ABDUL SATHAR A. Vs. ANOOJA BASHEER
August 4, 2014
ABDULLA Vs. STATE OF KERALA
August 27, 2014
ABDULLA K.H. AND ORS. Vs. STATE OF KERALA AND ORS.
November 26, 2014
ABDULLAH Vs. HAJIRA
July 31, 2014
ABDULLAKUTTYMUZHIYAN Vs. STATE OF KERALA
May 13, 2014
ABDURAHIMAN HAJI Vs. KERALA STATE WAKF BOARD
May 27, 2014
ABDURAHIMAN NAGAR SERVICE CO OPERATIVE BANK LTD Vs. STATE OF KERALA
January 27, 2014
ABEY THOMAS Vs. STATE OF KERALA
December 8, 2014
ABHAYADEV Vs. KUNJUMON
December 12, 2014
ABIJA MERIN EDISON Vs. MAHATMA GANDHI UNIVERSITY
April 1, 2014
ABOOBACKER Vs. STATE OF KERALA
June 12, 2014
ABOOBACKER Vs. MANJERI MUNICIPALITY
November 13, 2014
ABOOBACKER Vs. PURUSHU
June 4, 2014
ABOOBACKER U.V. Vs. STATE OF KERALA
August 29, 2014
ABRAHAM Vs. LISSY
July 1, 2014
ABRAHAM @ AVARACHAN Vs. DY. SUPDT. OF POLICE
January 13, 2014
ABRAHAM JACOB Vs. MUBARAK
June 25, 2014
ABRAHAM K.L. Vs. STATE OF KERALA
April 7, 2014
ABRAHAM MATHEW Vs. MARIAMMA YOHANNAN
February 18, 2014
ABY P. MATHEW Vs. KERALA PUBLIC SERVICE COMMISSION
February 4, 2014
ACHITHRAN P.P. Vs. K.K. SREEDHARAN
November 24, 2014
ACHU S. PILLAI Vs. CENTRAL BOARD OF SECONDARY EDUCATION
July 1, 2014
ACHUTHAN Vs. STATE OF KERALA
March 3, 2014
ACHUTHAN Vs. STATE OF KERALA
January 1, 2014
ADANI INFRASTRUCTURE & DEVELOPERS PRIVATE. LTD Vs. M.F. SAYED
May 27, 2014
ADANI INFRASTRUCTURE AND DEVELOPERS PVT LTD Vs. STATE OF KERALA
February 21, 2014
ADARSH Vs. STATE OF KERALA
June 26, 2014
ADHEESH C.V. Vs. PRAVITHA M.P.
October 27, 2014
ADITHYA DRUG LINES Vs. COMMISSIONER OF CUSTOMS, COCHIN
March 3, 2014
ADOT THAIVALAPPU THARWAD VAKA VAYANATTU AND ORS. Vs. P. BALAN AND ORS.
October 31, 2014
ADV. JOICE GEORGE Vs. ELECTION COMMISSIONER OF INDIA
April 4, 2014
AHAMED KABEER Vs. STATE OF KERALA
April 11, 2014
AHAMMAD KABEER Vs. STATE OF KERALA
February 28, 2014
AHAMMED SHAFI.H. Vs. STATE OF KERALA
May 22, 2014
AISHABEEVI Vs. SUPERINTENDENT OF POLICE
July 11, 2014
AISWARIYA Vs. KENDRIYA VIDYALAYA SANGATHAN
October 24, 2014
AISWARYA Vs. INSPECTOR OF POLICE
August 28, 2014
AITHAPPA, S/O MADHAVA Vs. STATE OF KERALA
September 18, 2014
AJAYA GHOSH Vs. K.S. BABY SUDHAKARAN
October 27, 2014
AJAYAKUMAR Vs. MANOJ
December 10, 2014
AJESH Vs. STATE OF KERALA
November 21, 2014
AJESH K.ZACHARIAH Vs. STATE OF KERALA
January 27, 2014
AJFAN FOODS Vs. DY. COMMISSIONER OF CUSTOMS, COCHIN
March 26, 2014
AJI Vs. STATE OF KERALA
August 1, 2014
AJI Vs. STATE OF KERALA
September 20, 2014
AJI @ AJIKUTTAN Vs. STATE OF KERALA
March 20, 2014
AJI V. DEV Vs. STATE OF KERALA
January 20, 2014
AJIKUMAR Vs. STATE OF KERALA
May 16, 2014
AJITH Vs. SUB INSPECTOR OF POLICE
May 23, 2014
AJITH Vs. STATE OF KERALA
August 4, 2014
AJITH Vs. STATE OF KERALA
December 3, 2014
AJITH Vs. STATE OF KERALA
November 7, 2014
AJITH ISSAC Vs. STATE OF KERALA
April 11, 2014
AJITH KUMAR Vs. THE CHANCELLOR
December 3, 2014
AJITH KUMAR Vs. UNIVERSITY OF KERALA
October 28, 2014
AJITH KUMAR S. Vs. KERALA PUBLIC SERVICE COMMISSION
February 3, 2014
AJITH, Vs. STATE OF KERALA
August 28, 2014
AJITHA Vs. STATE
November 5, 2014
AJITHAKUMARI K.B. Vs. STATEOF KERALA
August 11, 2014
AJITHKUMAR Vs. STATE OF KERALA
March 12, 2014
AJITHKUMAR Vs. INDIAN RAILWAY CATERING AND TOURISAM CORPORATION LTD
October 13, 2014
AKASH SATHYAN Vs. STATE OF KERALA
June 6, 2014
AKBAR P. Vs. SUB INSPECTOR OF POLICE AND ORS.
November 25, 2014
AKBAR TRAVELS OF INDIA (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 29, 2014
AKHIL Vs. MANAGING DIRECTOR, KSRTC AND ORS.
November 12, 2014
AKHIL Vs. C.A. ABDUL MAJEED
February 3, 2014
AL AHALI BUSINESS TRADE LINK (P) LTD. Vs. STATE OF KERALA
March 24, 2014
ALAVI REP: BY MUKTHIAR AGENT AYISHABI Vs. STATE OF KERALA
April 11, 2014
ALBERT TAURO Vs. STATE OF KERALA
July 30, 2014
ALBIN DISOUZA Vs. REGIONAL TRANSPORT OFFICER
October 10, 2014
ALEX ITTICHERIA AND DAVID ITTICHERIA Vs. SUPERINTENDENTING ENGINEER
February 4, 2014
ALEXANDER Vs. MAVELIKKARA MUNICIPALITY
June 20, 2014
ALEXANDER Vs. STATE OF KERALA
February 25, 2014
ALEXANDER Vs. KERALA FINANCIAL CORPORATION
August 27, 2014
ALEXANDER LUKE @ LUKOSE Vs. STATE OF KERALA
August 4, 2014
ALEYKUTTY OUSEPH AND ORS Vs. JOSEPH AND ORS
January 2, 2014
ALI K. Vs. C. MUHAMMED KABEER
November 18, 2014
ALI MOHAMMED Vs. KERALA STATE ROAD TRANSPORT CORPORATION
June 18, 2014
ALIA TERESA T.M. Vs. MAHATMA GANDHI UNIVERSITY, REPRESENTED BY ITS REGISTRAR
February 3, 2014
ALIAS JOHN Vs. STATE OF KERALA
July 3, 2014
ALICE Vs. STATE OF KERALA
March 18, 2014
ALIYAMMA JOHN, D/O K C JOHN AND ORS Vs. MOHANAN PILLAI @ DILEEP KUMAR AND ORS
February 7, 2014
ALIYAMMA MATHAI Vs. STATE OF KERALA
June 23, 2014
ALIYAMMA VARGHESE Vs. THE JOINT REGISTRAR
October 24, 2014
ALL INDIA COUNCIL FOR TECH EDUCATION Vs. THE CHAIRMAN, MALA EDUCATION TRUST
July 15, 2014
ALL KERALA CO-OPERATIVE URBAN BANK EMPLOYEES ASSOCIATION Vs. THE STATE OF KERALA
October 15, 2014
ALLIMUTHU, S/O KARUMBAKOWDER Vs. STATE OF KERALA AND ORS
February 25, 2014
ALSHA JOSEPH Vs. UNIVERSITY OF CALICUT
July 23, 2014
ALSHAD Vs. MANOJ
August 1, 2014
ALTHAF Vs. STATE OF KERALA
August 8, 2014
ALTHAF Vs. THE STATION HOUSE OFFICER
November 25, 2014
ALUVA CO-OPERATIVE AGRICULTURAL & RURAL DEVELOPMENT BANK Vs. V.P. RAJEEV PISHARATH HOUSE (JYOTHIS), ERNAKULAM
February 26, 2014
AMAL PUBLIC SCHOOL Vs. STATE OF KERALA
November 28, 2014
AMARAVATHY SOMASUNDARAM(EXPIRED) Vs. THE CHIEF COMMISSIONER OF INCOME TAX
October 13, 2014
AMBROSE.P.A @ BAIJU Vs. STATE OF KERALA
May 26, 2014
AMEER ALY P.K. Vs. KERALA STATE HOUSING BOARD
October 15, 2014
AMEER BABU Vs. STATE OF KERALA
November 28, 2014
AMITY ROCKS PRODUCTS (PVT ) LTD Vs. STATE OF KERALA
August 20, 2014
AMMED MALOL Vs. MANMADHAN M.P.
October 20, 2014
AMMU.K Vs. STATE OF KERALA
April 29, 2014
AMMUKUTTY VADAKUZHICHIRA Vs. A N KRISHNA KURUP
March 11, 2014
AMV INFRASTRUCTURE AND PROPERTIES (P) LTD Vs. STATE OF KERALA
July 22, 2014
ANAGHA PRASAD Vs. M.C. ABU
September 2, 2014
ANAND Vs. STATE OF KERALA
June 10, 2014
ANAND ANOOP Vs. UNION OF INDIA
June 19, 2014
ANASOOYA @ ANEECHA, D/O SUSEELA AND ORS Vs. STATE AND ORS
February 20, 2014
ANEES M. Vs. DISTRICT COLLECTOR KOLLAM
August 26, 2014
ANEESH Vs. THE OMBUDSMAN FOE LOCAL SELF GOVERNMENT INSTITUTIONS
March 3, 2014
ANEESH Vs. STATE OF KERALA
October 30, 2014
ANEESH Vs. STATE OF KERALA
May 26, 2014
ANEESH KUMAR Vs. STATE OF KERALA
July 1, 2014
ANEESH MON Vs. SHERINA
October 10, 2014
ANEESH. P. Vs. STATE OF KERALA
August 11, 2014
ANEYKUTTY JOSEPH Vs. KERALA AGRICULTURAL UNIVERSITY
July 11, 2014
ANFAR Vs. STATE OF KERALA
September 2, 2014
ANIAMMA MATHEW Vs. MAHATMA GANDHI UNIVERSITY
November 27, 2014
ANIL Vs. STATE OF KERALA
July 7, 2014
ANIL DEVASIA Vs. NISHIDA K.
August 26, 2014
ANIL K. SREENIVASAN Vs. OMANAKUTTAN ULAHAKALLUMKAL
July 1, 2014
ANIL KUMAR Vs. LABOUR COMMISSIONER
January 17, 2014
ANIL KUMAR Vs. STATE OF KERALA
September 29, 2014
ANIL KUMAR Vs. KERALA PUBLIC SERVICE COMMISSION
July 25, 2014
ANIL KUMAR S. Vs. THE STATE OF KERALA
October 23, 2014
ANIL KUMAR, S/O BALAN Vs. STATE OF KERALA
September 30, 2014
ANIL S PILLAI Vs. SUDHA S
September 26, 2014
ANIL T K Vs. STATE OF KERALA
September 30, 2014
ANILKUMAR @ CHANTHU Vs. STATE OF KERALA
March 4, 2014
ANILKUMAR AND ORS Vs. STATE OF KERALA AND ORS
February 12, 2014
ANILKUMAR M Vs. LEENA SURAJ
September 29, 2014
ANILKUMAR N.R. Vs. SAJU THURUTHIKUNNEL
August 4, 2014
ANILKUMAR, S/O VASU NADAR Vs. STATE OF KERALA
September 16, 2014
ANISH P. MATHEW Vs. STATE OF KERALA
July 14, 2014
ANISHKUMAR M.S. Vs. THE DIVISIONAL FOREST OFFICER
October 16, 2014
ANITHA Vs. KERALA STATE ELECTRICITY BOARD
March 14, 2014
ANITHA BABY Vs. KUNJAPPAN PAINKILY
December 2, 2014
ANITHA P.P. Vs. STATE OF KERALA
September 16, 2014
ANIYAN T. P. Vs. STATE OF KERALA
September 24, 2014
ANIYAPPAN Vs. STATE OF KERALA
February 26, 2014
ANNAMMA ALEX Vs. STATION HOUSE OFFICER
July 11, 2014
ANNAMMA JOSEPH Vs. STATE OF KERALA
November 10, 2014
ANNAMMA MATHEW Vs. SECRETARY, RANNY-PAZHAVANGADI GRAMA PANCHAYATHU
August 5, 2014
ANOOP Vs. SUB INSPECTOR OF POLICE
May 13, 2014
ANOOP G. Vs. THE DISTRICT POLICE CHIEF
May 16, 2014
ANOOP THOMAS Vs. STATE OF KERALA
June 10, 2014
ANOOP.K.S Vs. STATE OF KERALA
May 23, 2014
ANOOP.T.P. AND PRASANNAN M.V. Vs. STATE OF KERALA
February 20, 2014
ANSAL BUILDWELL LIMITED AND ORS Vs. MAHESH KUMAR MENON I S AND ORS
February 5, 2014
ANSALAM Vs. KERALA STATE ROAD TRANSPORT CORPORATION
August 12, 2014
ANSALAM S Vs. K S R T C
January 15, 2014
ANTO AND ORS Vs. KOCHUTHRESSIA AND ORS
February 19, 2014
ANTO AUGUSTINE Vs. STATE BANK OF TRAVANCORE
August 14, 2014
ANTONY A.V. Vs. CORPORATION OF COCHIN
December 8, 2014
ANTONY ANN KEVIN D'SILVA Vs. SENIOR ENVIRONMENTAL ENGINEER, KERALA POLLUTION CONTROL BOARD
February 5, 2014
ANTONY C NO 7143 AND ORS Vs. STATE OF KERALA
February 17, 2014
ANTONY N J Vs. STATE OF KERALA
August 21, 2014
ANTONY P. MATHEW Vs. REGIONAL MANAGER (MARKETING) LIFE INSURANCE CORPORATION OF INDIA
September 2, 2014
ANTONY VINCENT Vs. STATE OF KERALA
July 17, 2014
ANU A.T. Vs. SUB INSPECTOR OF POLICE
June 20, 2014
ANU ELIZABETH RAJEEV Vs. CENTRAL BOARD OF SECONDARY EXAMINATION
May 27, 2014
ANU JOLLY Vs. BOBY KURIAKOSE
November 25, 2014
ANU MARY JOSEPH Vs. STATE OF KERALA
August 1, 2014
ANUPAMA C.V. Vs. STATE OF KERALA
August 18, 2014
ANURAJ Vs. SURESH KUMAR
June 2, 2014
ANWAR Vs. STATE OF KERALA
February 18, 2014
ANWAR P.K. Vs. STATE OF KERALA
July 25, 2014
APOLLO TYRES LIMITED REPRESENTED BY HEAD (HR & ADMINISTRATION) & Vs. THE INDUSTRIAL TRIBUNAL
April 11, 2014
APOLLO TYRES LTD. Vs. THE TAHSILDAR
December 1, 2014
APPI @ RAFEEQ Vs. A.K. MUNEER
August 13, 2014
APPLE A DAY PROPERTIES PVT. LTD Vs. STATE OF KERALA
July 16, 2014
APPLIED NUTRITION SCIENCES Vs. DRUGS INSPECTOR
August 26, 2014
APPOLLO TYRES LIMITED Vs. THE ASSISTANT COMMISSIONER (ASSESSMENT)
November 10, 2014
APPUKUTTAN Vs. K VISWAMBHARAN
September 23, 2014
APPUKUTTAN P T Vs. DEPUTY RANGER
June 24, 2014
ARCHANA Vs. STATE OF KERALA
July 25, 2014
ARCHANA AGENCIES REPRESENTED BY ITS MANAGING PARTNER C.N. Vs. COMMERCIAL TAX OFFICER
May 6, 2014
AREEPARAMBAN ANSAR ALI Vs. STATE OF KERALA
May 13, 2014
ARIKKULANGARA KUNHIKKELOTH RIGHESH BABU Vs. PULLANHODAN KUNNOTH GOPALAN NAMBIAR
October 24, 2014
ARJUN THOMAS Vs. STATE OF KERALA
July 30, 2014
ARUN Vs. BALARAM SHAJI
July 30, 2014
ARUN BASIL MATHEW Vs. MAYANK BHARATI
October 20, 2014
ARUN I. JOSE Vs. SUB INSPECTOR OF POLICE
October 17, 2014
ARUN JOY Vs. ASWATHY
August 1, 2014
ARUN SAGAR Vs. STATE OF KERALA
July 14, 2014
ASEER Vs. STATE OF KERALA
October 21, 2014
ASHA Vs. STATE OF KERALA
August 7, 2014
ASHA JOSE Vs. STATE OF KERALA
August 12, 2014
ASHA MATHEW Vs. JOM CHERIAN
June 11, 2014
ASHARAF PARAKUTH Vs. KONDOTTY GRAMA PANCHAYATH
June 10, 2014
ASHNA SOFIYA Vs. STATE OF KERALA
August 29, 2014
ASHOK KUMAR AND ORS. Vs. OIL PALM INDIA LIMITED AND ORS.
December 10, 2014
ASHOK KUMAR G. Vs. TRAVANCORE DEVASWOM BOARD
February 3, 2014
ASHOKA. P. Vs. KANNUR UNIVERSITY
February 13, 2014
ASHOKAN Vs. STATE OF KERALA
July 4, 2014
ASHRAF Vs. STATE OF KERALA
June 9, 2014
ASHRAF Vs. INSPECTOR GENERAL OF POLICE
July 25, 2014
ASHRAF, S/O POOZHITHARA ALAVI Vs. STATE OF KERALA
July 7, 2014
ASHWIN KOTHARI Vs. STATE OF KERALA
June 2, 2014
ASIANET SATELITE COMMUNICATIONS LTD. Vs. ANITHAKRISHNADAS
August 11, 2014
ASIFA VEERA POYIL Vs. UNION OF INDIA AND ORS.
November 17, 2014
ASMA Vs. DISTRICT COLLECTOR, THRISSUR
November 25, 2014
ASMABI Vs. STATE OF KERALA
April 29, 2014
ASOKAN Vs. STATE OF KERALA
March 31, 2014
ASOKAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
October 29, 2014
ASOKAN, S/O GOPALAN AND ORS Vs. STATE OF KERALA AND ORS
March 3, 2014
ASSAINAR Vs. STATE OF KERALA
August 1, 2014
ASSAINKUTTY HAJI Vs. KOYAMON
August 4, 2014
ASSISTANT COMMISSIONER (ASSESSMENT), KOLLAM AND OTHERS Vs. OFFICIAL LIQUIDATOR, HIGH COURT OF KERALA AND ANOTHER
June 5, 2014
ASSISTANT COMMISSIONER (KVAT) AND ORS. Vs. ACC LIMITED
July 3, 2014
ASSISTANT COMMISSIONER COAL MINES PENSION FUND Vs. DHARMARAJAN
September 2, 2014
ASSISTANT EXECUTIVE ENGINEER, KSEB Vs. PRINCIPAL AGRICULTURAL OFFICER, KOLLAM AND ORS.
December 8, 2014
ASSISTANT REGISTRAR OF COMPANIES Vs. OOMMEN P. KOSHY AND ORS.
December 4, 2014
ASSOCIATE BANKS' RETIRED OFFICERS' ASSOCIATION Vs. STATE BANK OF TRAVANCORE
February 25, 2014
ASSOCIATION OF MILMA OFFICERS Vs. STATE OF KERALA
December 17, 2014
ASWATHY KUMAR Vs. REGISTERING AUTHORITY,PALAKKAD
July 15, 2014
ATHIRA SURESH Vs. PRINCIPAL SECRETARY
July 17, 2014
ATLY GEORGE Vs. PAUL P.M.
October 24, 2014
AUGUSTINE GEORGE Vs. STATE OF KERALA
August 6, 2014
AUTHORISED OFFICER,STATE BANK OF TRAVANCORE RETAIL ASSETS AND SMALL AND MEDIUM ENTERPRISES Vs. .PREMJITH.G.S
June 6, 2014
AYAMKURISSI MUHAMMED MUSTHAFA Vs. THE STATE OF KERALA
June 11, 2014
AYANIKKATTU UNNIRAJA Vs. K.P. GURUDAS
January 9, 2014
AYILLIATH YADHUNATH NAMBIAR AND ORS Vs. STATE OF KERALA AND ORS
February 17, 2014
AYISHA BEEVI Vs. LAND ACQUISITION OFFICER CIVIL STATION
November 4, 2014
AYOOR KSHEERA VYAVASAYA CO-OPERATIVE Vs. INSURANCE INSPECTOR
August 7, 2014
AYYAPPAN NAIR Vs. SALES TAX OFFICER
May 26, 2014
AZEEZ Vs. MUHAMMAD
September 26, 2014
B JAYAKUMAR Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
September 20, 2014
B L RUBBER INDUSTRIES PRIVATE LIMITED AND ORS Vs. ASHOK KUMAR KHURANA AND ORS
February 7, 2014
B MADHU KUMAR AND ORS Vs. STATE OF KERALA AND ORS
February 26, 2014
B. GOPAKUMAR Vs. CHAIRMAN LIFE INSURANCE CORPORATION OF INDIA
August 1, 2014
B. KANAKAMMA KUNJAMMA Vs. STATE OF KERALA
March 18, 2014
B. KHADARKUNJU AND ORS. Vs. A. SURENDRAN AND ORS.
October 20, 2014
B. KRISHNA KUMAR Vs. THE JOINT REGIONAL TRANSPORT OFFICER
December 10, 2014
B. MENGHANI Vs. UNION OF INDIA
March 24, 2014
B. RAJENDRA SHENOY Vs. STATE OF KERALA
July 3, 2014
B. SUBHASH Vs. STATE OF KERALA
July 30, 2014
B.A. SAFIA BEEVI Vs. STATE OF KERALA
June 17, 2014
B.G.R. HOTELS PVT. LTD Vs. THE REGIONAL DIRECTOR
July 23, 2014
B.K. SAIDALAVI Vs. THENNALA SERVICE CO-OPERATIVE BANK LTD.
August 28, 2014
B.L.BIJULAL Vs. STATE OF KERALA
August 12, 2014
B.MANOMOHAN Vs. RAMA DASA MISSION
August 27, 2014
B.O.DAVIS Vs. B.T.MARTIN
March 4, 2014
B.SARAVANAN Vs. COMMERCIAL TAX OFFICER
August 26, 2014
B.WELLINGDON Vs. D.SHYAMA PRASAD
August 7, 2014
BABISH GIRIJAN Vs. CORPORATION OF THRISSUR
August 1, 2014
BABU Vs. STATE OF KERALA
January 13, 2014
BABU Vs. R. SUNIL KUMAR
November 26, 2014
BABU Vs. STATE OF KERALA
November 4, 2014
BABU Vs. THE EXCISE INSPECTOR
September 29, 2014
BABU Vs. JOSE
December 8, 2014
BABU Vs. STATE OF KERALA
September 2, 2014
BABU @ JOSEPH, S/O BABY Vs. STATE OF KERALA
September 30, 2014
BABU AND ORS Vs. SUNNY@ VARGHESE AND ORS
January 15, 2014
BABU JOHN Vs. STATE OF KERALA
June 16, 2014
BABU JOSEPH Vs. STATE OF KERALA
October 1, 2014
BABU M. POULOSE Vs. KERALA STATE ELECTRICITY BOARD
March 18, 2014
BABU MATHEW AND ORS Vs. RAJAN AND ORS
February 14, 2014
BABU P.PAPPACHAN Vs. BABY
August 18, 2014
BABU REMYALAYAM VEETTIL Vs. VIDYA
November 26, 2014
BABU T.S. Vs. DHARMA PARIPALANA YOGAM
March 24, 2014
BABU, S/O NANU AND ORS Vs. STATE OF KERALA AND ORS
March 12, 2014
BABURAJ AND ORS Vs. DEVARAJAN AND ORS
February 11, 2014
BABURAJ K. Vs. STATE OF KERALA
August 8, 2014
BABURAJAN Vs. STATE OF KERALA
August 11, 2014
BABY Vs. STATE OF KERALA
October 27, 2014
BABY Vs. STEPHEN
June 13, 2014
BABY @ CHERIYAN, S/O KURUVILA AND ORS Vs. STATE OF KERALA AND ORS
January 2, 2014
BABY GIREESH Vs. STATE OF KERALA
July 17, 2014
BABY MEMORIAL HOSPITAL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
September 26, 2014
BABY SHAIMA @ SHAIMA AND ALEEMA BEEVI Vs. STATE OF KERALA
February 20, 2014
BABY THOMAS Vs. BHARATHY
July 3, 2014
BACHAN KUMAR Vs. STATE OF KERALA
July 14, 2014
BACHUMANDAL Vs. STATE OF KERALA
May 20, 2014
BACKAR HAJI Vs. STATE OF KERALA
July 11, 2014
BAISIL ATTIPEDDY Vs. FOOD SAFETY COMMISSIONER
February 4, 2014
BAISIL ATTIPPETY @ BASIL A. G. Vs. UNION OF INDIA
April 1, 2014
BAJJU Vs. SREE LAKSHMI CASHEW COMPANY
April 9, 2014
BALABHADRAN Vs. SARADA
August 18, 2014
BALACHANDRAN AND ORS Vs. KUTTA GUPTHAN AND ORS
February 14, 2014
BALAKRISHNAN Vs. USHA
September 30, 2014
BALAKRISHNAN Vs. SUMITHRA
November 5, 2014
BALAKRISHNAN Vs. STATE OF KERALA
October 31, 2014
BALAKRISHNAN Vs. BACHISOLEEMANTAKATHATHIMA
June 4, 2014
BALAKRISHNAN K.K. Vs. STATE OF KERALA
May 26, 2014
BALAMANIKANDAN Vs. SUB INSPECTOR OF POLICE, MANGARA POLICE STATION
March 4, 2014
BALAN K G , S/O GOPALAN Vs. STATE OF KERALA
August 13, 2014
BALARAMAN S/O KANNAN Vs. STATE OF KERALA
April 4, 2014
BALASO KAKASO NIKAM Vs. DIRECTOR GENERAL OF INCOME TAX (INV)
July 9, 2014
BALASUBRAMANIAN Vs. SUDARSANAN
November 4, 2014
BALATHANDAYUTHAM Vs. STATE OF KERALA
November 26, 2014
BALLU Vs. STATE OF KERALA
September 17, 2014
BANGANTAVIDA NAZIR Vs. INSPECTOR OF CUSTOMS
December 11, 2014
BANIYAS GRANITE INDUSTRIES Vs. AGRICULTURAL INCOME TAX & COMMERCIAL TAX OFFICER
October 27, 2014
BARADENDU NAMVAL @ BARATH Vs. STATE OF KERALA
May 21, 2014
BASHEER Vs. STATE OF KERALA
March 26, 2014
BASHEER Vs. STATE OF KERALA
November 14, 2014
BASHEER ABDULLA Vs. STATE OF KERALA
April 29, 2014
BASHEER ABOOBACKER Vs. SHAMSUDHEEN
April 11, 2014
BASHEER AND ORS. Vs. PREMDAS
October 17, 2014
BASHEER K.V. Vs. STATE OF KERALA
May 21, 2014
BASHEER MATHER Vs. THE STATE OF KERALA
October 24, 2014
BASHEER PUTHENVEETTIL Vs. RASIQUE BABU
August 20, 2014
BASID Vs. SANU
September 12, 2014
BASIL INDUSTRIES INDIA P LTD Vs. STATE OF KERALA
May 28, 2014
BAVASONS CONSTRUCTIONS PVT. LTD. Vs. K.R. NAMBIAR
June 25, 2014
BEEGAM FARSANA S. Vs. STATE OF KERALA
September 2, 2014
BEENA Vs. B MOHAMMED KHAN @ B M KHAN
January 6, 2014
BEENA Vs. ANAND RAJ @ AMBALI
June 4, 2014
BEENA ANIL Vs. STATE OF KERALA
October 20, 2014
BEERANKUTTY Vs. THE STATE OF KERALA
September 16, 2014
BEEVIKUTTY AMMA Vs. STATE OF KERALA
June 4, 2014
BELLA IMPORTS Vs. THE COMMISSIONER OF CUSTOMS HOUSE
August 28, 2014
BENNY Vs. SUPERINTENDENT OF POLICE
November 18, 2014
BENNY ISSAC Vs. LILLY ANTONY
March 7, 2014
BENSON Vs. STATE OF KERALA
September 1, 2014
BERGER PAINTS INDIA LTD. Vs. ASSISTANT COMMISSIONER
November 10, 2014
BETH.C.MINI Vs. STATE OF KERALA
August 22, 2014
BETZY SAMUEL IDICULA Vs. IDICULA BABY
February 20, 2014
BHADRAN, S/O BHUAVANACHANDRAN Vs. STATE OF KERALA
April 8, 2014
BHAGIRATHI Vs. K. NARAYANA
October 13, 2014
BHAGYODAYAM COMPANY Vs. STATE OF KERALA
October 29, 2014
BHANUMATHI Vs. K G RAGHAVAN
August 18, 2014
BHARAT HOTEL Vs. EMPLOYEES STATE INSURANCE CORPORATION
July 23, 2014
BHARAT HOTEL Vs. REGIONAL DIRECTOR
July 23, 2014
BHARAT PLYWOOD & TIMBER PRODUCTS (P) LTD. Vs. CESTAT, NEW DELHI
June 12, 2014
BHARATH AGENCIES Vs. STATE OF KERALA AND ORS.
August 27, 2014
BHARATH SANCHAR NIGAM LTD Vs. ASSISTANT COMMISSIONER
October 14, 2014
BHARGHAVAN PILLAI Vs. STATE OF KERALA
August 27, 2014
BHASKARAN Vs. STATE OF KERALA
November 25, 2014
BHASKARAN Vs. TRAVANCORE DEVASWOM BOARD
October 31, 2014
BHASKARAN M Vs. STATE CO-OPERATIVE ELECTION COMMISSION
April 9, 2014
BHASKARAN P.P. Vs. VICE CHANCELLOR, KERALA UNIVERSITY OF HEALTH SCIENCE AND ORS.
December 3, 2014
BHASKARAN, S/O KOPPY Vs. SUKUMARAN, S/O KOPPY
March 3, 2014
BHASURA, W/O.DASAN Vs. JIJI, S/O.PURUSHOTHAMAN SAJEEVALAYAM
June 9, 2014
BHASURANGI Vs. STATE
September 16, 2014
BHAVADAS K. Vs. GURUVAYOOR DEVASWOM MANAGING COMMITTEE AND ORS.
November 20, 2014
BHUVANENDRAN Vs. UNION OF INDIA
April 7, 2014
BIJU Vs. STATE OF KERALA
September 20, 2014
BIJU Vs. STATE OF KERALA
October 7, 2014
BIJU Vs. THE DISTRICT COLLECTOR, ALAPPUZHA AND THE REVENUE DIVISIONAL OFFICER
February 18, 2014
BIJU Vs. RAJI
July 16, 2014
BIJU BABU Vs. STAFF SELECTION COMMISSION
June 5, 2014
BIJU CHERYAN Vs. STATE OF KERALA
October 13, 2014
BIJU GEORGE KCP HIGHER SECONDARY SCHOOL Vs. SHEEJA E.C.
June 2, 2014
BIJU M.V. Vs. STATE OF KERALA AND ORS.
December 10, 2014
BIJU PAUL Vs. MERCY
July 10, 2014
BIJU RAMACHANDRAN Vs. N. SURESHKUMAR
October 31, 2014
BIJU RAMESH Vs. EMPLOYEES STATE INSURANCE CORPORATION
January 10, 2014
BIJU, S/O MURALEEDHARAN PILLAI Vs. STATE OF KERALA
April 7, 2014
BIJU, S/O PREMAN AND ORS Vs. STATE OF KERALA AND ORS
March 25, 2014
BIJU, VARUVILA VEEDU Vs. BABURAJ, B.S.SADANAM
June 4, 2014
BIJU. K.K. Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
October 28, 2014
BIJUKUMARI Vs. SREEKUMAR
October 21, 2014
BIJUMON V.S Vs. ENVIRONMENTAL ENGINEER
August 4, 2014
BILAL @ AHAMMED BILAL Vs. STATE OF KERALA
January 2, 2014
BILJITH Vs. STATE OF KERALA
August 19, 2014
BINANI ZINC LIMITED Vs. KERALA STATE ELECTRICITY BOARD
March 25, 2014
BINDU Vs. ARIPURATH THACHATTU CHANDRAN NAIR
March 12, 2014
BINDU G. Vs. STATE OF KERALA
August 28, 2014
BINDU K B Vs. STATE OF KERALA
November 14, 2014
BINDU K UNNITHAN Vs. STATE OF KERALA
October 24, 2014
BINDU K.B. Vs. STATE OF KERALA
October 9, 2014
BINEESH BABU Vs. MANJULA SASIDHARAN
August 11, 2014
BINEESH GOPAL C.G. Vs. STATE OF KERALA
October 24, 2014
BINEESH K.K. Vs. FEDERAL BANK LTD.
March 21, 2014
BINEESH P. Vs. KERALA PUBLIC SERVICE COMMISSION
November 17, 2014
BINITHA Vs. CHANDRIKA
June 2, 2014
BINOY P R Vs. COCHIN UNVERSITY OF SCIENCE AND TECHNOLOGY AND ORS
September 26, 2014
BINU Vs. STATE OF KERALA
July 21, 2014
BINU Vs. DHANALAKSHMI
October 31, 2014
BINU CHACKO Vs. SONIYA JOSE M.
October 10, 2014
BINU MATHEW Vs. SHERIN VARGHESE
May 13, 2014
BINU V. Vs. STATE OF KERALA
July 7, 2014
BIOVALLEY FOODS Vs. AUTHORISED OFFICER, FOOD SAFETY & STANDARDS AUTHORITY OF INDIA
August 28, 2014
BIRENDRA KUMAR SINGH Vs. COMMANDANT, CENTRAL INDUSTRIAL SECURITY FORCE
May 23, 2014
BOBAN JAGANNATH SHINDE AND ORS. Vs. COMMISSIONER OF INCOME TAX
April 3, 2014
BOBBY SEBASTIAN Vs. AUTHORISED OFFICER ICICI BANK
April 11, 2014
BOBY Vs. P.V. BABU @ BABUKUTTAN AND THE STATE OF KERALA
February 21, 2014
BOBY CHRISTOPHER Vs. STATE OF KERALA
December 4, 2014
BOBY UTHUP Vs. STATE OF KERALA
March 28, 2014
BOSE KUMAR, S/O SURESH KUMAR AND ORS Vs. STATE OF KERALA
February 26, 2014
BPL LIMITED Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL, NEW DELHI AND ORS.
July 31, 2014
BRD FINANCE LIMITED Vs. DISTRICT COLLECTOR
August 1, 2014
BRIDGIT MEGHA P S AND ORS Vs. COMMISSIONER OF ENTRANCE EXAMINATIONS AND ORS
March 27, 2014
BROTHER THOMAS K.K. Vs. THE TAHSILDAR
October 24, 2014
BSNL (MOBILE SERVICES) Vs. C.C.E., C. & S.T.
November 6, 2014
BUSHARA Vs. SHIBINU
November 6, 2014
BYJU E.B. Vs. STATE OF KERALA
July 2, 2014
C K GOPI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
March 25, 2014
C K MANI, S/O KUTTAN AND ORS Vs. SUB INSPECTOR OF POLICE AND ORS
March 18, 2014
C K SURESH KUMAR Vs. INDIAN BANK
June 4, 2014
C KUMARI, W/O GOVINDAPILLAI AND ORS Vs. JAYA, D/O BHARGAVI AMMA AND ORS
March 11, 2014
C M JOSE, S/O MATHAI AND ORS Vs. S MANOHARAN,S/O VASAN CHETTIYAR AND ORS
March 4, 2014
C R NARAYANASWAMY S/O R RAMASWAMY Vs. STATE OF KERALA AND ORS
September 29, 2014
C RENUKA Vs. KERALA STATE COUNCIL FOR SCIENCE
November 12, 2014
C. ANIL Vs. SUNDARESAN
October 7, 2014
C. BIJU Vs. MOHANAKUMARAN NAIR
July 31, 2014
C. CHANDRAN NAIR Vs. ADDITIONAL DISTRICT MAGISTRATE, KASARAGOD
November 19, 2014
C. KALAVATHY Vs. STATE OF KERALA
July 7, 2014
C. KARUNAKARAN Vs. STATE BANK OF INDIA
October 30, 2014
C. PADMAKUMAR Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
December 1, 2014
C. PHILIP GEORGE Vs. STATE OF KERALA
March 14, 2014
C. SUDEVAN Vs. K. VASANTHAKUMARI
August 11, 2014
C.A. KRISHNAN Vs. DOLI
November 27, 2014
C.A. UNNIKRISHNAN Vs. STATE OF KERALA
December 1, 2014
C.A.NOUSHAD Vs. MARIYAMMA JOB
August 14, 2014
C.CHINNAMMU Vs. BABU P.
May 22, 2014
C.D. SANTHOSH Vs. STATE OF KERALA
November 7, 2014
C.G. RAJMOHAN Vs. STATE CO-OPERATIVE CHIEF ELECTION COMMISSIONER
September 18, 2014
C.G.RAJU @ PANDYAN Vs. STATE OF KERALA
February 12, 2014
C.J. GEORGE Vs. INDIAN RARE EARTHS LTD
August 11, 2014
C.K. ANTONY Vs. MATHAI M. PAIKEDAY
June 30, 2014
C.K. MOHANAN Vs. TAHSILDAR
November 25, 2014
C.K. NARAYANAN Vs. MATHIL SERVICE CO-OP. BANK LTD.
March 6, 2014
C.K. RAJAMMA Vs. STATE OF KERALA
May 27, 2014
C.K. SATHIAN Vs. KERALA FOREST DEVELOPMENT CORPORATION LTD.
April 9, 2014
C.K. SUDHEER Vs. STATE POLICE CHIEF
August 13, 2014
C.M. GOPI Vs. K. SAJEEV
September 19, 2014
C.M. JOHNSON Vs. O.T. RAMACHANDRAN
October 24, 2014
C.N. GOPALAKRISHNAN Vs. SANTHOSHKUMAR SATHYAVILASOM
October 30, 2014
C.O. THOMAS Vs. DISTRICT COLLECTOR THRISSUR
November 24, 2014
C.P. DHANESH Vs. THE DISTRICT COLLECTOR
November 28, 2014
C.P. PAUL Vs. LALU PAULSON
February 20, 2014
C.P. RAJU Vs. STATE OF KERALA
March 25, 2014
C.P. RAMADASAN Vs. STATE OF KERALA
July 1, 2014
C.P. SARASWATHY Vs. C.P. VENUGOPAL
June 10, 2014
C.P. STANLY Vs. P.K. RAMA IYER
July 10, 2014
C.P.DAKSHAYANI Vs. MEKKARA VEETTIL PARU
August 5, 2014
C.R.SHAJI Vs. KERALA STATE FINANCIAL ENTERPRISES LTD.
