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Case Index
Title
Date
ASHOK KUMAR ROY Vs. BRANCH MANAGER, H D F C , STANDARD LIFE INSURANCE
April 1, 2014
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. ARIJIT MAHATA
February 28, 2014
BRANCH MANAGER, HDFC BANK LTD Vs. SUBINAY DEY S/O-SUJIT DEY
January 31, 2014
G N HALLMARKING AND REFINERY PVT LTD Vs. NATIONAL INSURANCE CO LTD
September 26, 2014
MIR MOHAMMAD SAFI Vs. S.M., BHATAR GROUP ELECTRIC SUPPLY, WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD.
July 16, 2014
MONJAY DAS Vs. ORIENTAL INSURANCE CO. LTD. AND ORS.
January 13, 2014
NAWSAD SK Vs. NEW INDIA ASSURANCE CO LTD
July 4, 2014
NEW INDIA ASSURANCE COMPANY LTD. Vs. MASTER ADITYA PODDAR
April 17, 2014
SANSKRITI Vs. ORIENTAL INSURANCE CO. LTD.
February 25, 2014
SHYAMAL DAS Vs. SUKLA MUKHERJEE
June 23, 2014
SOLUBLE SILICATE PVT. LTD. Vs. NEW INDIA ASSURANCE CO. LTD.
March 21, 2014
SUBHADIP MITRA Vs. INDIABULLS FINANCIAL SERVICES LIMITED
July 23, 2014
SUKHENDU BANIK Vs. SUJIT KUMAR SEN
February 14, 2014
SUPRITI MUKHERJEE Vs. BISWAJIT DAS
July 23, 2014
UNIQUE CONSTRUCTION Vs. SUBHRA BANERJEE
February 26, 2014
W.B. STATE ELECTRICITY CO. LTD. AND ORS. Vs. HARJIT SINGH GILL AND ORS.
July 23, 2014
YUSUF KHAN Vs. NURUL HUDA AND ORS.
July 14, 2014