Case Index

Title
Date
A GURUMMA Vs. K SIMMAIYA
February 13, 2014
A. GURUMMA Vs. K. SIMMAIYA
April 13, 2014
A.K. CHHIBBER Vs. CHAIRMAN, COAL INDIA LIMITED
December 9, 2014
AARTI TIWARI Vs. STATE OF CHHATTISGARH
August 19, 2014
ABHAY RAM Vs. MAHANT RAMBALI DAS
January 3, 2014
AJAY DHRITLAHARE Vs. STATE OF C.G.
December 16, 2014
AJAY GUPTA Vs. STATE OF CHHATTISGARH & ANOTHER
November 24, 2014
AJAY JAISWAL Vs. CHHATTISGARH STATE ELECTION COMMISSION
March 21, 2014
AJAY NAND BAHADUR Vs. STATE OF CHHATTISGARH
November 11, 2014
AJIT KUMAR Vs. KIRTI BAI
July 28, 2014
AJURAM Vs. SHATRUHAN SAHU
July 18, 2014
ALORANI Vs. DIVISIONAL FOREST OFFICER
March 10, 2014
AMAN KUMAR SINGH AND ANR Vs. TIKENDRA THAKUR AND OTHERS
September 26, 2014
AMAR SINGH Vs. STATE OF CHHATTISGARH
August 1, 2014
AMARJEET SINGH Vs. S.E.C.L. AND ORS.
November 20, 2014
AMARVATI Vs. STATE OF CHHATTISGARH
December 23, 2014
AMOL SINGH Vs. THE STATE OF MADHYA PRADESH
July 10, 2014
ANAND DAS Vs. MUKHIRAM AND ORS.
October 16, 2014
ANAND RAM Vs. STATE OF M P
September 10, 2014
ANANT DAN MINJ Vs. UNION OF INDIA
November 24, 2014
ANDHRA PRADESH HEAVY MACHINERY Vs. INDUSTRY FACILITATION COUNCIL
April 26, 2014
ANIL KUMAR JAIN Vs. STATE OF CHHATTISGARH
July 15, 2014
ANIL KUMAR JAIN Vs. STATE OF CHHATTISGARH
October 9, 2014
ANIL KUMAR RAWAT Vs. STATE OF C G
August 5, 2014
ANJOR SINGH Vs. STATE OF M P (NOW CG)
October 16, 2014
ANJOR SINGH Vs. AMAR SINGH
April 30, 2014
ANJUMAN ISLAMIYA COMMITTEE Vs. STATE OF CHHATTISGARH
November 24, 2014
ANKIT PATEL Vs. THE STATE OF CHHATTISGARH
December 22, 2014
ANURADHAN SHARMA Vs. STATE OF CG
February 14, 2014
ARATI SONI Vs. STATE OF C G
July 9, 2014
ARJUN GOP Vs. STATE OF CHHATTISGARH
July 15, 2014
ARJUNLAL Vs. SHIV GOVIND
February 21, 2014
ARORA PAPER PRODUCTS Vs. KEDIA CASTLE DELLON IND. LTD.
April 9, 2014
ARUN DHEEMAR Vs. STATE OF C.G.
October 31, 2014
ARUN KUMAR OJHA Vs. MAMTA MISHRA
March 28, 2014
ARUN KUMAR SHRIVASTAVA Vs. CHAIRMAN-CUM-DISCIPLINARY AUTHORITY, CHHATTISGARH GRAMIN BANK, RAIPUR
December 17, 2014
ARUN KUMAR SUGANDH Vs. STATE OF CHHATTISGARH
August 18, 2014
ARUN RAMPAL Vs. STATE OF MADHYA PRADESH
February 10, 2014
ARVIND Vs. STATE OF CHHATTISGARH
February 5, 2014
ARVIND KUMAR PANDEY Vs. STATE OF C.G.
November 18, 2014
ASHOK Vs. STATE OF M.P
December 18, 2014
ASHOK & ANR Vs. STATE OF CHHATTISGARH
August 12, 2014
ASHOK DHRUV Vs. STATE OF C.G.
October 7, 2014
ASHOK KUMAR KHANDELWAL Vs. PRAFULLA KUMAR MANEK
September 10, 2014
ASMATI Vs. SUKHU ALIAS SUKUL AND ANOTHER
October 13, 2014
ASSISTANT COMMISSIONER OF INCOME TAX-1, BHILAI Vs. SUNIL KUMAR JAIN
January 15, 2014
ASSISTANT ENGINEER C S E B SARANGARH Vs. SATYANAND
May 7, 2014
ATMA RAM Vs. STATE OF CHHATTISGARH
March 21, 2014
ATMARAM Vs. STATE OF M.P.
June 20, 2014
ATMARAM Vs. STATE OF M P
June 26, 2014
ATUL DUBEY Vs. MUNICIPAL CORPORATION BILASPUR
November 17, 2014
AWADH RAM Vs. STEEL AUTHORITY OF INDIA LTD & ANOTHER
September 11, 2014
AWADH TRIPATHI Vs. THE BAR COUNCIL OF CHHATTISGARH
December 5, 2014
BABLA RAI Vs. STATE OF CHHATTISGARH
August 1, 2014
BABLU ALAM Vs. STATE OF CHHATTISGARH
July 15, 2014
BAHADUR SINGH Vs. STATE OF C.G. AND ORS.
December 17, 2014
BAHARATA Vs. BHIMLAL
April 16, 2014
BAJAJ ALLIANZ INSURANCE CO LTD Vs. SAHODRA BAI KAUSHIK
May 5, 2014
BAJRANGLAL SONI Vs. SOUTH EASTERN COALFIELDS LIMITED
June 18, 2014
BALLU RAM SAHU Vs. LATA SAHU
March 13, 2014
BALMUKUND DUBEY Vs. STATE OF CHHATTISGARH
December 1, 2014
BALSINGH Vs. LALIT KUMAR SINHA
February 5, 2014
BANSHI Vs. SUKHDAS
March 7, 2014
BANSHI DAS Vs. STATE OF M.P. (NOW C.G.)
September 2, 2014
BARILAL Vs. STATE OF MADHYA PRADESH
June 20, 2014
BARKAT ALI Vs. STATE OF C G
February 12, 2014
BEEKEY HYGIENE PRODUCTS Vs. MADHYA PRADESH ELECTRICITY BOARD
June 30, 2014
BHAGHWAT KOSALEY Vs. STATE OF C.G.
August 28, 2014
BHAGWAN DAS AND ORS. Vs. MUNICIPAL CORPORATION AND ORS.
April 2, 2014
BHAGWATI Vs. STATE OF M P
June 19, 2014
BHAGWATI POWER & STEEL LTD. Vs. COMMISSIONER, C. EX. & CUSTOMS
April 28, 2014
BHAGWATIBAI Vs. STATE OF CG
April 22, 2014
BHARAT ALUMINIUM CO. LTD. Vs. JAGDISH PRASAD AGRAWAL
May 16, 2014
BHARAT DHEEMAR Vs. STATE OF CHHATTISGARH
October 27, 2014
BHARAT LAI Vs. STATE OF M R (NOW CG)
October 13, 2014
BHARATI SAHU AND ORS. Vs. STATE OF C.G.
November 27, 2014
BHARTIYA STATE BANK Vs. BHANJAN SINGH
July 22, 2014
BHUPAT NARAYAN SINGH AND ORS. Vs. STATE OF M.P.
July 31, 2014
BISLIYA ALIAS BISALI Vs. STATE OF MADHYA PRADESH
February 4, 2014
BLUE FAIRI LAL GEORGE @ B.F. GEORGE Vs. STATE OF CHHATTISGARH AND OTHERS
December 17, 2014
BRIJ BHUSHAN VERMA Vs. SOUTH EASTERN COALFIELDS LTD.