June 3, 2014
C.S. BIJO Vs. CHANGANACHERRY MUNICIPALITY
July 3, 2014
C.S. PRADEEP ANAND Vs. SUB INSPECTOR OF POLICE
May 29, 2014
C.SIVARAJAN Vs. CHELLAKUTTY,D/O.DASAMMA
May 28, 2014
C.T. CHACKO Vs. DISTRICT COLLECTOR
August 4, 2014
C.V. ANTONY Vs. KERALA STATE ELECTRICITY BOARD
January 31, 2014
C.X. THRESIA Vs. UNION OF INDIA
March 14, 2014
C.X. VARGHESE Vs. UNION OF INDIA
November 24, 2014
CADBURY INDIA LTD AND ORS Vs. STATE OF KEREALA AND ORS
February 20, 2014
CADBURY INDIA LTD. Vs. STATE OF KERALA
August 7, 2014
CADBURY INDIA LTD. Vs. UNION OF INDIA
October 20, 2014
CARBORANDUM UNIVERSAL, ELECTRO MINERALS Vs. STATE OF KERALA
September 26, 2014
CARDAMOM MARKETING CORPORATION Vs. M. PONNURAJ
May 30, 2014
CEHMBRATH ARAKKAL JAMAL Vs. KUNNUMMAL MANSEERA
February 21, 2014
CELENE JOY Vs. THE KERALA STATE ELECTION COMMISSION
October 13, 2014
CEMENT CORPORATION OF INDIA LTD Vs. RACK MARKETING AGENTS
February 14, 2014
CENTRAL BUREAU OF INVESTIGATION Vs. STATE OF KERALA AND ORS.
November 22, 2014
CENTRE FOR DEVELOPMENT OF IMAGING TECHNOLOGY (C-DIT) Vs. P.V. UNNIKRISHNAN
October 16, 2014
CHACKO @ UNNI, S/O PAULOSE AND ORS Vs. STATE OF KERALA AND ORS
February 14, 2014
CHACKO THOMMY Vs. RAMAPURAM GRAMA PANCHAYAT
August 6, 2014
CHACKO.M.P. Vs. NEELAKANDAN ELAYATH
June 19, 2014
CHAIRMAN AND MANAGING DIRECTOR UNION BANK OF INDIA Vs. M. RAM MOHAN
October 14, 2014
CHAIRMAN, K.S.E. BOARD Vs. MADATHIL KUNNUMMAL KUNHAYISHA
February 6, 2014
CHAIRMAN, MESHAR DIOCESAN EDUCATIONAL TRUST AND ORS Vs. STATE OF KERALA AND ORS
February 20, 2014
CHAIRMAN, TRUSTEE BOARD Vs. STATE OF KERALA
May 31, 2014
CHAKKIATH BROTHERS Vs. ASSISTANT COMMISSIONER
June 16, 2014
CHAKKINGAL ACHUTHANKUTTY NAIR Vs. CHAKKINGAL SEETHAKUTTY AMMA
August 11, 2014
CHALAKUDY N.S.S. EDUCATIONAL, CULTURAL & CHARITABLE SOCIETY Vs. E. NARAYANA MENON
January 29, 2014
CHALAKUDY URBAN CO-OPERATIVE BANK LTD Vs. PRAKASHKUMAR K K
March 12, 2014
CHALIL ABOOBACKER Vs. CHATHOTH PUNNORATH NANU
May 22, 2014
CHAMAKUNNUMMAL MULLAKOYA THANGAL Vs. CHALIL ABOOBACKER
August 21, 2014
CHANDIPURA BEEVATHUMMA AND ORS Vs. BIRIYATHIMMADA THANGAL ELLAM SAROMMA AND ORS
February 4, 2014
CHANDRALEKHA Vs. SECRETARY TO DEFENCE
June 24, 2014
CHANDRALEKHA, LATHIKABHAVAN Vs. GEETHAKUMARI, SARASWATHY MANDIRAM, AND ORS
January 9, 2014
CHANDRAN NAIR Vs. VISALAKSHI AMMA
October 23, 2014
CHANDRASEKHARAN MANIKOTH Vs. STATE OF KERALA
March 12, 2014
CHANDRASEKHARAN NAIR Vs. DISTRICT COLLECTOR
November 5, 2014
CHANDRASEKHARAN NAIR Vs. DISTRICT COLLECTOR
August 13, 2014
CHANDRIKA, PURAMUTTATH, NAKKALICKAL PO Vs. NARAYANIAMMA CHELLAMMA
March 24, 2014
CHANGANACHERRY MUNICIPALITY Vs. C.S. BIJO
October 28, 2014
CHELLAMMA Vs. STATE OF KERALA
June 30, 2014
CHELLAMMA Vs. SOMAKUMARI
October 28, 2014
CHEMBOLAPARAMBU GENERAL ENGINEERS PVT LTD Vs. M V KAVARATHI
September 2, 2014
CHENTHAMARA Vs. STATE OF KERALA
October 20, 2014
CHERIAN IYPE Vs. STATE OF KERALA
August 29, 2014
CHERICHI MUTHALIB Vs. STATE OF KERALA
August 22, 2014
CHERIYAKUNHIRAMAN Vs. THE DISTRICT COLLECTOR
November 22, 2014
CHERLAKUNDIL ALAVI Vs. N K ABOOBACKER
November 26, 2014
CHEROTE KARTHIAYANI Vs. CHEROTE BHARATHY
November 6, 2014
CHETTIKULANGARA GRAMA PANCHAYAT Vs. STATE OF KERALA
June 19, 2014
CHETTINAD CEMENT CORPORATION LTD Vs. PROPRIETOR, RUGMINI STEELS
April 4, 2014
CHIEF COMMISSIONER OF INCOME TAX Vs. GEORGE P. MATHEWS
February 11, 2014
CHIEF ELECTRICAL INSPECTOR Vs. ASCEND TELECOM INFRASTRUCTURE PVT LTD
March 7, 2014
CHIEF ENGINEER (IRRIGATION) Vs. K. REGHUNATHAN
February 7, 2014
CHIEF ENGINEER (IRRIGATION) PUBLIC OFFICE Vs. K. REGHUNATHAN
February 10, 2014
CHINNAMMA Vs. STATE BANK OF TRAVANCORE
October 28, 2014
CHINNAMMA VARKEY Vs. KOTTUKAPPALLI, GEORGE THOMAS
February 21, 2014
CHINNAPPAPPA Vs. UNION OF INDIA
August 7, 2014
CHIRAKKAL SERVICE CO-OPERATIVE BANK LTD. Vs. THE CENTRAL BOARD OF DIRECT TAXES
July 16, 2014
CHIRAKKOTTUVALAPPIL KRIPESH KRISHNAN Vs. STATE OF KERALA
May 23, 2014
CHOICE TRADING CORPORATION LTD. Vs. COMMR. OF CUS. (IMPORT), KOCHI
March 18, 2014
CHOLAYIL PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER (ASSESSMENT)
October 16, 2014
CHONAKADAVATH MOHAMMED Vs. ADDL. COMMR. OF CUS.
February 18, 2014
CHOTHY M.P. Vs. STATE OF KERALA
November 17, 2014
CHOYI Vs. STATE OF KERALA
March 11, 2014
CICILY PETER Vs. NATTIKA FIRKA CO-OPERATIVE RURAL BANK LIMITED
August 20, 2014
CLASSIC COLOR LAB Vs. ASSISTANT ENGINEER, ELECTRICAL SECTION CENTRAL
June 27, 2014
COASTAL ENGINEERING, KONTHURUTHY Vs. SOUTHERN RAILWAY
July 7, 2014
COASTAL RESORTS (INDIA) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 20, 2014
COCHIN BRIDGE INFRASTRUCTURE COMPANY LTD. Vs. GREATER COCHIN DEVELOPMENT AUTHORITY
April 29, 2014
COCHIN COLLEGE Vs. AJITH KUMAR K
September 23, 2014
COCHIN SURFACTANTS PVT LTD Vs. KERALA STATE ELECTRICITY BOARD
March 11, 2014
COIR BOARD Vs. P.G. ALICE MILAND
February 4, 2014
COMMANDANT OFFICER Vs. K.N. JANARDHANAN
October 7, 2014
COMMERCIAL TAX OFFICER Vs. V.N. PAVITHRAN
January 3, 2014
COMMISSIONER OF CUS. (PREVENTIVE) Vs. KALLARACKAL JEWELLERS
December 19, 2014
COMMISSIONER OF CUSTOMS Vs. RUBY CARGO
April 1, 2014
COMMISSIONER OF INCOME TAX Vs. KOOTTUMMAL GROUPS
April 4, 2014
COMMISSIONER OF INCOME TAX Vs. V R SREEKUMAR
April 7, 2014
COMMISSIONER OF INCOME TAX Vs. P M KUNHAMMED, C/O GALAXY BUILDERS
April 11, 2014
COMMISSIONER OF INCOME TAX Vs. P D ABRAHAM ALIAS APPACHAN,
March 28, 2014
COMMISSIONER OF INCOME TAX Vs. ADDITIONAL COMMISSIONER
May 22, 2014
COMMISSIONER OF INCOME TAX Vs. MUTHOOT GENERAL FINANCE
January 29, 2014
COMMISSIONER OF INCOME TAX Vs. K.T.P. MOHAMMED MAZHAR AND ORS.
November 10, 2014
COMMISSIONER OF INCOME TAX Vs. KONCHERRY COIR FACTORIES
January 24, 2014
COMMISSIONER OF INCOME TAX Vs. ABAD CONSTRUCTIONS P. LTD.
March 4, 2014
COMMISSIONER OF INCOME TAX Vs. COCHIN STOCK EXCHANGES LTD.
January 1, 2014
COMMISSIONER OF INCOME TAX Vs. P.M. ABOOBACKER
March 20, 2014
COMMISSIONER OF INCOME TAX Vs. PANACHAYIL INDUSTRIES
January 20, 2014
COMMISSIONER OF INCOME TAX Vs. MIDAS POLYMER COMPOUNDS P. LTD.
March 3, 2014
COMMISSIONER OF INCOME TAX Vs. L. VISHNUDAS
January 17, 2014
COMMISSIONER OF INCOME TAX-II Vs. ARUN DAVID
February 4, 2014
COMMISSIONER OF WEALTH TAX, COCHIN AND ORS. Vs. NAZIM ZACHERIA
December 17, 2014
COMMR. OF CUS., KOCHI Vs. INTERNATIONAL FRIEGHT SYSTEMS CO. P. LTD.
October 28, 2014
COMMUNITY DEVELOPMENT SOCIETY Vs. STATE OF KERALA
October 30, 2014
CONFIDENT PROJECTS (INDIA) PVT. LTD. Vs. A. PRASAD KUMAR
June 17, 2014
CONFIDENT PROJECTS INDIA PVT. LTD. Vs. STATE OF KERALA
May 29, 2014
CORPORATE MANAGER Vs. THE STATE OF KERALA
September 23, 2014
CORPORATE MANAGER, ST JOSEPHS HIGH SCHOOL Vs. STATE OF KERALA
July 10, 2014
CYRIAC THOMAS @ KURIACHAN Vs. BABY MATHEW
May 22, 2014
D. CHRISTOPHER RAJ Vs. STATE OF KERALA
February 3, 2014
D. JANAMMA Vs. THE EMPLOYEES PROVIDENT FUND COMMISSIONER
October 9, 2014
D. JOHN Vs. NEYYATTINKARA CO-OPERATIVE URBAN BANK LTD.
March 20, 2014
D.K. SANKER (DIED) Vs. STATE OF KERALA
December 3, 2014
D.M. EDUCATION AND RESEARCH FOUNDATION Vs. INDIAN NURSING COUNCIL
July 1, 2014
D.S. PRASANTHKUMAR Vs. STANDING EMPOWERED COMMITTEE
April 1, 2014
D.SUJATHA Vs. STATEOF KERALA
August 4, 2014
D.THYAGARAJAN Vs. STATE OF KERALA
March 17, 2014
DAMODARAN Vs. MANAGING DIRECTOR, KERALA STATE ROAD TRANSPORT CORPORATION
June 4, 2014
DAMODHARAN, S/O RAGHAVAN @ DANIAL AND ORS Vs. STATE OF KERALA AND ORS
March 7, 2014
DASAN K.N. Vs. STATE OF KERALA
October 28, 2014
DAVIS Vs. DHANYA
February 21, 2014
DAVIS Vs. BINDHU
June 5, 2014
DAWN EDUCATIONAL CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX
February 12, 2014
DEENAMMA Vs. STATE OF KERALA
October 17, 2014
DEEPA AYYAR Vs. ASHOK V.
January 31, 2014
DEEPAK PRADEEP Vs. RINCIPAL CHEMISTS COLLEGE OF PHARMACEUTICAL SCIENCES AND RESEARCH VARIKOLY.P.O.
April 25, 2014
DEEPAK R. Vs. STATE OF KERALA
February 20, 2014
DEEPTHI Vs. PAULOSE @ PAUL
August 13, 2014
DEN MALABAR CABLE VISION (P) LTD Vs. EXECUTIVE ENGINEER
August 19, 2014
DENNISE E. FERNANDEZ Vs. STATE OF KERALA
June 4, 2014
DENNY ABRAHAM GEORGE Vs. M.K. RAJAN AND THE NATIONAL INSURANCE CO. LTD
January 1, 2014
DENNY VARGHESE Vs. STATE OF KERALA
December 9, 2014
DEVADAS Vs. DIRECTOR GENERAL OF POLICE
August 20, 2014
DEVADAS Vs. P.D. GOPALAKRISHNAN
October 1, 2014
DEVAKI Vs. CHANDRAN AND STATE OF KERALA
February 21, 2014
DEVAKI Vs. P. SAROJINI, P.K. RACHANA AND P.K. RAJESH
February 20, 2014
DEVAKI Vs. STATE OF KERALA
August 7, 2014
DEVAKI Vs. EXCISE RANGE OFFICER
May 23, 2014
DEVAMATHA CMI PUBLIC SCHOOL Vs. EMPLOYEES' STATE INSURANCE CORPORATION
July 11, 2014
DEVASIA @ KUTTY Vs. JOSE
August 7, 2014
DEVASSYKUTTY,S/O PORINCHU AND ORS Vs. STATE OF KERALA
February 20, 2014
DEVI DAS PANICKER AND ORS Vs. DISTRICT COLLECTOR, KOLLAM AND ORS
January 13, 2014
DEVOTEES CHAVARA SREEKRISHNA SWAMI TEMPLE, CHAVARA Vs. TRAVANCORE DEVASWOM BOARD
August 5, 2014
DHANESH Vs. STATE OF KERALA
September 22, 2014
DHANESH K. Vs. STATE OF KERALA
July 14, 2014
DHARAMPAL SATYAPAL LIMITED Vs. STATE OF KERALA
January 30, 2014
DHARMA RAJAN Vs. STATE OF KERALA
April 4, 2014
DHARMARAJ BHOSALE Vs. DIRECTORATE OF ENFORCEMENT
September 23, 2014
DIJEESH Vs. STATE OF KERALA
July 25, 2014
DILEEP CHANDRAN AND ORS Vs. MAHATMA GANDHI UNIVERSITY QUARTERS AND ORS
March 27, 2014
DILEEP KUMAR Vs. STATE OF KERALA
May 13, 2014
DILEEP KUMAR Vs. STATE OF KERALA
September 3, 2014
DILEEP KUMAR S.U. Vs. STATE OF KERALA
July 24, 2014
DINAKARAN Vs. STATE OF KERALA
February 18, 2014
DINESHAN. T. Vs. KERALA STATE ROAD TRANSPORT CORPORATION LTD.
October 21, 2014
DIRECTOR GENERAL, ARCHAEOLOGICAL SURVEY OF INDIA Vs. MOIDEENKUTTY HAJI
January 31, 2014
DIRECTOR OF TECHNICAL EDUCATION Vs. UDAYAKUMAR.K
March 3, 2014
DIRECTOR, SREE GOKULAM MEDICAL COLLEGE & RESEARCH FOUNDATION Vs. UNION OF INDIA
August 12, 2014
DIRECTOR, SUB-REGIONAL OFFICE, ESI CORPORATION Vs. CHOICE SCHOOL
July 7, 2014
DISTRICT COLLECTOR Vs. INCOME TAX OFFICER
October 1, 2014
DIVAKARAN Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
September 1, 2014
DIVAKARAN K.M. Vs. SHYLAJA K.M.
August 22, 2014
DIVINE PROVIDENCE FOUNDLING HOME Vs. RAJU GOPI
July 14, 2014
DIVISIONAL MANAGER, LIC OF INDIA Vs. GENERAL SECRETARY, INSURANCE WORKERS ORGANIZATION MITHILA
June 6, 2014
DIVYA MANOHAR Vs. HARI GOVIND R
June 12, 2014
DIVYA P.V. Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
August 13, 2014
DOLLY MURALIDHARAN Vs. DISTRICT POLICE CHIEF
November 10, 2014
DON BOSCO HIGHER SECONDARY SCHOOL Vs. EMPLOYEES' STATE INSURANCE CORPORATION
July 18, 2014
DORASWAMY Vs. SIVASANKARAN
February 17, 2014
DURGA PRASAD Vs. STATE OF KEALA
March 10, 2014
DURGA PRASAD & OTHERS Vs. STATE OF KERALA REP. BY SUB INSPECTOR OF POLICE M
August 27, 2014
E K ANILKUMAR AND ORS Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION AND ORS
March 3, 2014
E K SASI AND ORS Vs. THALAYAZHAM SERVICE CO-OPERATIVE BANK LTD AND ORS
March 5, 2014
E K VARGHESE, S/O KURIAN THOMAS Vs. FOOD INSPECTOR
March 25, 2014
E. DINESHAN Vs. STATE OF KERALA
October 20, 2014
E. DINESHAN Vs. STATE OF KERALA AND ORS.
October 17, 2014
E. MUHAMMED FAROOQUE Vs. STATE OF KERALA
July 2, 2014
E. PRAKASAN Vs. THE COMMANDANT, DEFENCE SECURITY CORPS
December 4, 2014
E. RAJAN Vs. THE KERALA STATE ELECTRICITY BOARD LTD.
October 15, 2014
E.K. NARAYANAN PANDARATHIL Vs. P.K. VASUDEVAN PILLAI
July 3, 2014
E.K.VARGHESE Vs. STATE OF KERALA
March 7, 2014
E.M. MANI CONSTRUCTIONS P. LTD. Vs. COMMR. OF C. EX., CUS. & S.T.
November 4, 2014
E.M. MANI CONSTRUCTIONS PVT. LTD. Vs. UNION OF INDIA
May 23, 2014
E.M. MOIDEEN Vs. NUSAIBA
March 4, 2014
E.P.RAMANAN, LINEMAN Vs. STATE OF KERALA
August 18, 2014
E.R. RAJU Vs. AMBILI RAJEEV
October 17, 2014
E.S.I. CORPORATION Vs. ASWINI HOSPITAL
July 18, 2014
EAPEN CHACKO Vs. TAHSILDAR
September 30, 2014
EAST COAST CONSTRUCTIONS AND INDUSTRIES LTD Vs. INFOPARK KERALA,ATHULYA
March 31, 2014
EASWAR VIVEK ANAND Vs. STATE OF KERALA
October 29, 2014
EDAPPALLIYIL MATHAI THOMAS Vs. P.O.THOMAS
August 18, 2014
EDASSERY GROUP OF HOTELS PRIVATE LIMITED Vs. THE DISTRICT COLLECTOR
October 28, 2014
ELAVAKKATTU CERAMICS AND ORS. Vs. AUTHORISED OFFICER, STANDARD CHARTERED BANK AND ORS.
December 10, 2014
ELDHO Vs. MANUAL
July 31, 2014
ELDHOSE Vs. STATE OF KERALA
August 25, 2014
ELDHOSE ALIAS Vs. P.V. KURIYAKOSE
December 15, 2014
ELDOSE Vs. STATE OF KERALA
July 3, 2014
ELECTROBYTES TECHNOLOGIES (INDIA) PVT. LTD. Vs. COMMERCIAL TAX INSPECTOR, WALAYAR AND STATE OF KERALA
March 3, 2014
ELERI NARAYANI Vs. STATE OF KERALA
November 20, 2014
ELOOR MUNICIPALITY Vs. KRISHNADHAR
May 30, 2014
EMMANUEL THOMAS Vs. STATE OF KERALA
August 11, 2014
EMMEY JOSE Vs. INDIAN BANK
October 27, 2014
EMPLOYEES PROVIDENT FUND ORGANISATION Vs. MANOJ K
November 6, 2014
EMPLOYEES PROVIDENT FUND ORGANISATION Vs. BPL LIMITED
October 10, 2014
EMPLOYEES STATE INSURANCE CORPORATION Vs. CHINMAYA VIDYALAYA
August 20, 2014
EMPLOYEES STATE INSURANCE CORPORATION AND ORS. Vs. SOUTHERN INDIA POLY PRODUCTS (P) LTD.
July 16, 2014
EMPLOYEES STATEINSURANCE CORPORATION Vs. V.J. MATHEW
May 22, 2014
EMPLOYEES' STATE INSURANCE CORPORATION Vs. STATE FARMING CORPORATION OF KERALA LTD
March 23, 2014
EMPLOYEES' STATE INSURANCE CORPORATION Vs. MARIA TILES
January 2, 2014
ENGLISH INDIA CLAYS (P) LTD Vs. SUB INSPECTOR OF POLICE
August 4, 2014
EPHRAIM GEORGE MAMPILLY Vs. STATE OF KERALA
August 21, 2014
ERA INFRA ENGINEERING LIMITED Vs. COMMERCIAL TAX OFFICER
August 11, 2014
ERNAKULAM DISTRICT CO-OPERATIVE BANK Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, ERNAKULAM
April 1, 2014
ERNAKULAM WHOLESALE DISTRICT CO OPERATIVE STORE E 122 Vs. SUBRAMANYAM
March 13, 2014
ETL CORPORATE SERVICES PRIVATE LTD. Vs. SAROJINI
July 10, 2014
EUREKA FORBES LTD Vs. ASSISTANT COMMISSIONER
August 21, 2014
EXCALIBUR Vs. STATE OF KERALA
December 2, 2014
EXCEL TIMBER (P.) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX AND INCOME TAX OFFICER [TDS]
December 15, 2014
EXECUTIVE OFFICER, VISHNUMANGALAM DEVASWOM Vs. P.K.AMBUNHI
May 23, 2014
F. BASHEER Vs. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION
January 8, 2014
FAHAD Vs. STATION HOUSE OFFICER
May 23, 2014
FAISAL Vs. DEPUTY THAHASILDAR
February 3, 2014
FAKRUDDIN Vs. STATE OF KERALA
March 12, 2014
FAKRUDHIN V.P. Vs. STATE OF KERALA
October 24, 2014
FAMILY PLANNING ASSOCIATION OF INDIA Vs. VIMALA K.R.
April 11, 2014
FAROOK Vs. VASANTHAKUMAR
September 29, 2014
FASALU RAHMAN Vs. SUB INSPECTOR OF POLICE, AREACODE
May 20, 2014
FASHION TRACK, COCHIN COMPLEX AND ORS Vs. SUNIL KUMAR, BIZZY GIRL FASHIONS AND ORS
February 13, 2014
FATHIMA FASHNA Vs. STATE OF KERALA
October 27, 2014
FATHIMA FASHNA Vs. STATE OF KERALA
July 24, 2014
FATHIMATH NASEERA Vs. ABOOBACKER HAJI
January 29, 2014
FATHIMATH NASEERA Vs. ABOOBACKER HAJI
June 24, 2014
FEBA JOSE Vs. UNIVERSITY OF CALICUT,
February 10, 2014
FEBIN K. XAVIER Vs. STATE OF KERALA
October 14, 2014
FEDERAL BANK LIMITED Vs. STATE OF KERALA
June 4, 2014
FELIX NDUBUISI EGEDIGUE Vs. STATE OF KERALA
June 12, 2014
FEMI JOSEPH Vs. BRANCH MANAGER FEDERAL BANK VARAKKARA
June 10, 2014
FERTILIZERS AND CHEMICALS TRAVANCORE LTD. Vs. JAMES PHILIP AND ORS.
August 13, 2014
FIFA INDUSTRIES Vs. ASSISTANT ENGINEER
June 3, 2014
FINANCIAL SERVICE EXECUTIVES WELFARE ASSOCIATION Vs. LIFE INSURANCE CORPORATION OF INDIA
November 17, 2014
FIROS Vs. JISHA
August 11, 2014
FIYAS AHAMMED Vs. ASSISTANT ENGINEER
August 7, 2014
FOODS, FATS AND FERTILIZERS LTD. Vs. STATE OF KERALA
March 27, 2014
FORT KOCHI HOTELS PRIVATE LIMITED Vs. STATE OF KERALA
July 23, 2014
FR JOSE THENPILLIL Vs. KARUKUTTY GRAMA PANCHAYAT
July 2, 2014
FR. GEEVARGHESE Vs. THE DISTRICT COLLECTOR
October 9, 2014
FR. JOHN JACOB Vs. FR. N.I. PAULOSE
February 24, 2014
FR. MATHEW PULIMOOTTIL EPISCOPA Vs. STATE OF KERALA
March 7, 2014
FR.GEORGE NELLUVELIL Vs. STATE OF KERALA
May 23, 2014
FR.SKARIA @ ZACHARIA Vs. MATHAI ULAHANNAN
August 4, 2014
FRANCIS Vs. STATE OF KERALA
January 1, 2014
FRANCIS Vs. ANTONY
January 17, 2014
FRANCIS EDWIN Vs. B.J. YESUDAS
June 16, 2014
FRANCIS J.PAINADATH Vs. E.P.POULOSE
August 18, 2014
FRANCIS T. CHACKO Vs. T.K. SAJEEVAN PROPRIETOR
December 11, 2014
FRANCIS. A Vs. THE KERALA STATE ELECTRICITY BOARD LTD.
October 7, 2014
G DANIEL Vs. KOLLAM DISTRICT CO-OPERATIVE BANK
September 18, 2014
G GOVINDAPILLAI Vs. CHAIRMAN & MANAGING DIRECTOR
June 16, 2014
G RAVEENDRAN NAIR, FORMERLY PEON, VELLARADA SPECIAL GRADE AND ORS Vs. STATE AND ORS
February 14, 2014
G. KARUNAKARAN NAIR Vs. KERALA STATE CO-OPERATIVE EMPLOYEES' PENSION BOARD
March 10, 2014
G. LATHAKUMARI Vs. THE STATE OF KERALA
September 23, 2014
G. MADHAVAN NAIR Vs. UNION OF INDIA
January 13, 2014
G. SOMAN Vs. STATE OF KERALA
November 7, 2014
G. SUDHARMA Vs. STATE OF KERALA
August 19, 2014
G.CHANIYA Vs. STATE OF KERALA
March 6, 2014
G.K. HARI HARA KRISHNAN Vs. STATE OF KERALA
October 16, 2014
G.K. SAILA KUMARI Vs. STATE OF KERALA AND ORS.
June 30, 2014
G.P. JOSEKUTTAN Vs. STATE
January 10, 2014
G.P. JOSEKUTTAN Vs. CESTAT
October 15, 2014
G.RAJAGOPALA Vs. STATE OF KERALA
August 1, 2014
GAMMON INDIA LIMITED Vs. STATE OF KERALA
November 17, 2014
GANESHA Vs. SUB INSPECTOR OF POLICE
May 23, 2014
GANGADHARA CHERTHALA SOUTHPANIKKAR Vs. MANAGING COMMITTEE OF CHERTHALA SOUTH SERVICE CO-OPERATIVE BANK
February 6, 2014
GANGADHARAN Vs. ANTO
July 14, 2014
GANGADHARAN PILLAI K. Vs. THE SASTHAMKOTTA SERVICE CO-OPERATIVE BANK LTD.
February 20, 2014
GAUTAM S. RAJ Vs. STATE OF KERALA
October 13, 2014
GAYATHRI ARJUN KUMAR Vs. STATE OF KERALA
August 12, 2014
GCDA EMPLOYEES PENSION FUND TRUST Vs. THE COMMISSIONER OF INCOME TAX
October 8, 2014
GEETHA Vs. VIJAYAN
November 20, 2014
GEETHA Vs. STATE OF KERALA
June 11, 2014
GEETHA Vs. STATE OF KERALA
August 26, 2014
GEETHA PRASAD AND ORS Vs. MANATHANATH SANTHAKUMAR AND ORS
February 19, 2014
GEETHA RAM MOHAN @ DR.GEETHA P. Vs. I.C.I.C.I BANK LIMITED
August 11, 2014
GEETHARANI Vs. STATE OF KERALA AND ORS.
November 20, 2014
GEETHU MOHAN Vs. TRAVANCORE DEVASWOM BOARD
January 13, 2014
GEEVARGHESE CHANDY Vs. THE TAHSILDAR
November 10, 2014
GENERAL MANAGER, B.S.N.L. Vs. STELLA JOHNY
March 12, 2014
GENERAL SECRETARY NEW INDIAN EXPRESS EMPLOYEES ASSOCIATION Vs. NEW INDIAN EXPRESS
September 22, 2014
GEOGY GEORGE Vs. STATE OF KERALA
March 31, 2014
GEORGE Vs. DISTRICT COLLECTOR
January 15, 2014
GEORGE Vs. CHANCELLOR MAHATMA GANDHI UNIVERSITY
August 18, 2014
GEORGE Vs. BALAKRISHNAN
August 21, 2014
GEORGE Vs. STATE OF KERALA
October 10, 2014
GEORGE BABY Vs. THE TAHSILDAR
December 1, 2014
GEORGE BOBAN Vs. STATE OF KERALA
July 15, 2014
GEORGE JACOB, PRINTER & PUBLISHER Vs. NANDAKUMAR MOODADI
February 13, 2014
GEORGE JOSEPH Vs. PALA MUNICIPALITY
September 26, 2014
GEORGE KATTUNILATH Vs. STATE OF KERALA
June 3, 2014
GEORGE MATHEW Vs. THE COMMERCIAL TAX OFFICER (WC)
November 12, 2014
GEORGE P. CHERUKOTH Vs. STATE OF KERALA
January 6, 2014
GEORGE T P , THEKKUMMOOTTIL HOUSE AND ORS Vs. GEORGEKUTTY KUNJERIA, VADAKARA HOUSE, KIDANGARAKARA, VELIYANADU VILLAGE AND ORS
February 6, 2014
GEORGE T. NINAN Vs. STATE OF KERALA
October 15, 2014
GEORGE THOMAS, S/O THOMAS AND ORS Vs. VIDAPRAKASH @ BABU, S/O PURUSHOTHAMAN AND ORS
February 18, 2014
GEORGE VARGHESE JOHN Vs. MAHATMA GANDHI UNIVERSITY
April 11, 2014
GEORGIA GEORGE @ MONAYI Vs. STATE OF KERALA
August 11, 2014
GEORGINA MATHEW Vs. STATE OF KERALA
October 27, 2014
GEROGE VARGHESE Vs. ACADEMY OF MEDICAL SCIENCES
May 2, 2014
GHOSH K.V. Vs. MANAGING DIRECTOR, KSRTC
January 20, 2014
GINIMOL L. Vs. STATE OF KERALA
March 31, 2014
GINTHESH.C.M Vs. T.M.MANOJ
August 4, 2014
GIREESH KUMAR C.H. Vs. KERALA PUBLIC SERVICE COMMISSION
March 31, 2014
GIREESH KUMAR.G Vs. STATE OF KERALA
May 22, 2014
GIRIDAS Vs. REGIONAL TRANSPORT AUTHORITY
April 1, 2014
GIRIDETH KUMAR G. Vs. KERALA STATE ELECTRICITY BOARD
August 4, 2014
GIRIJA, W/O LATE SAJIT KUMAR AND ORS Vs. NALLAMUTHU AND ORS
January 10, 2014
GIRISH Vs. JANAKI
January 13, 2014
GLADES ENGINEERING AND CONTRACTING PVT. LTD. Vs. COMMERCIAL TAX OFFICER
May 9, 2014
GLASSCO Vs. THE REGIONAL DIRECTOR
June 11, 2014
GLOB CHITS AND FINANCIERS Vs. NEDIYODATH KUNHIMOIDEENKUTTY
September 25, 2014
GODWIIN SAMRAJ D.P. Vs. M. ABDUL SALAM
December 20, 2014
GOKULAM CHIT & FINANCE CO. (P) LTD. Vs. SHEEJA DAS
November 24, 2014
GOPALAKRISHNAN NAIR Vs. STATE OF KERALA
July 31, 2014
GOPALAPURAM THANGALAKSHMI CHITS Vs. STATE OF KERALA
October 7, 2014
GOPINATHAN Vs. EXCISE INSPECTOR, STATE OF KERALA
March 21, 2014
GOPINATHAN Vs. STATE OF KERALA
May 2, 2014
GOPINATHAN E N Vs. STATE OF KERALA
April 11, 2014
GOPINATHAN NAIR Vs. MARIAMMA
December 12, 2014
GOPINATHAN PILLAI Vs. SUMATHYKUTTY AMMA AND ORS.
October 28, 2014
GOSALA VISHNU VASUDEVAN Vs. TRAVANCORE DEVASWOM BOARD
October 16, 2014
GOURISANKAR Vs. M K VANAJA
April 9, 2014
GOVERNMENT OF INDIA Vs. M.K. SIVARAMAN
October 20, 2014
GOVINDAN Vs. STATE OF KERALA
January 9, 2014
GOVINDANAIK Vs. STATE OF KERALA
May 6, 2014
GOVINDANKUTTY Vs. STATE OF KERALA
August 4, 2014
GOVINDANKUTTY Vs. LAKSHMIKUTTY
December 3, 2014
GOVINDARAJAN Vs. PATTAMBI GRAMA PANCHAYAT
June 12, 2014
GRACY Vs. VARGHESE
November 24, 2014
GREEN TRACK ENGINEERS AND CONSTRUCTION Vs. KERALA MINERALS AND METALS LTD
January 15, 2014
GTN TEXTILES LIMITED Vs. UNION OF INDIA
October 7, 2014
GUGANBABU Vs. COMMERCIAL TAX INSPECTOR
June 17, 2014
GUJARATH GUARDIAN LIMITED Vs. GEORGE KURIAN
March 19, 2014
GURUPRAKASH Vs. STATE OF KERALA
April 25, 2014
GURUVAYOOR DEVASWOM MANAGING COMMITTEE Vs. P.K. VARKEY
March 3, 2014
GURUVAYUR DEVASWOM MANAGING COMMITTEE Vs. GURUVAYUR MUNICIPAL COUNCIL
July 3, 2014
H M T LIMITED Vs. TALUK LAND BOARD
December 3, 2014
H. ABBAS, S/O.HUSSAIN Vs. N. NAGARAJU
August 4, 2014
H. NARAYANAN Vs. STATE OF KERALA
July 15, 2014
H. NOWFAL Vs. KERALA PUBLIC SERVICE COMMISSION
July 3, 2014
HABEEB Vs. K.C. JAMSHEERA
October 23, 2014
HAJARU, W/O.HAMSU Vs. STATE OF KERALA
May 23, 2014
HAKKIM, E. Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
August 21, 2014
HALARUDHEEN Vs. DISTRICT POLICE CHIEF
August 7, 2014
HALEEL RAHIMAN Vs. COMMERCIAL TAX OFFICER
May 22, 2014
HAMSA KOYA Vs. STATE OF KERALA
August 26, 2014
HAMZA MUSLIAR P.K. Vs. HAMZA KHAN
November 20, 2014
HAMZAKUTTY Vs. STATE OF KERALA
August 6, 2014
HANNA THASNIM, K.V. Vs. STATE OF KERALA AND ORS.
March 19, 2014
HARIDAS Vs. INDIRA PRASAD
April 3, 2014
HARIDAS Vs. STATE OF KERALA
August 13, 2014
HARIDAS CHETTIAR Vs. RAJESWARY
February 14, 2014
HARIDASAN K Vs. DEPUTY DIRECTOR OF EDUCATION
January 15, 2014
HARIHARAN Vs. SHEEBA K.T.
July 14, 2014
HARIKUMAR Vs. SURESH
March 14, 2014
HARIKUMAR Vs. VASANTHA CHANDRAN, JAYAKRISHNA
October 21, 2014
HARIKUMAR GANESAN PILLAI Vs. UNION OF INDIA
September 18, 2014
HARIKUMAR GANESAN PILLAI Vs. UNION OF INDIA
November 19, 2014
HARILAL RAJAN Vs. MANAGER COLLEGE OF TEACHER EDUCATION
August 18, 2014
HARIPRIYA TRADERS Vs. UNION OF INDIA
October 15, 2014
HARISH M.C. Vs. STATE OF KERALA
August 26, 2014
HARISHANKAR C.V. Vs. STATE OF KERALA
June 16, 2014
HARRISONS MALAYALAM LIMITED Vs. STATE OF KERALA
October 15, 2014
HARSHAD Vs. STATE OF KERALA
July 22, 2014
HASEEN MOHAMMED M Vs. SUB INSPECTOR OF POLICE
August 8, 2014
HASSAN KOYA Vs. TRANSPORT COMMISSIONER, THIRUVANANTHAPURAM AND ORS.
January 9, 2014
HAZEENA B K Vs. KERALA BOOKS AND PUBLICATIONS SOCIETY
July 24, 2014
HDFC BANK Vs. STATE OF KERALA
June 16, 2014
HEMA Vs. STATE OF KERALA
August 6, 2014
HEMALATHA K. Vs. REGIONAL TRANSPORT OFFICER
May 2, 2014
HEMALATHA. K Vs. STATE OF KERALA
June 6, 2014
HEMIL M. VARGHESE Vs. CONTROLLER OF EXAMINATIONS, UNIVERSITY OF CALICUT AND UNIVERSITY OF CALICUT REPRESENTED BY ITS REGISTRAR
May 27, 2014
HENTRY THOMAS Vs. STATE OF KERALA
August 21, 2014
HIDAYATH K. Vs. STATE OF KERALA
February 18, 2014
HILLWOOD FURNITURE (P.) LTD. AND ORS. Vs. INCOME TAX OFFICER AND ORS.
