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Case Index
Title
Date
CENTURY CENTRAL Vs. STATE OF KARNATAKA
April 11, 2014
A C GOPAL Vs. MAJLISE ISLAH O TANZEEM SIODDIQUE STREET BHATKAL
January 24, 2014
A DHARMAPAL GOWDA Vs. D UMMER
March 26, 2014
A LOKESH Vs. MALLANNA URUF APPAIAH
April 22, 2014
A N KUMARA SWAMY Vs. SIEMENS VDO AUTOMATIVE LTD
January 20, 2014
A N MANJUNATH Vs. SHIVASHANKAR A R
March 28, 2014
A P JAGADEESH ALIAS NAVEEN Vs. STATE OF KARNATAKA
January 21, 2014
A P S EDUCATIONAL TRUSTS Vs. FEE REGULATORY COMMITTEE
April 1, 2014
A P S INDUSTRIES Vs. COMMERCIAL TAX OFFICER
February 25, 2014
A PREMA Vs. M D SARAF
June 2, 2014
A RAJALAKSHMI, M ANAND KUMAR Vs. ORIENTAL INSURANCE CO LTD
March 24, 2014
A S CHANDRAPRAKASH Vs. LABOUR OFFICER
March 26, 2014
A S NAGARATHNA Vs. A N SREEDHAR
March 11, 2014
A S PARVATHI, Vs. NATIONAL INSURANCE CO , LTD ,
January 28, 2014
A S RAMACHANDRA GUPTA Vs. T H LAXMAN
March 11, 2014
A S SATISH S/O SWATHANTHRA Vs. B V KUMAR S/O LATE U M BALAIAH; H S NAGESH; NATIONAL INSURANCE COMPANY
November 25, 2014
A SHIVAPRAKASH Vs. KARNATAKA LOKAYUKTHA POLICE
March 11, 2014
A. ARUN Vs. H.B. PUSHPA
January 7, 2014
A. BALASUBRAMAN Vs. AUTHORISED OFFICER & SUPERINTENDENT OF EXCISE
March 28, 2014
A. DEVEGOWDA Vs. RAMACHANDRA GOWDA
March 1, 2014
A. IBRAHIM KHALEEL Vs. STATE OF KARNATAKA
April 7, 2014
A. MANJE GOWDA Vs. ABDULLA N.
June 2, 2014
A. MOIDU KUNHI Vs. STATE OF KARNATAKA
March 11, 2014
A. RAMACHANDRA SETTY Vs. CHIEF MANAGER, THE FEDERAL BANK LTD.
February 14, 2014
A. RUDRAPPA Vs. THE STATE OF KARNATAKA
December 3, 2014
A. SANDHYA SUDHAKARAN Vs. ORIENTAL INSURANCE CO. LTD.
February 10, 2014
A. VENKATARAJU Vs. THE STATE OF KARNATAKA
November 21, 2014
A.B. SOME GOWDA AND KAMALAMMA Vs. RAM BABU AND THE ORIENTAL INSURANCE CO. LTD
April 3, 2014
A.B. SURYA Vs. C. SATHYANARAYANA
January 16, 2014
A.C. JAYARAM Vs. STATE OF KARNATAKA
August 26, 2014
A.C. MANOHAR Vs. S. LATHA
April 2, 2014
A.G. SHESHAPPA Vs. R. BASAPPA
January 22, 2014
A.G. SUNDAR RAJ Vs. NARASINGA RAO
November 28, 2014
A.G. YADIYOORASHETTY Vs. A.G. TAMMAIAH
September 23, 2014
A.K. LAKSHMANAPPA Vs. STATE OF KARNATAKA
January 7, 2014
A.K. SNEHA KUMARI Vs. AUTHORISED OFFICER, CITY BANK
April 7, 2014
A.K. TORANAGATTI Vs. THE STATE OF KARNATAKA
November 25, 2014
A.M. HANUMANTHE GOWDA Vs. BANGALORE DEVELOPMENT AUTHORITY
September 16, 2014
A.M.ES DENTAL COLLEGE AND HOSPITAL Vs. STATE OF KARNATAKA
September 2, 2014
A.N. NAGARAJAIAH Vs. B. ARAVIND
March 7, 2014
A.N. NITHYA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
December 17, 2014
A.N. PUTTAMALLAIAH Vs. KEMPAMMA
October 7, 2014
A.R. ARUN Vs. STATE OF KARNATAKA
December 8, 2014
A.R. CHANDRA Vs. STATE OF KARNATAKA
November 6, 2014
A.R. DUBLA NAIK Vs. UNION OF INDIA
March 28, 2014
A.R. EDUCATION TRUST Vs. STATE OF KARNATAKA
August 2, 2014
A.R. SHARADAMMA Vs. KRISHNEGOWDA AND ORS.
December 10, 2014
A.R. SRINIVASACHAR Vs. RAJUHARAN
November 25, 2014
A.S. CHINNASWAMY RAJU Vs. UNION OF INDIA
August 21, 2014
A.T. SRIDHAR Vs. THE TAHASILDAR
November 3, 2014
A.V. SRINIVASA MURTHY Vs. COMMISSIONER B.B.M.P.
September 11, 2014
AASHRAYA SOUHARD CREDIT SOCIETY LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 8, 2014
AAUBAI Vs. FULABAI SIDAGOUDA PATIL
March 11, 2014
ABBU @ ABUBAKAR S/O AHAMAD BHERI Vs. STATE OF KARNATAKA
October 28, 2014
ABDUL AZEEZ Vs. STATE OF KARNATAKA
January 6, 2014
ABDUL AZEEZ Vs. STATE
February 21, 2014
ABDUL GHANI Vs. KHAMHRUNNISA
January 31, 2014
ABDUL KALAM Vs. STATE OF KARNATAKA
October 28, 2014
ABDUL KAREEM FATHEMULLA Vs. THE DEPUTY COMMISSIONER
December 5, 2014
ABDUL KHADAR AND ORS. Vs. THE ASSISTANT COMMISSIONER & LAND ACQUISITION OFFICER AND ORS.
July 22, 2014
ABDUL KHALEEL AHMED @ GANG KHALEEL SAB AND SRI. IMTIYAZ Vs. SAYED USMAN SAB, SMT. MEHABOOBI, SMT. KATMUNNISSA AND SMT. ATHAFUNNISA
March 11, 2014
ABDUL KHALIK Vs. COMMISSIONER DEPARTMENT OF FOOD
February 3, 2014
ABDUL RAHEEM Vs. STATE OF KARNATAKA, DEPARTMENT OF REVENUE
July 21, 2014
ABDUL RASHEED Vs. SRINIVAS
April 16, 2014
ABDUL RASHEED Vs. SRINIVAS RAO
September 10, 2014
ABDUL RAZAK Vs. STATE
November 6, 2014
ABDUL SUBHAN Vs. ASIF NISAR
November 14, 2014
ABDUL UBEDULLA Vs. NOORJAHN
March 24, 2014
ABDUL WAJID Vs. STATE OF KARNATAKA
November 7, 2014
ABDULBARI ABDUL RAZAQ MULLA Vs. STATE OF KARNATAKA
February 3, 2014
ABDULGHANI Vs. SHAHIN
June 4, 2014
ABDULRAHAMAN Vs. STATE OF KARNATAKA
January 27, 2014
ABHAY GUPTA Vs. M.A. JALEEL
October 29, 2014
ABHAY KEWADKAR Vs. RESIDENCES AT BENSON TOWN
October 20, 2014
ABHAY KUMAR Vs. SUJIT AND ORS.
October 21, 2014
ABHAYKUMAR DHANPAL JANAJ Vs. STATE OF KARNATAKA DEPARTMENT OF CO-OPERATION
March 4, 2014
ABHAYKUMAR DHANPAL JANAJ Vs. STATE OF KARNATAKA
April 5, 2014
ABHISHEK Vs. K B THIPPESWAMY,
April 11, 2014
ABISHEK Vs. STATE OF KARNATAKA
August 19, 2014
ABISHEK. L. BEDEKAR Vs. NEW INDIA ASSURANCE CO. LTD.
August 20, 2014
ABRAHAM Vs. STATE OF KARNATAKA
July 15, 2014
ABRAHAM @ ABRAHAM NAIDU Vs. STATE OF KARNATAKA
November 14, 2014
ACE MULTI AXES SYSTEMS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 28, 2014
ACHAPANDA MAHESH GANAPATHY Vs. THE STATE OF KARNATAKA
December 26, 2014
ADAM AND OTHERS Vs. U. HUSSAINER AND ANOTHER
September 15, 2014
ADINATH ELECTRICALS Vs. THE ASSISTANT GENERAL MANAGER
October 31, 2014
AGNI AERO SPORTS ADVENTURE ACADEMY Vs. SECRETARY GENERAL AERO CLUB OF INDIA SAFDARJUNG AIRPORT
July 23, 2014
AGRICULTURAL PRODUCE MARKET COMMITTEE ADI-UDUPI, UDUPI Vs. P R NARAYANA ACHARYA
January 29, 2014
AHITHASAM @ SADDAM Vs. STATE OF KARNATAKA
May 22, 2014
AHMED BAWA Vs. M.S. LALITHA
March 20, 2014
AIR OFFICER COMMANDING Vs. S M ASHWATHANARAYANA
April 24, 2014
AIYYANGOUDA Vs. DIVISIONAL CONTROLLER, N W K R T C
April 11, 2014
AJAY KUMAR SHETTY Vs. STATE OF KARNATAKA
June 3, 2014
AJAY KUMAR Y G, Vs. RAMESH
August 5, 2014
AJAY RAJASEKHAR Vs. TRIPTI
March 20, 2014
AJEEJ ALIAS ABDUL AJEEJ Vs. STATE OF KARNATAKA
February 26, 2014
AJI DENIS C.J. Vs. STATE OF KARNATAKA
September 3, 2014
AJIT Vs. HANUMAN MANDIR TRUST
March 5, 2014
AJITH NAYAK Vs. SHREELATHA NAYAK
September 3, 2014
AKASH EDUCATION AND DEVELOPMENT TRUST AND ORS. Vs. UNION OF INDIA
December 17, 2014
AKBAR KHAN Vs. STATE OF KARNATAKA
February 21, 2014
AKBARSAB Vs. TIPPAWWA
February 7, 2014
AKKUBAI Vs. VENKATRAO
February 21, 2014
AKMAL BASHA T Vs. PERVEEZ
January 24, 2014
AKRAM PASHA Vs. STATE OF KARNATAKA
March 21, 2014
AKSHATHA Vs. B BRAHMALINGAPPA
June 10, 2014
AKTHARI Vs. STATE OF KARNATAKA
February 3, 2014
ALADANGADI VYAVASAYA SEVA SAHAKARA BANK LTD. Vs. GOVERNMENT OF KARNATAKA
June 3, 2014
ALHIND TOURS AND TRAVELS PRIVATE LIMITED Vs. HASAN ADDOOR
September 9, 2014
ALLABAKSH Vs. ASSISTANT COMMISSIONER
June 3, 2014
ALLABAKSH Vs. STATE OF KARNATAKA
March 12, 2014
ALLABAX Vs. MUNNABI
June 10, 2014
ALLABAX ALAGUR Vs. STATE OF KARNATAKA
April 4, 2014
ALP CONSULTING LTD. Vs. ASSISTANT COMMISSIONER OF SERVICE TAX
July 1, 2014
ALTHAF @ ALTHAF HUSSAIN Vs. STATE OF KARNATAKA
February 13, 2014
ALUPRO BUILDING SYSTEMS PRIVATE LIMITED Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES
July 11, 2014
ALWAYS NEW Vs. THE INCOME TAX OFFICER
July 4, 2014
AMANULLA SHEIK @ AMAN Vs. STATE OF KARNATAKA
November 3, 2014
AMAR Vs. SAVITA RAVINDRA POTADAR
June 3, 2014
AMARANATHA REDDY Vs. STATE
November 6, 2014
AMARESH Vs. DIVISIONAL MANAGER
October 16, 2014
AMARSINH Vs. STATE OF KARNATAKA
March 12, 2014
AMASAMMA Vs. A RAGHUNATH
March 18, 2014
AMBA HEGGADATHI Vs. THE LAND TRIBUNAL
January 30, 2014
AMBALAL Vs. IRANNA
June 3, 2014
AMBAWWA Vs. SHARANAPPA
February 25, 2014
AMBIKA Vs. THE MANAGING DIRECTOR, BANGALORE METROPOLITAN TRANSPORT CORPORATION
November 27, 2014
AMBRISH Vs. MOHAMMED IKRAMUDDIN
January 28, 2014
AMBRISH Vs. SHARANABASAPPA
December 4, 2014
AMEER AHAMED Vs. STATE OF KARNATAKA
September 9, 2014
AMEER JAN Vs. R. GOPAL
November 10, 2014
AMEER MOHAMMAD Vs. STATE OF KARNATAKA
March 7, 2014
AMEYA CHEMICALS Vs. THE BANK OF MAHARASHTRA
November 25, 2014
AMJAD KHAN Vs. STATE OF KARNATAKA
September 3, 2014
AMMANAMMA Vs. THIMAIAH
September 26, 2014
AMMOJI Vs. THE SPECIAL DEPUTY COMMISSIONER, BANGALORE
January 23, 2014
AMMUNJE RAMANANDA NAYAK Vs. THE LAND TRIBUNAL
December 10, 2014
AMOGI Vs. STATE THROUGH RURAL P.S.
April 7, 2014
AMRUTHESH Vs. THE STATE
October 9, 2014
ANAND Vs. STATE OF KARNATAKA
March 21, 2014
ANAND Vs. ABDUL WAHID
June 2, 2014
ANAND Vs. MAYURA SRINATH
January 2, 2014
ANAND ASHOK KAMBALE Vs. STATE OF KARNATAKA
June 5, 2014
ANAND GURAPPA CHITRAGAR Vs. KARNATAKA LOKAYUKTA THROUGH THE DEPUTY SUPERINTENDENT OF POLICE
August 7, 2014
ANAND KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
September 16, 2014
ANAND KUMAR @ ANAND Vs. STATE OF KARNATAKA
April 3, 2014
ANAND LIFE SCIENCES LTD Vs. KARNATAKA STATE FINANCIAL CORPORATION; GAGAN INDUSTRIES
December 15, 2014
ANAND WINES Vs. STATE OF KARNATAKA AND ORS.
September 10, 2014
ANANDA Vs. STATE OF KARNATAKA
April 7, 2014
ANANDA GOWDA Vs. STATE
September 23, 2014
ANANDA P Vs. STATE OF KARNATAKA
March 14, 2014
ANANDAGOUDA Vs. STATE OF KARNATAKA
February 4, 2014
ANANDRAO @ ANNAPPA AND SHANTH @ KYADA Vs. STATE OF KARNATAKA
February 14, 2014
ANANT AND VENKATESH Vs. RAJENDRA AND TOWN MUNICIPAL COUNCIL
January 22, 2014
ANANTHA RAGHAVA H A , Vs. VEENA S ,
April 23, 2014
ANANTHAIAH Vs. GANGAMMA
August 22, 2014
ANANTHASHAYANA FOOD TECH PVT. LTD. Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
December 11, 2014
ANBU, Vs. STATE
March 26, 2014
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. RATHNAKAR
October 13, 2014
ANIL AGARWAL, Vs. SRINIVAS REDDY,
July 16, 2014
ANIL KUMARAND MANJUNATHA @ CADBURY Vs. STATE BY BASAVESHWARANAGARA POLICE STATION
January 2, 2014
ANIL MADAN Vs. THE STATE OF KARNATAKA
December 10, 2014
ANITA Vs. GOVERNMENT OF KARNATAKA
January 31, 2014
ANITHA Vs. COMMISSIONER OF POLICE
January 8, 2014
ANITHA Vs. VASANTHA KUMAR
February 11, 2014
ANITHA KISHORI D'SILVA Vs. LAND ACQUISITION OFFICER CUM ASSISTANT COMMISSIONER
February 4, 2014
ANJANA Vs. SANJAY @ CHANDRAKANT RAMU BELAVI
February 24, 2014
ANJANAMMA Vs. YALLAPPA
April 10, 2014
ANJANAMURTHY Vs. NELAMANGALA POLICE
March 6, 2014
ANNAIAH M J, Vs. STATE OF KARNATAKA
April 11, 2014
ANNAPARAI ESTATE LIMITED Vs. STATE OF KARNATAKA
February 28, 2014
ANNAPPA Vs. EXECUTIVE ENGINEER
September 11, 2014
ANNAPPA SIDDAPPA KARIGAR Vs. VITHAL
September 12, 2014
ANNAPURNAMMA Vs. U. KRISHNAMURTHY ADIGA
December 9, 2014
ANNASAB MALAGOUDA BIRADAR Vs. TIPPANNA AND ORS.
April 16, 2014
ANNASAHEB Vs. SURESH
August 25, 2014
ANNASAHEB APPARMA KAMBLE Vs. STATE OF KARNATAKA
March 5, 2014
ANNAYAA SHEREGAR Vs. K. SANTOSHKUMAR SHETTY
November 12, 2014
ANNEPPA Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
October 15, 2014
ANNES COLLECTION PVT LTD Vs. STATE BANK OF INDIA
July 1, 2014
ANNI POOJARI Vs. LEELA BAI
October 21, 2014
ANUSUYA HEGDE P. Vs. STATE OF KARNATAKA
March 1, 2014
ANUSUYAMMA Vs. NEW INDIA ASSURANCE CO. LTD.
February 12, 2014
ANWAR MOHAMMED Vs. K. BAVA
September 11, 2014
ANWAR PASHA ALIAS SABAYI Vs. STATE OF KARNATAKA
March 1, 2014
APOLLO PAINTS AND PEARL COATINGS & CHEMICALS Vs. SECRETARY/PANCHAYAT DEVELOPMENT OFFICER
January 3, 2014
APPAJAPPA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
December 12, 2014
APPAJI Vs. SRIRAM TRANSPORT FINANCE CO LTD
April 11, 2014
APPASAB Vs. KEMPANNA
December 1, 2014
APPASAHEB Vs. DINAKAR
April 21, 2014
APPLICOMP Vs. MAYA C ADULT,
March 25, 2014
ARATHAMMA Vs. STATE OF KARNATAKA
May 20, 2014
ARATI, Vs. GOUSPEER HUSSAINAB MAKANDAR
January 20, 2014
ARAVIND RAMACHANDRA ANEGUNDI Vs. KARNATAKA STATE FINANCIAL CORPORATION
June 19, 2014
ARCHANA Vs. D.R. LAKSHMINARAYANA
August 19, 2014
ARCHANA H C Vs. STATE OF KARNATAKA
February 18, 2014
ARCHIBALD QUADROS Vs. LAXMAN SHETTY
November 17, 2014
ARJUN Vs. SHIVAPUTRAPPA
June 19, 2014
ARJUN Vs. DEPUTY COMMISSIONER
February 7, 2014
ARMUGAM Vs. SHAKUNTLA
March 25, 2014
ARMY PUBLIC SCHOOL Vs. KARNATAKA STATE
March 24, 2014
ARSHIYA Vs. RACHAYYA
December 4, 2014
ARUN Vs. STATE OF KARNATAKA
June 2, 2014
ARUN CHARNTHIMATH Vs. SURESH JAIN
November 7, 2014
ARUN ENGINEERING WORKS Vs. DEPUTY LABOUR COMMISSIONER
January 24, 2014
ARUN JAISWAL Vs. ANNAPURNA
June 2, 2014
ARUN KRISHNA SAIL Vs. STATE OF KARNATAKA
December 26, 2014
ARUN KUMAR M.P. Vs. STATE OF KARNATAKA
October 7, 2014
ARUNA Vs. NAGESHWARAPPA
July 28, 2014
ARUNA Vs. KIRAN MURALIDHAR TALEKAR
June 11, 2014
ARUNA MALLESH Vs. JAYAMMA
July 14, 2014
ARUNKUMAR @ ARUNA Vs. STATE OF KARNATAKA
February 18, 2014
ARVIND Vs. DHONDI
April 7, 2014
ARVIND SHARMA Vs. GOVERNMENT OF KARNATAKA
July 10, 2014
ARYA VIDYA SHALA PARENTS ASSOCIATION Vs. STATE OF KARNATAKA
February 11, 2014
ASEA BROWN BOVERI LTD. REP BY ITS ASSISTANT VICE PRESIDENT Vs. STATE OF KARNATAKA
March 19, 2014
ASGARALI Vs. RESHMA
December 18, 2014
ASHA BHUPENDRA MEHTA Vs. BRUHAT BANGALORE MAHANAGARA PALIKE
November 3, 2014
ASHARAJ Vs. S.G. NAGARAJ
September 26, 2014
ASHIMA SHETTY Vs. K. PADMAKAR PRABHU
January 17, 2014
ASHISH MALHOTRA @ MOHAMMED NAZRAN Vs. STATE OF KARNATAKA
November 19, 2014
ASHITH KARTHIK RAO Vs. STATE OF KARNATAKA
September 4, 2014
ASHOK Vs. STATE OF KARNATAKA
October 9, 2014
ASHOK Vs. ANUSAYA
August 27, 2014
ASHOK Vs. MANAGEMENT OF NWKRTC
July 14, 2014
ASHOK Vs. STATE OF KARNATAKA
January 29, 2014
ASHOK B. DANI Vs. STATE OF KARNATAKA
October 28, 2014
ASHOK KADAPPA JADAGOUD Vs. KARNATAKA LOKAYUKTA
July 3, 2014
ASHOK KUMAR Vs. STATE OF KARNATAKA
August 20, 2014
ASHOK N.A. Vs. STATE OF KARNATAKA
November 26, 2014
ASHOK RAI Vs. STATE
September 19, 2014
ASHOK SHEKAPPA MUDAKAVI Vs. GOVERNMENT OF KARNATAKA
December 16, 2014
ASHOKA TIMBER TRADING COMPANY Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
April 3, 2014
ASHRAYA KARNATAKA STATE SHREE SHAKTHI SEVASTRAMA TRUST (R) Vs. THE TAHSILDAR, BANGALORE SOUTH TALUK AND ORS.
December 19, 2014
ASHWATH Vs. CORPORATION BANK
December 9, 2014
ASHWATHAMMA Vs. STATE OF KARNATAKA
April 7, 2014
ASHWINI Vs. AVINASH
April 22, 2014
ASIA POWER PROJECTS P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 5, 2014
ASIF Vs. YOUSUF
June 9, 2014
ASSISTANT EXECUTIVE ENGINEER Vs. SENIOR LABOUR INSPECTOR
February 12, 2014
ASSISTANT EXECUTIVE ENGINEER Vs. VISHWANATH
September 1, 2014
ASSTT. CIT AND ORS. Vs. SHREE AASHRAYA SOUHARD CREDIT SOCIETY LTD.
April 8, 2014
ASWATH Vs. STATE
October 29, 2014
ASWATHNARAYANACHARI Vs. CHIEF TRAFFIC MANAGER, BMTC
January 2, 2014
ATHARVA ASSOCIATES Vs. UNION OF INDIA
February 12, 2014
ATHIK PASHA, Vs. STATE OF KARNATAKA
July 15, 2014
ATHIQ AHMED, Vs. SADANANDA R ,
August 4, 2014
AUGUSTUS JEBA ANANTH Vs. ANSS RAJSHEKAR
November 14, 2014
AVINASH @ AVI AND DEVARAJ @ KUTTIYA Vs. STATE OF KARNATAKA
February 21, 2014
AVINASH ALIAS AVI Vs. STATE OF KARNATAKA
February 17, 2014
AVINASH MARUTI PAWAR Vs. SHIVAJI BALARAM HAIBATTI
April 4, 2014
AVINASH SOFTWARE INC Vs. STATE OF KARNATAKA
March 28, 2014
AVVAMMA Vs. DEPUTY COMMISSIONER
August 1, 2014
AYYANAGOUDA Vs. NAGAPPA
November 20, 2014
AYYANNAGOWDA Vs. STATE OF KARNATAKA
November 24, 2014
AZAD CO-OPERATIVE BANK LTD Vs. INCOME-TAX OFFICER
March 12, 2014
AZAGAR BEGUM Vs. KHAMARJAHA BEGUM
March 21, 2014
AZEEM ULLA KHAN Vs. DEPUTY COMMISSIONER, KOLAR DISTRICT
June 23, 2014
AZGHAR SHAREEF Vs. STATE OF KARNATAKA
August 18, 2014
AZMATH MEKHRI Vs. SHIVAPPA GOWDA
April 29, 2014
B C SUNITHA Vs. STATE OF KARNATAKA
November 14, 2014
B CHINNAPPA Vs. GANGAIAH
April 21, 2014
B G SHIRKE CONSTRUCTION TECHNOLOGY LTD Vs. NATIONAL INSTITUTE OF MENTAL HEALTH AND NEURO SCIENCES
January 21, 2014
B JAYARAJU Vs. STATE OF KARNATAKA
April 16, 2014
B K RENUKA ALIAS RENUKA V REDDY, Vs. B M APPASWAMY,
February 6, 2014
B K SUNDAR Vs. STATE OF KARNATAKA
July 17, 2014
B KRISHANA MURTHY Vs. R CHANDRA REDDY
June 18, 2014
B L JAGADISH Vs. STATE OF KARNATAKA
August 13, 2014
B M JANARDHAN Vs. INSPECTOR GENERAL OF STAMPS AND COMMISSIONER FOR REGISTRATION BANGALORE
February 26, 2014
B M YOGESH Vs. STATE OF KARNATAKA
March 14, 2014
B N NAGARAJ Vs. STATE OF KARNATAKA
June 4, 2014
B NAGARAJAIAH S/O LATE HOTTE BOMMAIAH Vs. CHAIRMAN LAND TRIBUNAL
December 10, 2014
B R KAVETTI RANGAPPA Vs. D R MUNIYANNA
June 20, 2014
B R SATYANARAYANA Vs. PAUL FRANCIS PINTO
April 22, 2014
B RAGHAVENDRA ALIAS RAGHU Vs. M D SALEEM
April 22, 2014
B RAVISHANKAR Vs. M SWAMY
January 6, 2014
B S KAREEM PASHA Vs. STATE OF KARNATAKA
January 23, 2014
B SADANANDA RAO Vs. MANAGING DIRECTOR, K S R T C
March 17, 2014
B SHIVALINGAPPA Vs. STATE OF KARNATAKA
March 3, 2014
B SRINIVASAN Vs. PADMAVATHAMMA
April 1, 2014
B SUKAN RAJ Vs. DIVISIONAL CONTROLLER, K S R T C
June 12, 2014
B SUMITRA PAI Vs. SULOCHANA BAI
January 27, 2014
B T RAMEGOWDA Vs. KARNATAKA SLUM CLEARANCE BOARD
March 14, 2014
B V NAGARAJU ALIAS DUBAI NAGARAJU Vs. STATE
March 14, 2014
B V VASUDEV Vs. STATE OF KARNATAKA
March 18, 2014
B. ASWATHAMMA Vs. STATE
April 1, 2014
B. CHANDRAMOULI Vs. RAMAKRISHNAREDDY AND ORS.
December 1, 2014
B. KEERTHIVARMA SHETTY Vs. STATE OF KARNATAKA
September 2, 2014
B. KRISHNA BHAT Vs. VISHWABHARATH
July 21, 2014
B. KRISHNAPPA GOWDA Vs. CIRCLE INSPECTOR OF POLICE
April 23, 2014
B. LINGAMMA Vs. HAMPINAKATTI HNUMANTHAPPA
June 11, 2014
B. MADESH Vs. STATE OF KARNATAKA
September 19, 2014
B. MAHESH Vs. STATE
June 10, 2014
B. MUDDUKRISHNA Vs. REGIONAL TRANSPORT AUTHORITY
June 2, 2014
B. NARAYANAPPA Vs. MANAGING DIRECTOR KSRTC, BANGALORE AND THE DIVISIONAL CONTROLLER KSRTC
February 3, 2014
B. PRASAD AND ORS. Vs. P.S. UDAYAKUMAR
December 9, 2014
B. RAVIKUMARA Vs. STATE
January 9, 2014
B. SANJEEVA SHETTY Vs. LAND TRIBUNAL
March 21, 2014
B. SHIVARAM Vs. N.B. RAMEGOWDA
January 2, 2014
B. SOMANATH KOTIAN Vs. STATE OF KARNATAKA
November 24, 2014
B. SRIKANTA MURTHY Vs. DIRECTOR OF PUBLIC INSTRUCTIONS
May 13, 2014
B. V. RAMAKRISHNA Vs. STATE OF KARNATAKA
January 21, 2014
B. VENKATESH Vs. BANGALORE DEVELOPMENT AUTHORITY
February 4, 2014
B. VINOD Vs. K.S. ESHWARAPPA
October 21, 2014
B. VINOD KUMAR @ VINOD Vs. STATE OF KARNATAKA
February 24, 2014
B.A. LINGA REDDY Vs. STATE OF KARNATAKA
December 8, 2014
B.A.PADMA Vs. STATE OF KARNATAKA
April 3, 2014
B.B. SUBBAMMA Vs. MUJEEB AHAMED
November 10, 2014
B.C. SUBBAMRNA Vs. BRANCH MANAGER
February 17, 2014
B.C. UMAPATHY Vs. K. SELVAKUMAR
October 15, 2014
B.D. VIJAYENDRA Vs. B.R. BALAKRISHNA
February 12, 2014
B.DEVARAJ RAO Vs. ZILLA DHARMIKA PARISHATH
April 3, 2014
B.G. CHANNAPPA Vs. N.R. SURENDRANATH
August 20, 2014
B.G. SHIVA PRASAD Vs. STATE OF KARNATAKA
September 19, 2014
B.H. GANGAIAH Vs. H.P. MARE GOWDA
August 26, 2014
B.K. PREETHI Vs. C.N. AMRESH KUMAR
December 4, 2014
B.K. RAVI KUMAR Vs. STATE OF KARNATAKA
February 12, 2014
B.K. SYED ZAKIR Vs. BASHA KHAN
September 22, 2014
B.L. ANNEGOWDA Vs. DEPARTMENT OF ENERGY AND POWER SUPPLY
February 11, 2014
B.L. SRINIVAS Vs. STATE OF KARNATAKA
June 20, 2014
B.M. BASAVANNA Vs. A.K. JAMSHID
July 2, 2014
B.M. DINESH @ DONNE Vs. STATE OF KARNATAKA
February 24, 2014
B.M. KRISHNAMURTHY Vs. STATE OF KARNATAKA
January 9, 2014
B.M. RAJASHEKARA MURTHY Vs. STATE OF KARNATAKA
March 21, 2014
B.M. SUBRAMANI Vs. THE COMMISSIONER
November 5, 2014
B.M.S. VEERAIAH Vs. STATE
April 11, 2014
B.N. DHANANJAYA Vs. K.R. SURESH KUMAR
March 26, 2014
B.N. KRISHNAMURTHY Vs. STATE OF KARNATAKA
September 5, 2014
B.N. SANTHOSH Vs. C.B.I./ACB
November 11, 2014
B.N. SIDDALINGAPPA Vs. STATE OF KARNATAKA
January 28, 2014
B.N. SURENDRA Vs. SHIVASWAMY
October 13, 2014
B.N.MANJUNATH Vs. STATE OF KARNATAKA
February 11, 2014
B.P. BASAVAREDDY Vs. LAND ACQUISITION OFFICER-CUM-ASSIT. COMMISSIONER
December 1, 2014
B.P. PALLAVI Vs. D.M. UMESH
November 7, 2014
B.P. SASNOOR Vs. DIVISIONAL CONTROLLER NEKRTC
February 11, 2014
B.P. UPENDRA Vs. PARVATHI
September 5, 2014
B.R. AJAY KUMAR Vs. RANJITHA RAY R.
September 5, 2014
B.R. BHARATH KUMAR Vs. THE STATE OF KARNATAKA
October 17, 2014
B.R. LINGARAJU Vs. THE STATE OF KARNATAKA
November 6, 2014
B.R. NEELAKANTAPPA Vs. G.H. SRINIVASA
July 24, 2014
B.S. BHAGYADARSHINI Vs. THE BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. AND ORS.
July 4, 2014
B.S. DEEPAK KUMAR Vs. GURUBASAMMA
October 29, 2014
B.S. MADHU Vs. MANAGING DIRECTOR, KSRTC
April 29, 2014
B.S. MANJUNATH Vs. V. KANNAN
March 10, 2014
B.S. SHANTHARAJU Vs. COMMISSIONER OF INCOME TAX
July 22, 2014
B.T. NAGARAJA RAO Vs. THE MANAGING DIRECTOR
December 9, 2014
B.T. RAMACHANDRA Vs. ANNAPPA C.
April 21, 2014
B.V. GOWRI PRASAD Vs. N.R. SARVAMANGALA & OTHERS
October 9, 2014
B.V. KRISHNAREDDY Vs. STATE OF KARNATAKA
March 6, 2014
B.V. SAMPATH Vs. STATE OF KARNATAKA
February 4, 2014
B.V. THAMMAIAH Vs. PADMAMMA
January 6, 2014
B.V. VENKATESH Vs. STATE OF KARNATAKA
August 18, 2014
B.V.S. SASTRY Vs. THE REGISTRAR, SIKKIM MANIPAL UNIVERSITY MANIPAL
July 21, 2014
BABA SAHEB Vs. SHANTAKKA
March 11, 2014
BABITHA KUMARI Vs. K. HARISH
March 4, 2014
BABU @ HASAN MODI BABU Vs. STATE BY HALASURGATE POLICE
October 10, 2014
BABU CHANNAPPA PATTAD Vs. MAHESH VIRUPAXAPPA PATI
March 10, 2014
BABU JINNAPPA NAIK Vs. TANIBAI BABU YADAV
January 28, 2014
BABU SHIVAPPA MURAGOD Vs. GANGAPPA BASHETTAPPA UPPIN ALIAS MITHARI
March 27, 2014
BABULAL LATH Vs. OFFICIAL LIQUIDATOR
February 18, 2014
BABULAL PARASHURAMPURA Vs. STATE BY GANDHINAGAR POLICE
May 22, 2014
BABURAO Vs. THE STATE
November 6, 2014
BABURAO MUDBI Vs. STATE OF KARNATAKA
November 28, 2014
BABY AND ORS. Vs. STATE
July 4, 2014
BABY CHAITRA Vs. AMAR SINGH
December 5, 2014
BAGMANE CONSTRUCTION (P.) LTD. AND ORS. Vs. COMMISSIONER OF INCOME TAX AND ORS.
September 16, 2014
BAIRACHARI Vs. STATE OF KARNATAKA
October 20, 2014
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. MAIMUNA
March 14, 2014
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. KUMARANAIK; KUM ARPITHA K NAIK; SHIVAPPA
November 24, 2014
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. M.R. MAMATHA
November 19, 2014
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. S. RAMALI NAYAK
December 12, 2014
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. PUTTANNACHARAI
December 19, 2014
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. A NAGANNA ALIAS NAGARAJU,
February 10, 2014
BAJI SAB Vs. H D CHANDRA KUMAR
June 13, 2014
BAKSHU BEIGH Vs. SHEIK SHAMIULLA
April 8, 2014
BALACHANDRA Vs. MANJUNATH
October 29, 2014
BALAGOUDA BABAJI PATIL Vs. JEAN ROSEMARY
April 10, 2014
BALAJI P K Vs. DHANAVANTRI K
February 26, 2014
BALAKRISHNA BILLAVA Vs. SHEIK FAHRID ASIM
February 12, 2014
BALAKRISHNA SON OF BELLIYAPPA Vs. STATE OF KARNATAKA
March 28, 2014
BALAPPA Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD.
April 7, 2014
BALAPPA Vs. YALLAPPA
December 12, 2014
BALJEETH SHARMA @ BALJITH KAUR @ SILKY AND SUNIL KUMAR PUTTUR Vs. STATE OF KARNATAKA
March 13, 2014
BALLAL AUTO AGENCY Vs. UNION OF INDIA AND ORS.
November 3, 2014
BALLASHETTY Vs. THE STATE OF KARNATAKA
November 3, 2014
BALU Vs. STATE OF KARNATAKA
July 3, 2014
BANAJIGARA KOTRAMMA Vs. BANAJIGARA LALITAMMA
November 21, 2014
BANGALORE DEVELOPMENT AUTHORITY Vs. PERIYANDAVAN
April 5, 2014
BANGALORE DEVELOPMENT AUTHORITY Vs. H.P. DARSHAN
December 19, 2014
BANGALORE ELECTRICITY SUPPLY COMPANY LTD Vs. S. JYOTHI
January 10, 2014
BANGALORE ELECTRICITY SUPPLY COMPANY LTD. Vs. ASHWINI MANJOJ PATIL
September 17, 2014
BANGALORE MICO SHRAMAJEEVI KARMIKARA Vs. C NAGABHUSHAN
April 4, 2014
BANGALORE TURF CLUB LTD. Vs. UNION OF INDIA
September 26, 2014
BANGALORE UNIVERSITY JNANA BHARATHI CAMPUS Vs. THE STATE OF KARNATAKA
November 21, 2014
BANGALORE WATER SUPPLY AND SEWERAGE BOARD Vs. COMMISSIONER OF CENTRAL EXCISE
March 10, 2014
BANGALORE WATER SUPPLY AND SEWERAGE BOARD Vs. C.N. KRISHNAMURTHY
January 3, 2014
BANGALORE WATER SUPPLY AND SEWERAGE BOARD Vs. SPECIAL LAND ACQUISITION OFFICER
April 25, 2014
BANGARAMMA WIFE OF CHANNAVEERAPPA GOWDA Vs. GURUBASAPPA GOWDA
March 14, 2014
BANGI THIPPANNA Vs. BAVIKATTI NAGAMMA
October 15, 2014
BANK OF BARODA Vs. ING VYSYA BANK LTD.
November 13, 2014
BANK OF NEW YORK MELLON Vs. CRANES SOFTWARE INTERNATIONAL LIMITED
March 4, 2014
BAPUGOWDA Vs. STATE OF KARNATAKA
July 23, 2014
BAPUII EDUCATION SOCIETY Vs. THE STATE OF KARNATAKA
April 3, 2014
BASALINGAPPA Vs. MANOHAR
December 11, 2014
BASAMMA Vs. MOOKAIAH
June 3, 2014
BASAMMA Vs. DEPUTY COMMISSIONER
September 11, 2014
BASAMMA Vs. MOOKAIAH
April 28, 2014
BASAMMA Vs. GUTTAPPAGOWDA
January 17, 2014
BASAMMA AND ORS. Vs. SHAMARAYA AND ORS.
July 21, 2014
BASANAGOUDA Vs. SUB-INSPECTOR OF POLICE
January 16, 2014
BASANGOUDA Vs. N.W.K.R.T.C.
March 7, 2014
BASAPPA Vs. RAJESHWARI SURESH DANGROJI
January 22, 2014
BASAPPA Vs. MANAGING DIRECTOR, KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
February 11, 2014
BASAPPA Vs. STATE OF KARNATAKA
November 11, 2014
BASAPPA NAGAPPA GORWAR Vs. ADIVEPPA SHIVAPPA MATTUR AND ORS.
July 7, 2014
BASAVALINGAIAH Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
August 20, 2014
BASAVANNA Vs. STATE OF KARNATAKA
February 19, 2014
BASAVANTHAPPA Vs. PREMA
February 17, 2014
BASAVAPRABHU ALIAS NAIDU Vs. RAVASAHEB
March 14, 2014
BASAVARAJ Vs. BASAVARAJ
August 19, 2014
BASAVARAJ Vs. SHAIKH ARIF
September 10, 2014
BASAVARAJ Vs. SINDHUBAI
March 7, 2014
BASAVARAJ Vs. VEERANAGOUDA
June 2, 2014
BASAVARAJ Vs. STATE OF KARNATAKA
November 14, 2014
BASAVARAJ BASAVANNEPPA PATTAN Vs. GOVT. OF KARNATAKA
April 29, 2014
BASAVARAJ S. GHALE Vs. UNION OF INDIA
March 19, 2014
BASAVARAJ SHIVANAND HONDAPPANNAVAR Vs. STATE OF KARNATAKA
February 4, 2014
BASAVARAJA J Vs. STATE OF KARNATAKA
February 6, 2014
BASAVARAJAPPA Vs. BUDEPPA
June 3, 2014
BASAVARAJAPPA Vs. SAMRATHMAL
August 19, 2014
BASAVARAJU Vs. POLICE SUPERINTENDENT POLICE DIVISION
September 8, 2014
BASAVARAJU Vs. STATE
February 3, 2014
BASAVARAJU Vs. STATE
January 9, 2014
BASAVARAJU Vs. MAHADEVA
June 6, 2014
BASAVAREDDY Vs. STATE OF KARNATAKA
August 1, 2014
BASAVESHWARA B ED ,COLLEGE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
February 17, 2014
BASAVESHWARA NAGAREEKA Vs. M.A. SETHURAM
October 10, 2014
BASAVVA Vs. BHAGAWWA
March 11, 2014
BASAWARAJ Vs. STATE
February 11, 2014
BASAYYA Vs. STATE OF KARNATAKA
March 17, 2014
BASHA ALIAS BASHA SAB Vs. STATE OF KARNATAKA,
March 26, 2014
BASHEER Vs. KARNATAKA STATE BOARD OF WAKFS
April 28, 2014
BASHEERABI Vs. SYED RAZAK
April 25, 2014
BASIRASAB Vs. STATE OF KARNATAKA
June 20, 2014
BCITS PVT LTD, Vs. STATE OF KARNATAKA
March 12, 2014
BEEBEE HALIMA BEGUM Vs. SHANKAR
December 10, 2014
BEEBI JAN Vs. SIDDAEIQ AHMED BAIG
August 11, 2014
BELLEGOWDA Vs. STATE OF KARNATAKA
February 12, 2014
BEML EMPLOYEES CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. GOWRAMMA
August 19, 2014
BENAKA EDUCATIONAL SOCIETY Vs. STATE OF KARNATAKA
March 1, 2014
BETHEL EDUCATIONAL TRUST Vs. STATE OF KARNATAKA
June 10, 2014
BETTALINGE GOWDA Vs. T.K. LOKABHIRAM
April 7, 2014
BETTEGOWDA Vs. SEETHARAM
September 16, 2014
BHAGAPPA Vs. STATE OF KARNATAKA
November 25, 2014
BHAGIRA NAGENDRA Vs. STATE
January 24, 2014
BHAGIRATHAVVA Vs. GAVADAPPA RUDRAPPA SOPINA
April 5, 2014
BHAGIRATHIAMMA ALIAS GANGABHAGIRATHI, Vs. K SEENA DEVADIGA,
April 24, 2014
BHAGVATHI EXPRESS PVT. LTD. Vs. NEW INDIA ASSURANCE CO. LTD.
June 10, 2014
BHAGWAN MAHAVEER JAIN AYURVEDIC MEDICAL COLLEGE Vs. GOVT. OF INDIA
November 20, 2014
BHAGYA CHANDRA RAO Vs. STATE OF KARNATAKA
June 30, 2014
BHAGYAMMA Vs. K SOMASHEKAR
March 14, 2014
BHANU BEGUM Vs. MAHADEVAPPA
December 10, 2014
BHANUMATHI Vs. BAYANNA
March 19, 2014
BHARAT EARTH MOVERS LIMITED Vs. STATE OF KARNATAKA
October 30, 2014
BHARAT HOTELS LTD Vs. P MUTHU PANDEY
March 12, 2014
BHARAT SANCHAR NIGAM LIMITED Vs. CHIEF GENERAL MANAGER
February 5, 2014
BHARAT SANCHAR NIGAM LIMITED Vs. JAYARAMAIAH
August 18, 2014
BHARAT SWABHIMAN TRUST Vs. DEPUTY COMMISSIONER & DISTRICT MAGISTRATE
April 11, 2014
BHARATH B.K. Vs. THE GOVERNMENT OF INDIA
November 28, 2014
BHARATHI S. PRABHU Vs. STATE OF KARNATAKA
October 31, 2014
BHARATHI SWAMY Vs. S.H. SHARADA
December 3, 2014
BHARATHKUMAR Vs. STATE OF KARNATAKA
July 11, 2014
BHARATI Vs. NAMADEO
November 11, 2014
BHARMA PUJAR Vs. LAGAMA PUJARI
June 4, 2014
BHARMAPPA LAXMAN HUKKERI Vs. RAMA BHIMA SAVADI
March 17, 2014
BHARTI AIRTEL LIMITED Vs. THE DEPUTY COMMISSIONER INCOME TAX
August 14, 2014
BHASKAR D. GOWDA Vs. STATE
October 29, 2014
BHAVANA RAMAPRASAD Vs. YADUNANDAN PARTHASARATHY
October 31, 2014
BHAVANI AND ORS. Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES, MANGALORE AND ORS.
December 11, 2014
BHEEMAJJA Vs. SHAMANNA
January 27, 2014
BHEEMRAO Vs. KRISHNA
April 15, 2014
BHEERAPPA Vs. STATE, REPTD BY PUBLIC PROSECUTOR
October 7, 2014
BHIMAPPA RAYAPPA CHOUGALA Vs. SHRIKANT
February 20, 2014
BHIMASENANAIK Vs. VASANTNAIK KRISTAPPANAIK HARAPANAHALLI
January 17, 2014
BHIMRAO Vs. SPECIAL LAND ACQUISITION OFFICER
June 30, 2014
BHIMSHA Vs. NIRMALASINGH
June 6, 2014
BHOJAPPA Vs. STATE OF KARNATAKA
June 6, 2014
BHUPINDER RAI Vs. S.M. KANNAPPA AUTOMOBILES P. LTD.
January 18, 2014
BHYRAIAH Vs. BETTEGOWDA
September 10, 2014
BHYRAVA Vs. STATE OF KARNATAKA
April 21, 2014
BIBI JAN Vs. RABIYA,
March 19, 2014
BIDHU BHUSHAN MAHAPATRA Vs. STATE OF KARNATAKA
April 7, 2014
BIFR Vs. SHAKTHI COMFORTS PVT. LTD.
February 28, 2014
BIG KIDS KEMP Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER
March 5, 2014
BIKAS BARMAN Vs. STATE OF KARNATAKA
April 23, 2014
BILINELE PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LIMITED Vs. THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
November 10, 2014
BILL FORGE PRIVATE LIMITED Vs. STATE OF KARNATAKA
April 11, 2014
BIOTA NATURAL SYSTEM Vs. LAKE DEVELOPMENT AUTHORITY
September 10, 2014
BLS POWER SOLUTION LIMITED Vs. KARNATAKA STATE FINANCIAL CORPORATION
January 23, 2014
BMS INSTITUTE OF TECHNOLOGY AND MANAGEMENT Vs. GOVERNMENT OF KARNATAKA
September 4, 2014
BOLLAVA SATHYASHANKARA Vs. P. MANJUNATHA UPADHYA
April 2, 2014
BORAMMA Vs. BORAIAH
March 20, 2014
BOREGOWDA Vs. RAMASWAMY
April 7, 2014
BOREGOWDA Vs. THE STATE OF KARNATAKA
December 10, 2014
BOSCH LIMITED Vs. BRUHAT BANGALORE MAHANAGARA PALIKE
December 4, 2014
BOWRING INSTITUTE (REGD. SOCIETY) Vs. STATE OF KARNATAKA
July 17, 2014
BRAHMANAND SUGAR JAGGERY INDUSTRIES Vs. UNION OF INDIA
December 15, 2014
BRANCH MANAGER Vs. ASHWIN G.
June 4, 2014
BRANCH MANAGER NATIONAL INSURANCE CO., LTD. Vs. RANGAPPA
August 26, 2014
BRANCH MANAGER ORIENTAL INSURANCE CO. LTD. Vs. KEMPAMMA
April 10, 2014
BRANCH MANAGER ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. G UMA
July 25, 2014
BRANCH MANAGER, NATIONAL INSURANCE CO LTD Vs. PRASHANTH,
June 10, 2014
BRANCH MANAGER, NATIONAL INSURANCE CO LTD Vs. ASHOK
March 27, 2014
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. SIDDAPPA
September 12, 2014
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. BASAVARAJ
February 12, 2014
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. CHANNEGOWDA,
June 11, 2014
BRANCH MANAGER, THE NEW INDIA ASSURANCE CO. LTD. Vs. RAMACHANDRAIAH G.D.
June 2, 2014
BRITISH BIOLOGICALS Vs. THE JOINT COMMISSIONER OF COMMERCIAL TAXES
June 20, 2014
BUDDE SAB ALIAS HUSSAIN SAB Vs. DEPUTY COMMISSIONER YADGIR
February 25, 2014
BUDDESAB Vs. MANAGING DIRECTOR, NWKRTC
April 7, 2014
BUDHI BASWESHWAR MATH Vs. STATE OF KARNATAKA
January 9, 2014
BUJANGA ALIAS BUJJI Vs. STATE
March 20, 2014
BYLAMMA Vs. STATE OF KARNATAKA
December 5, 2014
BYRAPPA Vs. SPECIAL LAND ACQUISITION OFFICER, VISVESWARAYYA TOWER
July 17, 2014
C CHETAN, SON OF LATE P S CHANNABASAPPA Vs. KABBALLI SOWCAR CHANNABASAPPAS
March 18, 2014
C CHINNAPPA Vs. P CHANDRAMOULY
April 22, 2014
C GOVINDARAJU, Vs. STATE OF KARNATAKA
January 21, 2014
C JAYARAJ Vs. INNOVATIVE PROPERTY MANAGEMENT & CO
February 12, 2014
C K MUNEER Vs. STATE OF KARNATAKA
January 31, 2014
C KRISHNAPPA Vs. BIBIJAN
March 17, 2014
C KUPPUSAMY ALIAS KUPPUSWAMY, Vs. ICICI LOMBARD GENERAL INSURANCE CO , LTD
March 14, 2014
C N GOPAL, Vs. C R RATHANA ALIAS C R RATHNABAI
April 23, 2014
C N KUMAR Vs. BANGLORE DEVELOPMENT AUTHORITY
October 29, 2014
C PRAKASH Vs. STATE OF KARNATAKA
March 26, 2014
C R HIREMATH Vs. AKKAMAHADEVI SAMAJA
March 28, 2014
C R MADHAVA MURTHY Vs. UNION OF INDIA
April 15, 2014
C R NAGARAJ Vs. S M DINESH
January 27, 2014
C R RAGHU Vs. NEW INDIA ASSURANCE CO LTD
March 27, 2014
C RAMESH Vs. N CHIKKA GOWDA
April 15, 2014
C RAMU Vs. STATE OF KARNATAKA
December 2, 2014
C S NAGENDRA PRASAD Vs. STATE OF KARNATAKA
September 8, 2014
C S TUBACHI EDUCATION SOCIETY HUKKERI Vs. STATE OF KARNATAKA
April 10, 2014
C SADASHIVAN Vs. KARNATAKA ANTIBIOTICS & PHARMACEUTICALS LIMITED
April 30, 2014
C UMAKANTHRAJU Vs. SUDHA SHARATH
January 21, 2014
C. BASAVARAJU Vs. STATE OF KARNATAKA
June 2, 2014
C. CHANNAPPA Vs. HOPCOMS
February 3, 2014
C. GOPAL REDDY AND SRI G. SURESH REDDY Vs. M. PAPANNA
March 17, 2014
C. KANTHARAJ Vs. SPECIAL LAND ACQUISITION OFFICER
January 3, 2014
C. KEMPANNA Vs. STATE OF KARNATAKA
March 1, 2014
C. KRISHNAMURTHY Vs. NAGADEVI
April 7, 2014
C. KRISHNAPPA Vs. STATE
April 4, 2014
C. KRISHNAPPA ENTERPRISES Vs. THE DIVISIONAL CONTROLLER
November 28, 2014
C. MAHESH KUMAR Vs. SHAMBU GOWDA
October 27, 2014
C. NARAYANASWAMY Vs. STATE OF KARNATAKA
May 22, 2014
C. PREMARAJ Vs. B. VENKATESHAPPA
September 11, 2014
C. PUTTAMALLAIAH Vs. STATE OF KARNATAKA
January 28, 2014
C. RAGHU Vs. STATE OF KARNATAKA
November 5, 2014
C. RANGASWAMY Vs. THE SPECIAL LAND ACQUISITION & OTHERS
April 28, 2014
C. SOMEGOWDA Vs. R.S. RAVI AND R.K. AVINASH
February 26, 2014
C. SURESH Vs. ESHWARI
November 12, 2014
C. THIPPESWAMY Vs. UNITED INDIA INSURANCE CO. LTD.
December 4, 2014
C.A. CARIAPPA Vs. DEPUTY COMMISSIONER KODAGU DISTRICT
January 21, 2014
C.A. LOKESH Vs. STATE
February 11, 2014
C.B. CHANGUMAIAH Vs. C. PRASANNA
April 1, 2014
C.BASAVARAJU Vs. UNIVERSITY OF MYSORE
March 17, 2014
C.C.I LIMITED Vs. DEPUTY LABOUR COMMISSIONER & APPELLATE AUTHORITY
February 26, 2014
C.D. APPAIAH Vs. STATE OF KARNATAKA
December 10, 2014
C.D. BOJAMMA Vs. A.M. JOYAPPA
July 3, 2014
C.D. HANUMANTHARAJU Vs. THIRUMALARAJU
March 10, 2014
C.G. JAGADEESH Vs. STATE OF KARNATAKA
April 23, 2014
C.H. RAGAVENDRA Vs. STATE OF KARNATAKA
March 3, 2014
C.K. BALJEE Vs. VERONICA MARGARET FISCHER
January 17, 2014
C.K. JAFFAR SHARIEF Vs. STATE OF KARNATAKA
March 5, 2014
C.K. SRIDHAR Vs. STATE OF KARNATAKA
April 2, 2014
C.M. MAHADEVA Vs. STATE
October 7, 2014
C.M. RAMU Vs. STATE
October 13, 2014
C.N. ANANTHARAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 10, 2014
C.P. BASAVARAJE GOWDA Vs. STATE
April 25, 2014
C.P. SOMASHEKHAR Vs. STATE OF KARNATAKA
February 11, 2014
C.R. HARISH Vs. C.K. KEERTHI
November 14, 2014
C.S. HARIKRISHNA Vs. R. NARAYANA RAO
December 2, 2014
C.S. JAYALAKSHMI Vs. THE TOWN MAHILA SAMAJ (R)
October 27, 2014
C.S. KRISHNA SHASTRY Vs. C.N. RAVINDRANATH
October 17, 2014
C.S. RAMANATH Vs. STATE OF KARNATAKA
September 19, 2014
CALVIN ABISHEK Vs. JOSEPHS COLLEGE OF COMMERCE
August 27, 2014
CANARA BANK, SHIVAJINAGAR BRANCH Vs. SHIVMONI AND CO
June 13, 2014
CANARA HOUSING DEVELOPMENT COMPANY Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 25, 2014
CARIAPPA. L.A Vs. ABDUL RASHEED
March 4, 2014
CATERING INN Vs. STATE OF KARNATAKA
July 4, 2014
CAUVERY NEERAVARI NIGAMA LIMITED Vs. GENERAL SECRETARY, MYSORE AND SRI S. KRISHNAMURTHY
February 4, 2014
CENTRAL BUREAU OF INVESTIGATION Vs. DHARAMPAL SINGH CHOUDHARY
September 11, 2014
CENTRAL POWER RESEARCH INSTITUTE Vs. CENTRAL BOARD OF DIRECT TAXES
November 26, 2014
CENTUM ELECTRONICS LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
October 30, 2014
CENTURY COLLEGE OF NURSING REPRESENT BY ITS PRINCIPAL AND ORS. Vs. THE REGISTRAR RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES AND STATE OF KARNATAKA DEPARTMENT OF MEDICAL EDUCATION REPRESENTED BY ITS SECRETARY
April 3, 2014
CHAIRMAN Vs. S. ARUL SELVAN
November 12, 2014
CHAITRA B. Vs. STATE OF KARNATAKA
September 11, 2014
CHAKRAVARTHY Vs. STATE OF KARNATAKA
May 29, 2014
CHALUKYA MOTORS PRIVATE LIMITED Vs. STATE OF KARNATAKA
December 12, 2014
CHALUVE GOWDA ALIAS CHIKKONU Vs. STATE OF KARNATAKA
January 18, 2014
CHALUVEGOWDA @ RAJU Vs. CHANDREGOWDA @ CHALUVEGOWDA AND GUNDEGOWDA @ SANNEGOWDA
February 13, 2014
CHAMANSAB Vs. PANDURANG PRASAD
April 16, 2014
CHAMUNDAMMA Vs. LAKSHMI
December 3, 2014
CHAMUNDESHWARI MANILA MANDALI Vs. COMMISSIONER FOR FOOD & CIVIL SUPPLIES
July 21, 2014
CHANABASANAGOUDA Vs. UMESHGOUDA
April 8, 2014
CHAND PASHA @ CHAND Vs. STATE OF KARNATAKA
February 5, 2014
CHANDRA SHEKAR Vs. GANESH P.