January 28, 2014
BRIJENDRA SINGH Vs. STATE OF C G
June 30, 2014
BRIJLAL CHOUDHARY Vs. STATE OF CHHATTISGARH
December 5, 2014
BRIJLAL HIDKO Vs. STATE OF CHHATTISGARH
September 3, 2014
BRIJMOHAN DUA Vs. RAMBISHAL ALIAS RAMKHILAWAN
March 28, 2014
BUDAN ALIAS SHOUKILAL Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
October 14, 2014
BUDGA RAM & ANOTHER Vs. STATE OF CHHATTISGARH
December 15, 2014
BULAMAL CHHATRI Vs. STATE OF CHHATTISGARH
June 16, 2014
BULAMAL CHHATRI Vs. STATE OF CHHATTISGARH
January 16, 2014
BUTAKI BAI Vs. SUKHBATI
May 2, 2014
C.S. TIWARI Vs. STATE OF CHHATTISGARH
July 16, 2014
CEMENT CORPORATION OF INDIA LTD. Vs. CEMENT AND KHADAN KAMAGAR SANGH
May 8, 2014
CHAMAN DAS Vs. STATE OF C G
March 10, 2014
CHAMPA BAI Vs. GOPAL BUDE
July 17, 2014
CHAMRA Vs. STATE OF C G
April 26, 2014
CHANDA TIRKEY Vs. SURAJDEV SAHU
June 25, 2014
CHANDRA Vs. HARI SINGH
November 28, 2014
CHANDRA Vs. HARI SINGH
January 21, 2014
CHANDRIKA PRASAD AGRAWAL Vs. MUKHYA NAGAR PAALIKA ADHIKARI (CHIEF MUNICIPAL OFFICER)
April 28, 2014
CHANDRIKA PRASAD AGRAWAL Vs. MUKHYA NAGAR PAALIKA ADHIKARI (CHIEF MUNCIPAL OFFICER)
October 4, 2014
CHATUR Vs. STATE OF M P
July 3, 2014
CHEENIRAM Vs. STATE OF M.P.
November 26, 2014
CHHATTISGARH STATE ELECTRICITY BOARD Vs. KRISHNA CHANDRA AND ORS.
September 10, 2014
CHHATTISGARH STATE POWER DISTRIBUTION CO LTD Vs. BHAGWATI BAI
June 16, 2014
CHHATTISGARH STEEL CASTING LTD. Vs. COMMR. OF C. EX. AND S.T., RAIPUR
April 15, 2014
CHHED RAM AND ORS. Vs. BUDHVANTIN AND ORS.
March 28, 2014
CHHEDISAO Vs. RANGLAL
February 26, 2014
CHHOTE LAL KUNBI (DEAD) Vs. JASBIR SINGH
March 28, 2014
CHHOTTU @ ASFAQ AHMAD Vs. STATE OF CHHATTISGARH
November 19, 2014
CHHOTU ALIAS MUSHRATH ALI Vs. STATE OF MADHYA PRADESH
November 12, 2014
CHIEF EXECUTIVE OFFICER Vs. CHANDRIKA BAI
February 21, 2014
CHITARANJAN MANDAL Vs. STATE OF CHHATTISGARH
August 14, 2014
CHUNTI RAJWAR Vs. SHYAMKUNWAR (DIED)
October 27, 2014
COMMISSIONER OF CENTRAL EXCISE & CUSTOMS Vs. R.K. POLYTUBES
December 1, 2014
COMMISSIONER OF INCOME TAX, JABALPUR Vs. M/S ITARSI OIL AND FLOUR MILLS, RAIPUR
April 10, 2014
CRAIG MCLEOD Vs. GURU GHASIDAS UNIVERSITY
January 29, 2014
CREST STEEL & POWER PVT. LTD. Vs. COMMR. OF CUS. & C. EX.
October 14, 2014
D.P. SARAF Vs. S.E.C.L.
September 24, 2014
DARSHAN MUGUTWAR Vs. STATE OF C.G.
August 7, 2014
DAYANAND Vs. NIRMALA
July 11, 2014
DAYARAM Vs. STATE OF M.P.
December 4, 2014
DEEPAK @ SHASHI Vs. STATE OF C G
June 17, 2014
DEEPAK SIDAR Vs. STATE OF CHHATTISGARH
December 18, 2014
DEEPAK TANK Vs. RAJKUMAR YADAV AND ANOTHER
February 21, 2014
DEO SAHAY Vs. STATE OF CHHATTISGARH
September 16, 2014
DEONARAYAN Vs. UNION OF INDIA AND ORS.
October 8, 2014
DEVANAND Vs. DILIP KUMAR SHAH
March 4, 2014
DEVIPRASAD Vs. STATE OF M P
June 20, 2014
DHANAJIRAM Vs. PRAVEEN KUMAR
February 3, 2014
DHANDAS Vs. STATE OF CHHATTISGARH AND OTHERS
November 14, 2014
DHANESHWAR SINGH Vs. STATE OF MADHYA PRADESH
September 16, 2014
DHANIRAM Vs. STATE OF C.G.
August 22, 2014
DHANIRAM ALIAS DHANNI Vs. STATE OF M P
November 20, 2014
DHANIRAM MAHAR Vs. STATE OF C G
May 1, 2014
DHARMENDRA PATWA Vs. STATE OF C G
February 19, 2014
DHARMESH Vs. STATE OF C.G.
December 5, 2014
DILIP HEDAU Vs. STATE OF CHHATTISGARH & OTHERS
November 24, 2014
DILIP KUMAR VIRVANI AND ORS. Vs. STATE OF CHHATTISGARH
September 5, 2014
DILSAY Vs. STATE OF M.P.
August 1, 2014
DILWAR SINGH VIRDI Vs. STATE OF CHHATTIGARH
August 19, 2014
DINESH GUPTA Vs. THE STATE OF M.P.
September 22, 2014
DINESH KUMAR GOLECHHA Vs. MEENA BAI YADAV
February 21, 2014
DINESH TIWARI Vs. STATE OF C G
March 7, 2014
DIVISIONAL MANAGER SHRI RAM GENERAL INSURANCE CO LTD Vs. TIL GADTIYA
January 20, 2014
DIYAR ALIAS DWARIKA Vs. STATE OF C G
May 5, 2014
DRON KUMAR ALIAS RAJESH DANSENA Vs. STATE OF CHHATTISGARH
November 19, 2014
DUDHNATH Vs. STATE OF C.G. AND ORS.
December 15, 2014
DUDHNATH Vs. STATE OF CHHATTISGARH
July 15, 2014
DULAR RAM YADAV Vs. STATE OF C G
July 1, 2014
DULAR SINGH Vs. STATE OF M.P. (NOW C.G.)
October 30, 2014
DULARAM Vs. JASHPAL SINGH
January 29, 2014
DWARIKA HALBA Vs. SAVITRI BAI
August 19, 2014
DWARIKA PRASAD DEWANGAN Vs. STATE OF CHHATTISGARH
June 27, 2014
DWARPAL Vs. STATE OF C G
March 26, 2014
EMPLOYEES PROVIDENT FUND ORGANISATION Vs. RAIPUR DEVELOPMENT AUTHORITY
December 5, 2014
FAGUVARAM DEWANGAN Vs. LATELIN BAI
April 23, 2014
FAZAL HUSSAIN Vs. STATE OF C G
March 4, 2014
FULBASIYA Vs. RAMNIVAS PODDAR
January 27, 2014
FULESHWARI BAI Vs. SHASHIKANT
December 3, 2014
G.S. RAHI Vs. STATE OF CHHATTISGARH
December 17, 2014
GAJIRAM SAHU Vs. STATE OF CHHATTISGARH
December 18, 2014
GANESH RAM VERMA Vs. STATE OF CG
February 13, 2014
GANGARAM Vs. HARI OM ELECTRICALS AND ORS.