December 15, 2014
HINDUSTAN PETROLEUM CORPORATION LTD. REP. BY ITS G Vs. GEORGE THOMAS & OTHERS
June 18, 2014
HONEY JOHN Vs. UNIVERSITY OF CALICUT
November 25, 2014
HONEY S.R. PRASAD Vs. STATE OF KERALA
February 10, 2014
HONEYMOL K U, KUNNATHPARAMBIL HOUSE AND ORS Vs. KUNNUKARA SERVICE CO-OPERATIVE BANK LTD AND ORS
February 3, 2014
HOTEL AND ALLIED P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 9, 2014
HOTEL AND ALLIED TRADES P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 7, 2014
HOTEL HILLS PARK Vs. STATE OF KERALA
February 11, 2014
HOTEL KARTHIKA Vs. KERALAAGRICULTURAL INCOME TAX AND SALES TAX
July 3, 2014
HOTEL MARIYA Vs. KERALA STATE ELECTRICITY BOARD
August 21, 2014
HOTEL SKY PALACE Vs. STATE OF KERALA
February 26, 2014
HUSSAIN. P. Vs. REGIONAL PASSPORT OFFICER
May 2, 2014
HUSSANKUTTY @ KUNHAPPU Vs. STATE OF KERALA
August 18, 2014
HYDER A S AND ORS Vs. KAIPPAMANGALAM BADAR JUMA-ATH PALLI MAHAL COMMITTEE AND ORS
February 11, 2014
HYDROSEKUNJU Vs. STATE OF KERALA
July 16, 2014
IBAJ TRADING ESTABLISHMENT Vs. INTUC MOOLEKKADAVU UNIT
August 6, 2014
IIANGESWARAN Vs. STATE OF KERALA
September 1, 2014
IMBICHI ALI Vs. UDAYAN
October 23, 2014
IN RE SOME TRIBUNALS AND COURTS Vs. STATE OF KERALA
March 14, 2014
INDAM RECYCLING CO. (P) LTD. Vs. UNION OF INDIA
July 18, 2014
INDIA TECH CONSTRUCTIONS Vs. KERALA WATER AUTHORITY
August 26, 2014
INDIAN BANK, CIRCLE OFFICE ERNAKULAM Vs. INTELLIGENCE OFFICER; DEPUTY COMMISSIONER; KERALA VALUE ADDED TAXADDITIONAL
October 29, 2014
INDIAN IMMUNOLOGICALS LTD. Vs. KERALA MEDICAL SERVICES CORPORATION LTD.
August 13, 2014
INDIAN MARITIME UNIVERSITY Vs. VISWANATHAN
October 29, 2014
INDIAN OIL CORPORATION LIMITED Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
April 7, 2014
INDIRA BHAI Vs. MADHUSOODANAN
October 27, 2014
INDIRA DEVI Vs. EDVIN TEDDY
July 4, 2014
INDIRA DEVI Vs. THE HIGH COURT OF KERALA
May 13, 2014
INDIRA GANDHI MEMORIAL GENERAL MARKETING SOCIETY LTD Vs. ABRAHAM VARGHESE & COMPANY
March 19, 2014
INDUS MOTOR COMPANY LTD. Vs. COMMR. OF C. EX. & SERVICE TAX
January 10, 2014
INDUS TOWERS LTD. Vs. THE SUB INSPECTOR OF POLICE
September 2, 2014
INDUS TOWERS LTD., REPRESENTED BY ITS HEAD-LEGAL Vs. SUB INSPECTOR OF POLICE
February 4, 2014
INSTRUMENTATION LTD Vs. STATE OF KERALA
July 10, 2014
INTERNATIONAL NUT ALLIACNE LLC. Vs. BINU JOHN PROPRIETOR, JOHNS CASHEW CO
July 16, 2014
IQBAL Vs. STATE OF KERALA
September 24, 2014
IRINJALAKUDA CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD. Vs. BABY SIDHARTHA
December 2, 2014
IRSHAD Vs. STATE OF KERALA
February 4, 2014
ISHAQUE Vs. STATE OF KERALA
May 23, 2014
ISMAIL Vs. STATE OF KERALA
October 14, 2014
ISMAIL ASSAINR Vs. C. SABIRA
February 21, 2014
ISMAIL MOOSA Vs. ASSISTANT EXECUTIVE ENGINEER
August 11, 2014
ISSAC Vs. STATE OF KERALA
November 19, 2014
ITEL INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
January 28, 2014
ITHIKUTTY Vs. K. ANVAR
December 15, 2014
J. JAYAN Vs. STATE OF KERALA
November 10, 2014
J. SOMARAJAN Vs. MAYADAS
October 10, 2014
J.K. PEARL APARTMENT OWNERS ASSOCIATION Vs. STATE OF KERALA
November 13, 2014
JABIR RASHEED Vs. NILAMBUR MUNICIPALITY
June 4, 2014
JACOB @ RAJU Vs. T.R. HARIKRISHNAN AND CLEETUS
February 21, 2014
JACOB BARRY Vs. DISTRICT GEOLOGIST
August 21, 2014
JACOB S/O KURIAN AND ORS Vs. STATE OF KERALA AND ORS
February 20, 2014
JACOB VAIDYAN Vs. STATE OF KERALA
August 14, 2014
JADHEER Vs. FIROZ KUNNATHOOR
June 2, 2014
JAFAR, S/O MOIDEEN KUTTY Vs. STATE OF KERALA
April 1, 2014
JAFFAR Vs. DHANALAKSHMI BANK LIMITED
January 30, 2014
JAGADEESH BABU Vs. STATE OF KERALA
May 22, 2014
JAIMOL Vs. ANOOP P.A.
October 14, 2014
JAIMOL JISAM Vs. STATE OF KERALA
April 1, 2014
JAISON Vs. RASNA
October 30, 2014
JAISON Vs. RASNA
May 26, 2014
JAISON PAULSON Vs. K.J. JOHN
October 21, 2014
JAISON THOMAS Vs. BENNY VARGHESE
November 26, 2014
JAMAL Vs. ABBAS
August 19, 2014
JAMALUDEEN T. Vs. STATE BANK OF MYSORE
June 9, 2014
JAMES ABRAHAM Vs. TRANSPORT COMMISSIONER AND THE REGIONAL TRANSPORT OFFICER
April 4, 2014
JAMES P.J. Vs. ALICE JOSEPH
December 4, 2014
JAMSHEED T P Vs. NATIONAL INVESTIGATION AGENCY
June 6, 2014
JAMSHEER S/O RAYINKUTTY Vs. STATE OF KERALA
April 11, 2014
JAMSHID JAMAL K.J. Vs. GENERAL EDUCATION DEPARTMENT
March 11, 2014
JANAKI BALAKRISHNAN Vs. I.K. THRIPU
July 1, 2014
JANAKIAMMA Vs. BHASKARAN NAMBIAR
October 28, 2014
JANARDHANAN.P.V. Vs. STATE OF KERALA
August 11, 2014
JANATHA TOURIST HOME Vs. STATE OF KERALA
January 20, 2014
JANEESH Vs. STATE OF KERALA
June 9, 2014
JASEELA Vs. INCOME TAX OFFICER
December 19, 2014
JASEENTHA M O Vs. STATE OF KERALA
August 14, 2014
JASMIN S, W/O BINU AND ORS Vs. KERALA STATE PUBLIC SERVICE COMMISSION AND ORS
March 3, 2014
JAVED AHAMED T P Vs. ACADEMY OF MEDICAL SCIENCES, PARIYARAM
September 22, 2014
JAWAHAR ENGLISH MEDIUM SCHOOL Vs. SIMI
November 17, 2014
JAWAHAR MOHAMMED Vs. REGIONAL TRANSPORT AUTHORITY
July 30, 2014
JAYA KUMARAN NAIR Vs. MUDAVANMUGAL SERVICE CO OPERATIVE BANK LTD
April 11, 2014
JAYA P. KUMAR Vs. SHERLY PRAKASH
November 24, 2014
JAYA PRAKASH Vs. SUNIL GOPINATH
November 20, 2014
JAYACHANDRAN Vs. PALAKKAD DISTRICT CO-OPERATIVE BANK
August 4, 2014
JAYACHANDRAN PILLAI Vs. CHAIRMAN & MANAGING DIRECTOR
August 5, 2014
JAYAKRISHNAN Vs. STATE OF KERALA
September 3, 2014
JAYAKRISHNAN Vs. STATE OF KERALA
June 2, 2014
JAYAKUMAR Vs. THE STATE OF KERALA
September 2, 2014
JAYAKUMAR G Vs. STATE OF KERALA
June 4, 2014
JAYAKUMARI L. Vs. TRAVANCORE DEWASWOM BOARD
May 13, 2014
JAYAMOL Vs. STATE OF KERALA
February 17, 2014
JAYAMOL Vs. STATE OF KERALA
October 21, 2014
JAYAN Vs. DISTRICT COLLECTOR
June 16, 2014
JAYAPRABHA HARIKUMARAN THAMPI Vs. DON BOSCO
December 3, 2014
JAYARAJ Vs. STATE OF KERALA
June 2, 2014
JAYARAJ Vs. STATE OF KERALA
January 30, 2014
JAYARAM K.V. Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY
May 16, 2014
JAYASAGAR Vs. SINDHUKUTTYAMMA
August 13, 2014
JAYASREE Vs. STATE OF KERALA
July 24, 2014
JAYASREE S. Vs. DISTRICT EDUCATIONAL OFFICER
December 20, 2014
JAYASREE V.V. Vs. STATE OF KERALA
August 4, 2014
JAYESH Vs. STATE OF KERALA
August 4, 2014
JAYESH Vs. THE STATE OF KERALA
June 3, 2014
JEERNODHARA SAMITHI Vs. KEDENJI MAHAVISHNU KSHETHRA SEVASAMITHI
March 6, 2014
JEEVAN JOSE P.K. AND ORS. Vs. MARIAMMA CHAKKAPAN AND ORS.
March 17, 2014
JEMSHID Vs. STATE OF KERALA
August 21, 2014
JEWEL HOMES (P) LTD. Vs. COMMISSIONER OF INCOME TAX
July 21, 2014
JIHAS Vs. SALIM
February 6, 2014
JIJESH Vs. COMMANDANT
August 19, 2014
JIJI MATHEW Vs. STATE OF KERALA
May 22, 2014
JIJIRANI C.S. Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
August 20, 2014
JIJO ANTONY Vs. STATE OF KERALA
June 30, 2014
JIJUSON Vs. SIMI MATHEW
June 12, 2014
JINCY JOSEPH Vs. THE STATE OF KERALA
July 15, 2014
JISHAR PILATHOTTATHIL Vs. UMMU HABEEBA VELLATHODI
September 16, 2014
JITHIN Vs. STATE OF KERALA
June 5, 2014
JITHU Vs. STATE OF KERALA
July 3, 2014
JITHU M.R. Vs. STATE OF KERALA
May 22, 2014
JOB Vs. STATE OF KERALA
June 26, 2014
JOBI Vs. CILVIA
May 13, 2014
JOHN @ JOSEPH Vs. THANKAMMA
June 11, 2014
JOHN CHANDY Vs. STATE OF KERALA
July 16, 2014
JOHN K.P. Vs. MANI VARKEY
September 3, 2014
JOHN KURIAKOSE Vs. STATE OF KERALA
December 18, 2014
JOHN MATHEW Vs. RAMAN
June 30, 2014
JOHN MATHEWS Vs. INCOME TAX OFFICER
July 8, 2014
JOHN MILTON Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
January 3, 2014
JOHN NUMPELI Vs. PUBLIC INFORMATION OFFICER
January 31, 2014
JOHN ROSE Vs. STATE OF KERALA
July 16, 2014
JOHN S/O.LATE PALU Vs. CHAKKORU @ JACOB
May 27, 2014
JOHN V. CHERIYAN Vs. THE KERALA STATE FINANCIAL ENTERPRISES LTD.
November 13, 2014
JOHNKUTTY Vs. STATE OF KERALA
October 9, 2014
JOHNSON AND JOHNSON LIMITED Vs. COMMERCIAL TAX INSPECTOR, MANJESHWAR
March 3, 2014
JOHNSON PAULOSE K. Vs. ASST. COMMISSIONER OF C. EX.
November 18, 2014
JOHNSON THOMAS Vs. STATE OF KERALA
May 31, 2014
JOHNY Vs. STATE OF KERALA
October 20, 2014
JOHNY GEORGE Vs. THE STATE CO-OPERATIVE ELECTION COMMISSIONER CO-BANK TOWERS
December 15, 2014
JOHNY PAUL Vs. STATE OF KERALA
July 17, 2014
JOHNY PAUL Vs. STATE OF KERALA
September 24, 2014
JOHNY ROY Vs. HARI SHARMA
August 12, 2014
JOLLY C.A. Vs. KERALA STATE ELECTRICITY BOARD
November 13, 2014
JOLLY MATHEW Vs. TAHASILDAR
May 21, 2014
JOLLY PAUL, CHAKKALAKKAL HOUSE AND ORS Vs. JAMIA HASSANIA PUBLIC SCHOOL AND ORS
February 18, 2014
JOLLY THOMAS Vs. KOTTAYAM CABLE CHANNEL DISTRIBUTOR PVT. CO.
October 29, 2014
JOMON M. ARACKAL Vs. THE TAHSILDAR
December 17, 2014
JONATHAN BAUD Vs. STATE OF KERALA
December 2, 2014
JOSAN ABRAHAM Vs. SUB INSPECTOR OF POLICE
May 20, 2014
JOSE Vs. STATE OF KERALA
January 3, 2014
JOSE AUGUSTIN Vs. THE PASSPORT OFFICER
June 11, 2014
JOSE JACOB Vs. STATE OF KERALA
December 10, 2014
JOSE KURUVINAKUNNEL Vs. THE INCOME TAX OFFICER
July 14, 2014
JOSE P SIMON Vs. DISTRICT COLLECTOR
June 3, 2014
JOSE PAUL Vs. STATE OF KERALA
November 11, 2014
JOSE PRAKASH Vs. STATE OF KERALA
September 23, 2014
JOSE SANTY Vs. LAND ACQUISITION OFFICER
September 30, 2014
JOSE THOMAS Vs. STATE OF KERALA
July 16, 2014
JOSEPH Vs. JOSE SYRIAC
June 26, 2014
JOSEPH Vs. LOCAL LEVEL MONITORING COMMITTEE
August 4, 2014
JOSEPH Vs. STATE OF KERALA
November 12, 2014
JOSEPH Vs. STATE OF KERALA
February 24, 2014
JOSEPH Vs. STATE OF KERALA
November 7, 2014
JOSEPH Vs. EXECUTIVE ENGINEER, IRRIGATION DIVISION, THRISSUR
March 7, 2014
JOSEPH Vs. FAISAL
December 18, 2014
JOSEPH @ BABY Vs. SUB INSPECTOR OF POLICE
April 4, 2014
JOSEPH JPHN Vs. LAND REVENUE COMMISSIONER
January 31, 2014
JOSEPH KORAH Vs. THE INCOME TAX OFFICER
October 28, 2014
JOSEPH LEON Vs. NIDHEESH B.
August 8, 2014
JOSEPH M J Vs. COCHIN UNIVERSITY OF SCIENCE & TECHNOLOGY
August 26, 2014
JOSEPH S/O FRANCIS Vs. STATE OF KERALA
December 15, 2014
JOSEPH S/O THOMMEN Vs. STATE OF KERALA
November 10, 2014
JOSEPH SCARIA Vs. COMMERCIAL TAX OFFICER
September 29, 2014
JOSHI BASU Vs. COMMERCIAL TAX OFFICER
May 26, 2014
JOSHUA Vs. STATE OF KERALA
November 27, 2014
JOSHY ISSAC Vs. KERALA STATE CENTRE FOR ADVANCED PRINTING & TRAINING
July 16, 2014
JOTHI SUSAN JOY Vs. STATE OF KERALA
August 11, 2014
JOY Vs. STATE OF KERALA
January 24, 2014
JOY ABRAHAM Vs. SALIM
October 10, 2014
JOY ALUKKAS INDIA PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 20, 2014
JOY C. Vs. ST.IGNATIUS VAOCATIONAL AND HIGHER SECONDARY SCHOOL
August 22, 2014
JOY KURIAKOSE Vs. KURIAKKOSE
December 11, 2014
JOY KURIAKOSE Vs. T C MANI
December 18, 2014
JOY M.S. Vs. STATE OF KERALA
July 2, 2014
JOY MATHEW Vs. ANTONY THOMAS
September 3, 2014
JOY S Vs. SHERLY P S
November 11, 2014
JOY V.P. Vs. THE VILLAGE OFFICER
November 26, 2014
JOYAMMA ABRAHAM AND ORS Vs. MUNICIPAL COUNCIL, PALA AND ORS
March 18, 2014
JUBAIR Vs. STATE OF KERALA
July 1, 2014
JUBAIRIYA Vs. SIRAJ S/O.KAYAKUTTY
May 22, 2014
JUVAIRIYA, MALAPPURAM Vs. REGIONAL PASSPORT OFFICER
February 26, 2014
JYOTHI ABRAHAM Vs. STATE OF KERALA
October 7, 2014
JYOTHI DAMODAR LECTURER Vs. KERALA UNIVERSITY
October 8, 2014
JYOTHISH KUMAR Vs. STATE OF KERALA
June 5, 2014
K A ABDUL RAHMAN Vs. CHERANELLOOR SERVICE CO-OPERATIVE BANK LTD , ERNAKULAM AND OTHERS
November 25, 2014
K A JACOB Vs. STATE BANK OF TRAVANCORE
November 17, 2014
K A SUKUMARAN Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
March 26, 2014
K ABDUL NAZAR Vs. STATE OF KERALA
August 21, 2014
K ALI Vs. M J CHERIAN
March 3, 2014
K ANDHUMAN S/O ABDULKHADER AND ORS Vs. TALUK LAND BOARD, KANNUR AND ORS
February 4, 2014
K ANILKUMAR Vs. COCHIN DEVASWOM BOARD
July 14, 2014
K ANWAR Vs. MAHATMA GANDHI UNIVERSITY
August 21, 2014
K BHUVANESWARY AMMA Vs. STATE OF KERALA
December 2, 2014
K C THANKACHAN Vs. DIST COLLECTORATE, ERNAKULAM & ORS
January 9, 2014
K CHELLAN Vs. SHEELA
July 18, 2014
K G UTHAMAN Vs. SHRIRAM TRANSPORT FINANCE CO LTD AND ORS
September 26, 2014
K G VARGHESE Vs. KERALA STATE ELECTRICITY BOARD
March 11, 2014
K H ABDULLA Vs. STATE OF KERALA
November 26, 2014
K JYOTHISH KUMAR Vs. K P HAMEED
July 24, 2014
K K BUILDERS Vs. STATE OF KERALA
December 1, 2014
K K HARIDAS Vs. DEEPA
June 19, 2014
K K KUNHI MUHAMMED S/O ATHRUMAN KOYA Vs. STATE OF KERALA
July 15, 2014
K M ABDUL NAZAR, S/O MUHAMMED AND ORS Vs. STATE OF KERALA AND ORS
February 7, 2014
K MADHAVAN Vs. STATE OF KERALA
September 20, 2014
K MANI Vs. STATE OF KERALA
August 21, 2014
K MUHAMMED HAJI, MANAGING PARTNER Vs. ASSISTANT ENGINEER, ELECTRICAL SECTION
July 7, 2014
K N JAGANNIVASAN, S/O NARAYANAN PANICKER, KALADY Vs. JOHN V K , S/O KUNJUVAREED
April 4, 2014
K P M PUSHPAJA Vs. STATE OF KERALA
September 30, 2014
K P PETER Vs. CHERIAN VARGHESE
April 7, 2014
K P SASI, S/O PADMANABHAN Vs. STATE OF KERALA
October 21, 2014
K P VIJAYAKUMARAN Vs. STATE OF KERALA AND ANOTHER
December 20, 2014
K V RAMABHADRAN Vs. ANNAMMA THOMAS
September 25, 2014
K V SADANANDAN Vs. STATE OF KERALA
September 20, 2014
K V SREEDHARAN Vs. STATE OF KERALA
May 30, 2014
K VINOD, S/O KARUNAKARAN Vs. D PADMINI AMMA WIDOW OF LATE VENUGOPALAN NAIR
June 11, 2014
K-LINK HEALTHCARE (INDIA) PVT. LTD Vs. GEORGE ALEXANDER
August 4, 2014
K. BABU Vs. KERALA STATE CIVIL SUPPLIES CORPORATION
October 30, 2014
K. CHOYIKUTTY Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT, LABOUR DEPARTMENT AND MANAGER, KERALA TRANSPORT COMPANY LTD.
March 3, 2014
K. DEVI Vs. KOTTERIYIL THAMASIKKUM ERAVATH KANAPRAVAN KALLIANI AMMA
July 17, 2014
K. GANGADHARAN NAIR Vs. P.O. BHANUMATHI AMMA
February 5, 2014
K. HARIDAS Vs. KERALA WATER AUTHORITY
July 24, 2014
K. HARIKUMAR Vs. AMBIKA HARI
August 12, 2014
K. JAYASREE Vs. STATE OF KERALA
October 8, 2014
K. KAMALAM Vs. THE TALUK LAND BOARD
November 14, 2014
K. KANDHA SAMY Vs. DIRECTOR OF DAIRY DEVELOPMENT
October 31, 2014
K. KARUNAKARAN PILLAI Vs. CHACKO
June 9, 2014
K. KRISHNANKUTTY Vs. MURALEEDHARAN PILLAI
June 11, 2014
K. MADHU Vs. STATE OF KERALA
February 7, 2014
K. MANIKANDAN Vs. KERALA STATE ELECTRICITY BOARD
January 10, 2014
K. MOHAMED SHAFI Vs. SHAMSIYA
May 6, 2014
K. NARAYANAN Vs. K.M. PRADEEP KUMAR
January 30, 2014
K. PREMARAJ Vs. THE MANAGING DIRECTOR, MIMS HOSPITAL
July 1, 2014
K. RAJAN Vs. THE AUTHORISED OFFICER/CHIEF MANAGER
July 1, 2014
K. RAJASREE Vs. THE STATE OF KERALA
October 30, 2014
K. RAJENDRAN Vs. THE DEPUTY COMMISSIONER
November 17, 2014
K. SANTHAKUMARI Vs. K.J. TRADING CO. PVT. LTD
July 31, 2014
K. SARADA Vs. KERALA STATE BACKWARD CLASS DEVELOPMENT CORPORATION
August 18, 2014
K. SARASWATHI Vs. GENERAL MANAGER, SOUTHERN RAILWAY
January 2, 2014
K. SHAJI Vs. STATE OF KERALA
November 19, 2014
K. SHIBIN Vs. TRANSPORT COMMISSIONER, GOVERNMENT SECRETARIAT
February 24, 2014
K. SIDHARTHAN Vs. STATE OF KERALA
November 10, 2014
K. SUNIL Vs. JITESH MUTHUKAD
November 14, 2014
K. SUSEENDRAN NAIR Vs. A. MOIDEEN KUNJU
December 8, 2014
K. UNNIKRISHNAN Vs. SECRETARY, DEPARTMENT OF LOCAL SELF GOVERNMENT INSTITUTIONS, THE SECRETARY MAMBAD GRAMA PANCHAYAT AND THE SUB INSPECTOR OF POLICE NILAMBUR POLICE STATION
February 6, 2014
K. VIJAY MENON Vs. STATE OF KERALA
June 17, 2014
K. VIJAYALAKSHMI Vs. STATE OF KERALA
August 14, 2014
K. VIJAYAMBIKA Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
October 16, 2014
K. VIJAYAN Vs. JACOB JOB
December 19, 2014
K. VIJAYAN Vs. DAKSHINA BHARATHA HINDI PRACHARA SABHA (KERALA)
November 4, 2014
K.A. ABDUL RAHMAN Vs. THE CHERANELLOOR SERVICE CO-OPERATIVE BANK LTD.
December 9, 2014
K.A. MOHAMMED SALIM Vs. THE DISTRICT COLLECTOR
December 1, 2014
K.A. PHILOMINA Vs. DISTRICT COLLECTOR
August 8, 2014
K.A. PREMALATHA Vs. ANANDARAJ
November 28, 2014
K.A. SHAMSUDEEN Vs. THE KERALA STATE WAKF BOARD
October 28, 2014
K.A. SUKUMARAN SANTHOSH Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
March 21, 2014
K.ABDUL SALAM Vs. STATE OF KERALA
August 18, 2014
K.B. SURESH Vs. STATE OF KERALA
August 19, 2014
K.BABU Vs. DISTRICT COLLECTOR
August 11, 2014
K.BABY Vs. PRINCIPAL GENERAL MANAGER, BHARATH SANCHAR NIGAM LTD.
August 26, 2014
K.C. ANSARALI Vs. ADMINISTRATOR
February 4, 2014
K.C. MATHEW Vs. D. ARUNA
May 26, 2014
K.C. VASU Vs. STATE OF KERALA
August 20, 2014
K.C.CHACKO Vs. STATE OF KERALA
August 21, 2014
K.D.ANISH KUMAR Vs. N.R.JAYANTHI
August 7, 2014
K.E.T. COLLEGE OF TEACHER EDUCATION Vs. THE REGIONAL DIRECTOR NATIONAL COUNCIL FOR TEACHER EDUCATION
December 3, 2014
K.F. MATHAI Vs. STATE OF KERALA
October 24, 2014
K.G. ANTONY Vs. STATE OF KERALA
May 27, 2014
K.G. THOMAS Vs. STATE OF KERALA
July 17, 2014
K.G.A HOTLS AND RESORTS PRIVATE LIMITED Vs. INDIAN BANK
August 6, 2014
K.J. ABRAHAM Vs. ALL INDIA TECHNICAL EDUCATION COUNCIL
October 24, 2014
K.J. CHERIYAN Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
February 19, 2014
K.J. JOSEPH Vs. MANAGER, NEW INDIA ASSURANCE CO. LTD.
January 27, 2014
K.J.CHACKOCHAN Vs. STATE OF KERALA
August 22, 2014
K.K. ABDURAHIMAN Vs. STATE OF KERALA
June 11, 2014
K.K. ANIL KUMAR Vs. C.J. JOSEPH
October 20, 2014
K.K. BUILDERS Vs. COMMECIAL TAX OFFICER
September 16, 2014
K.K. BUILDERS Vs. STATE OF KERALA
June 17, 2014
K.K. JANARDHANAN Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
October 10, 2014
K.K. JANU Vs. THE SUB REGISTRAR
November 14, 2014
K.K. MOHANDAS AND ORS. Vs. THANKAMMA PILLAI
December 20, 2014
K.K. NARAYANAN Vs. LATHIKA. K.
August 22, 2014
K.K. OMANAKUTTAN Vs. THE SECRETARY
November 14, 2014
K.K. PATHROSE Vs. N.P. POULOSE
October 24, 2014
K.K.KRISHNAN Vs. STATE OF KERALA
March 4, 2014
K.K.VASANTHA Vs. A.V.MUHAMMED ASHRAF
August 18, 2014
K.L. ABRAHAM @ TITUS Vs. STATE OF KERALA
April 7, 2014
K.L. JINTO Vs. BHARAT PETROLEUM CORPORATION LTD.
December 2, 2014
K.L. JOHNYKUTTY Vs. V.M. PAREETHU
May 23, 2014
K.M. ABDUL RASHEED Vs. STATE OF KERALA
July 1, 2014
K.M. CHENTHAMARA Vs. DISTRICT COLLECTOR AND THE TAHSILDAR, PALAKKAD
April 29, 2014
K.M. JESSI Vs. STATE OF KERALA
November 7, 2014
K.M. JOSEPH Vs. BABYCHAN MULANGASSERI
November 10, 2014
K.M. JOSEPH BINOY Vs. STATE OF KERALA
November 11, 2014
K.M. MUKUNDAN Vs. STATE OF KERALA
July 7, 2014
K.M. RAFEEK Vs. A.V. VIJAYAN
August 4, 2014
K.M. VIJAYAN Vs. KOTTAYAM DISTRICT CO-OPERATIVE BANK LTD.
July 7, 2014
K.M. YOUSUF Vs. STATE OF KERALA
July 14, 2014
K.M.LATHEEF Vs. TALIPARAMBA SUB INSPECTOR OF POLICE
May 16, 2014
K.M.MOHAMMED KOYA Vs. KOLAPRATH PADIKKAL MEHARUNNISA
August 11, 2014
K.MUHAMMED IQBAL @ IQBAL @ IKKU Vs. STATE OF KERALA
January 31, 2014
K.N. BASHEER Vs. D. MAMOOTY
June 9, 2014
K.N.SADANANDAN Vs. STATE OF KERALA
August 12, 2014
K.NATARAJAN Vs. STATE OF KERALA
August 8, 2014
K.NOUSHAD Vs. STATE OF KERALA
November 13, 2014
K.P. ABDUL MAJEED Vs. COMMISSIONER OF CUSTOMS
July 3, 2014
K.P. BABU Vs. STATE OF KERALA
February 26, 2014
K.P. DR. FENNY ASSISTANT SURGEON Vs. STATE OF KERALA
July 1, 2014
K.P. HARIDAS Vs. K. VIJAYAN
November 28, 2014
K.P. PREETHA Vs. SAMEER T.P.
December 10, 2014
K.P. SARASWATHI AMMA Vs. STATE OF KERALA
September 17, 2014
K.P. SUDHAKARAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION
March 17, 2014
K.PRAHLADAN Vs. STATE OF KERALA
August 6, 2014
K.R. KARTHIKEYAN Vs. DIRECTOR OF URBAN AFFAIRS
July 4, 2014
K.R. LEELA BHAI Vs. INDIAN OVERSEAS BANK
March 7, 2014
K.R. LINI Vs. STATE OF KERALA
July 31, 2014
K.R. PAVITHRAN Vs. STATE OF KERALA
October 20, 2014
K.R. SUGATHAN Vs. JYOTHI
July 2, 2014
K.RULES KRISHNAKUMAR Vs. THE GURUVAYOOR DEVASWOM MANAGING COMMITTEE
October 16, 2014
K.S. JOHN Vs. STATION HOUSE OFFICER
July 1, 2014
K.S. KADAR PILLAI Vs. GOVEN TRAVELS
October 23, 2014
K.S. PARAMESWARAN Vs. STATE OF KERALA
November 4, 2014
K.S. RAJAN Vs. STATE OF KERALA
June 5, 2014
K.S. SAJUMON Vs. STATE OF KERALA
June 10, 2014
K.S. SEBASTIAN Vs. STATE OF KERALA
September 20, 2014
K.S. USMAN Vs. VIDYAVATHI @ VIDYA KALESAN
February 25, 2014
K.S. VENUGOPALAN Vs. INCOME TAX OFFICER
December 9, 2014
K.S.RAJAGOPAL Vs. P.G.PRASANTH
January 21, 2014
K.S.SAJI Vs. K.M.BIJIMOL
May 23, 2014
K.T. MATHEW Vs. STATE OF KERALA
May 30, 2014
K.T. RAJEEV Vs. THE DISTRICT COLLECTOR
September 23, 2014
K.T.JOSEPH Vs. STATE OF KERALA
February 3, 2014
K.T.SIDHEEQUE Vs. SHAMMAS P.P.
August 14, 2014
K.V. ABDUL RASHEED Vs. STATE OF KERALA
February 10, 2014
K.V. ABDURAHIMAN Vs. CHEEKILODE PREMALATHA
October 16, 2014
K.V. GHOSH Vs. MANAGING DIRECTOR, KERALA STATE ROAD TRANSPORT CORPORATION
January 20, 2014
K.V. GOPALAN Vs. NANDINI NARAYANAN AND ORS.
December 19, 2014
K.V. HANNA THASNIM Vs. STATE OF KERALA
March 19, 2014
K.V. JOSEPH Vs. STATE OF KERALA
July 3, 2014
K.V. SREEJITH Vs. STATE OF KERALA
September 19, 2014
K.V.GOPI Vs. STATE OF KERALA
August 11, 2014
K.V.JOHN Vs. A.V.JOY
August 6, 2014
K.V.MURALEEDHARAN Vs. STATE OF KERALA
August 6, 2014
KABEER Vs. STATE OF KERALA
November 26, 2014
KADAKKAL EDUCATIONAL TRUST Vs. COMMISSIONER OF INCOME TAX
January 8, 2014
KAILAS IYER Vs. STATE OF KERALA
November 21, 2014
KAILASANATHA VIDYA NIKETHAN Vs. EMPLOYEES STATE INSURANCE CORPORATION
July 2, 2014
KAIRALI STEELS & ALLOYS (P) LTD. Vs. INTELLIGENCE OFFICER, DEPARTMENT OF COMMERCIAL TAXES AND ORS.
October 27, 2014
KALADHARAN Vs. KAVITHA
June 27, 2014
KALADHARAN Vs. TAHSILDAR
May 29, 2014
KALANDER U. Vs. STATE OF KERALA
October 10, 2014
KALARIKAL SAVITHRI AMMA & OTHERS Vs. TALUK LAND BOARD NILAMBUR REPRESENTED BY ITS CHAI
May 22, 2014
KALATHINGAL ITHIKUTTY Vs. DISTRICT COLLECTOR
August 1, 2014
KALATHUMPADIKKAL MUSTHAFA Vs. P.M. BASHEER
August 13, 2014
KALIMUTHU Vs. STATE OF KERALA AND ORS.
November 7, 2014
KALIYAR K. J. PHILIP Vs. KUTTIKKATTU K. N. SUKUMARAN NAIR
February 4, 2014
KALLAMKUNNU SERVICE CO-OPERATIVE BANK LTD. Vs. M/S. UKKENS COPRA CENTRE & OIL MILLS
January 27, 2014
KALLANCODE SERVICE CO OPERATIVE BANK Vs. PHILIP JOSEPH
March 31, 2014
KALLAT KATHEESA Vs. EDAPPARA KUNHAMMED
February 20, 2014
KALLIYIL PAREEKUTTY Vs. PUTTEKKATT MAHALLU JUMA ATH PALLI COMMITTEE
September 23, 2014
KALLYANI Vs. NANJAPPAN
June 18, 2014
KALPANA Vs. PREMKUMAR
July 7, 2014
KAMALA W/O CHAMI Vs. STATE OF KERALA
December 1, 2014
KAMALAKSHI Vs. MANJALLOOR PANCHAYATH
May 29, 2014
KAMALAKSHY AMMA Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH
April 8, 2014
KAMALAM Vs. COCHIN DEVASWOM BOARD
October 20, 2014
KANAKALATHA Vs. HOUSING DEVELOPMENT FINANCE CORPORATION LTD
August 13, 2014
KANAKAVENI, K. Vs. KASARGOD MUNICIPALITY
July 23, 2014
KANAKUNHAPPAN Vs. STATE OF KERALA
October 20, 2014
KANAMMEETHALE VEETTIL SAVITHRI AMMA Vs. KANAMEETHALE VEETTIL PADMANABHAN MASTER
December 2, 2014
KANCHANAMALA Vs. JANAKI CHANDRAMATHI
December 4, 2014
KANJANY TRADERS (P) LTD Vs. K H ARUNA
March 10, 2014
KANNAN Vs. STATE OF KERALA
August 5, 2014
KANNAN CHETTIAR @ KATHIRAN BALAKRISHNAN AND ORS Vs. KATHIRU SASIDARAN, S/O SANKARAN KUTTY
March 18, 2014
KAPPANAKKAL CHERIYAMBU Vs. PLANTATION CORPORATION OF KERALA
August 6, 2014
KARATHAN NELLIYODE SREELESH Vs. STATE OF KERALA
September 29, 2014
KARATTIL KUNHI MUHAMMED Vs. STATE OF KERALA
February 4, 2014
KARBALA TRUST Vs. GENERAL SECRETARY, EDUCATION DEPARTMENT
February 24, 2014
KARIMPAN Vs. STATE OF KERALA
October 30, 2014
KARIYILAN CHERIYA, PUNNAKKALTHARA Vs. JOSELINE
April 2, 2014
KARTHIK M R , S/O RAMAN M M Vs. STATE OF KERALA; COMMISSIONER FOR ENTRANCE EXAMINATIONS; TAHASILDAR, TALUK OFFICE KUNNATHUNAD; VIGILANCE OFFICER, VIGILANCE CELL DIRECTORATE OF KIRTADS
July 4, 2014
KARTHIK M.R. Vs. STATE OF KERALA
July 17, 2014
KARTHIKEYAN, S/O SREEDHARAN AND ORS Vs. STATE OF KERALA AND ORS
March 7, 2014
KARUNAKARAN Vs. V. PADMINI
February 6, 2014
KARUPPASAMY @ KARUPPAN Vs. STATE OF KERALA
August 26, 2014
KASARAGOD CO-OPERATIVE TOWN BANK LTD Vs. KERALA CO-OPERATIVE TRIBUNAL
November 18, 2014
KASARANGOD DISTRICT BUS OWNERS ASSOCIATION Vs. REGIONAL TRANSPORT AUTHORITY
October 13, 2014
KASIM, S/O.ANDUKKA Vs. STATE OF KERALA
August 14, 2014
KASSIM KOYA O. Vs. STATE OF KERALA
April 7, 2014
KATAVATH VALAPPIL MOHANAN Vs. THARAMMAL RANJITH
August 20, 2014
KATHIRUMMAL CHIRAMMAL KARTHYAYANI Vs. KUNNOOL BALAKRISHNAN
January 28, 2014
KAUMUDI Vs. MUHAMMED SABITH
November 25, 2014
KAVALAKATT TOJO Vs. THE STATE OF KERALA
October 9, 2014
KAVERI FERTILIZER INDUSTRIES Vs. STATE OF KERALA
July 2, 2014
KENDRIYA VIDYALAYA PARENTS ASSOCIATION Vs. UNION OF INDIA
June 9, 2014
KENTON LEISURE SERVICES EXECUTIVE HOSTEL Vs. SALES TAX OFFICER
July 7, 2014
KERAFED STAFF UNION Vs. STATE OF KERALA
November 21, 2014
KERALA BAR HOTEL ASSOCIATION Vs. STATE OF KERALA
April 25, 2014
KERALA BOOKS AND PUBLICATION SOCIETY Vs. LABOUR COURT
February 14, 2014
KERALA BOTTLED WATER MANUFACTURES ASSOCIATION Vs. THE SECRETARY
June 2, 2014
KERALA CHEMICALS AND PROTEINS LTD. Vs. LABOUR COURT
August 5, 2014
KERALA CRICKET ASSOCIATION Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
October 31, 2014
KERALA EX-SERVICEMEN WELFARE ASSOCIATION Vs. UNION OF INDIA
April 11, 2014
KERALA FASHION JEWELLERY Vs. REGIONAL HEAD, RESERVE BANK OF INDIA
March 19, 2014
KERALA FEDERATION OF WOMEN LAWYERS Vs. CORPORATION OF COCHIN
July 3, 2014
KERALA FINANCIAL CORPORATION I Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1
June 4, 2014
KERALA KAITHRI THOZHILALI CONGRESS AND ORS Vs. JAIKISH POLYSTER HANDLOOM WEAVERS AND ORS
March 20, 2014
KERALA KERA KARSHAKA SAHAKARANA FEDERATION LTD. Vs. RAVINDRAN PILLAI
June 27, 2014
KERALA NADUVATHUL MUJAHIDEEN Vs. ASSISTANT COMMISSIONER OF POLICE
March 31, 2014
KERALA PUBLIC SERVICE COMMISSION Vs. K. SINI
March 17, 2014
KERALA PUBLIC SERVICE COMMISSION Vs. RAJALEKSHMI R. CHANDRALAYAM
October 14, 2014
KERALA ROLLER SKATING ASSOCIATION Vs. ERNAKULAM DISTRICT ROLLER SKATING ASSOCIATION
December 17, 2014
KERALA STATE AND ORS. Vs. A.S. THILAKAN AND ORS.