December 9, 2014
CHANDRAKALA Vs. SECRETARY, DEPARTMENT OF REVENUE
February 3, 2014
CHANDRAKALA, Vs. NEW INDIA ASSURANCE COMPANY LIMITED
April 24, 2014
CHANDRAKANT Vs. STATE OF KARNATAKA
March 11, 2014
CHANDRAKANT Vs. DEENANATH
December 8, 2014
CHANDRAKANTH GAIKWAD Vs. MANAGEMENT OF MSK MILLS
February 12, 2014
CHANDRAKIRAN ESTATE DEVELOPERS PRIVATE LIMITED Vs. STATE
March 21, 2014
CHANDRAMA KANAGALI Vs. STATE OF KARNATAKA
September 26, 2014
CHANDRAMMA Vs. ATHIGAIAH
October 20, 2014
CHANDRAMMA AND ORS. Vs. ANJINAMMA
October 16, 2014
CHANDRAMMA, Vs. MANAGING DIRECTOR, KSRTC ,
January 18, 2014
CHANDRAMOULI Vs. STATE OF KARNATAKA
August 26, 2014
CHANDRAPPA Vs. STATE OF KARNATAKA
August 25, 2014
CHANDRAPPA Vs. MARUTI
September 10, 2014
CHANDRAPPA HANUMANTAPPA KOLAR AND ORS. Vs. THE STATE OF KARNATAKA
February 7, 2014
CHANDRAPPA SHANKAREPPA MALAKATTI Vs. GURAWWA
January 23, 2014
CHANDRAPRABHA HIREMATH Vs. PAPANNA
July 2, 2014
CHANDRASEKHAR Vs. K. JAYARAMA
February 3, 2014
CHANDRASHEKAR Vs. STATE OF KARNATAKA
September 9, 2014
CHANDRASHEKAR GUPTA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
September 25, 2014
CHANDRASHEKHAR Vs. TATA MOTOR FINANCE LTD.
March 13, 2014
CHANDRASHEKHAR MAHADEVAPPA ARER ALIAS KADAM Vs. FAKKIRAGOUDA THIPPANA GOUDA PATIL
March 3, 2014
CHANDRASHEKHARA SREESHYLAPPA KINAGI Vs. STATE OF KARNATAKA
September 8, 2014
CHANNA Vs. MANJUNATHA AND THE DIVISIONAL MANAGER
February 3, 2014
CHANNA BASAVA S/O BASAVARAJ Vs. SATHISH KUMAR B. S/O RAJAIAH AND THE BRANCH MANAGER
January 17, 2014
CHANNABASAIAH Vs. DASTAGIR SAB
November 26, 2014
CHANNABASAPPA Vs. C R MURALI
March 24, 2014
CHANNABASAVARADHYA Vs. ORIENTAL INSURANCE COMPANY LIMITED
April 16, 2014
CHANNAKESHAVA Vs. STATE OF KARNATAKA
April 2, 2014
CHANNAKESHAVAMURTHY Vs. SHIMOGA CO-OPERATIVE MILK UNION LTD.
December 10, 2014
CHANNAMALLAPPA Vs. SPECIAL LAND ACQUISITION OFFICER
June 12, 2014
CHANNAMMA Vs. B.M. RAMACHANDRA REDDY
June 3, 2014
CHANNAMMA Vs. B.M. RAMACHANDRA REDDY
March 24, 2014
CHANNAMMA SINCE DECD. BY LRS., MURIGEPPA HUCHCHAPPA SHETTAR AND JAYADEVAPPA HUCHCHAPPA SHETTAR Vs. VIRUPAXAPPA @ YUVARAJ
March 11, 2014
CHANNAPPA Vs. DIVISIONAL CONTROLLER NEKRTC
June 4, 2014
CHANNAPPA DHAREPPA MUTNAL Vs. STATE OF KARNATAKA
January 18, 2014
CHANNAPPAJI AND SMT. BASAMMA @ JAYAMMA Vs. STATE OF KARNATAKA
February 24, 2014
CHANNARAJE URS. Vs. STATE OF KARNATAKA
October 21, 2014
CHANNARAYAPPA Vs. STATE
April 3, 2014
CHANNAVEERAPPA BASAPPA BAGI Vs. BASANGOUDA SON OF RANGAWWA MIRJI
April 3, 2014
CHANNAVEERAPPA GOWDA Vs. RENUKAPPA GOWDA
April 1, 2014
CHANNEGOWDA COLLEGE OF NURSING Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
September 8, 2014
CHANNEGOWDA COLLEGE OF NURSING Vs. REGISTRAR
April 7, 2014
CHAUSAN COLLEGE OF EDUCATION INSTITUTION Vs. SUB DIVISIONAL MAGISTRATE & ASST COMMISSIONER
April 2, 2014
CHAYA Vs. STATE OF KARNATAKA
September 3, 2014
CHEKKERA M BHOJAMMA Vs. KANDERA M DEVAIAH
April 21, 2014
CHELOORU MERCHANT AND OFFICIAL RECREATION Vs. THE GOVERNMENT OF KARNATAKA HOME DEPARTMENT
October 9, 2014
CHELUVA @ SELVAM Vs. STATE
February 21, 2014
CHELUVAMMA, Vs. K B REVAGOWDA,
April 28, 2014
CHENGALARAYAPPA KAVALI Vs. THE DEPUTY COMMISSIONER
December 3, 2014
CHENNAMMA Vs. STATE OF KARNATAKA
October 14, 2014
CHERIAN VARKEY CONSTRUCTION CO Vs. MANGALORE SPECIAL ECONOMIC ZONE LIMITED
April 22, 2014
CHESLIND TEXTILES LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
October 7, 2014
CHETAN P TAYAL, SON OF LATE NANDKISHORE TAYAL Vs. STATE OF KARNATAKA
March 4, 2014
CHETANA SOMASUNDARA Vs. J. KRISHNAIAH SETTY
September 4, 2014
CHETHAN D.S. Vs. MANJUSHREE N.T.
November 17, 2014
CHIDAMBAR Vs. MAZBULAHMAD
March 12, 2014
CHIDAMBAR AND BASAPPA Vs. MANOHAR AND PRABHAKAR @ FAKIRAPPA
January 16, 2014
CHIDAMBAR S/O YALLAPPA TARIHAL AND ORS Vs. MANOHAR S/O MALHAR DIXIT @ TADAKOD AND ORS
January 16, 2014
CHIDANAND N Vs. STATE OF KARNATAKA
January 31, 2014
CHIDANANDA ALIAS CHINNA Vs. STATE OF KARNATAKA
June 6, 2014
CHIDANANDASWAMY BELLARY Vs. SHADAKSHARAYYA
June 17, 2014
CHIEF COMMISSIONER OF CENTRAL EXCISE Vs. P. LAXMINARAYANA REDDY
April 7, 2014
CHIEF COMMISSIONER OF INCOME TAX Vs. SARVA EQUITY (P.) LTD
January 8, 2014
CHIEF COMMISSIONER OF INCOME TAX Vs. U.B. GLOBAL CORPORATION LTD.
October 21, 2014
CHIEF ENGINEER (E), TRANSMISSION ZONE, KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Vs. LOKESH
June 5, 2014
CHIEF ENGINEER I.D. Vs. K. SUDHAKAR REDDY
September 3, 2014
CHIEF EXECUTIVE OFFICER Vs. P.V. MUNIYAPPA
April 16, 2014
CHIEF EXECUTIVE OFFICER ZILLA PANCHAYAT Vs. RAMALIGU
January 21, 2014
CHIEF EXECUTIVE OFFICER ZILLA PANCHAYAT Vs. DISTRICT SOCIAL WELFARE OFFICER
April 15, 2014
CHIEF EXECUTIVE OFFICER ZILLA PANCHAYAT Vs. CHIKKANARASIMHAMURTHY
April 15, 2014
CHIEF TRAFFIC MANAGER, B.M.T.C. CENTRAL OFFICES, BANGALORE Vs. MOHAMMED NOOR ALI
February 4, 2014
CHIKKA NARASAPPA Vs. VENKATAMMA
April 1, 2014
CHIKKABEEREGOWDA Vs. SEEREAMMA
February 7, 2014
CHIKKAHULIGEGOWDA Vs. STATE OF KARNATAKA; LAND TRIBUNAL; SHIVANNA
November 25, 2014
CHIKKAMAYIGOWDA Vs. COMMISSIONER MYSORE URBAN DEVELOPMENT AUTHORITY
October 17, 2014
CHIKKAMMA, WIFE OF BOMMAPPA Vs. STATE OF KARNATAKA
January 27, 2014
CHIKKAMMAKAR Vs. PARVATHAMMA
July 14, 2014
CHIKKAMUNIYAMMA Vs. THE ASSISTANT COMMISSIONER
October 21, 2014
CHIKKANNA Vs. STATE OF KARNATAKA
August 2, 2014
CHIKKEGOWDA Vs. PRABHAKAR
February 11, 2014
CHINNAIAH Vs. STATE OF BALUR POLICE
February 7, 2014
CHINNAKKA Vs. RADHAKRISHNAPPA
April 10, 2014
CHINNAMMA Vs. STATE OF KARNATAKA
January 7, 2014
CHINNAPPA V.A. Vs. CHINNAPPA
September 19, 2014
CHISTY STEELS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
March 13, 2014
CHITAVALI Vs. ARUNKUMAR VADI AND ORS.
April 2, 2014
CHOODAMANIYAPPA Vs. RAMANNA ALIAS RAMAPPA
April 30, 2014
CHOTTEYANDAMAADA NARENDRA Vs. STATE OF KARNATAKA
February 4, 2014
CICB-CHEMICON P. LTD. Vs. COMMISSIONER OF INCOME TAX AND ORS.
July 22, 2014
CIMEC ENTERPRISES ENGINEERS AND CONTRACTORS Vs. SREE GURURAJA ENTERPRISES PVT LTD
January 22, 2014
CIT Vs. KARNATAKA STATE WAREHOUSING CORPORATION
March 17, 2014
CIT AND ORS. Vs. ANIL H. LAD
February 5, 2014
CITIGREEN FARMS PVT. LTD. Vs. THE POLICE INSPECTOR
December 8, 2014
CLASS INDIA PRIVATE LIMITED Vs. THE ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES (HEADQUARTERS-1)
July 3, 2014
CLEAR CHANNEL COMMUNICATIONS INDIA (P.) LTD. Vs. ODM MEDIA SERVICES INDIA (P.) LTD.
April 4, 2014
CLETUS TREVOR SEQUIERA Vs. RAJALAKSHMI SHANBHAG
November 26, 2014
COGNIZANT TECHNOLOGY SOLUTIONS INDIA PRIVATE LIMITED Vs. STATE OF KARNATAKA AND ORS.
December 16, 2014
COMFORT HOMES INN (BANGALORE) PRIVATE LIMITED Vs. THE BANGALORE METROPOLITAN TRANSPORT CORPORATION
October 16, 2014
COMFORTS TOWER CONDOMINIUM Vs. DISTRICT REGISTRAR & DY. COMMISSIONER
February 12, 2014
COMMAND AREA DEVELOPMENT AUTHORITY REPTD. BY ITS ADMINISTRATOR & DISCIPLINARY AUTHORITY Vs. JAVARAMMA
January 16, 2014
COMMISSIONER Vs. SHAHATAZ M. SHARIFF
February 25, 2014
COMMISSIONER Vs. BELLARY MAHANAGARA PALIKE
April 28, 2014
COMMISSIONER BANGALORE MAHANAGARA PALIKE Vs. H M SIDDAGANGAIAH S/O G MUDDAHONNAIAH
March 13, 2014
COMMISSIONER OF C. EX. Vs. KARNATAKA PRESSURE VESSELS LTD.
September 25, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. ULTRA-TECH CEMENT LTD.
September 25, 2014
COMMISSIONER OF CENTRAL EXCISE Vs. MOLEX INDIA LTD.
October 16, 2014
COMMISSIONER OF CENTRAL EXCISE BANGALORE III Vs. ELINS SWITCH BOARDS PVT LTD
October 15, 2014
COMMISSIONER OF CENTRAL EXCISE SERVICE TAX COMMISSIONERATE Vs. NAVAKARANATAKA STEELS LTD.
February 14, 2014
COMMISSIONER OF CENTRAL EXCISE, BANGALORE-II Vs. JEANS KNIT (PRIVATE) LIMITED
February 12, 2014
COMMISSIONER OF CUS Vs. LAKSHMINARAYANA MINING CO
March 20, 2014
COMMISSIONER OF CUSTOMS Vs. M/S. G. EXPORTERS
January 16, 2014
COMMISSIONER OF CUSTOMS Vs. TATA POWER COMPANY LTD.
January 29, 2014
COMMISSIONER OF CUSTOMS Vs. APPLE INDIA PVT. LTD.
August 13, 2014
COMMISSIONER OF CUSTOMS Vs. M/S. BHARTI AIRTEL LIMITED
March 12, 2014
COMMISSIONER OF CUSTOMS Vs. SHILPA TRADING COMPANY
July 16, 2014
COMMISSIONER OF CUSTOMS, C.R. BUILDING Vs. AMERICAN POWER CONVERSION (INDIA) PVT. LTD
January 16, 2014
COMMISSIONER OF INCOME TAX Vs. SAP LABS PVT. LTD.
August 25, 2014
COMMISSIONER OF INCOME TAX Vs. SPICE TELECOMMUNICATIONS (P.) LTD.
April 11, 2014
COMMISSIONER OF INCOME TAX Vs. CHAMUNDI INDUSTRIAL ESTATE
April 11, 2014
COMMISSIONER OF INCOME TAX Vs. M.J. SIWANI
April 11, 2014
COMMISSIONER OF INCOME TAX Vs. JOSEPH ASYLUM INDUSTRIAL WORKSHOP
March 4, 2014
COMMISSIONER OF INCOME TAX Vs. IBM GLOBAL SERVICES INDIA P. LTD.
April 30, 2014
COMMISSIONER OF INCOME TAX Vs. AURIGENE DISCOVERY TECHNOLOGIES LTD.
September 5, 2014
COMMISSIONER OF INCOME TAX Vs. HEWLETT PACKARD INDIA SALES P. LTD.
March 3, 2014
COMMISSIONER OF INCOME TAX Vs. WEP PERIPHERALS LTD.
March 10, 2014
COMMISSIONER OF INCOME TAX Vs. POLYFEX (INDIA) P. LTD.
February 25, 2014
COMMISSIONER OF INCOME TAX Vs. FR. MULLERS CHARITABLE INSTITUTIONS
February 10, 2014
COMMISSIONER OF INCOME TAX Vs. VASUDEV CONSTRUCTION
January 30, 2014
COMMISSIONER OF INCOME TAX Vs. ITC HOTELS
January 31, 2014
COMMISSIONER OF INCOME TAX Vs. GE INDIA TECHNOLOGY CENTRE PRIVATE LIMITED
July 4, 2014
COMMISSIONER OF INCOME TAX Vs. CANARA BANK
February 14, 2014
COMMISSIONER OF INCOME TAX Vs. B.P.L. LTD
February 10, 2014
COMMISSIONER OF INCOME TAX Vs. SAPTHAGIRI DISTILLERIES LTD.
April 7, 2014
COMMISSIONER OF INCOME TAX Vs. B. NAGENDRA BALIGA
February 4, 2014
COMMISSIONER OF INCOME TAX Vs. B. SURESH BALIGA
January 27, 2014
COMMISSIONER OF INCOME TAX Vs. BALDWIN BOYS HIGH SCHOOL
March 18, 2014
COMMISSIONER OF INCOME TAX Vs. MBA NAHATA CHARITABLE TRUST
February 14, 2014
COMMISSIONER OF INCOME TAX Vs. BELLARY STEELS AND ALLOYS LTD.
January 29, 2014
COMMISSIONER OF INCOME TAX Vs. M/S FORESEE INFORMATION SYSTEMS(P)LTD.
February 12, 2014
COMMISSIONER OF INCOME TAX Vs. INDIAN INSTITUTE OF MANAGEMENT
June 17, 2014
COMMISSIONER OF INCOME TAX Vs. CGI INFORMATION SYSTEMS & MANAGEMENT CONSULTANTS (P.) LTD.
June 9, 2014
COMMISSIONER OF INCOME TAX Vs. SHOBHA DEVELOPERS P. LTD.
January 27, 2014
COMMISSIONER OF INCOME TAX Vs. SRINTVASA BUILDERS
February 11, 2014
COMMISSIONER OF INCOME TAX Vs. ISLAMIC ACADEMY OF EDUCATION
June 3, 2014
COMMISSIONER OF INCOME TAX Vs. KAVERI THIMMAIAH
June 6, 2014
COMMISSIONER OF INCOME TAX Vs. SRI BILURU GURUBASAVA PATTINA SAHAKARI SANGHA NIYAMITHA BAGALKOT
February 5, 2014
COMMISSIONER OF INCOME TAX Vs. MOTOR INDUSTRIES CO. LTD.
February 14, 2014
COMMISSIONER OF INCOME TAX Vs. MARKET PROBE INDIA PVT LTD
April 1, 2014
COMMISSIONER OF INCOME TAX Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION LTD
April 28, 2014
COMMISSIONER OF INCOME TAX Vs. KHODAY INDIA LTD
March 18, 2014
COMMISSIONER OF INCOME TAX Vs. MANGALORE GANESH BEEDI WORKS,
February 25, 2014
COMMISSIONER OF INCOME TAX Vs. DAISY DEVAIAH
July 22, 2014
COMMISSIONER OF INCOME TAX Vs. MOTOR INDUSTRIES CO LTD
August 1, 2014
COMMISSIONER OF INCOME TAX Vs. MPHASIS LTD
August 1, 2014
COMMISSIONER OF INCOME TAX Vs. TEJAS NETWORKS INDIA (P.) LTD.
August 25, 2014
COMMISSIONER OF INCOME TAX Vs. KARNATAKA LINGAYAT EDUCATION SOCIETY
October 15, 2014
COMMISSIONER OF INCOME TAX Vs. PRINTERS
March 4, 2014
COMMISSIONER OF INCOME TAX Vs. UNITED BREWERIES LTD
January 28, 2014
COMMISSIONER OF INCOME TAX Vs. KUNDANMAL BABULAL JAIN
July 8, 2014
COMMISSIONER OF INCOME TAX Vs. IGATE GLOBAL SOLUTIONS LTD
June 17, 2014
COMMISSIONER OF INCOME TAX Vs. TRISHUL DEVELOPERS
June 17, 2014
COMMISSIONER OF INCOME TAX Vs. K. RAMACHANDRA RAO
July 14, 2014
COMMISSIONER OF INCOME TAX Vs. CARITOR
June 20, 2014
COMMISSIONER OF INCOME TAX Vs. MCDOWELL AND CO LTD
June 16, 2014
COMMISSIONER OF INCOME TAX Vs. MYSORE WINE PRODUCTS LTD.
July 4, 2014
COMMISSIONER OF INCOME TAX Vs. FIRST SECURITIES P. LTD.
September 2, 2014
COMMISSIONER OF INCOME TAX Vs. KARNATAKA BANK LTD.
September 22, 2014
COMMISSIONER OF INCOME TAX Vs. ITTINA PROPERTIES
July 15, 2014
COMMISSIONER OF INCOME TAX Vs. INFORMATION TECHNOLOGY PARK LTD
April 30, 2014
COMMISSIONER OF INCOME TAX AND ORS. Vs. MEDICAL RELIEF SOCIETY OF SOUTH KANAKA
December 15, 2014
COMMISSIONER OF INCOME TAX AND ORS. Vs. MAC CHARLES (INDIA) LTD.
November 17, 2014
COMMISSIONER OF INCOME TAX AND ORS. Vs. ALLERGAN INDIA P. LTD.
July 15, 2014
COMMISSIONER OF INCOME TAX AND ORS. Vs. SHAHROOQ ALI KHAN
August 27, 2014
COMMISSIONER OF INCOME TAX AND ORS. Vs. KARNATAKA SOAPS & DETERGENTS LTD.
October 13, 2014
COMMISSIONER OF INCOME TAX AND ORS. Vs. MURUDESHWAR DECOR LTD.
July 1, 2014
COMMISSIONER OF INCOME TAX AND ORS. Vs. ANANDRAJ
November 25, 2014
COMMISSIONER OF INCOME TAX AND THE INCOME TAX OFFICER Vs. M.L. SRIDHAR
February 3, 2014
COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, C R BUILDING Vs. JOINT COMMISSIONER OF INCOME TAX
April 25, 2014
COMMISSIONER OF INCOME TAX MANGALORE Vs. COMMERCIAL CORPORATION OF INDIA LTD ,
January 27, 2014
COMMISSIONER OF INCOME TAX MANGALORE Vs. SANTOSH KUMAR SHETTY
July 15, 2014
COMMISSIONER OF INCOME TAX, BANGALORE Vs. MICRON INTERNATIONAL LTD.
July 8, 2014
COMMISSIONER OF INCOME TAX, BANGALORE Vs. INFOSYS TECHNOLOGIES LTD.
June 2, 2014
COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE Vs. REWDALE PRECISION TOOLS (P.) LTD.
January 2, 2014
COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE Vs. TEXAS INSTRUMENTS
February 17, 2014
COMMISSIONER OF INCOME TAX-I Vs. KARNATAKA TURNED COMPONENTS (P.) LTD.
April 30, 2014
COMMISSIONER OF INCOME TAX-III Vs. SANJIV KAPUR
August 1, 2014
COMMISSIONER OF INCOME TAX-III REVENUE BUILDINGS Vs. SKYLINE ADVERTISING PVT. LTD
February 28, 2014
COMMISSIONER OF INCOME-TAX Vs. H.M. CONSTRUCTIONS
January 20, 2014
COMMISSIONER OF INCOME-TAX Vs. KARNATAKA BANK LTD.
July 1, 2014
COMMISSIONER OF INCOME-TAX Vs. CHIEF ELECTRICAL INSPECTOR TO GOVERNMENT
January 29, 2014
COMMISSIONER OF INCOME-TAX Vs. DIVYA HOUSING PVT LTD
April 30, 2014
COMMISSIONER OF INCOME-TAX Vs. NAMDHARI SEEDS
April 30, 2014
COMMISSIONER OF INCOME-TAX Vs. RELQ SOFTWARE PVT , LTD ,
July 25, 2014
COMMISSIONER OF INCOME-TAX Vs. VENKATESHA EDUCATION SOCIETY
February 18, 2014
COMMISSIONER OF INCOME-TAX Vs. JAYESH S MEHTA
July 25, 2014
COMMISSIONER OF INCOME-TAX Vs. DEPUTY COMMISSIONER OF INCOME-TAX
April 8, 2014
COMMISSIONER OF INCOME-TAX Vs. KIRLOSKAR INVESTMENTS AND FINANCE LTD
July 8, 2014
COMMISSIONER OF INCOME-TAX C R BUILDING, QUEENS ROAD Vs. PUISSANCE DE DPK
April 30, 2014
COMMISSIONER OF INCOME-TAX, C R BUILDING Vs. EVERSHINE INFOTECH PVT LTD
July 7, 2014
COMMISSIONER OF INCOME-TAX; ASSISTANT COMMISSIONER OF INCOME TAX Vs. KARNATAKA BANK LTD
November 25, 2014
COMMISSIONER OF SERVICE TAX Vs. INTERPLEX ELECTRONICS INDIA PRIVATE LIMITED
June 30, 2014
COMMISSIONER OF SERVICE TAX Vs. TEAM LEASE SERVICES PRIVATE LIMITED
April 2, 2014
COMMISSIONER OF SERVICE TAX Vs. PEOPLES CHOICE
March 7, 2014
COMMISSIONER OF SERVICE TAX Vs. VODAFONE ESSAR SOUTH LIMITED
October 30, 2014
COMMISSIONER OF SERVICE TAX Vs. AIRTIME ENTERPRISES
August 21, 2014
COMMISSIONER OF SERVICE TAX, BANGALORE Vs. RALLIES INDIA LTD.
January 9, 2014
COMMR. OF C. EX. AND SERVICE TAX Vs. BIOCON LTD.
June 19, 2014
COMMR. OF C. EX., CUS. AND SERVICE TAX Vs. SHREE RENUKA SUGARS LTD.
June 18, 2014
CORPORATION BANK Vs. MANJOG BUILDERS
March 12, 2014
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. Y.N. JAYASIMHA
March 1, 2014
CREATIVE MARKINGS AND CONTROLS (P.) LTD. Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
March 7, 2014
D ASHISH BIRAV Vs. STATE OF KARNATAKA
June 26, 2014
D BHAKTAVATSALA Vs. STATE OF KARNATAKA
October 17, 2014
D BHAKTAVATSALA Vs. STATE OF KARNATAKA
October 13, 2014
D DEVAJAMMANNI ALIAS KALPANA Vs. N JAGDEESH,
March 19, 2014
D KYADIGEPPA Vs. SANGOJI BASAPPA
March 13, 2014
D N RAVI Vs. STATE OF KARNATAKA
March 10, 2014
D NAGARATHNA D/O DODDAVEERAPPA Vs. SCOTTS GARMENTS PVT LTD
December 11, 2014
D NAGARATHNAMMA, Vs. GADILINGAPPA
July 25, 2014
D NARAYANA RAO Vs. STATE OF KARNATAKA
December 15, 2014
D P VITTAL RAO Vs. STATE
November 17, 2014
D POOJAPPA ALIAS POOJAPPA, Vs. ICICI LOMBARD MOTOR INSU CO , LTD
July 24, 2014
D R HUTCHAPPA, Vs. B NAGAPPA,
April 29, 2014
D RAJU Vs. K B NAGARATHNAMMA
December 2, 2014
D SUMA Vs. YASHODAMMA
March 14, 2014
D. ABDULLAH SAB Vs. SYED ABDUL JABBAR
June 30, 2014
D. ANAPPA Vs. ORIENTAL INSURANCE COMPANY LIMITED
December 2, 2014
D. JAGADESHA Vs. A.L. RAMACHANDRA
October 14, 2014
D. KRISHNE GOWDA Vs. STATE OF KARNATAKA
February 4, 2014
D. MANJUNATH Vs. S.H.O.
October 15, 2014
D. SHIVU Vs. HIGH COURT OF KARNATAKA
January 8, 2014
D. SOMASHEKHAR Vs. STATE
November 14, 2014
D. SUMITHRA Vs. S.T. CHANDREGOWDA
July 4, 2014
D. VILAS DOMBAR Vs. THE STATE OF KARNATAKA
November 12, 2014
D.B. NEGANDHI Vs. REGISTRAR OF COMPANIES E WING
November 7, 2014
D.B. NEGANDHI Vs. REGISTRAR OF COMPANIES
November 6, 2014
D.C. CHANDRASHEKARIAH Vs. DIVISIONAL CONTROLLER, KSRTC
January 9, 2014
D.G. VASUDEV Vs. EXECUTIVE ENGINEER AND THE ASSISTANT EXECUTIVE ENGINEER
January 8, 2014
D.G. VASUDEV Vs. GOVERNMENT OF KARNATAKA & OTHERS
January 8, 2014
D.J. BHADRA Vs. S. SRINIVASA
November 11, 2014
D.K. DEVENDRA Vs. VENKATESH H.
April 4, 2014
D.K. SARASWATHAMMA Vs. STATE OF KARNATAKA
August 22, 2014
D.R. PREMALEELA Vs. D.R. HANUMANTHA RAJU
November 12, 2014
D.R. RAJARAM Vs. LAKSHMINARAYANA
December 3, 2014
D.VENKATESH Vs. M.N.RAMMOHAN
February 12, 2014
DADAPEER Vs. STATE OF KARNATAKA
January 24, 2014
DAGADU S/O JANU KAMBLE Vs. ANAND S/O TUKARAM MATHAPATI
April 11, 2014
DALEGOWDA Vs. P.S. SHIVANNA
February 12, 2014
DALJEET KAUR Vs. AMARJEET SINGH RANDHAWA
September 5, 2014
DAPHIRA WALLANG Vs. INSPECTOR OF CUSTOMS HPU
September 26, 2014
DATTATRAYA S. KHARBHASAGA Vs. SEETABAI
August 20, 2014
DATTATRAYA S/O VISHWAS NAIK Vs. KAVITA W/O RAVINDRA PHADKE; PRECISION TOOLING SYSTEM LTD
November 21, 2014
DAULATH Vs. STATE OF KARNATAKA
March 11, 2014
DAWALSAB AND ORS. Vs. ANILKUMAR TEKRIWAL AND ORS.
October 15, 2014
DAYANAND MASUR Vs. THE PRINCIPAL SECRETARY
June 18, 2014
DAYANAND Y.S. Vs. MANJULA M.
August 27, 2014
DAYANANDA Vs. SABASTIN DAYAS
December 15, 2014
DECCAN CONVERYORS (P.) LTD. Vs. REGISTRAR OF COMPANIES
July 17, 2014
DECCAN MINING SYNDICATE PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
June 30, 2014
DEEPA Vs. KIRAN
June 4, 2014
DEEPA HOUSE BUILDING CO-OPERATIVE SOCIETY LIMITED Vs. VAIKUNTEGOWDA AND ORS.
November 26, 2014
DEEPAK ANAND Vs. STATE OF KARNATAKA
April 28, 2014
DEEPAK HANAMANT JANGALE Vs. PARASHARAM RAMU PATIL
October 14, 2014
DEEPAK KUMAR M.M. Vs. POORNIMA S.
October 28, 2014
DEEPIKA BHAT S. Vs. UNION OF INDIA
January 23, 2014
DEEPTHI PATEL Vs. BANGALORE DEVELOPMENT AUTHORITY
January 2, 2014
DELL INTERNATIONAL SERVICES INDIA PRIVATE LIMITED Vs. NIL
September 4, 2014
DENNIS CUNHA Vs. MAHANANDA
September 10, 2014
DEPUTY CONSERVATOR OF FOREST Vs. RANGE FOREST OFFICER, DHUNDASI, SHIGGAON TALUKA
April 4, 2014
DEPUTY CONSERVATOR OF FORESTS Vs. B.P. MARUTHI
February 25, 2014
DEPUTY CONSERVATOR OF FORESTS SOCIAL FORESTRY DIVISION AND RANGE FOREST OFFICER Vs. MALLESHA
January 3, 2014
DEPUTY MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. THANGAVVA BHIMAPPA CHIKKANAVAR
August 19, 2014
DERRICK DSA Vs. THE SPECIAL LAND ACQUISITION OFFICER
November 12, 2014
DESHADAPETE VEERASHYVA SANGHA Vs. B.S. CHANDRASHEKAR
April 3, 2014
DEVADAS Vs. STATE OF KARNATAKA
February 6, 2014
DEVAMMA Vs. E.R. SUJATHA
August 22, 2014
DEVAMMA Vs. SHARADAMMA
March 26, 2014
DEVAMMA Vs. KARNATAKA HOUSING BOARD
February 3, 2014
DEVAMMA Vs. SHANTHAIAH
November 28, 2014
DEVARAJ Vs. MAYANNA
September 22, 2014
DEVARAJA REDDY Vs. STATE OF KARNATAKA
March 10, 2014
DEVARAJU Vs. STATE OF KARNATAKA
February 25, 2014
DEVATHA EXPORTS Vs. DY. DIR., ENFORCEMENT DIRECTORATE
April 23, 2014
DEVI DEVARAJ Vs. CHIKKAMUNIYAPPA
September 26, 2014
DEVOJI RAO Vs. TUMKUR CO-OPERATIVE MILK PRODUCERS SOCIETIES UNION LTD.
April 7, 2014
DHAGE Y LAKSHMAN Vs. NAGARATHNA BAI
February 5, 2014
DHANRAJ Vs. STATE OF KARNATAKA BY ITS SECRETARY TO DEPARTMENT OF MUZARAI, VIDHANA VEEDHI, BANGALORE
November 28, 2014
DHANRAJ Vs. NAGNATH
December 9, 2014
DHANRAJ Vs. STATE OF KARNATAKA
August 1, 2014
DHANSING Vs. STATE
February 12, 2014
DHANVANTHRI CO-OP. HOSPITAL AND MEDICAL RESEARCH CENTRE Vs. SENIOR LABOUR INSPECTOR, MYSORE
April 15, 2014
DHANYA B.C. Vs. SATISH
February 3, 2014
DHARMANNA ALIAS BABU Vs. BEERAPPA
January 28, 2014
DHARMARATHNAKARA RAI BAHADDUR ARCOT NARAINSWAMY MUDALIAR EDUCATIONAL CHARITIES Vs. KARNATAKA INFORMATION COMMISSION
September 23, 2014
DHARMU SOMU GOUDA Vs. SHEELAVATI
December 4, 2014
DHATTATRI Vs. MEENAKSHAMMA W/O BASAVARAJ
December 2, 2014
DHIRENDRA ISHWARLAL S/O ISWARLAL AND ORS Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE AND ORS
February 12, 2014
DHL EXPRESS INDIA PRIVATE LIMITED Vs. UNION OF INDIA
March 20, 2014
DHRUVA KUMAR Vs. OFFICE OF THE JOINT COMMISSIONER
March 20, 2014
DHRUVDESH METASTEEL PVT. LTD. Vs. UNION OF INDIA
April 7, 2014
DHURU A. WADHWA Vs. TOYOTA KIRLOSKAR MOTORS LTD.
December 1, 2014
DIGANTHA MUDRANA PVT. LTD. Vs. RADHAKRISHNA K.
September 17, 2014
DILERKHAN Vs. STATE OF KARNATAKA
February 25, 2014
DILLEPPA Vs. STATE OF KARNATAKA
April 4, 2014
DILRAJ E. Vs. THE REGISTRAR
November 7, 2014
DINAKAR Vs. BASAWARAJ
December 8, 2014
DINESH Vs. STATE
May 22, 2014
DINESH ALIAS DINI Vs. STATE
January 20, 2014
DINESH ALIAS DINNI Vs. STATE OF KARNATAKA
June 11, 2014
DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. SUN MICROSYSTEMS INDIA P. LTD.
June 2, 2014
DIVISIONAL CONTROLLER Vs. G.N. GUTTEDAR
September 1, 2014
DIVISIONAL CONTROLLER Vs. M.C. GANGAPPA
April 23, 2014
DIVISIONAL CONTROLLER Vs. FAJAL AHAMAD
January 16, 2014
DIVISIONAL CONTROLLER Vs. S. VIJAYAKUMAR
June 3, 2014
DIVISIONAL CONTROLLER Vs. KALLAPPA @ KALMESH
April 2, 2014
DIVISIONAL CONTROLLER Vs. K P VENKATESH
August 18, 2014
DIVISIONAL CONTROLLER KSRTC DEPOT Vs. K JYOTHI
April 16, 2014
DIVISIONAL CONTROLLER KSRTC, DAVANAGERE DIVISION Vs. B S MALLAD, MAJOR
June 2, 2014
DIVISIONAL CONTROLLER KSRTC, MYSORE RURAL DIVISION Vs. S. ANAND
January 21, 2014
DIVISIONAL CONTROLLER NEKRTC Vs. KODLAPPA
January 27, 2014
DIVISIONAL CONTROLLER, HUBLI Vs. NELHAL SHARNAPPA
October 14, 2014
DIVISIONAL CONTROLLER, KSRTC Vs. KIRAN
June 10, 2014
DIVISIONAL CONTROLLER, KSRTC Vs. SHILPASHREE S,
June 10, 2014
DIVISIONAL CONTROLLER, KSRTC Vs. BHAGAVAN
June 10, 2014
DIVISIONAL CONTROLLER, KSRTC,BELLARY Vs. SOMANATH S/O YAMANOORAPPA
December 4, 2014
DIVISIONAL CONTROLLER, NEKRTC Vs. HEMARADDI
February 6, 2014
DIVISIONAL CONTROLLER, NWKRTC, BAGALKOT DIVISION Vs. SADASHIVA
June 18, 2014
DIVISIONAL MANAGER Vs. FAKKIRAPPA
March 20, 2014
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY Vs. NAGAMMA W/O LATE KARIYAPPA; NANJUNDASWAMY; GAYATHRAMMA
November 14, 2014
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. PARAPPA
June 5, 2014
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD Vs. TIMMANAGOUDA
March 21, 2014
DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LIMITED, HUBLI Vs. DASTGIR SAB
March 27, 2014
DIVISIONAL MANAGER, N.W.K.R.T.C. Vs. YALLAWWA AND ORS.
November 28, 2014
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. DANANJAY,
July 17, 2014
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. B M CHAYAMANI
April 30, 2014
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. BASAPPA AND ORS.
November 27, 2014
DIVISIONAL MANAGER, NWKRTC Vs. JAGADEESH KUMAR,
March 18, 2014
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. YASHODAMMA
July 4, 2014
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. SHAFFIULLA
August 11, 2014
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD Vs. KEMPAIAH
August 19, 2014
DIVISIONAL MANAGER, THE ORIENTAL INSURANCE CO. LTD. Vs. SITARAM
January 6, 2014
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD Vs. M R MALLESH,
February 10, 2014
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD Vs. PAVITHRA,
February 17, 2014
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June 5, 2014
DIVYA JYOTHI INDUSTRIAL TRAINING CENTER REPRESENTED BY ITS PRINCIPAL Vs. DIRECTOR, THE JOINT DIRECTOR AND STATE OF KARNATAKA
February 21, 2014
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February 14, 2014
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June 4, 2014
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April 10, 2014
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April 24, 2014
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December 3, 2014
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September 12, 2014
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April 9, 2014
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July 16, 2014
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March 4, 2014
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February 19, 2014
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September 22, 2014
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February 12, 2014
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February 14, 2014
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April 2, 2014
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April 15, 2014
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March 3, 2014
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March 20, 2014
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March 7, 2014
DREAM LOGISTICS COMPANY (INDIA) PRIVATE LIMITED Vs. STATE OF KARNATAKA
July 14, 2014
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September 11, 2014
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September 4, 2014
DURGEPPA ALIAS ARUN Vs. STATE OF KARNATAKA
June 9, 2014
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June 6, 2014
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July 1, 2014
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April 10, 2014
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June 5, 2014
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August 20, 2014
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September 22, 2014
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January 6, 2014
DYAVEGOWDA Vs. STATE OF KARNATAKA
March 27, 2014
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September 1, 2014
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August 22, 2014
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April 7, 2014
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October 27, 2014
EAST WEST COLLEGE OF PHARMACY, REP. BY ITS PRINCIPAL SRI. K.A. SRIDHAR Vs. REGISTRAR, RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES AND STATE OF KARNATAKA
May 8, 2014
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January 27, 2014
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February 4, 2014
ELCOME TECHNOLOGIES PVT LTD Vs. GOVERNMENT OF KARNATAKA
April 21, 2014
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June 5, 2014
ELIXIR ENTERPRISES AND HOTELS PRIVATE LIMITED Vs. M. FUAAD MUSVEE
August 12, 2014
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January 2, 2014
ENGINEERING PVT. LTD. Vs. M/S. LLOYDS FINANCE LTD.
January 28, 2014
ERAIAH ALIAS ERA BHOVI Vs. KEMPAIAH
March 12, 2014
ERAMMA Vs. DEPUTY COMMISSIONER D.C. OFFICE
February 3, 2014
ERAPPA Vs. STATE OF KARNATAKA
April 1, 2014
ERASHETTY, Vs. STATE OF KARNATAKA
July 22, 2014
ESHAPPA Vs. STATE OF KARNATAKA
September 4, 2014
ESHWARACHARI, Vs. GENERAL MANAGER, BMTC , SHANTHINAGAR
July 9, 2014
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June 9, 2014
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November 18, 2014
ESHWARAPPA Vs. LAXVEN CHITS PVT LTD
March 25, 2014
ESHWARAPPA, Vs. RATHNAMMA,
August 13, 2014
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February 4, 2014
EUPHRASIA J Vs. IFFCO TOKIO GEN INS CO LTD
August 12, 2014
EX-SERVICEMEN & ECONOMICALLY WEAKER SECTION SOCIETY Vs. THE DEPUTY CONSERVATOR OF FORESTS
June 13, 2014
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March 1, 2014
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June 13, 2014
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January 23, 2014
EXECUTIVE ENGINEER K N N L UPPER TUNGA PROJECT SHIMOGA Vs. S R CHANDRAPPA
April 25, 2014
EXECUTIVE OFFICER, GAVIGANGADHARESHWARSWAMY TEMPLE Vs. D R HANUMANTH RAJU
February 26, 2014
FAKEERAPPA HUGAR Vs. STATE OF KARNATAKA
December 8, 2014
FAKIRAPPA GALAPPA ANAWAL Vs. STATE OF KARNATAKA
February 17, 2014
FAKIRAVVA Vs. SHIVABASAYYA SIDDALINGAYYA ODUSUMATH
August 12, 2014
FAKIRAVVA DURGAVVA MADAR Vs. PRINCIPAL SECRETARY GOVERNMENT OF KARNATAKA
July 15, 2014
FAKKIRAWWA Vs. ASHOK
July 18, 2014
FAROOQ @ FAROOQ AHMED Vs. STATE OF KARNATAKA
May 29, 2014
FAROOQ @ RIYAZ AHMED HOSPETE @ RIYAZ AHMED TARKARI Vs. STATE OF KARNATAKA
January 27, 2014
FATHIMA BI, Vs. NAJEEBULLA KHAN,
January 2, 2014
FAYAZ KHAN Vs. STATE OF KARNATAKA
May 29, 2014
FEDERATION OF FARM UNIVERSITIES Vs. STATE OF KARNATAKA
December 19, 2014
FEDERATION OF KARNATAKA Vs. KARNATAKA ELECTRICITY REGULATORY COMMISSION
March 27, 2014
FELIX PINTO Vs. STATE OF KARNATAKA; LAND TRIBUNAL; ROMAN DSOUZA; MANUAL DSOUZA; MARY LUIS; CYRIL DSOUZA; JAKOB DSOUZA; LEO DSOUZA; PHILOMINA
November 26, 2014
FELIX SALDANHA Vs. STATE OF KARNATAKA
April 11, 2014
FISHERIES CO-OPERATIVE SOCIETY Vs. DIRECTOR OF FISHERIES PODIUM BLOCK
June 16, 2014
FLORIN ALPHONS RODRIGUS Vs. THE KARNATAKA STATE LAW NIVERSITY
November 24, 2014
FORTIS HOSPITAL LTD. Vs. THE PRINCIPAL SECRETARY AND APPELLATE AUTHORITY
November 25, 2014
FORTIUS INFRADEVELOPERS LLP Vs. NARASAMMA
November 3, 2014
FORTUNA PROJECTS Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
June 24, 2014
FOSROC CHEMICALS (INDIA) PRIVATE LIMITED Vs. STATE OF KARNATAKA
November 5, 2014
FOUZIA SALMA KHANUM Vs. FATHIMA BEGUM
January 2, 2014
FRANCIS Vs. STATE
April 24, 2014
FRANCIS J. LOPEZ Vs. PRIMA VIOLET FERNANDES
October 17, 2014
FRANK XAVIER Vs. DIVISIONAL MANAGER, THE UNITED INDIA INSURANCE CO. LTD
February 5, 2014
FRIENDS RECREATION CLUB Vs. STATE OF KARNATAKA
March 10, 2014
FURTADO FOOD PRODUCTS Vs. THE JOINT COMMISSIONER OF COMMERCIAL TAXES (ADMINISTRATION)
June 11, 2014
FUTURE GENERAL INDIA INSURANCE COMPANY LIMITED Vs. HEMANTH KUMAR MAHATO
September 5, 2014
G A FERRIS Vs. SVETLANA ALEXANDROVNA DOBROCHASOVA FERRIS
February 25, 2014
G BHAGEERATHAMMA Vs. A V SWARNAMBHA
January 21, 2014
G D NANJEGOWDA @ VASU Vs. STATE OF KARNATAKA
November 3, 2014
G H MANJUNATHA Vs. STATE OF KARNATAKA
December 4, 2014
G K SHASHI Vs. N S SHANMUGARAMAN
April 10, 2014
G LEELAVATHI Vs. M S KRISHNA IYENGAR
July 24, 2014
G M NARASIMHARAJU Vs. DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE
March 20, 2014
G MOHANAKRISHNAN Vs. STATE OF KARNATAKA
April 23, 2014
G MUNI REDDY Vs. BIDARAHALLI RAMAIAH REDDY
August 13, 2014
G NAGARATHNA MANIAM Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO , LTD
April 8, 2014
G NANJAPPA S/O LATE GIRIGOWDA Vs. STATE OF KARNATAKA; CHIEF MINISTER OF KARNATAKA VIDHANA SOUDHA
March 18, 2014
G R BALARAJ Vs. RAJAMMA
August 12, 2014
G RAVINDRA, Vs. M THIMMA REDDY,
March 27, 2014
G S SHARADA Vs. G N GOPALAKRISHNA
April 28, 2014
G SHANTHKUMAR S/O GURUMURTHY Vs. STATE OF KARNATAKA
July 8, 2014
G SRINIVASA MURTHY Vs. N ASHA
February 21, 2014
G T DHARMAIAH GOWDA Vs. E V RATHNAKARA
February 4, 2014
G VANITHA, Vs. DIVISIONAL CONTROLLER, KSRTC
June 10, 2014
G VASANTHACHAR Vs. STATE OF KARNATAKA
March 4, 2014
G VENKATESH Vs. RUKMINI
June 13, 2014
G. BALAKRISHNA SHASHTRY AND ORS. Vs. STATE OF KARNATAKA AND ORS.
July 3, 2014
G. CHANDRAKANT Vs. BRUHATH BANGALORE MAHANAGARA PALIKA CORPORATION OFFICES
March 1, 2014
G. DYAVANNA, SMT. SHANKRAMMA AND GONAL HONNURAPPA Vs. STATE OF KARNATAKA
February 3, 2014
G. KAMALA Vs. UDAY G. SHETTY
February 28, 2014
G. KANTHARAJU Vs. THE STATE OF KARNATAKA
December 12, 2014
G. MANJUNATH Vs. THE SECRETARY
August 2, 2014
G. MANOHAR LAL Vs. UNION OF INDIA
February 21, 2014
G. NARASIMHA MURTHY Vs. STATE OF KARNATAKA
March 26, 2014
G. PARASURAMAN AND SMT. R. HAMSAVENI Vs. STATE BY THE BYAPPANAHALLI POLICE STATION
March 11, 2014
G. PRAVEEN KUMAR Vs. V.R.L. LOGISTICS LTD.
July 8, 2014
G. RAMAKRISHNAN Vs. THE GENERAL MANAGER
December 19, 2014
G. RANGANATH Vs. MANJULA
March 14, 2014
G. RAVI Vs. SHIVANAND REVAPPA REBBANAVAR
March 17, 2014
G. SATISH Vs. NARASAMMA
December 16, 2014
G. SHAMBHAVI RAO Vs. G. JAYALAXMI RAO
August 23, 2014
G. SHAMBHAVI RAO Vs. G. JAYALAXMI RAO
August 7, 2014
G. SHIRISHA Vs. RAJAIAH GUJJULA
November 13, 2014
G. SRINIVAS Vs. STATE OF KARNATAKA
December 9, 2014
G. SUBRAHMANYA Vs. LAKSHMAMMA
February 26, 2014
G. SUHAIL Vs. H. NATARAJA
December 15, 2014
G. THIMMAPPA Vs. THE DIRECTOR OF MINES AND GEOLOGY AND ORS.
December 10, 2014
G. VENKATARAVANAPPA Vs. THE GOVERNMENT OF KARNATAKA
November 20, 2014
G.B. SIDDESH Vs. GOWRAMMA
April 7, 2014
G.B. VIJAYKUMAR Vs. K.R. NAGARAJA
March 20, 2014
G.D. JAYARAMA Vs. THE STATE BY BANGALORE METROPOLITAN TASK FORCE POLICE STATION
September 12, 2014
G.D. THIPPESWAMY Vs. STATE
July 3, 2014
G.D.R. KRISHNA Vs. HEAD OF PURCHASE AND STORES GOVERNMENT OF INDIA
September 3, 2014
G.H. RAJU Vs. STATE OF KARNATAKA
September 25, 2014
G.K. AVALAPPA @ G.K. RAJANNA Vs. GOVERNMENT OF KARNATAKA
April 2, 2014
G.M. DIVATE Vs. THE REGIONAL TRANSPORT OFFICER TAXATION AUTHORITY
December 19, 2014
G.M. MUJEEB QURESHI Vs. AMEENA BEE
June 19, 2014
G.M. PALAKSHAPPA Vs. G.M. HALAPPA AND ORS.
December 19, 2014
G.N. HANUMANTHAIAH Vs. PATEL NARASEGOWDA
October 30, 2014
G.N. MANJUNATH Vs. STATE BY WOMEN POLICE STATION
February 26, 2014
G.P. DEVARAJA Vs. STATE OF KARNATAKA
October 14, 2014
G.P. NARASHIMAHAIAH Vs. S.B. SHIVAJI RAO SINDHYA
October 10, 2014
G.R. BYRESH Vs. DEPUTY COMMISSIONER
November 11, 2014
G.R. HANUMANTHAPPA Vs. RAJKUMAR KHATRI
February 26, 2014
G.R. RANGANATH Vs. STATE OF KARNATAKA
April 7, 2014
G.R. RUDRAIAH Vs. SIDDALINGAMM
September 4, 2014
G.S. GIRISHA Vs. PADAMBIL CHINNAPPA
October 27, 2014
G.S. MANJUNATH Vs. G.S. NARAYANA
April 7, 2014
G.U. GURUSWAMY Vs. STATE OF KARNATAKA
April 7, 2014
GAFFARULLA SHARIF Vs. STATE OF KARNATAKA
November 12, 2014
GAJALAKSHMI Vs. N. NAGARAJA REDDY
September 2, 2014
GAJANANA SHIVARAMA BHATTA Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
June 2, 2014
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December 19, 2014
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January 2, 2014
GANAPATI Vs. KRISHNA
March 11, 2014
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March 11, 2014
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July 3, 2014
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December 11, 2014
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March 21, 2014
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March 5, 2014
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September 25, 2014
GANGADHAR Vs. STATE
February 13, 2014
GANGADHAR SHETTY Vs. ANNAPPA SHETTY
April 2, 2014
GANGADHARA Vs. STATE OF KARNATAKA
February 4, 2014
GANGADHARASWAMY, Vs. P KUMAR,
February 18, 2014
GANGAIAH Vs. K.B. PRAMEELA
October 30, 2014
GANGAIAH ALIAS POOJARI GANGAIAH Vs. STATE OF KARNATAKA
July 15, 2014
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January 3, 2014
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March 25, 2014
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October 15, 2014
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March 11, 2014
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April 5, 2014
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March 17, 2014
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March 11, 2014
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February 25, 2014
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January 10, 2014
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August 26, 2014
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September 1, 2014
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April 28, 2014
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October 16, 2014
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June 30, 2014
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June 5, 2014
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June 6, 2014
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February 24, 2014
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July 23, 2014
GEETHA G. Vs. THE DIRECTOR
August 4, 2014
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September 10, 2014
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December 18, 2014
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September 17, 2014
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January 10, 2014
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November 25, 2014
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March 28, 2014
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October 28, 2014
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March 28, 2014
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June 18, 2014
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November 17, 2014
GHULAM MOHAMED Vs. S M ANWAR
March 18, 2014
GIDDALURU HARI CHANDRA PRASAD Vs. CHIEF EXECUTIVE OFFICER
July 3, 2014
GIRIJA Vs. ADICHUNCHANAGIRI MEDICAL SCIENCE
February 12, 2014
GIRIJA C BHOGI Vs. ANNAPOORNAMMA
July 25, 2014
GIRIJADEVI Vs. ADIVEPPA VIRABHADRAPPA VEERASHETTAR ALIAS ANGADI
February 4, 2014
GIRIJADEVI W/O VEERAPPA KORI AND ORS Vs. ADIVEPPA VIRABHADRAPPA VEERASHETTAR @ ANGADI AND ORS
February 4, 2014
GIRIJAMMA Vs. M K TRAVELS
June 12, 2014
GIRISH Vs. STATE OF KARNATAKA
April 16, 2014
GIRISH KULKARNI Vs. UNION OF INDIA
March 25, 2014
GIRISHA Vs. STATE BY VIJAYANAGAR POLICE STATION
March 21, 2014
GIRIYAPPA GOWDA Vs. GRAMA PANCHAYATH, KABAKA
December 3, 2014
GIRUSA Vs. JAYARAMA
March 13, 2014
GLOBAL COLLEGE OF NURSING Vs. REGISTRAR, THE RAJIV GANDHI UNIVERSITY OF HEALTH
September 8, 2014
GLOBAL E-BUSINESS OPERATIONS (P.) LTD. Vs. STATE OF KARNATAKA
April 28, 2014
GODHA REALTORS (INDIA) PRIVATE LIMITED Vs. GANGAVATHI SUGAR MILLS LIMITED (IN LIQUIDATION) AND ORS.
February 28, 2014
GOKULDAS BHANDARKAR Vs. STATE OF KARNATAKA
March 1, 2014
GOLD ENTERPRISES AND PROPERTY DEVELOPERS Vs. P. SATISH PAI
August 26, 2014
GONCHIGARI NARAYANA Vs. JAGADEESH S
April 24, 2014
GOOJABAI, Vs. ARJUNMAN ARA ALIAS ARJUN ARA,
July 25, 2014
GOPABAI Vs. GUNDU
September 12, 2014
GOPAL Vs. SHAPHIULLA V DANDIN
March 27, 2014
GOPAL PRASAD Vs. JAGANNATH PRASAD
August 19, 2014
GOPAL REDDY SHEELUM Vs. STATE OF KARNATAKA
July 16, 2014
GOPALA Vs. STATE
November 27, 2014
GOPALAIAH Vs. NATIONAL INSURANCE CO. LTD.