January 16, 2014
GANGOO NISHAD Vs. KAMLA NISHAD
July 17, 2014
GARIBA Vs. ARJUN SAHU
May 13, 2014
GAUR MANDAL & OTHERS Vs. BAKSHISH SINGH & OTHERS
March 11, 2014
GAURI SAHU Vs. BHUPENDRA KUMAR SAHU
September 5, 2014
GAUTAMCHAND DAKLIYA Vs. PRAKASHCHAND BOTHRA
January 23, 2014
GEETA SINGH Vs. STATE OF CHHATTISGARH
April 22, 2014
GENDDAS Vs. STATE OF M.P.
December 2, 2014
GHANSHYAM LAL SHAV Vs. STATE OF C G
March 26, 2014
GHANSHYAM TIWARI AND ORS. Vs. STATE OF CHHATTISGARH AND ORS.
June 27, 2014
GHUDAU RAM Vs. BADARU
February 7, 2014
GIRDHAN LAL JAISWAL AND ANOTHER Vs. PARDEEP SINGH AND OTHERS
May 8, 2014
GIRDHARI LAL Vs. SHYAM SUNDER BHATIA
February 10, 2014
GIRDHARILAL CHAUDHARY Vs. STATE OF CHHATTISGARH
August 8, 2014
GIRESHWAR PORTE Vs. STATE OF CHHATTISGARH
March 28, 2014
GIRJASHANKER YADAV Vs. STATE OF MADHYA PRADESH
August 7, 2014
GITIKA SAHU Vs. STATE OF CHHATTISGARH
August 28, 2014
GOLDEN GRAPHICS Vs. ASHOK AGRAWAL
December 5, 2014
GOMTI BAI Vs. STATE OF C G
August 4, 2014
GOODWILL TRACTORS Vs. MOKHAN BAI BHANDARI
March 6, 2014
GOPAL DAGA Vs. PARASMAL OSTWAL
March 13, 2014
GOPI YADAV @ GOVIND YADAV Vs. STATE OF C G
July 28, 2014
GORAKHNATH NAI Vs. STATE OF C.G.
June 16, 2014
GORDHANDAS GOBINDRAM Vs. STATE OF C.G. AND ORS.
October 15, 2014
GORELAL Vs. STATE OF M P
December 8, 2014
GOVERDHAN PRASAD Vs. STATE OF MP (NOW CG)
December 2, 2014
GRAMVASI, GRAM KHARI Vs. THE COLLECTOR
November 24, 2014
GUDDI BAI BARETH Vs. GOVERDHAN PRASAD SHARMA
January 29, 2014
GURPEET SINGH Vs. STATE OF C.G.
November 17, 2014
GYANESHWAR NAMDEO Vs. SONWANE CONSTRUCTION
September 23, 2014
HAJARU RAM Vs. PHAGU RAM
May 15, 2014
HARBANSH SINGH Vs. MANAGING DIRECTOR
March 11, 2014
HARILAL AND OTHERS Vs. STATE OF M P (NOW CHHATTISGARH)
October 27, 2014
HARISHANKAR Vs. STATE OF M.P.
December 4, 2014
HARISHANKAR PRASAD SAHU Vs. STATE OF CHHATTISGARH
April 4, 2014
HASAN KHAN Vs. STATE OF C.G.
December 3, 2014
HASHAM BHAI MEMON Vs. STATE OF CHHATTISGARH
December 5, 2014
HEMAL JAISWAL Vs. CHAKRADHAR
February 20, 2014
HEMANT KUMAR Vs. KAMAL SETHIA AND ORS.
March 12, 2014
HEMLAL Vs. STATE OF C G
April 9, 2014
HEMLATA KARAYAT Vs. VIJAY KUMAR KARAYAT
August 7, 2014
HEMLATA SAHU Vs. CHETAN DAS SAHU
December 16, 2014
HIRA SAI NAGESIYA Vs. STATE OF M.P.
November 17, 2014
HIRALAL Vs. STATE OF C.G.
April 28, 2014
HITESH CHOUBEY AND ORS. Vs. STATE OF C.G.
December 24, 2014
INCOME TAX OFFICER Vs. NAYA RAIPUR DEVELOPMENT AUTHORITY
July 11, 2014
INDERJEET SINGH KANDA Vs. CHHATTISGARH STATE CIVIL SUPPLIES CORPORATION LTD. AND ORS.
November 21, 2014
ISHWAR KUMAR AGRAWAL Vs. LEELAWATI SONI
May 16, 2014
ISHWARI Vs. STATE OF CHHATTISGARH
June 25, 2014
ISHWARI Vs. STATE OF CHHATTISGARH
September 26, 2014
JAGAN RAM Vs. STATE OF M.P. (NOW C.G.)
March 12, 2014
JAGARNATH Vs. STATE OF M.P.(NOW C.G.)
April 2, 2014
JAGDISH GUPTA Vs. BHUNESHWAR SAHU @ ODIYA
April 15, 2014
JAGDISH PATEL AND OTHERS Vs. STATE OF CHHATTISGARH AND OTHERS
November 26, 2014
JAGGUMAL KUKREJA Vs. STATE OF MADHYA PRADESH
December 24, 2014
JAIN CARBIDE & CHEMICALS LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER, RAIPUR AND ANOTHER
October 7, 2014
JANKI BACK Vs. STATE OF CHHATTISGARH
January 29, 2014
JASODA BAI AND OTHERS Vs. MERA BAI AND OTHERS
October 15, 2014
JAYASWAL NECO INDUSTRIES LTD. Vs. STATE OF CHHATTISGARH
December 5, 2014
JEET RAM RATHIYA Vs. STATE OF CHHATTISGARH
June 16, 2014
JEEVAN LAL YADAV Vs. STATE OF CHHATTISGARH
February 5, 2014
JHANGLU RAM & OTHERS Vs. STATE OF CHHATTISGARH
October 15, 2014
JILA SAHAKARI KENDRIYA BANK MARYADIT Vs. RAJMATA KRISHNA KUMARI DEVI AND ORS.
November 24, 2014
JINDAL STEEL & POWER LTD. Vs. COMMISSIONER OF C. EX.
July 1, 2014
JIWANLAL JAIN Vs. UNION OF INDIA
August 13, 2014
JOHATARIN BAIYADAV AND ORS. Vs. STATE OF C.G.
November 17, 2014
JOHN PETER Vs. BALRAJ YADAV
March 7, 2014
K R YADAV Vs. RENA KANGALA
December 9, 2014
K.K. MISHRA Vs. STATE OF C.G. AND ORS.
August 7, 2014
K.M. SHARMA Vs. M.K. RAUT
May 5, 2014
KAILASH CHANDRAKAR Vs. STATE OF MADHYA PRADESH
January 15, 2014
KAILASH RAM BHAGAT Vs. STATE OF CHHATTISGARH
October 15, 2014
KALAM BAI Vs. GAUTAM NIRMALKAR
January 21, 2014
KALAWATI RAMTEK Vs. STATE OF M.P. (NOW CG) AND ORS.
November 27, 2014
KALIN BAI Vs. S A SINGH
May 15, 2014
KALURAM GUPTA Vs. STATE OF C.G.
November 26, 2014
KALYANI VERMA Vs. STATE OF CHHATTISGARH
December 12, 2014
KAMAL KUMAR MIRI Vs. RAMRATAN SAHU
September 11, 2014
KAMAL SHARMA Vs. JETHI BAI
February 21, 2014
KAMAL YADAO Vs. STATE OF M P (NOW C G )
October 16, 2014
KAMALNARAYAN DESHMUKH Vs. OM PRAKASH SAHU
February 25, 2014
KAMLESH CHANDRAKAR Vs. STATE OF CHHATTISGARH
February 14, 2014
KAMRU AND ANOTHER Vs. GOVARDHAN AND OTHERS
April 16, 2014
KARAN SINGH Vs. STATE OF C G
March 3, 2014
KARTIK RAM & ANOTHER Vs. STATE OF C.G.
