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Case Index
Title
Date
A. MANICKAVEL TRADING AS BHARATHI SOAP WORKS Vs. P. GOVARDHANAMMA & ANOTHER
February 17, 2014
ABRAXIS BIOSCIENCE LLC A COMPANY ORGANIZED UNDER THE LAWS OF USA OF 11755 WILSHIRE BLVD. Vs. UNION OF INDIA, THROUGH THE SECRETARY, MINISTRY OF COMMERCE AND INDUSTRY, UDYOG BHAWAN & OTHERS
January 20, 2014
AVANTI FEEDS LIMITED Vs. THE ASSISTANT REGISTRAR OF TRADE MARKS TRADE MARKS REGISTRY
March 18, 2014
BAYER SCHERING PHARMA AG Vs. CIPLA LTD. & OTHERS
February 6, 2014
COLGATE-PALMOLIVE COMPANY, A COMPANY ORGANIZED UNDER THE LAWS OF USA Vs. THE ASSISTANT CONTROLLER OF PATENTS AND DESIGN
June 6, 2014
CRYSTAL KNITTERS Vs. SWAROVSKI AKTIENGESELLSCHAFT AND REGISTRAR OF TRADE MARKS, KOLKATA
January 3, 2014
DARSHAN KUMAR Vs. RANJIT KUMAR SHARMA & ANOTHER
June 20, 2014
DHUNSERI TEA & INDUSTRIES LIMITED Vs. THE DEPUTY REGISTRAR OF TRADE MARKS HAVING ITS OFFICE AT TRADE MARKS REGISTRY & OTHERS
March 13, 2014
F. HOFFMANN-LA ROCHE AG A COMPANY ORGANISED UNDER THE LAWS OF SWITZERLAND & OTHERS Vs. ASST. CONTROLLER OF PATENTS & DESIGNS GOVERNMENT OF INDIA & OTHERS
January 30, 2014
FDC LTD. Vs. SANJEEV KHANDELWAL
March 21, 2014
G. RAJENDRAN, TRADING AS M/S. SRI BALAMURUGAN MATCH WORKS, PERNAICKENPATI Vs. G. VELAYUDHAM & ANOTHER
April 23, 2014
GREEN CROSS HOLDINGS Vs. CONTROLLER OF PATENTS ?BHOUDHIK SAMPADA BHAWAN & ANOTHER
June 18, 2014
HEWLETT-PACKARD INDIA SALES PVT. LTD. & ANOTHER Vs. BHARAT BHOGILAL PATEL & ANOTHER
March 7, 2014
HINDUSTAN UNILEVER LIMITED, A COMPANY INCORPORATED UNDER THE COMPANIES ACT Vs. THE CONTROLLER OF PATENTS & DESIGNS INTELLECTUAL PROPERTY BUILDING G.S.T. ROAD, GUINDY & OTHERS
April 4, 2014
JONES INVESTMENT CO.INC. (A COMPANY DULY ORGANIZED AND EXISTING UNDER THE LAWS OF THE STATE OF DELAWARE, U.S.A.) Vs. NAGARAJAN SRINIVASAN TRADING AS VISHNUPRIYA HOSIERY MILLS OF 48 & ANOTHER
February 24, 2014
M/S SARKAR SOAP FACTORY, MATHABHANGA, P.O. MATHABHANGA, DISTT. COOCHBEHAR, WEST BENGAL Vs. M/S. SREE MA SOAP FACTORY, MAYNAGURI (OLD MARKET), DIST, JALPAIGURI, WEST BENGAL
January 24, 2014
M/S. ARAVALI CHEMICAL PVT. LTD. & OTHERS Vs. SANJIT JAIN & OTHERS
April 10, 2014
M/S. BABU LAL & SONS Vs. PREM CHAND GUPTA TRADING AS M/S. UNIVERSAL TRADING COMPANY
February 28, 2014
M/S. INDIA INTERNATIONAL Vs. SURESHKUMAR R. VACHHANI, TRADING AS M/S. MARUTI INDUSTRIES
June 20, 2014
M/S. PASCO SPORTS Vs. CAPITAL SPORTS PVT. LTD. & ANOTHER
June 20, 2014
M/S. RAPTAKOS, BRETT & CO. LTD. Vs. M/S. ASSAM CHEMICAL PHARMACEUTICAL PVT. LTD.
February 20, 2014
M/S. SHIVA TOBACCO COMPANY Vs. MD. ZAHEERUDDIN & ANOTHER
March 21, 2014
M/S. SUN PHARMACEUTICAL INDUSTRIAL LTD. Vs. THE ASST. CONTROLLER OF PATENTS & DESIGNS THE PATENT OFFICE, BOUDHIK SAMPADA BHAWAN & ANOTHER
March 6, 2014
M/S. VOLTAS LIMITED Vs. DEBRAJ DEY, TRADING AS M/S. AKUROM ENTERPRISES
January 3, 2014
MILLENNIUM PHARMACEUTICALS, INC.A U.S. CORPORATION Vs. NATCO PHARMA LTD.
June 6, 2014
MONTFORT SERVICES SDN BHD Vs. USA PRO LIMITED & ANOTHER
July 10, 2014
NETWORK SOLUTIONS PRIVATE LIMITED Vs. NETWORK SOLUTIONS LLC & ANOTHER
April 23, 2014
NIKITASHA HOME APPLIANCES LIMITED & OTHERS Vs. PRADEEP KAPAHI & OTHERS
May 28, 2014
OTSUKA PHARMACEUTICAL CO. LTD. Vs. THE CONTROLLER GENERAL OF PATENTS & DESIGNS, BAUDHIK SAMPADA BHAWAN
June 6, 2014
PRADEEP KAPAHI, TRADING AS SHRI RAM ENTERPRISES & ANOTHER Vs. NIKITASHA HOME APPLICANCES (P) LTD. & OTHERS
May 28, 2014
PRAVEEN K. GUPTA Vs. M/S. NEOPERL GMBH & ANOTHER
June 26, 2014
RAMESH KUMAR CHAMPALAL Vs. CHETAN SURESHBHAI SHAH & ANOTHER
March 18, 2014
S. SUDHAKAR Vs. M/S. "GRB" DAIRY FOOD PVT. LTD. & ANOTHER
April 4, 2014
SANGITA SAHA TRADING AS SIKHA BIRI FACTORY Vs. DEBASHISH SAHA & ANOTHER
June 23, 2014
SCHERING CORPORATION, PATENT DEPARTMENT K-6-1 1990 Vs. ASST. CONTROLLER OF PATENTS & DESIGNS GOVERNMENT OF INDIA, PATENT OFFICE
January 23, 2014
SIGMA-ALDRICH CORPORATION Vs. DILIP S. COULAGI AND SMT. NAYNA D. COULAGI TRADING AS SIGMA LABORATORIES & ANOTHER
February 25, 2014
SYNTONIX PHARMACEUTICALS, INC., (A UNITED STATES CORPORATION) Vs. THE CONTROLLER OF PATENTS & DESIGNS & ANOTHER
June 27, 2014
TELEFONAKTIEBOLAGET LM ERICSSON (PUBL) Vs. THE CONTROLLER GENERAL OF PATENTS TRADEMARKS, DESIGNS AND GEOGRAPHICAL INDICATIONS & ANOTHER
June 6, 2014