January 7, 2014
GOPALKRISHNA Vs. SHARAD KUMAR
March 19, 2014
GOPI Vs. STATE
April 7, 2014
GOPI ALIAS GOPINATH Vs. STATE OF KARNATAKA
January 18, 2014
GOPI, GOPI, NAGA @ NAGARAJ AND SMT. LAKSHMAMMA Vs. THE STATE OF KARNATAKA BY BHADRAVATHI RURAL POLICE
January 8, 2014
GOPIREDDY HANAMAPPA SANGAVANAVAR Vs. STATE OF KARNATAKA
February 17, 2014
GOUDRA KRISHNAPPA Vs. DEPUTY COMMISSIONER
June 5, 2014
GOUSEMOHIDDIN Vs. STATE OF KARNATAKA
June 4, 2014
GOUTHAM CHAND Vs. SIDDAIAH
November 10, 2014
GOVERNMENT OF KARNATAKA Vs. K. LAKSHMINARAYANA REDDY
August 27, 2014
GOVINDA Vs. C.M. HEMANTH
February 12, 2014
GOVINDA RAJU M. Vs. STATE OF KARNATAKA
February 11, 2014
GOVINDA SHETTY Vs. DURGAPPA
October 15, 2014
GOVINDA V Vs. MARIYAPPA
June 16, 2014
GOVINDACHARY Vs. TAX RECOVERY OFFICER AND ORS.
November 13, 2014
GOVINDAIAH Vs. STATE OF KARNATAKA
February 20, 2014
GOVINDAPPA Vs. ANJINAPPA
June 9, 2014
GOVINDARAJU Vs. PRATHIMA
September 9, 2014
GOVINDASWAMY Vs. STATE OF KARNATAKA
January 10, 2014
GOVINDRAO & ANOTHER Vs. THE STATE OF KARNATAKA & OTHERS
June 30, 2014
GOWRAMMA Vs. RUDRAPPA
April 4, 2014
GOWRAMMA Vs. STATE
October 27, 2014
GOWRI Vs. PRABHAKARA ADIGA
August 26, 2014
GRAM PANCHAYAT HEBBAL Vs. HASIMASAB MOHAMMADSAB MIRJT
March 3, 2014
GRAMOX PAPER AND BOARDS LIMITED Vs. THE LOCAL VAT OFFICER-200
July 15, 2014
GREEN AGRO PACK (P) LTD. Vs. COMMISSIONER OF INCOME TAX
August 25, 2014
GREEN CITY CONSTRUCTIONS Vs. G.K.B. OPTOLAB PVT. LTD.
October 29, 2014
GUDDAPPA AND NATARAJ Vs. STATE OF KARNATAKA
January 2, 2014
GUDWILL HOUSING LIMITED Vs. INCOME TAX OFFICER
March 24, 2014
GULAPPA Vs. STATE OF KARNATAKA
September 12, 2014
GULBARGA ELECTRICITY SUPPLY CO LTD Vs. FATHIMA BEE
March 24, 2014
GULBARGA ELECTRICITY SUPPLY COMPANY Vs. MARIYAMMA
June 2, 2014
GULBARGA ELECTRICITY SUPPLY COMPANY LIMITED Vs. UNION OF INDIA
June 30, 2014
GULBARGA ELECTRICITY SUPPLY COMPANY LIMITED Vs. VASAVADATTA CEMENT
August 20, 2014
GUNAPALA SHETTY Vs. STATE OF KARNATAKA
November 20, 2014
GUNASHEKAR Vs. STATE OF KARNATAKA
June 13, 2014
GUNDAMMA Vs. STATE OF KARNATAKA
September 19, 2014
GURAMMA Vs. BASANAGOUDA
June 3, 2014
GURU FINANCE CORPORATION Vs. MOHAMMED ARIFULLA
October 15, 2014
GURUDAS Vs. VIKAS URBAN CO-OPERATIVE BANK
January 20, 2014
GURUDATH Vs. STATE OF KARNATAKA
December 10, 2014
GURUDATH K. Vs. STATE OF KARNATAKA
November 20, 2014
GURUMALLAPPA Vs. ASSISTANT COMMISSIONER KOLLEGAL SUB DIVISION
August 27, 2014
GURUPADASWAMY Vs. M. PARTHA
October 14, 2014
GURUPRASAD ARADHYA Vs. ARAVIND REVANKAR
December 18, 2014
GURURAJ Vs. STATE OF KARNATAKA
January 22, 2014
GURURAJ Vs. RAMALINGAPPA
March 19, 2014
GURURAJ B. RAO Vs. THE INSPECTOR OF MOTOR VEHICLES, R.T.O. AND ORS.
December 12, 2014
GURURAJ JOSHI Vs. STATE OF KARNATAKA
July 31, 2014
GURURAJ SEETARAM PALLEGADDLE Vs. CHANABASAYYA KOTTRAYYA DURGADAMATH
December 8, 2014
GURUSHANKAR REDDY Vs. C. RAMAPPA
January 23, 2014
GURUSHANTAWWA W/O DEVIDRAPPA Vs. CHANBASAPPA S/O SHIVALINGAPPA FARUTABAD
December 8, 2014
GURUSWAMY Vs. REGISTRAR OF SOCIETIES
March 19, 2014
GURUVAMMA Vs. STATE OF KARNATAKA
April 24, 2014
GUTHEMMA KOM FAKIRA CHALVADI Vs. BHANGARYA BISTA NAIK DASAN
December 15, 2014
H & R JOHNSON Vs. VASANTHARAJU
January 21, 2014
H ANANDA Vs. STELLA ANNEXTETIA DSILVA
April 7, 2014
H B KRISHNA Vs. RANGE FOREST OFFICER
February 18, 2014
H B SIDDARAMAPPA Vs. B ESHWARAPPA
January 18, 2014
H B WALIKAR Vs. CHANCELLOR OF UNIVERSITIES IN KARNATAKA AND OTHERS
November 27, 2014
H C CHANDRASHEKAR ALIAS BILIYA Vs. STATE OF KARNATAKA
March 25, 2014
H D MALLIKARJUN GOUDA Vs. MOHSIN J KHAJI
April 25, 2014
H G GOVINDAPPA, Vs. H DAMODAR,
August 2, 2014
H G LOKESHAPPA Vs. STATE OF KARNATAKA
January 30, 2014
H K GOPALAKRISHNA Vs. STATE OF KARNATAKA
September 9, 2014
H L DEVARAJU Vs. STATE
March 14, 2014
H L M DINESHWAR Vs. B M RAMACHANDRA GOWDA
April 30, 2014
H L VIJAYKUMAR SON OF HANUMANTHAPPA Vs. STATE OF KARNATAKA
February 25, 2014
H M HIMACHALAPATHI Vs. STATE OF KARNATAKA
March 21, 2014
H M JAYARAM BHAT Vs. ZAHIR AHAMED SHARIEF; RAVIKUMAR; UNITED INDIA INSURANCE CO LTD ; GEORGE WILLIAM
November 20, 2014
H N PREMAKUMAR Vs. R N SHETTY & CO PARTNERSHIP FIRM
September 10, 2014
H N SADASHIVA Vs. STATE OF KARNATAKA
March 28, 2014
H NAGARAJU Vs. RASHMI GEMS, STOCKS AND SHARES PVT LTD
February 20, 2014
H P CHOWDAIAH Vs. CHOWDAIAH ALIAS KARE CHOWDAIAH
April 29, 2014
H P MANI Vs. M H MOHAMMED SHARIF,
January 30, 2014
H R JAYADEVAPPA, Vs. STATE OF KARNATAKA
February 19, 2014
H R VISHWANATH Vs. REGISTRAR GENERAL HIGH COURT OF KARNATAKA
August 6, 2014
H RAGHAVENDRA RAO Vs. DEPUTY REGISTRAR OF CO OP SOCIETIS BANGALORE
April 5, 2014
H RAMAKRISHNAPPA, Vs. HANUMANTHAPPA,
March 25, 2014
H RAMASANJEEVAIAH Vs. GOVINDARAJU
December 17, 2014
H RAMESH, Vs. STATE OF KARNATAKA
July 28, 2014
H S BASAVARAJAPPA Vs. A B ASHA
April 25, 2014
H S NAGARAJU Vs. STATE OF KARNATAKA
January 22, 2014
H SADASHIVAGOUDA Vs. STATE OF KARNATAKA
July 23, 2014
H SRINIVASA Vs. STATE OF KARNATAKA
October 14, 2014
H T KALAIAH, Vs. STATE OF KARNATAKA
June 17, 2014
H V NAGENDRA Vs. M M SINDHU
April 5, 2014
H V RAVIPRASAD Vs. NANDA KISHORE
February 25, 2014
H. BASHA Vs. STATE
September 22, 2014
H. BYREGOWDA Vs. STATE OF KARNATAKA
February 13, 2014
H. CHANDRAPPA Vs. STATE OF KARNATAKA
April 28, 2014
H. CHANDRASHEKARA Vs. STATE OF KARNATAKA
April 7, 2014
H. ERAIAH Vs. STATE OF KARNATAKA
January 3, 2014
H. GOVINDARAJU Vs. STATE OF KARNATAKA
September 5, 2014
H. HANUMANTHAPPA Vs. STATE OF KARNATAKA
March 19, 2014
H. K. PRAVEENA Vs. STATE OF KARNATAKA
January 8, 2014
H. LALITHAMMA AND ORS. Vs. V. VENKATESHULU AND ORS.
August 19, 2014
H. MANJUNATHA Vs. STATE
April 24, 2014
H. MOHAN Vs. A. LATHA
February 17, 2014
H. MURTHY Vs. DEPUTY COMMISSIONER
September 5, 2014
H. NARAYANAPPA Vs. THE ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
July 16, 2014
H. PUTTAIAH Vs. THE TAHSILDAR, MAGADI TALUK AND ORS.
December 10, 2014
H. RAGHAVENDRA RAO Vs. DEPUTY REGISTRAR OF CO-OP. SOCIETIES
September 23, 2014
H. RAGHAVENDRA RAO Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 5, 2014
H. SHANKER SHETTY Vs. THE DISTRICT REGISTRAR OF SOCIETIES AND ORS.
July 3, 2014
H. SUSHEELA Vs. G. HANUMANTHAPPA
September 25, 2014
H. UDAYASHAM KAR Vs. STATE OF KARNATAKA
January 30, 2014
H. VASU Vs. STATE OF KARNATAKA
March 11, 2014
H. VENKATARAMANA Vs. STATE OF KARNATAKA
January 17, 2014
H.A. VENKATASWAMAPPA Vs. STATE OF KARNATAKA
February 28, 2014
H.C. JAYARAM Vs. KRISHNAPPA
August 18, 2014
H.C. JAYARATHNA Vs. GANGANARASAIAH
February 11, 2014
H.C. SATISH BABU Vs. STATE OF KARNATAKA
August 27, 2014
H.C. SHIVA KUMAR Vs. STATE OF KARNATAKA
January 16, 2014
H.G. NAGARAJ Vs. BANGALORE WATER SUPPLY & SEWERAGE BOARD
February 14, 2014
H.G. NAGENDRA Vs. RANGAPPA
March 12, 2014
H.G. RANGANAGOUD MINES Vs. STATE OF KARNATAKA
January 21, 2014
H.H. MALLIKARJUNAPPA Vs. STATE OF KARNATAKA
August 22, 2014
H.K. GOPALAKRISHNA Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES
April 22, 2014
H.K. GOPALKRISHNA Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
September 9, 2014
H.K. RAMESH Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES AND DISTRICT REGISTRAR OF SOCIETIES
January 3, 2014
H.K. SUBRAMANYA Vs. M. SHEKAR SHETTY
June 13, 2014
H.M. ADARSH Vs. DIVISIONAL MANAGER K.S.R.T.C.
June 2, 2014
H.M. RAMU Vs. K. MUKUNDA
January 16, 2014
H.M. SHIVAPRAKASH Vs. SHARADAMMA
November 3, 2014
H.N. NAGAVENI Vs. ASSISTANT COMMISSIONER
January 31, 2014
H.P. KRISHNA Vs. STATE OF KARNATAKA
August 19, 2014
H.P. SURYANARAYANACHARI Vs. KARNATAKA LOKAYUKTA
October 17, 2014
H.R. HARISHA HALLI Vs. STATE OF KARNATAKA MINISTRY OF ENVIRONMENT AND FOREST
September 10, 2014
H.R. JAGADISH Vs. SPECIAL LAND ACQUISITION OFFICER
April 30, 2014
H.R. VEERABHARAIAH Vs. STATE BANK OF HYDERABAD
July 21, 2014
H.RAGHAVENDRA Vs. RASHMI
January 16, 2014
H.S. ASHWINI Vs. PRE-UNIVERSITY EDUCATION
May 20, 2014
H.S. DEVENDRA Vs. ICICI LOMBARD GENERAL AND DR. MANJUNATH. K.P.
January 17, 2014
H.S. MANJUNATH Vs. DADAPEER
November 6, 2014
H.S. PREMA Vs. K.G. VENKATESH
October 20, 2014
H.S. RUDRAPPA Vs. BASAVARAJAPPA S.
April 7, 2014
H.S. SUBRAMANYA Vs. H.S. LAKSHMI
September 8, 2014
H.V. SRINIVAS Vs. STATE OF KARNATAKA
August 25, 2014
H.V.SRINIVASA REDDY Vs. STATE OF KARNATAKA
February 13, 2014
HAJARABEGUM Vs. KUTUBUDDIN MASIMSAB JAMADAR
January 6, 2014
HAJEE TIMBER COMPLEX Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES ZONE-1
February 12, 2014
HAJI M. ABDUL RAZAK Vs. K. ISMATH ENOON
January 16, 2014
HAKHANBASHA HANIFSAB DESAI Vs. STATE OF KARNATAKA
June 10, 2014
HALAPPA Vs. STATE OF KARNATAKA
February 25, 2014
HALEEMA Vs. STATE OF KARNATAKA
January 17, 2014
HANAMANTH SHINGADEPPA GADDED Vs. RUDRAPPA KRISHNAPPA GADDED
March 3, 2014
HANMANT Vs. ADIVEPPA
February 12, 2014
HANMANTHI Vs. THE STATE
November 25, 2014
HANUMAIAH Vs. MASTER CHANDAN ALLEGED SON OF RAJASHEKAR
April 22, 2014
HANUMANTHAIAH Vs. STATE OF KARNATAKA
June 10, 2014
HANUMANTHAMMA Vs. STATE OF KARNATAKA
April 2, 2014
HANUMANTHAMMA W/O ARAKERI IRANNA Vs. STATE OF KARNATAKA
December 2, 2014
HANUMANTHAPPA Vs. THE DEPUTY COMMISSIONER
August 22, 2014
HANUMANTHAPPA Vs. B.K. MUKKANNA
October 14, 2014
HANUMANTHAPPA Vs. STATE OF KARNATAKA
April 11, 2014
HANUMANTHARAYA Vs. STATE OF KARNATAKA
January 17, 2014
HANUMAPPA Vs. NAGAPPA
June 5, 2014
HANUMAPPA Vs. YALLAKKA
September 3, 2014
HANUMAPPA Vs. STATE OF KARNATAKA
April 29, 2014
HANUMAPPA S A Vs. NEELAMMA
July 9, 2014
HANUMAREDDI Vs. STATE OF KARNATAKA
June 13, 2014
HANUMESH N. Vs. STATE GOVERNMENT OF KARNATAKA
November 12, 2014
HAREESH K V Vs. STATE OF KARNATAKA
April 4, 2014
HARENDER SINGH, Vs. UNION OF INDIA
July 31, 2014
HARINASHIKARI PANJU Vs. STATE OF KARNATAKA ,
March 17, 2014
HARINI D SATTUR Vs. SHANTHAIAH
June 2, 2014
HARIRAJ SHETTY Vs. STATE OF KARNATAKA
July 31, 2014
HARISCHANDRA NAGESH NAIK Vs. DISTRICT REGISTRAR AND REGISTRAR OF SOCIETIES
April 23, 2014
HARISH Vs. STATE OF KARNATAKA
June 3, 2014
HARISH APPAIAH Vs. RUKMINI
December 15, 2014
HARSHA COLLEGE OF NURSING Vs. REGISTRAR THE RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES AND STATE OF KARNATAKA
May 13, 2014
HARSHA ENTERPRISES Vs. STATE OF KARNATAKA
July 11, 2014
HARSHA PURANIKMATH Vs. ASHA H M
January 23, 2014
HARSHA S R Vs. VINAY C
July 21, 2014
HARSHA. N. Vs. STATE BY TIPTUR RURAL POLICE
August 18, 2014
HASHINABANU Vs. MOHAMMED YUNUS
April 7, 2014
HASSAIN ALIAS HASSAINAR, Vs. USMAN, MAJOR,
June 4, 2014
HASSAN CO-OPERATIVE MILK PRODUCERS SOCIETIES UNION LIMITED Vs. STATE OF KARNATAKA
April 30, 2014
HATHWAY CABLE & DATACOM (P) LIMITED Vs. STATE OF KARNATAKA
February 12, 2014
HAUBAI Vs. AKBAR KHAN
October 27, 2014
HCL COMNET LIMITED Vs. STATE OF KARNATAKA
January 17, 2014
HEALTHCARE GLOBAL ENTERPRISES LIMITED Vs. THE DEPUTY COMMISSIONER OF INCOME TAX (TDS)
July 16, 2014
HEBRON CHURCH Vs. SOCIETIES OF TRUSTEES OF INDIGENOUS CHURCH IN INDIA
August 19, 2014
HEENAKOUSAR, ABUBAKAR AND SHOUTAKABANU Vs. STATE OF KARNATAKA
March 12, 2014
HEMANT NIMBALKAR Vs. N. SANTOSH HEGDE
April 21, 2014
HEMANTH @ M.S. BALASUBRAMANYA Vs. STATE OF KARNATAKA
October 16, 2014
HEMANTH H.S. Vs. SENIOR INTELLIGENCE OFFICER
June 2, 2014
HEMANTH KUMAR S A Vs. C C NANDA
July 15, 2014
HEMAVATHI Vs. R. SHASHIKUMAR
September 12, 2014
HEMAVATHI Vs. H VENKATESH
March 27, 2014
HEMAVATHI Vs. STATE OF KARNATAKA
April 23, 2014
HERO ECO TECH LTD Vs. STATE OF KARNATAKA
July 31, 2014
HIGH COURT OF KARNATAKA Vs. KARNATAKA INFORMATION COMMISSION
March 25, 2014
HIGH COURT OF KARNATAKA Vs. STATE OF KARNATAKA
April 9, 2014
HIGH COURT OF KARNATAKA Vs. SYED MOHAMMED IBRAHIM
December 17, 2014
HIGH COURT OF KARNATAKA Vs. IZHER BAIG
December 17, 2014
HINA COLLEGE OF NURSING Vs. REGISTRAR, RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
April 3, 2014
HINDUSTAN GRANITES Vs. A.D.G., DRI, ZONAL UNIT, BANGALORE
September 16, 2014
HINDUSTAN LABORATORIES Vs. COMMISSIONER KARNATAKA HEALTH
March 12, 2014
HINDUSTAN LEVER LIMITED Vs. STATE OF KARNATAKA
October 9, 2014
HMT WATCHES LIMITED Vs. REGIONAL LABOUR COMMISSIONER
March 11, 2014
HMT WATCHES LIMITED Vs. INDO SWISS JEWELS
April 28, 2014
HMT WATCHES LTD. Vs. G. SURESH KUMAR
August 14, 2014
HOLIYAVVA Vs. BASAVANEPPA
June 25, 2014
HOMBAMMA AND ORS. Vs. S. KRISHNA AND ORS.
September 9, 2014
HONAPPA IRAPPA HITTALAMANI Vs. BASAVANNEPPA TIRAKAPPA MATTIMANI
April 4, 2014
HONNAMMA @ ANJALI @ PAPI Vs. STATE
December 11, 2014
HONNAPPA Vs. STATE
March 18, 2014
HOSMAT HOSPITAL COLLEGE OF NURSING Vs. REGISTRAR, RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES AND STATE OF KARNATAKA
April 3, 2014
HOSMAT HOSPITAL EDUCATIONAL INSTITUTE OF MEDICAL IMAGING TECHNOLOGY Vs. REGISTRAR
September 8, 2014
HOTEL POONJA INTERNATIONAL PRIVATE LIMITED Vs. STATE OF KARNATAKA
June 4, 2014
HOTEL ROOPA Vs. EMPLOYEES PROVIDENT FUND
May 13, 2014
HOTEL ROOPA Vs. COMMISSIONER OF INCOME TAX
November 17, 2014
HOTEL SACHIN SHANTISAGAR LODGE Vs. STATE OF KARNATAKA
March 19, 2014
HOTEL SOUNDARYA RESIDENCY Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER
October 28, 2014
HUBLI ELECTRICITY SUPPLY COMPANY LIMITED Vs. STATE OF KARNATAKA
June 20, 2014
HUCHAMMA Vs. CHANDRASHEKAR
March 20, 2014
HUKRAPPA, SRI. NARAYANA, SRI. KORAGA AND SRI. ITHAPPA Vs. STATE OF KARNATAKA
February 14, 2014
HUSEN Vs. STATE OF KARNATAKA
March 18, 2014
HUSSAIN BI Vs. LAND TRIBUNAL, BY ITS CHAIRMAN
February 13, 2014
HUSSAIN MAKTUMHUSSAIN Vs. MEHABOOBSAB
October 14, 2014
HUSSAINAPPA Vs. THE STATE OF KARNATAKA
July 25, 2014
HUSSAINBASHYA Vs. THE SECRETARY KARNATAKA STATE
September 25, 2014
HUSSAINSAB RAJESAB TASEWALE Vs. KASIMSA RAJESAB TASEWALE
September 4, 2014
HYDER Vs. STATE OF KARNATAKA
December 12, 2014
I C I C I LOMBARD GEN INS CO LTD Vs. K JAGANNATH
July 18, 2014
IBRAHIMSAB HUSENSAB MATTUR ALIAS MULLANAWAR Vs. STATE OF KARNATAKA
January 29, 2014
ICICI BANK Vs. THE STATE
June 24, 2014
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. K.N. MAHADEVI
December 12, 2014
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. ANNAYAPPA
June 23, 2014
IDEB PROJECTS PVT. LTD Vs. HDFC BANK LTD
June 23, 2014
IDLI YERRISWAMY Vs. CBI
July 2, 2014
IFB INDUSTRIES LIMITED Vs. THE COMMERCIAL TAX OFFICER (AUDIT-5.3)
July 31, 2014
IFFCO TOKIO GEN. INS. CO. LTD. Vs. GIRIJA
October 13, 2014
IFTIQAR AHMED SHARIFF Vs. VICE CHANCELLOR
April 7, 2014
ILIAS Vs. STATE OF KARNATAKA
March 5, 2014
ILIAYZ AHAMED ALIAS ILU ALIAS ILLIYAZ Vs. STATE OF KARNATAKA
April 2, 2014
IMTIYAZ AHMED GOVE Vs. GULNAR
March 26, 2014
IMTIZAMIYA WAKF COMMITTEE Vs. ABDUL RAZAK HASANSAAB
March 5, 2014
IN RE: DISHA RETAIL FIXTURES PRIVATE LIMITED Vs. STATE
September 11, 2014
IN RE: KHAMARJAHA BEGUM Vs. STATE
March 21, 2014
IN RE: TUTORVISTA EDUCATION INDIA PRIVATE LIMITED AND ORS. Vs. STATE
July 3, 2014
IN RE: VENKATAMMA Vs. STATE
August 27, 2014
INDIA SUGARS & REFINERIES LTD Vs. STATE OF KARNATAKA
April 22, 2014
INDIA SUGARS AND REFINERIES LTD Vs. TUSHAR GIRINATH
August 1, 2014
INDIAN BANK Vs. SWEDE INDIA TELECTRONICS LIMITED THE OFFICIAL LIQUIDATOR
February 28, 2014
INDIRA COLLEGE OF NURSING Vs. REGISTRAR, THE RAJIV GANDHI UNIVERSITY
August 26, 2014
INDUMATI Vs. STATE OF KARNATAKA
June 9, 2014
ING VYSYA BANK LIMITED Vs. N.V. RANGAREDDY
April 29, 2014
INTEL TECHNOLOGY (INDIA) PRIVATE LIMITED Vs. STATE OF KARNATAKA
June 18, 2014
INTELLIGENCE OFFICER, DIRECTORATE OF REVENUE INTELLIGENCE Vs. BHARAT SINGH CHANDRAVATH
October 14, 2014
INTERNATIONAL FLAVOUR AND FRAGRANCES INDIA PRIVATE LIMITED Vs. STATE OF KARNATAKA
July 18, 2014
INTERNATIONAL SOCIETY FOR KRISHNA CONSCIOUSNESS Vs. KANAKA GENERAL MARKETING COMPANY
October 31, 2014
IRAPPA Vs. GOURAVVA
March 25, 2014
IRAPPA MAHADEVAPPA KUDARI Vs. SYED AFROZ
April 4, 2014
IRAPPA MEENAPPA ALLICHANDI Vs. NAGAYYA GURUBASAYYA HIREMATH AND GHANTEPPA JANNAPPA NIDAGUNDI
March 13, 2014
IRASANGAPPA Vs. STATE OF KARNATAKA
January 29, 2014
IRAVVA @ IRAMMA R./BY G.P.A. HOLDER SIR ISHWAR Vs. SHOBHA
January 16, 2014
IRFAN & OTHERS Vs. THE REGIONAL TRANSPORT AUTHORITY & ANOTHER
October 7, 2014
IRFAN @ SULI S/O LATE ABDUL MIRZA Vs. STATE OF KARNATAKA
July 4, 2014
IRFAN AHMED BAIG ALIAS IRFAN BAIG Vs. STATE OF KARNATAKA
March 10, 2014
ISHAN TALUKDAR Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
December 12, 2014
ISHWAR Vs. SHANTILAL
February 10, 2014
ISMAT FARZANA Vs. MD AZEEZUDDIN
March 14, 2014
ISSAC, Vs. VAJRAMARTHA
January 21, 2014
ITI EMPLOYEES HOUSING CO-OPERATIVE SOCIETY Vs. KAVERAMMA
March 19, 2014
IYNANDA K. CHINNAPPA Vs. BALACHANDA M. THAMMAIAH
September 12, 2014
J B SHANTHAKUMAR Vs. STATE BY YAGATI POLICE
January 9, 2014
J GOVINDA REDDY Vs. J DODDABASAPPA
March 19, 2014
J K PANTHAKI Vs. C M TIWARI
August 7, 2014
J N JAGADISH Vs. G SURESH REDDY
January 23, 2014
J V YASHODHARA Vs. STATE
March 28, 2014
J VEERABHADRA Vs. M V SHIVABASAVAIAH
February 7, 2014
J. GIRI Vs. STATE OF KARNATAKA
September 19, 2014
J. JOSEPH SOLOMON Vs. CHIEF ELECTION COMMISSIONER
April 8, 2014
J. MAHENDRA Vs. THE GENERAL MANAGER (ELECTRICAL)
April 1, 2014
J. MANJULA Vs. STATE OF KARNATAKA
June 2, 2014
J. PADMAPRIYA Vs. HDFC ERGO GENERAL INSURANCE CO. LTD.
November 5, 2014
J.K. INDUSTRIES LIMITED Vs. STATE OF KARNATAKA
January 10, 2014
J.K. INDUSTRIES LIMITED Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES (INTELLIGENCE)
September 18, 2014
J.K. INDUSTRIES LIMITED Vs. STATE OF KARNATAKA
March 14, 2014
J.M. UROOJ Vs. P. JAGANNATHA RAO
June 3, 2014
J.O. CHANNAKESHAVA Vs. DEPUTY COMMISSIONER
August 27, 2014
J.P. NAGAR FOURTH PHASE, DOLLARS LAYOUT, RESIDENTS WELFARE ASSOCIATION (R) Vs. STATE OF KARNATAKA
September 22, 2014
J.S. RAMKUMAR Vs. RAJA SHIVRAMAIAH SETTY
April 25, 2014
J.S.W. STEEL LTD Vs. STATE OF KARNATAKA
October 17, 2014
J.T. SUNDARESH Vs. PRINCIPAL SECRETARY DEPARTMENT OF HIGHER EDUCATION
April 3, 2014
JACINTHA SWETHA D'SOUZA Vs. LOUISA D'SOUZA
June 20, 2014
JADEPPA SIDDAPPA DHAVALESHWAR Vs. STATE OF KARNATAKA
November 19, 2014
JADIYAPPA Vs. LAND TRIBUNAL REPRESENTED BY ITS CHAIRMAN
May 15, 2014
JADIYAPPA, Vs. H N JYOTHI,
June 18, 2014
JAGADISH Vs. KARIYAPPA
July 17, 2014
JAGANNATH Vs. NAGESHWARAPPA
October 31, 2014
JAGANNATH, Vs. STATE OF KARNATAKA
January 16, 2014
JAGESH Vs. THE STATE OF KARNATAKA
October 9, 2014
JAHANARA Vs. AZAMATUNISS
February 17, 2014
JAI BHAVANI PARISARA RAKSHA SEVA SAMSTHE Vs. STATE OF KARNATAKA
November 3, 2014
JAI MARUTHI SPORTS & RECREATION CLUB Vs. THE SUPERINTENDENT OF POLICE
December 3, 2014
JAIRAJ Vs. STATE
February 12, 2014
JANAB C. NAZIRULLA SHARIEFF AND DR. SHEIK ISMAIL Vs. CHIEF EXECUTIVE OFFICER, KARNATAKA STATE BOARD OF WAKFS AND CHAIRMAN, DISTRICT WAKF ADVISORY COMMITTEE
February 14, 2014
JANARDHAN Vs. SHWETHA
October 31, 2014
JANAVVA Vs. PANDAPPA DHARMAPPA SAVUKAR
March 24, 2014
JANU NAIK Vs. KRISHNAPPA NAIK, S/O ANGARA NAIK
February 6, 2014
JASNEET KAUR SANDHU Vs. THE DEPARTMENT OF HEALTH AND FAMILY WELFARE
November 25, 2014
JAVARAMMA Vs. DEPUTY COMMISSIONER
November 27, 2014
JAYAKUMAR Vs. STATE
July 17, 2014
JAYAKUMAR N.K. Vs. RAMEGOWDA
December 15, 2014
JAYALAKSHMI Vs. KALAVATHI S CHATRA
March 14, 2014
JAYALAKSHMI SHEDTHI Vs. NARASAMMA D. SHEDTHI
April 11, 2014
JAYAMMA Vs. THE STATE OF KARNATAKA
September 19, 2014
JAYAMMA Vs. M. RAJAGOPALAREDDY
August 20, 2014
JAYAMMA Vs. REVENUE SECRETARY, GOVERNMENT OF KARNATAKA
January 30, 2014
JAYAMMA Vs. VENKATANARASAMMA
February 19, 2014
JAYAMMA Vs. R RANGAPPA ALIAS GUNDAPPA
April 8, 2014
JAYAMMA Vs. E MUNIYAPPA
March 7, 2014
JAYANNA Vs. STATE OF KARNATAKA
February 18, 2014
JAYANTILAL N. SHAH Vs. NAGARATHNA MURTHY
August 26, 2014
JAYARAMA REDDY Vs. STATE OF KARNATAKA
February 13, 2014
JAYARATNA.V. Vs. MANAGING DIRECTOR, KARNATAKA STATE ROAD TRANSPORT CORPORATION
January 23, 2014
JAYASHREE DHONDIBA SHERKHAN Vs. SHIVAJI SAKARAM SHERKHANE
March 28, 2014
JAYAVARDHAN Vs. STATE
May 29, 2014
JAYESH ARODI Vs. CONCORDE MOTORS (INDIA) LTD.
November 26, 2014
JEANS KNIT P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 29, 2014
JEROME D SILVA Vs. ABU MOHAMMAD BAGALI
April 25, 2014
JINDAL ALUMINIUM LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX (ASSESSMENT)
June 16, 2014
JINDAL PRAXAIR OXYGEN CO PVT LTD Vs. STATE OF KARNATAKA
January 22, 2014
JITENDRA @ JEETU BOSLEY Vs. STATE OF KARNATAKA
February 13, 2014
JITENDRA PRASAD Vs. UNION OF INDIA
March 27, 2014
JMC PROJECTS (INDIA) LIMITED Vs. STATE OF KARNATAKA
April 30, 2014
JOHN FERNANDES Vs. DEPUTY COMMISSIONER HEAD QUARTER ASSISTANT AND REGULARIZATION
March 14, 2014
JOHN PEREIRA Vs. THOMAS PINTO
March 24, 2014
JOMY JOSEPH Vs. VILJA ALISWA C.K.
August 20, 2014
JOSEPH CHACKO Vs. STATE OF KARNATAKA
October 15, 2014
JOSEPH IVAN D SOUZA Vs. NANCY D SOUZA
September 3, 2014
JOSPEH EDWIN PINTO Vs. THE STATE OF KARNATAKA
November 7, 2014
JUSTICE R S MAHENDRA, SON OF LATE R V SURAPPA Vs. R A MANJUNATH
March 27, 2014
JYOTHI RANI Vs. JYOTHI
March 20, 2014
JYOTHI S. Vs. MANGALORE ELECTRICITY SUPPLY COMPANY LIMITED
April 15, 2014
JYOTHIBAI AND M.J. SHIVALEELA Vs. STATE OF KARNATAKA
March 19, 2014
JYOTHINAGARADA NANJAPPA Vs. JYOTHINAGARADA KRISHNAPPA
July 10, 2014
JYOTIBA VAIJU GHEVADE Vs. RUDRAPPA APPAYYA MUDDENNAVAR
April 2, 2014
K A HARIDAS Vs. DEPUTY COMMISSIONER KOLAR
September 3, 2014
K AMARNATH YADAV Vs. MANGAMMA MAHATE
April 16, 2014
K ANJINAPPA Vs. MAHABOOB BASHA
August 5, 2014
K C RAMESH Vs. STATE OF KARNATAKA
October 28, 2014
K CHANDRASHEKARA REDDY Vs. STATE OF KARNATAKA
September 16, 2014
K KARIYANNA, Vs. SHRISHMA FINE CHEMICALS & PHARMACEUTICALS
September 2, 2014
K M CHIKKABADAPPA Vs. C KRISHNAPPA
January 8, 2014
K M MALLAIAH Vs. STATE OF KARNATAKA
July 22, 2014
K M PUTTASWAMY Vs. STATE
March 4, 2014
K MANJUNATH Vs. STATE
November 14, 2014
K N RUDRAPPA Vs. STATE OF KARNATAKA
January 31, 2014
K N SATISH KUMAR Vs. STATE OF KARNATAKA
January 17, 2014
K NATARAJAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 17, 2014
K R ANAND KUMAR Vs. K R KRISHNAIAH SETTY
July 22, 2014
K R RAJAGOPAL, Vs. KAPILAN,
July 21, 2014
K RADHA Vs. C ASHOK
August 7, 2014
K RAJESH KUMAR Vs. STATE OF KARNATAKA
March 25, 2014
K S JAGADEESH REDDY Vs. JOINT COMMISSIONER BRUHAT BANGALORE MAHANAGARA PALIKE
February 18, 2014
K S NARAYANA IYENGAR Vs. LOCAL EXECUTIVE OFFICER
July 16, 2014
K S R T C BY ITS DIVISIONAL CONTROLLER Vs. ANDAPPA
February 7, 2014
K S RAMAKRISHNA Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 25, 2014
K S SOMASHEKAR Vs. KARNATAKA PUBLIC SERVICE COMMISSION, PARK HOUSE
April 10, 2014
K S SWAMY S/O K V SREEKANTAIAH Vs. STATE OF KARNATAKA; DIRECTOR, EMPLOYEES STATE INSURANCE SCHEME MEDICAL SERVICES
November 17, 2014
K S VEERESH Vs. PRINCIPAL SECRETARY DEPARTMENT OF HIGHER EDUCATION GOVERNMENT OF KARNATAKA
April 4, 2014
K SATISH KUMAR Vs. ROHAN ASSOCIATES
January 23, 2014
K SRINIVASA RAO, Vs. CHAIRMAN AND APPELLATE CENTRAL TIBETAN SCHOOLS ADMINISTRATION
February 5, 2014
K SRINIVASAIAH Vs. STATE OF KARNATAKA
December 3, 2014
K SRINIVASAIAH Vs. VULCAN BENEFIT FUND LIMITED
March 21, 2014
K T SRIRANGA SETTY, Vs. SHAIK MUKTIAR,
April 4, 2014
K V JAYAPRAKASH Vs. RATHNAMMA
April 4, 2014
K V KEMPANNA Vs. D S SOMASHEKAR S/O SURYANARAYANA
October 27, 2014
K V MANJULA Vs. PRESCRIBED OFFICER AND ASSISTANT EXECUTIVE ENGINEER
February 20, 2014
K V NANJUNDASWAMY Vs. STATE
June 4, 2014
K V NAYAK Vs. INDIAN FOREST SERVICE ASSOCIATION
March 5, 2014
K V SUBBA REDDY Vs. N RAGHAVA REDDY
February 28, 2014
K VENKATESH Vs. STATE OF KARNATAKA
September 8, 2014
K. DATTU RAO Vs. THE MUNICIPAL COUNCIL
December 8, 2014
K. DAYANANAND Vs. MANJEGOWDA
November 12, 2014
K. DHARANENDRAPPA Vs. RULES SELVARAJ
October 31, 2014
K. GANESH NAIK Vs. ABDUL KAREEM
October 29, 2014
K. GOVINDARAJAN Vs. K.S. CHAKRAPANI
January 2, 2014
K. JAGADEESH REDDY Vs. KARNATAKA STATE TRANSPORT AUTHORITY
October 10, 2014
K. KAVITHA Vs. UDAYA
October 21, 2014
K. KHATEEM Vs. STATE BY HIRIYUR TOWN POLICE
February 13, 2014
K. KHATHIM Vs. ASTRIX TECHNOLOGIES PRIVATE LIMITED
May 20, 2014
K. KUMAR Vs. M. NARENDRA PRASAD
November 18, 2014
K. MADHAV KAMATH BROTHERS AND CO. Vs. ASST. COMMISSIONER OF CENTRAL EXCISE, HUBLI DIVISION
December 17, 2014
K. MALLIKARJUN Vs. REVENUE INSPECTOR
June 4, 2014
K. MANJUNATHA RAO Vs. D.K. RANGASWAMY
December 19, 2014
K. MUDDANNA SHETTY Vs. B.K. NARAYANA SHETTY
September 19, 2014
K. NAGARAJA RAO Vs. THE TAHSILDAR
December 8, 2014
K. NAGARAJAN Vs. N. PRAKASH
October 17, 2014
K. NAGARAJU Vs. KENCHAPPA
June 4, 2014
K. NANJUNDEGOWDA Vs. KARNATAKA STATE COMMISSION FOR PROTECTION OF CHILD RIGHTS
January 3, 2014
K. NARASAPPA Vs. GANAPATHI HEGDE
March 3, 2014
K. NARAYANAPPA Vs. SHAIK ISMAIL SAB
January 23, 2014
K. PADMA Vs. K. RAMACHANDRA
December 18, 2014
K. PALANISWAMY Vs. R. MARAPPAN
November 18, 2014
K. RAJA Vs. MARIYAMMA
October 27, 2014
K. RAJANNA Vs. THE STATE OF KARNATAKA
November 18, 2014
K. SHAIKSHAVALI Vs. S.K. SAKEERA
February 25, 2014
K. SHARADA Vs. PRABHAKAR
December 15, 2014
K. SOMASEKHAR Vs. STATE OF KARNATAKA AND ORS.
December 26, 2014
K. SRIKANTAIAH Vs. B.S. NAGARATHNA
September 25, 2014
K. SRINIVAS MURTHY & OTHERS Vs. THE SECRETARY & ANOTHER
June 16, 2014
K. SRINIVASA RAO Vs. REGISTRAR
April 2, 2014
K. SUBRAMANYAM SASTRY Vs. THE UNION OF INDIA
August 5, 2014
K. THARANATHA GOWDA Vs. STATE OF KARNATAKA
April 1, 2014
K. VEERABHADRAPPA Vs. STATE OF KARNATAKA
March 7, 2014
K. VIJAYKUMAR Vs. STATE OF KARNATAKA
July 1, 2014
K. YASHODA W/O NAGESH AGE: 42 YEARS, HOUSE WIFE, R/O. CHITWADIGI, BEHIND MOOKAMBIKA TEMPLE, HOSPET, BELLARY DISTRICT Vs. K. VENKATESH S/O. HONNURAPPA AGE: 37 YEARS, PEON, CITY MUNICIPAL OFFICE, HOSPET, BELLARY DISTRICT
June 25, 2014
K.A. UTHAPPA Vs. STATE OF KARNATAKA
April 7, 2014
K.A. VARGESE @ BABU Vs. STATE
January 3, 2014
K.A. VISHNUMURTHY Vs. K.S. ACHUTHA BHAT
December 10, 2014
K.B. ARASAPPA Vs. DAYANAND NARAYAN BONGALE
September 16, 2014
K.B. BALAKRISHNA RAI Vs. THE REGIONAL TRANSPORT AUTHORITY
November 28, 2014
K.B. GEETHA Vs. STATE OF KARNATAKA
April 7, 2014
K.B. LOKESH Vs. STATE OF KARNATAKA
February 26, 2014
K.C. SHANTHI Vs. A.M. JOYAPPA
July 8, 2014
K.DATTAM BHAT Vs. OFFICIAL LIQUIDATOR
April 1, 2014
K.E. PRABHU Vs. STATE OF KARNATAKA
April 7, 2014
K.G. DHARANESH Vs. M.T. PUSHPA @ KARIBASAMMA
April 2, 2014
K.G. KRISHNA Vs. STATE OF KARNATAKA AND ORS.
October 31, 2014
K.H. BASAVARAJ Vs. MAHAMAD SAMIULLA
January 16, 2014
K.H. BASAVARAJA Vs. THE STATE OF KARNATAKA
March 24, 2014
K.H. SHAIK HYDER ALI Vs. MOHINI N. AJAGARNI
September 4, 2014
K.J. BASAVARAI Vs. STATE OF KARNATAKA
January 9, 2014
K.J. RAMU Vs. DODDAIAH
February 25, 2014
K.K. MAHADEV Vs. STATE OF KARNATAKA
November 7, 2014
K.L. ANANDA RAO Vs. H.P. SHARADA
September 4, 2014
K.L. SHIVANANJA MURTHY Vs. K.R. RAJAMMA AND ORS.
December 19, 2014
K.M. ABDUL NASEER Vs. STATE OF KARNATAKA
August 20, 2014
K.M. ESHWARA Vs. STATE OF KARNATAKA
October 10, 2014
K.M. GANGADHARAPPA AND ORS. Vs. THE DEPUTY COMMISSIONER, HASSAN, HASSAN DISTRICT AND ORS.
July 14, 2014
K.M. JAYARAMA Vs. STATE OF KARNATAKA
October 7, 2014
K.M. PRASAD Vs. STATION OFFICER/SUB INSPECTOR
November 26, 2014
K.M. SATISH Vs. THE STATE OF KARNATAKA
November 7, 2014
K.M. VEERENDRA Vs. MANJULA K.
November 3, 2014
K.N. SANAPPA Vs. STATE
February 4, 2014
K.N. SOMASHEKAR Vs. STATE OF KARNATAKA
August 21, 2014
K.N. VENKATACHALAIAH Vs. GULLAPPA
February 21, 2014
K.P. KUMAR Vs. STATE OF KARNATAKA
September 18, 2014
K.R. ARUN Vs. M. LATHA
September 22, 2014
K.R. BASAVARAJU Vs. DEPUTY COMMISSIONER
September 10, 2014
K.R. CHANDRAN Vs. CHIEF TRAFFIC MANAGER & DISCIPLINARY AUTHORITY
August 18, 2014
K.R. DEVARAJU Vs. B.M. CHANDRA SHEKARAIAH
January 7, 2014
K.R. GOPIKRISHNA Vs. THE STATE OF KARNATAKA
November 7, 2014
K.R. MAHADEVAPPA Vs. RAMANNA
September 12, 2014
K.R. RAMACHANDRA Vs. MYSORE PAPER MILLS LTD
February 4, 2014
K.S. GURUSHANKAR Vs. SRI S.K. MANIKYAM CHARITABLE TRUST
November 14, 2014
K.S. KUTTAIAH @ HARISH @ RAVI KUMAR Vs. STATE OF KARNATAKA REPRESENTED BY VIRAJPET TOWN
February 4, 2014
K.S. RAVINDRA GOWDA Vs. STATE
September 12, 2014
K.S. SUNIL GUPTA Vs. BHAVANI SHETTY
March 5, 2014
K.S. THARA Vs. STATE OF KARNATAKA
April 1, 2014
K.S. UPADHYA Vs. COMMISSIONER
February 17, 2014
K.S. VINAY BABU Vs. N. RAMYA
October 28, 2014
K.T. MEHARWADE AND COMPANY Vs. STATE OF KARNATAKA
June 24, 2014
K.T. RAJASHEKAR Vs. STATE OF KARNATAKA
December 19, 2014
K.T.G. COLLEGE OF NURSING, RUN & MAINTAINED BY K.T.G. EDUCATION TRUST AND S. PREMALATHA Vs. REGISTRAR, RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES AND THE STATE OF KARNATAKA
May 15, 2014
K.V. NAGARAJ Vs. STATE OF KARNATAKA
March 24, 2014
K.V. SHIVAKUMAR Vs. STATE OF KARNATAKA
January 21, 2014
K.V.N. GOVINDARAJ Vs. CENTRAL BUREAU OF INVESTIGATION ANTI CORRUPTION BRANCH
November 17, 2014
K.W. CHINNAPPA Vs. K.P. PONNAPPA
April 7, 2014
KABULA HUSSAIN Vs. CHIEF ENGINEER PANCHAYAT RAJ ENGINEERING DEPARTMENT
February 12, 2014
KADAPPA Vs. STATE OF KARNATAKA
July 18, 2014
KAILAR MAHALINGA BHAT Vs. SAJI JOSEPH
February 19, 2014
KAIZEN DIGITAL CABLE SERVICES PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
August 26, 2014
KALAKAMMA Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD
March 28, 2014
KALAMMA Vs. SIDDAMMA
January 3, 2014
KALAPPA M. SANKAD Vs. UNION OF INDIA
November 21, 2014
KALAVATI Vs. CHANDRAKANT
September 3, 2014
KALEGOWDA Vs. NANJAMMA
January 20, 2014
KALKAPPA Vs. STATE OF KARNATAKA
March 18, 2014
KALLAMMA Vs. LAKSHMINARAYANAPPA
January 2, 2014
KALLAPPA Vs. MALLAMMA
June 5, 2014
KALLAPPA Vs. STATE OF KARNATAKA
June 11, 2014
KALLAPPA YASHWANTRAO PATIL Vs. EXECUTIVE ENGINEER
March 21, 2014
KALLESH RAJ PATIL Vs. THE STATE OF KARNATAKA
September 15, 2014
KALPATHARU RURAL RECREATION Vs. STATE OF KARNATAKA
February 14, 2014
KALYAN KUMAR Vs. GEETA
March 7, 2014
KALYAN RAM JOSHI Vs. STATE OF KARNATAKA
January 23, 2014
KALYANA NAGARA RESIDENTS WELFARE ASSOCIATION Vs. COMMISSIONER
September 4, 2014
KAMALA Vs. K.V. THAMMANNA
September 9, 2014
KAMALA Vs. STATE OF KARNATAKA
April 24, 2014
KAMALA BAI Vs. THE SPECIAL LAND ACQUISITION OFFICER CUM ASSISTANT COMMISSIONER
November 25, 2014
KAMALA BAI TEBHA Vs. KALPANA
October 9, 2014
KAMALABAI Vs. KASTURIBAI
March 28, 2014
KAMALAKSHI Vs. DEPUTY COMMISSIONER
February 26, 2014
KAMALAMMA Vs. STATE OF KARNATAKA
September 10, 2014
KAMALAMMA ALIAS ANANDAMMA Vs. KHADAR SAB
April 21, 2014
KAMALAMMA AND NAGREDDY Vs. NARAYANRAO
February 12, 2014
KAMALAMMA, Vs. AMBARISH,
July 28, 2014
KAMANNA Vs. YENKAPPA
April 28, 2014
KAMAT YATRINIVAS PRIVATE LIMITED Vs. H M T LIMITED
February 20, 2014
KAMBADARANGAMMA, Vs. MALLAMMA,
March 12, 2014
KAMLA DIALS AND DEVICES LIMITED Vs. WORKMEN OF KAMLA DIALS & DEVICES KARMIKARA SANGHA
August 19, 2014
KAMLESH KUMAR Vs. THE COMMISSIONER, BRUHAT BANGALORE MAHANAGARA PALIKE AND ORS.
November 19, 2014
KAMOTRA PUTTAPPA Vs. TALAWARA KITTALA KRIYAPPA
March 5, 2014
KANAKAGIRI FISHERIES CO OPERATIVE SOCIETY LTD Vs. STATE OF KARNATAKA
July 8, 2014
KANAKASREE HOUSE BUILDING CO-OPERATIVE SOCIETY LTD. Vs. BANGALORE DEVELOPMENT AUTHORITY
November 18, 2014
KANIYAMMA, SANGEETHA Vs. MOHAMMED KUNJI M., SHAMSUDDIN AND NATIONAL INSURANCE COMPANY LTD
March 11, 2014
KANNADA NUTHANA VIDYA SAMSTHE (R) Vs. THE STATE OF KARNATAKA
December 2, 2014
KANNAMMA Vs. STATE OF KARNATAKA
September 10, 2014
KANORIA INDUSTRIES LIMITED Vs. HUBLI ELECTRICITY SUPPLY COMPANY LIMITED
November 26, 2014
KANTHARAJU Vs. BASAVARAJU
October 13, 2014
KANTHARAJU Vs. STATE OF KARNATAKA
February 14, 2014
KANTHI. U.A. Vs. STATE
February 3, 2014
KAP STEEL LIMITED Vs. STATE OF KARNATAKA
June 24, 2014
KAPINIGOWDA Vs. MUKTHUM SAB MUKASI
April 21, 2014
KARANATAKA STATE ROAD TRANSPORT CORPORATION Vs. DY. LABOUR COMMISSIONER AND THE APPELLATE AUTHORITY
July 16, 2014
KARANIKA NALLAPPA Vs. STATE
October 21, 2014
KAREEM Vs. STATE OF KARNATAKA
September 18, 2014
KAREPPA Vs. SANTOSHKUMAR
April 11, 2014
KAREWWA Vs. GANGADHAR
March 14, 2014
KARIMSAB Vs. SPECIAL LAND ACQUISITION OFFICER
April 21, 2014
KARIYAPPA Vs. SUNDARESH KUMAR
November 17, 2014
KARNATAKA AGRO INDUSTRIES CORPORATION LTD Vs. STATE OF KARNATAKA
July 8, 2014
KARNATAKA FILM CHAMBER OF COMMERCE, BANGALORE Vs. KANNADA GRAHAKARA KOOTA
November 20, 2014
KARNATAKA GENERAL INSURANCE DEPARTMENT Vs. K. RAMPRAKASH
January 6, 2014
KARNATAKA NIRAWARI NIGARM Vs. THE STATE OF KARNATAKA
December 16, 2014
KARNATAKA POWER TRANSMISSION CORPORATION Vs. V RAMARAJU
February 24, 2014
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Vs. A.P. MANOHARACHAR
August 7, 2014
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Vs. P. LAKKAPPA SWAMY
August 12, 2014
KARNATAKA PRIVATE MEDICAL AND DENTAL COLLEGES ASSOCIATION Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
January 7, 2014
KARNATAKA PUBLIC SERVICE COMMISSION Vs. VENKATASWAMY
September 17, 2014
KARNATAKA PUBLIC SERVICE COMMISSION Vs. VEENA M. AND ORS.
July 3, 2014
KARNATAKA RASHTRIYA KISSAN SANGHA Vs. STATE OF KARNATAKA
January 2, 2014
KARNATAKA RURAL INFRASTRUCTURE DEVELOPMENT LTD. Vs. INCOME TAX OFFICER
August 18, 2014
KARNATAKA SANSKRIT VIDYA PEETH Vs. VEERABHADRAPPA BASAPPA MADINUR
March 18, 2014
KARNATAKA SHUDDIKARANA SAMITHI Vs. CHAIRMAN
September 25, 2014
KARNATAKA STATE BOARD OF WAKF Vs. SPECIAL DEPUTY COMMISSIONER
March 7, 2014
KARNATAKA STATE CITY CORPORATIONS Vs. STATE OF KARNATAKA
March 12, 2014
KARNATAKA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD Vs. KARNATAKA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD. (KEONICS)
June 23, 2014
KARNATAKA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD Vs. MAHADEV TELECTRICS
February 20, 2014
KARNATAKA STATE FINANCIAL CORPORATION Vs. OFFICIAL LIQUIDATOR OF RAVIKIRAN KRAFTS (PRIVATE) LIMITED
January 24, 2014
KARNATAKA STATE FINANCIAL CORPORATION Vs. SHIMOGA CASTINGS PRIVATE LIMITED
November 5, 2014
KARNATAKA STATE FINANCIAL CORPORATION Vs. PRABHAKAR MOHAN SUMANTH
September 16, 2014
KARNATAKA STATE FINANCIAL CORPORATION Vs. VIMALA KEDIA
February 4, 2014
KARNATAKA STATE FINANCIAL CORPORATION Vs. CENGAL CASTINGS
December 1, 2014
KARNATAKA STATE FINANCIAL CORPORATION AND KARNATAKA STATE FINANCIAL CORPORATION, BANGALORE RURAL BRANCH, CHURCH STREET Vs. M/S. ORIGAMI TISSUES
January 16, 2014
KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LTD. Vs. OFFICIAL LIQUIDATOR OF VIRTUAL DYNAMICS SOFTWARE LTD.
October 9, 2014
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. DEPUTY LABOUR COMMISSIONER
March 11, 2014
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. SHAMANNA
January 7, 2014
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. KRISHNEGOWDA
September 23, 2014
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. DEPUTY COMMISSIONER/THE DISTRICT MAGISTRATE CHAMARAJANAGARA
December 8, 2014
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. K.K. CHANDRASHEKAR
August 27, 2014
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. H.P. SRIDHAR
September 9, 2014
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. DEPUTY LABOUR COMMISSIONER
March 12, 2014
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. APSAR AHMED
March 12, 2014
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. RAMESH BABU
September 12, 2014
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. NARASUBAI JOSHI @ N.L. JOSHI
March 24, 2014
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. OMNI VISUAL MEDIA PVT. LTD.
December 1, 2014
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. JOHN D SOUZA
November 21, 2014
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. V MALATHI,
April 15, 2014
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. BALA MURUGAN,
June 10, 2014
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. B VENKATAPPA
June 3, 2014
KARNATAKA STATE ROAD TRANSPORT CORPORATION AND ORS. Vs. SHIVAGANGAMMA AND ORS.
July 3, 2014
KARNATAKA STATE ROAD TRANSPORT CORPORATION MYSORE URBAN DIVISION MYSORE REP. BY ITS CHIEF LAW OFFICER Vs. H.B. SIDDAPPA
February 3, 2014
KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENT CORPORATION Vs. PRANAVA INSULATORS PRIVATE LIMITED
January 30, 2014
KARNATAKA THEATERS Vs. SHRISHAILAPPA
January 3, 2014
KARNATAKA WAKFS PROTECTION Vs. STATE OF KARNATAKA
January 8, 2014
KARTHIK @ NAGENDRA Vs. STATE OF KARNATAKA
January 8, 2014
KARTHIK INDUSTRIES Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
March 5, 2014
KARUNAKARAN PRAVEEN, Vs. M V ROOPA
July 18, 2014
KASHAPPA Vs. THE AGRICULTURE MARKETING DEPT.