April 10, 2014
KARTIKRAM Vs. ITWARI BAI
February 7, 2014
KAUSHAL KUMAR Vs. CHANDRAHASINI ROAD CARRIER AND ORS.
September 11, 2014
KAUSHAL PRASAD BARMAN Vs. STATE BANK OF INDIA AND ORS.
December 16, 2014
KEJU RAM DAHARIYA Vs. STATE OF C.G.
September 19, 2014
KHAMHAN LAL SAHU Vs. SANJIV KUMAR PATEL
March 11, 2014
KHOLAVAN @ KHYALO Vs. STATE OF M P (NOW CHHATTISGARH)
October 16, 2014
KHUSHBOO Vs. SHANKAR LAL ATHWANI
May 5, 2014
KIRTANLAL PATEL Vs. SUBADRA AND ORS.
March 24, 2014
KISHAN SHUKLA Vs. DEBNATH
March 10, 2014
KISHORI DEVI AND ORS. Vs. STATE OF M.P. AND ORS.
September 8, 2014
KODU RAM Vs. STATE OF M.P.
November 18, 2014
KOMAL PRASAD DHRUV Vs. STATE OF CHHATTISGARH
October 31, 2014
KOUSHAL KISHORE Vs. STATE OF M P
September 9, 2014
KRISHNA DEVI BHUPENDRA AND ORS. Vs. BIRBAL YADAV AND ORS.
April 2, 2014
KRISHNA KUMAR DHURI Vs. SANTOSHI BAI
August 21, 2014
KULWANT RAM Vs. SOUTH EASTERN COALFIELDS LIMITED
July 2, 2014
KUMAR SAI Vs. STATE OF CHHATTISGARH
February 25, 2014
KUMARI SHAKUTALA Vs. MAHESH KUMAR TANDON
January 29, 2014
KUMBHAJ Vs. STATE OF C G
February 19, 2014
LAFARGE INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 12, 2014
LAKHAN BRAMHE Vs. STATE OF CHHATTISGARH
November 21, 2014
LAKHAN BRAMHE AND ORS. Vs. STATE OF C.G.
October 27, 2014
LAKHANLAL Vs. STATE OF M P (NOW C G )
October 13, 2014
LAL CHAND Vs. STATE OF M P
August 14, 2014
LALIT KUMAR PANIGRAHI Vs. STATE OF CHHATTISGARH
April 1, 2014
LARSEN AND TOUBRO LTD Vs. STATE OF C G
January 10, 2014
LAXMI MAHILA NAGRIK SAHKARI BANK MARYADIT Vs. STATE OF CHHATTISGARH
January 10, 2014
LAXMI NARAYAN CHATURVEDI Vs. STATE OF M P (NOW CG)
December 18, 2014
LAXMI NARAYAN SAO AND ORS. Vs. STATE OF CHHATTISGARH
September 15, 2014
LAXMI PRASAD SONI Vs. STATE OF CHHATTISGARH
November 21, 2014
LEKHRAJ SINGH @ HAPPY SINGH Vs. STATE OF C G
January 21, 2014
M G SHYAMKUNWAR Vs. STATE OF C G
July 3, 2014
M MOHAN RAO Vs. STATE OF C G
June 23, 2014
M/S SAN FIT Vs. KISHAN LAL TUTEJA
March 12, 2014
M/S. HOTEL EAST PARK Vs. UNION OF INDIA
May 6, 2014
M/S. LALIT CONSTRUCTION COMPANY Vs. STATE OF CHHATTISGARH
January 2, 2014
MADAN LAL LUNAWAT Vs. NAJRMI AGENCIES AND OTHERS
November 12, 2014
MADAN(DEAD) THROUGH HIS L.RS. GHANSHYAM PRASAD & OTHERS Vs. BRIJ BHUSHAN(DEAD) THROUGH HIS L.RS. SAJANKUMAR & OTHERS
May 8, 2014
MADHURI WANKHEDE Vs. STATE OF C G
July 17, 2014
MADKAMI BUDHRA Vs. STATE OF C G
February 26, 2014
MAHABIR SHIKSHA PRASAR SAMITI Vs. S.K. SAWARKAR AND ORS.
September 3, 2014
MAHADEO Vs. STATE OF CHHATTISGARH
June 18, 2014
MAHAMAYA MINERALS SAKTI Vs. STATE OF CHHATTISGARH
July 9, 2014
MAHARANA PRATAP HOMOEOPATHY MEDICAL COLLEGE AND HOSPITAL Vs. STATE OF CHHATTISGARH
November 14, 2014
MALKHAN SINGH Vs. KIRAN DEVI AND ORS.
November 21, 2014
MANAV MANDIR HOTEL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 15, 2014
MANDHARI Vs. JUGO
March 11, 2014
MANGAL SANA Vs. STATE OF CHHATTISGARH
August 1, 2014
MANHARAN Vs. STATE OF CHHATTISGARH
May 14, 2014
MANISH BANSAL Vs. STATE OF CHHATTISGARH
September 9, 2014
MANISH JAIN Vs. STATE OF CHHATTISGARH
July 25, 2014
MANISH RATHOD Vs. STATE OF C.G.
October 15, 2014
MANOHAR Vs. STATE OF C.G.
December 15, 2014
MANOJ KUMAR SAINI Vs. STATE OF C.G. AND ORS.
December 8, 2014
MANSEER DEVI Vs. SALIKRAM
March 7, 2014
MANTI AND ORS. Vs. STATE OF C.G.
November 20, 2014
MARSA BAXLA Vs. NEERA BAI
February 12, 2014
MDADAN TIWARI Vs. ASHOK JHALTE AND ANOTHER.
August 7, 2014
MEGHNI PRASAD NARANGE Vs. STATE OF C G
April 14, 2014
MENHARAN Vs. GHANARAM
May 2, 2014
MILAN AND ORS. Vs. STATE OF C.G.
December 11, 2014
MILAU Vs. JAGDISH
June 23, 2014
MINA SHARMA Vs. SATYANARAYAN MANDIR SAMITEE
March 21, 2014
MITHLESH KUMAR & OTHERS Vs. STATE OF CHHATTISGARH
August 20, 2014
MITHUN GENDRE Vs. STATE OF CHHATTISGARH
February 25, 2014
MODI Vs. STATE OF M.P.
May 7, 2014
MOHAMMAD ASLAM Vs. STATE OF C G
September 8, 2014
MOHAMMAD HASAN AND ORS. Vs. STATE OF C.G.
October 10, 2014
MOHAMMAD SHAKEEL KHAN Vs. STATE OF C.G.
November 18, 2014
MOHAN KHARE Vs. STATE OF C G
March 26, 2014
MOHD ARSHAD KHAN Vs. BAR COUNCIL OF INDIA
March 20, 2014
MOHD. SAJID MEMAN Vs. SAVITA BAI AND OTHERS
May 8, 2014
MOHIT YADAV Vs. STATE OF CHHATTISGARH
October 15, 2014
MOHNISH SAHU Vs. GRAM PANCHAYAT ARJUNI
November 24, 2014
MOTI CHAND Vs. STATE OF C G
January 31, 2014
MOTIRAM Vs. RENUKA PODDAR & OTHERS
February 21, 2014
MOUSU ALIAS BIRSINGH Vs. STATE OF C G
April 28, 2014
MUNICIPAL CORPORATION Vs. MANAGING DIRECTOR
February 6, 2014
MURLI REDDI Vs. STATE OF CG
April 30, 2014
MURLIDHAR DEWANGAN Vs. DINESH RAM
May 15, 2014
NAN ALIAS RAM PRASAD Vs. STATE OF C G
April 11, 2014
NANDKISHORE PANDEY AND ORS. Vs. UNION OF INDIA AND ORS.