December 19, 2014
KERALA STATE BACKWARD CLASSES Vs. THE INDUSTRIAL TRIBUNAL
September 3, 2014
KERALA STATE BAMBOO CORPORATION LTD. Vs. P.K. RAMESAN NAIR
November 20, 2014
KERALA STATE BEVERAGES (MANUFACTURING & MARKETING) Vs. SECRETARY LOCAL SELF GOVERNMENT DEPARTMENT
March 24, 2014
KERALA STATE BEVERAGES (MANUFACTURING & MARKETING) CORPORATION LTD. Vs. DISTRICT COLLECTOR
May 9, 2014
KERALA STATE CENTRE FOR ADVANCED PRINTING & TRAINING Vs. JOSHY ISAAC, OFFICE ATTENDANT
August 6, 2014
KERALA STATE CO-OPERATIVE MARKETING FEDERATION LTD. Vs. TRAVANCORE DEVASWOM BOARD
August 22, 2014
KERALA STATE DEFENCE SERVICE CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION
November 10, 2014
KERALA STATE ELECTRICITY BOAD Vs. AYSHA
February 5, 2014
KERALA STATE ELECTRICITY BOARD Vs. ANTONY MARKOSE
February 6, 2014
KERALA STATE ELECTRICITY BOARD Vs. GEORGE
February 6, 2014
KERALA STATE ELECTRICITY BOARD Vs. KATHREENA
February 6, 2014
KERALA STATE ELECTRICITY BOARD Vs. K.E. OMANA
February 6, 2014
KERALA STATE ELECTRICITY BOARD Vs. KUNJUMOL N.A.
February 6, 2014
KERALA STATE ELECTRICITY BOARD Vs. CHANDRIKA
February 5, 2014
KERALA STATE ELECTRICITY BOARD Vs. MARIAMMA PETER
February 6, 2014
KERALA STATE ELECTRICITY BOARD Vs. PUZHADIKKAL KADHEEJA
February 5, 2014
KERALA STATE ELECTRICITY BOARD Vs. SHAFI
February 6, 2014
KERALA STATE ELECTRICITY BOARD Vs. SUBHADRAKUMARI, D/O.SEELAVATHI AMMA
May 26, 2014
KERALA STATE ELECTRICITY BOARD Vs. SANTHA
February 7, 2014
KERALA STATE ELECTRICITY BOARD Vs. M.C. JACOB
June 13, 2014
KERALA STATE ELECTRICITY BOARD Vs. K. KESAVAN
July 2, 2014
KERALA STATE ELECTRICITY BOARD Vs. INDIAN ALUMINUM COMPANY LTD
March 31, 2014
KERALA STATE ELECTRICITY BOARD Vs. NARAYANAN KUTTY NAIR
September 20, 2014
KERALA STATE ELECTRICITY BOARD Vs. AVT MC CORMICK INGRADIENTS
June 19, 2014
KERALA STATE ELECTRICITY BOARD Vs. M/S. BINANI ZINC LTD.
April 1, 2014
KERALA STATE ELECTRICITY BOARD Vs. M/S. HAMSAVENI CARBIDES
February 5, 2014
KERALA STATE ELECTRICITY BOARD Vs. VINEETHA, D/O.CHATHEN
August 4, 2014
KERALA STATE ELECTRICITY BOARD Vs. CONSUMER EXPORTS, STAR FISH
March 10, 2014
KERALA STATE ELECTRICITY BOARD AND ORS Vs. PEEKEY RE-ROLLING MILLS (P) LTD AND ORS
March 14, 2014
KERALA STATE EX-SERVEMEN Vs. STATE OF KERALA
August 12, 2014
KERALA STATE EX-SERVICES LEAGUE Vs. THE ASSISTANT DIRECTOR OF INCOME TAX (EXEMPTION)
December 19, 2014
KERALA STATE FINANCIAL ENTERPRISES LTD Vs. STATE OF KERALA
August 6, 2014
KERALA STATE LIMITED Vs. GOVERNMENT OF KERALA
March 17, 2014
KERALA STATE LIMITED STOP/STAGE CARRIAGE Vs. RAHUL TOM, KONDODICKAL HOUSE
March 17, 2014
KERALA STATE ROAD TRANSPORT CORPORATION Vs. REGHUNATHAN
June 20, 2014
KERALA STATE ROAD TRANSPORT CORPORATION Vs. REGIMON FRANCIS
March 12, 2014
KERALA STATE ROAD TRANSPORT CORPORATION Vs. P. MOHAMED RAFEEK
February 12, 2014
KERALA STATE STATE BACKWARD CLASSES DEVELOPMENT CORPORATION LIMITED Vs. K.P.BHASKARAN
September 26, 2014
KERALA STATE WAREHOUSING CORPORATION Vs. M. SADASIVAN
December 17, 2014
KERALA STATE, REPRESENTED BY DISTRICT COLLECTOR Vs. INDIRA AMMA
February 25, 2014
KESAVA PILLAI SUKUMARA PILLAI Vs. AJAYAKUMAR AND ORS.
October 27, 2014
KESAVAN GANGADHARAN Vs. KOCHUPENNU JANAKI
June 26, 2014
KESAVAPURATH BHASKARAN NAIR MANJULLA Vs. COMMISSIONER OF INCOME TAX
July 21, 2014
KHADEEJA Vs. ANVAR.K.K.
June 6, 2014
KHADEEJA MAKKAR Vs. STATE OF KERALA
March 12, 2014
KHALID Vs. KHALID
August 7, 2014
KIDANGOOR INDUSTRIAL READ PRODUCTS EMPLOYEES CO-OP. SOCIETY LTD. Vs. INDIAN OVERSEAS BANK
June 30, 2014
KILBAN FOODS INDIA PVT. LTD. Vs. COMMISSIONER COMMERCIAL TAXES
January 28, 2014
KIMS CANCER CARE AND RESEARCH CENTER PVT. LTD. Vs. ADDITIONAL DIRECTOR DIRECTORATE OF REVENUE INTELLIGENCE MUMBAI ZONAL UNIT
April 22, 2014
KINSHIP SERVICES (INDIA) PVT. LTD. Vs. COMMR. OF C. EX. & CUS.
April 11, 2014
KINSHIP SERVICES INDIA PVT. LTD. Vs. ASSISTANT P.F. COMMISSIONER
March 18, 2014
KIRANLAL M. Vs. HIGH COURT OF KERALA AND ORS.
December 9, 2014
KISHORE KUMAR K., DIRECTOR, INTIMATE MACHINES PRIVATE LTD. Vs. REGIONAL DIRECTOR, ESI CORPORATION, THRISSUR
June 18, 2014
KMTC ASSOCIATES Vs. COMET COMMODITY EXPORTS LTD.
May 23, 2014
KOCHA, S/O NEELAKANDA Vs. STATE OF KERALA
September 22, 2014
KOCHIN AIR PRODUCTS (P.) LTD. Vs. KERALA STATE ELECTRICITY BOARD
June 6, 2014
KOCHUPAILO Vs. REENA AND ORS.
December 9, 2014
KODALIL KINATTUKARA RAGHAVAN NAIR Vs. BEENA ANIL
October 31, 2014
KODAVAYAL KUNI NARAYANAN Vs. LATHIKA
August 22, 2014
KODUR SERVICE CO-OPERATIVE BANK LTD. Vs. DIRECTOR OF INCOME TAX (INTELLIGENCE)
March 31, 2014
KOHINOOR SALEEM Vs. JASINTHA THOMAS
December 1, 2014
KOLLENGODE EDUCATIONAL & CHARITABLE TRUST Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
March 6, 2014
KOSHY GEORGE Vs. STATE OF KERALA
June 2, 2014
KOTHAMANGALAM MUNICIPALITY Vs. ADDL. C.C.E., C. AND S.T.
February 3, 2014
KOTTAABDULLAKUTTY S/O MARAKARKUTTY HAJI AND ORS Vs. CHIRAYAMMAL HAMZA AND OTHERS
February 3, 2014
KOTTAYAM DIST.CO-OPERATIVE HOSPITAL SOCIETY LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
November 18, 2014
KOTTAYAM RAILWAY GOOD SHED CONTRACTORS ASSOCIATION Vs. UNION OF INDIA
March 31, 2014
KOTTOOLI THANEERTHADA SAMRAKSHANA SAMITHY Vs. STATE OF KERALA
August 14, 2014
KOTTUMMAL AHAMMED Vs. PANOLI DEVI
July 15, 2014
KOUSALYA AMMA Vs. NARAYANKUTTY NAIR
September 25, 2014
KOYAKUTTY THANGAL, S/O HABEEB KOYA THANGAL Vs. KAVUNNI RAJA
August 14, 2014
KOZHIKODE DISTRICT RATION DEALERS Vs. GOVERNMENT OF KERALA
October 14, 2014
KRISHNA ENTERPRISES AND ORS Vs. RAMDAS @ RAMU, S/O BALAKRISHNA MENON AND ORS
February 18, 2014
KRISHNA IYER Vs. ABDUL RASHEED
June 26, 2014
KRISHNA PRASAD Vs. STATE OF KERALA
July 31, 2014
KRISHNADAS Vs. VELAYUDHAN NAIR
March 6, 2014
KRISHNAKUMAR Vs. V. GOPALAKRISHNAN
August 22, 2014
KRISHNAN Vs. STATE OF KERALA
October 1, 2014
KRISHNAN A Vs. FEDERAL BANK LTD
June 5, 2014
KRISHNAN H Vs. STATE
July 24, 2014
KRISHNAN K.K. Vs. STATE OF KERALA
July 22, 2014
KRISHNAN NAMBOOTHIRI T.V. Vs. TRAVANCORE DEVASWOM BOARD AND ORS.
December 8, 2014
KULATHUFUZHA SERVICE CO-OPERATIVE BANK LTD. Vs. INCOME TAX OFFICER
January 10, 2014
KUMARA PILLAI Vs. PADMAKSHI AMMA
June 23, 2014
KUMARI Vs. STATE OF KERALA
June 24, 2014
KUMBALA LABOUR CONTRACT CO-OPERATIVE SOCIETY LTD Vs. STATE OF KERALA
November 11, 2014
KUNHAMMED Vs. VATAKARA THOTTUMUKAM MASJID
June 2, 2014
KUNHANI @ MURALEEDHARAN S/O CHOYIKUTTY Vs. STATE OF KERALA
November 14, 2014
KUNHAYSU Vs. COMMISSIONER OF INCOME TAX
September 3, 2014
KUNHIPATHUMMA Vs. TELLICHERRY TALUK LAND BOARD
September 17, 2014
KUNHIPPA Vs. REGIONAL TRANSPORT AUTHORITY
May 21, 2014
KUNJAN Vs. STATE OF KERALA
November 27, 2014
KUNJIPPA Vs. K.P. VALSALAKUMARI
June 19, 2014
KUNJU T P Vs. FATHIMA
June 27, 2014
KUNJUMUHAMMED Vs. STATE OF KERALA
April 7, 2014
KUNNAMANGALAM CO-OPERATIVE HOUSING SOCIETY LTD. Vs. VASANTHA KUMARI
July 31, 2014
KUNNOTH MOIDU Vs. MOHAMMED IQBAL SHAH DIRECTOR
September 25, 2014
KURIACHAN CHACKO Vs. REGISTRAR OF FIRMS
January 16, 2014
KURIAN E.KALATHIL Vs. KERALA STATE ELECTRICITY BOARD
January 2, 2014
KURIAN K.K. AND ORS. Vs. SECRETARY, PAMPADY GRAMA PANCHAYATH
November 13, 2014
KUTHRATHODU NELLULPADAKA KARSHAKA SANGHAM Vs. NAYARAMBALAM GRAMA PANCHAYATH
November 7, 2014
KUTTAN Vs. STATE OF KERALA
June 20, 2014
KUTTAN @ SIVASANKARAN S/O KOCHUKUTTAN Vs. STATE OF KERALA
July 7, 2014
KUTTAN T. Vs. INDUSTRIAL TRIBUNAL, PALAKKADU
April 2, 2014
KUTTIAN PADMINI Vs. NELLIYULLAPARAMBATH MATHU
February 7, 2014
KUTTIKRISHNAN NAMBIAR M.N. Vs. STATE OF KERALA
February 7, 2014
KUTTUKARAN TRADING VENTURES Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX
April 11, 2014
KUZHIPPALLIL JOHN Vs. PAZHASSI BHAGAVATHI SAMRAKSHANA SAMITHY PRESIDENT
November 7, 2014
L JYOTHI Vs. R SURESH KUMAR
September 17, 2014
L. SELVARAJAN Vs. THE CHOWRA FISHERMEN DEVELOPMENT AND WELFARE CO-OPERATIVE SOCIETY
October 10, 2014
LACHMANDAS AND SONS Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 3, 2014
LAIJU JAMESON, S/O JAMES JACOB Vs. MATHEW, S/O MICHAEL
August 21, 2014
LAILA BEEVI N. Vs. KERALA KHADI AND VILLAGE INDUSTRIES BOARD
May 21, 2014
LAILA T M Vs. STATE OF KERALA
April 11, 2014
LAKSHMI AMMA Vs. RAJAN
July 1, 2014
LAKSHMI CIVIL ENGINEERING SERVICES PVT LTD AND ORS Vs. KERALA WATER AUTHORITY AND ORS
February 11, 2014
LAKSHMI DEVI P N Vs. COMMISSIONER, GURUVAYUR DEVASWOM
December 12, 2014
LAKSHMI PRASAD Vs. HAREESH G.PANICKER
January 27, 2014
LAKSHMI PRATHAPAN Vs. STATE OF KERALA
December 18, 2014
LAKSHMI PRIYA P.S. Vs. STATE OF KERALA
October 9, 2014
LAL PARAMESWAR Vs. N.N. ULLAS
February 28, 2014
LALAN S/O DIVAKARAN Vs. STATE OF KERALA
December 19, 2014
LALITHA Vs. SUB INSPECTOR OF POLICE
June 2, 2014
LALITHA B. Vs. STATE OF KERALA
January 7, 2014
LALITHA K. Vs. PANAYAL SERVICE CO.OPERATIVE BANK AND JOINT REGISTRAR OF CO-OPERATIVE SPOCIETIES (GENERAL)
February 5, 2014
LALITHA.K. Vs. PANAYALSERVICE CO-OPERATIVE BANK
January 13, 2014
LALITHAKUMARI Vs. K. SIVAPRASAD
December 4, 2014
LALY ROSE MAMPALLY AND ORS Vs. DEPUTY CHIEF ENGINEER AND ORS
February 3, 2014
LASKHMI P. Vs. STATE BANK OF TRAVANCORE
August 21, 2014
LATEF BIN ABDUL JAMIL Vs. STATE OF KERALA
June 3, 2014
LATHEEF Vs. STATE OF KERALA
May 22, 2014
LATHEEF Vs. SUB INSPECTOR OF POLICE
June 26, 2014
LAWRENCE Vs. STATE OF KERALA
May 16, 2014
LAWRENCE THOMAS Vs. STATE OF KERALA
August 1, 2014
LAWSON TRAVELS & TOURS (I) (P) LTD. Vs. C.C.E. & CUS. & S.T.
October 27, 2014
LAWSON TRAVELS & TOURS (I)(P) LTD. Vs. C.C.E., CUS. & S. TAX
April 7, 2014
LEELA AMMA Vs. MANAGING DIRECTOR, KSHD CORPN. LTD.
June 25, 2014
LEELA N. Vs. STATE OF KERALA
July 3, 2014
LEELA R. Vs. STATE OF KERALA
June 19, 2014
LEELAMA JOSE Vs. DEPUTY CONTROLLER OF RATIONING
June 2, 2014
LEELAMMA THOMAS Vs. STATE OF KERALA
November 28, 2014
LEELAVATHI Vs. STATE OF KERALA
August 12, 2014
LEEMA VARGHESE Vs. STATE BANK OF TRAVANCORE
December 1, 2014
LEENET MATHEW Vs. THE SUPERINTENDENT OF POLICE
November 13, 2014
LEJU KUTTAN K. Vs. THE STATE OF KERALA
October 9, 2014
LEKHA S. NAIR Vs. STATE OF KERALA
August 18, 2014
LEKHA.K.S. Vs. IYPE VARGHESE
August 20, 2014
LEKSHMI S. KUMAR Vs. UNIVERSITY OF KERALA
September 23, 2014
LEKSHMI TRADERS Vs. COMMISSIONER OF INCOME TAX
July 2, 2014
LETHA J. Vs. STATE OF KERALA
December 18, 2014
LIFE INSURANCE CORPORATION OF INDIA Vs. USHAKUMARI
July 16, 2014
LIJIN DAS Vs. CHAIRMAN
July 2, 2014
LIJO JOY Vs. STATE OF KERALA
March 27, 2014
LIKESH K. Vs. JITHINRAJ
August 21, 2014
LILLY BAI Vs. KERALA STATE FINANCIAL ENTERPRISES LIMITED
July 14, 2014
LINDA PIOUS JOHN Vs. STATE OF KERALA
August 12, 2014
LISSY Vs. ANNIE AND ORS.
November 11, 2014
LISSY Vs. STATE OF KERALA
September 2, 2014
LISSY SEBASTIAN Vs. STATE BANK OF INDIA
February 26, 2014
LISSY SUNNY Vs. STATE OF KERALA
November 10, 2014
LITTY K. Vs. STATE OF KERALA
July 25, 2014
LIVINGSTON Vs. SATHYAMMA
January 31, 2014
LMB INSURANCE BROKERS (P) LTD Vs. FEDERAL BANK LTD
August 5, 2014
LOGESH Vs. STATE OF KERALA
October 17, 2014
LOVELY MARGARET Vs. EXECUTIVE ENGINEER KERALA STATE ELECTRICITY BOARD, CHERANALLOOR
August 1, 2014
LUCKSON FRANCIS AUGUSTINE Vs. JOLLY ABRAHAM MALAYIL
September 23, 2014
LUKE ANTONY Vs. STATE OF KERALA
October 13, 2014
M ABDURAHIMAN Vs. NALAKANDY PILLAKKOOL NADEER
September 3, 2014
M C RATHEESH Vs. SECRETARY, REGIONAL TRANSPORT
December 11, 2014
M D HUSSAIN Vs. STATE OF KERALA
November 7, 2014
M D RAVEENDRAN AND ORS Vs. T DEVARAJAN AND ORS
January 8, 2014
M GOPI, S/O MRITHUNJAYAN Vs. R KRISHNAN, S/O RAMAN
March 28, 2014
M JAYAKUMAR Vs. STATE OF KERALA
September 25, 2014
M K GOPALAN @ THIRUVAMBADY GOPALAN Vs. STATE OF KERALA
September 20, 2014
M K VIJAYAN Vs. STATE OF KERALA
September 22, 2014
M N SASIKUMAR Vs. P N GOPINATHAN NAIR
March 31, 2014
M P ANITHA Vs. MANAGER, S N M TRAINING COLLEGE
November 25, 2014
M P ITTOOP Vs. AIKARANADU GRAMA PANCHAYAT
March 7, 2014
M PAZHANISWAMI Vs. P VENUGOPAL
September 23, 2014
M S ABDUL RAHIMAN Vs. VARGHESE
December 15, 2014
M S CHANDRAN, S/O SANKU, MUZHANGATTU Vs. KOMALAM
July 7, 2014
M S M COLLEGE Vs. STATE OF KERALA
January 10, 2014
M SUJATHA, ASSOCIATE PROFESSOR, DEPARTMENT OF COMMERCE, Vs. SECRETARY COCHIN DEVASWOM BOARD, DEVASWOM BOARD BUILDING
July 4, 2014
M. BABU Vs. STATE OF KERALA
March 13, 2014
M. FAR HOTELS LTD. Vs. COMMISSIONER OF INCOME TAX
January 24, 2014
M. FATHIMATH ZUHARA Vs. THE TAHSILDAR
December 2, 2014
M. GEORGE ABRAHAM Vs. THE STATE OF KERALA
November 18, 2014
M. GOPINATHAN & ANOTHER Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY & OTHERS
September 29, 2014
M. GOPINATHAN NAIR Vs. KERALA CO-OPERATIVE TRIBUNAL
October 7, 2014
M. HANEEFA Vs. O. NASEEMA
August 6, 2014
M. ISMAYIL Vs. M.A. KAMARUDEEN
November 26, 2014
M. KUMARAN Vs. THE DIRECTOR, NATIONAL INSTITUTE OF TECHNOLOGY
December 2, 2014
M. LAILAT, LEPROSY INSPECTOR Vs. STATE OF KERALA
April 11, 2014
M. MOHANAN Vs. THE KERALA STATE ELECTRICITY BOARD
July 22, 2014
M. NARAYANAN Vs. STATE OF KERALA
November 25, 2014
M. RADHAKRISHNAN Vs. CHIEF MANAGER
February 10, 2014
M. RADHAKRISHNAN NAIR Vs. SECRETARY TO GOVERNMENT
July 22, 2014
M. RAJESH Vs. THE REGISTRAR
October 29, 2014
M. RAMANATHA BANGERA Vs. HAJJAMMA
June 27, 2014
M. RAMESAH Vs. DISTRICT POLICE CHIEF
November 18, 2014
M. VEERAPPA MOILY Vs. THE SUB INSPECTOR OF POLICE AND THE DISTRICT ELECTION OFFICER
January 1, 2014
M. YAMUNA Vs. A.V. HANSLY
October 15, 2014
M.A. ABIDA Vs. M/S. HMT WATCHES LTD.
February 25, 2014
M.A. HAKKIM SHAH Vs. BASHEER KHAN
May 26, 2014
M.A. VISWAMBHARAN Vs. K.M. ABDULLA KUNJU
November 6, 2014
M.A.K. AZAD Vs. THE APPELLANT ASSISTANT COMMISSIONER
November 11, 2014
M.ANILA Vs. VIVEK SATHEESH
August 13, 2014
M.ANZSAR Vs. TRIVANDRUM DISTRICT CO-OPERATIVE BANK
August 18, 2014
M.BASHEER Vs. REMANI GOPALAN
January 16, 2014
M.CHANDRASEKHARAN Vs. UNION OF INDIA
August 12, 2014
M.D. AUGUSTHY Vs. CATHOLIC SYRIAN BANK LTD.
July 16, 2014
M.G RAMACHANDRAN NAIR Vs. STATE BANK OF TRAVANCORE
August 21, 2014
M.G. RAVEENDRAN NAIR Vs. THE STATE OF KERALA
October 23, 2014
M.G. SINDHU Vs. P.G. SANTHOSH
July 11, 2014
M.G.GRASIUS Vs. MAHATMA GANDHI UNIVERSITY
January 23, 2014
M.GOPIKA Vs. A.T.STALIN
November 13, 2014
M.J. LISSY Vs. STATE OF KERALA
September 16, 2014
M.K. ANSARI Vs. KERALA CHAMBER OF COMMERCE AND INDUSTRY
October 23, 2014
M.K. KAMALASANAN Vs. STATE OF KERALA
August 27, 2014
M.K. PRADEEPAN @ LAMBU Vs. STATE OF KERALA
February 28, 2014
M.K. PRATHAP PILLAI Vs. STATE OF KERALA
December 2, 2014
M.K. RADHIKA Vs. STATE OF KERALA
June 13, 2014
M.K. SAKTHIDHARAN Vs. STATE OF KERALA
June 26, 2014
M.K.JAYANANDAN Vs. SPECIAL TAHSILDAR LAND ACQUISITION
June 9, 2014
M.K.THANKAPPAN Vs. A.V.ANTONY
August 14, 2014
M.KAMALA Vs. KANIYERAKKAL PUTHIYA PURAYIL NASRI
August 19, 2014
M.M. ABDUL HAMEED Vs. N.V. SOMASUNDARAM
June 25, 2014
M.M. ANTONY Vs. STATE OF KERALA
October 28, 2014
M.M. KORAH Vs. MAHATMA GANDHI UNIVERSITY
May 13, 2014
M.M. RAVINDRAN Vs. STATE OF KERALA
November 19, 2014
M.M.CHANDRASEKHARAN NAMBOODIRI Vs. STATE OF KERALA
August 20, 2014
M.M.J. PLANTATIONS Vs. STATE OF KERALA
October 27, 2014
M.MUSTHAFFA Vs. PALAKKAD MUNICIPALITY
August 1, 2014
M.N. SHEENA Vs. THE STATE OF KERALA
October 10, 2014
M.P. SUGATHAN Vs. UNION OF INDIA
June 24, 2014
M.P.M. MUNAWAR Vs. THE KOZHIKODE DISTRICT TOURISM PROMOTION COUNCIL WITH ADDRESS FOR SERVICE THE CHAIRMAN
October 7, 2014
M.P.SETHUMADHAVAN Vs. MELEKKOTTU AMBIKA
August 5, 2014
M.P.VINOD Vs. STATE OF KERALA
August 21, 2014
M.R. MANU Vs. UNION OF INDIA
July 2, 2014
M.R. SHYNI Vs. STATE OF KERALA
August 12, 2014
M.R.GOVINDANKUTTY Vs. PHILIP CHERRY
August 25, 2014
M.SAIDALI Vs. DISTRICT LIBRARY COUNCIL, KOZHIKODE
July 30, 2014
M.SETHUMADHAVAN, S/O.LATE RANGA MENON Vs. DISTRICT COLLECTOR
May 27, 2014
M.T. FAZAL MAHMOOD AND ORS. Vs. RASHEED C.P. AND ORS.
December 10, 2014
M.T. KRISHNANUNNI Vs. NATIONAL UNIVERSITY OF ADVANCED LEGAL STUDIES
August 26, 2014
M.T.THANKACHAN Vs. STATE OF KERALA
August 21, 2014
M.V. SANTHOSH Vs. STATE OF KERALA
August 7, 2014
M.V. SUDHAKARAN Vs. UNIVERSITY OF CALICUT
July 25, 2014
M/S. AUTUMN WOOD RESORTS (CLOUD 9) REPRESENTED BY ITS MANAGING Vs. STATE OF KERALA
July 25, 2014
M/S. ERNAD ENGINEERING ENTERPRISES AND OTHERS Vs. STATE OF KERALA
December 20, 2014
M/S. K.P.C. PROPERTIES REPRESENTED BY ITS MANAGING PARTNER Vs. STATE OF KERALA
July 25, 2014
M/S. KANDANKUTTY AND SONS, REPRESENTED BY ITS MANAGING PARTNER Vs. STATE OF KERALA
January 6, 2014
M/S. NATIONAL ORGANIC CHEMICAL INDUSTRIES LTD., REPRESENTED BY ITS REGIONAL SALES MANAGER Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES (ASST.) IV, DEPARTMENT OF COMMERCIAL TAXES
March 17, 2014
M/S. ORBIT INFRASTRUCTURE DEVELOPERS (INDIA) PVT. LTD. Vs. M/S. SASTRA PROPERTIES (INDIA) LTD.
March 11, 2014
M/S. SIEMENS LIMITED Vs. ASST. COMMISSIONER (AUDIT ASSMT.)
March 7, 2014
M/S. VINEETH CASHEW PROCESSING PVT. LTD Vs. PUNJAB NATIONAL BANK
August 8, 2014
M/S.ELITE NATURAL PVT. LTD. Vs. COMMERCIAL TAX OFFICER
May 9, 2014
M/S.GODREJ FOODS LTD Vs. M/S.PANCHAMY EXPORTERS PVT.LTD
August 4, 2014
M/S.MERITRA HOMES PVT LTD Vs. STATE OF KERALA
August 11, 2014
MADAI CO-OPERATIVE RURAL BANK LTD. Vs. STATE OF KERALA
May 22, 2014
MADATHUMPARA MAHA SIVAKSHETRA PARIPALANA SAMITHI Vs. STATE OF KERALA
June 12, 2014
MADAYI SYAMALA Vs. SUDHA SUNDARESWARAN
March 3, 2014
MADEENA TIMBER INDUSTRIES Vs. STATE OF KERALA
January 7, 2014
MADHAN Vs. SUB REGISTRAR
January 10, 2014
MADHAVAN NAIR Vs. RAMACHANDRAN NAIR
July 23, 2014
MADHAVAN, S/O VELAYUDHAN Vs. STATE OF KERALA
April 3, 2014
MADHAVIKUTTY AMMA Vs. THATHA
December 16, 2014
MADHU K.T. Vs. M. SHEIK UDHUMAN
December 2, 2014
MADHU V.T. Vs. STATE OF KERALA
March 6, 2014
MADHUSOODANAN P.R. Vs. BIJI
July 11, 2014
MADHUSOODHANA KADILLAYA AND ORS Vs. BALAKRISHNA KADILLAYA AND ORS
February 4, 2014
MADHUSOODHANAN PILLAI Vs. DEPUTY COMMISSIONER (APPEALS) COMMERCIAL TAXES
July 14, 2014
MADHUSUDANAN Vs. SHIBU
August 6, 2014
MADRAS CEMENTS LTD. Vs. THE ASSISTANT COMMISSIONER (ASSESSMENT)
November 11, 2014
MAERSK INDIA PVT. LTD. Vs. CHAIRMAN, COCHIN PORT TRUST
July 7, 2014
MAGESH K. Vs. THE KERALA PUBLIC SERVICE COMMISSION
June 9, 2014
MAHABALA RAI Vs. STATE OF KERALA
August 6, 2014
MAHALINGAM & COMPANY Vs. SANTHOSH KUMAR
December 19, 2014
MAHAMMOD K. Vs. STATE OF KERALA
June 12, 2014
MAHESH Vs. STATE OF KERALA
May 20, 2014
MAHESH T.N. Vs. PRINCIPAL GOVERNMENT LAW COLLEGE
July 22, 2014
MAHIN ABOOBACKER Vs. STATE OF KERALA
November 13, 2014
MAHIN NOUSHAD Vs. THE COMMISSIONER OF ENTRANCE EXAMINATIONS
October 30, 2014
MAJEED Vs. STATE OF KERALA
August 6, 2014
MAJEED KOLIYAD Vs. NATIONAL INVESTIGATION AGENCY
December 3, 2014
MAJEED KOLIYAD @ MOHAMMED ABDUL KADER MAJEED Vs. NATIONAL INVESTIGATION AGENCY
May 30, 2014
MAJEED S/O CHEMBAN KUNHAMU Vs. STATE
November 27, 2014
MAJEEDKUTTY Vs. EXCISE INSPECTOR
June 19, 2014
MAJOR BABU THOMAS Vs. STATE OF KERALA
July 24, 2014
MALABAR BUSINESS CENTRE (P) LIMNED Vs. EMPLOYEES' PROVIDENT FUND APPELLATE TRIBUNAL
March 10, 2014
MALABAR CEMENT LTD. Vs. MALABAR CEMENTS LABOUR CONTRACT CO-OPERATIVE SOCIETY LTD.
August 19, 2014
MALABAR CEMENT LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
August 19, 2014
MALABAR DEVASWOM BOARD Vs. ELAYOOR SREE VISHNU KSHETHRA SAMRAKSHANA SAMITHI
June 11, 2014
MALABAR EXTRUSIONS PVT. LTD. Vs. UNION OF INDIA
September 17, 2014
MALABAR HOTEL MANAGEMENT & CATERING - PROMOTION TRUST Vs. DISTRICT LABOUR OFFICER, WAYANAD
February 26, 2014
MALABAR LATEX (P) LTD Vs. SALES TAX OFFICER
September 20, 2014
MALLAPPALLY GRAMA PANCHAYATH Vs. ZEENATH BEEVI
June 20, 2014
MALU Vs. STATE OF KERALA
October 15, 2014
MAMMAD Vs. KAICHU
August 4, 2014
MAMMEN VARGHESE Vs. SKANDA KUMAR ALSO KNOWN AS S. KUMAR
August 8, 2014
MAMMOONHI THAILANGADI MAHMOOD Vs. SUPERINTENDENT NATIONAL INVESTIGATION AGENCY
August 26, 2014
MAMMU HAJI AND COMPANY Vs. VASANTHALAKSHMI
February 20, 2014
MANAF Vs. JAMAL
August 19, 2014
MANAGER AIDED U.P.SCHOOL, MOOLAMCODE, PALAKKAD. Vs. K.V.SYLAJA
May 29, 2014
MANAGER M M L P SCHOOL Vs. SAJITHA
March 31, 2014
MANAGER, BAM COLLEGE Vs. STATE OF KERALA
July 25, 2014
MANAGER, JYOTHI NIKETHAN ENGLISH MEDIUM SCHOOL Vs. DEPUTY LABOUR COMMISSIONER AND ORS.
August 13, 2014
MANAGER, KALLAR ESTATE Vs. EASWARY
March 6, 2014
MANAGER, PRAJYOTI NIKETAN COLLEGE Vs. SR. ANCY S.H, PRINCIPAL
February 28, 2014
MANAGER, VILANJOOR DEVASWOM, KUTHIATHODU P O , CHERTHALA Vs. COLLECTORATE, DISTRICT MAGISTRATE
March 24, 2014
MANAGER,POTHIYIL LOWER PRIMARY SCHOOL Vs. STATE OF KERALA
August 14, 2014
MANAGING DIRECTOR Vs. REGIONAL TRANSPORT AUTHORITY
August 6, 2014
MANAGING DIRECTOR, CORPORATION BANK AND ORS Vs. R CHANDRA BABU AND ORS
February 25, 2014
MANAGING DIRECTOR, KERALA BOOKS & PUBLICATION SOCIETY Vs. LABOUR COURT, ERNAKULAM
February 14, 2014
MANAGING DIRECTOR, KERALA FINANCIAL CORPORATION Vs. V. AUGASTHIALINGOM
April 11, 2014
MANAGING DIRECTOR, STATE BANK OF TRAVANCORE Vs. R. CHANDRASENAN
March 6, 2014
MANAPPURATH ABDULLA Vs. ASSIYA
June 19, 2014
MANEESH K.M. Vs. THE DISTRICT LEVEL AUTHORISED COMMITTEE
October 23, 2014
MANGADA SUSHEELA Vs. THAVARAYIL BALAKRISHNAN
January 28, 2014
MANGALAM PUBLICATION (INDIA) PVT. LTD. Vs. SUNNY P.JOSE
August 1, 2014
MANGATTU KUNHIMOIDEENKUTTY Vs. JAYANI
July 22, 2014
MANI Vs. THE STATE OF KERALA
November 13, 2014
MANI AND ORS Vs. STATE OF KERALA AND ORS
March 19, 2014
MANI C. KAPPAN Vs. FIVE STAR FILM PVT. LTD.
April 2, 2014
MANI JOSEPH Vs. SUB-INSPECTOR OF POLICE PONKUNNAM POLICE STATION
May 9, 2014
MANIKUTTAN @ MANIKANDAN AND ORS Vs. TRAVANCORE DEVASWOM BOARD AND ORS
January 8, 2014
MANILAL Vs. STATE OF KERALA
February 7, 2014
MANISH MOHAN Vs. GOPALAN
November 12, 2014
MANJERI MUNICIPALITY Vs. MOHAMMED ALI
December 2, 2014
MANJITH V Vs. COCHIN UNIVERSITY OF SCIENCE & TECHNOLOGY
April 4, 2014
MANJPRA GRAMA PANCHAYATH Vs. COCHIN CONTRACTORS
December 15, 2014
MANJUSHA O.T. Vs. THE STATE OF KERALA
October 17, 2014
MANKUTHEL THOMAS Vs. TALUK LAND BOARD ERNAD
September 30, 2014
MANNATIL KUMAR Vs. THE CENTRAL INFORMATION COMMISSIONER
October 24, 2014
MANNU JOSEPH Vs. KAREENA
June 30, 2014
MANOJ Vs. STATE OF KERALA
June 16, 2014
MANOJ Vs. STATE OF KERALA
July 14, 2014
MANOJ ABRAHAM Vs. STATE OF KERALA
June 23, 2014
MANOJ AND ORS Vs. STATE OF KERALA AND ORS
February 19, 2014
MANOJ C.A. Vs. STATE OF KERALA
August 1, 2014
MANOJ E. Vs. THE STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR AND THE EXCISE INSPECTOR, NILESHWAR EXCISE RANGE REPRESENTED BY THE PUBLIC PROSECUTOR
May 9, 2014
MANOJ JAMES, S/O CHACKO AND ORS Vs. CHANDRIKA, W/O BINU AND ORS
February 17, 2014
MANOJKUMAR Vs. STATE OF KERALA
May 6, 2014
MANSOOR Vs. STATE OF KERALA
August 8, 2014
MANU K. PILLAI Vs. STATE BANK OF TRAVANCORE
July 18, 2014
MARAKKARUTTY Vs. STATE OF KERALA
June 10, 2014
MARCIA COLLIN NORONHA Vs. STATE OF KERALA
June 27, 2014
MARIAMMA Vs. CHINNAMMA JOHN @ CHINNAMMA
September 29, 2014
MARIYADAS Vs. BENJAMIN
September 30, 2014
MARIYAM Vs. SAIFUDDEEN
June 5, 2014
MARIYAM Vs. A. VIJAYARAJAN
October 16, 2014
MARIYAPPAN Vs. PATHUMUTHU
December 17, 2014
MARSON CHERIYAN Vs. THE TRANSPORT COMMISSIONER
October 15, 2014
MARTHOMA MEDICAL MISSION Vs. THE CHIEF COMMISSIONER OF INCOME TAX
December 9, 2014
MARTIN Vs. DEVASSY
December 19, 2014
MARTIN PAIVA Vs. KERALA CO-OPERATIVE MILK MARKETING FEDERATION LTD.
January 29, 2014
MARUNNINTA PARAMBATH SREEDHARAN Vs. SHARAFUL ISLAM MADRASSA COMMITTEE
April 8, 2014
MARY LINSA K.S. Vs. STATE OF KERALA
August 27, 2014
MARY LONAPPAN Vs. DISTRICT COLLECTOR
October 1, 2014
MARY THOMAS Vs. STATE OF KERALA
December 4, 2014
MARY V. ABRAHAM Vs. THE CHAIRMAN
November 27, 2014
MARY'S CHARITY FUND Vs. BRANCH MANAGER
June 26, 2014
MATA AMRITANANDAMAYI MATH AND ORS Vs. KERALA STATE ELECTRICITY BOARD AND ORS
February 4, 2014
MATHEW Vs. STATE OF KERALA
October 16, 2014
MATHEW Vs. KERALA STATE ELECTRICITY BOARD
June 18, 2014
MATHEW ABRAHAM Vs. DISTRICT POLICE CHIEF ERNAKULAM RURAL DISTRICT
February 10, 2014
MATHEW D. ELAVUNKAL Vs. THE FEDERAL BANK LTD.