June 23, 2014
KASHAVVA ALIAS BALAVVA Vs. BASHIR BADUMIYA SAYYED
April 4, 2014
KASHAVVA BHIMAPPA HULEPPAGOL Vs. DUNDAPPA NAGAPPA NAGAPPAGOL
June 4, 2014
KASHAVVA YALLAPPA TALI Vs. MAHABALESHWAR VEERAPPA KANKANWADI
January 29, 2014
KASHIBAI Vs. KHALANDAR
January 3, 2014
KASHINATH Vs. LAXMI BAI
August 27, 2014
KASHIRAYA S/O SANGASHETTAPPA POLICE PATIL Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY
October 27, 2014
KASHMIRI ZAKIR Vs. COMMISSIONER OF POLICE BANGALORE CITY
August 18, 2014
KASIMSAB Vs. SALMA
June 4, 2014
KATHAL SAB Vs. PONNAPPA
October 29, 2014
KAUSAR PARVEEN Vs. CITY MUNICIPALITY
January 3, 2014
KAUSHIK MITRA CHOWDHURY Vs. STATE OF KARNATAKA
March 12, 2014
KAUSTUBH KALYAN KULKARNI Vs. GAURI KAUSTUBH KULKARNI
November 21, 2014
KAVERI KALPATHARU GRAMEENA BANK Vs. S. SRINIVASA
November 26, 2014
KEERAMMA Vs. DIVISION MANAGER LIFE INSURANCE CORPORATION OF INDIA
March 14, 2014
KEMPAIAH ALIAS CHIKKAMOTA Vs. ADHYAKSHA, ZILLA PANCHAYAT
April 24, 2014
KEMPAMMA Vs. A.B. VEERABHADRAIAH
June 24, 2014
KEMPAMMA Vs. CHENNIGAPPA
February 3, 2014
KEMPEEREGOWDA Vs. JAYAMMA
July 4, 2014
KEMPEGOWDA INSTITUTE OF MEDICAL SCIENCES Vs. MEDICAL COUNCIL OF INDIA
August 25, 2014
KENCHAMMA, Vs. NISAR AHAMMED,
January 21, 2014
KENCHAPPA Vs. STATE
February 20, 2014
KENCHE MAHESHKUMAR Vs. CENTRAL BUREAU OF INVESTIGATION ANTI CORRUPTION BRANCH
September 11, 2014
KESARSINGH GANGARAMSINGH RAJAPUT Vs. THE STATE OF KARNATAKA
December 15, 2014
KESHAVA ACHARYA Vs. THE STATE OF KARNATAKA
September 17, 2014
KESHAVA ALIAS CHANNAKESHAVA Vs. STATE OF KARNATAKA
March 16, 2014
KESHAVAN Vs. UMANATHA SUVARNA
November 21, 2014
KHAIRUNNISA Vs. STATE OF KARNATAKA
February 5, 2014
KHAJA HUSSAIN Vs. SHANTAWWA
March 7, 2014
KHALEEL MIRZA KHALID Vs. FULLERTON INDIA CREDIT CO. LTD.
December 2, 2014
KHAN SADAB ALIAS SADAB KHAN Vs. STATE OF KARNATAKA
July 24, 2014
KHANDESHWAR REDDY Vs. RAJA CHRISTIAN
August 20, 2014
KHANDIYAPPA Vs. DIVISIONAL CONTROLLER
September 9, 2014
KHATIJA Vs. B NARAYANA BHAT
August 1, 2014
KINGFISHER AIRLINES LIMITED Vs. STATE BANK OF INDIA
January 29, 2014
KINGFISHER AIRLINES LTD Vs. INCOME TAX DEPARTMENT
January 18, 2014
KIOCL LTD Vs. M.R. SIDDAGANGAIAH
February 5, 2014
KIRAN DAS Vs. STATE OF KARNATAKA
January 16, 2014
KIRAN KRISHNARAO SAYNAK Vs. STATE OF KARNATAKA
March 3, 2014
KIRAN KUMAR Vs. SANDHYA
September 16, 2014
KIRAN KUMAR Vs. THE STATE OF KARNATAKA
November 7, 2014
KIRLOSKAR ELECTRIC COMPANY LIMITED Vs. IDBI BANK LIMITED
June 18, 2014
KIRLOSKAR SYSTEMS LTD Vs. SYED IQBAL AHMED,
January 28, 2014
KIRUJALA VIDYUT YOJANA Vs. KARNATAKA POWER CORPORATION LIMITED AND ORS.
July 31, 2014
KISHOR Vs. THE STATE
December 10, 2014
KISTAPPA Vs. ORIENTAL INSURANCE CO. LTD.
September 1, 2014
KITTUR RANI CHANNAMMA MEMORIAL COMMITTEE KITTUR Vs. MALLAPPA TAMMAPPA TUBAKI
December 8, 2014
KODLIPET EDUCATION SOCIETY Vs. A.P. SUNIL
March 26, 2014
KOLTE PATIL DEVELOPERS LIMITED Vs. STATE OF KARNATAKA
July 10, 2014
KOLTE PATIL DEVELOPERS LTD. Vs. NTI HOUSING CO-OPERATIVE SOCIETY
July 30, 2014
KORACHARA NINGAPPA Vs. THE STATE OF KARNATAKA
November 6, 2014
KORAGAPPA MOOLYA Vs. PRESCILLA
July 4, 2014
KOTRESHI, MANJUNATHA AND ERANNA Vs. STATE OF KARNATAKA
May 27, 2014
KRISHANA GANESH BHAT Vs. THE STATE OF KARNATAKA AND ANOTHER
July 9, 2014
KRISHNA Vs. STATE OF KARNATAKA
October 30, 2014
KRISHNA Vs. STATE OF KARNATAKA
April 4, 2014
KRISHNA AMBARAMOLD Vs. KRISHNA AMBARAM TRUST
November 11, 2014
KRISHNA MANJU GOWDA Vs. LAXMI KOM KRISHNA GOWDA
March 10, 2014
KRISHNA N.C. Vs. PUTTASWAMY
December 8, 2014
KRISHNA REDDY Vs. STATE OF KARNATAKA
January 22, 2014
KRISHNA REDDY Vs. DEPUTY COMMISSIONER
December 10, 2014
KRISHNA SANKAR MIRJANKAR Vs. VASANTALATA KOIVI VIMALANAND MIRJANKAR
January 30, 2014
KRISHNA SHELTERS PVT LTD Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF KARNATAKA
February 5, 2014
KRISHNAMMA Vs. A.L. SHANKARAPPA
April 9, 2014
KRISHNAMURTHY Vs. STATE OF KARNATAKA
May 22, 2014
KRISHNAMURTHY B.M. Vs. STATE OF KARNATAKA
September 11, 2014
KRISHNAPPA Vs. STATE
April 3, 2014
KRISHNAPPA Vs. GOVINDAPPA NAIDU
April 7, 2014
KRISHNAPPA BHANDRI Vs. THE STATE OF KARNATAKA
October 29, 2014
KRISHNE GOWDA Vs. STATE OF KARNATAKA
April 23, 2014
KRISHNE GOWDA Vs. THE SPECIAL LAND ACQUISITION OFFICER
December 1, 2014
KRITHI CONSTRUCTIONS Vs. K. THIPPA REDDY
March 26, 2014
KTR SECURIPLANS & INTELLIGENCE BRIGADE PVT LIMITED Vs. ASSISTANT COMMISSIONER SERVICE TAX, DIVISION-I
September 1, 2014
KUBENDRAPPA Vs. K.C. LOKESHWARAPPA
October 15, 2014
KUM SWETHA Vs. MANAGER NATIONAL INSURANCE COMPANY LTD.
December 4, 2014
KUMAR Vs. STATE
April 24, 2014
KUMAR Vs. STATE OF KARNATAKA
August 21, 2014
KUMAR ORGANIC PRODUCTS LIMITED Vs. DALAL MOTTO MACDONALD PVT. LTD
January 16, 2014
KUMAR RAJESH, Vs. PRAKASH DUNDAPPA BASAPURE
June 5, 2014
KUMARA Vs. STATE
April 25, 2014
KUMARA Vs. STATE OF KARNATAKA
July 21, 2014
KUMARA Vs. STATE BY SATHANUR POLICE
January 2, 2014
KUMARA Vs. N. SUBRAMANI
August 19, 2014
KUMARA Vs. STATE OF KARNATAKA
February 5, 2014
KUMARA Vs. STATE
January 30, 2014
KUMARA Vs. STATE OF KARNATAKA
January 27, 2014
KUMARA Vs. STATE OF KARNATAKA
February 4, 2014
KUMARI RENUKA Vs. STATE OF KARNATAKA
April 7, 2014
KUNDAPUR TALUK AGRICULTURAL PRODUCERS CO-OPERATIVE MARKETING SOCIETY LTD. Vs. STATE OF KARNATAKA
November 28, 2014
KUPPASWAMY Vs. A P S R T C, CHITTOOR DEPOT
March 13, 2014
KURSHID UNNISA Vs. STATE
July 3, 2014
KUTUBUSAB D. CHOORIKHAN Vs. THE DEPUTY COMMISSIONER
December 10, 2014
KYASAPURA MEENUGARARA SEVA Vs. STATE OF KARNATAKA
January 28, 2014
L APPARAO Vs. TAHASILDAR BANGALORE SOUTH TALUK BANGALORE
August 26, 2014
L DAKSHINAMURTHY Vs. K S REVANASIDDAPPA
April 15, 2014
L LAKSHMI DEVI Vs. SAJIDA BEGUM
July 14, 2014
L R RAJENDRA S/O L L RAMAMURTHY Vs. STATE OF KARNATAKA; MANAGEMENT OF ISLAMAIAH INSTITUTE OF TECHNOLOGY; PRINCIPAL ISLAMAIAH INSTITUTE OF TECHNOLOGY
November 28, 2014
L SURENDRA REDDY Vs. DIVISIONAL CONTROLLER, K S R T C
January 22, 2014
L. CHANDRAMMA Vs. K.C.N. MOHAN
August 18, 2014
L. DAYANANDA Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
June 2, 2014
L. LINGARAJU Vs. SECRETARY DEPARTMENT OF PRIMARY AND SECONDARY EDUCATION
April 7, 2014
L. NARASEGOWDA Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
September 18, 2014
L. PRASANNA KUMAR Vs. THE STATE OF KARNATAKA
November 7, 2014
L. PREMKISHORE Vs. REVAJEETHU BUILDERS DEVELOPERS
July 15, 2014
L. RAJESHWARI Vs. THE DIRECTOR
August 2, 2014
L. SHANTI Vs. STATE OF KARNATAKA
October 10, 2014
L.C. BHAGYA Vs. STATE OF KARNATAKA
September 19, 2014
L.J. HAMSAVENI Vs. STATE OF KARNATAKA
September 10, 2014
L.J. MALATHI Vs. THE STATE OF KARNATAKA
October 9, 2014
L.K. RAMESH Vs. S.G. THIPPESHAPPA
February 28, 2014
L.V. RAJESH Vs. NAVEEN ANJUM
December 12, 2014
LABHURAM Vs. PRAKASH HEGDE
August 22, 2014
LACHAMAYYA Vs. STATE OF KARNATAKA
February 19, 2014
LACHURAM S/O CHOTUDAS Vs. ICICI LOMBARD MOTOR INSURANCE COMPANY LIMITED THROUGH ITS BRANCH MANAGER
June 12, 2014
LAKKANNA Vs. NALLURAMMA
April 7, 2014
LAKKAVVA Vs. MAL L IKARJUN
March 10, 2014
LAKSHMAMMA Vs. GANGAMMA
April 7, 2014
LAKSHMAMMA Vs. J NARASIMHAIAH
July 4, 2014
LAKSHMAMMA Vs. JAVAREGOWDA SINCE
November 13, 2014
LAKSHMAMMA Vs. THE DIVISIONAL RAILWAY MANAGER
April 3, 2014
LAKSHMAMMA Vs. THE COMMISSIONER
November 26, 2014
LAKSHMAMMA Vs. MAHADEVAMMA
November 10, 2014
LAKSHMAMMA Vs. SUBASH CHANDRA N SHETTY
April 28, 2014
LAKSHMAMMA Vs. MAKEGOWDA
July 22, 2014
LAKSHMAMMA Vs. M H THIMMAPPA
March 28, 2014
LAKSHMANA Vs. STATE OF KARNATAKA
April 7, 2014
LAKSHMANA AND ORS. Vs. RAMAPPA
April 23, 2014
LAKSHMANA MOOLYA P. Vs. DEPUTY REGISTRAR, CO-OPERATIVE SOCIETY
April 25, 2014
LAKSHMEESH Vs. STATE
March 21, 2014
LAKSHMI Vs. KENCHAPPA
February 4, 2014
LAKSHMI Vs. ICICI LOMBARD GENERAL INSURANCE CO. LTD.
December 2, 2014
LAKSHMI ALIAS LAKSHMIDEVI, Vs. MANAGING DIRECTOR, KSRTC , CENTRAL OFFICE
April 8, 2014
LAKSHMI DEVI Vs. VIDYA
November 3, 2014
LAKSHMI PRIYADARSHINI Vs. KAMALAMMA
April 10, 2014
LAKSHMI TRADES Vs. THE UNION OF INDIA
September 12, 2014
LAKSHMI VENKATESHWARA RICE MILL Vs. MAHARUDRA RICE INDUSTRIES
November 24, 2014
LAKSHMIDEVI Vs. STATE OF KARNATAKA
June 10, 2014
LAKSHMINARAYANA Vs. STATE
July 11, 2014
LALITA Vs. M.R. SUNILKUMAR AND ORS.
February 25, 2014
LALITA Vs. THE KARNATAKA STATE FINANCIAL CORPORATION
December 16, 2014
LALITHA CHAUDHARY Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
February 12, 2014
LALITHA POOJARTHI Vs. STATE OF KARNATAKA
March 11, 2014
LALITHAMMA Vs. VISHVESHWARAIAH
February 12, 2014
LAND ACQUISITION OFFICER & ASST. COMMISSIONER Vs. REV. FR. RONALD D. SOUZA
April 22, 2014
LAQSHYA MEDIA PVT LTD Vs. BANGALORE METROPOLITAN TRANSPORT CORPORATION
January 29, 2014
LARSEN AND TOUBRO LIMITED Vs. HINDUSTAN AERONAUTICS LIMITED
January 2, 2014
LARSEN AND TOUBRO LIMITED Vs. STATE OF KARNATAKA
July 9, 2014
LATHA Vs. SUBBALAKSHMI S
March 17, 2014
LAXMAN Vs. THE LAND TRIBUNAL
November 18, 2014
LAXMAN SADEPPA DODAMANI Vs. MUTTEPPA IRAPPA HADAGINAL
November 20, 2014
LAXMAN, MOTHER SAYABAVVA CHORAGI Vs. STATE OF KARNATAKA
April 5, 2014
LAXMANAGOUDA S/O RAYANAGOUDA PATIL Vs. MALLESHAPPA S/O ANNAPPA BORAGAL
February 6, 2014
LAXMANRAO Vs. STATE OF KARNATAKA
February 12, 2014
LAXMIBAI Vs. GURUNATH, JYOTI, NEELAMMA @ BHARATI AND BASAVANTAPPA
March 13, 2014
LAXMIBAI Vs. SHANTAPPA P. KAMAT
June 10, 2014
LAXMIBAI Vs. VENKAPPA
January 20, 2014
LAXMIDEVI Vs. DIVISIONAL MANAGER
March 7, 2014
LEARNING CURVE TECHNOLOGIES BANGALORE P. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 6, 2014
LEELA GANGAPPA Vs. M. MADHU
September 2, 2014
LEELABAI Vs. MUNICIPAL CORPORATION OF CITY OF HUBLI DHARWAD
December 11, 2014
LEELAVATHI Vs. STATE OF KARNATAKA
February 19, 2014
LEELAVATHI RAI Vs. DEPUTY COMMISSIONER D K DISTRICT MANGALORE
August 18, 2014
LEGAL MANAGER, CHOLAMANDALAM GENERAL INSURANCE COMPANY LIMITED Vs. B S SHAILAJA,
July 14, 2014
LEGAL MANAGER, IFFCO TOKIO GENERAL, INSURANCE COMPANY LIMITED, BANGALORE Vs. NAGARATHNA BHASKAR AND OTHERS
October 7, 2014
LIKITH KUMAR Vs. STATE OF KARNATAKA
May 8, 2014
LILLY MASCHARANHAS Vs. STATE OF KARNATAKA
October 27, 2014
LIMBU AND BICHAPPA Vs. STATE
February 12, 2014
LINGAPPA SHIVAJOGAPPA HUTAGONNAVAR Vs. HUBLI-DHARWAD MUNICIPAL CORPORATION
June 2, 2014
LINGARAJA Vs. DYAMANGOUDA AYYANGOUDA PATIL
March 7, 2014
LINGARAJAIAH Vs. H.N. JAMBAPPA
April 30, 2014
LINGARAJU K.H. Vs. STATE OF KARNATAKA
April 22, 2014
LM WIND POWER BLADES (INDIA) PRIVATE LIMITED Vs. KRISHNA C.S.
September 8, 2014
LOHITH H R SERVICES PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
March 6, 2014
LOKAMATHA RANGAPPA Vs. B MANOHAR
June 5, 2014
LOKESH Vs. STATE BY STATION HOUSE OFFICER OF MAHILA POLICE STATION
February 5, 2014
LOKESH @ KENCHA @ NAYEE @ CHAPPAR LOKI Vs. STATE BY THYAGARAJANAGAR POLICE STATION BANGALORE
February 21, 2014
LOKESH ALIAS LOLESH Vs. RAVI,
June 5, 2014
LOKESHA Vs. STATE OF KARNATAKA
September 16, 2014
LOKESHA Vs. STATE OF KARNATAKA
April 30, 2014
LOKESHAPPA B. Vs. STATE OF KARNATAKA
April 7, 2014
LOUIS VEIGUS Vs. STATE OF KARNATAKA
October 20, 2014
LOURDES MARY Vs. THE ASST. EXECUTIVE ENGINEER
October 7, 2014
LOURDUMARY BASTIAN Vs. SHANTH KUMARI
November 14, 2014
LUCKY VALLEY INVESTMENTS AND HOLDINGS LIMITED Vs. NIL
January 3, 2014
LUPIN LIMITED Vs. STATE OF KARNATAKA
February 6, 2014
M B MANOHAR, Vs. M VARUN,
August 5, 2014
M BASAVAPUNNAIAH ALIAS M B PUNNAIAH Vs. B JAGAN MOHANA RAO
April 4, 2014
M C RAVISHANKAR Vs. STATE OF KARNATAKA
December 4, 2014
M C SUBBA REDDY, Vs. M P SUBBA REDDY,
April 24, 2014
M C SUNDARESHAN, Vs. H C MAHADEVAPPA,
April 16, 2014
M CHANDRA Vs. STATE OF KARNATAKA
March 26, 2014
M D BORALINGAIAH Vs. H S SURESH S O HALLAKERE SEETHAIAH
July 16, 2014
M DHARMENDRA, Vs. SOWBHAGYAMMA,
June 2, 2014
M G SHANKARA, Vs. DIVISIONAL CONTROLLER, N W K S R T C
March 18, 2014
M GOVINDARAJU Vs. STATE OF KARNATAKA
March 13, 2014
M H KRISHNAMURTHY Vs. STATE OF KARNATAKA
June 20, 2014
M K CHENGAPPA Vs. STATE OF KARNATAKA
April 28, 2014
M K SHANKAR RAO Vs. STATE OF KARNATAKA
November 13, 2014
M KAVERIAMMA POOVANNA, Vs. BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LTD
July 17, 2014
M LAXMINARAYAN SETTY, Vs. B MURALI
March 1, 2014
M MAJUNATHA REDDY Vs. INDSING DEVELOPERS PVT LTD
January 3, 2014
M N SHASHIDHAR Vs. SPL LAND ACQUISITION OFFICER
April 23, 2014
M N VENKATARAMU Vs. SUPERINTENDENT OF POLICE & INVESTIGATING OFFICER
March 14, 2014
M PADMANABHA, Vs. STATE OF KARNATAKA
March 11, 2014
M R ANAND PRABHAKAR Vs. C V MALLIKARJUNA
March 25, 2014
M R SUJATHA Vs. KARNATAKA INDUSTRIAL AREAS
March 5, 2014
M RAJU @ CHANDRASHEKAR Vs. STATE OF KARNATAKA
November 3, 2014
M RAMAIAH Vs. C NAGABHUSHANA REDDY
December 8, 2014
M S GOPAL RAJE URS Vs. DEVAJAMMANNI W/O WIFE SUBRAMANYA RAJE URS
February 6, 2014
M S SUJATHA Vs. STATE OF KARNATAKA
January 9, 2014
M V DEVAPRASAD Vs. M VEERA SHETTY
January 28, 2014
M VISHWANATHA Vs. STATE OF KARNATAKA
March 6, 2014
M. ANANDA Vs. STATE OF KARNATAKA
March 14, 2014
M. BABU Vs. MANAGEMENT OF PRESSCOM PRODUCTS
April 24, 2014
M. BHAGAVANTHA Vs. B.R. BABU PRASAD
September 9, 2014
M. BHASKAR Vs. VEENA
January 16, 2014
M. CHANDRASHEKAR Vs. G. AMARESH
November 20, 2014
M. CHANNARAJE URS Vs. STATE OF KARNATAKA
March 3, 2014
M. DEVARAJ Vs. BENGALURU DEVELOPMENT AUTHORITY
September 5, 2014
M. GIRISHA Vs. THE STATE BY KARNATAKA
November 13, 2014
M. GOURISH Vs. COMMISSIONER CORPORATION OF CITY OF BANGALORE
August 19, 2014
M. GOVINDA Vs. EXECUTIVE OFFICER
December 4, 2014
M. GUNDAPPA Vs. THIMMA BOVI SINCE (DEAD)
January 28, 2014
M. HOOLEPPA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
March 11, 2014
M. JAYARAJAN Vs. THE CENTRAL BUREAU OF INVESTIGATION
October 14, 2014
M. KRISHNAMURTHY Vs. THE ENQUIRY OFFICER & OTHERS
April 4, 2014
M. KRISHNAPPA Vs. K.T. SRINIVAS AND ORS.
August 12, 2014
M. KUMAR Vs. H. GUNASHEELA
October 28, 2014
M. KUMARA Vs. STATE OF KARNATAKA
July 2, 2014
M. MARULARADHYA Vs. ESHWARAPPA
December 18, 2014
M. MUNIRATHNAMMA Vs. MANAGER KSRTC
October 16, 2014
M. MUNIYAPPA Vs. M. KRISHNAPPA
March 1, 2014
M. MUNIYAPPA Vs. STATE OF KARNATAKA
August 30, 2014
M. NAGESH Vs. THE MANAGEMENT OF BHORUKA ALUMINIUM COMPANY LIMITED
November 5, 2014
M. NARASIMHA MURTHY AND ORS. Vs. THE DEPUTY COMMISSIONER AND ORS.
December 10, 2014
M. PURUTHOTHAM Vs. BHUDEVAMMA
March 14, 2014
M. PUTTARAMEGOWDA Vs. THE HORTICULTURE PRODUCE CO-OPERATIVE MARKETING AND PROCESSING SOCIETY LIMITED (HOPCOMS)
March 25, 2014
M. RAJA Vs. STATE
April 7, 2014
M. RAJENDRAN Vs. T. SATHYANARAYANA REDDY
October 31, 2014
M. RAMANATHA RAO Vs. THE STATE OF KARNATAKA
November 11, 2014
M. RAMASWAMY Vs. STATE OF KARNATAKA
February 12, 2014
M. RATHNAKAR Vs. STATE OF KARNATAKA
December 23, 2014
M. RAVINDRA RAO Vs. UNION OF INDIA
January 27, 2014
M. SHASHI KALA Vs. CANARA NIDHI LTD
September 12, 2014
M. SHATRUNJAYA SHETTY AND ORS. Vs. LAND TRIBUNAL, KARKALA AND ORS.
December 2, 2014
M. SRIHARI AND M. APPARAO Vs. PARVATAMMA AND THE STATE THROUGH TOWN POLICE STATION, SINDHANUR
February 12, 2014
M. SRINIVAS Vs. THE STATE OF KARNATAKA
October 14, 2014
M. SRINIVASA Vs. BANGALORE DEVELOPMENT AUTHORITY
November 10, 2014
M. SUGUNA Vs. MUNI KRISHNA
February 20, 2014
M. SUNIL KUMAR Vs. M. MADANLAL JAIN
October 21, 2014
M. SURESH BABU Vs. GEETHA SURESH
April 24, 2014
M. THIMMAYYA Vs. THE DIRECTOR (ADMN. & HR) KPTCL, THE GENERAL MANAGER (ADMN. & HR) GESCOM, THE ELECTRICAL ENGINEER (ELE) O & M CIRCLE AND SUPERINTENDING ENGINEER (ELE) AND THE DISCIPLINARY AUTHORITY O & M CIRCLE
January 16, 2014
M. USHA Vs. THE COMMISSIONER
October 7, 2014
M. VEERABHADRAPPA Vs. MUNIRATHNAMMA
September 11, 2014
M. VEERABHIKSHAVATHI Vs. STATE OF KARNATAKA
November 7, 2014
M. VENKATARAMAIAH Vs. STATE OF KARNATAKA
February 4, 2014
M.BHARATHI Vs. STATE BY HEBBAL POLICE
March 19, 2014
M.C. NARAYANA GOWDA Vs. STATE OF KARNATAKA
November 3, 2014
M.C. PONNAPPA Vs. STATE BANK OF MYSORE
August 26, 2014
M.C. SUNDARA MURTHY & OTHERS Vs. GOVERNMENT OF KARNATAKA &
February 11, 2014
M.D. BABJAN Vs. ABDUL BASHEER
October 9, 2014
M.D. BETTEGOWDA Vs. STATE OF KARNATAKA
February 4, 2014
M.D. HARIJYOTHI KUMAR Vs. MASTER R. ABHISHEK
January 16, 2014
M.D. KOHIUNDDIN Vs. STATE
April 23, 2014
M.D. PUTLAKAR Vs. STATE OF KARNATAKA
April 7, 2014
M.D. VENKATESH Vs. THE MANAGING DIRECTOR, KARNATAKA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD.
December 16, 2014
M.G. ESWARA RAO Vs. KARNATAKA STATE CO-OPERATIVE AGRICULTURE & RURAL DEVELOPMENT BANK LTD.
October 21, 2014
M.G. PUTTASWAMY GOWDA Vs. STATE OF KARNATAKA
November 12, 2014
M.G. SHAB-BE MEHRAJ BANU Vs. RAJEEV GANDHI UNIVERSITY OF HEALTH SCIENCE
September 26, 2014
M.G. SHASHI AND J.G. AIYAPPA Vs. STATE OF KARNATAKA
February 24, 2014
M.H. HASANABBA Vs. STATE OF KARNATAKA
March 21, 2014
M.J.RADHA Vs. DEPUTY COMMISSIONER
March 20, 2014
M.K. AGRO TECH (PRIVATE) LIMITED Vs. STATE OF KARNATAKA
July 17, 2014
M.K. SUDARSHAN Vs. SECRETARY HEALTH AND FAMILY WELFARE DEPARTMENT
August 19, 2014
M.M. ANANDRAM Vs. M.M. PANDURANGA
December 12, 2014
M.M. BASAVANA GOWDA Vs. STATE OF KARNATAKA
December 8, 2014
M.M. DEEPAK KUMAR Vs. S. POORNIMA
October 28, 2014
M.N. CHITTIAPPA Vs. STATE OF KARNATAKA
March 3, 2014
M.N. GOPALA SWAMY Vs. P. VENKATAPPA
December 11, 2014
M.N. LINGARAJU Vs. STATE OF KARNATAKA
June 27, 2014
M.N. RAMESH Vs. STATE OF KARNATAKA
April 21, 2014
M.NARAYANAPPA Vs. M/S. SHIVA SHAKTHI BIO-PLANETIC LTD
January 16, 2014
M.P. JAISHANKAR Vs. STATE OF KARNATAKA
September 1, 2014
M.P. MANJUNATH Vs. KARNATAKA INFORMATION COMMISSION
September 16, 2014
M.P. PRAKASH Vs. M.V. SEETHARAM
July 22, 2014
M.R. MAHESH Vs. H.N. VENKATACHALA
January 3, 2014
M.R. SUDESH Vs. DEPUTY COMMISSIONER, HASSAN
February 4, 2014
M.R.P. SURYANARAYANA Vs. STATE BANK OF MYSORE VYALIKAVAL BRANCH
February 20, 2014
M.S. HANUMANTHE GOWDA Vs. STATE OF KARNATAKA
March 11, 2014
M.S. KALYAN KUMAR Vs. B. VANAJAKSHI
November 7, 2014
M.S. MARKETING ENTERPRISES PVT. LTD. Vs. HAVELLS INDIA LTD.
December 12, 2014
M.S. VENKATESH Vs. BHARAT PETROLEUM CORPORATION LTD.
July 7, 2014
M.T. CHANDRASHEKAR Vs. STATE OF KARNATAKA
January 22, 2014
M.T. LINGAIAH Vs. MADIVALARA R. JANAKI
November 11, 2014
M.T. LINGAIAH Vs. R. MADIVALARU JANAKI.
January 17, 2014
M.U. MAHESHWARAPPA Vs. V.G. LINGARAJU
November 26, 2014
M.V. LEELAVATHI Vs. C.R. SWAMY
September 12, 2014
M.V. PREMA CHANDRA Vs. SAROJAMMA
October 14, 2014
M.Y. KANTHARAJ Vs. KEMPAMMANNI
October 14, 2014
M.Y. MULLUR Vs. THE STATE OF KARNATAKA
November 20, 2014
M/S BEML LIMITED Vs. S. NAVEEN
January 29, 2014
M/S. BALANOOR PLANTATIONS & INDUSTRIES LTD. Vs. STATE OF KARNATAKA
February 28, 2014
M/S. BCITS PVT. LTD. Vs. STATE OF KARNATAKA
March 12, 2014
M/S. CITI GREEN FARMS LTD Vs. JAYAPRAKASH K.N.
February 19, 2014
M/S. FESTO CONTROLS PVT. LTD. Vs. SRI SHIVANANDA
March 18, 2014
M/S. HEWELETT PACKARD GLOBAL SOFT PVT. LTD Vs. K.L.J.A. KIRAN BABU
March 10, 2014
M/S. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. SHASHIREKHAMANI, K.K. HARISH, R. THIMMAIAH AND S.N. SHANKAR
January 16, 2014
M/S. KIRLOSKAR ELECTRIC COMPANY LIMITED REPRESENTED BY ITS COMPANY SECRETARY Vs. T. NARAYANA
February 5, 2014
M/S. MEVIDA STEELS PRIVATE LIMITED Vs. STATE BY CBI
October 14, 2014
M/S. MICROTEX INDIA LTD. Vs. INSURANCE REGULATORY & DEVELOPMENT AUTHORITY
January 2, 2014
M/S. MYSORE CHROME TANNING COMPANY LTD Vs. S.P. GOPAL
February 4, 2014
M/S. N.C. DAS (ELECTRICAL) AND CO. Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED
March 17, 2014
M/S. POWER GEAR LIMITED Vs. M/S. GULBARGA ELECTRICITY SUPPLY COMPANY LTD.
February 12, 2014
M/S. POWER GEAR LIMITED Vs. M/S. GULBARGA ELECTRICITY SUPPLY COMPANY LTD.
April 12, 2014
M/S. RAMESH EXPORTS LIMITED Vs. K.N. VASANTHA
February 5, 2014
M/S. SHIVAM TRADING COMPANY Vs. COMMERCIAL TAX OFFICER, BANGALORE
January 16, 2014
M/S. SHRIRAM INVESTMENTS LTD. Vs. K.MOHAMMED
April 3, 2014
M/S. SPECTRA PACKS PVT. LTD. Vs. MINIMUM WAGES ACT & LABOUR & CONCILIATION OFFICER
February 17, 2014
M/S. SUPREME OVERSEAS EXPORT INDIA (P) LTD. Vs. STATE BANK OF TRAVANCORE
June 2, 2014
M/S. UDUPI POWER CORPORATION LIMITED Vs. M/S. SIMPLEX INFRASTRUCTURES LIMITED
February 6, 2014
M/S. UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAZAK
January 16, 2014
M/S. UTTAM DISTILLERIES LTD. Vs. DIRECTORATE OF SUGAR
January 2, 2014
M/S.COROMANDEL SUGARS LTD. Vs. THE STATE OF KARNATAKA &
September 19, 2014
MAC CHARLES Vs. ASST COMMISSIONER OF INCOME TAX
April 22, 2014
MACH AERO COMPONENTS P. LTD. Vs. LABOUR COMMISSIONER, GOVERNMENT OF KARNATAKA
April 10, 2014
MADHAVI Vs. JAI PRAKASH NARIAN
April 11, 2014
MADHU BHANDARI Vs. STATE
April 24, 2014
MADHUKAR Vs. THE STATE OF KARNATAKA
December 11, 2014
MADHUSOODAN Vs. THE STATE OF KARNATAKA
September 25, 2014
MADHUSUDANA Vs. BASAVARAJ T. CHITHARAGI
December 12, 2014
MADHUVANA HOUSE BUILDING CO-OP SOCIETY LTD Vs. CHANNAPPA
July 16, 2014
MADIVALARA NINGAPPA Vs. M. KOMARAPPA
June 10, 2014
MAHABALA Vs. STATE
October 28, 2014
MAHABALA NAIKA Vs. DEPUTY COMMISSIONER AND ORS.
December 4, 2014
MAHABALESHWARA BHAT Vs. AARIEF
July 4, 2014
MAHABOOB BI Vs. SHARFUNNISA DEAD
August 14, 2014
MAHADEV Vs. SHIVASHRANAPPA
September 12, 2014
MAHADEV Vs. STATE OF KARNATAKA
March 28, 2014
MAHADEV BASAPPA HANCHINMANI Vs. ABBASALI AND ANOTHER
January 24, 2014
MAHADEV GURULINGAPPA KOLAR Vs. KRISHNE R KSHIRSAGAR
February 17, 2014
MAHADEV MAHABALESHWAR HEGDE Vs. NARAYAN MAHABALESHWAR HEGDE
January 22, 2014
MAHADEVA Vs. THE STATE OF KARNATAKA
October 7, 2014
MAHADEVA ALIAS MAHADEVA NAYAKA Vs. STATE OF KARNATAKA
July 30, 2014
MAHADEVA M.N. Vs. STATE OF KARNATAKA
April 7, 2014
MAHADEVAIAH Vs. STATE OF KARNATAKA
March 3, 2014
MAHADEVAMMA Vs. H.S. MAHADEVAIAH
April 7, 2014
MAHADEVAMMA Vs. STATE
June 2, 2014
MAHADEVAMMA Vs. DEENA SEVA ASHARMA AND ORS.
November 27, 2014
MAHADEVANAIKA Vs. THE SPECIAL LAND ACQUISITION OFFICER
December 1, 2014
MAHADEVAPPA Vs. STATE
April 7, 2014
MAHADEVAPPA Vs. STATE OF KARNATAKA
February 13, 2014
MAHADEVAPPA Vs. PARWATIBAI
September 12, 2014
MAHADEVAPPA RAMPURE MEDICAL COLLEGE Vs. STATE OF KARNATAKA MEDICAL EDUCATION, MINISTRY OF HEALTH & FAMILY WELFARE
October 29, 2014
MAHADEVI Vs. KENCHAVVA
January 31, 2014
MAHADEVI Vs. N. NAGENDRAPPA
December 19, 2014
MAHADEVI STORES Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES, ZONE-1
February 5, 2014
MAHAMMADE ASHRAF ALIAS ASHRAF SON OF KHATIM HAJI Vs. STATE OF KARNATAKA
January 22, 2014
MAHAMMEDSAB Vs. HAJRATHBI
April 7, 2014
MAHANTAPPA Vs. BASAWARAJ
September 5, 2014
MAHANTESH Vs. STATE OF KARNATAKA
February 20, 2014
MAHANTESH BHOPAL BENNALLI Vs. STATE OF KARNATAKA
March 17, 2014
MAHANTESH N MUDHOL Vs. STATE OF KARNATAKA
July 25, 2014
MAHARUDRAPPA Vs. MAHADEVAPPA
March 7, 2014
MAHAVEER CO-OPERATIVE BANK LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 12, 2014
MAHAVEER EDUCATIONAL AND CULTURAL TRUST Vs. OFFICER-IN-CHARGE/ASSISTANT PROVIDENT FUND COMMISSIONER AND ORS.
December 9, 2014
MAHENDRA KUMAR Vs. STATE OF KARNATAKA
August 20, 2014
MAHENDRASINGH KHETSING RAO Vs. STATE OF KARNATAKA
February 12, 2014
MAHESH Vs. STATE OF KARNATAKA
July 30, 2014
MAHESH A.C. Vs. THE STATE OF KARNATAKA
September 23, 2014
MAHESHA Vs. STATE OF KARNATAKA
March 21, 2014
MAHESHA Vs. STATE
July 10, 2014
MAHESHA @ MAHI Vs. STATE
May 29, 2014
MAHESHWARAPPA Vs. TAMMINIDI RAMAKRISHNA
March 7, 2014
MAHESHWARI Vs. STATE OF KARNATAKA
June 9, 2014
MAHESHWARI VIDYA VARDHAK SANGH Vs. SWAMI VIVEKANANDA EDUCATIONAL AND WELFARE SOCIETY
June 3, 2014
MAHETAB, JABBAR BAIG AND AHMED BAIG Vs. STATE
February 14, 2014
MAHILA CO-OPERATIVE BANK LTD. Vs. JAGANNATHA RAO
February 13, 2014
MAILA ALIAS MALLARAPPA Vs. MANJA
April 8, 2014
MAILARAPPA Vs. SAMPAT
March 13, 2014
MAILARAPPA CHANNABASAPPA IDAGURI Vs. PRABHU
March 7, 2014
MAILARI @ C. MAILARAPPA PILLI Vs. STATE OF KARNATAKA
February 18, 2014
MAISTRY THIMMAIACHAR CHOULTRY TRUST Vs. C CHANNA KRISHNA
June 13, 2014
MAJ PANKAJ RAI Vs. RAMCHARAN THIAGARAJAN FACS
October 7, 2014
MAJOR PANKAJ RAI Vs. STATE OF KARNATAKA
July 8, 2014
MALATESH Vs. STATE OF KARNATAKA
May 22, 2014
MALATHI, Vs. GANGADHARA AMIN,
March 3, 2014
MALAYALI K.A. SUBRAMANI Vs. STATE OF KARNATAKA
February 21, 2014
MALEPPA Vs. STATE OF KARNATAKA
April 5, 2014
MALINGARAYYA Vs. IMRAN AHMED AND ORS.
October 14, 2014
MALLAIAH Vs. SANJEEVARYAPPA,
August 7, 2014
MALLANNA Vs. LAKSHMAMMA AND ORS.
September 15, 2014
MALLAPPA Vs. LOKESH
June 5, 2014
MALLAPPA Vs. MALLAPA
February 24, 2014
MALLAPPA Vs. LALITA
January 27, 2014
MALLAPPA Vs. STATE OF KARNATAKA
January 22, 2014
MALLAPPA ALIAS MALLIKARJUN Vs. STATE OF KARNATAKA
June 16, 2014
MALLAPPA BHIMAPPA SHILLI Vs. YALLAPPA
June 3, 2014
MALLAPPA HANUMAPPA JOLAD Vs. STATE OF KARNATAKA
November 18, 2014
MALLAPPA HOLKUNDI Vs. THE SPECIAL DIRECTOR GENERAL
July 15, 2014
MALLE GOWDA Vs. K T SHIVRAME GOWDA FATHER NAME NOT KNOWN, MAJOR
March 21, 2014
MALLESH Vs. STATE
December 10, 2014
MALLESHA Vs. STATE OF KARNATAKA
September 4, 2014
MALLESHA Vs. STATE OF KARNATAKA
February 21, 2014
MALLIKARJUN Vs. STATE OF KARNATAKA
April 24, 2014
MALLIKARJUN Vs. THE STATE OF KARNATAKA
July 23, 2014
MALLIKARJUN Vs. ASSOCIATED CEMENT CO. LTD.
June 9, 2014
MALLIKARJUN &OTHERS Vs. THE STATE OF KARNATAKA
April 29, 2014
MALLIKARJUNA Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
December 1, 2014
MALLIKARJUNA H.M. Vs. STATE OF KARNATAKA
November 25, 2014
MALLIKARJUNA REDDY Vs. STATE OF KARNATAKA
February 3, 2014
MALLIKARJUNAIAH Vs. M. MAHADEVAIAH
September 4, 2014
MALLIKARJUNAPPA Vs. STATE OF KARNATAKA
November 17, 2014
MALLIKARJUNASWAMY Vs. THE STATE OF KARNATAKA
October 20, 2014
MAMTAZ BEGUM Vs. K SARAVANAN
February 10, 2014
MANA CORPORATION Vs. AMALAGIRIS
December 4, 2014
MANAGEMENT OF BANGALORE ELECTRICITY COMPANY LIMITED Vs. PRASANNA KUMAR
March 7, 2014
MANAGEMENT OF HEWELEFT PACKARD GLOBAL SOFT PVT LTD Vs. K L J A KIRAN BABU
March 10, 2014
MANAGEMENT OF INTEGRATED ELECTRIC CO PVT LTD Vs. K B GANGAIAH C/O KODE THIMMAIAH
January 22, 2014
MANAGEMENT OF J C ENGINEERING HOUSE Vs. N RAMESH KUMAR
March 14, 2014
MANAGEMENT OF KSRTC Vs. B SIDDAPPA
March 11, 2014
MANAGEMENT OF KSRTC DAVANGERE DIVISION Vs. S H JAYARAMA,
March 5, 2014
MANAGEMENT OF NEKRTC Vs. RAJU. S. JAYDI
October 15, 2014
MANAGER ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. PADMAMMA
July 25, 2014
MANAGER NATIONAL INSURANCE CO. LTD. Vs. K.K. KALLESH
August 21, 2014
MANAGER UNITED INDIA INSURANCE CO. LTD., BANGALORE Vs. P. HARIDASS AND OTHERS
May 13, 2014
MANAGER, NATIONAL INSURANCE CO , LTD Vs. GOWRAMMA
June 2, 2014
MANAGER, THE NEW INDIA ASSURANCE CO. LTD. Vs. I.C. PUSHPALATHA
November 28, 2014
MANAGER-LEGAL, ICICI LOMBARD GEN. INSURANCE CO. LTD. Vs. V. GEETHA
December 4, 2014
MANAGING DIRECTOR Vs. S.K. SYED ZABIULLA
April 29, 2014
MANAGING DIRECTOR Vs. PATTU
March 7, 2014
MANAGING DIRECTOR K S R T C DEPOT Vs. CHINNA HANUMAIAH
June 10, 2014
MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSORT CORPORATION Vs. JAYALAKSHMI
March 7, 2014
MANAGING DIRECTOR NWKRTC HUBLI Vs. SHANTA BALIRAM BIRJE
March 28, 2014
MANAGING DIRECTOR, B M T C , CENTRAL OFFICES Vs. V JAMUNA,
April 15, 2014
MANAGING DIRECTOR, HOSPET Vs. ADDITIONAL REGISTRAR OF CO-OPERATIVE SOCIETIES
February 26, 2014
MANAGING DIRECTOR, K S R T C , K HANUMANTHAIAH DOUBLE ROAD Vs. K SHIVARAJ
June 13, 2014
MANAGING DIRECTOR, KSRTC Vs. BASAPPA
September 26, 2014
MANAGING DIRECTOR, KSRTC Vs. ANITHA S. RAVI
December 9, 2014
MANAGING DIRECTOR, KSRTC Vs. BHAGYA M D,
February 6, 2014
MANAGING DIRECTOR, KSRTC DEPOT Vs. YASHWANTHA,
July 21, 2014
MANAGING DIRECTOR, NWKRTC Vs. MANAGING DIRECTOR, NWKRTC
April 7, 2014
MANAS ELECTRIC COMPANY Vs. CHIEF ENGINEER, ELECTRICITY, CORPORATE PLANNING, GESCOM
March 17, 2014
MANCHAMMA Vs. ERAMMA
November 28, 2014
MANDOVI MOTORS PRIVATE LIMITED Vs. STATE OF KARNATAKA
September 25, 2014
MANEYAPANDA KALAPPA @ RIN Vs. MANEYAPANDA NANJAPPA
February 20, 2014
MANGALA SHRIDHAR Vs. THE KARNATAKA GOVERNORS SECRETARIAT OFFICE
September 23, 2014
MANGALAMMA Vs. SANNARANGAMMA
December 2, 2014
MANGALAMMA Vs. CHIKKEGOWDA MAJOR,
July 16, 2014
MANGALORE CATHOLIC CO-OPERATIVE BANK LIMITED Vs. STATE OF KARNATAKA
February 21, 2014
MANGALORE REFINERY AND PETROCHEMICALS LIMITED (MRPL) Vs. STATE OF KARNATAKA
September 23, 2014
MANGALORE SPECIAL ECONOMIC ZONE LTD Vs. SHASHIDHAR R SHETTY
February 6, 2014
MANGESH KAISARE Vs. STATE OF KARNATAKA
June 9, 2014
MANIKRAO Vs. STATE OF KARNATAKA
February 14, 2014
MANIPAL ACADEMY OF HIGHER EDUCATION Vs. CHIEF COMMISSIONER OF INCOME TAX
December 4, 2014
MANIPAL ACADEMY OF HIGHER EDUCATION Vs. K. JAYAVANTHA BHAKTA
November 27, 2014
MANIPAL UNIVERSITY Vs. STATE OF KARNATAKA
April 2, 2014
MANIPAL UNIVERSITY Vs. UNION OF INDIA
May 22, 2014
MANISH BAJPE Vs. THE STATE OF KARNATAKA
September 19, 2014
MANJA Vs. PRATAPA AND ORS.
September 25, 2014
MANJA ALIAS MANJUNATH Vs. STATE
March 20, 2014
MANJA NAIKA Vs. STATE OF KARNATAKA
April 15, 2014
MANJAPPA Vs. GOURAMMA
March 4, 2014
MANJU Vs. MANJUNATH
October 28, 2014
MANJU Vs. STATE
October 29, 2014
MANJU Vs. V.H. DEVARAJ
April 7, 2014
MANJU Vs. STATE OF KARNATAKA
February 21, 2014
MANJU ALIAS MANJULI Vs. STATE OF KARNATAKA
March 12, 2014
MANJULA Vs. STATE OF KARNATAKA
March 5, 2014
MANJULA Vs. S A LAKSHMIPATHY,
February 10, 2014
MANJUNATH Vs. STATE OF KARNATAKA
January 27, 2014
MANJUNATH Vs. B.T. LAXMINARAYANA
April 7, 2014
MANJUNATH Vs. STATE
May 22, 2014
MANJUNATH Vs. UNION OF INDIA
September 2, 2014
MANJUNATH Vs. P. NETHRAVATHI
July 9, 2014
MANJUNATH @ MANJUGOUDA Vs. B.S. BIRADAR
October 15, 2014
MANJUNATH B D, Vs. GOVERNMENT OF INDIA
March 12, 2014
MANJUNATH BASAVANNEPPA BADIGER Vs. STATE OF KARNATAKA
June 6, 2014
MANJUNATHA Vs. STATE OF KARNATAKA
May 29, 2014
MANJUNATHA Vs. STATE OF KARNATAKA
January 17, 2014
MANJUNATHA Vs. STATE
January 18, 2014
MANJUNATHA Vs. STATE OF KARNATAKA
October 13, 2014
MANJUNATHA Vs. STATE OF KARNATAKA
March 12, 2014
MANJUNATHA Vs. STATE
October 20, 2014
MANJUNATHA Vs. STATE OF KARNATAKA
November 3, 2014
MANJUNATHA Vs. STATE OF KARNATAKA
March 10, 2014
MANJUNATHA @ BETHENGERE MANJA Vs. STATE OF KARNATAKA, BY NELAMANGALA POLICE
February 12, 2014
MANJUNATHA @ MANJA Vs. STATE OF KARNATAKA
February 5, 2014
MANJUNATHA @ RAJU Vs. THE STATE
January 6, 2014
MANJUNATHA ALIAS MANJA ALIAS GUTTA Vs. STATE OF KARNATAKA
July 28, 2014
MANJUNATHA D.T. Vs. STATE OF KARNATAKA
September 5, 2014
MANJUNATHA PANDU @ PANDURANGA SHET Vs. GANESH KRISHNA SHET
March 18, 2014
MANOHAR Vs. THE DEPUTY COMMISSIONER AND ORS.
March 1, 2014
MANOHAR Vs. LAXMI
January 24, 2014
MANOHAR Vs. KARNATAKA STATE FINANCIAL CORPORATION AND ORS.
July 4, 2014
MANOHAR ANNAPPA BHATKANDE Vs. BABU ANNAPPA BHATKANDE
February 4, 2014
MANOJ KUMAR JENA Vs. STATE OF KANATAKA
October 16, 2014
MANOJ KUMAR KOTHARI Vs. THE STATE OF KARNATAKA
November 25, 2014
MANOJ KUMAR SHUKLA Vs. STATE OF KARNATAKA
March 26, 2014
MANORAMA P ADAPA, W/O PRABHAKARA ADAPA Vs. RAMA, S/O LATE KUTTU MOOLYA; PUSHPAVATHI, D/O LATE KITTU MOOLYA; VISHWANATHA; GANGADHARA; SUNDARA; UMESH; PRADEEP; ADDITIONAL LAND TRIBUNAL; STATE OF KARNATAKA
November 25, 2014
MANSOOR Vs. STATE OF KARNATAKA
July 4, 2014
MANSOOR KHAN Vs. JAYPEE CEMENTS CORPORATION LIMITED
April 25, 2014
MANTRI TRANQUIL APARTMENTS OWNERS ASSOCIATION Vs. BENGALURU ELECTRICITY SUPPLY COMPANY LIMITED
September 1, 2014
MANU Vs. STATE
September 15, 2014
MANUPRASAD Vs. STATE BY KODEGANAHALLI POLICE
February 3, 2014
MAPILLAI K H SULAIMAN Vs. STATE OF KARNATAKA
March 12, 2014
MAQBOOL JAN Vs. REGIONAL MANAGER, ORIENTAL INSURANCE CO , LTD
June 16, 2014
MAQBOOLUNNISA Vs. HAFEEZKHAN
December 19, 2014
MARADI RANGAIAH Vs. STATE OF KARNATAKA
September 15, 2014
MARANNA Vs. STATE REPRESENTED BY THE DEPUTY CONSERVATOR OF FOREST OFFICER
February 13, 2014
MARATT PLANTATIONS (P.) LTD. Vs. NATURAFLEX (P.) LTD.
June 12, 2014
MAREMMA Vs. THE MANAGER, ICICI LOMBARD GENERAL INSURANCE CO. LTD.
December 17, 2014
MAREWWA Vs. REVANSIDDAPPA
June 10, 2014
MARIGOUDA CHANABASAPPA MARIGOUDAR Vs. SATTEPA VEERAPPA KOUJALAGI
February 6, 2014
MARINANJAMMA ALIAS NANJAMMA Vs. B G KAMALAMMA
January 6, 2014
MARIPUTTAIAH ALIAS PRABHUSWAMY Vs. STATE OF KARNATAKA
March 18, 2014
MARISWAMY Vs. STATE OF KARNATAKA
June 13, 2014
MARIYAPPA Vs. K.V. NAIDU
August 22, 2014
MARIYAPPA Vs. THE SLAO
October 7, 2014
MARIYAPPA Vs. ADINARAYANA YARVA,
April 1, 2014
MARIYAPPA P M , S/O LATE POOJARI MUNIYAPPA Vs. LAND TRIBUNAL ANEKAL TALUK; ANJANEYSWAMY & KODANDARAMASWMY TEMPLE; STATE OF KARNATAKA; DEPUTY COMMISSIONER BANGALORE DISTRICT; B NANJUNDAREDDY; RAJAGOPAL
November 21, 2014
MARROF KHAN Vs. THE STATE OF KARNATAKA
November 24, 2014
MARTHAL, Vs. CLAIMS MANAGER, RELIANCE GENERAL INSURANCE CO , LTD
March 6, 2014
MARTIN J. PUNITH Vs. THE PRESIDENT AND CORRESPONDENT, BASEL MISSION HIGHER EDUCATION CENTRE
December 15, 2014
MARUTHI FINANCE ENTERPRISES Vs. T. LAKSHMI
September 3, 2014
MARUTI Vs. ANNAREDDY
October 28, 2014
MARUTI Vs. DHARMAMMA
October 7, 2014
MARUTI SATYAPPA KESARGOPPA Vs. BALU LAGAMA PUJARI
January 23, 2014
MARUTI YUVAKA SANGHA Vs. STATE OF KARNATAKA
February 13, 2014
MARY ELIZAABETH, Vs. SHOBA,
March 13, 2014
MARY GRACE EDUCATION CENTRE Vs. MARTIN MARIA DOSS
August 18, 2014
MARY JOHN Vs. STATE OF KARNATAKA
February 5, 2014
MASOOM Vs. THE SECRETARY
July 8, 2014
MASTANAPPA Vs. R. SHANTABAI
December 9, 2014
MASTER HARISHA Vs. DEPUTY COMMISSIONER OF POLICE
September 18, 2014
MASTER MITHUN L. Vs. UNITED INDIA INSURANCE CO. LTD.
August 26, 2014
MASTER MOHAMED MOIN SADIQ Vs. AMANATH CO-OPERATIVE BANK LTD.
September 22, 2014
MATRIX INTERNATIONAL Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES
July 24, 2014
MAYA APPLIANCES (PRIVATE) LIMITED Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
March 19, 2014
MAYA M H Vs. K P VINOD KUMAR
March 12, 2014
MAYA S SHETTY Vs. STATE OF KARNATAKA
July 9, 2014
MAYANNA, Vs. STATE OF KARNATAKA
March 14, 2014
MAYANNAGOWDA, Vs. GANGAMMA,
January 20, 2014
MAYAPPA Vs. STATE
January 29, 2014
MD. NAYEEM SHAIKH Vs. STATE
November 6, 2014
MEDREICH LIMITED Vs. NIL
April 22, 2014
MEENAKSHI Vs. NAZEER AHMED
December 11, 2014
MEENAKSHI RAMAKRISHNA KARANTH Vs. PRAVEEN
March 20, 2014
MEERA RACHAPPA ALUR Vs. STATE OF KARNATAKA
September 3, 2014
MEGA CITY Vs. T RAGHAVENDRA SHETTY
March 28, 2014
MEHARUNNISA Vs. SYED HABEEB
December 18, 2014
MEHTABSAB Vs. YUSUF
February 17, 2014
MELAMANI SHEKHAR AND ORS. Vs. STATE OF KARNATAKA REP. BY ITS SECRETARY II, THE COMMISSIONER FOR PUBLIC INSTRUCTIONS, THE DIRECTOR DPT. OF SECONDARY EDUCATION AND THE DEPUTY DIRECTOR FOR PUBLIC INSTRUCTIONS
February 3, 2014
MESSERS TRINITY ENGINEERING TRADING CO Vs. CHURCH OF SOUTH INDIA TRUST ASSOCIATION
March 5, 2014
MHAMMAD ALI Vs. STATE OF KARNATAKA
September 18, 2014
MICRO LABS LIMITED Vs. B V SUDHAMANI
April 21, 2014
MICROFX Vs. STATE OF KARNATAKA
September 10, 2014
MICROFX Vs. STATE OF KARNATAKA
July 9, 2014
MILAN PLYWOOD SUPPLIERS Vs. STATE OF KARNATAKA
July 10, 2014
MILIND CHAUDHARY Vs. KARNATAKA STATE LAW UNIVERSITY
September 18, 2014
MINACS LIMITED Vs. NIL
November 27, 2014
MINAPPA Vs. STATE
June 11, 2014
MINOR RAVI Vs. KASHINATH SHINDE
March 7, 2014
MINOR SHAILASHREE Vs. DENIS DSOUZA AND ORS.