April 26, 2014
NANDKISHORE SAHU & ANOTHER Vs. PRITAM & OTHERS
April 25, 2014
NANHI BABU KASYAKAR Vs. STATE OF C.G. AND ORS.
August 21, 2014
NARAYAN Vs. STATE OF M P
June 26, 2014
NARAYAN PRASAD KASHYAP Vs. STATE OF CHHATTISGARH
December 8, 2014
NARAYAN SHARMA Vs. STATE OF CHHATTISGARH
August 20, 2014
NARESH KU SAHU Vs. KUMARI SAHU
February 12, 2014
NARESH KUMAR AND CO. PVT. LTD. Vs. UNION OF INDIA
February 26, 2014
NARESH KUMAR VAIDYA Vs. STATE OF CG
March 27, 2014
NARESH KUMAR VERMA Vs. STATE OF C G
July 23, 2014
NARMADA PRASAD Vs. STATE OF M P
January 29, 2014
NAROTTAM KASHYAP Vs. STATE OF C.G.
November 19, 2014
NARSINGH AND OTHERS Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
October 14, 2014
NARSINGH RATHORE Vs. STATE OF C.G.
December 22, 2014
NATHURAM Vs. STATE OF C.G.
September 19, 2014
NATIONAL INSURANCE COMPANY Vs. MAHENDRA KUMAR AND ORS.
July 3, 2014
NATIONAL INSURANCE COMPANY LTD. Vs. PUBLIC UTILITY PERMANENT LOK ADALAT
January 31, 2014
NEELAM BHARDWAJ Vs. STATE OF CHHATTISGARH
August 20, 2014
NEELAM BHINGARDIVE AND ORS. Vs. COAL INDIA LIMITED AND ORS.
February 26, 2014
NEELIMA BELSARIA Vs. STATE OF CHHATTISGARH AND OTHERS.
August 7, 2014
NEERENDRA KUMAR Vs. RISHIKA
April 26, 2014
NEW INDIA ASSURANCE CO LTD Vs. MANISHA HIRPURKAR
January 3, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. SAHAS RAO SONWANE
February 24, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. HEERALAL AND ORS.
July 31, 2014
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DULARI BAI
January 28, 2014
NINDER SINGH Vs. HARISH CHANDRA GULATI
February 25, 2014
NIRMALA CHANDRA Vs. STATE OF CHHATTISGARH AND ORS.
December 18, 2014
NIRMALA DEVI Vs. STATE OF M P
February 3, 2014
NITIN SINHA Vs. UNION OF INDIA
April 11, 2014
NITYANAND Vs. STATE OF C.G.
December 11, 2014
NOHAR DEVDAS Vs. STATE OF C G
June 19, 2014
NOOR ALAM Vs. IRSHAD AZMI
February 13, 2014
OFFICE REFERENCE Vs. GOVIND CHANDRA & OTHERS
May 14, 2014
OM ENGINEERING WORKS Vs. INDRABHUSHAN MUDALIYAR
April 15, 2014
OMPRAKASH Vs. STATE OF CHHATTISGARH
February 13, 2014
OMPRAKASH Vs. STATE OF C G
February 17, 2014
OMPRAKASH DEWANGAN Vs. STATE OF CHHATTISGARH
March 26, 2014
ORIENTAL INSURANCE CO LTD Vs. KUNJRAM SAHU
January 20, 2014
ORIENTAL INSURANCE CO. LTD Vs. GOTRU RAM GOND AND OTHERS
November 13, 2014
ORIENTAL INSURANCE CO. LTD. Vs. MILAP SINGH AND ORS.
October 10, 2014
ORIENTAL INSURANCE COMPANY LTD Vs. S. PRASAD SINHA
September 19, 2014
ORIENTAL INSURANCE COMPANY LTD. Vs. CHAMPA MANGRE
February 11, 2014
P K KUMRA Vs. PRESIDENT SMRITI GRIH NIRMAN SAHKARI SAMITI MARYADIT
July 18, 2014
P.R. DEWANGAN Vs. STATE OF CHHATTISGARH AND ANOTHER
December 19, 2014
PADAM NANDA Vs. LAKHMA KAWASI
January 21, 2014
PADUM LAL Vs. STATE OF C.G.
September 1, 2014
PALTURAM JANGDE Vs. STATE OF C.G.
November 24, 2014
PALURAM SATNAMI Vs. STATE OF M P (NOW STATE OF CHHATTISGARH)
October 27, 2014
PANCH RAGHOU TAAAANK RAMNIVAS SARDA AND CO Vs. HINDUSTAN PETROLEUM CORPORATION LATD
July 11, 2014
PANKAJ KUMAR Vs. STATE OF C G
February 26, 2014
PANKAJ SAHU Vs. STATE OF CHHATTISGARH
November 12, 2014
PAPPU Vs. STATE OF CHHATTISGARH
September 10, 2014
PARMANAND PATEL Vs. STATE OF C.G.
November 25, 2014
PARMESHWAR KUMAR RAJPUT Vs. STATE OF CHHATTISGARH AND ORS.
December 17, 2014
PEMESHWARI CHATURVEDI Vs. STATE OF CHHATTISGARH
August 11, 2014
PEOPLES UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA
April 11, 2014
PHILLIP CHAND GOYAL Vs. STATE OF CHHATTISGARH
July 14, 2014
PHODOL ALIAS DURYODHAN Vs. STATE OF C G
May 13, 2014
PINKU Vs. STATE OF C.G.
October 29, 2014
POONAM Vs. STATE OF C.G.
October 10, 2014
POORAN AND ORS. Vs. SURYA LAL AND ORS.
February 17, 2014
PRABHURAM SATNAMI Vs. STATE OF MADHYA PRADESH (NOW C.G.)
September 23, 2014
PRADEEP PURI GOSWAMI Vs. NIDHI GOSWAMI
September 19, 2014
PRAHLAD Vs. STATE OF C G
August 12, 2014
PRAKASH ENTERPRISES Vs. SUKALURAM AND ORS.
September 10, 2014
PRAKASH PATEL Vs. STATE OF C.G.
December 11, 2014
PRAKASH RAO GAYAKWAD Vs. STATE OF CHHATTISGARH
August 5, 2014
PRAMILA BAI Vs. TARABATI
April 26, 2014
PRAMOD DUBEY Vs. STATE OF C G
September 16, 2014
PRAMOD RAO Vs. STATE OF MADHYA PRADESH
August 21, 2014
PRATAP RAM SANDILYA Vs. STATE OF C.G.
March 21, 2014
PRATIMA RATRE Vs. STATE OF C.G. & OTHERS
April 26, 2014
PREETAM DAS Vs. STATE OF CHHATTISGARH
October 27, 2014
PREETAM PATHAK Vs. STATE OF CHHATTISGARH
December 17, 2014
PREETPAL BELCHANDAN Vs. STATE OF CHHATTISGARH
December 8, 2014
PUNEM SONU Vs. STATE OF C G
January 23, 2014
PURAN CHAND Vs. STATE OF C.G.
October 17, 2014
PUSHPA BAI NISHAD AND OTHERS Vs. BHEEKHU YADAV AND OTHERS
April 15, 2014
QURESHA BEGUM AND ORS. Vs. GOKUL AND ORS.
January 22, 2014
R R DHRUW Vs. UNION OF INDIA AND OTHERS
December 17, 2014
R R ROY Vs. D NANDI
March 20, 2014
R.K. AHUJA Vs. DURG RAJNANDGAON GRAMIN BANK
February 4, 2014
R.K. GUPTA Vs. STATE OF C.G.