September 19, 2014
MATHEW K. JOHN Vs. STATE OF KERALA
August 8, 2014
MATHEW PERUMALI & CO AND ORS Vs. COMMISISIONER, REGIONAL PROVIDENT FUND OFFICE AND ORS
March 21, 2014
MATHEW VARGHESE Vs. KERALA STATE ELECTRICITY BOARD
June 27, 2014
MATHEW VARGHESE Vs. LISSY JOSE
November 13, 2014
MATHEWS JOSE Vs. STATE OF KERALA
August 18, 2014
MATHEWS MAR IVANIOSE H.G. Vs. THOMAS MAR ATHANASIOUS
June 12, 2014
MAVILATTU SHAMSUDHEEN Vs. THANTHONNIKKANDIYIL BALAN NAIR @ NARAYANAN NAIR
April 11, 2014
MAYANK BHARTI Vs. STATE OF KERALA
September 29, 2014
MAYANK BHARTI Vs. STATE OF KERALA
October 29, 2014
MEDICAL COUNCIL OF INDIA Vs. S PREMKUMAR AND OTHERS
November 22, 2014
MEDICAL LAND Vs. COMMISSIONER OF INCOME TAX
January 29, 2014
MEENA KUMARY Vs. K.K. SURENDRAN
December 2, 2014
MEENAKSHI AMMAL, W/O BHAGAVATHI APPAN AND ORS Vs. KRISHNAN, S/O CHUNDALAYANDI CHETTIYAR AND ORS
February 6, 2014
MEENAKSHY Vs. R. ANANTHAMBAL AND ORS.
October 1, 2014
MEENU PRABHA Vs. VISWAMBHARAN
August 7, 2014
MEHADI T.A. Vs. STATE OF KERALA
May 16, 2014
MEMBER SECRETARY, KERALA STATE RURAL ROADS DEVELOPMENT Vs. K. RAVINDRAN
October 13, 2014
MERCY D/O MARKALLY Vs. SUB INSPECTOR OF POLICE, KOLLAM EAST POLICE STATION
September 22, 2014
MERCY JOHN Vs. COMMISSIONER OF COMMERCIAL TAXES AND ORS.
November 5, 2014
MES COLLEGE OF NURSING AND ORS Vs. STATE OF KERALA
March 21, 2014
MESSRS SCOT-FREE STEELS LTD. Vs. THE DEPUTY DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
October 16, 2014
METRO POLYMERS Vs. COMMERCIAL TAX OFFICER
June 10, 2014
MICHAEL.K.U. Vs. STATE OF KERALA
August 8, 2014
MILAN Vs. REGIONAL TRANSPORT OFFICER
February 6, 2014
MILLENIUM DRUG ASSOCIATES Vs. ANNAKUTTY SEBASTIAN
May 28, 2014
MINI Vs. STATE OF KERALA
June 18, 2014
MINI C.G. Vs. STATE OF KERALA
August 26, 2014
MINI. L. Vs. KRISHNA KUMAR S.
February 20, 2014
MINI.M HEADMISTRESS Vs. STATE OF KERALA
May 26, 2014
MIR REALTORS (P) LTD Vs. KERALA WATER AUTHORITY, JALA BHAVAN, VELLAYAMBALAM
April 1, 2014
MOAN M JOSEPH Vs. KERALA STATE ELECTRICITY BOARD
February 13, 2014
MOBIN, S/O MANOHARAN, AND ORS Vs. STATE OF KERALA AND ORS
February 6, 2014
MOHAMED HARIS, WELMAN INTERNATIONAL Vs. COMMISSIONER OF INCOME TAX
April 7, 2014
MOHAMED SALI KASIM Vs. STATE OF KERALA
October 30, 2014
MOHAMMADALI Vs. STATE OF KERALA
August 21, 2014
MOHAMMED Vs. STATE OF KERALA
February 12, 2014
MOHAMMED Vs. ASSISTANT EDUCATIONAL OFFICER
March 11, 2014
MOHAMMED ABDULLAH Vs. M.P.ASHIQUE
June 6, 2014
MOHAMMED AFZAL Vs. STATE OF KERALA
August 26, 2014
MOHAMMED ASHRAF Vs. STATE OF KERALA
May 20, 2014
MOHAMMED FIJAS Vs. HIBA
September 29, 2014
MOHAMMED JAVID Vs. STATE OF KERALA
August 4, 2014
MOHAMMED KUTTY K.P. Vs. OLAVANNA GRAMA PANCHAYATH
June 18, 2014
MOHAMMED MONU Vs. MISIRIYA
October 1, 2014
MOHAMMED RAFI Vs. MOHAMMED NAUFAL
June 9, 2014
MOHAMMED RAZAK @ BABU Vs. STATE OF KERALA
May 22, 2014
MOHAMMED RIYAS Vs. STATE OF KERALA
June 2, 2014
MOHAMMED SHAFI Vs. STATE OF KERALA
October 10, 2014
MOHAMMED SHAKEEL AND NAISHAD ALI Vs. STATE OF KERALA
February 3, 2014
MOHAMMED SHAMEER Vs. ASHOKAN
December 1, 2014
MOHAMMED SHERIEF Vs. STATE OF KERALA
November 4, 2014
MOHAMMEDALI Vs. RAHIYANATH
November 7, 2014
MOHAMMEDKUTTY Vs. STATE OF KERALA
October 17, 2014
MOHAN BABY Vs. ALEYAMMA PAULOSE
February 18, 2014
MOHANAN Vs. STATE OF KERALA
January 3, 2014
MOHANAN Vs. STATE OF KERALA
October 23, 2014
MOHANAN Vs. STATE OF KERALA
April 9, 2014
MOHANAN Vs. SALIM M. KABIR
September 24, 2014
MOHANAN NAIR Vs. PREMACHANDRAN NAIR AND ORS.
October 28, 2014
MOHANAN T.M. Vs. STATE OF KERALA
November 13, 2014
MOHANAN, S/O PADMANABHAN AND ORS , Vs. STATE OF KERALA AND ORS
January 8, 2014
MOHANAN, S/O RAGHAVAN Vs. STATE OF KERALA
September 22, 2014
MOHANDAS Vs. P.V.KARUNAKARAN
August 20, 2014
MOHANDAS Vs. SOMARAJAN NAIR AND STATE OF KERALA
February 21, 2014
MOHANLAL, S/O VIDHYADHARAN, Vs. MANGALAN, S/O VISWANATHAN,
September 3, 2014
MOIDEEN Vs. STATE OF KERALA
July 21, 2014
MOIDEEN B.T. Vs. STATE OF KERALA
August 25, 2014
MOIDEEN KUNJU, S/O AHAMMED PILLA AND ORS Vs. ABDUL KHADER AND ORS
February 4, 2014
MOIDEENKUTTY Vs. STATE OF KERALA
June 30, 2014
MOLLY SKARIAH Vs. STATE BANK OF INDIA
October 17, 2014
MONDELEZ INDIA FOODS LTD. Vs. UNION OF INDIA
September 3, 2014
MONI THOMAS Vs. STATE OF KERALA
July 7, 2014
MONIKUTTY ANTONY Vs. JOINT REGISTRAR OF CO-OP SOCIETIES
April 4, 2014
MONITOR SERVICES AND ORS Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE AND ORS
March 4, 2014
MONSON JOB Vs. COMMISSIONER OF COMMERCIAL TAXES
November 18, 2014
MOONEY Vs. STATE OF KERALA
June 4, 2014
MOORKOTH PRAKASH Vs. STATE OF KERALA
May 23, 2014
MOOSA Vs. AUTHORIZED OFFICER AND DIVISIONAL FOREST OFFICER
February 28, 2014
MOOSA M.K. Vs. THE MANAGER
November 13, 2014
MOOSA S/O MOIDEENKUTTY, KAKADATH HOUSE AND ORS Vs. STATE OF KERALA AND ORS
February 12, 2014
MOR SABORE AFROTH JACOBITE SYRIAN CATHEDRAL VALIYAPALLY Vs. C.I. OF POLICE
August 22, 2014
MOTHER INDIA EDUCATIONAL AND CULTURAL CHARITABLE TRUST Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 10, 2014
MOULANA HOSPITAL Vs. THE INTELLIGENCE OFFICER
November 11, 2014
MRS ROADWAYS Vs. COMMISSIONER OF INCOME TAX
February 10, 2014
MUBASHIR SHAMSUDHEEN Vs. NEHA NARENDRAN
September 30, 2014
MUHAMMAD SALIM Vs. SANGEETHA
February 6, 2014
MUHAMMAD YOUSUF M Vs. REGIONAL TRANSPORTAUTHORITY
August 22, 2014
MUHAMMED Vs. ASHARAF
January 7, 2014
MUHAMMED @ MONUPPA Vs. STATE OF KERALA
June 4, 2014
MUHAMMED FAZAL Vs. THE STATE OF KERALA
October 17, 2014
MUHAMMED HAJI Vs. KERALA STATE ELECTRICITY BOARD
July 7, 2014
MUHAMMED HAJI Vs. KERALA STATE ELECTRICITY BOARD
January 10, 2014
MUHAMMED KUNHI Vs. P. KUNHAMAD
December 12, 2014
MUHAMMED KUNHI Vs. MUHAMMED HAJI
August 18, 2014
MUHAMMED M.P. Vs. UNIVERSITY OF CALICUT
May 2, 2014
MUHAMMED MUSTHAFA Vs. SHAMSUDDEEN B.A.
November 5, 2014
MUHAMMED NISAK P.M. Vs. KERALA AGRICULTURAL UNIVERSITY
December 12, 2014
MUHAMMED NIYAD Vs. STATE OF KERALA
July 14, 2014
MUHAMMED NOUSHAD E K,S/O KUNHABDULLA AND ORS Vs. STATE OF KERALA AND ORS
March 13, 2014
MUHAMMED RAFI Vs. STATE OF KERALA
August 14, 2014
MUHAMMED RAFI Vs. NOORJAHAN
June 2, 2014
MUHAMMED RAFI @ MANU Vs. STATE OF KERALA
February 24, 2014
MUHAMMED SARDAR Vs. STATE OF KERALA
October 13, 2014
MUHAMMED SHAFEEK Vs. DISTRICT LABOUR OFFICER
October 8, 2014
MUHAMMED SHAFI Vs. STATE OF KERALA
July 14, 2014
MUHAMMED SHAFI Vs. STATE OF KERALA
March 6, 2014
MUHAMMED SHAMNAJ Vs. SIR SYED INSTITUTE FOR TECHNICAL STUDIES AND OTHERS
December 17, 2014
MUHAMMED SHEREEF Vs. SUB INSPECTOR OF POLICE
February 4, 2014
MUHAMMED THAJUDDIN Vs. STATE OF KERALA
October 30, 2014
MUHAMMED YASIN Vs. P.P. ABDUL MAJEED
June 12, 2014
MUJEEB RAHMAN Vs. SUB INSPECTOR OF POLICE
May 20, 2014
MUJEEB RAHMAN Vs. THE STATE OF KERALA
November 28, 2014
MUKESH BHAGUBHAI PATEL Vs. STATE OF KERALA
April 1, 2014
MUKESH V.R. Vs. STATE OF KERALA
February 28, 2014
MUKUNDAN Vs. STATE OF KERALA
July 10, 2014
MULLACHERRY PARVATHYAMMA, W/O LATE MAVILA KANNAN NAMBIAR Vs. STATEOF KERALA
May 29, 2014
MULLANMADAKKAL HAMZA HAJI Vs. EXECUTIVE ENGINEER
April 29, 2014
MUNDAMDRA KAREEM Vs. THE DEPUTY RANGER
October 24, 2014
MUNEER Vs. STATE OF KERALA
August 1, 2014
MUNEER C.K. Vs. STATE OF KERALA
May 13, 2014
MUNEER K. Vs. THE STATE OF KERALA
October 15, 2014
MURALEEDHARAN Vs. STATE OF KERALA
January 9, 2014
MURALEEDHARAN Vs. REVENUE DIVISIONAL OFFICER
August 18, 2014
MURALEEDHARAN Vs. IBRAHIMKUTTY
January 27, 2014
MURALEEDHARAN Vs. T MADHU S/O THAMPI
June 12, 2014
MURALEEDHARAN Vs. SUB INSPECTOR OF POLICE
April 8, 2014
MURALEEDHARAN Vs. AYISHA HARRIS
September 29, 2014
MURALEEDHARAN PILLAI Vs. TAHSILDAR
May 23, 2014
MURUGAN Vs. STATE OF KERALA
March 24, 2014
MUSFINA Vs. CONTROLLER OF GOVERNMENT EXAMINATIONS
December 2, 2014
MUSTHAFA Vs. STATE
May 26, 2014
MUSTHAFA P.K Vs. STATE OF KERALA
May 20, 2014
MUTHOOT COMMODITIES LIMITED Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL CORE-2
March 11, 2014
N B SASI Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL) ERNAKULAM
September 22, 2014
N G ANANDAN Vs. STATE OF KERALA
August 12, 2014
N N SIVADASAN NAIR Vs. SAJU MATHEWS
November 18, 2014
N P MOHANAN, S/O M PRABHAKARAN AND ORS Vs. STATE OF KERALA
March 19, 2014
N SUDARSANAN AND ORS Vs. BENNY PERUVANTHANAM AND ORS
March 6, 2014
N VELAPPAN Vs. V SUDHAKARAN
June 2, 2014
N. AJAYAN Vs. GIRISH BABU
August 6, 2014
N. ASOKAKUMAR Vs. ADIMALY BLOCK PANCHAYAT
April 11, 2014
N. BINUKUMAR Vs. MANAGER UPPER PRIMARY SCHOOL
August 28, 2014
N. CHANDRASEKHARAN NAIR Vs. M/S. OLYMPIC CREDIT CORPORATION
February 25, 2014
N. GOPALAKRISHNAN Vs. UNION OF INDIA
April 7, 2014
N. MAHALINGAM & COMPANY Vs. T. SANTHOSH KUMAR AND ORS.
December 9, 2014
N. NARAYANAN Vs. STATE OF KERALA
January 20, 2014
N. RAVEENDRANANTHAN NAIR Vs. VIJAYAKUMAR
March 11, 2014
N. SOMADAS Vs. GENERAL MANAGER, SOUTHERN RAILWAYS
December 23, 2014
N. SUDHAKARAN PILLAI Vs. LOCAL LEVEL MONITORING COMMITTEE
June 26, 2014
N.A. ABDUL KHADER HAJI Vs. THE STATE OF KERALA
November 12, 2014
N.A. RAJU Vs. DEPUTY COMMISSIONER
August 1, 2014
N.A. SHAREEFA Vs. STATE OF KERALA
March 28, 2014
N.C. GARDENS & BEACH RESORT Vs. STATE OF KERALA
October 28, 2014
N.C.THOMAS Vs. BIJI.A.KURUVILA
January 30, 2014
N.D. PRASAD Vs. NEW INDIA ASSURANCE COMPANY LIMITED
June 24, 2014
N.G. AJI Vs. STATE OF KERALA
August 4, 2014
N.K. CHANDRAN PILLAI Vs. STATE OF KERALA
November 7, 2014
N.K. SURESH KUMAR Vs. N. ABDULGAFOOR
February 21, 2014
N.K. UNNIKRISHNA PANICKER Vs. COMMISSIONER OF INCOME TAX
January 10, 2014
N.N. GEETHA DEVI Vs. STATE OF KERALA
October 20, 2014
N.R.NISHA Vs. UNIVERSITY OF KERALA
August 11, 2014
N.S.S. KARAYOGAM Vs. COMMISSIONER OF INCOME TAX
February 25, 2014
N.V. ALI AKBAR Vs. ABDUL AZEEZ MANNISSERI
July 8, 2014
N.V. CHERIYA Vs. STATE OF KERALA
May 26, 2014
N.Y.JASMINE Vs. UNIVERSITY OF KERALA
August 11, 2014
NABILU Vs. STATE OF KERALA
June 6, 2014
NAIR SERVICE AIR(SOCIETY) Vs. STATE OF KERALA
December 17, 2014
NAJEEM MOHAMMED A.G. Vs. NAJEEM MOHAMMED A.G.
August 1, 2014
NAMBOORIKANDI AHAMMED REPRESENTED BY HIS POWER HOLDER-MADHAVAN NAIR Vs. THE DISTRICT COLLECTOR & OTHERS
October 1, 2014
NANCY BIJU Vs. BIJU JOSEPH
June 12, 2014
NANDA GOPALAN Vs. STATE OF KERALA
October 31, 2014
NANDAKUMAR NEDUNGADI Vs. STATE OF KERALA
August 22, 2014
NANDAKUMAR T.K. Vs. H. NARAYANAN
July 11, 2014
NANDAKUMARA VARMA Vs. USHA VARMA
December 11, 2014
NANDAKUMARI AND ORS Vs. AJAY KUMAR, S/O LAKSHMANAN AND ORS
February 24, 2014
NANDITA KRISHNA Vs. STATE OF KERALA
August 21, 2014
NARAYANA Vs. STATE IF KERALA
August 13, 2014
NARAYANA PILLAI Vs. STATE OF KERALA
February 3, 2014
NARAYANAN Vs. STATE OF KERALA
August 11, 2014
NARAYANAN Vs. STATE OF KERALA
August 6, 2014
NARAYANAN Vs. STATE OF KERALA
August 14, 2014
NARAYANAN PANDARATHIL E K Vs. VASUDEVAN PILLAI
July 3, 2014
NARAYANAN S/O SANKARAN Vs. STATE OF KERALA
November 11, 2014
NARAYANANKUTTY Vs. STATE OF KERALA
July 18, 2014
NARAYANANKUTTY Vs. V. SUNDARESWARAN
June 27, 2014
NARAYANANKUTTY .C Vs. STATE OF KERALA
May 22, 2014
NARAYANI Vs. C.L. JOSE
November 12, 2014
NARAYANI, W/O KUMARAN, MUDANTHARAYIL Vs. STATE OF KERALA
March 24, 2014
NARAYANI, W/O SEKHARAN AND ORS Vs. EXCISE INSPECTOR AND ORS
March 4, 2014
NARENDRAN @ APPACHAN AND ORS Vs. STATE OF KERALA AND ORS
January 7, 2014
NASEEM.M. Vs. C.H.ASHRAF
May 23, 2014
NASEEMA N Vs. ABDUL KHADER
September 3, 2014
NASEER Vs. STATE OF KERALA
July 14, 2014
NASIR M. Vs. STATE OF KERALA
August 14, 2014
NATARAJAN Vs. STATE OF KERALA
October 14, 2014
NATESANS ANTIQARTS (MUMBAI) (P) LTD. Vs. COMMR. OF CUS., COCHIN
September 30, 2014
NATIONAL INSURANCE CO. LTD Vs. ABDUL RAZAAK
October 10, 2014
NATIONAL INSURANCE CO. LTD Vs. PURUSHOTHAMAN C.K.
August 28, 2014
NATIONAL INSURANCE CO. LTD. Vs. SHIRLY JOHNSON
October 21, 2014
NATIONAL INSURANCE CO. LTD. Vs. RAMATHAL
October 14, 2014
NATIONAL INSURANCE CO. LTD. Vs. REETHA K.B.
February 3, 2014
NATIONAL INSURANCE CO.LTD Vs. THANKAMMA
May 22, 2014
NATIONAL INSURANCE COMPANY LTD AND ORS Vs. JOHN K THOMAS, KUNNAPPALLYHOUSE, AND ORS
January 6, 2014
NATIONAL INSURANCE COMPANY LTD. Vs. K.P. JISHA
December 16, 2014
NATURAL WOOD AND VENEERS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 3, 2014
NAUFAL AZEEZ AND ORS Vs. MADHU AND ORS
March 12, 2014
NAUSHAD Vs. STATE OF KERALA
June 9, 2014
NAVAS Vs. STATE OF KERALA
May 13, 2014
NAVAS Vs. RUKSANA
November 13, 2014
NAZAR Vs. UNION OF INDIA
May 2, 2014
NAZEER Vs. STATE OF KERALA
June 24, 2014
NAZER ABDULLA Vs. SUNITHA
July 3, 2014
NEDUMON SERVICE CO-OP. BANK LTD. Vs. JOINT REGISTRAR OF CO-OP. SOCIETIES
July 24, 2014
NEDUMON SERVICE CO-OP.BANK LTD Vs. JOINT REGISTRAR OF CO-OP.SOCIETIES
August 11, 2014
NEEMA Vs. COMMISSIONER OF ENTRANCE EXAMINATION
January 16, 2014
NEENA DEVADAS Vs. SAJEENDRAN K.G.
October 20, 2014
NEENA T C Vs. STATE OF KERALA
September 1, 2014
NEETHU ANNA JACOB Vs. STATE OF KERALA
August 1, 2014
NEETHU, U.R. Vs. STATE BANK OF TRAVANCORE
August 29, 2014
NEHA NARENDRAN Vs. STATE OF KERALA
September 26, 2014
NELLACHERY GOPALAN Vs. N. KRISHNAN
January 20, 2014
NELSON Vs. LAND REVENUE COMMISSIONER
May 2, 2014
NEW AMAL PLY WOOD Vs. THE INTELLIGENCE OFFICER
November 28, 2014
NEW INDIA ASSURANCE CO LTD Vs. LILLA FRANCIS
February 11, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. P. THOMAS
June 12, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. BALACHANDRAN
October 16, 2014
NEW INDIA ASSURANCE COMPANY LTD Vs. SUNIL P, S/O VASU, AND ORS
January 24, 2014
NEW INDIA ASSURANCE COMPANY LTD. Vs. E.N. BAIJU
July 16, 2014
NEW INDIAASSURANCE COMPANY LIMITED Vs. TOMY
July 25, 2014
NEW MAHE GRAMA PANCHAYATH Vs. P.K. ABDUL RAHIM
June 27, 2014
NEXT SALES CORPORATION Vs. SUB INSPECTOR OF POLICE, PERUMBAVOOR
July 2, 2014
NIJITH Vs. STATION HOUSE OFFICER
July 3, 2014
NILESH JAYANTILAL SHAH Vs. STATE OF KERALA
June 18, 2014
NILKAMAL PLASTICS LTD. Vs. THE ASSISTANT COMMISSIONER-I
December 17, 2014
NIMITH C. Vs. STATE OF KERALA
August 18, 2014
NIMMY MARSHAL Vs. STATE OF KERALA
October 17, 2014
NIMMY SUNIL Vs. THE TAHSILDAR (REVENUE RECOVERY)
November 5, 2014
NINAN GEORGE Vs. STATE OF KERALA
October 24, 2014
NINAN VARGHESE Vs. STATE OF KERALA
July 3, 2014
NINAN, S/O KUNJANDI AND ORS Vs. JAYAGOPAL AND ORS
March 10, 2014
NINOSH Vs. STATE OF KERALA
May 22, 2014
NIPUN G Vs. CIRCLE INSPECTOR OF POLICE
July 31, 2014
NIRANATH TOMY @THOMAS AND ORS Vs. STATE OF KERALA AND ORS
March 12, 2014
NIRMALA COLLEGE, CHALAKKUDY CHALAKUDY, TRHSSUR Vs. EMPLOYEES STATE INSURANCE
July 16, 2014
NIRMALA DEVI Vs. STATE OF KERALA
March 7, 2014
NIRMALAN Vs. STATE OF KERALA
November 20, 2014
NISHA K.C. Vs. STATE OF KERALA
March 28, 2014
NITHESH Vs. THE STATE OF KERALA
October 9, 2014
NITHIN SAJAN Vs. THE SUB INSPECTOR OF POLICE
November 19, 2014
NITIN AGGARWAL Vs. STATE OF KERALA
September 23, 2014
NIXON Vs. STATE OF KERALA
April 22, 2014
NIXON FRANKLIN Vs. STATE OF KERALA
August 8, 2014
NIYAS P.P. Vs. STATE BANK OF TRAVANCORE
July 22, 2014
NIZAM Vs. STATE OF KERALA
February 10, 2014
NIZAR Vs. STATE OF KERALA
September 20, 2014
NIZAR Vs. THE UNION OF INDIA
October 16, 2014
NIZAR A Vs. MUNICIPAL COUNCIL
August 22, 2014
NOBLE THOMAS Vs. JOINT REGIONAL TRANSPORT OFFICER
July 16, 2014
NOUFAL Vs. SUB INSPECTOR OF POLICE
October 15, 2014
NOUFAL Vs. EVENUE DIVISIONAL OFFICER TIRUR
May 2, 2014
NOUSHAD Vs. SUB INSPECTOR OF POLICE, WADAKKENCHERRY POLICE STATION
March 10, 2014
NRI SERVICE AND EDUCATIONAL TRUST Vs. KERALA UNIVERSITY OF HEALTH SERVICE
June 3, 2014
NTPC LIMITED Vs. STATE OF KERALA
October 14, 2014
NYDIA PROJECTS & PROPERTIES PVT LTD Vs. DISTRICT COLLECTOR, KOTTAYAM
March 28, 2014
O V JOHNY, S/O VARGHESE Vs. V P GEORGE, S/O PAULOSE
July 9, 2014
O. KANNAN Vs. THE FOOD INSPECTOR
November 24, 2014
O. SAINULABDEEN Vs. KERALA FINANCIAL CORPORATION
June 17, 2014
O.C.KUNHIMOHAMMED Vs. DISTRICT ASSESSMENT OFFICER
June 2, 2014
O.N. JUDY Vs. STATE OF KERALA
August 5, 2014
OMANA Vs. STATE OF KERALA
April 29, 2014
OMANA AND ORS Vs. STATE OF KERALA AND ORS
February 5, 2014
OMANA MATHAI Vs. K. JOSEPH EASO
January 3, 2014
OMANAJOSE Vs. STATE OF KERALA
April 11, 2014
OMANAKUTTAN, S/O PHALGUNAN AND ORS Vs. STATE OF KERALA AND ORS
February 7, 2014
OORAZHMA DEVASWOM BOARD Vs. BRAHMADATHAN NAMBOOTHIRI
January 2, 2014
ORIENTAL INSURANCE CO LTD Vs. AJAYAKUMAR
September 26, 2014
ORIENTAL INSURANCE CO LTD , KOCHI Vs. SUJITH AND ANOTHER
December 20, 2014
ORIENTAL INSURANCE CO. LTD. Vs. RAVEENDRAN M.V. AND ORS.
November 26, 2014
ORKATKANDIYIL SHUHAIB Vs. MANIYOTH MOIDU AND ANR.
January 21, 2014
ORKATKANDIYIL SHUHAIB Vs. MANIYOTH MOIDU
February 21, 2014
OUSEPH RAPHEAL Vs. MARGRET
September 23, 2014
OUSO, S/O CHEEKUTTY AND ORS Vs. VICTORIA, W/O CHEEKKU AND ORS
March 6, 2014
P A HAMZA AND ORS Vs. SHABEER ABDULKHADER AND ORS
February 6, 2014
P BABU RAJAN Vs. SECRETARY, CENTRAL COUNCIL OF HOMEOPATHY
September 26, 2014
P BALAKRISHNAN,S/O LATE P KUTTAYI Vs. STATE OF KERALA
March 3, 2014
P BHAVADASAN Vs. M K PARAMESWARAN ELAYATH
September 16, 2014
P C JOHNY Vs. JOHNY
August 12, 2014
P DASAN Vs. SOOSAMMA @ SOOSAN
April 4, 2014
P K PREMAKUMARI Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
September 29, 2014
P K SUTHAN Vs. N THANKAPPAN
December 12, 2014
P M MATHEW Vs. STATE OF KERALA
November 10, 2014
P M THANKACHAN Vs. STATE OF KERALA
April 7, 2014
P MANOHARAN Vs. STATE OF KERALA
November 14, 2014
P MUHAMMED SHEREEF, S/O ABDUL KAREEM Vs. MULLAVEETTIL HASSAN
July 11, 2014
P N SHIBU AND ORS Vs. STATE OF KERALA AND ORS
February 14, 2014
P NABEESA, W/O MOIDEEN AND ORS Vs. V C ABDUL LATHEEF, S/O MAMMAD HAJI AND ORS
February 12, 2014
P RADHAKRISHNAN CHITRANJALI Vs. STATE OF KERALA
September 23, 2014
P RAVICHANDRAN Vs. EXCISE INSPECTOR
November 27, 2014
P S ABDUL JALAL AND ORS Vs. KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD AND ORS
March 14, 2014
P S PARAMESWARAN NAMBOOTHIRI Vs. TRAVANCORE DEVASWOM BOARD
September 24, 2014
P SANTHAMMA Vs. ELAVOOR SERVICE CO-OPERATIVE BANK LTD
September 3, 2014
P V MOHAMMED ABDUL KAREEM FAIZAL Vs. CORPORATION OF KOZHIKODE
August 12, 2014
P VALSALA Vs. SASIKUMAR
July 10, 2014
P X JOSEPH Vs. KERALA STATE ELECTRICITY BOARD
September 20, 2014
P. ANOOP Vs. TIKKOTI SERVICE CO-OPERATIVE BANK LTD.
October 23, 2014
P. BAHULEYAN PILLAI Vs. JOINT REGISTRAR OF CO-OP. SOCIETIES (GENERAL)
November 10, 2014
P. BALAKRISHNAN NAMBEESAN Vs. A.P. MEENAKSHYAMMA
February 25, 2014
P. GOPALAN Vs. STATE OF KERALA
October 16, 2014
P. ISMAIL Vs. THITHIKUTTY UMMA
June 9, 2014
P. KESAVAKUMAR Vs. P. INDIRA
November 4, 2014
P. KRISHNAN Vs. THE STATE OF KERALA
November 26, 2014
P. MOHANAN PILLAI Vs. MANICKAL GRAMA PANCHAYAT
June 10, 2014
P. NARAYANAN NAIR Vs. LOKESHAN NAIR
May 23, 2014
P. RAMANKUTTY Vs. THE SECRETARY
October 9, 2014
P. RAMSHEED Vs. SAJNA. V
August 19, 2014
P. SUKUMARAN Vs. K.A. HAMZA HAJI
August 19, 2014
P. SUKUMARAN Vs. THE DIRECTOR GENERAL OF POLICE
October 31, 2014
P. SULAIMAN Vs. STATE OF KERALA
June 27, 2014
P. THANKAMMA Vs. SAJITHA G. NAIR
March 19, 2014
P. VIJAYAKUMARI Vs. PUNJAB NATIONAL BANK
April 29, 2014
P. VIJAYAN Vs. SUB INSPECTOR OF POLICE, CHANGARAMKULAM
January 20, 2014
P.A. AZIZ Vs. K.V. THOMAS
December 17, 2014
P.A. JINAS Vs. COMMISSIONER OF INCOME TAX
July 21, 2014
P.A. JOSEPH Vs. KERALA KHADI AND VILLAGE INDUSTRIES BOARD
August 7, 2014
P.A. MUSTHAFA Vs. UNION OF INDIA
May 30, 2014
P.A. SAGEER Vs. K.A. HASSAN
December 12, 2014
P.A. VARGHESE Vs. UNION OF INDIA
November 20, 2014
P.A. VENUGOPALAN Vs. P.A. GOURI
March 17, 2014
P.A.MUHAMMED Vs. STATE OF KERALA
January 7, 2014
P.B. MANOHARAN Vs. SIVARAJAN, PLAVILAYIL VEEDU
May 22, 2014
P.C BINU Vs. STATE OF KERALA
August 20, 2014
P.C. AHAMMEDKUTTY Vs. STATE OF KERALA
August 11, 2014
P.C. MATHAI Vs. STATE OF KERALA
October 16, 2014
P.C. MUHAMMED Vs. COMMISSIONER OF COMMERCIAL TAXES AND ORS.
September 23, 2014
P.C. SURESH Vs. STATE OF KERALA
July 17, 2014
P.C.SHANTHA Vs. T.K.MOHANACHANDRAN
June 2, 2014
P.D. THOMAS Vs. STATE BANK OF TRAVANCORE
June 3, 2014
P.G. CHERIAN Vs. THE BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD.
December 3, 2014
P.G. JOSEPH Vs. THE REGISTRAR OF BIRTHS AND DEATHS
February 5, 2014
P.J. ANTONY Vs. UNION OF INDIA
March 31, 2014
P.J. REJIMON Vs. STATE OF KERALA
January 29, 2014
P.J. THOMAS Vs. VIJAYAKUMARI
March 28, 2014
P.J.BESSY Vs. INCOME TAX APPELLATE TRIBUNAL
August 20, 2014
P.J.JOSE Vs. AUTHORISED OFFICER, PUNJAB NATIONAL BANK
May 28, 2014
P.K. DIVAKARAN Vs. SECRETARY
September 2, 2014
P.K. HARIS Vs. STATE OF KERALA
November 17, 2014
P.K. JAYALAKSHMI Vs. STATE OF KERALA
June 30, 2014
P.K. JOSE Vs. M. ABY
July 10, 2014
P.K. RAMACHANDRAN Vs. KERALA STATE BEVERAGES (MANUFACTURING AND MARKETING) CORPORATION LTD.
July 1, 2014
P.K. SAFIYA Vs. DIRECTOR GENERAL OF POLICE
August 12, 2014
P.K. THOMAS Vs. ELAVALLY GRAMA PANCHAYATH
June 18, 2014
P.K.MEETHYANKUTTY Vs. VILLAGE OFFICER
August 11, 2014
P.K.RAGHAVAN Vs. SANTHOSH THOMAS
August 6, 2014
P.L. SHAJU Vs. ANITHA
December 8, 2014
P.L.JACOB Vs. STATE OF KERALA
May 26, 2014
P.M GOPI @ VENGARA GOPI Vs. P.P. ABDUL HAMEED @ BAVA
June 18, 2014
P.M. ASHOK KUMAR Vs. STATE OF KERALA
November 13, 2014
P.M. KRISHNAN NAMBOODIRI Vs. K.P. NARAYANAN NAMBIAR
October 17, 2014
P.M. SIMON Vs. THE SUB REGIONAL TRANSPORT OFFICER
November 14, 2014
P.M. SWOPNA Vs. KERALA STATE ELECTRICITY BOARD
February 17, 2014
P.M. YOHANNAN Vs. THE MANAGING DIRECTOR
November 22, 2014
P.M.HAFSA Vs. STATE OF KERALA
February 10, 2014
P.M.IBRAHIM Vs. STATE OF KERALA
August 13, 2014
P.M.NINAN Vs. MANAGER, ST.THOMAS HIGH SCHOOL
August 19, 2014
P.MICHAEL MURALI Vs. KERALA VETERINARY AND ANIMAL SCIENCE UNIVERSITY
May 23, 2014
P.N. SOMAN Vs. KERALA KALAMANDALAM DEEMED UNIVERSITY
November 11, 2014
P.O.SEBASTIAN Vs. K.K.RAMDAS
March 10, 2014
P.P. JALEEL Vs. P.K. MURALIKRISHNAN
January 20, 2014
P.P.MANOJ Vs. FOOD INSPECTOR
August 7, 2014
P.R GEETHA Vs. STATE OF KERALA
May 21, 2014
P.R. VARDANAN Vs. VIDHAYADARAN
February 26, 2014
P.S THAMBAN Vs. COMMERCIAL TAX OFFICER
July 24, 2014
P.S. BINOY Vs. STATE OF KERALA
May 22, 2014
P.S.PEETHAMBARAN Vs. COMMISSIONER OF EXCISE
May 22, 2014
P.S.SUSHEELAN Vs. STATE CO-OPERATIVE ELECTION COMMISSION
August 14, 2014
P.SUDHAKARAN Vs. ODATHIL JUMA-ATH PALLI PARIPALANA COMMITTEE
May 30, 2014
P.T. CHANDUKUTTY Vs. THE COMMERCIAL TAX OFFICER
December 2, 2014
P.T.DAMODHARAN Vs. SYNDICATE BANK
May 28, 2014
P.T.HAMZA Vs. DRUGS INSPECTOR
August 11, 2014
P.T.SANTHOSH BABU Vs. JAYABHARATHAM NURSING HOME(PVT) LIMITED
July 23, 2014
P.V. BABU Vs. THANNEERMUKKAM GRAMA PANCHAYATH
August 13, 2014
P.V. KUNHIRAMAN Vs. CUSTODIAN OF VESTED FOREST
September 1, 2014
P.V. THANKACHAN Vs. COIR BOARD, MINISTRY OF MICRO, SMALL AND MEDIUM ENTERPRISES
January 20, 2014
P.V. THRESIA Vs. TAHSILDAR
December 9, 2014
P.V.SREENIJIN Vs. COMMISSIONER OF INCOME TAX
May 30, 2014
PADINHATTAYIL RETHI Vs. STATE OF KERALA
September 16, 2014
PADINHATTAYIL RETHI Vs. STATE OF KERALA
September 1, 2014
PADMAJA Vs. STATE OF KERALA
October 27, 2014
PADMAKSHAN Vs. STATE OF KERALA
November 13, 2014
PADMAKSHY Vs. STATE OF KERALA
September 19, 2014
PADMANABHAN DAMODARAN PANICKER Vs. UNION OF INDIA
April 1, 2014
PADMANABHAN M. Vs. K. LATHA KUMARI
November 26, 2014
PADMANABHAN PALLATH Vs. STATE OF KERALA
September 24, 2014
PADMAVATHY Vs. KERALA STATE
October 23, 2014
PAIGOTTU VEETIL BENNY Vs. EXCISE INSPECTOR
March 21, 2014
PALA MUNICIPALITY Vs. GEORGE JOSEPH
October 30, 2014
PALAKKAL MARTIN Vs. ANSAR C.
July 8, 2014
PALAKKAL SUHARA Vs. PALAMPADIYAN MUHAMMED
October 31, 2014
PALAKKEL CHIRUKANDAN Vs. SPECIAL TAHSILDAR (LA) LAND ACQUISITION
October 14, 2014
PALAKUZHA SERVICE CO-OPERATIVE BANK Vs. UNION OF INDIA
November 13, 2014
PALATHRA CONSTRUCTIONS Vs. STATE OF KERALA
August 11, 2014
PALLITHARAMMAL @ PULITHURAMMAL Vs. KRISHNAN K.