July 1, 2014
MIR IFTHEKAR ALI Vs. QUDSIA
November 17, 2014
MIRZA HABIB AGA Vs. KARNATAKA STATE BOARD OF WAKF
January 2, 2014
MIRZA SAJJAD HUSSAIN Vs. BAYAN BAI WAKF
February 17, 2014
MITRA BHOOMI INFRASTRUCTURES PRIVATE LIMITED Vs. N.S. NIRANJAN
September 1, 2014
MOHAMED NAVEED AHMED Vs. STATE OF KARNATAKA
February 20, 2014
MOHAMEED USMAN KHAN, Vs. RUDRAPPA,
July 18, 2014
MOHAMMAD FAIZAL Vs. STATE OF KARNATAKA
November 6, 2014
MOHAMMAD HASAN SHAIKH ALI SAHEB MIRZANI Vs. ABDUL RAHIMAN SHAIKH ALI SAHEB MIRZANI
March 7, 2014
MOHAMMAD TANVEER, Vs. DIVISIONAL CONTROLLER, KSRTC
April 16, 2014
MOHAMMED ABBAS @ C. IQBAL AHAMED Vs. JAIBUNNISA
April 23, 2014
MOHAMMED AKRAM PASHA Vs. HASEEN TAJ
March 10, 2014
MOHAMMED ALEEMULLA Vs. STATE OF KARNATAKA
October 17, 2014
MOHAMMED ASHRAF Vs. TABBASUM
June 30, 2014
MOHAMMED BASHU, ADVOCATE Vs. V C HIREMATH PRESS REPORTER
June 5, 2014
MOHAMMED BILAL Vs. CHETAN K S
June 17, 2014
MOHAMMED FUZAIL Vs. STATE OF KARNATAKA
February 5, 2014
MOHAMMED GHOUSE KHAN @ GHOUSE KHAN Vs. STATE OF KARNATAKA
February 3, 2014
MOHAMMED HANIF SHABAB Vs. ANJUMAN HAMI-E-MUSLIMEEN
October 16, 2014
MOHAMMED HARFATH Vs. STATE
August 26, 2014
MOHAMMED HARFATH Vs. STATE
July 23, 2014
MOHAMMED KHIZARULLA Vs. M. BABA
January 8, 2014
MOHAMMED MASHAQ SAB Vs. PRL CHIEF CONSERVATOR OF FOREST
February 25, 2014
MOHAMMED NAYAZULLA Vs. HASSAN DISTRICT CENTRAL CO-OPERATIVE BANK LTD
April 2, 2014
MOHAMMED NAZEER AHMED Vs. MURALI MOHAN
February 28, 2014
MOHAMMED SHUKOOR Vs. VINODAN
March 19, 2014
MOHAN Vs. STATE OF KARNATAKA
July 4, 2014
MOHAN BABU Vs. UNION OF INDIA
September 2, 2014
MOHAN KUMAR AND HITHESH KUMAR Vs. HEBBAGODI POLICE, REPRESENTED BY S.P.P.
March 11, 2014
MOHAN MANGHNANI Vs. THE ASSISTANT COMMISSIONER, BANGALORE NORTH SUB-DIVISION AND ORS.
December 16, 2014
MOHAN OMANNA ASTEKAR Vs. RAMACHANDRA OMANNA ASTEKAR
January 2, 2014
MOHAN RAJ @ MAHABALA POOJARY Vs. VENKATESH K.T. AND THE BRANCH MANAGER THE NATIONAL INSURANCE COMPANY LTD
March 18, 2014
MOHAN VIRWANI Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
September 16, 2014
MOHANDAS SUKRU GOUDA Vs. GANESH MAHADEV HEGDE
April 11, 2014
MOHANKUMAR Vs. DEEPA ALIAS MANJULA
March 21, 2014
MOHD AYUB Vs. SHAHISTA PARVEEN
November 3, 2014
MOHD. GHOUSE Vs. ANANT PADMANSABH ACHARYA
January 22, 2014
MOHD. TAJODDIN Vs. THE DEPUTY COMMISSIONER BIDAR
February 13, 2014
MOIN BASHA KURNOOLI Vs. THE STATE OF KARNATAKA
July 25, 2014
MOIN BASHA KURNOOLI Vs. STATE OF KARNATAKA
March 5, 2014
MOMU. ANJANAPPA REDDY Vs. STATE OF KARNATAKA
April 22, 2014
MONAPPA POOJARY Vs. STATE POLICE SUB-INSPECTOR, BANTWAL RURAL POLICE STATION
July 17, 2014
MOODABIDRI GURUGALA BASADI Vs. ANANTARAJA INDIRA AND ORS.
December 12, 2014
MOOKAMBIKA TRADERS Vs. THE COMMERCIAL TAX OFFICER (AUDIT-1)
July 8, 2014
MOOKAMBIKA TRADERS Vs. COMMERCIAL TAX OFFICER
March 26, 2014
MOSES DEVARAJ Vs. BALU
November 13, 2014
MOTAPPA Vs. ERAPPA
June 23, 2014
MOULA ALIAS MOULANA, Vs. A DEVARAJ
March 27, 2014
MOULANA SYED MOHAMMED IBRAHIM Vs. STATE OF KARNATAKA
March 28, 2014
MR. DHIRENDRA ISHWARLAL Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
February 12, 2014
MR. HARISH N. Vs. STATE OF KARNATAKA, BY ITS INSPECTOR OF POLICE, HAL POLICE STATION AND SRI. NAVEEN
February 21, 2014
MR. M. RAJU Vs. MR. Y.C. HEMARAJ AND THE NEW INDIA ASSURANCE CO. LTD.
March 3, 2014
MUBARAK Vs. STATE OF KARNATAKA
October 28, 2014
MUBEEN TAJ Vs. THE CHIEF OFFICER TOWN PANCHAYAT
October 7, 2014
MUDALAGI EDUCATION SOCIETY Vs. DEPUTY COMMISSIONER & DISTRICT MAGISTRATE
March 5, 2014
MUDDIYADA THIMMAIAH AND KANDERA M. GANAPATHI Vs. STATE
February 4, 2014
MUKDUM SAB Vs. ABDUL KADAR SAB @ SUBEDAR
February 24, 2014
MUNEER M.K.H. Vs. BRUHAT BANGALORE MAHANAGARA PALIKE (BBMP) AND ORS.
December 3, 2014
MUNEER SAIT Vs. VILANGHAT XAVIER JOSE
October 31, 2014
MUNIKANNAN Vs. KENCHAPPA
November 11, 2014
MUNINANJAPPA Vs. ASHWATHANARAYAN
January 24, 2014
MUNIRAIKUMAR A.M. Vs. STATE OF KARNATAKA
February 14, 2014
MUNIRAJA Vs. STATE
February 18, 2014
MUNIRAJU Vs. STATE OF KARNATAKA
May 29, 2014
MUNIRAJU Vs. STATE OF KARNATAKA
October 27, 2014
MUNIRAJU @ MUNI Vs. STATE OF KARNATAKA
February 6, 2014
MUNIRAJU S/O CHANNAPPA Vs. KASHAMMA @ KASHIYAMMA BAI @ KASHI BAI
December 11, 2014
MUNIRATHNAMMA Vs. K VENKATESHAN
April 10, 2014
MUNISWAMAIAH Vs. STATE OF KARNATAKA
March 1, 2014
MUNISWAMAPPA Vs. SHANKARAPPA
November 6, 2014
MUNISWAMY Vs. CHARLES KATANU GEORGE
January 9, 2014
MUNISWAMY Vs. E VENKATASWAMY,
March 21, 2014
MUNISWAMY K. AND ORS. Vs. STATE OF KARNATAKA AND ORS.
December 8, 2014
MUNIVENKATAMMA Vs. GANGA ANJANAMMA
February 24, 2014
MUNIYAMMA Vs. STATE OF KARNATAKA
September 23, 2014
MUNIYAMMA Vs. BANGALARAPPA
December 12, 2014
MUNIYAMMA & OTHERS Vs. THE SECRETARY TO GOVT & OTHERS
August 1, 2014
MUNIYAPPA Vs. PILLAPPA
January 16, 2014
MUNIYAPPA Vs. KRISHNAPPA
February 7, 2014
MUNIYAPPA, Vs. SPECIAL LAND ACQUISITION OFFICER, VISVESWARAYYA TOWER
July 10, 2014
MUNIYELLAMMA Vs. GANGAMMA
February 17, 2014
MUNNA @ MUNNA SHARMA @ PARMANAND; RAM PARAMESH @ RAM PRAVESH; RAJU @ MAQSOOD @ AHAMAD Vs. STATE
November 18, 2014
MURALI Vs. STATE
June 26, 2014
MURALIDHAR Vs. N R KAPOOR
November 14, 2014
MURALIDHARA RAO B.R. Vs. STATE
November 7, 2014
MURALIKRISHNA Vs. STATION HOUSE OFFICER UPPARPET POLICE STATION BANGALORE
January 6, 2014
MURTHY Vs. STATE BY CHINTAMANI TOWN POLICE, REPRESENTED BY PUBLIC PROSECUTOR
March 13, 2014
MURTHY, H.Y. RAJAKUMARA, H.S. KIRANA AND NANJUNDA Vs. STATE OF KARNATAKA
February 14, 2014
MUSTAQ AHMED KHAN Vs. THE STATE OF KARNATAKA
November 25, 2014
MUTHAIAH Vs. STATE OF KARNATAKA
January 21, 2014
MUTHOOT FINANCE LIMITED Vs. CHIEF SECRETARY, GOVERNMENT OF KARNATAKA, BANGALORE AND ORS.
January 23, 2014
MUTHYALAKKA Vs. UNION OF INDIA
January 23, 2014
MUTTAWWA Vs. BAPURAY
April 7, 2014
MUYEEN ASMA Vs. OMBUDSMAN
August 20, 2014
MWESIGYE PEREZ HANS Vs. NATIONAL INSURANCE CO , LTD
June 13, 2014
MYSORE CITY CORPORATION Vs. M. S. PUSHPAVALLI
January 21, 2014
MYSORE FRUIT PRODUCTS LIMITED Vs. COMMISSIONER
March 21, 2014
MYSORE PINJARAPOL SOCIETY Vs. SHIVALINGE GOWDA
October 15, 2014
MYSORE ZILLA MAHILEYARA MEENU UTHPADAKARA & MARATAGARARA SAHAKARA SANGHA NIYAMITHA Vs. STATE OF KARNATAKA,
June 3, 2014
N B DEVAMMA Vs. KAMALA
July 17, 2014
N CHALAPATHI Vs. VINAYAKA PRASANNA K
April 11, 2014
N GIRISH KUMAR Vs. STATE OF KARNATAKA; REGIONAL TRANSPORT OFFICER BANGALORE SOUTH
November 14, 2014
N HARISH GOWDA Vs. MANAGEMENT OF BOSCH LTD
March 28, 2014
N JAYARAMAIAH Vs. S VANITHA
January 23, 2014
N JAYARAMAPPA Vs. STATE OF KARNATAKA
October 28, 2014
N KARIYAPPA, C/O M NAGARAJ Vs. DIVISIONAL CONTROLLER, K S R T C , MYSORE RURAL DIVISION
January 29, 2014
N MANJUNATHA REDDY, Vs. M M RATHNAM
June 3, 2014
N MARUTI SETTY Vs. Y NAGARATNAMMA
March 13, 2014
N PUTTAMMA, Vs. KRISHNA REDDY,
July 30, 2014
N R SREENIVASAPPA Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY BANGALORE
February 26, 2014
N RAMESHA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
March 28, 2014
N V NARASIMHA MURTHY Vs. HANUMANTHAIAH
August 1, 2014
N V RAJESH Vs. STATE
February 17, 2014
N. BALAKRISHNA Vs. CHIEF ENGINEER
April 7, 2014
N. BHASKAR Vs. STATE OF KARNATAKA AND ORS.
December 2, 2014
N. CHANDRASHEKAR Vs. STATE OF KARNATAKA
October 7, 2014
N. G. SHYAMASUNDER Vs. STATE BY UPPARPET POLICE
October 10, 2014
N. GURURAJA Vs. ANURADHA K.
July 1, 2014
N. KRISHNAIAH Vs. STATE OF KARNATAKA
March 7, 2014
N. LOKESH Vs. STATE
September 23, 2014
N. LOKESH KUMAR @ LOKESH Vs. STATE OF KARNATAKA
May 22, 2014
N. MARUTI SETTY Vs. Y. NAGARATNAMMA AND THE STATE OF KARNATAKA
March 13, 2014
N. MEGHASHYAM Vs. SANJEEVANI WALVEKAR
November 6, 2014
N. MUNISWAMY REDDY Vs. M. NARAYANASWAMY
April 5, 2014
N. RAJENDRAPPA Vs. THE SPECIAL LAND ACQUISITION OFFICER
October 14, 2014
N. RAVIKUMAR Vs. T. SIDDA REDDY
December 16, 2014
N. SATHYANATHAN AND SONS PRIVATE LIMITED Vs. M. MURASHA @ MURESHA BASHA
February 5, 2014
N. SHANTHAKUMARI Vs. JAYAMMA
August 21, 2014
N. SHIVARAJ Vs. SRINIVAS
February 11, 2014
N. SHRIHARI Vs. BABU SHETTY
February 26, 2014
N. SREENIVASA NAIDU Vs. THE NEW INDIA ASSURANCE CO. LTD.
November 27, 2014
N. SRINIVAS Vs. V. NARAYANASWAMY
March 18, 2014
N. SRINIVASA Vs. SRIMURULESH
March 5, 2014
N. THRIVENI Vs. ANJUMA KHAN
November 11, 2014
N. UMA Vs. STATE OF KARNATAKA
December 2, 2014
N. VARALAKSHMI Vs. NOORULLA KHAN AND ORS.
September 15, 2014
N. VENKATESHA Vs. STATE
May 13, 2014
N. VISHWANATHA KUMAR Vs. STATE OF KARNATAKA
October 27, 2014
N.A. HARIS Vs. RAJIV HEGDE
March 7, 2014
N.A. MUTHAPPA Vs. STATE OF KARNATAKA
October 9, 2014
N.A. SURYANARAYANA Vs. STATE BY INSPECTOR
November 28, 2014
N.C. DAS (ELECTRICAL) & CO. Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED
November 25, 2014
N.C. MRUTHUNJAYA Vs. M.K. SRIKANTA
January 16, 2014
N.C. UMESH Vs. STATE OF KARNATAKA
March 7, 2014
N.D. SALI Vs. KARNATAKA HOUSING BOARD
February 12, 2014
N.G. PRABHAKAR Vs. MANALI HOUSING DEVELOPMENT COMPANY LIMITED
August 18, 2014
N.H. CHIDAMDAR Vs. STATE OF KARNATAKA
November 19, 2014
N.J. PALAKSHA NAIK Vs. THE KUVEMPU UNIVERSITY
December 18, 2014
N.K. RADHIKA AND ANIRUDHA V. BHARADWAJ Vs. M.S. BHASKAR
January 23, 2014
N.P. JAYARAM Vs. MANAGEMENT OF TRIVENI ENGINEERING & INDUSTRIES LTD.
June 2, 2014
N.S. ESHWAR Vs. STATE OF KARNATAKA
January 17, 2014
N.S. SHYAMA SUNDAR Vs. A. AMARNATH
December 9, 2014
N.T. SEBASTIAN Vs. KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LTD.
September 11, 2014
N.V. DHANANJAYA Vs. THE NEW INDIA ASSURANCE COMPANY LIMITED
October 31, 2014
N.V. GURUMURTHY REDDY Vs. SANJEEVAMMA
October 10, 2014
N.V. MOHAMMED UNNI Vs. SAIFULLA KHAN
April 7, 2014
N.W.K.R.T.C. Vs. CHANDRASHEKAR
February 4, 2014
NABEESA Vs. RAVI KUMAR
April 28, 2014
NABI Vs. BRANCH MANAGER NATIONAL INSURANCE CO. LTD.
June 9, 2014
NADAKERAPPA Vs. PILLAMMA
December 30, 2014
NAFEEZA Vs. STATE OF KARNATAKA
September 26, 2014
NAFEEZA BANU Vs. STATE OF KARNATAKA
April 5, 2014
NAFLA RAUFF Vs. COMMISSIONER OF CUSTOMS
April 4, 2014
NAGALAKSHMI H.P. Vs. STATE OF KARNATAKA
April 7, 2014
NAGAMMA Vs. MARUTI DEVASTAN VISHWARTH MANDALI
March 19, 2014
NAGANAGOUDA ADOPTIVE FATHER Vs. NAGAVVA
March 27, 2014
NAGANAYAKA Vs. STATE
February 5, 2014
NAGANNA Vs. JAFFAR SHAH
June 4, 2014
NAGAPPA Vs. SHIVALINGAPPA
February 25, 2014
NAGAPPA G NAIK Vs. STATE OF KARNATAKA
March 17, 2014
NAGARAJ Vs. BALAJI
September 4, 2014
NAGARAJ Vs. STATE OF KARNATAKA
October 27, 2014
NAGARAJ G S Vs. STATE OF KARNATAKA
April 4, 2014
NAGARAJ GUPTA Vs. R MARUTHI PRASAD
January 30, 2014
NAGARAJ PATAGAR Vs. STATE
February 5, 2014
NAGARAJA Vs. STATE OF KARNATAKA
October 30, 2014
NAGARAJA Vs. STATE OF KARNATAKA
April 7, 2014
NAGARAJA Vs. SUNITHA
July 10, 2014
NAGARAJA @ NAGA S/O LATE NARAYANAPPA Vs. STATE OF KARNATAKA
December 8, 2014
NAGARAJA RAO Vs. CENTRAL BUREAU OF INVETIGATION
April 25, 2014
NAGARAJU Vs. M. MAHESHA
January 3, 2014
NAGARAJU Vs. VENKATALAKSHMI
August 26, 2014
NAGARAJU B C Vs. STATE OF KARNATAKA
January 18, 2014
NAGARATHNA Vs. M.V. VISHWANATH
January 16, 2014
NAGARATHNAMMA Vs. NAGARATHNAMMA
November 11, 2014
NAGARATHNAMMA Vs. C D ERAMALLAIHA
March 21, 2014
NAGARATHNAMURTHY Vs. S. NARAYANAPPA
November 20, 2014
NAGAREDDY Vs. MAHABOOB
August 6, 2014
NAGAVENI, Vs. MALLIKARJUNA, BYRATHI VILLAGE, DODDAGUBBI POST
July 8, 2014
NAGAVVA Vs. UNION OF INDIA
March 20, 2014
NAGENDRA B BALIGA Vs. TOWN PANCHAYAT BANTWAL ANDOW DAKSHINA KANNADA DISTRICT
July 15, 2014
NAGENDRA BHATTA Vs. RAMAKRISHNA TUNGA
November 5, 2014
NAGENDRA GOWDA Vs. SERICULTURE EXTENSION OFFICER TECHNICAL SERVICE CENTER
March 24, 2014
NAGENDRA THAKAPPA BOBATE Vs. DEMAKKA
July 16, 2014
NAGENDRASWAMY K.M. Vs. STATE
July 4, 2014
NAGESH Vs. STATE OF KARNATAKA
January 31, 2014
NAGESH NAIKA Vs. STATE OF KARNATAKA
October 15, 2014
NAGESH S/O ANANT SHETTI Vs. SHRIKANT S/O JATTI NAIK AND ORS
January 16, 2014
NAGESHWARA RAO, Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD
July 18, 2014
NAMDEV Vs. STATE OF KARNATAKA
October 16, 2014
NAMDHARI SEEDS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 18, 2014
NANDA Vs. SHRI RAM @ PARASHURAM KHATWATE
November 17, 2014
NANDAN. H.N. Vs. STATE OF KARNATAKA
September 8, 2014
NANDHINI DELUXE Vs. KARNATAKA CO-OPERATIVE MILK PRODUCERS FEDERATION LIMITED
December 2, 2014
NANDINI @ VIDYASHREE VIVEKANANDA SHET Vs. VIVEKANANDA SADANANDA SHET
January 16, 2014
NANDISHA Vs. STATE OF KARNATAKA
February 19, 2014
NANJAIAH Vs. STATE BY STATE PUBLIC PROSECUTOR
February 12, 2014
NANJAMARI Vs. SOMASHEKARAIAH
June 17, 2014
NANJAMMA Vs. ASHWATHAMMA
April 4, 2014
NANJAMMA Vs. VENKATAMMA
August 27, 2014
NANJAMMA Vs. AKKAYAMMA
April 30, 2014
NANJAPPA Vs. STATE OF KARNATAKA
September 26, 2014
NANJAPPA Vs. ORIENTAL INS CO LTD ; SHUBHA GOWDA
November 5, 2014
NANJAPPA, Vs. STATE OF KARNATAKA
June 5, 2014
NANJEGOWDA Vs. C M RANGEGOWDA
February 12, 2014
NANJUNDA Vs. STATE OF KARNATAKA
March 21, 2014
NANJUNDA JOIS Vs. GOVERNMENT OF KARNATAKA
January 2, 2014
NARASAKKA Vs. D. RUDRAIAH
October 31, 2014
NARASILAL RAJABAI PATEL Vs. M. SATHISH M. BHONSLE
December 10, 2014
NARASIMHA @ NARASIMAIAH Vs. S. JAGADISH
April 16, 2014
NARASIMHA MURTHY B H , Vs. N S NATARAJA
January 24, 2014
NARASIMHA RAO S. Vs. THE INSPECTOR GENERAL OF POLICE
December 18, 2014
NARASIMHAPPA Vs. POOJARI MUNIYAPPA
March 5, 2014
NARAYAN Vs. STATE OF KARNATAKA
January 16, 2014
NARAYAN Vs. SHRIDHAR
April 3, 2014
NARAYAN Vs. VATSALA
March 21, 2014
NARAYANA BHAT Vs. ASST. CONSERVATOR OF FOREST
January 2, 2014
NARAYANA KOTIAN Vs. KRISHNI
January 30, 2014
NARAYANA MANVA VENKA PUJARI Vs. NARAYAN NARASIMHA BHAT
February 7, 2014
NARAYANA REDDY Vs. STATE OF KARNATAKA
January 17, 2014
NARAYANAMMA Vs. H.M. KRISHNAPPA
August 26, 2014
NARAYANAMURTHY Vs. YOGESH K R , S/O RAJEGOWDA
November 27, 2014
NARAYANAPPA Vs. SARVODAYA WEAVERS CO-OPERATIVE PRODUCING MARKETING SOCIETY LTD.
June 3, 2014
NARAYANAPPA Vs. ASSISTANT COMMISSIONER, CHIKKABALLAPUR SUB-DIVISION
August 12, 2014
NARAYANASWAMY Vs. STATE
May 15, 2014
NARAYANASWAMY Vs. LAKSHMIDEVAMMA
November 3, 2014
NARESH S. Vs. LATHA
October 27, 2014
NASEEMA Vs. M.R. PALANIYAPPA
February 12, 2014
NASEER AHMED Vs. DIRECTOR, ESI CORPORATION
February 13, 2014
NASIR KHAN Vs. STATE OF KARNATAKA
March 10, 2014
NASIR, Vs. STATE OF KARNATAKA
January 22, 2014
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. GANGADHARAYYA PATTADSWAMY HIREMATH
November 12, 2014
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. VENKATACHALAPATHI
April 4, 2014
NATIONAL INSURANCE CO , LTD Vs. REKHA DEVI,
June 20, 2014
NATIONAL INSURANCE CO LTD Vs. ABDUL SATTAR; RIJWAN S/O CHAND PASHA; BASHEER KHAN
November 20, 2014
NATIONAL INSURANCE CO LTD Vs. B U CHENGAPPA
March 17, 2014
NATIONAL INSURANCE CO LTD Vs. C M ACCACHI,
March 17, 2014
NATIONAL INSURANCE CO LTD Vs. S P KRISHNAIAH SETTY
March 17, 2014
NATIONAL INSURANCE CO LTD Vs. ABDUL SALAM
July 23, 2014
NATIONAL INSURANCE CO. LTD. Vs. JAFFER
August 21, 2014
NATIONAL INSURANCE CO. LTD. Vs. ANNAMMA VARGHESE
October 7, 2014
NATIONAL INSURANCE CO. LTD. Vs. SOWMYA
August 7, 2014
NATIONAL INSURANCE CO. LTD. Vs. PUTTASWAMY
March 5, 2014
NATIONAL INSURANCE CO. LTD. Vs. RENUKA
April 7, 2014
NATIONAL INSURANCE CO. LTD. Vs. A. LAXMAN AND N. HANUMANTHA
January 16, 2014
NATIONAL INSURANCE CO. LTD. Vs. SUSHILA
November 17, 2014
NATIONAL INSURANCE CO. LTD. Vs. HANUMANTHARAYAPPA AND ORS.
March 14, 2014
NATIONAL INSURANCE CO. LTD. Vs. ADIVEPPA
December 4, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. SAYED ALLAUDDIN
December 3, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. NAGAMMA
August 2, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. MANCHAIAHA H.B.
January 2, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. SUDHAKAR ANKUSH BIRADAR
June 4, 2014
NATIONAL INSURANCE COMPANY LIMITED Vs. SHANTABAI
September 8, 2014
NATIONAL INSURANCE COMPANY LTD Vs. K SUJATHA,
June 20, 2014
NATIONAL INSURANCE COMPANY LTD. Vs. ANNAPOORNA
November 13, 2014
NATIONAL SEEDS CORPORATION LTD Vs. RAMA REDDY
February 17, 2014
NAVEED AHMED, Vs. AJAZ AHMED KHAN
July 18, 2014
NAVEEN SHETTY Vs. RAJESH POOJARY
October 17, 2014
NAYAZ AND ORS. Vs. STATE OF KARNATAKA
August 22, 2014
NAYEEM PASHA, Vs. NAVEED AHMAD,
July 16, 2014
NAZEER @ NAZEE AHMED Vs. CHANDRASHEKAR GOWDA
January 17, 2014
NEELAM BASHIR Vs. SECRETARY, URBAN DEVELOPMENT DEPARTMENT
February 14, 2014
NEELAMMA Vs. K.G. SHASHIDHAR
December 30, 2014
NEELAVVA Vs. SHEKAPPA
June 4, 2014
NEELU @ NILUFAR Vs. H.V. MANJUNATHA
February 4, 2014
NEETA Vs. NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION
December 10, 2014
NEHA BANSAL Vs. STATE OF KARNATAKA
July 14, 2014
NETAJI P KAVALEKAR Vs. EDWARD AVELINO FRANCIS PEREIRA
April 16, 2014
NETAJI PETTIGE ANGADI VARTHAKARA Vs. MASTI GRAM PANCHAYATH
March 6, 2014
NETHARAVATHI @ CHAITHRA Vs. STATE OF KARNATAKA
April 9, 2014
NETHARAVATHI S ALIAS CHAITHRA, Vs. STATE OF KARNATAKA
April 9, 2014
NETTAM GOVINDAPPA Vs. DURGAPPA
November 12, 2014
NEW INDIA ASSURANCE CO , LTD Vs. SHASHI REKHA
June 4, 2014
NEW INDIA ASSURANCE CO LTD Vs. KUM PRAHRUTHI HOLUR KUMARASWAMY
July 18, 2014
NEW INDIA ASSURANCE CO LTD Vs. BAIJABAI,
July 17, 2014
NEW INDIA ASSURANCE CO LTD Vs. BHAIRAVVA
April 10, 2014
NEW INDIA ASSURANCE CO LTD Vs. BHUVANESHWARI
April 11, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. STATE OF KARNATAKA
March 28, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. B.M. SUBRAMANYA AND SRI SHANKAR SINGH
January 23, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. VELUMURUGAN V.
November 24, 2014
NEW INDIA ASSURANCE CO. LTD. Vs. K. MANOGNA
December 11, 2014
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MARUTHI K.H. AND ORS.
July 1, 2014
NEW INDIA ASSURANCE COMPANY LIMITED Vs. M. JAYARATHNAMMA
April 7, 2014
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHANKAR
June 4, 2014
NIDHI COLLEGE OF NURSING Vs. REGISTRAR, THE RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
September 8, 2014
NIKHIL THARD Vs. HANUMAKKA
August 25, 2014
NILESH AGENCIES Vs. STATE OF KARNATAKA
April 25, 2014
NINGAMMA Vs. STATE OF KARNATAKA
July 1, 2014
NINGAPPA Vs. CIRCLE POLICE INSPECTOR
October 29, 2014
NINGAPPA Vs. SHANKAR
March 4, 2014
NINGAPPA Vs. HARISH
December 11, 2014
NINGAPPA Vs. THE STATE OF KARNATAKA
December 17, 2014
NINGAPPA Vs. BASAWWA
June 18, 2014
NINGAPPA Vs. SHANKAR SELF STYLED AS
April 11, 2014
NINGAPPA Vs. JAGADISH
February 5, 2014
NINGAPPA DYAVAPPA KULKARNI Vs. MAHALINGAPPA S/O VEERABHADRAPPA MITHAIGAR
February 6, 2014
NINGARAJU Vs. STATE
April 7, 2014
NINGARAJU Vs. SUBRAMANYAM
April 7, 2014
NIRANJAN KUMAR Vs. S. NARAYANAPPA
January 3, 2014
NIRMALA UPADHYA Vs. NARAYANA POOJARY
June 11, 2014
NIRMALA V RAJU W/O M V N RAJU Vs. SUKUMAR VENUGOPAL
February 4, 2014
NISAR Vs. STATE OF KARNATAKA
March 21, 2014
NISAR AHMED MOHD IQBAL ABID Vs. RUKIYA
April 29, 2014
NISHA B. KOPARDE Vs. R. SHIVANNA
November 17, 2014
NISHANTH MOHAMOOD KHAN Vs. STATE OF KARNATAKA
April 16, 2014
NITHIN NARAYANA DAS MANDHANA Vs. STATE OF KARNATAKA
February 11, 2014
NITHYANANDA SWAMY Vs. THE DEPUTY COMMISSIONER AND ORS.
November 18, 2014
NITIN Vs. UDAPAYYA
June 6, 2014
NOOR KHAN Vs. SUBHASH HARLALKA THE DIRECTOR M/S. RIDHI SIDHI TEXTILES LTD
February 21, 2014
NOORAHAMAD SHASHASAHEB Vs. GANGUBAI
June 2, 2014
NOORAHEMMED NIZAM MUJAVAR Vs. SHAFI MEERASAB MUJAVAR
April 15, 2014
NOORUNNISSA COLLEGE OF NURSING Vs. REGISTRAR, RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES AND STATE OF KARNATAKA
April 7, 2014
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. CHANDRASHEKAR & ANOTHER
July 4, 2014
NORTH-WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. ASHOK REVANASIDDAPPA INDI
February 4, 2014
NSR GASTRONOMY (MAURITIUS) LLC Vs. K.N. VASUDEVA ADIGA AND ORS.
October 15, 2014
NUTAN VIDYALAYA SOCIETY Vs. STATE OF KARNATAKA
June 6, 2014
NUZIVEEDU SEEDS PRIVATE LIMITED Vs. METAHELIX LIFE SCIENCES PRIVATE LIMITED
March 1, 2014
O. CHANDRASHEKARAPPA Vs. THE COMMERCIAL TAX OFFICER
April 11, 2014
O. GANGADHARA Vs. UNION OF INDIA
November 12, 2014
O.G. AUTO GAS Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES AND ORS.
July 21, 2014
OBLA REDDY Vs. STATE OF KARNATAKA
October 14, 2014
OFFICIAL LIQUIDATOR OF HIND MATA INDUSTRIES LIMITED Vs. KAMLESH GAURISHANKAR PANDYA
November 13, 2014
OFFICIAL LIQUIDATOR OF M/S. VINTEK R.F. PRODUCTS LIMITED Vs. SRI. S. KRISHNAMURTHY AND ORS.
January 16, 2014
OFFICIAL LIQUIDATOR OF THE MYSORE KIRLOSKAR LIMITED Vs. SILICON SHIPWRIGHT (PRIVATE) LIMITED
February 18, 2014
OFFICIAL LIQUIDATOR OF THE MYSORE KIRLOSKAR LIMITED Vs. SANDVIK ASIA LIMITED
February 4, 2014
OLIVERIA SHIMONA Vs. STATE OF KARNATAKA
April 5, 2014
OMANA CHETAN Vs. M/S. ORIENTAL INSURANCE COMPANY LTD.
January 6, 2014
ORIENTAL INSURANCE CO , LTD Vs. T JYOTHI,
July 10, 2014
ORIENTAL INSURANCE CO LTD Vs. H VANNESH ALIAS VANNESH
March 14, 2014
ORIENTAL INSURANCE CO LTD Vs. NAGANATH
March 28, 2014
ORIENTAL INSURANCE CO LTD Vs. BHAGYALAKSHMI
April 24, 2014
ORIENTAL INSURANCE CO. LTD Vs. SAVITHRI HUDGE
March 19, 2014
ORIENTAL INSURANCE CO. LTD Vs. TABREEZ AHMED
September 4, 2014
ORIENTAL INSURANCE CO. LTD. Vs. RAMESH
July 11, 2014
ORIENTAL INSURANCE CO. LTD. Vs. LAKKAWWA
September 25, 2014
ORIENTAL INSURANCE CO. LTD. Vs. MASTER SIDDARTH BHARATH
October 28, 2014
ORIENTAL INSURANCE CO. LTD. Vs. MUBEEN TAJ
December 16, 2014
ORIENTAL INSURANCE COMPANY LIMITED Vs. SHILPAKALA
June 10, 2014
ORIENTAL INSURANCE COMPANY LIMITED Vs. BALIBAI
January 3, 2014
ORIENTAL INSURANCE COMPANY LIMITED Vs. PEER SAB
September 11, 2014
ORIENTAL INSURANCE COMPANY LIMITED Vs. SHANKARAPPA
April 4, 2014
ORIENTAL INSURANCE COMPANY LIMITED Vs. GAYATHRI UMESH
November 26, 2014
ORIENTAL INSURANCE COMPANY LIMITED Vs. K. KOTRESH
December 19, 2014
ORIENTAL INSURANCE COMPANY LIMITED Vs. LAKSHMAMMA
March 1, 2014
ORIENTAL INSURANCE COMPANY LIMITED Vs. ANJINAPPA
March 11, 2014
ORIENTAL INSURANCE COMPANY LTD Vs. BHAGIRATHI M J
July 1, 2014
ORIENTAL INSURANCE COMPANY LTD Vs. KALLAMMA ALIAS KAMALAMMA,
July 18, 2014
ORIENTAL INSURANCE COMPANY TCMA BUILDING Vs. THIMMAMMA
March 19, 2014
OZONE URBANA INFRA DEVELOPERS PRIVATE LIMITED Vs. STATE OF KARNATAKA AND ORS.
December 1, 2014
OZONE URBANA INFRA DEVELOPERS PRIVATE LIMITED Vs. STATE OF KARNATAKA AND ORS.
December 10, 2014
P A MEENA, Vs. CHOLAMANDALAM MS GEN INSURANCE CO , LTD
March 4, 2014
P ABUBAKKER Vs. MOHAN WADIYAR
June 10, 2014
P ANBARASN, Vs. NEW INDIA ASSURANCE CO LTD
September 9, 2014
P CHALUVARAJ Vs. MANAGEMENT OF INDIAN EXPRESS REP BY ITS REGIONAL MANAGER
April 10, 2014
P GANGADHARA REDDY Vs. VELU MURUGAN
August 6, 2014
P K GEORGE KUTTY Vs. CHIEF SECRETARY TO GOVERNMENT OF KARNATAKA BANGALORE
September 3, 2014
P S RAMESHKUMAR Vs. STATE OF KARNATAKA
August 7, 2014
P S SANAULLA Vs. JAYANTH P MEHTA
April 21, 2014
P SUBRAMANI, Vs. P RAMESH,
June 12, 2014
P. ANANDA Vs. STATE OF KARNATAKA
March 14, 2014
P. BALAJI Vs. KUMADA N.
November 14, 2014
P. BASAVA SHANKARA RAO Vs. THE STATE OF KARNATAKA
December 8, 2014
P. ESHWARI Vs. P.S. THANUJA AND P.S. ROJA
January 16, 2014
P. GOKUL Vs. NAVEEN CHANDRA M.
December 3, 2014
P. JAI SINGH Vs. B.M.T.C.
December 5, 2014
P. MAHADEVA Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
February 4, 2014
P. MALLAPPA Vs. UNION OF INDIA
February 3, 2014
P. MOHAN RAM Vs. STATE OF KARNATAKA
November 21, 2014
P. NAGESH Vs. STATE OF KARNATAKA
April 23, 2014
P. RAJALAKSHMI Vs. LAKSHMESH M.
December 5, 2014
P. RAMPRASAD Vs. SINDOORI R.
June 27, 2014
P. RANGASWAMY @ RANGASWAMY Vs. B.S. PUTTANNA
February 19, 2014
P. RUKMANDHA REDDY Vs. THE DEPUTY INSPECTOR GENERAL
December 12, 2014
P. SOMASUNDARAM Vs. DEVAKI SRINIVASAN AND ORS.
November 27, 2014
P. VASAPPA GOWDA Vs. STATE OF KARNATAKA
November 13, 2014
P. VENKATESHWARA RAO Vs. IQBAL BEIG
April 9, 2014
P. VENKATRATNAYA Vs. MANAGING DIRECTOR, KPCL
April 7, 2014
P.A. CHANDRU Vs. STATE OF KARNATAKA
May 22, 2014
P.B. IBRAHIM Vs. ABDUL RAHIMA AADAM SHEKH
March 17, 2014
P.G. PRABHUPRASAD Vs. CAUVERY NEERAVARI NIGAMA LTD.
January 21, 2014
P.K. BALAJI Vs. K. DHANAVANTRI
February 26, 2014
P.K. VEERABHADRA Vs. TOBACCO BOARD
January 27, 2014
P.M. GOPI Vs. B.M. VENKATALAKSHMAMMA
June 3, 2014
P.M. SHANKAR Vs. STATE OF KARNATAKA
June 4, 2014
P.M. SONNE GOWDA Vs. STATE OF KARNATAKA AND ORS.
December 11, 2014
P.P.PRAKASH AND I.M.ROSY Vs. STATE OF KARNATAKA
February 12, 2014
P.R. BHASKAR Vs. CHAIRMAN AND MANAGING DIRECTOR
April 5, 2014
P.R. SHESHAGIRI RAO Vs. SRIMATHI YASHODAMMA
November 24, 2014
P.R. SURESH BABU Vs. B.S. BHARATHI
October 30, 2014
P.S. KUMARA Vs. STATE OF KARNATAKA
April 7, 2014
P.S. MUDDAPPA Vs. P.D. PONNANNA AND S.D. PRASAD
February 3, 2014
P.S. SANTOSH Vs. STATE OF KARNATAKA
July 3, 2014
P.S. SRINIVASAN Vs. STATE OF KARNATAKA
February 5, 2014
PADMAVATHI Vs. K. RAVICHANDRAN
June 25, 2014
PADMAVATI Vs. SIDDANNA S. MAGANAGERE
October 28, 2014
PADMAVATI Vs. YALLAPPA
December 11, 2014
PAKARIAH SANGAIAH HALAKERI Vs. STATE OF KARNATAKA
September 25, 2014
PALANISWAMI Vs. STATE OF KARNATAKA
January 20, 2014
PAMPANAGOUDA Vs. DEEPA
June 3, 2014
PANDHARINATH Vs. SHIVKUMAR
October 30, 2014
PANDIRAJ, Vs. STATE OF KARNATAKA
June 11, 2014
PANDURANGA Vs. STATE OF KARNATAKA
July 2, 2014
PANDURANGAPPA B.P. Vs. STATE OF KARNATAKA
March 18, 2014
PANKAJ DHIRAJLAL SANGHVI Vs. RELIGARE FINVEST LTD.
March 19, 2014
PANKAJ L. KOTHARI Vs. T.K. NAGARAJ
August 20, 2014
PARAMESH Vs. N. SRIDHAR
July 3, 2014
PARAMESHA Vs. STATE OF KARNATAKA
February 5, 2014
PARAMESHA NAIKA Vs. STATE OF KARNATAKA
April 28, 2014
PARAMESHAPPA AND ORS. Vs. STATE OF KARNATAKA
July 3, 2014
PARAMESHAWARAPPA AND ORS. Vs. DAKSHAYANI AND ORS.
July 4, 2014
PARAPPA Vs. SPECIAL LAND ACQUISITION OFFICER
January 20, 2014
PARAPPA GURUPAD HUBBALLI Vs. GOURAWWA
July 22, 2014
PARASHIVA Vs. STATE OF KARNATAKA
December 26, 2014
PARASHURAM Vs. VENKATREDDY
December 10, 2014
PARASHURAMA Vs. STATE OF KARNATAKA
March 21, 2014
PARAVVA BANDROLI AND ORS. Vs. STATE OF KARNATAKA AND ORS.
September 19, 2014
PARE KESHAVAYYA Vs. STATE OF KARNATAKA
November 26, 2014
PARLE PRODUCTS PRIVATE LIMITED Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
September 25, 2014
PARTHA Vs. STATE OF KARNATAKA
November 26, 2014
PARUBAI Vs. CHANDRAKANT
February 28, 2014
PARVATAWWA W/O FAKIRAPPA RATHOD Vs. DHARMAWWA W/O VARAJAPPA CHAVAN
March 13, 2014
PARVATHAMMA Vs. NARAYANAPPA @ PILLAPPAIAH
March 1, 2014
PARVATHAMMA Vs. SHIVAKUMAR @ SHIVANNA
February 10, 2014
PARVATHAMMA Vs. SPECIAL LAND ACQUISITION OFFICER
August 26, 2014
PARVATHAMMA & OTHERS Vs. PARAMESH & ANOTHER
July 4, 2014
PARVATHAMMA KOM LATE PUTTAIAH Vs. STATE OF KARNATAKA
June 10, 2014
PARVATHAMMA, ANITHA. M AND ARUN. M Vs. DIRECTOR, KGID AND THE SUPERINTENDENT OF POLICE
January 17, 2014
PARVATHI Vs. MAHANTAPPA BANASODE
June 6, 2014
PARVATI Vs. YESHVANT SIDDHAPPA PATIL
July 18, 2014
PARVATI SHANKAR CHOUGULE Vs. SHANKARAYYA B HALAGIMARADI
March 21, 2014
PARWETTEWWA W/O GANGAPPA BALLARI Vs. STATE OF KARNATAKA; SUBHASH S/O NINGAPPA HEREKAR; SANTOSH S/O SANTU SHIVAJI HEREKAR; NAGESH @ NAGARAJ S/O KALAMAPPA NAGOJI
November 28, 2014
PASHUPATI Vs. BANGARAYYA
July 21, 2014
PATEL MUNIREDDY Vs. APPAIAH REDDY
September 2, 2014
PATEL REALTY INDIA LIMITED Vs. STATE
July 11, 2014
PATIL Vs. STATE OF KARNATAKA
June 2, 2014
PATIL VENKANAGOUDA BENAKANGOUDA Vs. THE KALLAPPANNA AWADE ICHALAKARANJI JANATA SAHAKARI BANK LIMITED
July 1, 2014
PATNI COMPUTERS SYSTEMS LTD. Vs. DEPUTY LABOUR COMMISSIONER
November 7, 2014
PATON CONSTRUCTIONS PRIVATE LTD. Vs. THE STATE OF KARNATAKA
October 30, 2014
PATSON STRUCTURAL Vs. STATE OF KARNATAKA
January 29, 2014
PAULO Vs. P P GURAVA
March 6, 2014
PAVADAPPA Vs. YAMANOORAPPA
June 6, 2014
PAVAN Vs. STATE
April 2, 2014
PAVITHRA Vs. STATE OF KARNATAKA
July 22, 2014
PAVITHRA G K, Vs. H MANJUNATH,
June 11, 2014
PAWADEPPA Vs. SHANTA
June 5, 2014
PEERSAB AKRAM NADAF Vs. SHANKAR SHIDDAPPA PUJERI
March 21, 2014
PEPSICO HOLDINGS INDIA LIMITED Vs. THE JOINT COMMISSIONER OF COMMERCIAL TAXES (APPEALS-06)
April 11, 2014
PERFECT POLYBAAGS PRIVATE LTD. Vs. CANARA BANK
November 26, 2014
PETER Vs. DEPUTY COMMISSIONER
September 12, 2014
PILLA ANJANAPPA S. Vs. K.S. MUNIANJANAMMA
November 18, 2014
PILLAMMA Vs. THE STATE OF KARNATAKA
September 3, 2014
PILLANARASIMHAIAH, Vs. DEPUTY COMMISSIONER, CHIKKABALLAPUR TALUK
July 10, 2014
PILLAPPA Vs. STATE OF KARNATAKA
September 8, 2014
PILLOORBASHA Vs. STATE
June 6, 2014
PONNUSWAMY Vs. K GANESHAN
January 31, 2014
POOJAPPA Vs. STATE OF KARNATAKA
March 26, 2014
POOJAPPA Vs. MANAGING DIRECTOR
March 27, 2014
POOJASHREE S Vs. PRINCIPAL
November 26, 2014
POORNESHA Vs. STATE OF KARNATAKA
June 2, 2014
POORNIMA SAIDAR ALIAS KARNI Vs. STATE OF KARNATAKA
July 21, 2014
PRABHA S, Vs. P A RANJAN,
April 25, 2014
PRABHAKAR Vs. K. MANJUNATH IRKAL
March 19, 2014
PRABHAKAR Vs. VISHAL RETAIL LIMITED
November 10, 2014
PRABHAKARA Vs. STATE OF KARNATAKA
January 23, 2014
PRABHAMANI Vs. KAMALA J.S.
November 11, 2014
PRADEEP Vs. STATE OF KARNATAKA
March 7, 2014
PRADEEP Vs. RATHNAMMA
April 21, 2014
PRADEEP KUMAR Vs. STATE OF KARNATAKA
September 23, 2014
PRAHALAD ACHAR Vs. G GADIRAPPA
March 20, 2014
PRAHALADA Vs. NATIONAL INSU CO LTD
August 2, 2014
PRAJWAL S. KUMAR Vs. PULLANDAYA DAIVASTHANA TRUST
August 25, 2014
PRAKASH Vs. STATE
March 10, 2014
PRAKASH Vs. DODDATHAYAMMA
March 13, 2014
PRAKASH Vs. STATE BY RIPPENPETE POLICE RIPPENPETE
February 3, 2014
PRAKASH Vs. THIMMAMMA
December 11, 2014
PRAKASH CHAND P. OSTWAL Vs. L. SRINIVAS
October 17, 2014
PRAKASH CHANDRA Vs. THE COMMISSIONER, BRUHAT BANGALORE MAHANAGARA PALIKE AND ORS.
November 14, 2014
PRAKASH MALLI Vs. AUTHORISED OFFICER, CANARA BANK
February 20, 2014
PRAKASH MICHAEL Vs. BANGALORE DEVELOPMENT
July 7, 2014
PRAKASH NAIDU Vs. RAJ NARAYANA DUBEY
December 4, 2014
PRALHAD M. DESHPANDE Vs. STATE OF KARNATAKA
January 9, 2014
PRAMESHI ALIAS PARAMESHWAR L KEMMANNAVAR Vs. MURALIDHAR
July 9, 2014
PRANAV KUMAR TIWARY, Vs. MOHAMMED HARIS
February 20, 2014
PRARTHANA P.T. Vs. G.M. SHAREEF
November 7, 2014
PRASANNA Vs. STATE OF KARNATAKA
February 18, 2014
PRASANNA EDUCATION TRUST Vs. NATIONAL COUNCIL FOR THE TEACHER EDUCATION
August 2, 2014
PRASANNA KUMAR Vs. G.M. SIDDESHWAR
January 16, 2014
PRASANNA KUMAR Vs. G.M. SIDDESHWAR AND OTHERS
February 12, 2014
PRASANNA KUMAR M.R. Vs. STATE OF KARNATAKA
April 7, 2014
PRASHANTH V. BOCCASSAM Vs. RAMENDAR NANJANGUD
October 31, 2014
PRATHAMIKA KRISHI PATTINA SAHAKARI SANGH LTD Vs. RETURNING OFFICER TALUKA AGRICULTURAL PRODUCE
April 11, 2014
PRATIBHA Vs. THE STATE OF KARNATAKA
December 8, 2014
PRATIBHA Vs. AZMAL AHMED
April 5, 2014
PRAVEEN CHANDRASHEKHAR GANIGER Vs. MOHAN SANGAPPA GANIGER
April 8, 2014
PRAVEEN GUPTA Vs. C.L. SESHADRI
June 9, 2014
PRAVEEN KUNDER Vs. STATE ELECTION COMMISSION
February 18, 2014
PRAVEENA H.K. Vs. STATE BY STATION HOUSE OFFICER
January 8, 2014
PREM CHAND GRAG Vs. CENTRAL BUREAU OF INVESTIGATION
August 26, 2014
PREMA AND ORS. Vs. NIJALINGAPPA AND ORS.
April 2, 2014
PREMAKUMAR Vs. STATE OF KARNATAKA
June 24, 2014
PREMALEELA AND ORS. Vs. AMEENABI AND ORS.
July 3, 2014
PREMAVATHI Vs. S.V. JAYAMMA AND ORS.
September 5, 2014
PREMAVATHI SHETTY Vs. VEERABHADRAPPA
April 7, 2014
PREMESH Vs. RAJU
March 7, 2014
PREMILA NALINI GRUBB Vs. THE COMMISSIONER
December 9, 2014
PRESIDENCY COLLEGE OF NURSING Vs. REGISTRAR, THE RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
September 5, 2014
PRESTIGE ESTATES PROJECTS (PRIVATE) LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 21, 2014
PRINCE PAIKATTU, Vs. MANAGER, ICICI LOMBARD GENERAL INSURANCE CO , LTD
July 30, 2014
PRINCES FRANKLYN Vs. D. BABU
September 3, 2014
PRIYA RANGANATH Vs. STATE OF KARNATAKA
March 21, 2014
PROF. H.B. WALIKAR Vs. THE CHANCELLOR OF UNIVERSITIES IN KARNATAKA AND HIS EXCELLENCY THE GOVERNOR OF KARNATAKA
November 27, 2014
PRUTHVI STONES Vs. GOVERNMENT OF KARNATAKA, COMMISSIONER OF COMMERCIAL TAXES
July 11, 2014
PUJARI SALLAPURIYAPPA Vs. THE SPECIAL TAHSILDAR
January 28, 2014
PUNDALIK Vs. RANGAPPA VENKAPPA BIRADAR PATIL
January 17, 2014
PUNDI CHANNABASAPPA Vs. PUNDI PAMPANNA
April 5, 2014
PUNURU SUMANA Vs. P.V. NIRANJAN KUMAR REDDY
November 6, 2014
PURNIMA PRAKASH PATTANSHETTI Vs. MANJUNATH NAGANAGOUDA KULKARNI
September 12, 2014
PURUSHOTHAMA SHETTY Vs. NIRUPAMA SHETTY
January 17, 2014
PUSHPA S. SHETTY Vs. STATE
September 16, 2014
PUSHPA SHETTY Vs. THE ASSISTANT REVENUE OFFICER, BRUHAT BANGALORE MAHANAGARA PALIKE AND ORS.