December 4, 2014
RADHE SHYAM SINGH RAJPUT Vs. STATE OF CHHATTISGARH
November 17, 2014
RADHELAL SATNAMI Vs. STATE OF CHHATTISGARH
August 20, 2014
RAGHUNATH MANDALEKAR Vs. BHUMIKA MANDALEKAR
September 3, 2014
RAHUL KALWANI Vs. SUNITA SHANKAR LAL JADWANI AND ORS.
July 8, 2014
RAIPUR DEVELOPMENT AUTHORITY Vs. GOPICHAND KHEMANI
May 8, 2014
RAJ KUMAR Vs. STATE OF M.P.
November 26, 2014
RAJ MOHAN DEWANGAN Vs. STATE OF C G
March 21, 2014
RAJANI DEWAR AND ORS. Vs. STATE OF C.G.
November 20, 2014
RAJENDRA @ MATAUVA Vs. STATE OF CHHATTISGARH
March 6, 2014
RAJENDRA KUMAR GUPTA Vs. NEELAN GUPTA AND OTHERS
July 11, 2014
RAJENDRA KUMAR SHRIVASTAVA Vs. ALLOISH KUJUR
July 22, 2014
RAJENDRA SHANKAR SHUKLA Vs. RAMDEV SAHU
April 2, 2014
RAJESH BOYRA Vs. STATE OF M P
July 23, 2014
RAJESH KUMAR MAHOBIYA Vs. ALKA MAHOBIYA
November 14, 2014
RAJESH LAKRA Vs. STATE OF C G
August 4, 2014
RAJESH NIRMALKAR Vs. STATE OF CHHATTISGARH AND ORS
October 27, 2014
RAJESH SONI Vs. STATE OF M P
August 5, 2014
RAJKUMAR SHARMA Vs. SHRIRAM FINANCE CO. LTD
August 7, 2014
RAJKUMAR TIWARI Vs. STATE OF C G
June 19, 2014
RAJKUMARI MARKAM Vs. JHUNIA BAI NISHAD
January 21, 2014
RAJMAN YADAV Vs. STATE OF CHHATTISGARH
October 14, 2014
RAJU Vs. STATE OF CHHATTISGARH
July 18, 2014
RAKESH KUMAR Vs. VINOD VERMA
July 24, 2014
RAM GOPAL AND ORS. Vs. JAGDISH PRASAD AND ORS.
March 26, 2014
RAM KHELAWAN Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
April 17, 2014
RAM KUMAR Vs. STATE OF M.P.
December 3, 2014
RAM KUMAR Vs. STATE OF C G
February 17, 2014
RAM KUMAR MISHRA Vs. STATE OF C G
July 18, 2014
RAM KUMAR RAJPUT AND OTHERS Vs. STATE OF CHHATTISGARH AND OTHERS
August 27, 2014
RAM PRASAD Vs. THE STATE OF CHHATTISGARH
September 10, 2014
RAM PRASAD @ RAMNATH Vs. STATE OF C G
July 3, 2014
RAM SUDHIR Vs. STATE OF M.P.
August 1, 2014
RAM SUNDER DHOBI AND ORS. Vs. STATE OF M.P.
August 14, 2014
RAMA AND ORS. Vs. STATE OF M.P. (NOW C.G.)
September 9, 2014
RAMADHAR SINGH Vs. STATE OF CHHATTISGARH
March 4, 2014
RAMADHAR YADAW Vs. STATE OF C G
June 17, 2014
RAMANAND PANDEY Vs. STATE OF C G
February 4, 2014
RAMAVTAR Vs. STATE OF MADHYA PRADESH (NOW C G )
October 15, 2014
RAMCHANDRA GOYAL AND ORS. Vs. STATE OF M.P.
November 11, 2014
RAMESH SATNAMI AND ANOTHER Vs. STATE OF C.G. AND OTHERS
November 21, 2014
RAMESH SINGH Vs. STATE OF CHHATTISGARH
November 11, 2014
RAMESHLAL Vs. NATIONAL STATIONERY MART
March 28, 2014
RAMESHWARI AND ORS. Vs. SURESH YADAV AND ORS.
December 12, 2014
RAMFERI AND ORS. Vs. STATE OF M.P. (NOW C.G.)
October 28, 2014
RAMJOOTHAN Vs. STATE OF C G
February 7, 2014
RAMKELIYA Vs. BELASI
August 28, 2014
RAMKHILAWAN YADAV Vs. STATE OF C G
October 13, 2014
RAMLAL Vs. TULSI RAM
March 3, 2014
RAMMKIRTAN SAHU Vs. KULDEEPAK KESHARWANI AND ORS.
November 27, 2014
RAMNARESH SAHU & ANOTHER Vs. STATE OF MP
November 13, 2014
RAMNATH SINGH Vs. H S URAON, CHIEF MEDICAL AND HEALTH OFFICER
November 13, 2014
RAMPATI Vs. STATE OF CHHATTISGARH
June 26, 2014
RAMSWAROOP Vs. STATE OF C G
April 17, 2014
RANI MAHALKA NISHA KHAN Vs. ABDUL JAVED KHAN
May 7, 2014
RANU MISHRA Vs. ABHISHEK MSHRA
November 24, 2014
RANVIJAY SINGH Vs. STATE OF C.G.
December 15, 2014
RATAN KUMAR JAIN Vs. STATE OF CHHATTISGARH
December 5, 2014
RATAN LAL RAJAK Vs. STATE OF CHHATTISGARH
December 24, 2014
RATANLAL AGRAWAL Vs. SUNIL SARAWGI
December 12, 2014
RATURAM AGHARIYA Vs. STATE OF M.P.
October 29, 2014
RAVI KUMAR SHRIVASTAVA Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
November 11, 2014
RAYALASEEMA CONCRETE SLEEPERS (PVT ) LTD Vs. COMMISSIONER
April 15, 2014
REKHA Vs. MANTOSH
August 25, 2014
REKHRAJ BAGHEL Vs. HIGH COURT OF CHHATTISGARH
July 15, 2014
RESHAM LAL Vs. STATE OF C.G.
November 26, 2014
RISHABH DEV MANDIR TRUST Vs. MAHADEV LAL AGRAWAL
March 4, 2014
RISHIKESH SINGH Vs. KIRAN GAUTAM
September 5, 2014
ROMESH SINHA S/O R K SIHNA Vs. STATE OF CHHATTISGARH
December 1, 2014
ROOP LAL HALBA Vs. STATE OF CHHATTISGARH
July 4, 2014
ROOPAN KORWA Vs. THE STATE OF CHHATTISGARH
July 7, 2014
ROOPAN SAI Vs. STATE OF M P
July 2, 2014
ROOPCHAND PATEL Vs. STATE OF C G
June 26, 2014
ROVAN RAM AND OTHERS Vs. STATE OF CHHATTISGARH
August 4, 2014
RUKHMANI BAI Vs. SAMARU
April 10, 2014
RUKHMANI NIRMALKAR Vs. SATYAPRAKASH SHARMA
February 19, 2014
RUSWA ALIAS HARI SINGH Vs. STATE OF MADHYA PRADESH
February 6, 2014
S K SONWANI Vs. STATE OF CHHATTISGARH
December 15, 2014
S R DHRUV Vs. STATE OF M P
November 20, 2014
S R KASHYAP Vs. STATE OF C G
March 26, 2014
S.K. SHARMA Vs. STATE OF CHHATTISGARH
February 18, 2014
SADA SINGH AND ORS. Vs. STATE OF CHHATTISGARH AND ORS.
November 10, 2014
SADARAM SARTHI AND ORS. Vs. CHANDRIKA PRASHAD AND ORS.