July 23, 2014
PALLIYALIL GRANITE INDUSTRIES VELLILA Vs. COMMERCIAL TAX OFFICER - 2
July 24, 2014
PALM FIBRE (INDIA) PRIVATE LIMITED Vs. UNION BANK OF INDIA
August 19, 2014
PAMESH KUMAR Vs. EXCISE COMMISSIONER
March 4, 2014
PANKAJAKSHAN Vs. SUMESH
October 29, 2014
PANKAJAKSHAN, S/O KUNJUKUNJU Vs. STATE OF KERALA
April 2, 2014
PANKAJAM Vs. STATE OF KERALA
April 4, 2014
PARAMESWAR LAL Vs. N.N. ULLAS
January 28, 2014
PARAMESWARAN PILLAI Vs. STATE OF KERALA
June 19, 2014
PARASURAMAN Vs. SREENIVASA RAGHAVAN
March 24, 2014
PAREED HAJI Vs. STATE OF KERALA
August 14, 2014
PAREEKUTTY AND SAKEER HUSSAIN Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
May 16, 2014
PAREETH Vs. KERALA STATE ELECTRICITY BOARD
February 14, 2014
PAREETH Vs. JANAIYA
October 15, 2014
PARISONS AGROTECH (P) LTD Vs. STATE OF KERALA
July 10, 2014
PARITHA BEEVI Vs. MANAGING DIRECTOR
December 15, 2014
PARUKUTTY AMMA Vs. R. SUMANGI AMMA
June 27, 2014
PARVATHI MILLS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 21, 2014
PATHANAMTHITTA DISTRICT PRIVATE BUS OPERATORS ASSOCIATION Vs. TRAFFIC REGULATORY COMMITTEE
September 22, 2014
PATHROSE Vs. STATE OF KERALA
November 24, 2014
PATHU, W/O ABDULLA Vs. TALUK LAND BOARD
March 14, 2014
PATHUKUTTY Vs. AISAKUTTY
March 19, 2014
PATTAMBI SERVICE CO-OPERATIVE BANK LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
December 20, 2014
PATTARPALAM-EDAKKARA SHEEROLPADAKA SAHAKARANA SANGAM Vs. DISTIRCT COLLECTOR
July 15, 2014
PAULSON Vs. STATE OF KERALA
July 18, 2014
PAULSON ZACHARIA Vs. COMMISSIONER OF POLICE
October 7, 2014
PENDA MARKETING P. LTD. Vs. D.G. OF ANTI-DUMPING & ALLIED DUTIES
May 22, 2014
PENINSULAR PLANTATIONS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 20, 2014
PERINCHERI MATTIL MAMMAD Vs. STATE OF KERALA
September 24, 2014
PERINTHALMANNA SERVICE CO-OPERATIVE BANK LTD. Vs. INCOME TAX OFFICER
January 31, 2014
PERIYAR AGRO FOOD INDUSTRIES PVT. LTD. Vs. KERALA STATE ELECTRICITY BOARD LTD.
August 4, 2014
PERUMATTY SERVICE CO OPERATIVE BANK LTD Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
July 15, 2014
PERUMATTY SERVICE CO-OP. BANK LTD Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
March 21, 2014
PERUMBAVOOR MUNICIPALITY Vs. THER ASST. ENGINEER ELECTRICAL SECTION
October 23, 2014
PERUMBAVOOR MUNICIPALITY Vs. GREENLAND PARTICLE BOARD PVT LTD.
May 6, 2014
PERUMBAVOOR PLYWOOD MANUFACTURERS CONSORTIUM PVT.LTD. Vs. STATE OF KERALA
August 8, 2014
PETER N. CHACKO Vs. STATE OF KERALA
March 17, 2014
PETRONET CCK LTD Vs. K.V. VARGHESE
September 19, 2014
PHILIP JOHN Vs. STATE OF KERALA
August 14, 2014
PHILOMINA @ SALOMI & SALOMMA JOB Vs. MARY JOB, W/O LATE JOB
March 18, 2014
PHILOMINA MATHEW Vs. DIRECTOR OF COLLEGIATE EDUCATION
August 11, 2014
PLANTERS FORUM Vs. STATE OF KERALA
November 17, 2014
PLAZA (M/S.) Vs. JOINT COMMISSIONER OF CENTRAL EXCISE
February 21, 2014
PNYS CHIT FUNDS PVT LTD Vs. ASSISTANT REGISTRAR OF CHITS
September 3, 2014
PODDAR PLANTATIONS LTD. Vs. THANKAM NAIR
February 6, 2014
PODIKUNJU MUSALIAR MEMORIAL EDUCATIONAL AND CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX
September 19, 2014
PONMALA GRAMA PANCHAYAT Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
November 10, 2014
PONNAPPAN Vs. MANAPPURAM GENERAL FINANCE LEASING LIMITED
August 20, 2014
PONNAYYAN NADAR Vs. KARUMKULAM GRAMA PANCHAYAT
May 29, 2014
PONNUCHAMI Vs. MANOHARAN
September 30, 2014
PONNUCHAMI Vs. STATE OF KERALA
January 27, 2014
POPULAR FINANCIERS Vs. PRESIDENT, KERALA PRIVATE BANKS
August 20, 2014
POPULAR INDUSTRIES (PYNADATH CRUSHER) Vs. ASSISTANT PROVIDENT FUND COMMISSIONER & RECOVERY OFFICER
October 29, 2014
POPULAR MEGA MOTORS INDIA LTD Vs. OMANA, VINCENT, ORIENTAL INSURANCE CO LTD AND DEPUTY TAHASILDAR (REVENUE RECOVERY)
March 18, 2014
PORTLINES LOGISTICS & COURIER SERVICES (P). LTD. Vs. COMMR. OF CUSTOMS
September 24, 2014
POTTARATH KUNHAMMI Vs. VARIKKAPULAKKAL ABDULLAKUTTY
November 7, 2014
POTTI PURAYIL JABEER S/O PUTHAN PURAYIL IBRAHIM,AND ORS Vs. IRIMBANTAKATH MANHA MOHAMMED ALI AND ORS
February 19, 2014
POULOSE Vs. ABUBACKER
February 20, 2014
POULOSE Vs. SENIOR SUPERINTENDENT OF POST OFFICE
December 4, 2014
POURNA SAMITHI Vs. STATE OF KERALA
February 3, 2014
PRABHAKARAN @ AMBLI, S/O PURUSHOTHAMAN AND ORS Vs. STATE OF KERALA
March 25, 2014
PRABHAKARAN K.B. Vs. UNION OF INDIA
August 7, 2014
PRADEEP ANAND C.S. Vs. SUB INSPECTOR OF POLICE
May 29, 2014
PRADEEP KUMAR Vs. COMMISSIONER OF INCOME TAX
August 11, 2014
PRADEEPA. A Vs. GEETHA.M
August 19, 2014
PRADEEPAN Vs. BINUKUTTAN
July 7, 2014
PRADEEPAN Vs. STATE OF KERALA
August 4, 2014
PRADEESH Vs. STATE OF KERALA
August 18, 2014
PRAJYOTI NIKETAN COLLEGE Vs. DR SR ANCY
February 28, 2014
PRAKASAN Vs. V.P. VELAYUDHAN
June 4, 2014
PRAKASH Vs. UNION OF INDIA
May 21, 2014
PRAKASH Vs. STATE OF KERALA
August 29, 2014
PRAKASH Vs. ARUN SANJAYAN
August 13, 2014
PRAKASH JOSEPH Vs. MALABAR CEMENTS LTD.
September 20, 2014
PRAKASHAN Vs. CLEMENT @ JAMES
November 19, 2014
PRAKASHAN Vs. STATE OF KERALA
January 20, 2014
PRAKASHAN C Vs. STATE OF KERALA
December 18, 2014
PRAMOD KUMAR Vs. KERALA STATE ROAD TRANSPORT CORPORATION
January 2, 2014
PRAMOD P.P. Vs. M.O. DAVID
June 2, 2014
PRASAD MATHEW Vs. STATE OF KERALA
April 11, 2014
PRASANNAKUMAR Vs. THE STATE OF KERALA
October 16, 2014
PRASANNAN THARUNA COTTAGE Vs. STATE OF KERALA
August 5, 2014
PRATHAPAN R.V. Vs. BALACHANDRAN PILLAI
January 20, 2014
PRATHEESH VAMAN Vs. STATE OF KERALA
March 14, 2014
PRAVEEN Vs. STATE OF KERALA
June 5, 2014
PRAVEEN SHENOI Vs. STATE BANK OF INDIA
February 3, 2014
PRECISION INFRATECH LTD. Vs. STATE OF KERALA
July 1, 2014
PREETHA Vs. VELU
October 17, 2014
PREJITH P. Vs. T. MUHAMMADALI
October 27, 2014
PRESIDENT KUNNAMPETTA KSHEERA VYAVASAYA SAHAKARANA SANGHAM Vs. MADHAVAN NAIR P
August 26, 2014
PRESIDENT, NADUVATTOM SERVICE SAHAKARANA BANK LTD. Vs. LABOUR COURT
January 9, 2014
PRESIDENT, THIRUMENI AGRICULTURAL MARKETING CO-OPERATIVE SOCIETY LTD. Vs. M.V. JOSEPH
July 21, 2014
PRESTEEGE BOMBAY DYEING Vs. HINDUSTAN ORGANIC CHEMICALS LTD.
June 3, 2014
PRESTIGE EDUCATIONAL TRUST (REGISTERED) Vs. THE TAHSILDAR
November 18, 2014
PRINCE Vs. STATE OF KERALA
August 6, 2014
PRINCE, S/O.KUNJURAVI Vs. RADHAKRISHNA PILLAI
May 28, 2014
PRINCIPAL, MAR ATHANASIOS COLLEGE Vs. KERALA STATE ELECTRICITY BOARD
March 10, 2014
PRINCY SAMUEL Vs. CHAIRMAN, SUB COMMITTEE, KSHEERA ULPADAKA CO-OPERATIVE SOCIETY
July 14, 2014
PRIYA M.S. Vs. KERALA PUBLIC SERVICE COMMISSION
August 12, 2014
PROF LIZY PAYUL Vs. SANKARACHARYA UNIVERSITY OF SANSKRIT
November 25, 2014
PROPER CHANNEL Vs. MANAGING DIRECTOR, KSRTC BHAVAN
July 3, 2014
PRUDENTIAL LOGISTICS AND TRANSPORTS Vs. INCOME TAX OFFICER, KOZHIKODE
January 13, 2014
PULLANOOR CHAKKINGALTHODI JAYACHANDRAN Vs. M.K. SURESH
October 24, 2014
PUNALUR PAPER MILLS LTD. Vs. COMMISSIONER OF C. EX. & CUS.
July 17, 2014
PUNJAB NATIONAL BANK Vs. BALAKRISHNAN
September 17, 2014
PURAKKADI DEVASWOM Vs. GOVERNMENT OF KERALA
July 30, 2014
PURATHEKKANDI MUHAMMED SUHAF Vs. STATE OF KERALA
August 11, 2014
PURUSHOTHAMAN Vs. SUBRAMANIYANUNNI
November 25, 2014
PURUSHOTHAMAN NAIR Vs. STATE OF KERALA
May 13, 2014
PURUSHOTHAMAN, S/O DIVAKARAN, Vs. STATE OF KERALA
April 8, 2014
PUSHPADASAN Vs. SHEELA JERALD
October 24, 2014
PUTHAN VEETTIL PADMINI, D/O PARVATHI AMMA Vs. CANNANORE DISTRICT MUSLIM EDUCATIONAL ASSOCIATION
April 1, 2014
PUTHIYANDI CHANDRAN Vs. C. RUKHIYA
December 15, 2014
PUTHIYAPURAYIL KANAMADATHIL VALSALAN AND ORS Vs. SULOCHANA AND ORS
February 21, 2014
PUTHIYOTT KANDIYIL IMBICHI MAMMU AND ORS Vs. ERANHODI PARAMBATH MOOSA AND ORS
February 6, 2014
QUILON DISTRICT MOTOR AND MECHANICAL WORKERS UNION Vs. A A KAHAR, PROPRIETOR, AURORA ENGINEERING CENTRE, MUNDAKKAL, KOLLAM
September 26, 2014
R HARIDAS Vs. PRINCIPAL GENERAL MANAGER, TELECOM, B S N L
September 17, 2014
R HARINDRAKUMAR Vs. UNION OF INDIA
November 24, 2014
R KANAKALATHA, CHELLENGATTU HOUSE Vs. T O BHASKAR, MANAGER
July 16, 2014
R MURALEEDHARAN NAIR Vs. TRAVANCORE DEVASWOM BOARD
October 15, 2014
R NALINAKSHY AND ORS Vs. STATE OF KERALA AND ORS
February 3, 2014
R V BABU Vs. DISTRICT SUPERINTENDENT OF POLICE, ALAPPUZHA
February 10, 2014
R. ANIL KUMAR Vs. SREE SUDHEENDRA MEDICAL MISSION AND K. RAMACHANDRA NAIK
March 4, 2014
R. CHANDRASEKHARAN NAIR Vs. KERALA STATE ROAD TRANSPORT CORPORATION
January 29, 2014
R. JAYARAJAN Vs. TRAVANCORE DEVASWOM BOARD
May 26, 2014
R. JAYARAM Vs. STATE OF KERALA
July 2, 2014
R. KARUNAMOORTHY Vs. RADHAKRISHNA PILLAI
February 3, 2014
R. MANOJ Vs. THE GENERAL MANAGER
December 4, 2014
R. MURALEEDHARAN NAIR Vs. TRAVANCORE DEVASWOM BOARD
July 31, 2014
R. PREMCHAND Vs. STATE OF KERALA
October 16, 2014
R. RAJESH Vs. STATE OF KERALA
August 20, 2014
R. REGHU Vs. STATE OF KERALA
March 20, 2014
R. ROMI Vs. COMMISSIONER OF INCOME TAX
March 6, 2014
R. SANDHYA Vs. STATE OF KERALA
February 26, 2014
R. SANTHOSHKUMAR Vs. MANJOO & COMPANY
March 20, 2014
R. SETHUMADHAVAN Vs. RATHEESH
February 14, 2014
R. SREEKUMAR Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
January 22, 2014
R. SUBASH Vs. STATE CO-OPERATIVE ELECTION COMMISSION, THE ELECTORAL OFFICER, THE RETURNING OFFICER, OTTOOR SERVICE CO-OPERATIVE BANK LTD., REPRESENTED BY ITS SECRETARY
February 6, 2014
R. SURENDRAN Vs. UNION OF INDIA
October 31, 2014
R. SURESH KUMAR Vs. E.S.I. CORPORATION
October 31, 2014
R. VISWAMBARAN NAIR & ORS. Vs. UNION OF INDIA & ORS.
November 19, 2014
R.K.KUNJAPPAN Vs. UNION OF INDIA
August 1, 2014
R.M. MURALEEDHARAN Vs. STATE OF KERALA
November 12, 2014
R.SUBRAHMANIAN Vs. STATE OF KERALA
August 12, 2014
RACHANA BAR Vs. THE COMMERCIAL TAX OFFICER
June 26, 2014
RADHA Vs. RAJACHANDRAN
August 13, 2014
RADHA LEKSHMY Vs. INDIAN SAREE HOUSE
April 2, 2014
RADHAKRISHNA Vs. STATE OF KERALA
October 31, 2014
RADHAKRISHNAN Vs. STATE OF KERALA
July 7, 2014
RADHAKRISHNAN NAIR Vs. K.P. SURESH
October 23, 2014
RADHAKRISHNAN NAIR Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
March 3, 2014
RADHAKRISHNAN, P. AND ORS. Vs. STATE OF KERALA AND ORS.
September 2, 2014
RADHAMANI Vs. THE MANAGING DIRECTOR, K.S.R.T.C.
October 30, 2014
RAGESH V.P. Vs. STATE OF KERALA
June 18, 2014
RAGHAV RAJAN Vs. STATE OF KERALA
May 16, 2014
RAGHU Vs. STATE OF KERALA
January 9, 2014
RAHATH Vs. SECRETARY
September 17, 2014
RAHEEZ,S/O.HAMSA Vs. STATE OF KERALA
August 4, 2014
RAHMAN M.A. Vs. OFFICER-IN-CHARGE
September 17, 2014
RAHMATH Vs. DISTRICT COLLECTOR
April 29, 2014
RAHUL RAJ Vs. THANIKKAL SUNDARAN
May 21, 2014
RAHUL SEHGAL Vs. STATE OF KERALA
February 14, 2014
RAISAL C.H. Vs. STATE OF KERALA
August 21, 2014
RAJAGOPAL Vs. STATE OF KERALA
August 4, 2014
RAJAGOPALA RAO Vs. C.K.VASUDEVA RAO
August 14, 2014
RAJAGOPALAN, S/O GOPALAN AND ORS Vs. STATE OF KERALA AND ORS
March 26, 2014
RAJALAKSHMI Vs. STATE OF KERALA
June 13, 2014
RAJAMMA Vs. STATE OF KERALA
January 8, 2014
RAJAMMA K.T. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER (PENSION)
October 28, 2014
RAJAN Vs. STATE
December 16, 2014
RAJAN Vs. STATE OF KERALA
December 10, 2014
RAJAN Vs. REGIONAL TRANSPORT AUTHORITY
January 10, 2014
RAJAN Vs. STATE OF KERALA
February 3, 2014
RAJAN Vs. STATE OF KERALA
July 24, 2014
RAJAN Vs. STATE OF KERALA
November 21, 2014
RAJAN A. THOMAS Vs. SUB INSPECTOR OF POLICE
July 22, 2014
RAJAN M. Vs. UNION OF INDIA
August 22, 2014
RAJAN P.P. Vs. STATE OF KERALA
September 22, 2014
RAJAN S/O. MADHAVAN Vs. MANAGING DIRECTOR, KERALA STATE ROAD TRANSPORT CORPORATION
January 22, 2014
RAJAN, S/O GOPALAN Vs. STATE OF KERALA
August 13, 2014
RAJAN, S/O PAITHAL, POTHUVANTEKANDI Vs. EXCISE INSPECTOR, EXCISE RANGE, BALUSSERY
April 8, 2014
RAJANI R. Vs. UNIVERSITY OF CALICUT
October 23, 2014
RAJANI. K.R., PART TIME SWEEPER Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
February 18, 2014
RAJAPPAN S/O NARAYANAN, MOOLAKKUNNEL HOUSE AND ORS Vs. STATE OF KERALA AND ORS
March 24, 2014
RAJATHILAKAN Vs. SREE GOKULAM CHITS AND FINANCE PVT. LTD.
December 10, 2014
RAJEESH Vs. KOLANGARA RAVI AND ORS
January 3, 2014
RAJEESH KUMAR Vs. SUBHA
August 6, 2014
RAJEEV Vs. BHARATHI
July 17, 2014
RAJEEV Vs. FOOD INSPECTOR
November 28, 2014
RAJEEV K. Vs. UNION OF INDIA
February 4, 2014
RAJENDRAKUMAR Vs. STATE OF KERALA
October 23, 2014
RAJENDRAKUMAR AND ORS Vs. LAKSHMI AND ORS
February 10, 2014
RAJENDRAN Vs. STATE OF KERALA
March 3, 2014
RAJENDRAN Vs. STATE OF KERALA
August 4, 2014
RAJENDRAN Vs. STATE OF KERALA
December 1, 2014
RAJESH Vs. STATE OF KERALA
June 4, 2014
RAJESH Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
March 4, 2014
RAJESH Vs. STATE OF KERALA
February 11, 2014
RAJESH ALVA Vs. DISTRICT COLLECTOR KASARAGOD
May 6, 2014
RAJESH BABU, S/O M V BABU AND ORS Vs. CHIEF GENERAL MANAGER, OFFICE OF CHIEF GENERAL MANAGERKERALA TELECOMMUNICATIONS AND ORS
February 3, 2014
RAJESH C.R. Vs. SURESH
October 31, 2014
RAJESH K Vs. STATE OF KERALA
September 22, 2014
RAJESH PRABHU Vs. TAHSILDAR
September 16, 2014
RAJESH V. Vs. UNION OF INDIA
February 26, 2014
RAJESHKUMAR.M Vs. THRISSUR CORPORATION
August 1, 2014
RAJESWARAN Vs. STATE OF KERALA
February 3, 2014
RAJINI JAYADEV Vs. STATE OF KERALA
September 3, 2014
RAJISHA Vs. STATE OF KERALA
May 16, 2014
RAJITHA Vs. STATE OF KERALA
August 18, 2014
RAJKUMAR Vs. DIRECTOR GENERAL OF POLICE
August 14, 2014
RAJU Vs. K.M. WILSON
June 4, 2014
RAJU AND VIJAYAN Vs. STATE OF KERALA, REP. BY PUBLIC PROSECUTOR AND SUGUNAN
March 21, 2014
RAJU NARAYANA SWAMY IAS Vs. STATE OF KERALA
February 21, 2014
RAJU THOMAS Vs. STATE OF KERALA
August 8, 2014
RAKESH MISRA Vs. P. KRISHNARAJ
October 30, 2014
RAMA HARIDAS Vs. AMINA
January 6, 2014
RAMA RAO Vs. STATE OF KERALA
August 26, 2014
RAMACHANDRAN Vs. STATE OF KERALA
August 20, 2014
RAMACHANDRAN Vs. STATE OF KERALA
August 21, 2014
RAMAKRISHNA PILLAI Vs. VANCHINAD BHAVANA NIRMANA SAHAKARNA SANGHAM LTD.
August 27, 2014
RAMAKRISHNAN N S/O AIR(GOVINDAN) NAIR Vs. STATE OF KERALA
November 21, 2014
RAMAN NADAR CHANDRAN Vs. PONNUMUTHAN NADAR RAJU
November 25, 2014
RAMANI Vs. M. SANTHOSH
August 1, 2014
RAMANKUTTY Vs. PRINCIPAL AGRICULTURAL OFFICER
August 4, 2014
RAMANKUTTY Vs. KRISHNAN
June 5, 2014
RAMANKUTTY, S/O KONNANGATH VELAYUDHAN, PERINJANAM Vs. SATHYAN AND ORS
February 12, 2014
RAMARAJ Vs. RAJESH KUMAR T S
April 4, 2014
RAMASWAMY GOUNDER,S/O MARAPPA GOUNDER, Vs. K KANTHASWAMY,S/O KALIYAPPAN GOUNDER,
August 29, 2014
RAMESAN Vs. ABITHA, W/O.RAMESAN
August 19, 2014
RAMESAN V.C. Vs. UNION OF INDIA
February 11, 2014
RAMESH A.C Vs. STATE OF KERALA
August 1, 2014
RAMESH C V Vs. DIRECTOR OF AGRICULTURE
June 26, 2014
RAMESH KUMAR Vs. STATE OF KERALA
September 2, 2014
RAMESH KUMAR V. R. Vs. EXCISE COMMISSIONER, TVM AND OTHERS
March 4, 2014
RAMESH V. Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
November 17, 2014
RAMLA W/O RASHEED, JHARIS MANSIL Vs. STATE OF KERALA
March 24, 2014
RAMSHEED K.K. Vs. STATE OF KERALA
May 13, 2014
RANADEEPAN K. Vs. STATE OF KERALA
October 14, 2014
RANI GEORGE Vs. STATE OF KERALA
September 17, 2014
RANJITH KRISHNAN K.K. Vs. DISTRICT COLLECTOR
June 10, 2014
RAPHELS CHURCH Vs. LAND TRIBUNAL, ERNAKULAM
August 8, 2014
RAPPAI Vs. STATE OF KERALA
November 4, 2014
RAPPAI Vs. STATE OF KERALA
September 3, 2014
RASHEED Vs. STATE OF KERALA
June 27, 2014
RASHEED K.M. Vs. STATE OF KERALA
August 21, 2014
RASHIDA Vs. THE SUB INSPECTOR OF POLICE
October 24, 2014
RATHEESH S. NAIR Vs. STATE OF KERALA
March 4, 2014
RATNAMANI.K. Vs. STATE OF KERALA
August 20, 2014
RAVEENDRAN Vs. GOPI
August 25, 2014
RAVEENDRAN @ RAVI Vs. STATE OF KERALA
July 9, 2014
RAVEENDRAN C.V. Vs. AUTHORISED OFFICER
October 21, 2014
RAVEENDRAN, S/O SIVANANDAN Vs. STATE OF KERALA
April 7, 2014
RAVI Vs. STATE OF KERALA
March 21, 2014
RAVIDNRAN Vs. PRABHAKARAN
November 21, 2014
RAVINDRA MENON Vs. SECRETARY TO GOVERNMENT
November 10, 2014
RAVINDRAN PILLAI Vs. STATE OF KERALA
April 9, 2014
RAVINDRAN, S/O VASU AND ORS Vs. STATE OF KERALA AND ORS
March 7, 2014
REBECCA SAJI MOSES Vs. MAHATMA GANDHI UNIVERSITY
November 12, 2014
REEJA K. Vs. STATE OF KERALA
June 10, 2014
REEMA KURIAN Vs. SREE GOKULAM CHITS & FINANCE CO. PVT. LTD.
May 16, 2014
REENA GEORGE AND ORS. Vs. STATE OF KERALA AND ORS.
December 20, 2014
REENU SABY Vs. PRINCIPAL NIRMALA COLLEGE OF PHARMACY
April 25, 2014
REETHA Vs. PAUL
November 11, 2014
REGHU Vs. STATE OF KERALA
August 5, 2014
REGHUNATHAN Vs. STATE OF KERALA
September 20, 2014
REGHUNATHAN P P Vs. MANUELSONS HOTELS PVT LTD
June 11, 2014
REGHUNATHAN, S/O KOOLATH VELAYUDHAN NAIR, Vs. C RAVUNNY NAIR, S/O NARAYANI AMMA
April 3, 2014
REGHVARAN Vs. MURALI
July 30, 2014
REGIONAL DIRECTOR Vs. P.V. PRAKASAN
July 17, 2014
REGIONAL DIRECTOR, E.S.I. CORPORATION Vs. ROYAL PLASTICS INDUSTRIES
October 28, 2014
REGIONAL DIRECTOR, E.S.I. CORPORATION, THRISSUR AND ANOTHER Vs. ARJUNA NATURAL EXTRACTS (P) LTD. REP. BY ITS MG. DIRECTOR
July 17, 2014
REGIONAL DIRECTOR, EMPLOYEES STATE AND ORS Vs. BHASKER KINI & CO PVT PLTD AND ORS
February 17, 2014
REGIONAL DIRECTOR, EMPLOYEES STATEINSURANCE CORPORATION REGIONAL OFFICE Vs. DIVYA EXPORTS ENTERPRISES
June 5, 2014
REGIONAL PROVIDENT FUND COMMISSIONER SUB REGIONAL OFFICE Vs. NEW INDIA CERAMICS WORKERS INDUSTRIAL, CO-OPERATIVE SOCIETY LTD.
August 8, 2014
REJI Vs. RAJU
June 6, 2014
REJI Vs. STATE 0F KERALA
September 25, 2014
REJI MATHEW Vs. STATE OF KERALA
August 12, 2014
REJI, S/O MATHEW Vs. STATE OF KERALA
July 4, 2014
REJIMOL THOMAS Vs. ROBERT MARTIN
July 18, 2014
REKHA SHRIPRABHA Vs. DEPUTY DIRECTOR OF EDUCATION
August 26, 2014
RELICANCE JIJO INFOCOMM LTD. Vs. UNION OF INDIA
August 12, 2014
REMA HARIDAS Vs. A.P. AMINA
January 6, 2014
REMA P. ARJUNAN Vs. SUDARSAN ROSH
November 10, 2014
REMESH KUMAR Vs. REGIONAL TRANSPORT AUTHORITY, PALAKKAD
February 7, 2014
REMESHAN N.K. Vs. ASST.ENGINEER
August 7, 2014
REMYA REMESH Vs. VICE CHANCELLOR
October 29, 2014
RENJITH Vs. STATE OF KERALA
August 4, 2014
RENJITH B.S Vs. STATE OF KERALA
August 7, 2014
RENJITH KUMAR Vs. MANJUSHA
August 13, 2014
RENNY P.DAMIYAN Vs. SUB INSPECTOR OF POLICE
August 12, 2014
REO PAUL Vs. KERALA PUBLIC SERVICE COMMISSION
May 2, 2014
REPRESENTED CO-OPERATIVE BANK, KOTTAYAM Vs. RATNAKARAN, SMITHA A S
March 25, 2014
REPRESENTED STATE ELECTRICITY BOARD AND ORS Vs. SIBI K THOMAS AND ORS
February 13, 2014
RESHMA M.S. Vs. VICE CHANCELLOR
October 16, 2014
RESHMA RAJ Vs. STATE OF KERALA
May 21, 2014
RESHMI TILAK Vs. A.PHILIPOSE
August 20, 2014
RESHNU RAMESH Vs. STATE OF KERALA
May 26, 2014
RESIDENTS' ASSOCIATION OF NAVODAYA SOUTH Vs. STATE OF KERALA
July 14, 2014
RETNAMMA, D/O CHELLAMMA, Vs. STATE OF KERALA
April 4, 2014
REVENUE DIVISIONAL OFFICER Vs. JALAJA DILEEP
January 2, 2014
RICHARD VEGUS, S/O CHARLI VEGUS Vs. STATE OF KERALA
April 3, 2014
RINIL Vs. STATE OF KERALA
May 29, 2014
RIYAS Vs. HASEENA @ VASIDA
July 16, 2014
ROBIN Vs. STATE OF KERALA
September 23, 2014
ROBIN XAVIER Vs. STATE OF KERALA
June 30, 2014
ROJA P K , D/O GOPALAN NAMBIAR AND ORS Vs. R K MOHANAN, S/O KARUNAKARAN NAMBIAR AND ORS
March 18, 2014
ROJAN XAVIER Vs. STATE OF KERALA
September 26, 2014
ROOPESH K Vs. STATE OF KERALA
August 26, 2014
ROSAMMA A.V. Vs. UNIVERSITY OF CALICUT
August 27, 2014
ROSAMMA JOSEPH Vs. STATE OF KERALA
February 21, 2014
ROSAMMA KURIAN Vs. STATE OF KERALA
February 10, 2014
ROSAMMA THOMAS Vs. STATE OF KERALA
December 2, 2014
ROSHNI K.S. Vs. KERALA PUBLIC SERVICE COMMISSION
November 13, 2014
ROSILY Vs. JAISON
December 3, 2014
ROY THOMAS Vs. STATE OF KERALA
June 2, 2014
ROY VARGHESE Vs. STATE OF KERALA
October 28, 2014
ROY VIJAYAN Vs. LAKSHMI KARTHIKEYAN
September 23, 2014
ROYAL EDUCATIONAL FOUNDATION TRUST Vs. STATE OF KERALA
March 24, 2014
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. GEETHIKA PILLAI K.C
July 1, 2014
RUBBER BOARD Vs. ROSIN CONSTRUCTIONS
February 6, 2014
RUBBERWOOD INDIA PVT. LTD. Vs. ASST. COMMISSIONER OF CUSTOMS
October 15, 2014
RUGMINI K.M. Vs. STATE OF KERALA
October 8, 2014
RULES MURALEEDHARAN NAIR Vs. TRAVANCORE DEVASWOM BOARD
October 15, 2014
RULES RAMAKRISHNAN Vs. MOTHER SUPERIOR
October 10, 2014
RUNS ABRAHAM Vs. STATE OF KERALA AND ORS.
October 30, 2014
RUNU VARGHESE Vs. FEDERAL BANK
April 7, 2014
S A B S PROVINCIAL HOUSE Vs. STATE OF KERALA
October 1, 2014
S DEEKSHITH, VAYALRIKATHU VEEDU AND ORS Vs. STATE OF KERALA AND ORS
February 5, 2014
S GIREESH KUMAR Vs. KERALA STATE FINANCIAL ENTERPRISES LTD
July 2, 2014
S MAHADEVAN PILLAI AND ORS Vs. K K HASHIM AND ORS
February 19, 2014
S SYAM SUNDER S/O SUNDERARAJAN S Vs. UNION OF INDIA
July 18, 2014
S. ANILKUMAR Vs. STATE OF KERALA
October 21, 2014
S. ANSALAM Vs. KERALA STATE ROAD TRANSPORT CORPORATION
January 15, 2014
S. BAIJU Vs. STATE OF KERALA
September 1, 2014
S. KIRAN Vs. UNION OF INDIA
October 16, 2014
S. LALITHAMBIKA Vs. STATE
July 15, 2014
S. LIJIKUMAR Vs. THE FOOD CORPORATION OF INDIA
October 16, 2014
S. MANOJ Vs. ANTO ANTONY
November 21, 2014
S. NAMBI NARAYANAN Vs. STATE OF KERALA
October 20, 2014
S. SASIDHARAN Vs. G. VIJAYA KUMAR
December 1, 2014
S. SETHUNATH Vs. R. MOHANKUMAR
December 4, 2014
S. SHAMNA BEEVI Vs. S. KABEER
June 27, 2014
S. VRINDA Vs. KERALA STATE ELECTRICITY BOARD
October 30, 2014
S.A. ANEESH Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT INSTITUTIONS
March 3, 2014
S.BINDU Vs. STATE OF KERALA
January 10, 2014
S.C. BANTWAL Vs. STATE OF KERALA
January 20, 2014
S.I. SYNDICATE Vs. MANAGING DIRECTOR, KERALA IRRIGATION INFRASTRUCTURE DEVELOPMENT CORPORATION
November 10, 2014
S.K. PREMRAJ MENON Vs. STATE OF KERALA
June 26, 2014
S.KUMAR Vs. STATE OF KERALA
May 30, 2014
S.MAHADEVAN PILLAI Vs. STATE OF KERALA
April 1, 2014
S.P. DEEPAK Vs. CHANCELLOR UNIVERSITY OF KERALA
January 17, 2014
S.P. THOMAS Vs. STATE OF KERALA
June 3, 2014
SABAD Vs. THE COMMISSIONER OF INCOME TAX
December 18, 2014
SABIN Vs. STATE OF KERALA
July 24, 2014
SABU Vs. SUB INSPECTOR OF POLICE, NEYYATTINKARA POLICE STATION
December 26, 2014
SABU K.ELIYAS Vs. STATE OF KERALA
February 24, 2014
SABU, S/O RAJAPPAN AND ORS Vs. STATE OF KERALA AND ORS
February 28, 2014
SADANANDAN Vs. STATE OF KERALA
November 17, 2014
SADASIVAN NAIR Vs. SUJATHA K , SUJATHA MANDIRAM
September 3, 2014
SADIQUE M Vs. STATE OF KERALA
June 11, 2014
SAFEENA SALIM Vs. P.A. SUBAIR
September 26, 2014
SAFEENA SALIM Vs. P.A. SUBAIR
September 25, 2014
SAFVAN,S/O.MOOSAKUTTY Vs. SUB INSPECTOR OF POLICE
May 20, 2014
SAGI T.M. Vs. THE MAHATMA GANDHI UNIVERSITY
November 11, 2014
SAGIMON Vs. STATE OF KERALA
July 11, 2014
SAHADEVAN Vs. STATE OF KERALA
February 3, 2014
SAHASRABDA CHITS (P) LTD Vs. SUDEEP
September 22, 2014
SAIDALAVI Vs. STATE OF KERALA
February 4, 2014
SAIDALAVI P.P. AND ORS. Vs. STATE OF KERALA
October 14, 2014
SAIDU MOHAMMED Vs. SUBAIDA
June 18, 2014
SAIFUDHEEN Vs. CIRCLE INSPECTOR OF POLICE
October 24, 2014
SAINABA Vs. STATE OF KERALA
August 4, 2014
SAJAN P. IBRAHIM Vs. DHANASHILPI CHITS PVT. LTD.
January 11, 2014
SAJAN P. IBRAHIM Vs. M/S. DHANASHILPI CHITS PVT. LTD
January 1, 2014
SAJAN VARGHESE Vs. KERALA STATE HUMAN RIGHTS COMMISSION
June 20, 2014
SAJEEBKHAN Vs. JASMINE
March 20, 2014
SAJEEN RAGH Vs. K.A.NEELAKANDA PILLAI
August 8, 2014
SAJEER Vs. STATE OF KERALA
August 1, 2014
SAJEEV Vs. PARAVUR SREE NARAYANAVILASAM SAMAJAM
August 11, 2014
SAJEEV S. AND ORS. Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
January 5, 2014
SAJI Vs. STATE OF KERALA
May 6, 2014
SAJI Vs. LISSY K.J.
June 2, 2014
SAJI ABRAHAM Vs. KERALA STATE ELECTRICITY BOARD
November 14, 2014
SAJI GEORGE Vs. SUPERINTENDENT OF POLICE
August 6, 2014
SAJI I K Vs. STATE OF KERALA; DIRECTOR OF MEDICAL EDUCATION
June 6, 2014
SAJI KAVALAM Vs. THE STATE OF KERALA
July 1, 2014
SAJIKUMAR T.S Vs. VIJAYAKUMARI
August 5, 2014
SAJIL. V.B. Vs. UCO BANK
August 19, 2014
SAJITHA S.N. Vs. STATE OF KERALA
August 14, 2014
SAJU GEORGE Vs. MOHAMMED SHERIF
February 28, 2014
SAJU PAUL, S/O PAUL, NEDUMPUATHU VEEDU, EZHIPRAM KARA AND ORS Vs. STATE OF KERALA AND ORS
March 26, 2014
SAJU THURUTHIKUNNEL Vs. STATE OF KERALA
August 14, 2014
SAKEENA Vs. STATE OF KERALA
June 26, 2014
SALAM Vs. STATE OF KERALA
October 21, 2014
SALEEMKHAN Vs. STATE OF KERALA
May 16, 2014
SALEENA Vs. K.S. SANDHYA
August 4, 2014
SALES TAX OFFICER Vs. K.J. AUGUSTINE
February 28, 2014
SALIH KODAPPANA Vs. STATE OF KERALA
October 1, 2014
SALIM M.A. AND LATHEEF RAWTHER Vs. STATE OF KERALA, REPRESENTED BY ITS PRINCIPAL SECRETARY LOCAL SELF GOVERNMENT DEPARTMENT
February 3, 2014
SALLY RAVI JACOB Vs. P.M.JOSE
July 8, 2014
SALMA BEEVI V.A. Vs. ADMINISTRATIVE OFFICER
July 9, 2014
SALMAN Vs. STATE OF KERALA AND ORS.
December 18, 2014
SAM MARINE EXPORTS Vs. UNION OF INDIA
September 23, 2014
SAMEENA BEEVI Vs. STATE OF KERALA
September 18, 2014
SAMEER Vs. STATE OF KERALA
May 23, 2014
SAMEER A.M. Vs. SOOPPY A.M.
October 20, 2014
SAMEER P.K Vs. UNION OF INDIA
May 30, 2014
SAMPATH Vs. STATE OF KERALA
July 31, 2014
SAMUEL JOSEPH PHILIP Vs. STATE OF KERALA
February 12, 2014
SAMUEL P. Vs. KAPPIKKAD MILK PRODUCERS CO-OPERATIVE SOCIETY LTD.
October 9, 2014
SANDEEP M.T. Vs. P.V. PATHROSE
December 8, 2014
SANDHYA Vs. STATE OF KERALA
April 1, 2014
SANEESH KUMAR Vs. STATE OF KERALA
April 25, 2014
SANGEETHA AGARWAL Vs. STATE OF KERALA
May 6, 2014
SANIL KUMAR C.S. Vs. KERALA PUBLIC SERVICE COMMISSION
November 17, 2014
SANJAY S. KUMAR Vs. ABBAS C.A.