December 16, 2014
PUSHPALATHA, Vs. BHAGYAMMA,
June 17, 2014
PUSHPAVATHI Vs. THE STATE OF KARNATAKA
November 12, 2014
PUSHPAVATHI Vs. STATE OF KARNATAKA
February 20, 2014
PUTTA Vs. C.K. NAGARAJU
March 3, 2014
PUTTA NANJARAJE URS Vs. THE MANAGEMENT OF KSRTC, SUBHASH NAGAR, BANGALORE
June 23, 2014
PUTTAIAH Vs. E.T. ESHWARA GOWDA
April 8, 2014
PUTTALING Vs. STATE OF KARNATAKA
April 30, 2014
PUTTALINGAIAH Vs. THE STATE OF KARNATAKA
October 27, 2014
PUTTALINGAMMA Vs. STATE OF KARNATAKA
August 2, 2014
PUTTAMADAPPA Vs. STATE OF KARNATAKA
November 13, 2014
PUTTAMMA Vs. GOVERNMENT OF KARNATAKA
March 7, 2014
PUTTAMMA Vs. DEPUTY COMMISSIONER, SHIMOGA DISTRICT
January 8, 2014
PUTTAMMA Vs. NANJUNDAIAH
March 26, 2014
PUTTAMMA Vs. MANJULA
November 5, 2014
PUTTAMMA, Vs. CHIEF SECRETARY, GOVT OF KARNATAKA, VIDHANA SOUDHA
April 5, 2014
PUTTANARASAIAH, Vs. SHIVAKUMAR,
April 29, 2014
PUTTANINGAMMA Vs. ANITHA AND SRI SURESH BABU
February 4, 2014
PUTTANNIAH Vs. THE DIVISIONAL CONTROLLER, KSRTC
February 12, 2014
PUTTARAJU Vs. STATE OF KARNATAKA
March 28, 2014
PUTTASIDDAMMA Vs. DODDARAYAPETE SIDDAIAH
September 8, 2014
PUTTASIDDAMMA Vs. SIDDARAJU
November 28, 2014
PUTTASWAMY Vs. N KRISHNAIAH
March 28, 2014
PUTTAWWA Vs. DEVAPPA
November 26, 2014
R CHINNA DURAI Vs. JAYAMMA
March 19, 2014
R CHOWDAMMA Vs. M NARAYANAPPA
April 8, 2014
R DHANALAKSHMI Vs. P GOPAL
September 9, 2014
R HARISH Vs. M V SHALINI
August 18, 2014
R K CHANDRASHEKARAN Vs. STATE OF KARNATAKA
April 11, 2014
R KUSUMA, Vs. DIVISIONAL CONTROLLER, KSRTC
June 10, 2014
R M LEELAVATHI DEVI Vs. STATE OF KARNATAKA
March 19, 2014
R M MANJUNATHA GOWDA Vs. STATE OF KARNATAKA
September 22, 2014
R MANJULA Vs. MUNIYELLAPPA
June 6, 2014
R MANJUNATHA, Vs. STATE OF KARNATAKA
April 11, 2014
R MURALIDHAR Vs. STATE OF KARNATAKA
March 1, 2014
R PARAMESHWARA RAO Vs. ADINARAYANA MURTHY
April 25, 2014
R PUTTA @ SATHYA Vs. STATE OF KARNATAKA
December 18, 2014
R RAMESHA Vs. K PRASANNAKUMAR
November 5, 2014
R RAMPRASAD, Vs. M R NAGENDRA,
April 5, 2014
R RAVIKUMAR Vs. SHANMUGHA REDDY
April 3, 2014
R S SHARMA Vs. INCOME TAX OFFICER
November 17, 2014
R SATISH KUMAR SINGH Vs. RAMSINGH
August 7, 2014
R SRINIVAS Vs. COMMISSIONER BANGALORE DEVELOPMENT
June 10, 2014
R THIPPESH Vs. STATE OF KARNATAKA
November 5, 2014
R. ANANDA GOWDA Vs. THE SECRETARY
November 21, 2014
R. BALURAO Vs. DIVISIONAL CONTROLLER
February 24, 2014
R. CHANNAPPA Vs. SHAMAIAH SETTY
October 13, 2014
R. DEVRAJU Vs. SEENAPPA
February 4, 2014
R. GOVINDAPPA Vs. M/S. THE ORIENTAL INSURANCE CO. LTD
February 3, 2014
R. HANUMAIAH Vs. STATE OF KARNATAKA AND ORS.
December 10, 2014
R. JAYARAM Vs. STATE OF KARNATAKA
April 7, 2014
R. KESHAVAMURTHY Vs. THE STATE OF KARNATAKA
November 17, 2014
R. LAKSHMINARAYANA Vs. STATE OF KARNATAKA
April 23, 2014
R. MAHESH Vs. POORNIMA K.
February 5, 2014
R. MANOJ Vs. G.S. RAMKRISHNA AND UNITED INDIA INSURANCE CO.
February 3, 2014
R. MUNI REDDY Vs. BANGALORE UNIVERSITY JNANABHARATHI
March 26, 2014
R. MUNISHAMAPPA Vs. THE DEPUTY COMMISSIONER AND ORS.
February 25, 2014
R. NARAYANAPPA Vs. SPECIAL LAND ACQUISITION OFFICER
July 10, 2014
R. PARAMESHWARA Vs. SHANTHABAI
April 29, 2014
R. PRABHAVATHI DEVI Vs. COMMISSIONER, BRUHAT BANGALORE MAHANAGARA PALIKE CORPORATION OFFICES
January 2, 2014
R. PUSHPALATHA Vs. MYSORE CITY CORPORATION
March 24, 2014
R. RAJESH Vs. S. LAKSHMISHREE
September 15, 2014
R. RANGAPPA Vs. CHIKKAMUNIYAMMA
September 17, 2014
R. RANGASWAMY Vs. VICE CHAIRMAN & MANAGING DIRECTOR
February 12, 2014
R. RANGASWAMY Vs. THE VICE CHAIRMAN & MANAGING DIRECTOR, KSRTC AND THE BOARD OF DIRECTORS & APPELLATE AUTHORITY, REP. BY BOARD SECRETARY
April 28, 2014
R. RAVIKUMAR Vs. THE STATE OF KARNATAKA
September 25, 2014
R. RAVIKUMAR Vs. STATE OF KARNATAKA
November 12, 2014
R. SARAVANAN Vs. POLICE INSPECTOR
July 3, 2014
R. SHANKARAN Vs. STATE OF KARNATAKA
July 11, 2014
R. SHANKARAPPA Vs. COMMISSIONER, THE EXECUTIVE ENGINEER AND THE SPECIAL LAND ACQUISITION OFFICER, BANGALORE DEVELOPMENT
March 12, 2014
R. SHEKAR, K.V. SHANKAR AND P. PAVAN KUMAR @ PAVAN Vs. STATE BY CHANNAPATTANA RURAL POLICE STATION
February 4, 2014
R. SHIVARAJU Vs. THE STATE OF KARNATAKA
October 10, 2014
R. SRIDHAR Vs. THE BANGALORE DEVELOPMENT AUTHORITY
December 10, 2014
R. SRIDHAR RAO Vs. MARS PRINT PACK PVT. LTD.
January 3, 2014
R. SRINIVAS Vs. THE COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY
November 7, 2014
R. SRINIVASA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
September 25, 2014
R. USHA Vs. BRUHAT BANGALORE MAHANAGARA PALIKE
November 20, 2014
R. VAMSIDHAR Vs. DEPUTY COMMISSIONER
September 3, 2014
R. VEENA Vs. THIMMAPPA
September 8, 2014
R.D. SINGH Vs. THE MANAGEMENT OF RELIANCE ENGINEERS LIMITED
November 10, 2014
R.G. PRASAD Vs. MAHAVEERCHAND M.
April 7, 2014
R.G. THIRUMANGAYARKARSI Vs. GAUTHAMAN S.
February 11, 2014
R.K. DEVELOPERS Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
June 20, 2014
R.K.S. AGRO TECH LTD. Vs. COMMISSIONER OF CUSTOMS
January 9, 2014
R.M.SIDDAROODASWAMY Vs. STATE OF KARNATAKA
August 18, 2014
R.N. CHIKKEGOWDA Vs. KARNATAKA STATE CO-OPERATIVE MARKETING FEDERATION LTD.
March 17, 2014
R.V. SRIDHAR Vs. BRUHUT BANGALORE MAHANAGARA PALIKE
April 30, 2014
RACHAIAH ALIAS RAJA Vs. STATE OF KARNATAKA
March 3, 2014
RACHAPPA Vs. PARVATHEVVA
January 21, 2014
RADHA Vs. P. CLINTON VAZ
October 30, 2014
RADHA Vs. VENKATAPPA
February 28, 2014
RADHA KRISHNA MURTHY Vs. ASSISTANT COMMISSIONER
March 27, 2014
RADHA M.S., LECTURER, DEPARTMENT OF SOCIOLOGY, MAHAJANA COLLEGE Vs. KRISHNA MURTHY, CHAIRMAN, DEPARTMENT OF GEOGRAPHY, MANASAGANGOTHRI UNIVERSITY OF MYSORE
February 3, 2014
RADHA VELU Vs. SUPERINTENDENT OF CUSTOMS, AIR INTELLIGENCE UNIT
March 17, 2014
RADHA-RAMAN HOSPITALITY (PRIVATE) LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
June 11, 2014
RADHAKRISHANA CO-OP HOUSING SOCIETY LTD Vs. PREMA GIRIYAPPAGOUDA SANNAMANI
April 4, 2014
RADHAKRISHNA Vs. STATE OF KARNATAKA
September 10, 2014
RADHAMMA AND ORS. Vs. KRUPAKARI AND ORS.
December 17, 2014
RADHIKA Vs. STATE
March 21, 2014
RADIKA Vs. THIRU M. ELANGO
January 16, 2014
RAGHAVAN & ANOTHER Vs. STATE OF KARNATAKA & OTHERS
August 2, 2014
RAGHAVAN V NACHURUR Vs. STATE OF KARNATAKA
June 11, 2014
RAGHAVENDRA Vs. STATE OF KARNATAKA
September 11, 2014
RAGHAVENDRA HOLLA Vs. LAKSHMANA CHOWTA
October 10, 2014
RAGHAVENDRA RAO Vs. SANJEEVAMMA
February 17, 2014
RAGHU Vs. STATE OF KARNATAKA
September 3, 2014
RAGHU D Vs. NELAKANTA CHANNAPPA
January 17, 2014
RAGHU J Vs. SAILESH KATHARIA
February 25, 2014
RAGHU K.R. Vs. C.N. BASAVARAJAPPA
October 7, 2014
RAGHUNATH Vs. STATE
June 2, 2014
RAGHUVENDRA RECREATION ASSOCIATION, BANGALORE Vs. STATE OF KARNATAKA
January 8, 2014
RAHAMATHULLA Vs. STATE OF KARNATAKA
July 2, 2014
RAHAMATHUNNISA, Vs. M BALACHANDRAGOWDA,
March 17, 2014
RAILWAY BOARD, MINISTRY OF RAILWAYS Vs. RAKESH KUMAR SAXENA
December 10, 2014
RAJA Vs. STATE BY ASSISTANT SUB-INSPECTOR OF POLICE
February 19, 2014
RAJA ALIAS GANGAI RAJA Vs. STATE OF KARNATAKA
February 20, 2014
RAJA ALIAS KAPALI KRISHNA Vs. STATE OF KARNATAKA
January 27, 2014
RAJA VASANT NAYAK Vs. STATE OF KARNATAKA
January 3, 2014
RAJAGOUDA Vs. SUNANDA
September 12, 2014
RAJALAKSHMI SDAGOPAN Vs. VASANTHA JAGADEESH
March 13, 2014
RAJALXMI S V, Vs. M RAVI,
July 28, 2014
RAJAMMA Vs. SWAMYGOWDA
March 7, 2014
RAJAMMA Vs. THE DEPUTY COMMISSIONER
December 2, 2014
RAJAMMA, MAHADEVASWAMY, MAHESH AND PALLAVI Vs. JAYASHEELA, THE NATIONAL INSURANCE CO. LTD
January 16, 2014
RAJAN M. Vs. V. PRAKASH
September 4, 2014
RAJAPPA Vs. STATE OF KARNATAKA
February 5, 2014
RAJAPPA Vs. STATE OF KARNATAKA
January 31, 2014
RAJAPPA K.N. Vs. STATE OF KARNATAKA
December 30, 2014
RAJAPPA S/O MUNIVENKATAPPA Vs. RAJAPPA S/O MUNISWAMAPPA
March 20, 2014
RAJAPPA, SON OF LATE SONNAPPA Vs. STATE OF KARNATAKA
February 25, 2014
RAJARAM BAPU CO-OP CEMENT KARKHGANA LTD Vs. CHIKODI MAHILA CO-OP CREDIT SOCIETYLTD
March 24, 2014
RAJASHEKARAIAH Vs. RADHA
November 7, 2014
RAJASHEKARAYYA Vs. NATIONAL INSURANCE COMPANY LIMITED
June 4, 2014
RAJASHEKARAYYA Vs. ASSISTANT EXECUTIVE ENGINEER
January 23, 2014
RAJASHEKHAR Vs. HANAMANTHREDDY
June 6, 2014
RAJASHEKHAR Vs. VIJAYKUMAR
June 3, 2014
RAJESAB Vs. TAMEESODDIN
September 5, 2014
RAJESH Vs. SECRETARY
June 4, 2014
RAJESH Vs. STATE OF KARNATAKA
June 17, 2014
RAJESH Vs. THE STATE OF KARNATAKA
November 11, 2014
RAJESH S.M. Vs. U.J. MAHABALA
March 24, 2014
RAJESHWARI Vs. CHANNABASAPPA SHIVABASAPPA RACHANNAVAR
January 18, 2014
RAJESHWARI @ VANAMALA Vs. SRISHAIL
November 10, 2014
RAJESHWARI METALLURGICALS PRIVATE LIMITED Vs. INDIAN BANK
July 23, 2014
RAJIV GANDHI B ED COLLEGE Vs. BANGALORE UNIVERSITY JNANABHARATHI
April 30, 2014
RAJIV SHANKAR Vs. SOUMYA NAIR
August 14, 2014
RAJKUMAR Vs. STATE
July 1, 2014
RAJSHEKAR UDUPA Vs. RAJESH SHETTY
August 6, 2014
RAJSHEKHAR Vs. STATE OF KARNATAKA
June 10, 2014
RAJU Vs. DILAWAR D. PEERKHAN
June 2, 2014
RAJU Vs. BABURAO
March 10, 2014
RAJU Vs. STATE OF KARNATAKA
February 14, 2014
RAJU Vs. STATE OF KARNATAKA
April 25, 2014
RAJU Vs. DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD
January 21, 2014
RAJU A Vs. STATE OF KARNATAKA
April 24, 2014
RAJU ALIAS NAGARAJU Vs. STATE OF KARNATAKA
March 17, 2014
RAJU ALIAS RAJE GOWDA Vs. STATE OF KARNATAKA
March 6, 2014
RAJU SHETTY Vs. STATE OF KARNATAKA
March 19, 2014
RAKESH Vs. SAMPANGIRAMAIAH
December 8, 2014
RAKESH TRADERS Vs. GOVERNMENT OF KARNATAKA
November 3, 2014
RAMA Vs. MASTAMMA
June 3, 2014
RAMA LAXMAN PATIL Vs. STATE OF KARNATAKA
March 19, 2014
RAMA M. ACHARYA Vs. MUKUND V. ACHARYA
September 25, 2014
RAMACHANDRA Vs. THE D.G.M., BMTC
December 15, 2014
RAMACHANDRA Vs. RACHAPPA MALLAPPA ADAKI
July 16, 2014
RAMACHANDRA KRISHNAPPA HEGDE Vs. SURESH RAMACHANDRA HEGDE
April 24, 2014
RAMACHANDRA S. BHAGAVAT Vs. STATE OF KARNATAKA
June 2, 2014
RAMACHANDRA SRIMANT Vs. SANGAPPA BHIMAPPA KUDACHI
January 16, 2014
RAMAHANUMAIAH, Vs. KEMPAIAH,
April 9, 2014
RAMAIAH Vs. STATE OF KARNATAKA INDUSTRIES AND COMMERCE DEPARTMENT
April 23, 2014
RAMAIAH M S/O SRI MOTAIAH Vs. MANAGING DIRECTOR KSRTC, CENTRAL OFFICE
October 21, 2014
RAMAKRISHNA Vs. STATE OF KARNATAKA
June 13, 2014
RAMAKRISHNA REDDY Vs. STATE OF KARNATAKA
August 20, 2014
RAMAKRISHNA SAW MILL AND WOOD INDUSTRIES Vs. THE STATE OF KARNATAKA
November 24, 2014
RAMALINGAIAH N.K. Vs. THIMMARAJASHETTY
January 16, 2014
RAMAN BOARDS LTD Vs. STATE OF KARNATAKA
August 20, 2014
RAMANATHA SHETTY Vs. STATE OF KARNATAKA
November 7, 2014
RAMANJANEYA Vs. STATE OF KARNATAKA
July 14, 2014
RAMANJINIGOWDA P.B. Vs. THE THASILDAR
December 8, 2014
RAMANNA @ RAMEGOWDA Vs. STATE OF KARNATAKA
October 27, 2014
RAMAPPA S. Vs. VENKATARAMAN
June 3, 2014
RAMAPPA SHIVAPPA TOTAGAR Vs. HANUMANTHAPPA HALAPPA KARJAGI
June 12, 2014
RAMARAJU Vs. INDIRAMMA
March 26, 2014
RAMCHARAN THIAGARAJAN Vs. MEDICAL COUNCIL OF INDIA
April 3, 2014
RAMDAS Vs. EXECUTIVE ENGINEER
November 20, 2014
RAMDEV, Vs. COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY
April 22, 2014
RAMEGOWDA Vs. STATE
February 4, 2014
RAMESH Vs. THE STATE OF KARNATAKA
June 2, 2014
RAMESH Vs. LAXMI
March 21, 2014
RAMESH Vs. MANAGING DIRECTOR, KARNATAKA STATE ROAD TRANSPORT CORPORATION
June 26, 2014
RAMESH Vs. T. DORAISWAMY
March 7, 2014
RAMESH Vs. STATE OF KARNATAKA
September 26, 2014
RAMESH Vs. VENKAVVA
April 7, 2014
RAMESH Vs. THE STATE OF KARNATAKA
December 26, 2014
RAMESH Vs. STATE
March 3, 2014
RAMESH Vs. STATE OF KARNATAKA
March 20, 2014
RAMESH Vs. STATE OF KARNATAKA
March 14, 2014
RAMESH @ GANESH @ SANTHOSH Vs. STATE BY CHANNAGIRI POLICE
April 29, 2014
RAMESH AND ORS. Vs. STATE
March 1, 2014
RAMESH BABU B.K. Vs. DIRECTOR (A & HR), KPTCL, SUPERINTENDENT ENGINEER (ELECTRICAL) MANGALORE ELECTRICITY SUPPLY CO. LTD.
April 2, 2014
RAMESH BATNI Vs. STATE
September 12, 2014
RAMESH C SHETTY Vs. STATE OF KARNATAKA
September 4, 2014
RAMESH R. Vs. THE TAHSILDAR
November 11, 2014
RAMESH, Vs. ANAND MOHAN,
April 28, 2014
RAMESHA Vs. STATE OF KARNATAKA
November 10, 2014
RAMJAN Vs. TIPPANNA
June 6, 2014
RAMKUMAR Vs. BEENA VIJAYA KUMAR
April 25, 2014
RAMKUMAR AND SMT. SHAILAJA Vs. STATE OF KARNATAKA
January 2, 2014
RAMPRASAD AND ANR. Vs. MALINI AND OTHERS
February 4, 2014
RAMULU Vs. STATE OF KARNATAKA
June 9, 2014
RAMYA MANOJKUMAR, Vs. BLEND PACK, PROP G R SHANMUGAPPA
August 1, 2014
RANEBENNUR COLLEGE OF NURSING Vs. REGISTRAR, RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES AND STATE OF KARNATAKA
April 3, 2014
RANGANARASIMHAIAH Vs. B.V. SRINIVAS AND ORS.
July 3, 2014
RANGANATHAPPA Vs. VAISHNAVI
November 3, 2014
RANGAPPA Vs. STATE OF KARNATAKA
November 26, 2014
RANGAPPA M , Vs. STATE OF KARNATAKA
April 5, 2014
RANGARAJ URS Vs. J.T. MUNIRAJU
October 28, 2014
RANGASWAMY Vs. N. MANJUNATH
September 12, 2014
RANGASWAMY Vs. JAYAMMA
November 21, 2014
RANGASWAMY Vs. STATE OF KARNATAKA
July 21, 2014
RANGE FOREST OFFICER NESARGI RANGE, BAILHONGAL TQ Vs. BASAWWA
March 28, 2014
RANGE FOREST OFFICER SAAMAAJIKA ARANYA VIJAYA Vs. Y THOMAS
April 28, 2014
RANI K. N. Vs. STATE OF KARNATAKA
March 7, 2014
RASHMI SHARMA Vs. NIL
November 27, 2014
RATHANA RAJ Vs. STATE OF KARNATAKA
August 20, 2014
RATHI DEVI Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD.
February 18, 2014
RATHNAKAR Vs. R SHASHIDHARA
January 24, 2014
RATHNAMMA Vs. HIRIYAMMA
February 19, 2014
RATHNAMMA Vs. STATE OF KARNATAKA
November 11, 2014
RATHNAMMA Vs. STATE OF KARNATAKA
February 24, 2014
RATHNAMMA Vs. GURUDEVI AND ORS.
August 26, 2014
RATHNAVATHI, Vs. SIDDARAJU,
June 20, 2014
RATNA Vs. STATE OF KARNATAKA
June 5, 2014
RATNABAI Vs. MANAGING DIRECTOR VRL LOGISTICS LTD.
April 7, 2014
RATNAGIRI IMPEX PVT LTD Vs. COMMISSIONER OF CUSTOMS
September 2, 2014
RATNAKAR MUTTAYYA SHETTY Vs. THE MANAGING DIRECTOR, NWKRTC
December 17, 2014
RATNAWWA Vs. KARABASSAPPA
February 5, 2014
RAVI Vs. STATE OF KARNATAKA
March 6, 2014
RAVI Vs. STATE OF KARNATAKA
March 18, 2014
RAVI Vs. STATE
April 2, 2014
RAVI Vs. STATE OF KARNATAKA
June 2, 2014
RAVI Vs. STATE OF KARNATAKA
February 18, 2014
RAVI @ DUNDARAVI AND MANJA @ PANIPURI MANJA Vs. STATE OF KARNATAKA
February 4, 2014
RAVI @ JOHNSON S/O MUNIYAPPA AND ORS Vs. STATE OF KARNATAKA AND ORS
March 7, 2014
RAVI PRAKASH Vs. STATE OF KARNATAKA
February 3, 2014
RAVI PRODUCTS Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED
June 18, 2014
RAVI S/O SWAMY GOWDA Vs. STATE
December 8, 2014
RAVI SHANKAR AGARWAL Vs. SHAIK SHAH VALI
November 25, 2014
RAVICHANDRA Vs. STATE OF KARNATAKA
March 12, 2014
RAVIKUMAR Vs. STATE OF KARNATAKA
April 4, 2014
RAVINDRA MOOLABHARTI Vs. STATE OF KARNATAKA
March 7, 2014
RAVINDRANATH G S/O LATE G KORAGAPPA SALIAN Vs. STATE OF KARNATAKA; HAMMAD S/O HASANABBA BEARY; LAND TRIBUNAL
November 26, 2014
RAVINDRANATH SHINDE Vs. SHANKARAPPA
April 2, 2014
RAVIRAJA HEGDE Vs. STATE OF KARNATAKA
March 6, 2014
RAVISHANKAR R V Vs. SAINATH
April 16, 2014
RAYAPPA GOWDA Vs. ADDITIONAL REGISTRAR OF CO-OPERATIVE SOCIETIES (I AND M)
November 6, 2014
RAYAPPA NINGAPPA KALASANNAVAR Vs. STATE OF KARNATAKA
March 14, 2014
RAZAK Vs. STATE OF KARNATAKA
September 16, 2014
RAZAK ALIAS ALLYA Vs. STATE OF KARNATAKA
June 16, 2014
RAZIA BEGUM, Vs. MASTER AFRID PASHA ALIAS DODAPEER
July 30, 2014
REGIONAL DIRECTOR E.S.I. CORPORATION Vs. MANAGEMENT OF ALBUQUERQUE & SONS
March 7, 2014
REGIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. AKTHAR UNNISA
July 23, 2014
REGIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. BHADRAMMA ALIAS M S BHADRAMBIKA,
June 10, 2014
REGIONAL MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. SRIKANTH AND ORS.
July 4, 2014
REGIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. LATHA JAGANNATHAN
November 10, 2014
REGIONAL PROVIDENT FUND COMMISSIONER, BANGALORE Vs. INDUS FILA LTD.
February 14, 2014
REGISTRAR GENERAL Vs. DANDUPALYA KRISHNA
March 6, 2014
REGISTRAR GENERAL Vs. DEPARTMENT OF LAW JUSTICE & HUMAN RIGHTS
April 3, 2014
REGISTRAR GENERAL Vs. DODDA HANUMA BIN VENKATAPPA
March 13, 2014
REGISTRAR GENERAL, HIGH COURT OF KARNATAKA BANGALORE Vs. DODDAHANUMA
April 4, 2014
REGISTRAR, OFFICE OF THE KARNATAKA LOKAYUKTA, BANGALORE Vs. KARNATAKA INFORMATION COMMISSION, BANGALORE
January 3, 2014
REHAMAN Vs. MASHUDA BEGUM
March 10, 2014
REHAMAN NADAF Vs. STATE OF KARNATAKA
February 3, 2014
REHAMANSAB Vs. MARUTI
June 12, 2014
RELIANCE GENERAL INSURANCE CO LTD Vs. TARAWWA
March 28, 2014
REMCO (BHEL) HOUSE BUILDING CO-OPERATIVE SOCIETY LTD. Vs. INCOME TAX OFFICER
April 24, 2014
RENOLD PRAVEEN KUMAR Vs. JALAJA SUVARNA
August 26, 2014
RENU Vs. THE ORIENTAL INSURANCE CO.LTD
March 21, 2014
RENU AND ORS. Vs. ORIENTAL INSURANCE CO. LTD. AND ORS.
March 11, 2014
RENUKA Vs. AHMEDABAD BENGAL ROADWAYS
December 12, 2014
RENUKA ALIAS REKHA Vs. ANDANAPPA
January 20, 2014
RENUKA RAMNATH Vs. HASHAM INVESTMENTS AND TRADING COMPANY PVT LTD
July 1, 2014
RENUKAMMA, Vs. BHARATHI AXA GENERAL INSURANCE COMPANY LIMITED
July 18, 2014
RENUKESH Vs. STATE OF KARNATAKA
August 2, 2014
RESHMA Vs. SYED YASEEN AND SMT. BIBUAN
March 18, 2014
RESHMA RAJESAB KHAN Vs. ZARINA
July 8, 2014
RESHMA S. GANGA Vs. BENAGONDA ERAPPA BIRADARA
August 1, 2014
RESIDENCY MEMBERS ASSOCIATION Vs. STATE OF KARNATAKA
March 7, 2014
RESIDENCY MEMBERS ASSOCIATION BANGALORE Vs. STATE OF KARNATAKA
January 22, 2014
RESIDENTS WELFARE ASSOCIATION Vs. THE KARNATAKA HOUSING BOARD
September 8, 2014
RESIL CHEMICALS PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE 1 COMMISSIONERATE
July 9, 2014
REV. NOORUNNISSA COLLEGE OF NURSING Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
September 8, 2014
REVA SHETTY ALIAS REVANNA SHETTY Vs. STATE OF KARNATAKA
April 29, 2014
REVANAPPA VEERAPPA ANGADI Vs. GANGAVVA VEERABHADRAPPA ANGADI
March 4, 2014
REVANASIDDAPPA B.M. Vs. STATE OF KARNATAKA
March 11, 2014
REVANASIDDAPPA, Vs. STATE OF KARNATAKA
February 18, 2014
REVANASIDDESHWARA K.G. Vs. STATE ELECTION COMMISSION
September 16, 2014
REVANSIDDAPPA SATANU Vs. STATE OF KARNATAKA
August 12, 2014
REVATHI Vs. SHIVAPPA B NELLIKOPPA
August 4, 2014
REZZAK HOTELS PRIVATE LIMITED Vs. STATE OF KARNATAKA
August 1, 2014
RISHAB CARBONS PRIVATE LIMITED Vs. THE JOINT COMMISSIONER OF COMMERCIAL TAXES (APPEALS-6)
July 9, 2014
RISHI S/O LATE NARAYANA SHETTY; H SATISHA Vs. STATE OF KARNATAKA
November 26, 2014
RITESH Vs. STATE
February 13, 2014
RITESH MILAPCHAND JAIN Vs. STATE BY CENTRAL BUREAU OF INVESTIGATION
February 14, 2014
RIYAZ UL HUCK Vs. STATE OF KARNATAKA
February 18, 2014
RIZVAN BEGUM Vs. STATE OF KARNATAKA
February 12, 2014
RIZWAN JAMAL, Vs. STATE
April 11, 2014
ROBERT D SOUZA Vs. MERCINA D SOUZA
April 28, 2014
ROOP CHAND Vs. K S SUNANDA,
March 6, 2014
ROOPA Vs. MRUTYUNJAYA
October 28, 2014
ROOPA Vs. P PILLA REDDY
November 24, 2014
ROOPESHA Vs. STATE OF KARNATAKA
June 5, 2014
ROSANE Vs. HOUSABAI
November 13, 2014
ROSE MARY Vs. STATE OF KARNATAKA
April 1, 2014
ROSE MARY RATNAM Vs. MOHAMMAD FAROOQ
November 6, 2014
ROSHAN GEORGE Vs. LAXMINARAYANA
February 26, 2014
ROSHAN, S/O. MAHADEV KOLVEKAR Vs. RAMESH VITHAL SHET
June 26, 2014
ROSHANBI Vs. AZAMATUNISS
February 19, 2014
ROSHANBI Vs. AZAMATUNISS AND ORS.
February 17, 2014
ROSIE SERPHINE COELHO Vs. SPECIAL LAND ACQUISITION OFFICER
October 27, 2014
ROYAL COLLEGE OF NURSING Vs. REGISTRAR, THE RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
September 8, 2014
ROYAL EDUCATION SOCIETY QUARTERS Vs. MANDYA NATIONAL PAPER MILLS LTD
January 30, 2014
RUDRAMUNI SHIVACHARYA SWAMIJI PATTADHYAKSHA Vs. RATHNAKARA S R
August 12, 2014
RUDRAMURTHY Vs. JAYAMMA
September 10, 2014
RUDRAVVA AND ORS. Vs. SUMA AND ORS.
July 17, 2014
RUDRESH Vs. STATE OF KARNATAKA
May 29, 2014
RUDRESH Vs. STATE OF KARNATAKA
June 5, 2014
RUDRESH ALIAS RUDRACHARI Vs. STATE OF KARNATAKA
July 16, 2014
RUKKAMMA Vs. MUNIYELLAPPA
September 3, 2014
RUKMAVVA Vs. AJJAPPA SHIVAJAPPA
June 10, 2014
RUKMINI Vs. CHENNAPPA GOWDA
November 27, 2014
RUKMINI BAI Vs. MALLIKARJUNA
September 10, 2014
RUPEN PATEL Vs. GOPALAN ENTERPRISES (INDIA) PVT. LTD.
March 20, 2014
RUPSING @ CHANDRASHEKHAR Vs. STATE OF KARNATAKA
February 11, 2014
RUSTOM KERAWALA Vs. STATE OF KARNATAKA
October 27, 2014
RUTAKSHA RAWAT Vs. STATE
October 14, 2014
S A SUMITHRA Vs. S V VINAY
April 1, 2014
S ASHA, Vs. S UMAMAHESHWAR,
March 24, 2014
S B VALVES Vs. CANARA BANK TRAFFIC ISLAND BRANCH
January 22, 2014
S CHAITHANYA MURTHY Vs. SHAGUFTA KHANUM
March 20, 2014
S D RAVI Vs. JAYARAMEGOWDA S/O LATE SANNABORE GOWDA
December 8, 2014
S DIL NAR NOOR Vs. K MANJUNATH SON OF KUPPAREDDY
February 18, 2014
S JAGADEESH Vs. MANAGEMENT OF DOORVANI CABLES PVT LTD
February 20, 2014
S JAGADEESHWARA, Vs. B S MEENAKSHI,
April 9, 2014
S JAYASHEELA Vs. G SAROJAMMA
April 8, 2014
S K RAMACHANDRA Vs. STATE OF KARNATAKA
March 19, 2014
S K RAVISHANKAR, Vs. H V BHADRAMMA,
March 13, 2014
S KUMARI W/O P VIJAYAKUMAR Vs. D T ARAVINDA
November 17, 2014
S M M NADGEER Vs. STATE OF KARNATAKA
February 5, 2014
S N PRAKASH S/O LATE NARAYANA DAS Vs. G V KRISHNA S/O LATE G V RAO
July 1, 2014
S NAGALAKSHMI Vs. C S VENKATESHABABU
April 2, 2014
S NAGARAJ Vs. CHINNI SUDESHANA
March 1, 2014
S R ENTERPRISES Vs. H G LAKSHMINARAYANA SHETTY
March 3, 2014
S RAGHAVENDRA Vs. STATE OF KARNATAKA
March 5, 2014
S SADIQ Vs. AUTHORISED OFFICER AND DEPUTY CONSERVATOR OF FOREST
June 2, 2014
S SIDDARAJU Vs. BANGALORE ELECTRICITY SUPPLY COMPANY
July 9, 2014
S SRINIVAS Vs. STATE OF KARNATAKA
March 4, 2014
S SUMANGALA ALIAS SUMA Vs. PRABHU
April 30, 2014
S UMAPATHI Vs. STATE OF KARNATAKA
March 10, 2014
S V GAYATHRI Vs. MANAGER UNITED INDIA INSURANCE CO LTD
June 10, 2014
S VASUDA W/O S R VASUDEVARAV Vs. GURUMURTHY @ HARISHA @ GUNDA; ANGADI MAHESHWARAPPA; VIMALAKSHAMMA; VEERESH @ VEERENDRAKUMAR; STATE OF KARNATAKA
December 18, 2014
S. ABBAS Vs. STATE OF KARNATAKA
October 15, 2014
S. AMUDHA Vs. IDBI BANK LIMITED
December 8, 2014
S. ARMUGAM Vs. BRUHAT BANGALORE MAHANAGARA PALIKE
February 11, 2014
S. BRUNDA Vs. STATE OF KARNATAKA
September 8, 2014
S. DEEPIKA BHAT Vs. UNION OF INDIA
March 13, 2014
S. GANGADHAR Vs. SHANKARAPPA
December 11, 2014
S. GOPINATH Vs. DAVANAM CONSTRUCTIONS (P.) LTD.
January 28, 2014
S. GOWTHAM Vs. K. SUNDAR BABU
November 17, 2014
S. KESHAVA MURTHY AND LAKSHMAMMA Vs. STATE OF KARNATAKA
February 3, 2014
S. KRISHNAMURTHY Vs. STATE OF KARNATAKA
June 30, 2014
S. LAKSHMINARAYANA, PROPRIETOR Vs. BANGALORE WATER SUPPLY AND SEWERAGE BOARD
March 3, 2014
S. MADHU Vs. STATE
October 14, 2014
S. MAHADEVAPPA Vs. PUTTALINGAIAH
August 18, 2014
S. MALLIKARJUNA Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
August 21, 2014
S. MOHAN Vs. RISHI ATREYA
November 7, 2014
S. MOHANRAM Vs. SUSHEELA RANGANATH
March 17, 2014
S. NAGARAJ Vs. K. NANDA KUMAR
October 14, 2014
S. NAGENDRA Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES MYSORE DIVISION
December 9, 2014
S. NARAYANA Vs. M.G. RAVICHANDRAN AND ORS.
September 25, 2014
S. NARAYANASWAMY Vs. S. RAJKUMAR
December 10, 2014
S. NASEER PASHA Vs. THE DEPUTY COMMISSIONER
February 6, 2014
S. RAMAIAH Vs. K. RAMESH RAO
August 26, 2014
S. RUDRAPPA Vs. SECRETARY, THE MYSORE MERCHANTS CO-OP. SOCIETY LTD.
March 24, 2014
S. SHEKAR Vs. STATE OF KARNATAKA
September 15, 2014
S. SHYLESH KUMAR Vs. RADHAMMA
November 7, 2014
S. SRIKANTH Vs. B.A. VANI
October 15, 2014
S. SRINATH Vs. THE SECRETARY TO GOVERNMENT, PRIMARY AND SECONDARY EDUCATION, BANGALORE AND OTHERS
September 3, 2014
S. SUNDAR Vs. STATE OF KARNATAKA
January 27, 2014
S. SUNDARAJ Vs. STATE OF KARNATAKA
April 23, 2014
S. THIMMAPPA Vs. KUMARA. M.A.
September 18, 2014
S. THIPPANNA Vs. THE STATE OF KARNATAKA
December 8, 2014
S. VASANTH KUMAR Vs. STATE OF KARNATAKA
August 21, 2014
S. VIMALA Vs. YASHODA
November 3, 2014
S.B. MAHESHA Vs. CAUVERY KALPATHARU GRAMEENA BANK
November 26, 2014
S.B. MALLIKARJUNA Vs. KARNATAKA LOKAYUKTA, REPRESENTED
October 21, 2014
S.B. RAMESH Vs. A.G. SURESH
April 7, 2014
S.B. SIDDALINGA SHIVACHARYA Vs. THE UNION OF INDIA
November 18, 2014
S.C. SRINIVAS Vs. THE STATE OF KARNATAKA
October 16, 2014
S.E. RAGHAVENDRA Vs. SAVITHRAMMA
February 5, 2014
S.G. LATHA Vs. M.V. SRINIVAS
November 17, 2014
S.G. MALLIKARJUNA Vs. ASHA
April 7, 2014
S.H. VANAHALLI Vs. OFFICIAL LIQUIDATOR
July 31, 2014
S.J. LAKSHMINARASIMHA SHASTRY Vs. BANK OF INDIA
September 4, 2014
S.J. RAJALAKSHMI Vs. K. MANJUNATH
November 12, 2014
S.K. SALES AGENCIES Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA AND ORS.
December 16, 2014
S.K. SURESH Vs. THE PRINCIPAL SECRETARY
August 14, 2014
S.L. PAPA REDDY Vs. STATE OF KARNATAKA
February 21, 2014
S.L. RAJANNA Vs. KARNATAKA BANK LIMITED
December 3, 2014
S.L. SHIVANNA Vs. HARSHA
January 17, 2014
S.L.N. SPORTS AND CULTURAL ASSOCIATION Vs. STATE OF KARNATAKA
February 13, 2014
S.M. BASAVARAJU Vs. STATE OF KARNATAKA
September 18, 2014
S.M. KRISHNA Vs. S. RATHNA
December 5, 2014
S.M. RAJU Vs. KARNATAKA LOKAYUKTHA
January 9, 2014
S.N. CHANDRAPPA Vs. KARNATAKA POWER TRANSMISSION CORPORATION
April 7, 2014
S.N. ENVIROTECH PVT. LTD. Vs. MANAGING DIRECTOR OF KARNATAKA
August 22, 2014
S.N. MURALI SHARMA Vs. R. RAVI
February 14, 2014
S.P. PREMAKUMARI Vs. PAUNRAJ
October 16, 2014
S.P. VIKRAM Vs. PASSPORT OFFICER
February 26, 2014
S.R. PATIL Vs. THE DIRECTOR OF AGRICULTURE PRODUCE MARKETING COMMITTEE
February 28, 2014
S.R. RUDRAMUNI Vs. S.V. CHANDRAPPA
October 29, 2014
S.R. UDAYASHANKAR Vs. COMMISSIONER, THE EXECUTIVE ENGINEER INFRASTRUCTURE DIVISION-II, EXECUTIVE ENGINEER
February 11, 2014
S.S. RAGHAVENDRA Vs. PARVATHI BAI
March 28, 2014
S.S.V. DEVELOPERS Vs. SUNDAR PREMRAJ JOTWANI
June 3, 2014
S.V. NARASIMHAIAH Vs. KARNATAKA CO-OPERATIVE MILK PRODUCERS FEDERATION LTD
February 24, 2014
S.V.S. INDUSTRIES Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES (RECOVERY)
September 12, 2014
SABIRA JANU Vs. N.N. VENKATARAMANASWAMY
November 14, 2014
SACHIN Vs. STATE OF KARNATAKA
June 2, 2014
SACHIN Vs. STATE OF KARNATAKA
February 5, 2014
SADAGOPAN RAJAMANI Vs. K. RAJAIAH
September 16, 2014
SADDAM Vs. STATE
February 6, 2014
SADEPPA Vs. THE STATE OF KARNATAKA
December 9, 2014
SADHAMATI Vs. SHIVANAND
June 10, 2014
SADIQ ALIAS DAL Vs. STATE
June 25, 2014
SAFI ALIAS SAFIULLA Vs. STATE OF KARNATAKA
January 24, 2014
SAGAR AUTOMOBILES, Vs. KAILASH CHANDRA SUDARSHAN
April 23, 2014
SAGAR KRISHNA Vs. DEPUTY COMMISSIONER OF CENTRAL EXCISE
January 17, 2014
SAHADEVAPPA DODDASIDDAPPA Vs. CHANNAPPA
June 16, 2014
SAI DATTA Vs. KARNATAKA RELIGIOUS
September 11, 2014
SAI SERVICE CENTRE Vs. JASBIR BAJAJ
December 30, 2014
SAINATH Vs. STATE
January 28, 2014
SAJEEDA BANU Vs. U. GANESHA RAYA
October 7, 2014
SAJID ALI Vs. SHAKILA BEGUM
June 5, 2014
SAJIDA BANU Vs. HALEMA BANU
March 14, 2014
SAJJED HALE KOTEPPA Vs. SAJJED RUDRAPPA
December 11, 2014
SAKAMMA Vs. RAMAGOPAL TIBREWALA
November 28, 2014
SAKAMMA, Vs. MANAGER, ICICI LOMBARD MOTOR INSURANCE LTD
June 3, 2014
SAKSHI Vs. SUNIL
July 9, 2014
SALAMMA Vs. H. BHARATHI
December 9, 2014
SALAUDDIN Vs. STATE IF KARNATAKA
March 14, 2014
SALEEM ALIAS MAHAMMEDSALEEM Vs. STATE OF KARNATAKA
February 14, 2014
SALEEM P A Vs. STATE OF KARNATAKA
June 27, 2014
SALEEMA Vs. CHAND
September 9, 2014
SAMBULINGAPPA Vs. NINGANAGOUDA IRANAGOUDA HIREGOUDAR
June 4, 2014
SAMEER Vs. STATE OF KARNATAKA
January 23, 2014
SAMITA Vs. SUNANDA
June 9, 2014
SAMPANGI Vs. DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE COMPANY LIMITED
July 1, 2014
SAMPANGI GOWDA Vs. MUDDANNA
April 4, 2014
SAMPIGE BAR AND RESTAURANT Vs. DEPARTMENT OF COMMERCIAL TAXES
June 9, 2014
SAMRAKSHANA ELECTRICALS LIMITED Vs. MAC CHARLES (INDIA) LIMITED
January 6, 2014
SAMSON Vs. STATE OF KARNATAKA
January 16, 2014
SAMUDRA PATHAK Vs. UNITED INDIA INSURANCE CO , LTD
June 13, 2014
SAMUEL Vs. DEPUTY COMMISSIONER & THE DISTRICT ELECTION OFFICER
March 28, 2014
SAN JAY P. NAIDU Vs. RUPREKA BHASKAR
August 20, 2014
SANDAMMA Vs. STATE OF KARNATAKA
February 28, 2014
SANDEEP KUMAR SINGH Vs. THE STATE OF KARNATAKA MARIHAL P.S. REPRESENTED BY STATE PUBLIC PROSECUTOR
March 26, 2014
SANDEEP SOMAYAJI Vs. SRINIVASA SOMAYAJI
April 30, 2014
SANDEEP VILAS PAWAR Vs. STATE OF KARNATAKA
February 11, 2014
SANGAMMA Vs. THE PRESIDENT
November 18, 2014
SANGAPPA Vs. STATE
February 11, 2014
SANGAPPA Vs. MALLAPPA AND SRI. SHIVALINGAPPA
March 11, 2014
SANGAPPA Vs. RAMCHANDRA LAXMAN PUJERI
March 19, 2014
SANGAPPA Vs. STATE OF KARNATAKA
March 17, 2014
SANGAVVA Vs. HANAMAPPA ALIAS HANAMANTAPPA
April 25, 2014
SANGAWWA Vs. PATTAN PANCHAYAT
March 7, 2014
SANGEETA Vs. STATE OF KARNATAKA
December 2, 2014
SANGEETA BHARAT Vs. M.G. ASHWATH
September 4, 2014
SANGMESH Vs. STATE OF KARNATAKA
June 5, 2014
SANJAY DANACHAND GHODAWAT Vs. ANNASAHEB MALGONDA PATIL
July 23, 2014
SANJAY ENGLE Vs. STATE OF KARNATAKA; SMITA RAO
November 7, 2014
SANJAY KUMAR Vs. IFFCO-TOKIO GENERAL INSURANCE CO. LTD.
October 29, 2014
SANJAY P NAIDU Vs. PUPREKA BHASKAR
August 20, 2014
SANJAY T. Vs. CENTRAL BUREAU OF INVESTIGATION
September 10, 2014
SANJAYKUMAR Vs. DILIPKUMAR
September 11, 2014
SANJEEVAPPA MALLAPPA KUNDUR Vs. BHARATEEYA ADIMA JATI SEVAKA SANGH
February 26, 2014
SANJEEVI N. SHETTY Vs. SRINIVAS SHETTY
October 29, 2014
SANMUKAYYA Vs. ASGAR RAHMAN
June 4, 2014
SANNA BASAVARADDI Vs. SHIVASHANKARAPPA @ SHANKARAPPA
January 16, 2014
SANNALINGAPPA Vs. STATE OF KARNATAKA
August 2, 2014
SANNAMALLEGOWDA Vs. CHANDREGOWDA
July 8, 2014
SANTHOSH GOWDA Vs. STATE OF KARNATAKA
February 11, 2014
SANTHOSH KUMAR Vs. STATE OF KARNATAKA
February 26, 2014
SANTHOSH KUMAR @ SANTHOSH AND SUDHAKARA @ ABBAIAH Vs. STATE OF KARNATAKA
February 5, 2014
SANTHOSH M B Vs. STATE
June 27, 2014
SANTHOSH NAGAMMANAVAR Vs. M.S. VANITHASHREE
February 3, 2014
SANTHOSH SHETTIGAR Vs. STATE OF KARNATAKA
March 13, 2014
SANTHOSH V RAI Vs. LEGORY SALDHANA AND ORS
November 27, 2014
SANTHOSH V. RAI Vs. ANTONY SALDHANA AND ORS.
November 27, 2014
SANTHOSHA Vs. STATE
March 4, 2014
SANTOSH Vs. GIRISH
September 11, 2014
SANTOSH KUMAR Vs. STATE AND ORS.
September 5, 2014
SAPTHASRUSHI SOUHARDA CREDIT CO OP LTD Vs. LAKSHMAN
September 10, 2014
SARASWATHI K. Vs. STATE OF KARNATAKA
January 2, 2014
SARASWATHIBAI Vs. THIMMAJI
December 17, 2014
SARAVANAKUMAR Vs. STATE OF KARNATAKA
July 23, 2014
SARAVANAN S/O LATE SHEKAR Vs. STATE OF KARNATAKA
December 5, 2014
SARITHA PAPPU Vs. STATE OF KARNATAKA
December 10, 2014
SARITHA S. HEGDE Vs. DEPUTY COMMISSIONER
July 4, 2014
SAROJ JAIN Vs. MAHAVEER MEDICARE KAMALA KESHAVA
October 14, 2014
SAROJA Vs. STATE
January 3, 2014
SAROJA Vs. SHANTHAMMA
November 18, 2014
SAROJAMMA Vs. KALASAMMA
August 22, 2014
SAROJAMMA Vs. CHINNAMMA
June 6, 2014
SAROJAMMA Vs. N K RANGANATHA; ASHA RANI
November 21, 2014
SAROJAMMA, Vs. NAVEENKUMAR,
March 12, 2014
SAROJINI Vs. STATE OF KARNATAKA
February 12, 2014
SARVAJANIK VACHANALAYA Vs. B V V SANGHA
January 10, 2014
SARVAMANGALA Vs. STATE OF KARNATAKA
November 6, 2014
SATEESH GANAPATHI KADAM Vs. THE LAND TRIBUNAL
December 18, 2014
SATHEESH, SON OF RUDRAPPA Vs. STATE OF KARNATAKA
September 9, 2014
SATHEESHA Vs. STATE OF KARNATAKA
November 11, 2014
SATHISH Vs. VASANTHA A. SALIAN
November 11, 2014
SATHISH AND SUNIL Vs. STATE OF KARNATAKA
January 16, 2014
SATHISH PUTHRAN Vs. STATE OF KARNATAKA
February 26, 2014
SATHYA NARAYANA RAO Vs. R. VITTAL RAO
August 27, 2014
SATHYANARAYAN Vs. SURYOJI RAO
March 7, 2014
SATHYANARAYANA Vs. STATE
March 13, 2014
SATHYANARAYANA KUDURU Vs. STATE
November 5, 2014
SATISH Vs. THE STATE
December 5, 2014
SATISH Vs. IMAMHUSAIN
February 3, 2014
SATISH AND ORS. Vs. THE STATE THROUGH DY. S.P. LOKAYUKTA POLICE AND SAHEB GOUDA
March 11, 2014
SATISHKUMAR (A). SATHISH AND HARISH Vs. STATE
June 3, 2014
SATYA ACHAYYA Vs. M.A. MOHAMMED AMANULLAH
September 9, 2014
SATYABODHA PRANADEVA UTSAVA COMMITTEE Vs. ADDITIONAL DEPUTY COMMISSIONER
April 7, 2014
SATYAPPA Vs. STATE THROUGH WADI POLICE
February 6, 2014
SAVIK VIJAY ENGINEERING PVT. LTD. AND ORS. Vs. LLOYDS FINANCE LTD. AND ORS.
January 28, 2014
SAVITA RENUKA Vs. THE STATE OF KARNATAKA
November 19, 2014
SAVITHA SEETHARAM Vs. RAJIV VIJAYASARATHY RATNAM
March 24, 2014
SAVITHRAMMA R.C. Vs. VIJAYA BANK
March 7, 2014
SAVITHRI Vs. HOWRAB
June 16, 2014
SBEE CABLES (INDIA) LIMITED Vs. THE JOINT COMMISSIONER OF COMMERCIAL TAXES (ADMN.)
July 7, 2014
SBEE CABLES (INDIA) LIMITED Vs. THE JOINT COMMISSIONER OF COMMERCIAL TAXES (ADMN.)
September 10, 2014
SECRETARY FOR HOUSING GOVERNMENT OF KARNATAKA Vs. MOHIDDIN NAWAZ KHAN
April 7, 2014
SECRETARY TO GOVERNMENT DEPARTMENT OF EDUCATION AND THE ACCOUNTANT GENERAL IN KARNATAKA Vs. N.B. GOVINDA RAJA RAO
January 16, 2014
SEETHARAMANAIKA Vs. STATE OF KARNATAKA
August 20, 2014
SELECTION COMMITTEE OF THE ASSISTANT PUBLIC PROSECUTORS-CUM-ASSISTANT GOVERNMENT PLEADERS Vs. KARNATAKA STATE INFORMATION COMMISSION
September 2, 2014
SELVI J JAYALALITHAA Vs. STATE
October 7, 2014
SELVI J. JAYALALITHA Vs. STATE
August 26, 2014
SENIOR MANAGER ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD Vs. G.B. KESHAVA REDDY
March 19, 2014
SERVANTS OF HOLY SPIRIT Vs. B S MANJUNATHA
March 28, 2014
SESHAPPA Vs. K. GOPALAKRISHNA MURTHY
December 19, 2014
SEVEN H LOGISTICS (P.) LTD. Vs. DECCAN CARGO & EXPRESS LOGISTICS (P.) LTD.
July 31, 2014
SEVERINE D SOUZA Vs. G M MUSTAFA
March 12, 2014
SHA MAGANLAL SAKICHANDJI SINCE DECEASED REP. BY L.R. MOHITH KUMAR Vs. PRAKASH PALANKAR
February 12, 2014
SHABBIR Vs. STATE OF KARNATAKA
February 3, 2014
SHABIR AHMED Vs. THE STATE OF KARNATAKA
September 16, 2014
SHABRINTAJ Vs. STATE OF KARNATAKA
May 29, 2014
SHAFEER BAIG Vs. STATE OF KARNATAKA
July 8, 2014
SHAFIULLA SHARIFF @ SHAFI; TAJMUL AHMED SHARIFF @ TAJJU; SHAIK REHEEZ AHMED @ JAMAL Vs. STATE OF KARNATAKA
November 25, 2014
SHAHID MASOOD Vs. ABDUL RAZAK
February 24, 2014
SHAIK BADESAB AND ORS. Vs. THE PRINCIPAL SECRETARY COMMERCE AND INDUSTRIES GOVT. OF KARNATAKA AND ORS.
August 1, 2014
SHAIK KHADER Vs. STATE
June 2, 2014
SHAIK MOHAMMED PEER AND ORS. Vs. THE STATE OF KARNATAKA
July 4, 2014
SHAIK SADDAM Vs. STATE OF KARNATAKA
August 19, 2014
SHAIK SYED ALI Vs. BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD.
September 11, 2014
SHAILA VEERAYYA Vs. DEPUTY COMMISSIONER
February 4, 2014
SHAILAJA Vs. STATE OF KARNATAKA
January 10, 2014
SHAJADABI Vs. BASHEERAHMED
April 7, 2014
SHAJI GEORGE THOMAS Vs. STATE AND ORS.
December 8, 2014
SHAKEEL AHMED Vs. STATE OF KARNATAKA
January 23, 2014
SHAKILA A. SHETTY Vs. THE ASSISTANT EXECUTIVE ENGINEER (ELEC.)
November 13, 2014
SHAKTIVELU M. Vs. STATE OF KARNATAKA
July 2, 2014
SHAKUNTALA Vs. STATE OF KARNATAKA
April 7, 2014
SHAKUNTALA BAI Vs. MUNISWAMY RAO BOUNSLE
December 3, 2014
SHAKUNTALA DEVAPPA Vs. B.R. RAVISHANKAR
April 25, 2014
SHAKUNTALABAI Vs. VITHAL RAO
February 18, 2014
SHAKUNTHALAMMA Vs. KANTHAMMA
September 5, 2014
SHALINI, Vs. DIVISIONAL CONTROLLER, KARNATAKA STATE ROAD TRANSPORT CORPORATION
January 21, 2014
SHAMANUR SHIVASHANKARAPPA Vs. INDIA SUGARS AND REFINERIES LTD.
July 18, 2014
SHAMBAVATHI Vs. STATE OF KARNATAKA
April 22, 2014
SHAMBULINGAPPA Vs. MALLAJAMMA
December 17, 2014
SHAMBULINGAYYA Vs. CHIEF EXECUTIVE OFFICER
June 2, 2014
SHANKAR Vs. DEPUTY COMMISSIONER, BELGAUM
January 30, 2014
SHANKAR ALIAS MUNNA ALIAS GIDDU Vs. STATE OF KARNATAKA
July 17, 2014
SHANKAR BHATT Vs. STATE OF KARNATAKA
February 3, 2014
SHANKAR DHODDA CHOUDAPPA BEKAWADKAR Vs. ARJUN DHODDA CHOUDAPPA BEKAWADKAR
June 6, 2014
SHANKAR KUMAR Vs. STATE
October 10, 2014
SHANKAR RAO Vs. THE COMMISSIONER, CITY MUNICIPAL COUNCIL
September 1, 2014
SHANKAR VINAY ACHARI @ N SHIVASHANKARACHARI Vs. CHIEF TRAFFIC MANAGER BANGALORE METROPOLITAN TRANSPORT CORPORATION
February 18, 2014
SHANKARA Vs. STATE OF KARNATAKA
November 11, 2014
SHANKARA B.M. Vs. STATE OF KARNATAKA
September 12, 2014
SHANKARAGOWDA Vs. MOHAMMAD AKRAM
July 2, 2014
SHANKARAPPA Vs. COOPERATIVE ELECTION COMMISSION, KARNATAKA STATE
January 31, 2014
SHANKARAPPA Vs. THE COOPERATIVE ELECTION COMMISSION KARNATAKA
January 29, 2014
SHANKARAPPA Vs. ANNAPURNA
July 9, 2014
SHANMUGAM Vs. RETURNING OFFICER, LOKKANAHALLI MILK PRODUCERS CO-OPERATIVE SOCIETY LTD.
February 13, 2014
SHANMUGAM PATTU @ S. PATTU Vs. RAICHUR SOLVENTS LIMITED
February 12, 2014
SHANMUKAYYA Vs. STATE OF KARNATAKA
April 5, 2014
SHANTA Vs. KAMALAVVA
April 9, 2014
SHANTA M. GAD Vs. ASSISTANT REVENUE OFFICER
December 19, 2014
SHANTA, SHRI. RAGHAVENDRA H.V. AND SHRI. BABU SUNGAR Vs. GOPAL HANUMANT BAPSHET
March 19, 2014
SHANTADURGA PETRO CHEMICALS Vs. STATE OF KARNATAKA
September 8, 2014
SHANTAPPA Vs. SUBHAS MARIKALLAPPA PAGAD
June 13, 2014
SHANTAVEERAYYA Vs. PRINCIPAL SECRETARY
June 3, 2014
SHANTAVVA Vs. ASHOK
December 16, 2014
SHANTERI JEMA JEWELLERY Vs. T.K. BHASKARAN
March 3, 2014
SHANTHA MARY Vs. STATE OF KARNATAKA
September 25, 2014
SHANTHA SHETTY Vs. SUCHARITHA SHETTY
November 27, 2014
SHANTHAKUMAR, Vs. STATE OF KARNATAKA
June 16, 2014
SHANTHAKUMARI AND ORS. Vs. STATE OF KARNATAKA AND ORS.