April 10, 2014
SAGIR KHAN Vs. STATE OF CHHATTISGARH
September 2, 2014
SAI BABA FUELS Vs. HINDUSTAN PETROLEUM CORPORATION LTD
April 15, 2014
SAJEEVAN DAS Vs. TIRITH BAI
February 13, 2014
SALASAR STEEL AND POWER LTD. Vs. COMMISSIONER OF C. EX. & CUS.
December 17, 2014
SALASAR STEEL AND POWER LTD. Vs. COMMISSIONER OF C. EX. & CUSTOMS
December 2, 2014
SAMEEP GARG AND ORS. Vs. MANISH GARG AND ORS.
November 21, 2014
SAMPAT KUMAR CHAUHAN Vs. SOUTH EASTERN COAL FIELD LIMITED
August 21, 2014
SANDEEP AGRAWAL Vs. RAJA RAM TRIPATHI AND ORS.
October 15, 2014
SANDEEP AGRAWAL AND ORS. Vs. SANDEEP AGRAWAL
September 2, 2014
SANDEEP SATNAMI Vs. STATE OF C G
September 23, 2014
SANDEEP SINGH Vs. STATE OF CHHATTISGARH
September 11, 2014
SANGAPPA NIGAPPA CHAMOJI Vs. KONDS @ LAXMIKANT YADAV
February 24, 2014
SANGEETA SHUKLA Vs. GANESH SHUKLA
January 1, 2014
SANJAY BHARTI Vs. STATE OF CHHATTISGARH
March 10, 2014
SANJAY KUMAR BAJPAI Vs. STATE OF CHHATTISGARH
December 12, 2014
SANJAY KUMAR VERMA Vs. STATE OF C G
July 9, 2014
SANJEEV KUMAR SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
December 5, 2014
SANT KUMAR BANJARE Vs. DHOOR SINGH THAKUR (DEAD) AND OTHERS
September 24, 2014
SANTOSH @ CHIYAN Vs. STATE OF CHHATTISGARH
October 28, 2014
SANTOSH GUPTA Vs. STATE OF C.G.
November 12, 2014
SANTOSH JAMES TOPPO Vs. STATE OF MADHYA PRADESH
December 8, 2014
SANTOSH KUMAR AND ORS. Vs. STATE OF C.G.
July 15, 2014
SANTOSH KUMAR KASHYAP Vs. STATE OF C G
January 10, 2014
SANTOSHI JAISWAL Vs. RAKESH JAISWAL
September 2, 2014
SANTOSHI NIRMALKAR Vs. RUP SINGH
February 10, 2014
SARFARAJ AHMED Vs. STATE OF CHHATTISGARH
July 22, 2014
SARITA RANGARE Vs. SATISH RANGARE
January 30, 2014
SARITA SHRIWAS Vs. RAJINI KHATRI
February 7, 2014
SARITA TAMRAKAR Vs. SUDHIR TAMRAKAR
August 26, 2014
SARJU PRASAD @ NANDU AND ANR. Vs. RADHELAL SURYANSHI AND ORS.
March 12, 2014
SAROJ BAI Vs. RAMDAS LAHRE
December 5, 2014
SAROJNIBAI Vs. LAKKHURAM
March 25, 2014
SARVESHWAR KUMAR KAUSHIK Vs. STATE OF MADHYA PRADESH (NOW STATE OF CHHATTISGARH)
April 2, 2014
SATANAND TIWARI AND ORS. Vs. STATE OF C.G.
November 19, 2014
SATISH CHANDRA DWIVEDI Vs. MANJU DWIVEDI
July 30, 2014
SATISH KUMAR SONI Vs. STATE OF C G
January 15, 2014
SATYAM Vs. STATE OF MADHYA PRADESH
October 15, 2014
SATYANAND GUPTA Vs. STATE OF CHHATTISGARH
August 6, 2014
SAVITRI BAI PRAJAPATI Vs. GORELAL PRAJAPATI
February 13, 2014
SAWAN KUMAR DURGAM Vs. STATE OF C.G. AND ORS.
November 11, 2014
SEPCO ELECTRIC POWER CONSTRUCTION CORPORATION Vs. STATE OF C G AND OTHERS
November 13, 2014
SEW INFRASTRUCTURE LTD. Vs. COMMR. OF C. EX. & CUS.
June 19, 2014
SHAHIN BANO Vs. SHAMSUDDIN
July 9, 2014
SHAITAN MAL KHATRI Vs. MILKU
April 25, 2014
SHALIMAR ISPAT UDYOG Vs. COMMISSIONER OF C. EX. & CUS.
May 15, 2014
SHAMIM BANO Vs. STATE OF CHHATTISGARH
August 7, 2014
SHANKAR Vs. STATE OF CHHATTISGARH
July 3, 2014
SHARAD GUPTA Vs. UNION OF INDIA
September 16, 2014
SHARDA BAI & OTHERS Vs. ASHOK KUMAR DESHMUKH
November 24, 2014
SHASHI TIWARI Vs. STATE OF C G
April 25, 2014
SHATRUHAN BIYAR Vs. STATE OF C G
February 18, 2014
SHEELA PAUL Vs. PRADYUT PAUL
February 21, 2014
SHEIKH MOHAMMAD Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
March 6, 2014
SHEIKH SULEMAN Vs. STATE OF C G
July 25, 2014
SHIKHA MAJUMDAR Vs. ANUTOSH MAJUMDAR
December 24, 2014
SHIROMANI SINGH Vs. NARENDA
February 10, 2014
SHIV KUMAR Vs. RAJ KUMAR ALIAS RAJU
March 7, 2014
SHIV KUMAR NETAM Vs. MEENA DEVI NETAM
August 26, 2014
SHIV PRASAD AND ORS. Vs. STATE OF M.P.
December 22, 2014
SHIVA SHANKAR Vs. STATE OF C G
August 18, 2014
SHIVANAND YADAV Vs. STATE OF C.G.
November 12, 2014
SHIVKUMAR SAHU Vs. CHHATTISGARH STATE ELECTRICITY DISTRIBUTION COMPANY LTD
April 22, 2014
SHOBHADEVI DAMMANI Vs. RAMPYARE
January 21, 2014
SHOBHANATH Vs. SUKHMANIYA
July 28, 2014
SHRAWAN BHAGAT Vs. STATE OF CHHATTISGARH
May 14, 2014
SHREE B.R. STEELS Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAX
June 25, 2014
SHREE NAKODA ISPAT LTD. Vs. COMMISSIONER OF CUS. & CENTRAL EXCISE
May 6, 2014
SHREE SITA AGRO FOODS PVT LTD Vs. STATE OF C G
March 21, 2014
SHRUTI DESHPANDE Vs. SHRIRAM DESHPANDE
March 6, 2014
SHYAM ADVANI Vs. RAMESH KUMAR PANJWANI
April 22, 2014
SHYAM SUNDAR Vs. STATE OF C G
February 11, 2014
SHYAM SUNDER Vs. STATE OF C G
April 9, 2014
SHYAMBAI Vs. PREM
February 20, 2014
SIYADULARI AND ORS. Vs. BHIKHU YADAV AND ORS.
March 28, 2014
SIYARAM GOND Vs. STATE OF M P
January 29, 2014
SMT. NATHIYA BAI Vs. M/S. CHHABRA BUS SERVICE AND OTHERS
September 15, 2014
SMT. SHANTI KASHYAP Vs. AMAR RAM KASHYAP AND OTHERS
January 2, 2014
SOBNATH SAHU Vs. MOHD MAHFUJ ALAM
January 21, 2014
SOMNATH Vs. STATE OF CHHATTISGARH
June 20, 2014
SONAI BAI AND ORS. Vs. STATE OF C.G.