November 13, 2014
SANJEEV KUMAR K.P. Vs. PUTHANPURAYILABDUL SALAM
July 10, 2014
SANJITH Vs. DISTRICT COLLECTOR
May 2, 2014
SANJITH KUMAR K. Vs. STATE OF KERALA
July 30, 2014
SANKARAN NADAR THANKARAJAN NADAR Vs. SURESH KUMAR @ SURENDRAN
January 22, 2014
SANTHA Vs. SECRETARY, KERALA STATE ELECTRICITY BOARD
February 21, 2014
SANTHA Vs. STATE OF KERALA
August 18, 2014
SANTHA Vs. STATE
January 10, 2014
SANTHA, W/O.CHANDRAN Vs. STATE OF KERALA
June 3, 2014
SANTHAKUMARI Vs. RAGHAVAN UNNI
October 29, 2014
SANTHAMMA Vs. STATE OF KERALA
January 31, 2014
SANTHOSH Vs. STATE OF KERALA
January 1, 2014
SANTHOSH Vs. BINU
January 2, 2014
SANTHOSH Vs. STATE OF KERALA AND ANIL KUMAR
March 21, 2014
SANTHOSH AND ORS. Vs. STATE OF KERALA AND ORS.
December 20, 2014
SANTHOSH K KEEZHANATHAZHEKUNIYIL Vs. STATE OF KERALA
March 14, 2014
SANTHOSH KUMAR B. Vs. SINDHU
October 1, 2014
SANTHOSH KUMAR P.K. Vs. SUB INSPECTOR OF POLICE JANMYTHRI POLICE STATION
March 3, 2014
SANTO JOSEPH Vs. SATATE OF KERALA
August 14, 2014
SARAFUDHEEN Vs. BHASKARAN
December 3, 2014
SARAMMA Vs. VARGHESE
September 2, 2014
SARAMMA Vs. MEENA ALEX
July 15, 2014
SARANGADHARAN Vs. ULLATTUTHODI MINI SUNDERSH & OTHERS
July 23, 2014
SARASWATHI Vs. STATE OF KERALA
January 10, 2014
SARATH CHANDRAN. S. Vs. KERALA STATE FINANCIAL ENTERPRISES LIMITED
May 29, 2014
SARATH LAL Vs. SUB INSPECTOR OF POLICE
April 29, 2014
SARATH LAL Vs. STATE OF KERALA
July 4, 2014
SARATH VIJAYAN Vs. COMMERCIAL TAX OFFICER III
August 8, 2014
SARAVANAN Vs. REEJA
May 22, 2014
SARITHA JOSE Vs. STATE POLICE CHIEF POLICE HEADQUARTERS
August 13, 2014
SARITHA S.BABU Vs. STATE OF KERALA
October 9, 2014
SAROJ SUBASH NAGORI Vs. DIRECTOR OF STATE LOTTERIES VIKAS BHAVAN P.O.
May 29, 2014
SAROJINI Vs. STATE OF KERALA
August 14, 2014
SAROJINI Vs. K. RATNAMMA
December 18, 2014
SASI Vs. STATE OF KERALA
March 21, 2014
SASI Vs. SECRETARY TO GOVERNMENT GENERAL EDUCATION DEPARTMENT
May 23, 2014
SASI KUMAR @ SASI Vs. STATE OF KERALA
April 9, 2014
SASIDHARAN Vs. THE ASSISTANT WILD LIFE WARDEN
October 17, 2014
SASIDHARAN N S/O AIR(THANKAPPAN) PILLAI Vs. PALAYYAN S/O RAJAYYAN NADAR
August 12, 2014
SASIDHARAN NAIR Vs. STATE OF KERALA
August 22, 2014
SASIDHARAN PILLA Vs. STATE OF KERALA
August 19, 2014
SASIKALA DEVI Vs. MUTHOOT VEHICLE AND ASSETS FINANCE LIMITED
October 13, 2014
SASIKUMAR J. Vs. BRANCH MANAGER, CHITTUR GOVERNMENT SERVANTS CO-OPERATIVE SOCIETY LIMITED
November 21, 2014
SATHEESAN Vs. SAIBI
June 27, 2014
SATHEESH KUMAR T.T. Vs. KERALA PUBLIC SERVICE COMMISSION
October 23, 2014
SATHIANATHAN C.K. AND ORS. Vs. CENTRAL BUREAU OF INVESTIGATION AND ORS.
November 11, 2014
SATHIYAMMA Vs. SREEKUMAR
April 11, 2014
SATHY M.P. Vs. SARASA
July 16, 2014
SATHYABHAMA Vs. SWAMINATHAN
July 2, 2014
SATHYABHAMA AMMA Vs. B. RUGMINI AMMA
October 23, 2014
SATHYAN Vs. STATE OF KERALA
June 4, 2014
SATHYANESAN, S/O VELAYUDHAN AND ORS Vs. STATE OF KERALA AND ORS
March 17, 2014
SATHYAVATHI Vs. STATE OF KERALA
July 2, 2014
SAUMYA GEORGE Vs. CHIEF REGISTRAR OF BIRTHS AND DEATHS
August 27, 2014
SAURASHTRA ROADWAYS REPRESENTED Vs. COMMERCIAL TAX OFFICER
August 1, 2014
SAVITHRI Vs. K P BHASKARAN
August 11, 2014
SAYED THAHA BAFAKYHI THANGAL Vs. RIGHT INFORMATION OFFICER, SBI KOYILANDI BRANCH
May 28, 2014
SAYYED ALI M. Vs. HAJA MAHEEN
June 5, 2014
SEBASTIAN Vs. ANILKUMAR
August 7, 2014
SEBASTIAN Vs. STATE OF KERALA AND ORS.
December 8, 2014
SECRETARY Vs. DEPUTY DIRECTOR
September 22, 2014
SECRETARY TO GOVERNMENT Vs. JOSEPH LUKOSE
August 14, 2014
SECRETARY TO GOVERNMENT Vs. SURENDRAN
June 16, 2014
SECRETARY, K.S.E. BOARD Vs. PUTHUPARAMBIL JAMEELA
February 6, 2014
SECRETARY, KERALA STATE ELECTRICITY BOARD Vs. MARY
February 6, 2014
SECRETARY, KERALA STATE ELECTRICITY BOARD, VYDHUDHI BHAVAN Vs. THOMAS
April 7, 2014
SECRETARY, LAND BOARD, THIRUVANANTHAPURAM AND ORS Vs. SEBASTIAN, MATTATHIL HOUSE AND ORS
February 7, 2014
SEETHALAKSHMI Vs. RADHAMANIAMMA
December 11, 2014
SEETHALEKSHMI Vs. LAKSHMI
July 30, 2014
SELF FINANCING PARA MEDICAL MANAGEMENT ASSOCIATION Vs. STATE OF KERALA
July 24, 2014
SELVAM BROILERS (P) LTD Vs. ASSISTANT COMMISSIONER (ASSMT )-II
October 1, 2014
SELVAM BROILERS (P) LTD. Vs. ASSISTNAT COMMISSIONER
June 11, 2014
SELVARAJ Vs. P.RULES SUKUMARAN
October 17, 2014
SELVARAJ. M Vs. UNION OF INDIA
January 20, 2014
SENIOR SUPPERINTENDENT OF POST OFFICES Vs. MINI K.P.
February 18, 2014
SENTHIL KUMAR Vs. STATE OF KERALA
October 31, 2014
SHAFEEQ. M.P. Vs. SUB INSPECTOR OF POLICE, AREACODE, MALAPPURAM DISTRICT
May 20, 2014
SHAFEEQUA KURUMBETH Vs. STATE OF KERALA
August 18, 2014
SHAFI Vs. STATE OF KERALA
July 1, 2014
SHAFI Vs. STATE OF KERALA
June 12, 2014
SHAHID Vs. REVENUE DIVISIONAL OFFICER AND SUB INSPECTOR OF POLICE, TANUR
February 20, 2014
SHAHITHA Vs. THE STATE OF KERALA
June 3, 2014
SHAHRUKH KHAN Vs. VICE CHANCELLOR, MAHATMA GANDHI UNIVERSITY
February 20, 2014
SHAHUL HAMEED Vs. PRINCIPAL SECRETARY, LOCAL SELF GOVT AND ORS
July 15, 2014
SHAHUL HAMEED Vs. REVENUE DIVISIONAL OFFICER & PRESIDING OFFICER
April 3, 2014
SHAIBY JOHN Vs. PAULSON
August 21, 2014
SHAIJU Vs. STATE OF KERALA
April 4, 2014
SHAIJU Vs. STATE OF KERALA
November 11, 2014
SHAILA K P Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
September 22, 2014
SHAILAMMA ISSAC Vs. RETURNING OFFICER
January 2, 2014
SHAILAMMA ISSAC Vs. RETURNING OFFICER
January 6, 2014
SHAINU Vs. STATE OF KERALA
August 7, 2014
SHAJAHAN Vs. STATE OF KERALA
February 28, 2014
SHAJAHAN, S/O ABOOBACKER Vs. ABOOBACKER, KARIPPAYIL VEEDU
November 24, 2014
SHAJAN JOSEPH K.R. Vs. U. DEVI
June 3, 2014
SHAJI Vs. STATE OF KERALA
August 5, 2014
SHAJI Vs. KERALA ELECTRICITY BOARD
January 9, 2014
SHAJI Vs. STATE OF KERALA
August 29, 2014
SHAJI JACOB Vs. SHAJI P.V.
June 11, 2014
SHAJI JOSE Vs. STATE OF KERALA
March 18, 2014
SHAJI KUTTY Vs. STATE OF KERALA
October 23, 2014
SHAJI THOMAS Vs. STATE OF KERALA
August 22, 2014
SHAJI THOMAS Vs. STATE OF KERALA
February 3, 2014
SHAJI, MALLAPPALLI VEEDU Vs. STATE OF KERALA
December 11, 2014
SHAJI, S/O CHUMMAR AND ORS Vs. STATE OF KERALA AND ORS
February 20, 2014
SHAJI, S/O JOSEPH Vs. SUB INSPECTOR OF POLICE
December 17, 2014
SHAJIR ARAFATH Vs. STATE OF KERALA
August 1, 2014
SHAJU K.N. Vs. STATE OF KERALA
June 6, 2014
SHAJU M.P. Vs. CANARA BANK
August 1, 2014
SHAKELA Vs. ARJUN AMARAVATHI CHITS (P) LTD.
July 15, 2014
SHAKKEER.M.K Vs. STATE OF KERALA
August 13, 2014
SHAMEEL Vs. MUHAMMED ANSARI
August 26, 2014
SHAMEER Vs. RIYAS
July 24, 2014
SHAMNAD Vs. THE STATE OF KERALA
July 7, 2014
SHAMSUDHEEN Vs. STATE OF KERALA
October 23, 2014
SHANAVAS Vs. STATE OF KERALA
August 20, 2014
SHANAVAS Vs. STATE OF KERALA
December 1, 2014
SHANMUGHADAS Vs. MALAYIL SUBRAHMANIAN
March 14, 2014
SHANTHA Vs. STATE OF KERALA
June 5, 2014
SHARAFUDHEEN Vs. JASNA BEEGAM
September 25, 2014
SHARAFUDHEEN Vs. STATION HOUSE OFFICER
August 19, 2014
SHAREEF Vs. SUB INSPECTOR OF POLICE
August 6, 2014
SHARON INSUL INDIA LTD Vs. ASSISTANT COMMISSIONER (ASSESSMENT)
September 20, 2014
SHEBIN, A.S. Vs. KERALA PUBLIC SERVICE COMMISSION
August 1, 2014
SHEEBA KURIES LTD. Vs. STATE OF KERALA
September 3, 2014
SHEEJA Vs. THE INSPECTOR GENERAL OF POLICE
December 9, 2014
SHEELA Vs. SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT
July 11, 2014
SHEELA GEORGE Vs. NOORUDEEN
November 13, 2014
SHEELA S.B. Vs. STATE OF KERALA
June 4, 2014
SHEELA T R Vs. SECRETARY HEALTH AND FAMILY WELFARE DEPARTMENT
July 15, 2014
SHEELAMMA Vs. P. SAHADEVAN
February 12, 2014
SHEENA SAJEEV Vs. JOINT REGIONAL TRANSPORT OFFICER
August 25, 2014
SHEJEER Vs. STATE OF KERALA
May 22, 2014
SHERIN Vs. STATE OF KERALA
February 20, 2014
SHERIN J. THANKOM Vs. THANKOM
June 11, 2014
SHIBI Vs. P. DILEEP KUMAR
June 23, 2014
SHIBI Vs. SURESH.P.
August 12, 2014
SHIBI JOJU Vs. M. SUNDARAN
June 10, 2014
SHIBU @ C.P. Vs. STATE OF KERALA
April 22, 2014
SHIBU GEORGE Vs. STATE OF KERALA
October 27, 2014
SHIBU KUNNANATTU Vs. THE STATE OF KERALA
July 14, 2014
SHIBU, S/O CHUNDANGAPARAMBIL SRIDHARAN Vs. STATE OF KERALA
September 24, 2014
SHIBU. K.N. Vs. THE REGIONAL TRANSPORT OFFICER
October 21, 2014
SHIJU Vs. STATE OF KERALA
April 2, 2014
SHINE JOSE Vs. SATHISH BINO I.P.S.
August 14, 2014
SHINI Vs. REVENUE DIVISIONAL OFFICER
August 29, 2014
SHINTO JOSEPH AND ORS Vs. STATE OF KERALA AND ORS
February 17, 2014
SHINU J.PILLAI Vs. TAHA MUSTHAFA
August 27, 2014
SHIROSH @ BIJU Vs. STATE OF KERALA
January 3, 2014
SHOBHA.K.C Vs. NELSON
July 22, 2014
SHRIRAM GENERAL INSURANCE COMPANY LTD. Vs. BABY JALAJA
March 6, 2014
SHRIRAM TRANSPORT FINANCE COMPANY LTD Vs. STATE OF KERALA
July 10, 2014
SHRIRAM TRANSPORT FINANCE COMPANY LTD Vs. P.R. SUNIL
September 19, 2014
SHYAM MURALI C. Vs. THE CENTRAL BOARD OF SECONDARY EDUCATION
June 26, 2014
SHYJU AND ORS Vs. STATE OF KERALA AND ORS
March 13, 2014
SHYLAJA Vs. RESHMA SATHEESAN
December 11, 2014
SHYMESH Vs. STATE OF KERALA
July 1, 2014
SHYNESH, S/O GOPI AND ORS Vs. STATE OF KERALA AND ORS
February 25, 2014
SIBICHAN Vs. STATE OF KERALA
September 29, 2014
SICILLIA HOTEL PVT. LTD. Vs. COMMERCIAL TAX OFFICER
October 21, 2014
SIDDIQUE Vs. STATE OF KERALA
June 23, 2014
SIDHAN Vs. STATE OF KERALA
May 22, 2014
SIDHARTH SWAMINATHAN Vs. SUB REGISTRAR
March 4, 2014
SIDHARTHAN Vs. STATE OF KERALA
July 10, 2014
SIDHEEK.N.M, S/O. MOHAMMED Vs. HAMEED, S/O. ENATHY
May 31, 2014
SIGMA ENTERPRISES Vs. ASSISTANT COMMISSIONER, COMMISSIONER OF CENTRAL EXCISE
June 9, 2014
SIJI E P Vs. SHAJI JOSEPH
November 26, 2014
SIJU @ THOPPIKILY Vs. STATE OF KERALA
May 21, 2014
SILESHKUMAR AND RAGESH KUMAR K.V. Vs. STATE OF KERALA
March 10, 2014
SILPA U.N Vs. P.P.BABU
August 8, 2014
SILVESTER V.J. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER
October 30, 2014
SILVY GEORGE Vs. ANNA JOSEPH
April 4, 2014
SIMI A.C. Vs. THE SECRETARY
October 31, 2014
SIMON Vs. OFFICE ADDITIONAL DISTRICT MAGISTRATE
February 3, 2014
SIMON K.FRANCIS Vs. THRISSUR CORPORATION
August 22, 2014
SINDHU Vs. THRIVINATH
August 19, 2014
SINDHU Vs. STATE OF KERALA
March 21, 2014
SINDHU Vs. MATHAIKUTTY
October 30, 2014
SINDHU K. RAJAN Vs. M. AJITH
July 4, 2014
SINDHU PRAKASH Vs. STATE OF KERALA
August 6, 2014
SINDHU S.V. Vs. THE GENERAL MANAGER
October 31, 2014
SINU PRAKASHAN Vs. STATE OF KERALA
August 14, 2014
SISTER SYNO Vs. REJI MARKOSE
August 1, 2014
SITHARA ASSOCIATES REPRESENTED BY ITS PRESENT MANAGING PARTNER Vs. OSHON TREADS LTD
March 19, 2014
SIVADASAN Vs. ALEXANDER
October 1, 2014
SIVAKUMAR Vs. STATE OF KERALA
October 30, 2014
SIVAKUMAR Vs. STATE OF KERALA
May 13, 2014
SIVAN V.R. Vs. AUTHORISED OFFICER, FEDERAL BANK LTD. AND ORS.
December 4, 2014
SIVANANDAN V K , HELPER FOR LINEMAN Vs. ADMINISTRATOR
September 22, 2014
SIVANANDAN V.K. Vs. THE ADMINISTRATOR UNION TERRITORY OF LAKSHADWEEP
September 22, 2014
SIVANANDAN, S/O CHELLAPPAN Vs. STATE OF EKRALA
April 1, 2014
SIVAPRASAD Vs. C.T. SHINTO
January 1, 2014
SIVAPRASAD A.V. Vs. DIRECTOR GENERAL OF POLICE
August 11, 2014
SIVAPRASAD THAMPURAN Vs. MARUTI HABITAT AND REALTORS INDIA PVT. LTD
July 22, 2014
SIVARAJAN Vs. STATE OF KERALA
July 3, 2014
SMITHA BABU Vs. STATE OF KERALA
July 15, 2014
SMITHA R. Vs. BIJUKUMAR S.
February 7, 2014
SMITHA.A.S. Vs. DISTRICT CO-OPERATIVE BANK
March 7, 2014
SMITHA.R. Vs. PRAMOD P.P.
May 23, 2014
SOJI VARGHESE Vs. SOBHA RAJEEV
October 28, 2014
SOMARAJAN Vs. DISTRICT COLLECTOR
August 4, 2014
SOMARAJAN NAIR C.V. Vs. STATE OF KERALA AND ORS.
September 25, 2014
SOMASEKHARAN Vs. SARASWATHI AMMA
June 5, 2014
SOMASEKHARAN NAIR IRISHIKESHAN NAIR Vs. N. BHASKARAN NAIR
October 10, 2014
SOMASUNDARAN V.C. Vs. PRINCIPAL GENERAL MANAGER, TELECOM, BHARAT SANCHAR NIGAM LIMITED
July 11, 2014
SONA BABU Vs. STATE OF KERALA
October 10, 2014
SONIA BHASKAR Vs. UNION OF INDIA AND ORS.
November 22, 2014
SONY REBEIRO Vs. COMMR. OF SERVICE TAX (APPEALS)
May 28, 2014
SOOPY A. Vs. STATE OF KERALA
August 22, 2014
SOORAJ PRAKASH Vs. STATE OF KERALA
May 13, 2014
SOORAJ.A Vs. STATE OF KERALA
August 12, 2014
SOPHY RAJAN Vs. LAND ACQUISITION OFFICER AND SPECIAL TAHSILDAR (LA) AND ANOTHER
December 15, 2014
SOUDAMINI Vs. A.P. PADMANABHAN NAMBOODIRI
October 30, 2014
SOUDAMINI Vs. VISAMBHARAN
February 4, 2014
SOUDAMINI SIVADAS Vs. STATE OF KERALA
October 21, 2014
SOUDAMINI SIVADAS PROPRIETRIX Vs. STATE OF KERALA
October 10, 2014
SOUMI JOSE KOKKAD Vs. STATE OF KERALA
January 21, 2014
SOUNDARYA TEXTILES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 8, 2014
SOUTH INDIAN BANK LIMITED Vs. KERALA STATE HOUSING BOARD
March 25, 2014
SOUTH INDIAN BANK LTD. Vs. COMMISSIONER OF INCOME TAX
January 22, 2014
SOUTH MALABAR GRAMIN BANK Vs. SOUTH MALABAR GRAMIN BANK DEPOSIT COLLECTORS UNION
November 27, 2014
SOUTHERN FERTILIZERS AND CHEMICALS Vs. STATE OF KERALA
July 2, 2014
SOUTHERN MOTOR FINANCE MUVATTUPUZHA Vs. BABY K.V.
November 10, 2014
SOUTHERN NAVAL COMMAND CIVILIAN EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
July 8, 2014
SOUTHERN REFINERIES LTD Vs. PARASSALA GRAMA PANCHAYAT
April 11, 2014
SOUTHERN UNION PHARMACEUTICALS (KERALA) PVT. LTD. Vs. STATE OF KERALA
November 14, 2014
SPARTEK CERAMICS (INDIA) LTD. Vs. STATE OF KERALA
June 12, 2014
SPARTEK CERAMICS INDIA LTD. Vs. ASSISTANT COMMISSIONER
June 17, 2014
SPICE VALLEY CONDIMENTS (P) LTD Vs. DISTRICT COLLECTOR, THIRUVANANTHAPURAM
September 3, 2014
SPICES BOARD AND ORS. Vs. NAGARAJ, A.N. AND ORS.
November 7, 2014
SREE GOKULAM CHITS AND FINANCE COMPANY PVT LTD Vs. STATE OF KERALA
February 26, 2014
SREE PARANDOTTAPPAN TEMPLE TRUST Vs. CIRCLE INSPECTOR OF POLICE
August 18, 2014
SREE VENKETESWARA SEVA SANGHAM Vs. ANTONY
December 17, 2014
SREE VINAYAKA FEEDS Vs. INTELLIGENCE OFFICER
November 24, 2014
SREEDEVI ANTHERJANAM Vs. BHAVADASAN NAMBOODIRI
August 19, 2014
SREEDHARAN PILLAI Vs. KARTHIYAYINI AMMA PADMAVATHY AMMA
December 3, 2014
SREEDHAREEYAM AYURVEDA MEDICINES PRIVATE LIMITED Vs. STATE OF KERALA
March 10, 2014
SREEJAYAN.N. Vs. KANNUR CO-OPERATIVE HOUSING SOCIETY
March 3, 2014
SREEJITH Vs. SAVITHRI AMMA
October 9, 2014
SREEJITH @ AYYAPPAN AND SANJEEV S. Vs. STATE OF KERALA
March 20, 2014
SREEJITH. S. Vs. KERALA ELECTRICITY BOARD
February 3, 2014
SREEKALA G.K. Vs. STATE OF KERALA
February 21, 2014
SREEKANTH Vs. NIL
February 7, 2014
SREEKANTH V. CHANDRAN Vs. KSRTC AND ORS.
June 2, 2014
SREEKUMAR S. Vs. UNION OF INDIA
October 16, 2014
SREEKUMARI AMMA Vs. STATE OF KERALA
May 26, 2014
SREELAL Vs. MURALI MENON
July 10, 2014
SREENATH GOPI Vs. RAJEEV P.P
June 11, 2014
SREENATH P. Vs. COMMISSIONER OF ENTRANCE EXAMINATIONS
August 21, 2014
SREENI PARAMESWARAN Vs. P.C. THOMAS
July 14, 2014
SREENIVASAN M. Vs. UNION OF INDIA
March 13, 2014
SREERANGAN Vs. THE NEW INDIA ASSURANCE CO. LTD
October 8, 2014
SRI SATHYA SAI ORPHANAGE TRUST-KERALA Vs. STATE OF KERALA
October 31, 2014
SRUTHI P. AND ORS. Vs. GOVERNMENT OF KERALA AND ORS.
December 4, 2014
SRUTHI RAJAGOPAL.A. Vs. MAHATMA GANDHI UNIVERSITY
May 22, 2014
ST. ALPHONSA HOSPITAL AND ORS. Vs. STATE OF KERALA AND ORS.
December 11, 2014
ST. GEORGES CHURCH Vs. THE INDIAN OIL CORPORATION LIMITED
June 9, 2014
ST. JOSEPH'S MODEL HIGHER SECONDARY SCHOOL Vs. EMPLOYEES' STATE INSURANCE CORPORATION
July 16, 2014
ST.JOHN'S JACOBITE SYRIAN CHURCH Vs. P.S. MATHAI
April 25, 2014
STANLEY JONES V Vs. UNION OF INDIA
March 7, 2014
STATE BANK OF INDIA Vs. STATE OF KERALA
July 31, 2014
STATE BANK OF INDIA Vs. RAMAKRISHNAN BABU AND ORS.
October 28, 2014
STATE BANK OF TRAVANCORE Vs. INDUSTRIAL TRIBUNAL, ALAPPUZHA
May 21, 2014
STATE BANK OF TRAVANCORE Vs. INDUSTRIAL TRIBUNAL, ALAPPUZHA
May 22, 2014
STATE BANK OF TRAVANCORE Vs. PAUL C M
September 17, 2014
STATE OF KERALA Vs. M.T. PHILIP
October 10, 2014
STATE OF KERALA Vs. ABRAHAM JOHN
September 23, 2014
STATE OF KERALA Vs. CHANDRAVATHY AMMA
January 17, 2014
STATE OF KERALA Vs. ZAKHIR HUSSAIN MEMORIAL PVT. INDUSTRIAL TRAINING INSTITUTE
October 20, 2014
STATE OF KERALA Vs. O. SEEMA
November 13, 2014
STATE OF KERALA Vs. HAMIL RAPHAEL
July 11, 2014
STATE OF KERALA Vs. A. RAJAGOPAL
October 27, 2014
STATE OF KERALA Vs. PATTARVAYAL KANAKAN
March 31, 2014
STATE OF KERALA Vs. P A MATHAI, S/O ABRAHAM
April 9, 2014
STATE OF KERALA Vs. V. PRIYADARSINI
June 17, 2014
STATE OF KERALA Vs. SEBASTIAN K.J.
June 16, 2014
STATE OF KERALA Vs. SUNITHA
March 21, 2014
STATE OF KERALA Vs. V.M. VIJAYANANDAN
May 26, 2014
STATE OF KERALA Vs. ODIASE AUSTIN GOUBADIA
November 25, 2014
STATE OF KERALA Vs. KERALA RARE EARTHS & MINERALS LTD.
November 13, 2014
STATE OF KERALA Vs. N.G.JOSEPH
December 3, 2014
STATE OF KERALA Vs. BEEVI KANNU
October 29, 2014
STATE OF KERALA Vs. KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM BENCH
December 11, 2014
STATE OF KERALA Vs. RAJALAKSHMI T K , W/O PANKAJAKSHAN
July 21, 2014
STATE OF KERALA Vs. P U RAMANANDAN
October 7, 2014
STATE OF KERALA Vs. ROSE MARY. S.
March 28, 2014
STATE OF KERALA Vs. SANTHOSH KUMAR
October 20, 2014
STATE OF KERALA Vs. G.KUTTAN PILLAI
August 21, 2014
STATE OF KERALA Vs. E. SARADA AMMA
August 7, 2014
STATE OF KERALA Vs. ABRAHAM, S/O.ULAHANNAN
June 18, 2014
STATE OF KERALA Vs. GEORGE NINAN
August 14, 2014
STATE OF KERALA Vs. M.P.SHIJU
February 18, 2014
STATE OF KERALA Vs. RAJU, CHAKKOOR PADETHATHIL
January 13, 2014
STATE OF KERALA Vs. MANAGER
August 8, 2014
STATE OF KERALA Vs. ICICI BANK LIMITED
August 21, 2014
STATE OF KERALA Vs. MANAGER ST. ROCH'S HIGH SCHOOL
April 11, 2014
STATE OF KERALA Vs. PUNNAKUNNATH POOMKUZHI HASSAN
December 9, 2014
STATE OF KERALA Vs. KRISHANANKUTTY NAIR
November 12, 2014
STATE OF KERALA Vs. ROLL EXPRO ENTERPRISES
May 21, 2014
STATE OF KERALA Vs. SANTHA AND ORS.
November 11, 2014
STATE OF KERALA Vs. THE HUMAN RIGHTS COMMISSION
October 14, 2014
STATE OF KERALA Vs. VASANTHA MODERN RICE MILL
December 3, 2014
STATE OF KERALA Vs. SAJITHA P.
January 27, 2014
STATE OF KERALA Vs. K. UDAYAKUMARAN
February 11, 2014
STATE OF KERALA Vs. CIJI P. JOSE
February 4, 2014
STATE OF KERALA Vs. P. SURENDRAN NAIR
January 28, 2014
STATE OF KERALA Vs. REENA SUSAN MATHEW
February 11, 2014
STATE OF KERALA Vs. T.J. SARADA
September 22, 2014
STATE OF KERALA Vs. HAMIL RAPHAEL
July 10, 2014
STATE OF KERALA Vs. MUNNAR WOODS
July 25, 2014
STATE OF KERALA Vs. SUDARSANAN
June 27, 2014
STATE OF KERALA Vs. SAHYA HARITHA SANGHAM
July 31, 2014
STATE OF KERALA Vs. M. GOPALAN
November 19, 2014
STATE OF KERALA Vs. HOTEL SAMUDRA
July 17, 2014
STATE OF KERALA Vs. LEO HOSPITAL
May 28, 2014
STATE OF KERALA Vs. MUSLIM EDUCATION SOCIETY
September 1, 2014
STATE OF KERALA Vs. MANNUTHY MAYURA INN
February 4, 2014
STATE OF KERALA Vs. A.M. SUKUMARAN
June 16, 2014
STATE OF KERALA Vs. C.V. ISSAC
February 19, 2014
STATE OF KERALA Vs. K.J. JOSEPH
January 27, 2014
STATE OF KERALA AND OTHERS Vs. HOTEL LEELAVENTURE LTD , MUMBAI AND OTHERS
December 8, 2014
STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY Vs. THOMAS KURIA
October 20, 2014
STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT Vs. SMT. SUMAN PAUL AND A.K.M. MANAGER, THE HIGH SCHOOL, KATTOOR
May 26, 2014
STATE OF REPRSENTEDKERALA Vs. CRAFT SMT.SUMAN PAUL
May 26, 2014
STATEOF KERALA Vs. MANAGER, M.T.M. HIGHER SECONDARY SCHOOL
June 6, 2014
STEBERT KUMAR Vs. STATE OF KERALA
December 19, 2014
STEEL AUTHORITY OF INDIA LIMITED Vs. SURENDRADAS
March 19, 2014
STELLA Vs. KERALA FOREST PROTECTIVE STAFF ASSOCIATION
January 2, 2014
SUB REGISTRAR, PALAKKAD AND ORS. Vs. KERALA STATE CO-OPERATIVE CONSUMERS FEDERATION LTD.
December 18, 2014
SUBAIR Vs. STATE OF KERALA
August 14, 2014
SUBBARALAYU Vs. IQBAL RAWOOF SAIT @ NAZEER
January 6, 2014
SUBBURAJ Vs. REGISTRAR GENERAL
February 7, 2014
SUBRAHAMNNIAN Vs. STATE OF KERALA
August 21, 2014
SUBRAMANIAN Vs. KOUSALYA
July 1, 2014
SUBRAMANIAN N R Vs. DISTRICT COLLECTOR
July 3, 2014
SUBRAMANIAN R Vs. KERALA CO-OPERATIVE MILK MARKETING FEDERATION LTD
April 7, 2014
SUDAKSHINA Vs. THE STATE OF KERALA
June 10, 2014
SUDARSAN CLAY & CERAMICS LTD. Vs. APPELLATE AUTHORITY FOR INDUSTRIAL & FINANCIAL RE-CONSTRUCTION
May 26, 2014
SUDARSANAN Vs. STATE OF KERALA
March 28, 2014
SUDARSHAN Vs. STATE OF KERALA
July 3, 2014
SUDEESH Vs. STATE OF KERALA
June 10, 2014
SUDHA K. Vs. UNION OF INDIA
January 29, 2014
SUDHAKARAN V.K. Vs. STATE OF KERALA
August 8, 2014
SUDHAKARAN, S/O VELAYUDHAN AND ORS Vs. STATE OF KERALA AND ORS
February 21, 2014
SUDHEER Vs. STATE OF KERALA
April 7, 2014
SUDHEER T.H. Vs. BABU ANTONY
October 31, 2014
SUDHEESH Vs. STATE OF KERALA
July 3, 2014
SUDHEESH DAS Vs. EMPLOYEES STATE INSURANCE CORPORATION
September 19, 2014
SUDHEESH KUMAR Vs. T.S. JAYAKUMAR
May 30, 2014
SUDHIRKUMAR Vs. GLORIA FILMS
May 23, 2014
SUDIN S. Vs. UNION OF INDIA AND ORS.
October 29, 2014
SUGUNAN Vs. THULASEEDHARAN
November 10, 2014
SUGUNAN Vs. KANAKAMANY
July 1, 2014
SUJA ISSAC Vs. DEPUTY LABOUR COMMISSIONER
September 16, 2014
SUJESH M.V. Vs. STATE OF KERALA
May 23, 2014
SUJITH Vs. ORIENTAL INSURANCE CO. LTD.
December 20, 2014
SUJITH Vs. STATE OF KERALA
July 14, 2014
SUJITHAMOL.S Vs. ANILKUMAR.N.G.
August 5, 2014
SUKU AND SONY Vs. STATE OF KERALA
March 3, 2014
SUKUMARAN Vs. PADMALOCHANAN
March 26, 2014
SUKUMARAN @ SUKU Vs. STATE
February 18, 2014
SUKUMARAN NAIR Vs. INDUSTRIAL TRIBUNAL
January 13, 2014
SULAIMAN Vs. UMESHKUMAR
October 1, 2014
SULAIMAN Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY
April 29, 2014
SULFI NAZAR, PLAVILA PUTHENVEEDU Vs. RECOVERY OFFICER,DEBT RECOVERY
May 26, 2014
SULOCHANA Vs. AUTHORIZED OFFICER/ACCOUNTS OFFICER
March 21, 2014
SULOCHANA Vs. KERALA PUBLIC SERVICE COMMISSION
March 31, 2014
SULTHAN BATHERY CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD. Vs. JAYAPRAKASH P.R.
June 12, 2014
SUMA DEVI Vs. SUB TREASURY OFFICER
May 30, 2014
SUMATHYKUTTY Vs. SECRETARY, REGIONAL TRANSPORTAUTHORITY
February 20, 2014
SUMESH P.P. Vs. CENTRAL UNIVERSITY OF KERALA
November 12, 2014
SUMESH S.KUMAR Vs. CENTRAL BOARD OF SECONDARY EDUCTION
June 27, 2014
SUMINA RANI A. Vs. KERALA PUBLIC SERVICE COMMISSION
August 8, 2014
SUNDARAM FINANCE LTD. Vs. BIJU SCARIA
July 15, 2014
SUNDARAMBAL Vs. KRISHNAN
October 30, 2014
SUNDARAN, S/O BASAVAN AND ORS Vs. STATE OF KERALA AND ORS
February 12, 2014
SUNDARESHAN Vs. ICICI BANK LIMITED
June 3, 2014
SUNEER K.H. Vs. STATE OF KERALA
August 19, 2014
SUNIL Vs. STATE OF KERALA
December 10, 2014
SUNIL Vs. STATE OF KERALA
August 6, 2014
SUNIL Vs. STATE OF KERALA
October 9, 2014
SUNIL Vs. STATE OF KERALA
May 26, 2014
SUNIL Vs. STATE OF KERALA
May 16, 2014
SUNIL Vs. STATE OF KERALA
January 15, 2014
SUNIL ALPHONSE Vs. STATE OF KERALA
May 23, 2014
SUNIL DATH Vs. STATE OF KERALA
October 28, 2014
SUNIL KUMAR Vs. SUB-INSPECTOR OF POLICE
August 7, 2014
SUNIL KUMAR Vs. UNION OF INDIA
October 16, 2014
SUNIL KUMAR Vs. STATE OF KERALA
July 2, 2014
SUNIL KUMAR Vs. STATE OF KERALA
February 20, 2014
SUNIL KUMAR Vs. POWER GRID CORPORATION OF INDIA LTD.
October 9, 2014
SUNIL KUMAR Vs. SUB INSPECTOR OF POLICE
June 2, 2014
SUNIL KUMAR @ SUNI Vs. STATE OF KERALA
May 13, 2014
SUNIL KUMAR N.A Vs. COMMERCIAL TAX OFFICER
August 7, 2014
SUNIL SETHU Vs. KUNJU KUNJU KARUNAKARAN
September 25, 2014
SUNILKUMAR Vs. STATE OF KERALA
November 10, 2014
SUNITHA Vs. RANJU
October 16, 2014
SUNNY C VARGHESE Vs. THANKAMMAALEXANDER
March 28, 2014
SUNNY ITTIYAVIRA Vs. MARDEC R.K. LATEX PVT. LTD.