December 18, 2014
SHANTHAMMA Vs. N.MANOHARA
April 2, 2014
SHANTHAMMA, Vs. BIPIN B PATEL,
March 18, 2014
SHANTHAPPA Vs. THE SUPERINTENDENT OF POLICE
December 10, 2014
SHANTHAPPA Vs. S GUNASAGARI ALIAS S GEETHA
September 18, 2014
SHANTHI FORTUNE (INDIA) LIMITED Vs. MUKKA SEA FOODS INDUSTRIES
September 10, 2014
SHARADA Vs. DODDAPPA
January 23, 2014
SHARADA DEVI COLLEGE OF NURSING ST. MARYS CHURCH CAMPUS Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
September 10, 2014
SHARADHA Vs. PRAVEEN ACHARI
April 9, 2014
SHARANABASAPPA Vs. STATE OF KARNATAKA
February 4, 2014
SHARANABASSAPPA Vs. MALLIKARJUN
June 6, 2014
SHARANAMMA Vs. CHENNAYYA SWAMI
October 27, 2014
SHARANAPPA Vs. STATE
May 29, 2014
SHARANAPPA U.G. Vs. PRINCIPAL SECRETARY DEPARTMENT OF HIGHER EDUCATION
April 7, 2014
SHARATH T. Vs. INDIAN OIL CORPORATION
November 12, 2014
SHARDI BAI Vs. R T DASYA NAIK
March 25, 2014
SHARWARI ALAGHARU Vs. STATE OF ANDHRA PRADESH
April 3, 2014
SHASHAVALI Vs. STATE OF KARNATAKA
August 1, 2014
SHASHI K V, Vs. SURESH PUJARI,
April 10, 2014
SHASHIDHAR Vs. ANIL
June 6, 2014
SHASHIDHARA Vs. BANAPPA, THE BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD.
January 2, 2014
SHASHIKAL J SHETTY Vs. STATE OF KARNATAKA
July 30, 2014
SHASHIKALA Vs. MOHAMMED SHAFI
July 15, 2014
SHAYLAJA N, Vs. BALI REDDY
July 17, 2014
SHEEJA M P Vs. RONNIE GEORGE THOMAS
January 6, 2014
SHEELA V S Vs. HEMANTH KUMAR
March 5, 2014
SHEETA Vs. NARASIMHA
April 30, 2014
SHEHNAZ AFTAB KAPADIA Vs. NASEEM BANU
March 25, 2014
SHEHZAD AFZAL KHAN Vs. STATE OF KARNATAKA
October 17, 2014
SHEKAR Vs. STATE OF KARNATAKA
June 10, 2014
SHEKAR @ CHANDRASHEKAR Vs. STATE OF KARNATAKA
November 5, 2014
SHEKARA Vs. THE STATE
November 3, 2014
SHEKARA Vs. STATE
January 2, 2014
SHEKHAPPA Vs. STATE OF KARNATAKA
March 25, 2014
SHESHADRI Vs. STATE OF KARNATAKA
January 9, 2014
SHESHAMMA Vs. CHANNAPPA
November 7, 2014
SHIDDAPPA Vs. ADIVEVVA
April 29, 2014
SHIDDAPPA SHIDDAPPA KATTIKAR Vs. SATYAPPA YALLAPPA KATTIKAR
February 17, 2014
SHIFA CONSTRUCTIONS Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
April 10, 2014
SHIFA CONSTRUCTIONS Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
April 3, 2014
SHIFA CONSTRUCTIONS Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
February 5, 2014
SHIV KUMAR Vs. UNION OF INDIA
February 3, 2014
SHIVA @ RAJA @ SHIVAMURTHY Vs. STATE OF KARNATAKA
December 4, 2014
SHIVA KUMAR Vs. STATE
September 5, 2014
SHIVA KUMAR Vs. KARNATAKA STATE AGRICULTURAL MARKETING BOARD
December 9, 2014
SHIVABASAVVA Vs. GOURAWWA
June 5, 2014
SHIVADAS N G , Vs. COMMISSIONER MYSORE URBAN DEVELOPMENT
January 18, 2014
SHIVAGANGA LEATHER CRAFTS Vs. CHIEF MANAGER CANARA BANK
January 8, 2014
SHIVAJI Vs. RAVI
February 12, 2014
SHIVAKUMAR Vs. M. MUNIBASAMMA
April 7, 2014
SHIVAKUMAR Vs. ASST. COMMISSIONER
February 13, 2014
SHIVAKUMAR Vs. STATE OF KARNATAKA
May 29, 2014
SHIVAKUMAR Vs. NANJAMMA
January 18, 2014
SHIVAKUMAR Vs. G SHREEVATHSA
March 19, 2014
SHIVAKUMARA Vs. STATE OF KARNATAKA
February 24, 2014
SHIVAKUMARA Vs. STATE OF KARNATAKA
August 4, 2014
SHIVAKUMARA NAIKA Vs. STATE OF KARNATAKA
September 26, 2014
SHIVALINGA SHIVAPPA MANAGAJ Vs. SANJAY J. PATIL
December 18, 2014
SHIVALINGEGOWDA Vs. STATE OF KARNATAKA
March 12, 2014
SHIVALINGEGOWDA Vs. K SHIVEGOWDA
July 31, 2014
SHIVAMALLU, S/O MADA NAIKA Vs. STATE OF KARNATAKA; PUSHPAVATHI K N
November 26, 2014
SHIVAMMA Vs. ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD.
February 12, 2014
SHIVAMMA Vs. SHRI DEVAPPA
March 17, 2014
SHIVAMURTEPPA Vs. MANAGING DIRECTOR, N.E.K.R.T.C.
June 9, 2014
SHIVAN Vs. KALANDAR AND DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD.
January 17, 2014
SHIVANAGOUDA Vs. GURUSIDDAPPA
June 13, 2014
SHIVANAND Vs. THE SECRETARY, GOVT. OF KARNATAKA, THE DEPUTY COMMISSIONER, BIJAPUR
February 13, 2014
SHIVANAND B. MALAGAR Vs. RESERVE BANK OF INDIA
February 5, 2014
SHIVANAND NINGAPPA HURAKADLI Vs. TIPPANNA HANAMANTH
March 7, 2014
SHIVANANDA MOOLYA Vs. PREMA
November 12, 2014
SHIVANNA Vs. RAMAIAH
February 11, 2014
SHIVANNA Vs. RAMEGOWDA
November 21, 2014
SHIVANNA ALIAS PUTTANNA, Vs. SUVERNA
July 18, 2014
SHIVAPPA Vs. THE STATE OF KARNATAKA
December 8, 2014
SHIVAPPA Vs. IRANAGOUDA
September 15, 2014
SHIVAPPA FAKIRAPPA BADAVANNAVAR Vs. MANJUNATH
December 16, 2014
SHIVAPPA FAKKIRAPPA BADAVANNAVAR Vs. MANJUNATH AND ORS.
October 20, 2014
SHIVAPPA IRAPPA MANIKATTI Vs. GADIGEVVA VIRUPAXAYYA HIREMATH
January 28, 2014
SHIVAPUTRAPPA Vs. NINGAMMA
February 18, 2014
SHIVAPUTRAPPA M. DODDAWAD Vs. THE ASSISTANT COMMISSIONER OF EXCISE
March 21, 2014
SHIVASHANKAR REDDY Vs. STATE OF KARNATAKA
January 16, 2014
SHIVAYOGI SIDDALINGAYYA HIREMATH Vs. STATE OF KARNATAKA
March 24, 2014
SHIVRAJ Vs. STATE OF KARNATAKA
July 21, 2014
SHNTABAI Vs. IRAMMA
September 4, 2014
SHOBAVATHI ALIAS P SHOBHA SURESH Vs. GENERAL MANAGER
February 18, 2014
SHOBHA KARANDLAJE Vs. ADJUDICATING AUTHORITY UNDER PREVENTION OF MONEY
June 4, 2014
SHOBHA L. Vs. MANAGING DIRECTOR, KSRTC
January 17, 2014
SHOVANA MAITY Vs. REGISTRAR
September 23, 2014
SHREE ANAND LIFE SCIENCES LTD. Vs. KARNATAKA STATE FINANCIAL CORPORATION
December 15, 2014
SHREE RENUKA SUGARS LTD. Vs. STATE OF KARNATAKA
September 17, 2014
SHREEKANT Vs. THE SPECIAL LAND ACQUISITION OFFICER MALAPRABHA PROJECT
November 13, 2014
SHREEMAD JAGADGURU SHANKARACHARYA SHREE SHREE RAGHAVESHWARA BHARATI SWAMIJI Vs. STATE OF KARNATAKA
December 3, 2014
SHREEMAD JAGADGURU SHANKARACHARYA, SHREE SHREE RAGHAVESHWARA BHARATI SWAMIJI (FORMERLY KNOWN AS SRI HARISH SHARMA), BANGALORE Vs. STATE OF KARNATAKA & OTHERS
October 9, 2014
SHREEPATI AND ORS. Vs. MAHESH AND ORS.
July 21, 2014
SHREYA K.S. Vs. VISHVESVARAYA TECHNOLOGICAL UNIVERSITY
August 20, 2014
SHRIDHAR MANJAYYA GUNAGA Vs. KARNATAKA HOUSING BOARD
June 30, 2014
SHRIKANT Vs. RAVINDRA GURUSIDDAPPA WAGH
March 21, 2014
SHRIKANT B BANDODKAR Vs. RAMA SHISH SHAHA
March 5, 2014
SHRIKANTH AWWANEPPA BAGEWADI Vs. STATE OF KARNATAKA
January 18, 2014
SHRINIVAS Vs. STATE OF KARNATAKA
October 28, 2014
SHRINIVAS KRISHNAPPA KINI Vs. LAND TRIBUNAL HONNAVAR
April 7, 2014
SHRIRAM GENERAL INSURANCE Vs. YAMANAPPA IRAPPA MADAR
December 3, 2014
SHRIRAM TRANSPORT FINANCE CO LTD Vs. HASSAN A H
March 13, 2014
SHRISHAIL BEERAPPA METI Vs. RAJASHEKAR CHANABASAPPA CHIKODI,
March 6, 2014
SHRISHAIL RAMAKRISHNA BIJAPURE Vs. VIDYA
November 13, 2014
SHRISHAIL, Vs. KALLAPPA,
February 5, 2014
SHUBHAM ENTERPRISES Vs. MINDLOGICX INFRATEC LIMITED
March 1, 2014
SHUSHRUTHA EDUCATIONAL TRUST Vs. ASSISTANT DIRECTOR OF INCOME-TAX
February 18, 2014
SHWETA PRABHU Vs. STATE OF KARNATAKA
April 9, 2014
SHWETHA BOREWELLS Vs. STATE GOVERNMENT OF KARNATAKA
November 18, 2014
SHYAM Vs. STATE
April 2, 2014
SHYAMALA HAWALDAR Vs. THE KARNATAKA STATE POLLUTION CONTROL BOARD PARISARA BHAVANA
November 20, 2014
SHYAMARAJU & COMPANY (INDIA) PVT. LTD. Vs. THE MANAGING DIRECTOR, KARNATAKA URBAN INFRASTRUCTURE DEVELOPMENT & FINANCE CORPORATION (KUIDFC) AND ORS.
July 24, 2014
SHYAMARAO Vs. HANAMANT
February 17, 2014
SIDDABASAPPA Vs. G. MUIYAPPA
February 11, 2014
SIDDAGANGAIAH Vs. STATE OF KARNATAKA
August 7, 2014
SIDDAGANGAIAH Vs. N.K. GIRIRAJA SHETTY
December 18, 2014
SIDDAGANGAIAH C.M. Vs. CHIEF SECRETARY TO GOVERNMENT
January 21, 2014
SIDDAGANGAMMA ALIAS SIDDALINGAMMA Vs. DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
July 9, 2014
SIDDAGANGAMMA AND SUJATHAMMA Vs. STATE OF KARNATAKA
January 16, 2014
SIDDAIAH Vs. STATE OF KARNATAKA
September 16, 2014
SIDDAIAH Vs. THE PRINCIPAL SECRETARY
November 18, 2014
SIDDALAIAHNAVAR DODDASANNAPPA Vs. HASSAIN
January 16, 2014
SIDDALING Vs. STATE
June 3, 2014
SIDDALINGAPPA Vs. E. ANJINAPPA
June 6, 2014
SIDDALINGAPPA Vs. SHIVAMMA
December 12, 2014
SIDDALINGESH Vs. STATE OF KARNATAKA
June 6, 2014
SIDDALINGESHWARAYYA Vs. VEERANNA
July 15, 2014
SIDDAMMA Vs. JAYASHRE
August 18, 2014
SIDDANAGOUDA Vs. LAND ACQUISITION OFFICER
March 3, 2014
SIDDANNA GOWDA Vs. VISHWANATH
August 19, 2014
SIDDANNA HOOGAR Vs. JAYPEE CEMENTS CORPORATION LIMITED
April 29, 2014
SIDDAPPA Vs. LAKKAMMA
August 18, 2014
SIDDAPPA Vs. CHANDBEE HYDERABAD
April 8, 2014
SIDDAPPA A/F KARIYAPPA PUJAR Vs. BASAVARAJ
March 18, 2014
SIDDAPPA V. Vs. G. SUSHEELA
January 29, 2014
SIDDARAI BASAVANT PADAGAL Vs. RUDRAPPA BASAVANNEPPA PADAGAL
June 11, 2014
SIDDARAJU Vs. STATE OF KARNATAKA
September 2, 2014
SIDDARAJU Vs. STATE OF KARNATAKA
June 12, 2014
SIDDARAJU, Vs. B S MANJUNATH,
June 9, 2014
SIDDARAMEGOWDA Vs. NAGANNA
March 13, 2014
SIDDASHETTY Vs. RAJAMMA
February 4, 2014
SIDDAYYA Vs. THE STATE OF KARNATAKA
November 3, 2014
SIDDEGOWDA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
July 4, 2014
SIDDESHWARA VIDYADANA SAMITI Vs. STATE OF KARNATAKA
April 22, 2014
SIDDU Vs. STATE OF KARNATAKA
January 23, 2014
SIDRAM Vs. BABU
August 25, 2014
SIDRAM Vs. STATE OF KARNATAKA
January 28, 2014
SINGAIAH Vs. VENKATARAO POTTE
January 16, 2014
SIRUGUPPA EDUCATION SOCIETY Vs. THE ASSISTANT ENGINEER, LAND ARMY AND ORS.
July 3, 2014
SIRUGUPPA RECREATION & FREE READING ROOM Vs. STATE OF KARNATAKA
February 26, 2014
SKYTOP BUILDERS PRIVATE LIMITED Vs. ADDITIONAL REGISTRAR OF CO-OPERATIVE SOCIETIES
August 25, 2014
SMITA JAIN Vs. N.A.PARAMESHWAR
January 16, 2014
SMRUTHY B S Vs. D A PANDU MEMORIAL
March 18, 2014
SMST TRANSPORT Vs. STATE OF KARNATAKA
January 18, 2014
SMT. GIRIJAMMA @ GIRIJAMMA P. PATIL Vs. K.G. PRAKASH @ PRAKASHAPPA AND ANOTHER
September 2, 2014
SN ENVIRO TECH PVT LTD Vs. URBAN INFRASTRUCTURE DEVELOPMENT FINANCE CORPORATION
July 16, 2014
SNOOK N CUE ASSOCIATION Vs. STATE OF KARNATAKA
January 9, 2014
SOBHA DEVELOPERS PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
April 2, 2014
SOLLY LUKOSE Vs. MANAGING DIRECTOR, BMTC AND UNITED INDIA INSURANCE CO., LTD.
January 17, 2014
SOMANATH Vs. LAXMAN
October 30, 2014
SOMANATHA Vs. K S MURULIDHAR,
September 9, 2014
SOMANNA Vs. COMMISSIONER
April 1, 2014
SOMANNA Vs. STATE OF KARNATAKA
September 12, 2014
SOMANNA Vs. THE STATE OF KARNATAKA
August 11, 2014
SOMAPPA Vs. SAROJAMMA
January 27, 2014
SOMARAS DISTILLERIES Vs. STATE OF KARNATAKA
May 11, 2014
SOMASEKHARA Vs. STATE OF KARNATAKA
November 21, 2014
SOMASHEKAR N MANNUR Vs. SHEETHAL VAHAN
March 26, 2014
SOMASHEKAR S V Vs. ANNAPURNA R
December 4, 2014
SONA ALLOYS PVT LTD Vs. PAWAN TRANSPORT
July 9, 2014
SOPAN Vs. TIPPANNA
December 10, 2014
SOUTH INDIAN SUGAR MILLS ASSN. Vs. KARNATAKA ELECTRICITY REGULATORY COMMISSION
April 2, 2014
SOWBHAGYA Vs. SATYA SAI MULTI SPECIALITY EYE HOSPITAL
October 30, 2014
SOWMYA AND ORS. Vs. STATE AND ORS.
March 4, 2014
SPECIAL LAND ACQUISITION Vs. PUTTA REVAIAH
April 28, 2014
SPECIAL LAND ACQUISITION OFFICER Vs. SAKAMMA
March 11, 2014
SPECIAL LAND ACQUISITION OFFICER Vs. B SREENIVASE GOWDA
June 2, 2014
SPECIAL LAND ACQUISITION OFFICER Vs. THIMMEGOWDA
December 2, 2014
SPORTINGMINDZ TECHNOLOGY PRIVATE LIMITED Vs. STATE OF KARNATAKA AND ORS.
October 28, 2014
SREELAKSHMI Vs. LAKSHMINARAYAN S. HEGDE
September 23, 2014
SREENIVASA Vs. DR. B.R. AMBEDKAR MEDICAL COLLEGE
September 9, 2014
SRI ASHGAR AHMED Vs. MISS SAMEER FATHIMA, MASTER MD. SABIR AMEEN AND SMT. SUMIYA SULTHANA
February 11, 2014
SRI BALAJI AQUA PRODUCTS Vs. UNION OF INDIA AND ORS.
January 28, 2014
SRI K.N. ANANDARAMA REDDY AND ORS. Vs. THE COMMISSIONER, BANGALORE MAHANAGARA PALIKE, NOW CALLED AS BRUHAT BANGALORE MAHANAGARA PALIKE AND THE ASSISTANT EXECUTIVE ENGINEER, DEPARTMENT OF HORTICULTURE
January 6, 2014
SRI KRISHNA WEIGH BRIDGE Vs. THE COMPETENT AUTHORITY AND THE SECRETARY, AGRICULTURE PRODUCE MARKET COMMITTEE AND ORS.
December 23, 2014
SRI KUMARAN CHILDRENS HOME EDUCATIONAL COUNCIL Vs. THE STATE OF KARNATAKA
December 1, 2014
SRI M. PADMANABHA Vs. STATE OF KARNATAKA, REP. BY ITS SECRETARY TO GOVERNMENT, DEPARTMENT OF HIGHER EDUCATION AND BANGALORE UNIVERSITY, REP. BY ITS REGISTRAR
March 11, 2014
SRI NANJAPPA Vs. SPECIAL DEPUTY COMMISSIONER
March 14, 2014
SRI NARASIMHAIAH Vs. STATE OF KARNATAKA BY ITS SECRETARY AND ORS.
March 19, 2014
SRI OMKAR MURTHY Vs. STATE OF KARNATAKA REP. BY THE STATE PUBLIC PROSECUTOR
February 13, 2014
SRI SRINIVASA Vs. STATE OF KARNATAKA
July 31, 2014
SRI T. GOVINDAPPA, S/O LATE THIMMARAYAPPA Vs. SRI H. ANJANAPPA, S/O LATE HUCHAPPA
February 17, 2014
SRI T. RAMAPPA Vs. SRI S. KIRAN
March 12, 2014
SRI UJJINAPPA Vs. SRI JAYANNA
October 27, 2014
SRI V. HANUMANTHAIAH Vs. THE HORTICULTURE PRODUCE CO-OPERATIVE MARKETING AND PROCESSING SOCIETY LTD., (HOPCOMS) REPRESENTED BY ITS MANAGING DIRECTOR SRI KADIREGOWDA AND THE DIRECTOR OF HORTICULTURE
March 12, 2014
SRI. NARAYANASWAMY AND SRI. NAGARAJA Vs. SMT. KADIRAMMA, SRI. PATALAPPA DEAD BY LRS (SMT. MUNIYAMMA AND ORS.), SMT. MUTHYALAMMA AND SRI. NARAYANAGOWDA
February 5, 2014
SRI. RAMEGOWDA Vs. STATE OF KARNATAKA, REP. BY PUBLIC PROSECUTOR
April 22, 2014
SRIDHAR Vs. STATE OF KARNATAKA
May 22, 2014
SRIDHAR GOVIND AMBIGA Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD.
September 12, 2014
SRIDHAR PUNACHITHAYA Vs. STATE OF KARNATAKA
November 12, 2014
SRIHARI DASHRATH RAO Vs. GULBARGA UNIVERSITY
February 3, 2014
SRIKANAT Vs. STATE OF KARNATAKA
June 9, 2014
SRIKANT Vs. MALLIKARJUNA
January 24, 2014
SRILESH, Vs. STATE
July 24, 2014
SRIMAN NIRANJAN JAGADGURU Vs. STATE OF KARNATAKA
February 19, 2014
SRIMANTH Vs. STATE
March 21, 2014
SRIMURTHY K.R. Vs. THE STATE OF KARNATAKA
December 16, 2014
SRINIJA DASARI Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
April 3, 2014
SRINIVAS Vs. MANAGER, THE NATIONAL INSURANCE CO. LTD
February 3, 2014
SRINIVAS @ BALU Vs. STATE BY SHIVAJINAGAR POLICE STATION
February 4, 2014
SRINIVAS AND SRI NEELKANT Vs. STATE OF KARNATAKA
March 17, 2014
SRINIVAS REDDY Vs. STATE OF KARNATAKA
February 3, 2014
SRINIVASA Vs. STATE BY HASSAN EXTENSION POLICE REPRESENTED BY PUBLIC PROSECUTOR
February 4, 2014
SRINIVASA Vs. THE STATE OF KARNATAKA
October 14, 2014
SRINIVASA Vs. THE STATE OF KARNATAKA
November 10, 2014
SRINIVASA ALIAS VASU Vs. STATE OF KARNATAKA
March 3, 2014
SRINIVASA MINERALS TRADING COMPANY Vs. STATE OF KARNATAKA
September 19, 2014
SRINIVASAMURTHY K. S. Vs. STATE OF KARNATAKA
April 7, 2014
SRINIVASAN CHANDIRA KUMAR Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
April 4, 2014
SRINIVASU Vs. PUTTASRINIVASA
October 10, 2014
SRIPAD Vs. RAMADAS M SHET
June 2, 2014
ST. GEORGE COLLEGE OF NURSING OMBR LAYOUT Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
September 3, 2014
STANLEY RODRIGUES Vs. STATE OF KARNATAKA
January 16, 2014
STATE Vs. KRISHNA
January 16, 2014
STATE Vs. HARMUZDIAR
February 21, 2014
STATE Vs. YOGESH @ YOGI
February 4, 2014
STATE Vs. SANTOSH
August 4, 2014
STATE Vs. B. VASU
September 22, 2014
STATE Vs. KAUSAR, YOUSEF AND VINODA @ MEDDA
March 18, 2014
STATE Vs. H N VEERABHADRAPPA
July 3, 2014
STATE Vs. SHIVANNA
October 29, 2014
STATE Vs. SULOCHANA
October 27, 2014
STATE Vs. K.V. SRIDHAR
November 3, 2014
STATE Vs. RATHNAMMA
October 30, 2014
STATE Vs. SATHYANARAYANA SINGH
December 10, 2014
STATE Vs. ANCHOR PHARMA PRIVATE LIMITED AND ORS.
February 28, 2014
STATE Vs. VARUN A. DEVADIGA
November 17, 2014
STATE Vs. RACHAPPAJI ALIAS RAJAPPA
July 23, 2014
STATE Vs. K SURESH REDDY
February 6, 2014
STATE Vs. SURESH
March 1, 2014
STATE Vs. NARAYANA MURTHY V
February 24, 2014
STATE Vs. RAMANJI
August 26, 2014
STATE Vs. NAVEEN KUMAR
December 8, 2014
STATE Vs. B M BALAKRISHNA,
August 5, 2014
STATE Vs. JAGADEESHA
March 11, 2014
STATE Vs. BALARAJ
March 4, 2014
STATE Vs. MALIYAMMA
February 19, 2014
STATE Vs. LAKSHMIKANTHA REDDY,
July 21, 2014
STATE Vs. CHANDRASHEKAR SON OF THIRUVENKATA SHETTY
March 25, 2014
STATE Vs. SHIVANNA
March 5, 2014
STATE Vs. G S MOHAN
March 3, 2014
STATE Vs. RAVI
February 10, 2014
STATE Vs. AJAMAL KHAN
January 23, 2014
STATE Vs. KARIYAPPA ALIAS APPAIYANNA
April 28, 2014
STATE Vs. SHANKARAPPA
February 4, 2014
STATE Vs. G N SHANKAREGOWDA,
April 9, 2014
STATE Vs. PRAVEEN POOJARY,
April 29, 2014
STATE Vs. RAGHAVENDRA ALIAS RAGHU
July 22, 2014
STATE Vs. PRAKASH
April 16, 2014
STATE Vs. SOMASHEKARA
December 19, 2014
STATE Vs. K.L. VINODA
December 18, 2014
STATE Vs. SHIVAPPA
December 17, 2014
STATE Vs. N DEVARAJ S/O NARAYANASWAMAPPA AND ORS
February 26, 2014
STATE Vs. N. CHIDANANDA
December 11, 2014
STATE Vs. MANIKUMAR
July 10, 2014
STATE Vs. JAYARAMA
June 23, 2014
STATE Vs. H C RENUKAPRASAD
April 10, 2014
STATE Vs. JULIANA LOBO
March 27, 2014
STATE Vs. SHIVANNA S/O CHIKKEGOWDA; S S UMESHA; S N SOMASHEKAR; MANGALAMMA; GOWRAMMA; HEMAVATHI; BETTAMMARA RAMANNA; PUTTASWAMY; PRAKASHA
November 18, 2014
STATE Vs. TANAJI
January 27, 2014
STATE Vs. OBANNA
April 3, 2014
STATE Vs. CHANNAMMA ALIAS KUNIT CHANNAMMA
April 15, 2014
STATE BANK OF INDIA Vs. THIMMYYA AND STATE OF KARNATAKA
April 24, 2014
STATE BANK OF INDIA Vs. R. SRINIVASA RAO
December 11, 2014
STATE BANK OF INDIA Vs. STATE BANKS STAFF UNION
March 4, 2014
STATE BANK OF MYSORE Vs. V.E. PONAMMA
October 27, 2014
STATE BANK OF MYSORE Vs. KARNATAKA INDUSTRIAL CO-OPERATIVE BANK LTD
August 18, 2014
STATE BY AJJAMPURA P.S. Vs. VIJAYKUMAR @ SHADAKSHARI
February 12, 2014
STATE BY BASAVANAHALLI POLICE CHIKMAGALUR Vs. PRAVEENA
March 28, 2014
STATE BY DY. SUPERINTENDENT OF POLICE K.G.F. Vs. KRISHNAIAH AND ORS.
January 24, 2014
STATE BY KENCHALAHALLI Vs. B.K. ANJAPPA
August 21, 2014
STATE BY KENCHARLAHALLI Vs. N. NARASIMHAPPA
August 21, 2014
STATE BY KOLAR RURAL POLICE Vs. SEENAPPA
March 5, 2014
STATE BY MICO LAYOUT POLICE BANGALORE CITY Vs. MOHAMMED THOSEEF
October 10, 2014
STATE BY POLICE INSPECTOR Vs. S.MANOHARAN
January 21, 2014
STATE BY RURAL POLICE STATION SHIMOGA Vs. GIRISHA
March 28, 2014
STATE ELECTION COMMISSION Vs. C.P. YOGESHWAR
March 21, 2014
STATE MAHILA POLICE STATION Vs. KALLAPPA
January 31, 2014
STATE NELAMANGALA POLICE Vs. T E MAHESH S/O ERANNA
July 1, 2014
STATE OF KARNATAKA Vs. CHIKKANNA S/O LATE BASAVAIAH
July 1, 2014
STATE OF KARNATAKA Vs. REDDY STRUCTURES (P.) LTD.
February 6, 2014
STATE OF KARNATAKA Vs. B.G. RAGHU
March 3, 2014
STATE OF KARNATAKA Vs. CHIKKANNA
February 13, 2014
STATE OF KARNATAKA Vs. S.D. SHASHIDARA
February 20, 2014
STATE OF KARNATAKA Vs. B. MAHADEVAIAH
January 22, 2014
STATE OF KARNATAKA Vs. SOUTH INDIAN SUGAR MILLS ASSOCIATION
June 30, 2014
STATE OF KARNATAKA Vs. R.K. VENKATESH
January 16, 2014
STATE OF KARNATAKA Vs. PARAMESHWAR TOLE
January 21, 2014
STATE OF KARNATAKA Vs. B. NAGARAJA
January 2, 2014
STATE OF KARNATAKA Vs. NAGESHA
January 2, 2014
STATE OF KARNATAKA Vs. G. VENKATESH
February 12, 2014
STATE OF KARNATAKA Vs. RAJANAIKA
February 21, 2014
STATE OF KARNATAKA Vs. SIDDARAJU
January 16, 2014
STATE OF KARNATAKA Vs. RENUKARADYA AND T. P. NANJUNDARADYA
January 16, 2014
STATE OF KARNATAKA Vs. VENKATESHA @ JIYA
February 12, 2014
STATE OF KARNATAKA Vs. MATHIAS ALUMINIUM SYSTEMS PVT. LTD.
February 4, 2014
STATE OF KARNATAKA Vs. VASWANI ESTATES DEVELOPERS PRIVATE LIMITED
February 17, 2014
STATE OF KARNATAKA Vs. LAKSHMINARASIMHA
April 7, 2014
STATE OF KARNATAKA Vs. ASHOK IRON WORKS PRIVATE LIMITED
February 17, 2014
STATE OF KARNATAKA Vs. ELF GAS INDIA LIMITED
June 19, 2014
STATE OF KARNATAKA Vs. SARATHY COFFEE CURING WORKS
January 17, 2014
STATE OF KARNATAKA Vs. ARADHYA ROPES AND SLINGS
January 9, 2014
STATE OF KARNATAKA Vs. ASPAK @ ASMATH
March 27, 2014
STATE OF KARNATAKA Vs. SRINIVAS BHAT AND T.R. LAKSHMINARAYANA
February 21, 2014
STATE OF KARNATAKA Vs. MANJUNATHACHARI AND RATHNAMMA
January 16, 2014
STATE OF KARNATAKA Vs. RAJU
February 13, 2014
STATE OF KARNATAKA Vs. REDDY STRUCTURES PRIVATE LIMITED
January 31, 2014
STATE OF KARNATAKA Vs. M. ANAND
June 18, 2014
STATE OF KARNATAKA Vs. S. MEHABOOB KHAN
April 24, 2014
STATE OF KARNATAKA Vs. TOSHIBA EMBEDDED SOFTWARE (INDIA) PVT. LTD.
October 9, 2014
STATE OF KARNATAKA Vs. HONEY COMB INTERNATIONAL INC.
July 31, 2014
STATE OF KARNATAKA Vs. GODREJ CONSUMER PRODUCTS LIMITED
August 20, 2014
STATE OF KARNATAKA Vs. C.R. GUJAR
August 7, 2014
STATE OF KARNATAKA Vs. LEASE PLAN INDIA LIMITED
August 6, 2014
STATE OF KARNATAKA Vs. MARUTHI
October 30, 2014
STATE OF KARNATAKA Vs. ZEN PROJECTS AND CONSTRUCTION PRIVATE LIMITED
July 9, 2014
STATE OF KARNATAKA Vs. SURESH ENTERPRISES
July 10, 2014
STATE OF KARNATAKA Vs. SRI KRISHNA SPINNING AND WEAVING MILLS PRIVATE LIMITED
June 11, 2014
STATE OF KARNATAKA Vs. SAMSUNG INDIA ELECTRONICS LIMITED
June 19, 2014
STATE OF KARNATAKA Vs. INFOSYS TECHNOLOGIES LIMITED
June 18, 2014
STATE OF KARNATAKA Vs. CHIKKEGOWDA
October 29, 2014
STATE OF KARNATAKA Vs. IRAPPA
October 28, 2014
STATE OF KARNATAKA Vs. FAIROZ AHAMED
November 18, 2014
STATE OF KARNATAKA Vs. LOKESH
August 21, 2014
STATE OF KARNATAKA Vs. MUNI REDDY ALIAS ABBAIAH
February 24, 2014
STATE OF KARNATAKA Vs. T. JAYAMMA
September 10, 2014
STATE OF KARNATAKA Vs. SHOBHA DEVELOPERS LIMITED
September 25, 2014
STATE OF KARNATAKA Vs. KUSHALCHAND @ KUSHALCHAND GANDHI
November 12, 2014
STATE OF KARNATAKA Vs. P. NAGARJAN
October 21, 2014
STATE OF KARNATAKA Vs. WATERFALL ESTATE
September 11, 2014
STATE OF KARNATAKA Vs. KRAFT SALES AND SERVICES INDIA LIMITED
April 24, 2014
STATE OF KARNATAKA Vs. GOLDEN NEST BUILDERS AND DEVELOPERS
March 12, 2014
STATE OF KARNATAKA Vs. VXL INSTRUMENTS LIMITED
March 5, 2014
STATE OF KARNATAKA Vs. P.V.R. LIMITED
March 26, 2014
STATE OF KARNATAKA Vs. ASIAN PAINTS LIMITED
April 30, 2014
STATE OF KARNATAKA Vs. GOPALAKRISHNA
September 11, 2014
STATE OF KARNATAKA Vs. BOREGOWDA
September 10, 2014
STATE OF KARNATAKA Vs. BABU
September 8, 2014
STATE OF KARNATAKA Vs. GATI LTD.
September 4, 2014
STATE OF KARNATAKA Vs. GOWRAMMA
August 18, 2014
STATE OF KARNATAKA Vs. SHILPI WIRE ROPE (PRIVATE) LIMITED
April 24, 2014
STATE OF KARNATAKA Vs. MYSORE THERMO ELECTRIC PRIVATE LIMITED
March 21, 2014
STATE OF KARNATAKA Vs. VENKATARAMAIAH
June 4, 2014
STATE OF KARNATAKA Vs. R.H. KESHAVA
June 3, 2014
STATE OF KARNATAKA Vs. CENTUM INDUSTRIES PRIVATE LIMITED
July 31, 2014
STATE OF KARNATAKA Vs. VASAVI WOOD INDUSTRIES
July 3, 2014
STATE OF KARNATAKA Vs. SIEMENS HEARING INSTRUMENTS PRIVATE LIMITED
June 9, 2014
STATE OF KARNATAKA Vs. VINYAS INNOVATIVE TECHNOLOGICAL PRIVATE LIMITED
July 3, 2014
STATE OF KARNATAKA Vs. K.C. PRABHAKAR REDDY
April 24, 2014
STATE OF KARNATAKA Vs. SHANTABAI GANPATRAO DESAI
January 3, 2014
STATE OF KARNATAKA Vs. MANDOVI MOTORS (PRIVATE) LIMITED
June 5, 2014
STATE OF KARNATAKA Vs. DECCAN SALES CORPORATION LTD.
February 11, 2014
STATE OF KARNATAKA Vs. MAINTEC TECHNOLOGIES PRIVATE LIMITED
June 12, 2014
STATE OF KARNATAKA Vs. RAVICHANDRA S/O VENKATESH
December 11, 2014
STATE OF KARNATAKA Vs. RANGAIAH
October 15, 2014
STATE OF KARNATAKA Vs. LALASAB
October 14, 2014
STATE OF KARNATAKA Vs. TRANSGLOBAL POWER LIMITED
October 16, 2014
STATE OF KARNATAKA Vs. MOHAMMED PEER
November 3, 2014
STATE OF KARNATAKA Vs. P. JAYAKANTHA
August 27, 2014
STATE OF KARNATAKA Vs. RAJU
August 25, 2014
STATE OF KARNATAKA Vs. DHANALAKSHAMMA
July 1, 2014
STATE OF KARNATAKA Vs. JAVAREGOWDA
November 5, 2014
STATE OF KARNATAKA Vs. R JAYANTHI, FIRST DIVISION ASSISTANT
April 10, 2014
STATE OF KARNATAKA Vs. VIKRAM BHAT
February 4, 2014
STATE OF KARNATAKA Vs. S M KRISHNA
February 11, 2014
STATE OF KARNATAKA Vs. FIROZ KHAN SON OF JURUR KHAN
July 16, 2014
STATE OF KARNATAKA Vs. P A VENKATESH
July 16, 2014
STATE OF KARNATAKA Vs. RUTESH PRASAD ALIAS SRINIVAS PRASAD
July 10, 2014
STATE OF KARNATAKA Vs. NANJEGOWDA,
April 9, 2014
STATE OF KARNATAKA Vs. ASHOK KUMAR ALIAS ASHOK
March 27, 2014
STATE OF KARNATAKA Vs. KRISHNA
March 27, 2014
STATE OF KARNATAKA Vs. RANGAPPA,
July 22, 2014
STATE OF KARNATAKA Vs. NANJUNDASWAMY
March 17, 2014
STATE OF KARNATAKA Vs. MANJUNATH,
July 22, 2014
STATE OF KARNATAKA Vs. GANTA KRISHNA ALIAS GANTA
March 17, 2014
STATE OF KARNATAKA Vs. VITTAL
July 18, 2014
STATE OF KARNATAKA Vs. HARINI NAIK
March 13, 2014
STATE OF KARNATAKA Vs. VASANTHA GOWDA
January 24, 2014
STATE OF KARNATAKA Vs. MUNIBYREGOWDA
July 17, 2014
STATE OF KARNATAKA Vs. GMR ENERGY LIMITED
October 9, 2014
STATE OF KARNATAKA Vs. MOHAN RAJU K.M.
December 2, 2014
STATE OF KARNATAKA Vs. KOTHARI SALES AND AGENCIES
November 5, 2014
STATE OF KARNATAKA Vs. MUTTA @ MUTTAIAH @ MUTTURAJ
September 5, 2014
STATE OF KARNATAKA Vs. RAJU S/O SIDDAPPA
January 16, 2014
STATE OF KARNATAKA Vs. SHIVANAND @ SHIVAPPA
November 5, 2014
STATE OF KARNATAKA Vs. DHARMAVEERA
March 13, 2014
STATE OF KARNATAKA Vs. SHIVAKUMAR
March 13, 2014
STATE OF KARNATAKA Vs. N N RAVEENDRANATHA
April 4, 2014
STATE OF KARNATAKA Vs. SHAMSHAD
December 3, 2014
STATE OF KARNATAKA Vs. G. PRAVEEN
December 3, 2014
STATE OF KARNATAKA Vs. MAHANTESHA
June 4, 2014
STATE OF KARNATAKA Vs. M MANJUNATH
April 21, 2014
STATE OF KARNATAKA Vs. K RAMACHANDRA
April 21, 2014
STATE OF KARNATAKA Vs. R GOVINDARAJU
March 14, 2014
STATE OF KARNATAKA Vs. RAMESH
March 14, 2014
STATE OF KARNATAKA Vs. NISSAR AHAMED
March 26, 2014
STATE OF KARNATAKA Vs. D N NAGALAXMI
March 24, 2014
STATE OF KARNATAKA Vs. KUMARAVELU ALIAS KUMAR
July 11, 2014
STATE OF KARNATAKA Vs. N JAYAPAL SHETTY
June 23, 2014
STATE OF KARNATAKA Vs. NARENDRA BABU
June 23, 2014
STATE OF KARNATAKA Vs. SHIVU,
March 24, 2014
STATE OF KARNATAKA Vs. MAHESH ARADHYA
January 24, 2014
STATE OF KARNATAKA Vs. MRUTHUNJAYA SON OF MALLIKARJUNA
February 10, 2014
STATE OF KARNATAKA Vs. MOHAN NAIKA
September 9, 2014
STATE OF KARNATAKA Vs. GOVINDA
February 17, 2014
STATE OF KARNATAKA Vs. FAKEERAPPA
July 21, 2014
STATE OF KARNATAKA Vs. MAHANTHESHA
June 16, 2014
STATE OF KARNATAKA Vs. SHIVAKUMAR
January 27, 2014
STATE OF KARNATAKA Vs. YALLAPPA DYAMAPPA DODDAMANI
March 1, 2014
STATE OF KARNATAKA Vs. CHOTU ALIAS MOHAMMED USMAN
March 3, 2014
STATE OF KARNATAKA Vs. B THAMMANNA, P S I
June 5, 2014
STATE OF KARNATAKA Vs. ROYAL CHALLENGERS SPORTS PRIVATE LIMITED
October 9, 2014
STATE OF KARNATAKA Vs. SRI KRISHNA SPINNING AND WEAVING MILLS PRIVATE LIMITED
September 11, 2014
STATE OF KARNATAKA Vs. UNITED TRADING COMPANY
April 30, 2014
STATE OF KARNATAKA Vs. RCI LOGISTICS PRIVATE LIMITED
July 3, 2014
STATE OF KARNATAKA Vs. KRISHVI PROJECTS PRIVATE LIMITED
February 13, 2014
STATE OF KARNATAKA Vs. M. RAMASWAMY
March 24, 2014
STATE OF KARNATAKA Vs. K CHANDRASEKHARAPPA
February 25, 2014
STATE OF KARNATAKA Vs. H.K. CHANDRAKANTH
November 5, 2014
STATE OF KARNATAKA Vs. S P SURESH
March 12, 2014
STATE OF KARNATAKA Vs. NAGESHA ALIAS THAYINAGESHA
March 12, 2014
STATE OF KARNATAKA Vs. BASAVANAGOUDA ALIAS BASAVARAJ N
March 12, 2014
STATE OF KARNATAKA Vs. KUMAR
March 12, 2014
STATE OF KARNATAKA Vs. VENKATESH
August 6, 2014
STATE OF KARNATAKA Vs. MUKKANNA ALIAS RAMESH
April 2, 2014
STATE OF KARNATAKA Vs. UMESH ALIAS UMI
June 17, 2014
STATE OF KARNATAKA Vs. MAHADEVA NAYAKA
January 18, 2014
STATE OF KARNATAKA Vs. RAVI
July 10, 2014
STATE OF KARNATAKA Vs. RASOOLSAB
March 28, 2014
STATE OF KARNATAKA Vs. SATHISHA
April 22, 2014
STATE OF KARNATAKA Vs. THAMMANNA GOWDA
March 27, 2014
STATE OF KARNATAKA Vs. PRASANNAKUMAR S/O CHANDRAPPA
November 20, 2014
STATE OF KARNATAKA Vs. YASHAVANTHA
February 25, 2014
STATE OF KARNATAKA Vs. BANGALORE MEDICAL COLLEGE & RESEARCH INSTITUTE
June 13, 2014
STATE OF KARNATAKA Vs. RANGAPPA
August 1, 2014
STATE OF KARNATAKA Vs. SHIVARAM
July 25, 2014
STATE OF KARNATAKA Vs. SOMU ALIAS SOMASHEKAR
July 25, 2014
STATE OF KARNATAKA Vs. GOVINDARAJU
June 2, 2014
STATE OF KARNATAKA Vs. BALAIAH
June 2, 2014
STATE OF KARNATAKA Vs. TEJPAL & COMPANY
July 21, 2014
STATE OF KARNATAKA Vs. G A BAVA
April 4, 2014
STATE OF KARNATAKA Vs. ISAVA ALIAS ISHWE ALIAS KAALA
April 23, 2014
STATE OF KARNATAKA Vs. VODAFONE ESSAR SOUTH LTD
March 17, 2014
STATE OF KARNATAKA Vs. SHEKHAR
February 19, 2014
STATE OF KARNATAKA Vs. NAGARAJU
February 19, 2014
STATE OF KARNATAKA Vs. SHIVAPPA
February 19, 2014
STATE OF KARNATAKA Vs. SHARANAYYA
April 11, 2014
STATE OF KARNATAKA Vs. VINAY ALIAS VIJAY SIRIGERE
April 30, 2014
STATE OF KARNATAKA Vs. SEENA ALIAS SRINIVASA
April 24, 2014
STATE OF KARNATAKA Vs. MEHABOOB
March 11, 2014
STATE OF KARNATAKA Vs. RAJA ALIAS CHIKKEGOWDA
February 19, 2014
STATE OF KARNATAKA Vs. M KEMPAJOGAIAH
March 5, 2014
STATE OF KARNATAKA Vs. DAVID S ANKARI
July 16, 2014
STATE OF KARNATAKA Vs. KALYANAMMA
February 24, 2014
STATE OF KARNATAKA Vs. SHIVA ALIAS SHIVAKUMAR SON OF MARAPPA NAIDU
February 21, 2014
STATE OF KARNATAKA Vs. N K NINGEGOWDA ALIAS BANNEGOWDA
February 19, 2014
STATE OF KARNATAKA Vs. LOKESH KUMAR ALIAS LOKI ALIAS ADITYA ALIAS ARJUN
April 1, 2014
STATE OF KARNATAKA Vs. T B PREMARAJ ALIAS AYYANNA
February 7, 2014
STATE OF KARNATAKA Vs. TIPPUSULTHAN
February 28, 2014
STATE OF KARNATAKA BY HASSAN RURAL POLICE Vs. THAMMEGOWDA @ THAMMAIAH
November 17, 2014
STATE OF KARNATAKA BY KIRUGAVALU POLICE Vs. S.M. KRISHNA, RAMESH, SHEKARA AND MARISWAMY
February 11, 2014
STATE OF KARNATAKA REP. BY SUB-INSPECTOR OF POLICE Vs. ASHOK KUMAR
February 12, 2014
STATE OF KARNATAKA THROUGH GOWRIBIDANUR TOWN POLICE Vs. DEVAPPA @ DEVEGOWDA
March 21, 2014
STATE OF KARNTAKA Vs. SOMASHEKHARA,
June 2, 2014
STELLA SOANS Vs. SHEELA ROY
September 5, 2014
SUBALAXMI Vs. DHARMAPAL
February 12, 2014
SUBBALAKSHMAMMA Vs. STATE OF KARNATAKA
January 21, 2014
SUBBAREDDY Vs. NARAYANASWAMY
November 24, 2014
SUBHADRA Vs. K.M. NARESH
August 25, 2014
SUBHARSHINI Vs. K.J. CHIKKAJAVARAPPA
April 7, 2014
SUBHASH Vs. STATE OF KAMATAKA
February 3, 2014
SUBHASH Vs. DEPUTY REGISTRAR, CO-OPERATIVE SOCIETIES
June 5, 2014
SUBHASH Vs. JEEVANDHAR
April 8, 2014
SUBHASH Vs. STATE OF KARNATAK
April 16, 2014
SUBHASHINI EDUCATION TRUST Vs. B.S. MANJUNATH
October 7, 2014
SUBRAMANIAM VAIDYANATHAN AND DR. PREETISH. S. VAIDYANATHAN Vs. R.B.R. TRAVELS AND ICICI LOMBARD MOTOR INSURANCE. CO. LTD.
January 16, 2014
SUDHA Vs. LEELAMBIKE
January 27, 2014
SUDHAKAR Vs. DEPUTY COMMISSIONER AND THE STATE OF KARNATAKA THROUGH GRAMEEN
February 6, 2014
SUDHAKAR HEGDE Vs. STATE OF KARNATAKA
July 22, 2014
SUDHARANI Vs. STATE OF KARNATAKA
March 26, 2014
SUDHEENDRA Vs. A. ARVIND RAO
December 3, 2014
SUDHEER SRIRAM Vs. JOINT SECRETARY
April 7, 2014
SUHAS Vs. MANAGING DIRECTOR, KARNATAKA ROAD DEVELOPMENT
April 7, 2014
SUHAS PANDURANG CHANDGADKAR Vs. VANDANA
June 5, 2014
SUHASINI Vs. DEEPAK
April 2, 2014
SUJATA Vs. THE STATE OF KARNATAKA
November 26, 2014
SUJATA Vs. BASAPPA
January 22, 2014
SUJATHA Vs. K.N. RANGANATH
November 12, 2014
SUJATHA Vs. RANGASHETTY ALIAS RANGASWAMY
March 5, 2014
SUJATHA B.A. Vs. H.B. VEENA
November 5, 2014
SUJATHA. M Vs. RAVIKUMAR
November 3, 2014
SUJITH ROY SEQUIERA Vs. THE STATE OF KARNATAKA.
September 16, 2014
SUMA OIL AGENCIES Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
March 12, 2014
SUMA OIL AGENCIES Vs. THE COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
January 27, 2014
SUMALAKSHMI SHENAVA Vs. MANGALORE CATHOLIC CO-OPERATIVE BANK LTD
March 21, 2014
SUMALATHA NATH Vs. THE SPECIAL LAND ACQUISITION OFFICER
November 18, 2014
SUMATHI KARANTH Vs. S PRAKASH A
August 5, 2014
SUMITRA Vs. SHIVAMURTHY
January 24, 2014
SUNANDA MARIGOUDAR Vs. COMMON CADRE COMMITTEE
September 11, 2014
SUNANDAMMA Vs. THE STATE OF KARNATAKA
December 18, 2014
SUNDARA Vs. STATE OF KARNATAKA
March 21, 2014
SUNDARAMMA Vs. M.P. MANJEGOWDA
January 20, 2014
SUNDER @ SUNDAR RAJ Vs. STATE OF KARNATAKA
July 3, 2014
SUNIL @ SUNIL KUMAR Vs. STATE OF KARNATAKA
May 22, 2014
SUNIL KUMAR Vs. STATE OF KARNATAKA
August 20, 2014
SUNIL SANDUR Vs. STATE OF KARNATAKA
July 7, 2014
SUNITA Vs. NAGALINGAYYA DANAYYA WADEYAR
March 6, 2014
SUNITH KUMAR V. Vs. ICICI LOMBARD GENERAL INSURANCE CO LTD
August 14, 2014
SUNITHA Vs. STATE OF KARNATAKA
January 23, 2014
SUNITHA R. Vs. THE DEPARTMENT OF HEALTH AND FAMILY WELFARE
November 25, 2014
SUNITHA, J. Vs. ANWAR NAZIR
June 6, 2014
SUNPAL Vs. STATE OF KARNATAKA
December 11, 2014
SUO MOTU Vs. GOVERNMENT OF KARNATAKA
August 7, 2014
SUPER CASSETTES INDUSTRIES LIMITED, BANGALORE Vs. G.M. HULBANNI
January 16, 2014
SUPERINTENDENT OF CUSTOMS HEAD QUARTERS PREVENTIVE UNIT Vs. MOHAMMED ZULKAR ALI BIN ABDUL MAZJID
October 13, 2014
SUPPAMMA Vs. STATE OF KARNATAKA
February 3, 2014
SURAKSHA SECURITY SERVICES Vs. PRINCIPAL SECRETARY & OTHERS
September 25, 2014
SUREKHA Vs. SANDESH
June 4, 2014
SURESH Vs. STATE OF KARNATAKA
June 4, 2014
SURESH Vs. STATE OF KARNATAKA
April 7, 2014
SURESH Vs. STATE
October 28, 2014
SURESH Vs. STATE
March 6, 2014
SURESH Vs. M MURTHY
June 19, 2014
SURESH B.R. Vs. N. GNANA MURTHY
September 18, 2014
SURESH BANGERA Vs. CHANDRA PRABHA SHETTY
February 21, 2014
SURESH BHATIA Vs. GULLAMMA
March 5, 2014
SURESH BHOVI Vs. THE SUB-POSTMASTER
October 28, 2014
SURESH KUMAR Vs. S.K. SHREEDEVI
July 8, 2014
SURESH KUMAR JAIN Vs. C. JAVERILAL MANDOT
December 4, 2014
SURESH NAYAKA Vs. STATE
March 11, 2014
SURESH NILKANT RANE Vs. PREMA
June 2, 2014
SURESH S/O SHIVAPPA MANKANI Vs. SABANNA S/O YAMANAPPA MASIBINAL
December 5, 2014
SURESH SHAMJI DHARMASHI SINCE DECEASED BY HIS L.RS. Vs. THE SPECIAL LAND ACQUISTION OFFICER
November 17, 2014
SURESH, Vs. STATE
June 2, 2014
SURESHA Vs. STATE OF KARNATAKA
June 30, 2014
SURESHA Vs. STATE OF KARNATAKA
August 19, 2014
SURESHA Vs. STATE
October 17, 2014
SURESHA Vs. STATE OF KARNATAKA
June 12, 2014
SURESHA V. Vs. SHRINIVAS BABAJI SHRIPAT
January 29, 2014
SURESHCHANDRA Vs. THE COMMISSIONER
June 30, 2014
SURYA COLLEGE OF NURSING Vs. REGISTRAR, THE RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
September 3, 2014
SUSAN JACOB AND ANOTHER Vs. STATE OF KARNATAKA AND OTHERS
February 20, 2014
SUSHEELA SHARMA Vs. YELLANDA THOMAS
March 11, 2014
SUSHEELAMMA Vs. VENKATALAXMAMMA
October 31, 2014
SUSHEELAMMA Vs. K RAMASWAMY
February 7, 2014
SUSHIL KUMAR VALECHA Vs. CENTRAL BUREAU OF INVESTIGATION
January 28, 2014
SUSHILA ALIAS SUSHILABAI Vs. VIJAYAMALA
June 20, 2014
SUSHUMMA JAYAKUMAR CHANDRADDI Vs. V. LINK TAXIES PVT. LTD.
December 10, 2014
SUVARNA R. Vs. HIGH COURT OF KARNATAKA
January 18, 2014
SWAMY Vs. STATE OF KARNATAKA
September 18, 2014
SWAMY Vs. STATE OF KARNATAKA
January 29, 2014
SWAMY Vs. STATE OF KARNATAKA REPRESENTED BY STATE PUBLIC PROSECUTOR
February 14, 2014
SWAMY SONS (AGENCIES) PRIVATE LIMITED Vs. THE ASSISTANT COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
November 28, 2014
SWATHI Vs. SINDHU
November 5, 2014
SWATHI B. Vs. KARNATAKA STATE
November 19, 2014
SYED ABDUL SAMAD Vs. NEKRTC
January 3, 2014
SYED AKBAR PASHA Vs. TENDER EVALUATION COMMITTEE
August 1, 2014
SYED AMEEN AII Vs. HIGH COURT OF KARNATAKA
April 16, 2014
SYED AMEER KHUSRO Vs. THE ORGANIZING CHAIRMAN JOINT ADMISSION BOARD JEE
October 21, 2014
SYED ASMAT JAN Vs. V. KRISHNA
April 4, 2014
SYED KAREEMUDDIN Vs. KARNATAKA APPELLATE TRIBUNAL MULTI STORIED BUILDING
February 17, 2014
SYED MASOOD Vs. STATE OF KARNATAKA
November 5, 2014
SYED NIZAM ALI Vs. STATE OF KARNATAKA
January 30, 2014
SYED PEER Vs. ORIENTAL INSURANCE CO. LTD.
January 16, 2014
SYED PEER Vs. S. BASHU
November 3, 2014
SYED RIYAZ AHMED Vs. M/S. SHARMA TRANSPORT AND THE ORIENTAL INSURANCE CO. LTD.