September 4, 2014
SONKALI Vs. STATE OF CHHATTISGARH
July 9, 2014
SONKALI GIRI Vs. TAIGUN
January 15, 2014
SONURAM Vs. STATE OF CHHATTISGARH
December 5, 2014
SOUSHAL PRASAD Vs. STATE OF M.P.
July 10, 2014
SOUTH EASTERN COALFIELDS LTD. Vs. MADHURI KAUSHIK
March 26, 2014
STATE OF CHHATTISGARH Vs. V.M. EXTRUSIONS PVT. LTD
August 8, 2014
STATE OF CHHATTISGARH Vs. BOARD OF REVENUE BILASPUR
July 14, 2014
STATE OF CHHATTISGARH Vs. HARISH KUMAR VISHWAKARMA
August 25, 2014
STATE OF M.P. Vs. DURGA PRASAD AND ORS.
November 11, 2014
STATE OF M.P. Vs. TULSIRAM AND ORS.
October 28, 2014
STATE OF M.P. (NOW C.G.) Vs. DINESH KUMAR KHARE
March 21, 2014
STATE OF M.P. AND ORS. Vs. CHHEDULAL
December 9, 2014
STEEL AUTHORITY OF INDIA LIMITED,BHILAI STEEL PLANT Vs. Y A SWAMY & OTHERS
November 11, 2014
SUKANYA Vs. BALAK RAM
February 14, 2014
SUKHAM BAI Vs. STATE OF C G
March 24, 2014
SUKHDEV YADAV AND ORS. Vs. STATE OF M.P.
November 14, 2014
SUKHNANDAN Vs. STATE OF C.G.
November 28, 2014
SULTANA BEGUM Vs. STATE OF C.G.
November 21, 2014
SUNDERLAL Vs. STATE OF M P
June 24, 2014
SUPANTA BAI AND ORS. Vs. LOK SINGH AND ORS.
March 21, 2014
SURENDRA Vs. THE STATE OF MADHYA PRADESH
September 25, 2014
SURESH KUMAR AND ANOTHER Vs. STATE OF CHHATTISGARH
September 3, 2014
SURESH KUMAR SETHI & ANOTHER Vs. VINOD KUMAR JAIN & OTHERS
March 11, 2014
SURESH SHARMA Vs. SANGITA SHARMA
August 19, 2014
SURESH TIWARI Vs. STATE OF CHHATTISGARH
October 9, 2014
SURUCHI BAI JANGDE Vs. PRABHARANI JANGDE
January 23, 2014
SUSHANT SHUKLA Vs. STATE OF CHHATTISGARH AND OTHERS
November 28, 2014
SUSHEN KUMAR RAY Vs. STATE OF C G
January 10, 2014
SWASTIK TRADERS Vs. BASANT KUMAR MOHTA
April 26, 2014
T. TEJASVANI Vs. STATE OF CHHATTISGARH
May 7, 2014
TARESH KUMAR Vs. SOHAN KUMAR
June 24, 2014
TEJRAM Vs. STATE OF CHHATTISGARH
July 31, 2014
TEKAM ALIAS TEKRAM Vs. STATE OF MADHYA PRADESH
January 16, 2014
THAKUR AJIT SINGH AND ORS. Vs. S.K. MOHANTY AND ORS.
June 24, 2014
THAKUR RAM TANDON Vs. STATE OF C G
January 20, 2014
THE STATE OF CHHATTISGARH Vs. LAXMIPRASAD YADAV
July 3, 2014
THHARENDRA VERMA Vs. STATE OF C.G.
April 28, 2014
THHARENDRA VERMA @ THHARENDRA VERMA Vs. STATE OF C.G.
October 4, 2014
TIJAU RAM Vs. STATE OF C G
April 17, 2014
TILAK RAM MANDAVI Vs. STATE OF CHHATTISGARH
April 30, 2014
TRINATH Vs. STATE OF MADHYA PRADESH
February 10, 2014
TULSI DEVI Vs. MEENABAI ALIAS JANKI
March 7, 2014
TULSIBAI Vs. MUKESH KUMAR
January 16, 2014
TULSIRAM Vs. STATE OF CHHATTISGARH
October 13, 2014
ULTRATECH CEMENT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
August 5, 2014
UMESH PRASAD Vs. STATE OF CHHATTISGARH
November 20, 2014
UNION OF INDIA Vs. GANESHILAL DURGA PRASAD
January 1, 2014
UNION OF INDIA Vs. JOGENDRA SINGH
August 20, 2014
UNION OF INDIA Vs. RAJ WINES
January 30, 2014
UNITED INDIA INSURANCE CO LTD Vs. SHANTI BAI
February 20, 2014
UNITED INDIA INSURANCE COMPANY Vs. PRABHACHAND AND ORS.
May 7, 2014
UNITED INDIA INSURANCE COMPANY LTD. Vs. PRAHALAD SINGH AND ORS.
November 11, 2014
UNITED INDIA INSURANCE COMPANY LTD. Vs. INDIRA BAI AND OTHERS
March 31, 2014
URMILA BAI Vs. STATE OF M.P.
December 1, 2014
USHA @ GAYATRI CHANDROSA Vs. BHESHRAM CHANDROSA
October 28, 2014
V. SRIHARI RAJU Vs. THE MUNICIPAL CORPORATION AND ORS.
October 28, 2014
VED PRAKASH SHUKLA Vs. CHAIRMAN/DISCIPLINARY AUTHORITY, RAIGARH KSHETRIYA GRAMIN BANK
December 5, 2014
VICTOR MINJ Vs. STATE OF CHHATTISGARH
July 22, 2014
VIDYA DEVI SHARMA Vs. STATE OF CHHATTISGARH
July 25, 2014
VIDYUT KUMAR NATH Vs. D K NATH
March 27, 2014
VIJAY BEN PATEL Vs. STATE OF C G
February 20, 2014
VIJAY KUMAR PATEL Vs. STATE OF C.G.
November 25, 2014
VIJAY SONI AND ORS. Vs. V. PARDESI RAM AND ORS.
April 11, 2014
VIKAS DUBEY Vs. STATE OF C.G.
November 24, 2014
VIKAS JAIN AND ORS. Vs. MUKESH AGRAWAL AND ORS.
August 11, 2014
VIKAS KUMAR AGRAWAL Vs. STATE OF C.G. AND ORS.
September 2, 2014
VIKASH ALIAS PINTU KESHARI Vs. STATE OF CHHATTISGARH
April 25, 2014
VIMAL AGRAWAL Vs. GOLDI PANJWANI
September 9, 2014
VIMAL KUMAR YADAV Vs. MUKESH TIWARI
October 16, 2014
VINAY KUMAR AGRAWAL Vs. STATE OF C.G.
November 21, 2014
VINEETA KASHYAP Vs. ARUN SINGH KASHYAP
June 18, 2014
VIRENDRA KUMAR CHATURVEDI Vs. STATE OF CHHATTISGARH
November 13, 2014
VIRENDRA KUMAR SHRIVASTAVA Vs. STATE OF C G
February 21, 2014
VISHAL JINDAL Vs. PUJA JINDAL
July 23, 2014
VISHNU PRASAD VAISHNAV Vs. STATE OF CHHATTISGARH
December 17, 2014
VISHWANATH SAHU Vs. STATE OF CHHATTISGARH
February 26, 2014
VRIDHICHAND Vs. STATE OF CHHATTISGARH
July 17, 2014
VYAS NARAYAN AGRAWAL Vs. JAGDISH GUPTA ALIAS RAJU GUPTA
January 31, 2014
YAMUNA BAI DONGARE Vs. PRAFULL BHAI AND ORS.
December 15, 2014
YASHWANT RAJ Vs. SADANAND SINGH
March 21, 2014
YUVRAJ Vs. GRAM PANCHAYAT DUDHLI VIKASKHAND AND ORS.
May 2, 2014