November 26, 2014
SUNNY JACOB JEWELLERS AND WEDDING CENTRE Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 2, 2014
SUNNY THOMAS AND ORS Vs. STATE OF KERALA AND ORS
February 25, 2014
SUNNY ZACHARIAH Vs. STATE OF KERALA
August 7, 2014
SUNTEC BUSINESS SOLUTIONS PRIVATE LIMITED Vs. UNION OF INDIA
June 13, 2014
SUNUMOL GOPALAN Vs. M. JAYAKUMAR
November 7, 2014
SUO MOTU Vs. M.P. ISMAIL
March 21, 2014
SUO MOTU Vs. STATE OF KERALA
March 14, 2014
SUO MOTU Vs. THOMSON
February 12, 2014
SUO MOTU Vs. TRAVANCORE DEVASWOM BOARD
November 20, 2014
SUO MOTU PROCEEDINGS Vs. STATE OF KERALA
April 11, 2014
SUPERINTENDING ENGINEER, KOTTARAKKARA AND ORS. Vs. M.P. VARGHESE
October 16, 2014
SURENDRA MOHAN AND ORS Vs. STATE OF KERALA AND ORS
February 20, 2014
SURENDRAN, S/O ARJUNAN ASHARI AND ORS Vs. KERALA ASSISTANT EXECUTIVE ENGINEER
March 24, 2014
SURESH Vs. STATE OF KERALA
July 10, 2014
SURESH Vs. STATE OF KERALA
July 7, 2014
SURESH Vs. KARUPPASSANKANDY INDIRA
August 18, 2014
SURESH Vs. THE STATE OF KERALA
July 14, 2014
SURESH Vs. VILLAGE OFFICER
July 1, 2014
SURESH Vs. STATE OF KERALA
March 20, 2014
SURESH @ DRACULA SURESH Vs. STATE OF KERALA
August 21, 2014
SURESH BABU Vs. NITHYA
September 18, 2014
SURESH C.B. Vs. STATE OF KERALA
April 25, 2014
SURESH KUMAR Vs. STATE OF KERALA
August 13, 2014
SURESH KUMAR @ AANADAN Vs. STATE OF KERALA
August 12, 2014
SURESH KUMAR T V Vs. REPRESENTED COCHIN DEVASWOM BOARD
September 26, 2014
SURESH KUNNATH Vs. COMMISSIONER OF POLICE
August 22, 2014
SURESH P.A. Vs. KOTTAYAM MUNICIPALITY
July 1, 2014
SURESH P.N. Vs. STATE OF KERALA
August 7, 2014
SURESH, S/O RAJU, PURATHEZHATHU COLONY AND ORS Vs. STATE OF KERALA AND ORS
February 7, 2014
SURESHKUMAR. R. Vs. STATE OF KERALA
November 28, 2014
SURYA CONSTRUCTIONS Vs. COMMERCIAL TAX OFFICER (WC & LT)
November 10, 2014
SURYA T.V. HEAVENLY PLAZA, VAZHAKKALA, ERNAKULAM KOCHI Vs. THYAGARAJAN, S/O.GOPALAN, DEEPTHY, KADAIKODE P.O. KAREEPRA, KOTTARAKARA
July 14, 2014
SUSAN Vs. T.V. MATHEW
June 4, 2014
SUSAN KURUVILA Vs. STATE OF KERALA
August 7, 2014
SUSEELAN L Vs. INDIAN BANK
July 2, 2014
SUSEELAN N. Vs. STATE OF KERALA
August 20, 2014
SUSHAMMA Vs. REGIONAL TRANSPORT AUTHORITY
March 26, 2014
SUSHEELA Vs. DEEPIKA
February 4, 2014
SUSHEELA Vs. STATE OF KERALA
November 27, 2014
SUSHIL THOMAS ABRAHAM Vs. M/S. SKYLINE BUILDERS
March 10, 2014
SUVARNA Vs. RENI PHILIP
January 9, 2014
SUVEEN S. KAMATH Vs. STATE OF KERALA
April 11, 2014
SWAMINATHAN Vs. PRIYA
December 2, 2014
SYAMALAN PILLAI Vs. STATE OF KERALA
August 14, 2014
SYHARA Vs. MUHAMMED
October 31, 2014
SYLVY GEORGE Vs. A.F. JOHN
June 25, 2014
SYRIACH KURIAN Vs. UNION OF INDIA
January 6, 2014
T ARAJASREE Vs. STATE OF KERALA AND ORS
September 30, 2014
T BALAN, S/O THATHRON KORAN AND ORS Vs. EXCISE INSPECTOR, HOSDURG EXCISE AND ORS
February 7, 2014
T K DARWIN Vs. STATE OF KERALA
September 18, 2014
T M ABDUL MAJEED, S/O T K MUHAMMED Vs. NABEESA, W/O SIDDIQUE
May 21, 2014
T N BALAGOPALAN THAMPAN S/O SARADHA THAMPATTY Vs. STATE OF KERALA
July 17, 2014
T R KRISHNAN Vs. T V RAMASWAMI
August 18, 2014
T R SOMASUDARAN Vs. NEW INDIA ASSURANCE COMPANY LTD
April 4, 2014
T S FAIZAL RAHMAN Vs. STATE OF KERALA
December 12, 2014
T SIVAPRAKASH Vs. VATTAKANDY ARAVINDAN
July 18, 2014
T VENU Vs. KERALA STATE ROAD TRANSPORT CORPORATION
October 7, 2014
T. ABDUL HAMEED Vs. STATE OF KERALA
October 16, 2014
T. ANITHAKUMARY Vs. UNIVERSITY OF KERALA
August 27, 2014
T. BABU Vs. KERALA STATE ROAD TRANSPORT CORPORATION
March 6, 2014
T. BABU RAJAN Vs. STATE OF KERALA
July 11, 2014
T. BABURAJ Vs. K. FAIZAL
March 28, 2014
T. BIJU Vs. STATE OF KERALA
June 5, 2014
T. CHELLAPPAN Vs. UNION OF INDIA
April 7, 2014
T. MUHAMMED ASHRAF Vs. SUB-DIVISIONAL MAGISTRATE
March 20, 2014
T. PADMANABHAN Vs. F.A.C.T. LTD.
September 13, 2014
T. RAJESH Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY
March 4, 2014
T. SATHYAN Vs. STATE OF KERALA
November 7, 2014
T.A. ILLYAS Vs. STATE OF KERALA
October 1, 2014
T.C. MANMADHAN Vs. THE STATE OF KERALA
January 17, 2014
T.CHANDRAMATHI Vs. STATE OF KERALA
May 21, 2014
T.G. GEETHA Vs. MANAGER, STATE BANK OF TRAVANCORE
August 19, 2014
T.G.NANDAKUMAR Vs. STATE OF KERALA
January 2, 2014
T.K. JAYA CHANDRAN Vs. P. DAMODHARAN
August 12, 2014
T.K. SUBASH KUMAR Vs. ABEEBA
August 7, 2014
T.K. SUNDARESAN Vs. STATE OF KERALA
July 3, 2014
T.K. SURENDRAN Vs. P. NAJIMA BINDU
July 23, 2014
T.K.DEEPA Vs. VIYYATHUL ISLAM DARS MADRASSA AND MUSLIM JAMA-ATH MOSQUE COMMITTEE
April 3, 2014
T.M. MATHEW Vs. MEENANGADI GRAMA PANCHAYATH
February 14, 2014
T.M. SABU Vs. K. VINOD
June 27, 2014
T.M. SABU Vs. P.V. SADANANDAN
June 27, 2014
T.M.AZAD Vs. KERALA WATER AUTHORITY
August 19, 2014
T.M.S.SREENIVASA REDDIAR Vs. SREEVINAYAKA RICE INDUSTRIES
July 18, 2014
T.M.USHA Vs. INTELLIGENCE OFFICER
May 6, 2014
T.P. BALAGOPAL Vs. THE SECRETARY
November 20, 2014
T.R. GOPALAKRISHNAN NAIR Vs. THE DEPUTY DIRECTOR (ACCOUNTS)
November 19, 2014
T.R. VINAYAKUMAR Vs. CATHOLIC SYRIAN BANK LTD.
August 1, 2014
T.S. JOSEPH Vs. AIJU GEORGE MATHEW
October 24, 2014
T.S. MOHAMMED HARID Vs. DISTRICT COLLECTOR, WYNAD
March 7, 2014
T.S. SHIMSA Vs. PERINJANAM SERVICE CO-OPERATIVE BANK
July 22, 2014
T.S. SURESH BABU Vs. P.M. MANZOOR
November 13, 2014
T.S.SARIKA Vs. DEPUTY TAHSILDAR
August 8, 2014
T.SINDHU BHUVANENDRAN Vs. UNION OF INDIA
February 3, 2014
T.T. ALEXANDER Vs. THE STATE OF KERALA
November 25, 2014
T.T. IBRAHIM Vs. STATE OF KERALA
May 16, 2014
T.T. JOY Vs. THE TAHSILDAR
December 2, 2014
T.V. BINDU Vs. UNIVERSITY OF KERALA
November 10, 2014
T.V. HAMZAKOYA Vs. STATE OF KERALA
June 13, 2014
T.V. NARAYANAN NAMBIAR Vs. T.V. KUNKAMMA AMMA
October 31, 2014
T.V. VIPIN Vs. STATE OF KERALA
August 7, 2014
T.V.ANNIE Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
February 11, 2014
T.V.SIDHARTHAN Vs. STATE CO-OPERATIVE CHIEF ELECTION COMMISSIONER
August 6, 2014
TAHSILDAR Vs. SOMAN PETER
September 18, 2014
TATA TELESERVICES LTD Vs. TNGICUBE TECHNOLOGY RESOURCES INDIA LTD
February 7, 2014
TEA BOARD Vs. TEA TEC EXPORTS
May 27, 2014
TEACHERS ASSOCIATION OF MEDICAL MICROBIOLOGY AND BIOCHEMISTRY Vs. STATE OF KERALA
August 29, 2014
TEENA @ MANJU, D/O K O GEORGE Vs. SIJO KURIAN, S/O KURIAKOSE
April 8, 2014
TELLICHERRY MINORITY WELFARE TRUST Vs. COMMISSIONER OF INCOME TAX
February 7, 2014
THAJUDEEN Vs. STATE OF KERALA
June 26, 2014
THAJUMUDDEEN Vs. STATE OF KERALA
May 23, 2014
THAMIL SELVAN Vs. STATE OF KERALA
June 16, 2014
THAMPAN OOMMEN Vs. PONNAMMA
December 3, 2014
THANGALAKATH MEEKKARAVEETTIL VAHIDA Vs. MUNDOLI NABEESU
July 2, 2014
THANKAM Vs. C.P. IYYAKKU TRUST
June 4, 2014
THANKAMMA OOMMEN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 15, 2014
THANKAMMA SUKUMARAN Vs. GOPALAN
November 14, 2014
THANSEER.K. Vs. STATE OF KERALA
August 25, 2014
THARA JAYAKUMAR Vs. STATE OF KERALA
August 26, 2014
THARAYIL SAIDALAVI Vs. FOOD INSPECTOR
December 1, 2014
THAYYIL MUHAMMED Vs. KOORIMANNIL PATTIYIL SHOWKATH ALI
October 13, 2014
THE CHERTHALA MUNICIPALITY Vs. USHA P. PANICKER
December 12, 2014
THE CHIEF ELECTRICAL INSPECTOR Vs. ASCEND TELECOM INFRASTRUCTURE PVT. LTD.
July 7, 2014
THE COMMISSIONER FOR EXAMINATIONS Vs. K. KARUNAKARAN
October 20, 2014
THE COMMISSIONER OF INCOME TAX (CENTRAL) Vs. SETTLEMENT COMMISSION (IT & WT)
November 10, 2014
THE DEPUTY DIRECTOR, ESI CORPORATION Vs. HI-BUILD COATINGS PVT. LTD.
June 2, 2014
THE DIRECTOR GENERAL, PANCHADEEP BHAVAN EMPLOYEES STATE INSURANCE CORPORATION Vs. JEMIN ELIZABETH MATHEW
October 15, 2014
THE GENERAL MANAGER Vs. NITHYA MARTIN CHRISTIANE
October 13, 2014
THE KALLADIKKODE SERVICE CO-OPERATIVE BANK LTD. Vs. UNION OF INDIA AND ORS.
December 15, 2014
THE KANNUR DISTRICT CO-OPERATIVE BANK LTD. Vs. COMMISSIONER OF INCOME TAX
April 3, 2014
THE KERALA KHADI AND VILLAGE INDUSTRIES BOARD Vs. C. SUBRAMANIA PILLAI
October 31, 2014
THE KERALA STATE ELECTRICITY BOARD Vs. C. BHARGAVAN
June 16, 2014
THE KERALA STATE WAREHOUSING CORPORATION Vs. K.P. JAYARAJAN
March 14, 2014
THE MANAGER, A.U.P. SCHOOL Vs. THE STATE OF KERALA
October 9, 2014
THE MANAGER, ANDHRA BANK Vs. S. RESHMA SYAM
November 18, 2014
THE MANAGING DIRECTOR Vs. INDUSTRIAL TRIBUNAL
October 16, 2014
THE NATIONAL INSURANCE CO. LTD. Vs. ALBERT
November 18, 2014
THE NATIONAL INSURANCE CO. LTD. Vs. N. DIVAKARAN AND KAMALAM. A.
February 3, 2014
THE NATIONAL INSURANCE CO. LTD. REPRESENTED BY ITS DEPUTY MANAGER REGIONAL OFFICE Vs. PADMANABHAN KARINTHA AND THE MANAGING DIRECTOR, KERALA STATE ROAD TRANSPORT CORPORATION
March 20, 2014
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. LETTISH REMY
October 31, 2014
THE NEW INDIAASSURANCE COMPANY LIMITED Vs. P.C. BALAN
June 13, 2014
THE ORIENTAL INSURANCE CO. LTD Vs. OMANA
July 15, 2014
THE ORIENTAL INSURANCE CO. LTD. Vs. N.P. IBRAHIM
December 17, 2014
THE ORIENTAL INSURANCE COMPANY LTD. Vs. BIJU A.P.
June 12, 2014
THE PALLICHAL FARMERS SERVICE CO-OPERATIVE BANK LTD. Vs. STATE OF KERALA
December 15, 2014
THE PALLIPPURAM RURAL HOUSING CO-OPERATIVE SOCIETY LTD. Vs. K.K. SUGUNAN, THE KERALA CO-OPERATIVE TRIBUNAL AND T.R. RAJAMMA
March 21, 2014
THE PRESIDENT, KUMBLA MERCHANTS WELFARE CO-OPERATIVE SOCIETY Vs. P. SHAILAJA
January 20, 2014
THE PRINCIPAL Vs. SIMI A.C.
November 17, 2014
THE PROJECT MANAGER Vs. K.O. POULOSE
October 20, 2014
THE REGIONAL DIRECTOR Vs. DIVYA EXPORTS ENTERPRISES
March 7, 2014
THE REGISTRAR Vs. K.G. VISWANATHAN
October 29, 2014
THE ROMAN CATHOLIC DIOCESE OF CALICUT BISHOPS HOUSE MALAPARAMBA Vs. VIKESH KOLIYOT
December 2, 2014
THE SECRETARY Vs. SEEMA I.
October 17, 2014
THE SECRETARY THE ALWAYE STATE TRANSPORT STAFF CO-OPERATIVE SOCIETY LTD. Vs. MADANI
February 7, 2014
THE SECRETARY, ALL KERALA MEDICAL EMPLOYEES ASSOCIATION CITY COMMITTEE Vs. THE MANAGER V.P. MEDICALS
September 19, 2014
THE SECRETARY, KERALA STATE ELECTRICITY BOARD Vs. NEELI
December 15, 2014
THE SECRETARY, KERALA STATE ELECTRICITY BOARD Vs. SASIDHARAN
March 31, 2014
THE STAFF SELECTION COMMISSION Vs. BIJU BABU
October 30, 2014
THE STATE OF KERALA Vs. INFRA ELEVATORS INDIA (P) LTD.
October 10, 2014
THE SUPERINTENDENT OF POST OFFICES Vs. H. JUSTINE STEPHEN
January 27, 2014
THE SUPERINTENDING ENGINEER, PUBLIC WORKS DEPARTMENT Vs. DORA INFRASTRUCTURES & PROPERTIES (P) LTD.
October 23, 2014
THE UNIVERSITY OF CALICUT Vs. SINI STANLEY C.
October 28, 2014
THENHIPALAM SERVICE CO-OPERATIVE BANK LTD Vs. JAYAPRAKASH P.K.
June 9, 2014
THERESA JOSE Vs. SUB INSPECTOR OF POLICE
December 17, 2014
THILAKRAJ Vs. SEBASTIAN
September 29, 2014
THIRUVALLA EAST CO-OPERATIVE BANK LTD AND ORS Vs. E A ABRAHAM,S/O E C ABRAHAM AND ORS
February 10, 2014
THOMAS Vs. STATE OF KERALA
November 12, 2014
THOMAS Vs. KURIAKOSE
December 11, 2014
THOMAS Vs. VIJYAKUMARI
March 27, 2014
THOMAS ALVA EDISON Vs. STATE OF KERALA
August 26, 2014
THOMAS JOHN MUTHOOT Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 5, 2014
THOMAS JOHN MUTHOOT Vs. ASSISTANT LABOUR OFFICER
June 16, 2014
THOMAS M. VARGHESE Vs. SONIA SUSAN THOMAS
July 22, 2014
THOMAS MATHEW @ THAMPIKUNJU Vs. VACHI YESUDASAN
February 11, 2014
THOMAS P.K. Vs. SAHITHYA PRAVARTHAKA CO OPERATIVE SOCIETY
June 17, 2014
THOMAS THOMAS Vs. KERALA STATE ELECTRICITY BOARD
March 11, 2014
THOMAS VARGHESE Vs. DISTRICT COLLECTOR
August 5, 2014
THOMAS, S/O.JOSEPH Vs. ABHILASH C.S
August 20, 2014
THOMAS, S/O.KALLELI DEVASSY Vs. KARTHU
August 20, 2014
THOMAS, S/O.SEBASTIAN Vs. STATE OF KERALA
August 22, 2014
THOMAS, V.C. AND OTHERS Vs. STATE OF KERALA AND ANOTHER
February 8, 2014
THOMASKUTTY STEPHEN Vs. PHILIP THOMAS
December 26, 2014
THOMSON Vs. STATE
February 12, 2014
THOMSON C. VARGHESE Vs. STATE OF KERALA
October 8, 2014
THRESIA M.L. Vs. PREETHY M.P.
November 13, 2014
THRESSIA Vs. GEORGE
October 10, 2014
THRESSIAMA Vs. JOSEPH
October 1, 2014
THRISSUR MARBLES AND GRANITE PVT. LTD. Vs. THE STATE OF KERALA
October 9, 2014
TIMBER MERCHANT ASSOCIATION Vs. SUPERINTENDENT OF POLICE
December 2, 2014
TIME ADS & PUBLICITY Vs. COMMISSIONER OF INCOME TAX (CENTRAL)
July 3, 2014
TIPPU MOHAMMED Vs. STATE OF KERALA
November 25, 2014
TISSAN J THACHANKARY Vs. STATE OF KERALA
February 26, 2014
TOMY MATHEW Vs. STATE OF KERALA
February 21, 2014
TONY RAJ Vs. STATE OF KERALA
August 18, 2014
TRAVANCORE CEMENTS EMPLOYEES CO-OPERATIVE BANK LTD Vs. E.V. RAMACHANDRAN NAIR
February 28, 2014
TRAVANCORE CEMENTS EMPLOYEES CO-OPERATIVE BANK LTD. Vs. COMMISSIONER OF INCOME TAX
August 7, 2014
TRAVANCORE EDUCATION SOCIETY Vs. THE COMMISSIONER OF INCOME TAX (CENTRAL)
October 27, 2014
TRAVANCORE RUBBERS LTD. Vs. THE COMMERCIAL TAX OFFICER
October 20, 2014
TRAVANCORE TITANIUM PRODUCTS LTD. Vs. INDCHEM INC.
November 11, 2014
TRESA XAVIER Vs. MARY SIMON
September 1, 2014
TRICHUR AUTO SPARES Vs. STATE OF KERALA
June 10, 2014
TRIVANDRUM DISTRICT CO-OPERATIVE BANK LIMITED Vs. STATE OF KERALA
July 2, 2014
TRIVANDRUM DISTRICT HANDLOOM CO-OP. SOCIETIES ASSOCIATION Vs. PUBLIC INFORMATION OFFICER
October 29, 2014
TULASIDAS. V. Vs. STATE OF KERALA
August 21, 2014
U.G. REMESAN Vs. STATE OF KERALA
December 4, 2014
U.K. MOHAN RAJ Vs. BABY KAKKATTIL GHEE VARGHESE
August 12, 2014
UDAY VALSAN Vs. CITY POLICE COMMISSIONER, ERNAKULAM
June 2, 2014
UDAYAKUMAR P.K. Vs. KERALA STATE ELECTRICITY BOARD REPRESENTED
October 20, 2014
ULTRA TECH CEMENT LIMITED Vs. THE UNION OF INDIA
September 3, 2014
UMA J.N. Vs. BANK OF BARODA
June 4, 2014
UMAIBAN Vs. DIRECTOR OF PANCHAYATHS
November 19, 2014
UMAIBAN U.P. AND ORS. Vs. DIRECTOR OF PANCHAYATHS AND ORS.
November 18, 2014
UMMAR Vs. JOINT REGIONAL TRANSPORT OFFICER
October 10, 2014
UMMATHUR ZAINABA Vs. MALAPPURAM MUNICIPALITY
June 2, 2014
UMMER Vs. ABDUL AZEEZ
June 11, 2014
UMMER FAROOKH Vs. STATION HOUSE OFFICER
January 16, 2014
UMMER KOYA SAQUAFI Vs. EMPLOYEES STATE INSURANCE CORPORATION
May 27, 2014
UMMER, S/O KUNHALAN Vs. JANARDHANA MENON
November 22, 2014
UNAIS .C.M Vs. SUB INSPECTOR OF POLICE, VIDYANAGAR
May 20, 2014
UNION OF INDIA Vs. MALIAKKAL INDUSTRIAL ENTERPRISES
June 3, 2014
UNION OF INDIA Vs. M.H.R. KHASMI
February 7, 2014
UNION OF INDIA Vs. A. RAMANKUTTY
January 28, 2014
UNION OF INDIA Vs. N. GOPALAKRISHNAN NAIR
February 18, 2014
UNION OF INDIA Vs. CHITRA BABU
January 27, 2014
UNION OF INDIA Vs. C.S. SUDHIR KUMAR
January 28, 2014
UNION OF INDIA Vs. M. HUSSAIN
February 21, 2014
UNION OF INDIA Vs. VIGNESWARAN SETHURAMAN
October 13, 2014
UNION OF INDIA Vs. P.O. MADHUSOODHANAN
July 17, 2014
UNION OF INDIA Vs. KERALA BAR HOTELS ASSOCIATION
October 21, 2014
UNION OF INDIA Vs. E. GIRIJA
February 3, 2014
UNION OF INDIA Vs. K. MANOJ KUMAR
February 6, 2014
UNION OF INDIA Vs. ROOPESH
December 10, 2014
UNION OF INDIA Vs. PRAMOD P.P.
August 6, 2014
UNION OF INDIA Vs. A.S.PEETHAMBARAN
August 12, 2014
UNION OF INDIA Vs. S. PREETHY
February 5, 2014
UNION OF INDIA Vs. C.G. SARALA
March 31, 2014
UNITED INDIA INSURANCE CO LTD Vs. SURENDRAN P R
December 12, 2014
UNITED INDIA INSURANCE CO. LTD. Vs. JAYAPRAKASH
November 18, 2014
UNITED INDIA INSURANCE CO. LTD. Vs. ASYA ALI
May 30, 2014
UNITED INDIA INSURANCE COMPANY LTD. Vs. P.R. SURENDRAN
November 12, 2014
UNIVERSITY OF KERALA Vs. PARVATHY KRISHNA
March 27, 2014
UNIVERSITY OF KERALA Vs. ALL SAINTS COLLEGE
February 13, 2014
UNIVERSITY OF KERALA REPRESENTED BY ITS REGISTRAR Vs. K.K. VENU
June 18, 2014
UNNI CHANDI Vs. KERALA FINANCIAL CORPORATION
August 5, 2014
UNNI.S. Vs. THUDAYANNOOR SERVICE CO-OPERATIVE BANK LTD.
April 29, 2014
UNNIKRISHNAN Vs. SUBHA
December 11, 2014
UNNIKRISHNAN NAIR Vs. KERALA STATE ROAD TRANSPORT CORPORATION
April 9, 2014
UNNIKRISHNAN NAIR Vs. MANICKANAMPARAMBIL CITTY FUND
May 26, 2014
UNNIKRISHNAN S/O VASU AND ORS Vs. STATE OF KERALA AND ORS
February 18, 2014
UNNIKRISHNAN THASHNATH PRESIDENT Vs. CDB, REPRESENTED BY ITS SECRETARY
October 7, 2014
URMESE J VALOORAN Vs. PADMA
October 23, 2014
USHA .P Vs. UNIVERSITY OF CALICUT
May 2, 2014
USHA BRECO LIMITED Vs. COMMISSIONER OF LAND REVENUE
August 13, 2014
USHA JOHNSON Vs. COMMISSIONER OF INCOME TAX
February 5, 2014
USHA VENUGOPAL Vs. MARIYAKUTTY JOSEPH
November 11, 2014
V A ROCKY Vs. PAVUNNI
December 4, 2014
V C RAJAN NAMBIAR Vs. KOORARA VASU , S/O BAPPU
July 7, 2014
V G MANOJ AND ORS Vs. STEPHEN JOHN AND ORS
February 5, 2014
V KRISHNAN Vs. REGIONAL JOINT LABOUR COMMISSIONER
April 9, 2014
V P RAJAPPAN,S/O VENGAPPARA VEETTIL AND ORS Vs. LAKSHMANAN,S/O NARAYANAN CHETTIYAR AND ORS
February 5, 2014
V P SASINDRAN Vs. STATE OF KERALA
March 25, 2014
V PRADEEP AND ORS Vs. ASST COMMISSIONER (ASSMNT), AND ORS
February 4, 2014
V RAMESAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
December 12, 2014
V SANAL KUMAR PRANAVAM Vs. MANAGER
September 3, 2014
V SASIDHARAN NAIR Vs. STATE OF KERALA
August 13, 2014
V V NARAYANAN Vs. DEPUTY WELFARE COMMISSIONER
September 25, 2014
V. ARUN Vs. JOBY K. JOHN
October 28, 2014
V. BAVA Vs. STATE OF KERALA
August 14, 2014
V. GOPALAN Vs. COMMISSIONER
January 28, 2014
V. KAVITHA Vs. N. JAYAPRAKASH
August 26, 2014
V. KUMARAN Vs. COCHIN SHIPYARD, REPRESENTED BY THE MANAGING DIRECTOR AND CHAIRMAN AND MANAGING DIRECTOR, COCHIN
May 27, 2014
V. RADHAKRISHNAN Vs. P. THANKARAJ
October 27, 2014
V. REMESAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
November 14, 2014
V. SAI MURALI Vs. AKATHETHARA GRAMA PANCHAYAT
August 19, 2014
V. SANTHOSH Vs. ASSISTANT REGISTRAR AND ORS.
July 15, 2014
V. SARASWATHY BHAI Vs. STATE OF KERALA
October 14, 2014
V. SIVASANKARAN NAIR Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
November 21, 2014
V. SUDHA Vs. ANANDAKUMAR K.N.
June 27, 2014
V. SUMESH Vs. SOUMYA C.
February 17, 2014
V.A. RADHAKRISHNAN Vs. THE MANAGER
November 21, 2014
V.A. SAKEENA HIGH SCHOOL ASSISTANT (MALAYALAM) Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOV
June 26, 2014
V.A. SHAJI Vs. LIFE INSURANCE CORPORATION OF INDIA
November 10, 2014
V.C. THOMAS Vs. STATE OF KERALA
February 18, 2014
V.G. PADMANABHAN Vs. STATE CO-OPERATIVE ELECTION COMMISSION
February 20, 2014
V.H. YAHIYA Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 31, 2014
V.K. ASHRAF Vs. SHREYAS
July 4, 2014
V.K. BABY Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
June 2, 2014
V.K. JOHNY Vs. STATE OF KERALA
June 16, 2014
V.M. ABDUL HAMEED Vs. RAMANI
August 21, 2014
V.M. ABOOBACKER SIDDIQUE Vs. STATE OF KERALA
June 30, 2014
V.M. BAPPUTTY Vs. V.U. CHACKO
February 3, 2014
V.M. MAHESH Vs. SATE OF KERALA
November 4, 2014
V.N. RAMAKRISHNA PILLAI Vs. TRAVANCORE DEVASWOM BOARD
August 20, 2014
V.N.RADHAKRISHNAN Vs. STATE OF KERALA
May 16, 2014
V.P. ABDUL BASHEER Vs. VYDUTHI STATE ELECTRICITY BOARD
November 11, 2014
V.P. CHEKKU Vs. COMMERCIAL TAX OFFICER-I AND ORS.
October 27, 2014
V.P. DAVIS Vs. STATE OF KERALA
October 10, 2014
V.P. PAUL Vs. STATE OF KERALA
October 16, 2014
V.P. SASINDRAN Vs. STATE OF KERALA
September 16, 2014
V.P.GOPALAKRISHNAN NAIR Vs. THARA PRADEEP
August 4, 2014
V.P.INDIRA DEVI Vs. HIGH COURT OF KERALA
May 13, 2014
V.R. SAJEEVAN Vs. STATE OF KERALA
November 14, 2014
V.RAVEENDRAN Vs. SECRETARY, LABOUR DEPARTMENT
August 19, 2014
V.S. SUNILKUMAR Vs. STATE OF KERALA
December 3, 2014
V.S. THUSHARA BINDHU Vs. STATE OF KERALA
October 28, 2014
V.S.HARIKRISHNAN Vs. V.S.SREELEKHA
July 8, 2014
V.SOMASEKHARAN Vs. PRESIDING OFFICER
March 3, 2014
V.T.MATHEWS Vs. UNION OF INDIA
August 6, 2014
V.V. GOPINATHAN ACHARI Vs. MADUSOODANAN
January 10, 2014
V.V. JAYASREE Vs. STATE OF KERALA
August 4, 2014
VADAKKEVEETTIL AHAMMED RASHEED AND ORS. Vs. DISTRICT COLLECTOR AND ORS.
May 21, 2014
VADAVANNUR RURAL CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. THE KERALA CO-OPERATIVE TRIBUNAL
October 24, 2014
VAGEESWARI AMMA Vs. STATE OF KERALA
July 1, 2014
VALAPPIL HAMZA Vs. COMMISSIONER OF CUSTOMS
April 1, 2014
VALSALA Vs. SAROJINI PRABHU
May 22, 2014
VALSALA KUMARI Vs. STATE OF KERALA
June 9, 2014
VALSALA M.D. Vs. DIRECTOR, KERALA STATE LITERACY MISSION AUTHORITY
February 3, 2014
VALSALAKUMARI DEVI Vs. STATE OF KERALA
July 30, 2014
VALSAMMA P. Vs. STATE OF KERALA
October 15, 2014
VALSAN K.T. Vs. REVENUE DIVISIONAL OFFICER
August 1, 2014
VANARAJ Vs. SANTHANPARA GRAMA PANCHAYATH
May 22, 2014
VANARAJ Vs. SANTHANPARA GRAMA PANCHAYATH
January 8, 2014
VARAM U P SCHOOL AND ELAYAVOOR CENTRAL L P SCHOOL Vs. DIRECTOR OF PUBLIC INSTRUCTION
June 12, 2014
VARGHESE Vs. PATHROSE
June 20, 2014
VARGHESE Vs. JOSE MATHEW @ ROY
June 17, 2014
VARGHESE @ LESLY VARGHESE Vs. K.X.FRANCIS
May 22, 2014
VARGHESE K.J. Vs. SHYAM KUMAR AND ORS.
October 7, 2014
VARGHESE MATHEW Vs. T.R. RAJESH
January 22, 2014
VARGHESE THOMAS Vs. COMMISSIONER OF CENTRAL EXCISE (APPEALS), SERVICE TAX CUSTOMS AND CENTRAL EXCISE
November 20, 2014
VARGHESE ULAHANNAN Vs. STATE OF KERALA
January 21, 2014
VARKEY Vs. STATE OF KERALA
October 30, 2014
VARKEY OUSEPH Vs. GEORGE
June 27, 2014
VARKEY, Vs. TALUK LAND BOARD AND ORS.
February 20, 2014
VASANTHI DEVI AND ORS Vs. STATE OF KERALA AND ORS
February 19, 2014
VASU Vs. STATE OF KERALA
September 22, 2014
VASUDEVAN Vs. STATE OF KERALA
July 4, 2014
VASUDEVAN BHATTATHIRIPPAD Vs. MALLAPALLY THIRUMALIDA MAHADEVA TEMPLE
June 24, 2014
VASUDEVAN NAMBOODIRI Vs. A.M. PARAMESWARAN NAMBOODIRIPPAD
July 17, 2014
VATTAKANDIYIL SARA Vs. MEETHALE PUTHOOR MOIDU
July 1, 2014
VAVA Vs. KERALA STATE ELECTRICITY BOARD
March 31, 2014
VAYALILEPURAYIL KUNHIRAMAN, S/O KUNHAMBU, CHERUTHAZHAM AMSOM, EZHOME, Vs. STATE OF KERALA
April 1, 2014
VEDANAYAKOM G Vs. GOVERNMENT OF KERALA
May 23, 2014
VEERAN Vs. SUB INSPECTOR OF POLICE
August 21, 2014
VELAPPAN NAIR Vs. DISTRICT COLLECTOR
May 31, 2014
VELAYUDHAN Vs. STATE OF KERALA
August 21, 2014
VELAYUDHAN AGED 59 YRS.,S/O.MUNDAN, PARAPOIKA VEEDU, ALIYAD Vs. LALITHA, AGED 48 YRS D/O.GOPALAN, MULLENCHALIL VEEDU, MALACHIRA
June 11, 2014
VELAYUDHAN, S/O CHERIYATHAN AND ORS Vs. STATE OF KERALA AND ORS
March 12, 2014
VELIMALAI RUBBER CO. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
July 21, 2014
VELLOOR SERVICE CO-OPERATIVE BANK LTD. Vs. STATE OF KERALA
December 3, 2014
VELU VASUDEVAN Vs. SECRETARY TO GOVERNMENT OF INDIA
January 31, 2014
VENJARAMOOD SERVICE CO-OPERATIVE BANK LTD. Vs. H. SWARNALATHA
October 14, 2014
VENKATESHWARA HATCHERIES PRIVATE LIMITED. Vs. COMMISSIONER OF COMMERCIAL TAXES
August 20, 2014
VENKIDESWARA PRABHU Vs. JANARDHANA MALLAN
July 15, 2014
VENUGOPAL Vs. UNION OF INDIA
February 18, 2014
VENUGOPAL C.N. Vs. JINOY THOMAS
December 12, 2014
VENUGOPALAN Vs. PUSHPAVALLY
March 31, 2014
VENUKUMAR M.S. Vs. STATE OF KERALA
December 4, 2014
VIDHYADHARAN Vs. DISTRICT COLLECTOR, ERNAKULAM
June 13, 2014
VIDYADHARAN Vs. STATE OF KERALA
June 3, 2014
VIDYADHIRAJA VIDYA SAMAJAM Vs. STATE OF KERALA
September 17, 2014
VIGNESWARAN SETHURAMAN Vs. UNION OF INDIA
March 12, 2014
VIJAYA BANK Vs. ELSY JOSE
May 27, 2014
VIJAYAKUMAR Vs. STATE OF KERALA
September 17, 2014
VIJAYAKUMAR Vs. SUB INSPECTOR OF POLICE
August 21, 2014
VIJAYAKUMAR AND ORS Vs. PEER MUHAMMAD AND ORS
March 20, 2014
VIJAYAKUMAR KAMMATH Vs. JAYAKUMAR KAMMATH
January 20, 2014
VIJAYAKUMARI. R. Vs. STATE OF KERALA
August 8, 2014
VIJAYAMMA Vs. STATE OF KERALA
March 3, 2014
VIJAYAMMA Vs. STATE OF KERALA
September 29, 2014
VIJAYAN Vs. STATE OF KERALA
August 7, 2014
VIJAYAN, NEPPIKAL VEEDU AND ORS Vs. STATE OF KERALA AND ORS
February 21, 2014
VIJAYAN, SNEHALAYAM VEEDU Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
March 10, 2014
VIJEESH Vs. STATE OF KERALA
April 11, 2014
VIJEESH Vs. STATE OF KERALA
July 30, 2014
VIJEESH VIJAYAN Vs. AJITHA
October 21, 2014
VIJYAKUMARAN NAIRV Vs. ROHITH PANICKER, S/O K S PANICKER
August 25, 2014
VILANJOOR DEVASWOM Vs. ADDITIONAL DISTRICT MAGISTRATE COLLECTORATE
June 23, 2014
VIMALA MARY JOSE Vs. SHAJI JACOB
August 14, 2014
VINCENT RODRIGEX Vs. STATE OF KERALA
July 14, 2014
VINEETH Vs. STATE OF KERALA
August 26, 2014
VINEETH N.R. Vs. STAFF SELECTION COMMISSION
June 5, 2014
VINOD Vs. STATE OF KERALA
August 13, 2014
VINOD CHERIAN Vs. STATE OF KERALA
July 1, 2014
VINOD K. Vs. KERALA STATE CO-OPERATIVE HOSPITAL COMPLEX AND CENTRE FOR ADVANCED MEDICAL SERVICES LTD.
November 13, 2014
VINOD KUMAR Vs. A. SASI
October 23, 2014
VINODAN Vs. STATE OF KERALA
August 8, 2014
VINODKUMAR V.R. Vs. STATE OF KERALA
August 27, 2014
VIPIN, THEKKEVELIYIL Vs. REGIONAL TRANSPORT OFFICER CUM MOTOR VEHICLES
October 20, 2014
VISHAL INFRACTRUCTURE LIMITED Vs. PAULOSE GEORGE CONSTRUCTION COMPANY PVT.LTD
June 2, 2014
VISHNU Vs. STATE OF KERALA
August 7, 2014
VISHNU RAJ Vs. STATE OF KERALA
July 14, 2014
VISHNU RAJ Vs. VIRAJ
November 10, 2014
VISHNUPRASAD Vs. STATE OF KERALA
October 8, 2014
VISWAMBHARAN Vs. STATE OF KERALA
March 20, 2014
VISWAS SOMAN Vs. STATE OF KERALA
August 4, 2014
VIVEK BOBBY Vs. BINU MATHEW
May 13, 2014
VIVEKANANDA Vs. AUTHORIZED OFFICER
February 20, 2014
VOCATIONAL HIGHER SECONDARY NON-VOCATIONAL LECTURERS' ASSOCIATION Vs. STATE OF KERALA
May 16, 2014
VYSAK INTERNATIONAL HOTELS (P) LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
July 10, 2014
VYSAK INTERNATIONAL HOTELS (P) LTD. Vs. THE COMMISSIONER OF COMMERCIAL TAXES
November 19, 2014
WAYANAD MUSLIM ORPHANAGE MUTTIL Vs. ADDITIONAL REGISTERING AUTHORITY REGIONAL TRANSPORT OFFICE
September 23, 2014
WELFARE STATIONERY Vs. SOUTH INDIAN BANK LTD
April 8, 2014
WESTERN INDIA CASHEW COMPANY (P) LTD. Vs. ASSISTANT COMMISSIONER (ASSESSMENT)
November 11, 2014
WILLIAM SILVA Vs. STATE OF KERALA
August 14, 2014
WILLIAMS @ WILLY ANTONY Vs. STATE OF KERALA
August 7, 2014
WILSON JACOB Vs. SHEKHARAN
November 25, 2014
WILSON S/O.ANTHONY Vs. ALIAS K. VARGHESE
May 29, 2014
WILTECH SOFTWARE SOLUTIONS PVT. LTD Vs. ABBF BAU SOFT AG
July 30, 2014
XAVIER Vs. SIJI
August 18, 2014
XAVIER J PULIKKAL AND ORS Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS
February 20, 2014
XAVIER WILLIAM Vs. COCHIN ACIDS & CHEMICALS PVT. LTD.
February 11, 2014
XAVIERS RESIDENCY Vs. STATE OF KERALA
October 30, 2014
Y. JUBAIRA BEEVI Vs. UNIVERSITY OF KERALA
October 17, 2014
Y. SARAMMA Vs. STATE OF KERALA
January 20, 2014
Y. SASIDHARAN Vs. B. VISWAN
August 25, 2014
Y. SUNILKUMAR Vs. STATE OF KERALA
October 7, 2014
YAHIYA Vs. SOUJA
August 27, 2014
YASWANTH SURESH Vs. REMYA.C.R
August 14, 2014
YAZINKHAN,S/O. ABOOBACKER Vs. STATE OF KERALA
August 14, 2014
YESWANTHA K. Vs. THE MANAGING DIRECTOR
November 28, 2014
YOUNUS ALIYAR Vs. THE SUB INSPECTOR OF POLICE MUVATTUPUZHA POLICE STATION
September 25, 2014
ZONAL MANAGER, FOOD CORPORATION OF INDIA AND ORS Vs. N S VASAN
August 18, 2014