January 2, 2014
SYED SALMAN Vs. STATE
September 22, 2014
SYED SHAFI QUADERI Vs. SYED JAHANGER ALI
July 13, 2014
SYED TANZEEM AHMED Vs. STATE OF KARNATAKA
September 2, 2014
SYED TANZEEM AHMED @ TANZEEM Vs. STATE OF KARNATAKA
March 20, 2014
SYED YAKUB Vs. STATE OF KARNATAKA
October 10, 2014
SYMBIOSIS INTERNATIONAL UNIVERSITY Vs. UNIVERSITY GRANTS COMMISSION
September 16, 2014
SYNDICATE BANK Vs. R. BALI REDDY
October 28, 2014
SYNDICATE BANK Vs. THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES (RECOVERY-1)
July 8, 2014
SYNDICATE BANK Vs. SHIVA A AMIN
October 17, 2014
SYNDICATE BANK Vs. B. RAVINDRA RAO
March 7, 2014
SYNDICATE BANK GANDHI NAGAR BRANCH Vs. KARNATAKA HOUSING BOARD
February 7, 2014
SYNDICATE BANK, HEAD OFFICE AT MANIPAL Vs. B. SANTHOSH RAO
March 4, 2014
T B BASAVARAJU Vs. STATE OF KARNATAKA
October 14, 2014
T CHANDAPPA Vs. PUTTAMMA
January 27, 2014
T K RAMESHA Vs. RAJANNA MAJOR
April 1, 2014
T L NAGARAJ ALIAS MANDYA NAGARAJ Vs. STATE
January 8, 2014
T LAKSHMAN SA Vs. T S SUNDAR RAJ
April 1, 2014
T M RAJU ALIAS KENCHA Vs. STATE OF KARNATAKA
July 31, 2014
T N NARASIMHAMURTHY ACHAR Vs. STATE OF KARNATAKA
July 14, 2014
T P MUNINARAYANAPPA, Vs. STATE OF KARNATAKA
April 11, 2014
T RAJAN GENERAL SECRETARY, STEWARD ASSOCIATION IN INDIA, Vs. EBENEZER HIRSING PRESBYTER AND ELDER
April 4, 2014
T S SAVITHRAMMA Vs. UNION OF INDIA
January 31, 2014
T S SUBRAMANYA Vs. STATE
June 17, 2014
T SAROJA Vs. R CHENNAKESAVAIAH
November 14, 2014
T SHASHIDHAR Vs. S.M. MANJUNATH
September 12, 2014
T SUBAHAN ALIAS SUBAHAN TANDURU Vs. K T RAJASHEKAR
August 2, 2014
T SUNANDA KINI Vs. VINOD V KARIA
March 24, 2014
T VIRUPANA GOUDA Vs. PARVATHAMMA
April 16, 2014
T. ASHWATH NARAYANA Vs. STATE OF KARNATAKA
November 26, 2014
T. BASAVARAJAPPA Vs. STATE
February 28, 2014
T. CHANDRASHEKHAR Vs. STATE OF KARNATAKA
March 26, 2014
T. DEVARAJA Vs. STATE OF KARNATAKA
September 8, 2014
T. DHILSHATHU BEEGAM Vs. DIRECTOR, ATOMIC MINERALS DIRECTORATE FOR EXPLORATION & RESEARCH DEPARTMENT OF ATOMIC ENERGY
January 6, 2014
T. JAMUNA Vs. THASILDHAR
September 19, 2014
T. KALLESH Vs. STATE OF KARNATAKA
April 7, 2014
T. KRISHNAPPA Vs. T.G. RAMACHANDRA GUPTHA
January 2, 2014
T. MOHAMMED ZAHID Vs. SOFIA ZAKRIA
February 12, 2014
T. MUTTU KUMAR Vs. STATE OF KARNATAKA
January 6, 2014
T. NAGARAJ Vs. THE STATE OF KARNATAKA
May 13, 2014
T. NAGARAJA Vs. I.C.I.C.I. LOMBARD GENERAL INSURANCE CO. LTD.
January 16, 2014
T. NAGARAJU Vs. STATE OF KARNATAKA
March 1, 2014
T. RAJAKUMAR NAIK Vs. ASSISTANT COMMISSIONER, CHITRADURGA
January 20, 2014
T. RAMESH Vs. THE COMMISSIONER, FOOD AND CIVIL SUPPLIES DEPARTMENT
September 4, 2014
T. SURESH Vs. EXECUTIVE ENGINEER
March 6, 2014
T. SURESH Vs. CHAKRAPANI
April 7, 2014
T. THIMMARAJU Vs. STATE OF KARNATAKA
May 22, 2014
T. THIMME GOWDA Vs. STATE OF KARNATAKA
February 17, 2014
T. UDAYA KUMAR REDDY Vs. STATE OF KARNATAKA
September 9, 2014
T. VENKATESH Vs. STATE OF KARNATAKA
September 15, 2014
T.A. BASHA Vs. STATE OF KARNATAKA
November 3, 2014
T.B. RAJANNA Vs. STATE OF KARNATAKA
July 1, 2014
T.C. SHIVASHANKARAN Vs. MANAGER, THE ORIENTAL INSURANCE COMPANY LTD.
February 5, 2014
T.E. RAGHU Vs. THE STATE OF KARNATAKA
July 3, 2014
T.H. PRAKASHAPPA Vs. STATE OF KARNATAKA
April 30, 2014
T.H. SRINIVASA Vs. T.G. MAHADEVAIAH
June 2, 2014
T.J. JAGADEESHA Vs. T.H. YASHVANTHA
September 12, 2014
T.L. RAJAGOPAL Vs. S.N. SHIVAKUMAR
March 6, 2014
T.M. GANESHAN Vs. KARNATAKA STATE TRANSPORT AUTHORITY
March 7, 2014
T.N. HARISHA Vs. STATE OF KARNATAKA
September 8, 2014
T.N. PARAMESH Vs. KRISHNA BHAGYA JALA NIGAM LTD.
February 11, 2014
T.P. MANGALA Vs. PAPASHETTY
February 28, 2014
T.R. BHEEMASENA RAO Vs. FAYAZ AHMED KHAN
August 20, 2014
T.R. KODANDARAJU Vs. STATE OF KARNATAKA
February 4, 2014
T.S. MANJUNATH & OTHERS Vs. STATE OF KARNATAKA & OTHERS
September 26, 2014
T.T.P. TECHNOLOGIES PVT. LTD. Vs. REGIONAL P.F. COMMISSIONER-II AND RECOVERY OFFICER, TUMKUR
January 22, 2014
T.V. KESHAVA Vs. C.K. PUTTAPPA
September 8, 2014
T.V. MUNIYAPPA Vs. K.R. HANUMAPPA
September 17, 2014
TABREEZ Vs. STATE
July 22, 2014
TABREJ KHAN Vs. STATE
February 13, 2014
TABREZ PASHA @ BABU Vs. STATE BY VIJAYANAGAR P.S.
February 21, 2014
TADIKELA SUBBAIAH TRUST ® SUBBAIAH INSTITUTE OF MEDICAL SCIENCES Vs. STATE OF KARNATAKA
August 18, 2014
TALISMA CORPORATION PVT. LTD. Vs. THE BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED
December 5, 2014
TALUK AGRICULTURAL PRODUCE CO-OPERATIVE MARKETING SOCIETY LTD. Vs. KARNATAKA AGRO PRODUCTS
September 12, 2014
TAM TAM PEDDA GURUVA REDDY Vs. MYSORE MINERALS LIMITED
September 5, 2014
TAMILARA SHASHI ALIAS KARPAIAH Vs. STATE OF KARNATAKA
February 28, 2014
TAN VEER AHMED @ TANVEER & OTHERS Vs. STATE OF KARNATAKA
September 26, 2014
TARA ALIAS TARA SATYAVRATA Vs. CHAIRMAN AMANATH MOTOR OWNER CO-OPERATIVE SOCIETY LTD
June 12, 2014
TARABAI Vs. VENKATESH
June 16, 2014
TASLEEM Vs. MURALI S
February 17, 2014
TATA CAPITAL FINANCIAL SERVICES LTD. Vs. SEA ROCK INVESTMENTS LIMITED
September 1, 2014
TATA ELXSI LIMITED Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
October 20, 2014
TATA ELXSI LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 22, 2014
TATA POWER COMPANY LTD Vs. COMMISSIONER OF CUSTOMS
January 29, 2014
TAURUS PVT. LTD. Vs. JOINT DIRECTOR GENERAL OF FOREIGN TRADE
April 30, 2014
TAVANAPPA S/O APPANNA HARUGERI Vs. KAMANNA S/O LAXMAN GADADI
March 13, 2014
TAYAWWA Vs. THE SPECIAL LAND ACQUISITION OFFICER
December 3, 2014
TAYAWWA Vs. NARASAPPA
February 25, 2014
TEEKAYS INTERIOR SOLUTIONS (P.) LTD. Vs. CAUVERY MEDICAL CENTER LTD.
July 17, 2014
TEJ KAUL Vs. ATUL KAPOOR
October 31, 2014
TEJ SHETTY Vs. A.A. SURESH KUMAR
November 7, 2014
TERA SOFTWARE LIMITED Vs. STATE OF KARNATAKA
January 8, 2014
THABAGOUDA SATTEPPA UMARANI Vs. SATTEPPA
September 2, 2014
THAJMUL PASHA Vs. SHAZIA NUZATH
September 5, 2014
THAMANNA YELLAPPA DOLLIN Vs. A. RAMAPPA
June 5, 2014
THAMMAIAH Vs. SUBBALAKSHMAMMA
July 1, 2014
THAMMANNA Vs. NASREEN ASIF
August 20, 2014
THAMMEGOWDA Vs. STATE OF KARNATAKA
January 17, 2014
THAYAMMA Vs. THE M.D. OF B.M.T.C.
October 31, 2014
THE ASST. COMMISSIONER LAND ACQUISITION OFFICER Vs. AMMANNA
December 3, 2014
THE BRANCH MANAGER Vs. SHANKARGOUDA
October 31, 2014
THE BRANCH MANAGER Vs. D. VIJAYA
November 25, 2014
THE BRANCH MANAGER ORIENTAL INSURANCE CO. LTD. Vs. SAKARABAI
October 28, 2014
THE BRANCH MANAGER UNITED INDIA INSURANCE CO. LTD. Vs. PREMA
December 5, 2014
THE BRANCH MANAGER, NATIONAL INSURANCE COMPANY Vs. NOOR TOPU RATHOD
October 9, 2014
THE BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. KAMALAWWA
October 9, 2014
THE BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. NOOR BASHA
November 27, 2014
THE BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. KUMAR AMIT ASHOK JADHAV AND ORS.
November 13, 2014
THE BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD. Vs. NABIRASUL
August 26, 2014
THE BRUHAT BANGALORE MAHANAGARA PALIKE MUNICIPAL OFFICES Vs. CANOPY RESTAURANT
October 29, 2014
THE CHAIRMAN Vs. SHRIKANT SUBHASH TANGADI
December 3, 2014
THE CHIEF SECRETARY Vs. SHAKEELA BANU
December 1, 2014
THE COMMANDANT Vs. M.P. SUNIL KUMAR
April 2, 2014
THE COMMISSIONER OF CENTRAL EXCISE Vs. G.S. KUMAR
March 4, 2014
THE COMMISSIONER OF CENTRAL EXCISE Vs. SOLECTRON CENTUM ELECTRONICS LTD.
June 11, 2014
THE COMMISSIONER OF COMMISSIONER EXCISE & SERVICE TAX Vs. FOSROC CHEMICALS (INDIA) PVT. LTD.
July 30, 2014
THE COMMISSIONER OF INCOME TAX Vs. MANIPAL FINANCE CORPORATION LTD.
October 7, 2014
THE COMMISSIONER OF INCOME TAX Vs. BRINDVAN ALLOYS LTD.
October 7, 2014
THE COMMISSIONER OF INCOME TAX Vs. YASHODA SHETTY
October 10, 2014
THE COMMISSIONER OF INCOME TAX Vs. CANARA BANK
October 13, 2014
THE COMMISSIONER OF INCOME TAX Vs. LAKSHMI LIQUOR
October 13, 2014
THE COMMISSIONER OF INCOME TAX Vs. POLYFLEX (INDIA) PVT. LTD.
December 1, 2014
THE COMMISSIONER OF INCOME TAX Vs. MCDOWELL & CO. LTD.
September 2, 2014
THE COMMISSIONER OF INCOME TAX Vs. APPASAHEB BABURAO KAMBLE
December 10, 2014
THE COMMISSIONER OF INCOME TAX Vs. MAKTUMSAB ABDULSAB ANKALAGI
December 15, 2014
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. CHANDRASEKARAN
October 28, 2014
THE COTTON CORPORATION OF INDIA LIMITED Vs. SRI SHANKAR TEXTILE MILLS LIMITED
November 25, 2014
THE DARGAH HAZARAT KHAJA BANDANAWAZ Vs. THE STATE OF KARNATAKA AND ORS.
August 26, 2014
THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS Vs. G.T. VENKATESH
March 21, 2014
THE DIRECTOR OF INCOME TAX Vs. MONDIAL ORIENT LTD.
June 9, 2014
THE DIVISIONAL CONTROLLER Vs. PAMPANNA
November 18, 2014
THE DIVISIONAL CONTROLLER KSRTC Vs. KHADAR SAB
December 18, 2014
THE DIVISIONAL CONTROLLER N.W.K.R.T.C. HANGAL DEPOT. Vs. URUKUNDAYYA SHETTY
December 3, 2014
THE DIVISIONAL CONTROLLER NEKRTC Vs. RUKMUDDIN
October 10, 2014
THE DIVISIONAL CONTROLLER, NEKRTC Vs. MOHAMMED ISMAIL
December 9, 2014
THE DIVISIONAL MANAGER Vs. THILAGAVATHI
December 8, 2014
THE DIVISIONAL MANAGER Vs. IRAYYA
November 26, 2014
THE DIVISIONAL MANAGER Vs. MAITHILI
December 12, 2014
THE DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD. Vs. MOHAMMED GOUSE
October 13, 2014
THE DIVISIONAL MANAGER, NWKRTC Vs. YALLAWWA
November 28, 2014
THE EXECUTIVE ENGINEER Vs. DODDAKKA
August 6, 2014
THE EXECUTIVE ENGINEER (ELE) Vs. SHANTA
November 18, 2014
THE EXECUTIVE ENGINEER, KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Vs. G.T. RAMAREDDY
August 11, 2014
THE EXECUTIVE ENGINEER, KARNATAKA POWER TRANSMISSION CORPORATION LIMITED (BESCOM) Vs. THIPPESWAMY
August 13, 2014
THE EXECUTIVE ENGINEER, KARNATAKA POWER TRANSMISSION CORPORATION LIMITED AND ORS. Vs. THIMMASHETTY
August 11, 2014
THE GENERAL MANAGER Vs. STATE OF KARNATAKA
November 25, 2014
THE GENERAL MANAGER THE NEW INDIA ASSURANCE CO. LTD Vs. PRAKASH KESHAV GANGULI
May 13, 2014
THE GOVERNMENT OF KARNATAKA Vs. KUMARI SHILPA SHRISHAIL BARAGADAGI
June 30, 2014
THE HONGKONG AND SHANGHAI BANKING CORPORATION LIMITED Vs. LISA APPARELS PRIVATE LIMITED
March 18, 2014
THE HUSSANIA MASJID CHARITABLE TRUST Vs. JAYAMMA
November 12, 2014
THE KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD Vs. KARIMSAB
October 10, 2014
THE KARNATAKA SILK MARKETING BOARD LTD. Vs. THE PRINCIPAL SECRETARY GOVERNMENT OF KARNATAKA
November 11, 2014
THE KARNATAKA STATE CO-OP MARKETING FEDERATION LTD., REP. BY ITS GENERAL MANAGER Vs. THE ADDITIONAL REGISTRAR OF CO-OP SOCIETIES (C & M) AND SRI. J.M. VEERABHADREGOWDA
February 12, 2014
THE LIFE INSURANCE CORPORATION OF INDIA Vs. THE ASSISTANT COMMISSIONER AND SPECIAL LAND ACQUISITION OFFICER
November 26, 2014
THE LIQUIDATOR Vs. MALAKAPPA
November 18, 2014
THE MANAGER Vs. VASANTHAMMA
November 18, 2014
THE MANAGER Vs. SUNANDA
January 31, 2014
THE MANAGER Vs. CHANDAPPA
December 8, 2014
THE MANAGER RELIANCE GENERAL INSURANCE CO. LTD. Vs. ROOPA N.
October 9, 2014
THE MANAGER UNITED INDIA INSURANCE CO LTD Vs. P.HARIDASS
May 13, 2014
THE MANAGER, IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. HANAMANT
October 14, 2014
THE MANAGING DIRECTOR Vs. VIJAYLAXMI
October 30, 2014
THE MANAGING DIRECTOR Vs. NOORJAHAN
December 8, 2014
THE MANAGING DIRECTOR Vs. MALLAPPA
July 31, 2014
THE MANAGING DIRECTOR Vs. BASAPPA
September 25, 2014
THE MANAGING DIRECTOR, NEKRTC Vs. MOHAMMED IMRAN
December 11, 2014
THE NATIONAL INSURANCE CO. LTD. Vs. MONICA MASCARENHAS
November 19, 2014
THE NATIONAL INSURANCE COMPANY LTD. Vs. ROSHANABI
December 12, 2014
THE NEW INDIA ASSURANCE CO. LTD. Vs. RENUKA
November 17, 2014
THE NEW INDIA ASSURANCE CO. LTD. Vs. GOWRAMMA
October 9, 2014
THE NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. SWAMY AND ORS.
July 4, 2014
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. NAZIR
November 27, 2014
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. SUSHEEL
December 3, 2014
THE ORIENTAL INSURANCE COMPANY LTD. Vs. GEETA
December 16, 2014
THE PRINCIPAL, SOFIA COLLEGE OF NURSING Vs. STATE OF KARNATAKA
September 5, 2014
THE REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES' PROVIDENT FUND ORGANISATION Vs. M/S. INDUS FILA LIMITED
February 14, 2014
THE SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT (MUJARAI) Vs. PRASANNA VEERANJANEYA SWAMY TRUST
August 25, 2014
THE SOUTH INDIAN SUGAR MILLS ASSOCIATION Vs. GOVERNMENT OF KARNATAKA
November 6, 2014
THE SPECIAL LAND ACQUISITION Vs. MALKANNAVAR KADAPPA PARAPPA AND ORS.
January 7, 2014
THE STATE Vs. RAJU AND ORS.
July 3, 2014
THE STATE Vs. RAMAPPA
December 16, 2014
THE STATE BY POLICE INSPECTOR Vs. SHANTHARAMA SHETTY
September 23, 2014
THE STATE OF KARNATAKA Vs. NARASIMHA
December 12, 2014
THE STATE OF KARNATAKA Vs. THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
November 26, 2014
THE STATE OF KARNATAKA Vs. SHIVAYOGEPPA B. HINCHIGERI
November 14, 2014
THE STATE OF KARNATAKA Vs. CHIDANAND MAHADEV GUDAME
September 10, 2014
THE STATE OF KARNATAKA Vs. THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
December 11, 2014
THE STATE OF KARNATAKA Vs. R. VENKATAREDDY
July 10, 2014
THE STATE OF KARNATAKA AND ORS. Vs. SOMU AND ORS.
July 3, 2014
THE STATE OF KARNATAKA REPRESENTED BY SECRETARY FINANCE DEPARTMENT Vs. M/S. MAHAVEER WILLOW REPRESENTED BY THE PARTNER
February 13, 2014
THE STATE OF KARNATAKA REPRESENTED BY THE SECRETARY Vs. WATERFALL ESTATE
March 25, 2014
THE TOWN MUNICIPAL COUNCIL, SINDAGI AND ORS. Vs. MARIYAMBI AND ORS.
July 3, 2014
THE UNION OF INDIA Vs. SAMUEL P.M.
July 23, 2014
THE UNION OF INDIA Vs. V.S. THIPPESWAMY
December 17, 2014
THE UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAZIYA AND ORS.
July 3, 2014
THE VSSN MATHIGATTA CO-OPERATIVE SOCIETY Vs. M.L. SHIVALINGAPPA
November 6, 2014
THE WEST COAST PAPER MILLS LIMITED Vs. UNION OF INDIA
December 12, 2014
THIBBA Vs. STATE
February 4, 2014
THIMANNA S/O KARIYAPPA Vs. STATE OF KARNATAKA
December 4, 2014
THIMMAIAH AND OTHERS Vs. Y.K. SWAMY
January 17, 2014
THIMMAJAMMA Vs. JAYAMMA
December 9, 2014
THIMMAKKA Vs. ALKURABOVI
July 10, 2014
THIMMAKKA Vs. RAVI KUMAR
April 11, 2014
THIMMAPPA Vs. STATE OF KARNATAKA
November 10, 2014
THIMMARAJU @ THIMMARAYAPPA @ RAJU Vs. STATE OF KARNATAKA
February 3, 2014
THIMMARAYAPPA Vs. STATE OF KARNATAKA
November 20, 2014
THIMME GOWDA Vs. STATE OF KARNATAKA
November 7, 2014
THIMMEGOWDA, JAYAMMA AND PUTTALAXMI Vs. SIDDEGOWDA AND THE NEW INDIA INSURANCE COMPANY LTD
February 11, 2014
THIMMIAH @ BILITHIMMIAH @ THIMMEGOWDA Vs. STATE BY HULIYURDURGA POLICE
February 21, 2014
THIPPAREDDY Vs. STATE OF KARNATAKA
February 5, 2014
THIPPERUDRAPPA Vs. STATE
September 10, 2014
THIPPERUDRAPPA Vs. STATE ELECTION COMMISSION
February 26, 2014
THIPPESWAMY Vs. NARESH KUMAR M.J.
September 5, 2014
THIPPESWAMY AND ORS. Vs. GANESH TEXTILES MILLS LIMITED AND ORS.
July 3, 2014
THIRUKUMAR @ KUTTY Vs. STATE OF KARNATAKA
January 6, 2014
THIRUMALA EDUCATIONAL TRUST Vs. VICE-CHANCELLOR, BANGALORE UNIVERSITY
June 9, 2014
THIRUMALA PRAKASH Vs. STATE
September 17, 2014
THIRUMALAIAH Vs. DODDAPUJARI THIRUMALAIAH
January 7, 2014
THOTESH GOUDA @ T.C.PATIL Vs. STATE OF KARNATAKA
May 29, 2014
THUKARAM PATTEPPA L Vs. STATE OF KARNATAKA
July 10, 2014
THYAGARAJ Vs. SIDDAMMA
January 30, 2014
TIMMAPPA Vs. M H HUCHHU HANUMAIAH
January 23, 2014
TIPPA @ THIPPESHI Vs. STATE
February 5, 2014
TIPPANNA Vs. RUDRAPPA
September 12, 2014
TIRAKAPPA Vs. MAHADEVAPPA ADIVEPPA KATTIMANI
December 2, 2014
TIRAKAWWA Vs. SHIVAPPA HONNAPPA CHIKKANAVAR
April 7, 2014
TIYASHA GHOSH Vs. REGISTRAR (EVALUATION), VISVESVARAYA TECHNOLOGICAL UNIVERSITY, BELGAUM
May 15, 2014
TMEIC POWER ELECTRONICS SYSTEMS INDIA PRIVATE LIMITED Vs. NIL
November 6, 2014
TONY VINCENT Vs. M.C. KISHORE
August 27, 2014
TOPHILL DEVELOPERS PRIVATE LIMITED Vs. STATE
April 4, 2014
TRANSPORT BADAMAKAN HORPET Vs. STATE OF KARNATAKA
January 18, 2014
TRAVEL AGENTS ASSOCIATION OF INDIA Vs. UNION OF INDIA
February 12, 2014
TRIUMPH ESTATE PVT. LTD. Vs. M. VENKATESH MURTHY
November 19, 2014
TRIVENI ENGINEERING AND INDUSTRIES LTD Vs. STATE OF KARNATAKA
February 21, 2014
TRIVITRON HEALTH CARE PRIVATE LIMITED Vs. KARNATAKA STATE DRUG LOGISTICS WAREHOUSING SOCIETY
January 28, 2014
TSEWANG Vs. MANAGING DIRECTOR, N W K R T C
March 24, 2014
TUKARAM Vs. MAHADEV
March 17, 2014
TUKARAM NINGAPPA SHINGE Vs. BASAVANT TUKARAM SHINGE
April 11, 2014
TUKRA Vs. PADDU
January 16, 2014
TURKIYE IS BANKASI A S Vs. B FOURESS PRIVATE LIMITED; OZGUR ELEKTIIK URETIM A S ; STATE BANK OF INDIA
November 14, 2014
TVS MOTORS COMPANY LIMITED Vs. STATE OF KARNATAKA
April 3, 2014
TYCO ELECTRONICS CORPORATION INDIA PRIVATE LIMITED Vs. STATE OF KARNATAKA
April 9, 2014
U BALAKRISHNA SHETTY, Vs. NATIONAL INSURANCE COMPANY LTD
March 6, 2014
U MANJUNATH RAO Vs. U CHANDRASHEKAR
June 6, 2014
U. SHARANAPPA Vs. KARNATAKA STATE HUMAN RIGHTS COMMISSION AND RANGA RAO
February 4, 2014
UDAY Vs. SHAFEE MOHAMMED
November 14, 2014
UDAY Vs. THE SECRETARY TO THE UNION GOVT. OF INDIA PARLIAMENTARY
December 19, 2014
UDAY KUMAR Vs. SHREESHA BHAT
November 13, 2014
UDAYA DURGAPPA DESHBHANDARI Vs. U F M GANGE KOM NARAYAN GOWDA
April 28, 2014
UDAYA SUVARNA ALIAS GILI ALIAS MAHESH Vs. STATE OF KARNATAKA
February 24, 2014
UFM SRI NAGESH Vs. SHRIKANT
January 16, 2014
UJJINAPPA Vs. JAYANNA AND ORS
October 27, 2014
UMA P. Vs. R. RAGHAVENDRA
August 5, 2014
UMADEVI Vs. STATE OF KARNATAKA
February 12, 2014
UMADEVI AND ORS. Vs. POLICE SUB-INSPECTOR, LOKAYUKTA
December 10, 2014
UMAKANTH Vs. STATE BY MADIVALA POLICE STATION REPRESENTED BY THE STATE PUBLIC PROSECUTOR
February 4, 2014
UMAR ADIL SHARIEF Vs. STATE
October 28, 2014
UMESH Vs. STATE BY VIJAYNAGAR
February 4, 2014
UMESH Vs. STATE OF KARNATAKA
January 6, 2014
UMESH Vs. STATE OF KARNATAKA
January 10, 2014
UMESH Vs. STATE OF KARNATAKA
April 25, 2014
UMESHA Vs. STATE OF KARNATAKA
November 5, 2014
UMESHA Vs. STATE OF KARNATAKA
January 21, 2014
UNION OF INDIA Vs. G.V. YASWANTH
October 27, 2014
UNION OF INDIA Vs. LAMPO COMPUTERS (P) LTD.
January 16, 2014
UNION OF INDIA Vs. RAGHAVENDRA R.
April 23, 2014
UNION OF INDIA Vs. D.V. RANGAREDDY
September 10, 2014
UNION OF INDIA Vs. KALAICHELVAN
September 10, 2014
UNION OF INDIA Vs. D N SAROJADEVI
February 20, 2014
UNION OF INDIA Vs. AZMATHULLA MEKHRI
February 17, 2014
UNION OF INDIA Vs. STATE OF KARNATAKA
February 24, 2014
UNION OF INDIA Vs. NAGALAKSHMI
September 2, 2014
UNION OF INDIA Vs. V.T. VELU
March 5, 2014
UNION OF INDIA Vs. MINTER MARVEL JELLY
October 31, 2014
UNION OF INDIA Vs. BEST CAST CONSTRUCTION PVT LTD
September 2, 2014
UNION OF INDIA Vs. M N NARASIMHA MURTHY
June 2, 2014
UNION OF INDIA Vs. M N RAMACHANDRA RAO
April 21, 2014
UNION OF INDIA Vs. RAJESH A M
March 25, 2014
UNION OF INDIA Vs. T MUDALAGIRIYAPPA
March 5, 2014
UNION OF INDIA; DIVISIONAL RAILWAY MANAGER SOUTH WESTERN RAILWAY; SENIOR DIVISIONAL PERSONNEL Vs. V S THIPPESWAMY
December 17, 2014
UNITED BREWERIES (HOLDINGS) LIMITED Vs. BANGALORE INTERNATIONAL AIRPORT LIMITED
October 10, 2014
UNITED BREWERIES (HOLDINGS) LIMITED Vs. STATE BANK OF INDIA
February 4, 2014
UNITED BREWERIES LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 20, 2014
UNITED INDIA INSURANCE CO , LTD Vs. BASAVARAJU B S
April 9, 2014
UNITED INDIA INSURANCE CO LTD Vs. THOLASIRAMMA
July 3, 2014
UNITED INDIA INSURANCE CO LTD Vs. ABDUL KHAREEM
July 3, 2014
UNITED INDIA INSURANCE CO LTD Vs. MUDILA KOTESHWARA RAO
November 26, 2014
UNITED INDIA INSURANCE CO LTD Vs. GURUPAD RAYAPPA ALADKATTI
March 13, 2014
UNITED INDIA INSURANCE CO LTD Vs. DEVAPPA KALLAPPA CHOUGALE; YESHWANT SHRIPATHI KHADE
November 20, 2014
UNITED INDIA INSURANCE CO LTD Vs. SURESHKUMAR GANDHI
April 4, 2014
UNITED INDIA INSURANCE CO LTD Vs. PRASHANTH M P ALIAS PRASHANTH SHETTY
April 25, 2014
UNITED INDIA INSURANCE CO. LTD. Vs. SHWETA
June 3, 2014
UNITED INDIA INSURANCE CO. LTD. Vs. D. SHAMALA
January 2, 2014
UNITED INDIA INSURANCE CO. LTD. Vs. SHANKAR NAIK
November 17, 2014
UNITED INDIA INSURANCE CO. LTD. Vs. S. PAVITHRA
September 8, 2014
UNITED INDIA INSURANCE CO. LTD. Vs. KUMAR ASHREETH
December 3, 2014
UNITED INDIA INSURANCE CO. LTD. Vs. FRANCES
December 5, 2014
UNITED INDIA INSURANCE CO. LTD. Vs. NAVEEN KUMAR K.A.
December 19, 2014
UNITED INDIA INSURANCE CO. LTD. Vs. JAYESH ARODI AND ORS.
November 13, 2014
UNITED INDIA INSURANCE CO., LTD Vs. RENUKA
August 20, 2014
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ABDUL RAZAK
July 8, 2014
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BASAVARAJ BASAPPA RONAD
November 28, 2014
UNITED INDIA INSURANCE COMPANY LIMITED Vs. FATIMA
June 3, 2014
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NARAYANAGOWDA
July 15, 2014
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NAVEEN
June 13, 2014
UNITED INDIA INSURANCE COMPANY LTD. Vs. SHARADA
July 17, 2014
UNITED INDIA INSURANCE COMPANY LTD. Vs. SHARADA
June 17, 2014
UNITY INFRAPROJECTS LIMITED Vs. KARNATAKA POWER CORPORATION LIMITED
February 18, 2014
UNIVERSAL ASSOCIATES Vs. BHUPAT
December 17, 2014
UNIVERSAL SOMPO GENERAL INSURANCE CO. LTD. Vs. K.V. JAYALAKSHMAMMA
December 17, 2014
UPPAR THAYANNA Vs. B. GOPAL
November 27, 2014
URAKUNDA Vs. STATE
December 2, 2014
URANIOUS MEDICALCARE Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
November 24, 2014
URMILA RAMESH Vs. AMITHA
July 18, 2014
USHA M. Vs. KARNATAKA STATE NURSING COUNCIL
November 25, 2014
USHA SRIDHAR Vs. G S BISHT
April 25, 2014
USHADEVI Vs. H. NARASIMHAPPA
February 11, 2014
USHADEVI Vs. VASANTHA KUMAR
July 8, 2014
USHADEVI SHRISHAIL DHARI Vs. KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD
June 30, 2014
USHARANI Vs. COMMISSIONER OF POLICE
April 24, 2014
USHARANI Vs. DIVISIONAL CONTROLLER KARNATAKA STATE ROAD TRANSPORT CORPN
April 10, 2014
V NAGESH Vs. STATE OF KARNATAKA
April 30, 2014
V PURUSHOTHAM Vs. MAHDU M GOWDA
February 20, 2014
V RAMA RAO Vs. DEPUTY SUPERINTENDENT OF POLICE CBI
April 16, 2014
V RAMARAJU Vs. ASSISTANT COMMISSIONER BELLARY
July 22, 2014
V RAMESH Vs. SHAKTI CULTURAL ASSOCIATION
April 16, 2014
V SONNAPPA Vs. GIRIYAMMA
June 3, 2014
V. CHANDRA MANIKYAVELU Vs. INDIRA VIVEKNAND
January 21, 2014
V. DINAMANI Vs. STATE OF KARNATAKA
October 17, 2014
V. JAGADEESH Vs. KARNATAKA POWER CORPORATION LTD.
September 17, 2014
V. KUMAR SUBRAMANIAM Vs. S. SUCHINDRANATH AIYER
March 21, 2014
V. LAKSHMIDEVI Vs. IDBI BANK LIMITED
September 16, 2014
V. NAGARAJ Vs. DINESH GUNDU RAO
April 1, 2014
V. NAGARAJ Vs. GANGAPPA KARANI
September 1, 2014
V. NAGENDRA Vs. INCOME TAX LAYOUT RESIDENTS WELFARE ASSOCIATION NO. 3
November 20, 2014
V. PARAMASIVAM Vs. V. SAVITRAMMA
July 1, 2014
V. PRAKASH Vs. VENKATARAMANAIAH
January 2, 2014
V. SHILPA Vs. CHAIRMAN BANGALORE WATER SUPPLY AND SEWERAGE BOARD
September 4, 2014
V. SHIVAKUMAR Vs. THE CHOLAMANDALAMA
October 7, 2014
V. SREENIVASAIAH Vs. STATE OF KARNATAKA
May 20, 2014
V. SUDHARANI AND ORS. Vs. AMSARPASHA AND ORS.
July 7, 2014
V. VENKTESH Vs. STATE
June 2, 2014
V.B. JAGADISH Vs. SHIVAMMA
November 11, 2014
V.C. METAGUD AND ORS. Vs. KARNATAKA STATE INDUSTRIAL INVESTMENT & DEVELOPMENT CORPORATION LIMITED AND ORS.
September 15, 2014
V.K. MOHAMMED HABEBULLA Vs. H.M. VENKATASWAMY
December 15, 2014
V.M. SASIDHARAN Vs. MANAGING DIRECTOR, BMTC
April 7, 2014
V.M. VITTAL KUMAR AND N.T. SUDHAKAR Vs. STATE OF KARNATAKA
March 11, 2014
V.S. BALASUBRAMANYAM Vs. INCOME TAX OFFICER
April 22, 2014
V.SANTHI Vs. G.VENKATESH
February 12, 2014
V.V. VENKATESHAN Vs. LAKSHMI SAIRAM TRADERS
August 20, 2014
VADDARA DODDA YENKAPPA, Vs. VADDARA GALAMMA,
June 16, 2014
VADIRAJA, Vs. STATE
July 23, 2014
VAIBHAV MARKETING CORPORATION Vs. VIDYA DABKE TARMAY AGENCIES
June 3, 2014
VAIBHAV VIKAS Vs. AMIT
November 11, 2014
VAIJAYANTI Vs. THE STATE OF KARNATAKA
August 19, 2014
VAIJINATH KARBASAPPA SHARE Vs. BASAWARAJ
June 9, 2014
VAJRAVATHI Vs. NETRA
February 6, 2014
VAKIL HOUSING DEVELOPMENT CORPORATION BANGALORE Vs. STATE BY SANJAY NAGAR POLICE STATION
June 10, 2014
VANAJAKSHI Vs. K.G. HANUMANTHAPPA
October 31, 2014
VANAKODLU MAHALINGESHWAR TEMPLE Vs. STATE OF KARNATAKA AND ORS.
December 4, 2014
VANIVILAS CEMENTS PVT. LTD. Vs. MANJUNATH GRANITES
July 3, 2014
VANNAMMA AND ORS. Vs. ZAKIRUNNISA AND ORS.
July 4, 2014
VANTAGE ADVERTISING PRIVATE LIMITED Vs. COMMISSIONE
August 21, 2014
VARADARAJ Vs. NEELAMMA
March 27, 2014
VASANT AND ORS. Vs. SAI CONSTRUCTIONS AND ORS.
September 25, 2014
VASANTH Vs. AMBRISH ATTAVAR LOKESH
February 4, 2014
VASANTHA P. SUVARNA Vs. VASANTHI SUVARANA
March 1, 2014
VASANTHARAMA SHETTY Vs. STATE OF KARNATAKA AND ORS.
December 2, 2014
VASANTKUMAR H H ALIAS VASANT Vs. STATE OF KARNATAKA
January 27, 2014
VASAPPA VENKAPPA HEBASUR AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
February 5, 2014
VASAVI FINVEST LIMITED Vs. JAGADEESH HEGDE
September 2, 2014
VASEEM PASHA Vs. STATE OF KARNATAKA
May 29, 2014
VASTADA SHIVAMURTHAPPA Vs. ADHIKARI CHENNABASAPPA
November 24, 2014
VASUDEV Vs. TUKARAM BHIMAPPA NAIK
March 17, 2014
VASUDEV C.M. Vs. ASHA
October 9, 2014
VASUDEVA RAO & SONS Vs. PRATHIBA DEVI
March 7, 2014
VASUDEVACHARYA Vs. STATE OF KARNATAKA
March 13, 2014
VAZEER SAHEB Vs. STATE OF KARNATAKA
March 7, 2014
VEDANANDA MURTHY Vs. ZILLA PANCHAYATH DISTRICT SUPPORT UNIT
September 19, 2014
VEDANT FASHIONS PVT. LTD. Vs. RAJUL DEVI
July 11, 2014
VEENA Vs. SPECIAL OFFICER
February 6, 2014
VEENA Vs. STATE OF KARNATAKA
February 3, 2014
VEENAYAK Vs. STATE OF KARNATAKA
February 13, 2014
VEER KUMAR JAIN Vs. STATE OF KARNATAKA
January 28, 2014
VEERABHADRAIAH K.M. Vs. STATE OF KARNATAKA
September 18, 2014
VEERABHADRASWAMY N.B. Vs. MANAGING DIRECTOR
September 5, 2014
VEERABHARAIAH H.R. AND ANOTHER Vs. STATE BANK OF HYDERABAD, BANGALORE AND ANOTHER
July 21, 2014
VEERAKYATHARAYA SON OF KALAPPA Vs. STATE OF KARNATAKA
February 18, 2014
VEERAMMA Vs. ASSISTANT COMMISSIONER KOLLEGAL SUB-DIVISION
January 16, 2014
VEERAMMA HENGSU Vs. THE SECRETARY
November 17, 2014
VEERANAGOUDA BASANAGOUDA HIREGOUDAR Vs. UMESHGOUDA MALLANAGOUDA MARIGOUDAR
April 2, 2014
VEERANNA Vs. SANGAPPA
September 3, 2014
VEERANNA CHANDRASHEKARAYYA CHARANTIMATH Vs. DEPUTY SUPERINTENDENT OF POLICE
March 25, 2014
VEERAPPA Vs. BASAVANYAPPA
August 22, 2014
VEERAPPA ADOPTED SON OF VEERAPPA BHANGI Vs. NEELAWWA
April 30, 2014
VEERAPPA REDDY Vs. STATE OF KARNATAKA
March 17, 2014
VEERESH Vs. GAJANANA TRANSPORT CO. LTD.
January 16, 2014
VEERESH B.M. Vs. HEMALATHA A.M.S.
April 7, 2014
VELUMURUGAN Vs. STATE OF KARNATAKA
May 13, 2014
VENAKTESHAPPA Vs. STATE OF KARNATAKA
May 22, 2014
VENKATA NAIK Vs. SHIVAKUMARI
November 11, 2014
VENKATALAKSHMAMMA Vs. RAMESH
January 18, 2014
VENKATAMMA Vs. THANAMMA
November 27, 2014
VENKATAMMA Vs. STATE OF KARNATAKA
February 3, 2014
VENKATAPPA Vs. VENKATAMMA
December 4, 2014
VENKATARAMA Vs. K. SANGEETHA GIRIDHAR
April 4, 2014
VENKATARAMANA BHAT Vs. RAMANNA GOWDA
February 3, 2014
VENKATARAMANAPPA Vs. T. ANANTHKUMAR
September 18, 2014
VENKATARAVANAPPA Vs. T.M. VENKATESH GOWDA
November 18, 2014
VENKATAREDDY T C Vs. MANAGING DIRECTOR, MINDLOGICX INFOTECH LTD
July 18, 2014
VENKATASAYEE INDUSTRIES Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES (RECOVERY)
September 12, 2014
VENKATESH Vs. STATE
December 1, 2014
VENKATESH Vs. STATE
August 27, 2014
VENKATESH Vs. SPECIAL LAND ACQUISITION OFFICER
January 8, 2014
VENKATESH Vs. THE SPECIAL LAND ACQUISITION OFFICER
January 18, 2014
VENKATESH Vs. STATE OF KARNATAKA
July 4, 2014
VENKATESH Vs. STATE OF KARNATAKA
February 28, 2014
VENKATESH Vs. DEVINDRAPPA
December 15, 2014
VENKATESH Vs. SAMRUDDHA BUILDERS AND DEVELOPERS AND ORS.
October 29, 2014
VENKATESH DEVADIGA Vs. RANGASWAMI
June 2, 2014
VENKATESH MESTHA Vs. RAMESH VENKAPPA MESTHA
November 3, 2014
VENKATESH MURTHY Vs. INCOME TAX OFFICER WARD
April 4, 2014
VENKATESH PRASAD Vs. SUBRAY V. BHAT
October 27, 2014
VENKATESH PRASAD Vs. SUBRAY V. BHAT
March 21, 2014
VENKATESH R.N. Vs. GOVERNMENT OF KARNATAKA
September 17, 2014
VENKATESH S. IYER Vs. D.B. JATTI
July 21, 2014
VENKATESH VASANDER Vs. STATE OF KARNATAKA
January 9, 2014
VENKATESHA Vs. STATE OF KARNATAKA
January 28, 2014
VENKATESHAIAH Vs. STATE
May 22, 2014
VENKATESHANAIAKA Vs. STATE OF KARNATAKA
April 1, 2014
VENKATESHAPPA Vs. STATE OF KARNATAKA
May 13, 2014
VENKATESHAPPA Vs. DODDAMUNIVENKATAMMA
March 1, 2014
VENKATESHWARA DENTAL COLLEGE & HOSPITAL Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
November 18, 2014
VENKATREDDY Vs. THE DEPUTY COMMISSIONER
December 4, 2014
VENU GOPAL Vs. ASSISTANT REGISTRAR CO-OPERATIVE SOCIETIES
October 15, 2014
VENUGOPAL @ RAMAKRISHNAIAH Vs. STATE
December 5, 2014
VENUGRAM MULTIPURPOSE CO-OPERATIVE CREDIT SOCIETY LTD. Vs. THE INCOME TAX OFFICER
September 17, 2014
VICTOR VEGAS Vs. COMMERCIAL TAX OFFICER
March 4, 2014
VIDYA Vs. VIJAYAMAHANTESH
November 7, 2014
VIDYA INVESTMENT AND TRADING CO. (P.) LTD. Vs. UNION OF INDIA
February 7, 2014
VIDYA NIKETAN SCHOOL Vs. STATE OF KARNATAKA
June 2, 2014
VIDYAKIRAN COLLEGE OF NURSING Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
September 10, 2014
VIDYAKIRANA COLLEGE OF NURSING Vs. REGISTRAR, THE RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
September 8, 2014
VIDYAVARDAK SANGH Vs. THE DISTRICT REGISTRAR OF SOCIETIES
December 17, 2014
VIJAY Vs. SHRI GUDUSAB
March 26, 2014
VIJAY Vs. FAIROZA UL HASSAN
January 21, 2014
VIJAY AND GURURAJ Vs. PARTHA, SMT. VASANTI
March 11, 2014
VIJAY CEMENT PRODUCTS AND ORS. Vs. GULBARGA ELECTRIC SUPPLY COMPANY LTD. AND ORS.
November 27, 2014
VIJAY KUMAR Vs. THE STATE OF KARNATAKA
October 21, 2014
VIJAY KUMAR @ BABURAO Vs. SECRETARY
February 14, 2014
VIJAY KUMARI Vs. H RANGAPPA
January 28, 2014
VIJAY N. Vs. KAVITHA KANAPARTHI
September 16, 2014
VIJAY R RAO, Vs. GIRIJA PATEL,
July 17, 2014
VIJAY SAMPATH Vs. STATE
September 11, 2014
VIJAY V. SHETTY Vs. V. SHARADA
April 22, 2014
VIJAYA Vs. BASANAGOWDA SHANKARAGOWDA PATIL
January 22, 2014
VIJAYA INDUSTRIES Vs. STATE OF KARNATAKA
July 31, 2014
VIJAYAKUMAR Vs. MANOHAR RAMACHANDRA AWATE
April 28, 2014
VIJAYALAKSHMI @ VIJI @ JYOTHI Vs. STATE
July 8, 2014
VIJAYALAKSHMI P. HEGDE Vs. THE SPECIAL LAND ACQUISITION OFFICER, M.S.T.P.P.
December 10, 2014
VIJAYALAXMI Vs. AANAND
April 7, 2014
VIJAYALAXMI TRADING COMPANY Vs. DAVANAGERE TALUK AGRICULTURAL PRODUCE CO-OPERATIVE LIMITED
October 15, 2014
VIJAYAMMA @ VIJAYALAKSHMI Vs. RELIANCE GENERAL INSURANCE CO. LTD
February 24, 2014
VIJAYANAGAR COLLEGE OF NURSING Vs. REGISTRAR, THE RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
September 8, 2014
VIJAYANAGAR COLLEGE OF NURSING Vs. REGISTRAR, THE RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
September 10, 2014
VIJAYAVVA Vs. MARITAMMAPPA
October 29, 2014
VIJAYENDRA K.H. AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
July 7, 2014
VIKRAM B. MITTADHAR Vs. ANANTHALAKSHMI
April 7, 2014
VIKRAM MANUSUK BHAI KOTHARI Vs. STATE OF KARNATAKA
June 12, 2014
VIKRAM S.P. Vs. THE PASSPORT OFFICER, REGIONAL PASSPORT OFFICE, KORAMANGALA, BANGALORE
February 26, 2014
VIMAL Vs. STATE OF KARNATAKA
March 28, 2014
VIMAL KHINVASARA Vs. SHAHID-UR-REHMAN
November 6, 2014
VIMALA Vs. THE STATE OF KARNATAKA
November 6, 2014
VIMALA K VENUGOPAL Vs. K L VENUGOPAL
November 21, 2014
VINAY Vs. STATE OF KARNATAKA
June 2, 2014
VINAY ALIAS VINAY SIRIGERE Vs. STATE
April 30, 2014
VINAY CHANDRA SUVARNA Vs. B MANOHAR
November 17, 2014
VINAY GOPAL Vs. STATE OF KARNATAKA
October 9, 2014
VINAY KARTHIK Vs. STATE OF KARNATAKA
May 22, 2014
VINAY PATIL V. Vs. D.V. VIJETHA
October 31, 2014
VINAY SARAOGI Vs. STATE OF KARNATAKA AND ORS.
August 1, 2014
VINAYA KUMAR Vs. STATE OF KARNATAKA
September 3, 2014
VINAYAK Vs. SUNIL
November 18, 2014
VINAYAK S. SHETTY Vs. THE STATE OF KARNATAKA
April 1, 2014
VINCENT SHANTHAKUMAR Vs. CHRISTINA GEETHA RANI AND ORS.
April 28, 2014
VINEETA DAYAL Vs. SHRAVAN KUMAR BAGLA
April 22, 2014
VINOD ALOYSIUS MIRANDA Vs. ANGELINE SYLVIA SOPHIA MENEZES
October 10, 2014
VINOD KUMAR Vs. STATE
April 2, 2014
VINOD KUMAR Vs. STATE OF KARNATAKA
February 4, 2014
VIRUPAXAPPA CHANDRASEKHARAPPA ABBIGERI Vs. G. PURUSHOTTAM
March 13, 2014
VISHAKANTA Vs. MANGALAGOWRAMMA
November 26, 2014
VISHAKANTACHARI Vs. STATE OF KARNATAKA
July 22, 2014
VISHAL ENTERPRISES Vs. GOVERNMENT OF KARNATAKA
November 3, 2014
VISHWANATHA @ KODIKERE VISHWA Vs. STATE
May 27, 2014
VISHWESHWARA DEVARU Vs. KISHAN
September 1, 2014
VISVESVARAYA TECHONOLOGICAL UNIVERSITY Vs. J D K REDDY DIRECTOR SAMYUKTA CONSULTANCY AND MARKETING LTD
June 9, 2014
VITHAL Vs. STATE OF KARNATAKA
February 28, 2014
VITHAL Vs. THE STATE OF KARNATAKA THROUGH ATHANI POLICE STATION BY SPP
March 26, 2014
VITHAL Vs. APPAYA
January 21, 2014
VITHAL RAO AND ORS. Vs. THE SPECIAL LAND ACQUISITION OFFICER UPPER KRISHNA PROJECT
July 7, 2014
VITHALACHAR, Vs. STATE
February 20, 2014
VITHALSING RAMSING RAJPUT Vs. SONABAI
April 29, 2014
VITTAL R. SATHARKAR AND ORS. Vs. THE UNION OF INDIA AND ORS.
April 30, 2014
VITTALA POOJARY Vs. STATE OF KARNATAKA
November 14, 2014
VODAFONE SOUTH LIMITED Vs. DEPUTY DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION
March 20, 2014
VOKKALINGARA SHARADA Vs. VOKKALIGARA PUTTAMMA MAJOR
September 12, 2014
VYALIKAVAL HOUSE BUILDING CO-OPERATIVE SOCIETY LIMITED Vs. STATE OF KARNATAKA
March 4, 2014
WAJIDULLA KHAN, Vs. R K GOPALAKRISHNA,
April 5, 2014
WAZEER AHAMED, Vs. STATE OF KARNATAKA
April 2, 2014
WELCAST STEELS LTD. Vs. BANGLORE NEWSPAPERS EMPLOYEES
March 24, 2014
WELCAST STEELS LTD. Vs. BANGALORE NEWSPAPER EMPLOYEES UNION
March 21, 2014
WELLESLEY CORPORATION LIMITED Vs. WINDSOR INFRASTRUCTURE LTD
July 8, 2014
WELPAC PRODUCTS AND SYSTEMS PRIVATE LIMITED Vs. BRUHAT BANGALORE MAHANAGARA PALIKE HUDSON CIRCLE
September 23, 2014
WEST COAST PAPER MILLS LTD. Vs. ABDULREHMAN
December 9, 2014
WEST WOOD INTERIORS Vs. GAYATHRI TIMBERS
March 20, 2014
WHADDON ESTATE 'B' Vs. ASSISTANT PROVIDENT FUND
February 26, 2014
WHIRLPOOL OF INDIA LTD. Vs. SAMSUNG INDIA ELECTRONICS PVT. LTD.
February 13, 2014
WILLIAM GASPARI FERNANDES Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD
March 14, 2014
WIPRO ENTERPRISES LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
February 28, 2014
WIPRO INFRASTRUCTURE ENGINEERING Vs. GOVERNMENT OF KARNATAKA DEPARTMENT OF LABOUR
October 27, 2014
WIPRO INFRASTRUCTURE ENGINEERING Vs. STATE OF KARNATAKA
July 16, 2014
WIPRO LIMITED Vs. SPECIAL DIRECTOR OF ENFORCEMENT GOVERNMENT OF INDIA
February 21, 2014
Y M RAMU Vs. STATE OF KARNATAKA
April 30, 2014
Y R JAYALAKSHMI, Vs. CHANDRASHEKARA K A,
April 10, 2014
Y.B. SURESH Vs. CHIEF SECRETARY GOVERNMENT OF KARNATAKA VIDHANA SOUDHA
September 1, 2014
Y.J. MOHAN KUMAR Vs. Y.J. INDRAKUMAR
September 25, 2014
Y.M. SHAMSHUDDIN Vs. G.M. RAJASHEKAR
December 19, 2014
Y.S. KUMAR Vs. ANANTH
November 6, 2014
Y.S. SUBBANNA Vs. Y.S. LAKSHMAN RAO
October 13, 2014
Y.S. YATHEESH CHANDRA Vs. VOKKALIGARA SANGHA
January 3, 2014
YALLAPPA Vs. STATE OF KARNATAKA
June 5, 2014
YALLAPPA Vs. BASAVANTRAYA N. IBRAHIMPUR
October 13, 2014
YALLAPPA Vs. THE DIVISIONAL CONTROLLER, NWKRTC
December 9, 2014
YALLAPPA Vs. THE STATE OF KARNATAKA
December 19, 2014
YALLAPPA Vs. STATE OF KARNATAKA
January 28, 2014
YALLAPPA BALAPPA BANDIWADA Vs. DEPUTY COMMISSIONER
November 19, 2014
YALLAWWA Vs. LAXMIBAI
February 24, 2014
YALLAWWA Vs. BUNESH KUMAR G CHADHA
July 18, 2014
YAMANAPPA Vs. THE STATE OF KARNATAKA
February 14, 2014
YAMEEN AHMED Vs. STATE OF KARNATAKA
October 27, 2014
YAMUNAPPA Vs. STATE OF KARNATAKA
July 31, 2014
YAMUNAPPA Vs. STATE OF KARNATAKA
August 4, 2014
YASHODAMMA Vs. RAVINDRA
December 4, 2014
YASHODAMMA & OTHERS Vs. G. RAMESHA
June 12, 2014
YASHODHA W/O LATE KRISHNAPPA GOWDA Vs. SURENDRA KAUR
December 4, 2014
YASHODHAMMA Vs. MANAGER THE UNITED INDIA INSURANCE CO. LTD.
September 18, 2014
YASHODHARA DODDAKALEGOWDA Vs. STATE OF KARNATAKA AND ORS.
September 15, 2014
YASHPAL SUVARNA Vs. STATE OF KARNATAKA
March 24, 2014
YASWANTH PARAMESHWAR MANGARSHI Vs. VENKATRAMAN GANAPATI HEGDE
March 13, 2014
YELLAPPA Vs. HUSSAINSAB FAKRUSAB ANGADI
March 4, 2014
YELLAPPA Vs. RAMANNA
December 15, 2014
YELLAPPA HANUMAPPA ALUR Vs. PARASAPPA
April 23, 2014
YEMNAPPA AND ORS. Vs. GANGAVVA AND ORS.
February 3, 2014
YENKAPPA Vs. DIVISIONAL CONTROLLER NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION
January 6, 2014
YERRAGOLLA YESUDAS Vs. HUBLI-DHARWAD URBAN DEVELOPMENT
April 8, 2014
YESHODA GIRISH Vs. M B UMESH,
April 16, 2014
YESHWANT Vs. STATE
June 18, 2014
YESUDASS Vs. KANICKAMARY
August 1, 2014
YOGESH R. Vs. THE STATE OF KARNATAKA
November 26, 2014
YUVARAJ Vs. VANDANA
July 2, 2014
ZAFAR IQBAL SHOLAPUR Vs. NATIONAL INVESTIGATING AGENCY
April 28, 2014
ZAHUR MULLA Vs. UNION OF INDIA
January 22, 2014
ZAKIR KHAN RULES Vs. BALAKRISHNA P.
October 29, 2014
ZAREENA BEGUM Vs. MOHAMMAD GOUSE
December 11, 2014
ZAREENTAJ Vs. THE STATE OF KARNATAKA
December 3, 2014
ZEENATH TRANSPORT COMPANY MINING LEASE HOLDER Vs. STATE OF KARNATAKA
January 29, 2014
ZONAL MANAGER, IFFCO-TOKIO GENERAL INSURANCE CO , LTD Vs. RENUKA ALIAS RENUKAMMA,
June 18, 2014
ZUBDA NAZIR Vs. THE ZONAL JOINT COMMISSIONER, B.B.M.P. AND ORS.
December 11, 2014